|
A.K. NSYOGS Vs. TRUSTEES OF PORT TRUST AND ORS.
|
December 19, 1995 |
|
A.K. SAXENA Vs. UNION OF INDIA (UOI)
|
December 8, 1995 |
|
A.K. SAXENA Vs. UNION OF INDIA (UOI)
|
September 8, 1995 |
|
ABDUL HAMID Vs. STATE OF WEST BENGAL
|
September 22, 1995 |
|
ABDUS SALIM, ARMY NO. 6935792 L. SOLE Vs. UNION OF INDIA AND OTHERS
|
August 14, 1995 |
|
ADHUNIKA CO Vs. DAMODAR DALAI AND OTHERS
|
February 6, 1995 |
|
AJAY KUMAR BELEL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 17, 1995 |
|
AJIT KUMAR BANDAPADHYAY Vs. JAYSHREE CHOWDHURY
|
July 5, 1995 |
|
AJIT KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
December 8, 1995 |
|
AJIT KUMAR BURMAN Vs. STATE OF WEST BENGAL
|
June 30, 1995 |
|
AJOY KR BASU Vs. PRASANTA KR BASU
|
December 13, 1995 |
|
AJOY KUMAR RIT Vs. ISWAR DHARMA THAKUR AND OTHERS
|
April 24, 1995 |
|
AJOY KUMAR RIT Vs. ISWAR DHARMA THAKUR
|
April 21, 1995 |
|
AJOY NARAYAN GHOSH Vs. FEROZ ALAM
|
December 14, 1995 |
|
AKHIL TIKADAR Vs. UNION OF INDIA (UOI)
|
July 12, 1995 |
|
ALGUDDIN MALLICK Vs. STATE
|
August 9, 1995 |
|
ALL INDIA ALLAHABAD BANK OFFICERS ASSOCIATION Vs. SURYA KUMAR GHOSH
|
November 8, 1995 |
|
ALOK COAL AGENCY Vs. COAL INDIA LIMITED
|
November 8, 1995 |
|
ALOK SARKAR Vs. ANINDITA SARKAR
|
July 20, 1995 |
|
ALOKE SARKAR Vs. ANINDITA SARKAR BASU
|
February 7, 1995 |
|
AMAR CHAND BAID Vs. STATE
|
September 7, 1995 |
|
AMAR SINGH SAINI Vs. RUP CHAND DAS & ANR.
|
July 7, 1995 |
|
AMARNATH HAYET Vs. STATE OF WEST BENGAL
|
July 27, 1995 |
|
AMITABHA SEN Vs. ALLAHABAD BANK
|
January 1, 1995 |
|
AMIYA MUKHERJEE Vs. PANCHKARI NANDY
|
July 19, 1995 |
|
ANANDA GOPAL SAHA Vs. STATE OF WEST BENGAL
|
November 2, 1995 |
|
ANANDAMOY MAZUMDAR Vs. STATE OF WEST BENGAL
|
May 12, 1995 |
|
ANDAMAN AND NICOBAR CO OPERATIVE BANK EMPLOYEES UNION Vs. LIEUTENANT GOVERNOR
|
January 1, 1995 |
|
ANDHRA CEMENT LTD. Vs. UNION OF INDIA (UOI)
|
February 1, 1995 |
|
ANIL KUMAR DIDWANIA Vs. COLLECTOR OF CUSTOMS
|
July 19, 1995 |
|
ANJALI ROY Vs. STATE & ORS.
|
September 8, 1995 |
|
ANJULA PAL ROY Vs. STATE OF WEST BENGAL
|
July 21, 1995 |
|
ANZ GRINDLAYS BANK Vs. PRESIDENT D C D R FORUM
|
January 5, 1995 |
|
APJ LINES Vs. SABITA MITRA
|
August 29, 1995 |
|
ARABINDA SAHA Vs. PROTITI CHATTERJEE
|
June 16, 1995 |
|
ARCHANA DEVI Vs. KAJI MAJIBUR RAHAMAN
|
January 11, 1995 |
|
ARDHENDU SARKAR Vs. SUBHAS CHANDRA CHOWDHURY
|
July 19, 1995 |
|
Arindam Chatterjee
Vs. Coal India Ltd
|
August 30, 1995 |
|
ARUN KUMAR SINHA Vs. STATE
|
June 29, 1995 |
|
ARUN KUMAR SINHA Vs. THE STATE OF WEST BENGAL
|
June 25, 1995 |
|
ARUNAVA DASGUPTA Vs. STATE OF WEST BENGAL
|
January 1, 1995 |
|
ARUNAVA GHOSH Vs. BAR COUNCIL OF WEST BENGAL
|
September 26, 1995 |
|
ASHOK BAIRAGYA Vs. STATE OF WEST BENGAL
|
August 8, 1995 |
|
ASHOK KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
March 15, 1995 |
|
ASHOK KUMAR KABRA Vs. KAMALA DEVI SHAW
|
September 25, 1995 |
|
ASHOKE KR. SEN AND ANOTHER Vs. TAPAN KR. SEN AND ANOTHER
|
March 24, 1995 |
|
ASHOKE KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
November 29, 1995 |
|
ASHOKE KUMAR KABRA Vs. KAMALA DEVI SHAW
|
June 28, 1995 |
|
ASHOKE KUMAR MAITI Vs. STATE OF WEST BENGAL
|
May 19, 1995 |
|
ASHOKE KUMAR MAITI Vs. STATE OF WEST BENGAL
|
May 9, 1995 |
|
ASHUTOSH CHOWDHURY Vs. STATE
|
April 28, 1995 |
|
Assam Brooke LTD Vs. Shasan Projects India Ltd
|
November 29, 1995 |
|
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. TOPSEL (P) LTD
|
July 28, 1995 |
|
ASSOCIATED TRADERS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
December 22, 1995 |
|
ASSOCIATION FOR THE OFFICERS OF THE STATE AUDIT AND ACCOUNTS SERVICES Vs. STATE OF WEST BENGAL
|
July 6, 1995 |
|
Asstt Collr of Customs Vs. Everett India Private Ltd
|
January 24, 1995 |
|
AUROBINDO KARURI Vs. VISHNU PRASAD KARURI
|
August 22, 1995 |
|
AZAD ALI Vs. LT. GOVERNOR AND OTHERS
|
September 26, 1995 |
|
B D MOTORS Vs. STATE OF WEST BENGAL
|
July 6, 1995 |
|
B N PLYWOOD AND SAW MILL Vs. STATE OF WEST BENGAL
|
November 29, 1995 |
|
Babu Ram Pandey Vs. Mining and Allied Machinery Corporation
|
December 20, 1995 |
|
BABULAL SHAW Vs. STATE
|
February 7, 1995 |
|
BADAL KUMAR SAHU Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
February 16, 1995 |
|
BAIJNATH SINGH Vs. MINING AND ALLIED MACHINERY CORPN LTD
|
April 5, 1995 |
|
Banerjee R N Vs. State Bank of India
|
November 17, 1995 |
|
BATA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 1995 |
|
BAY VIEW SHIPPING CORPORATION Vs. SARANA TRADING CO
|
March 29, 1995 |
|
Bengal Ingot Company Limited Vs. Regional Provident Fund Commissioner
|
January 20, 1995 |
|
BENGAL LAMP LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
November 16, 1995 |
|
BENGAL POTTERIES LTD. (IN LIQUIDATION) AND ANOTHER Vs. ABC
|
July 31, 1995 |
|
Bengal Tools LTD Vs. Additional D G R I
|
February 3, 1995 |
|
BENI MADHAB DASS Vs. SADASOOK KOTARY
|
January 28, 1995 |
|
BENI MADHAB PODDAR Vs. STATE OF WEST BENGAL
|
February 8, 1995 |
|
BENOY KUMAR URAON Vs. STATE
|
April 25, 1995 |
|
BHAGWATI ACHARI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 19, 1995 |
|
BHIM DAS ALIAS BHIM CHANDRA DAS Vs. STATE
|
April 18, 1995 |
|
BHOLA NATH ROY Vs. STATE OF WEST BENGAL
|
November 22, 1995 |
|
BHOLANATH ROY Vs. STATE OF WEST BENGAL
|
November 9, 1995 |
|
BIDHAN HATUA Vs. STATE OF WEST BENGAL AND ORS.
|
June 23, 1995 |
|
BIDHAN NAGAR SALT LAKE WELFARE ASSOCIATION Vs. STATE
|
April 24, 1995 |
|
BIJAN BIHARI GUPTA Vs. STATE OF WEST BENGAL
|
February 8, 1995 |
|
BIJOY BAHADUR SINGH Vs. D. GHOSH
|
November 14, 1995 |
|
BIJOY KUMAR MONDAL & ANR Vs. HARITARAN MISTRY
|
June 27, 1995 |
|
BIKASH CHANDRA DEB Vs. VIJAYA MINERALS PVT LTD
|
July 10, 1995 |
|
BIMALENDU MONDAL Vs. UNITED BANK OF INDIA
|
March 30, 1995 |
|
BIRENDRA KUMAR ROY Vs. HINDUSTAN FERTILIZER CORPORATION LTD
|
May 5, 1995 |
|
BIRENDRA NATH JHA Vs. COAL INDIA LTD. AND OTHERS
|
February 13, 1995 |
|
BIRENDRA NATH SANKHARI Vs. STATE OF WEST BENGAL
|
February 21, 1995 |
|
Bishnoi K K Vs. Employees State Insurance Corporation
|
December 11, 1995 |
|
BISHNUPADA GOPE Vs. STATE OF W.B. AND OTHERS
|
November 13, 1995 |
|
BOWREAH COTTON MILLS CO LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
|
December 22, 1995 |
|
BRAITHWATTE AND CO LTD Vs. D T M CONSTRUCTION PVT LTD
|
November 22, 1995 |
|
BRIDGE AND ROOF AND CO. (INDIA) LTD. AND UNION OF INDIA (UOI) Vs. K.K. MAZUMDAR AND ORS.
|
December 21, 1995 |
|
BRIGURAM ROY Vs. SEVENTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
March 27, 1995 |
|
BROJA BEHARI SEN Vs. SMT. JOYANTI SEN & ORS.
|
December 21, 1995 |
|
BROJO GOPAL MALLICK Vs. REGISTRAR OF FIRMS, SOCIETIES AND NON-TRADING CORPORATION
|
January 10, 1995 |
|
BUDDHADEV DAS Vs. STATE OF WEST BENGAL
|
March 20, 1995 |
|
BUSINESS FORMS LIMITED AND ASHOKA AGENCIES Vs. STATE
|
July 24, 1995 |
|
C KAMRAJ Vs. STATE
|
April 26, 1995 |
|
C M Rajgarhia Vs. Chief Controller of Imports and Exports
|
August 1, 1995 |
|
C ROY CO Vs. UNION OF INDIA
|
February 20, 1995 |
|
CALCUTTA INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER W B
|
February 13, 1995 |
|
CALCUTTA MUNICIPAL CORPN Vs. STATE
|
April 25, 1995 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. AMANULLA HALDER
|
March 1, 1995 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. ARUNENDRA NATH BANERJEE
|
June 15, 1995 |
|
CALCUTTA PORT TRUST Vs. AJIT KUMAR DEB
|
February 6, 1995 |
|
CENTRAL BANK OF INDIA Vs. PANALUR PAPER MILLS
|
September 26, 1995 |
|
CENTRAL BANK OF INDIA Vs. USHA ALUMINIUM INDUSTRIES
|
May 5, 1995 |
|
CHAITNYA CHARAN DAS Vs. STATE OF WEST BENGAL
|
May 16, 1995 |
|
CHANDAN BOSE Vs. SUNIL KUMAR SEN
|
December 21, 1995 |
|
CHANDER MOHINI KHULLER Vs. STATE OF WEST BENGAL
|
May 8, 1995 |
|
CHANDRA SEKHAR BANERJEE Vs. UNION OF INDIA AND OTHERS
|
April 5, 1995 |
|
CHINTA HARAN BISWAS Vs. UCO BANK
|
March 31, 1995 |
|
CIRCULAR PROPERTIES PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
|
November 3, 1995 |
|
CIVCON CONSTRUCTION PRIVATE LTD. Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD.
|
November 21, 1995 |
|
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
March 21, 1995 |
|
Collr of Cus Vs. Narayani Trading Concern Pvt Ltd
|
October 31, 1995 |
|
COMMISSIONER OF INCOME Vs. P K ENGG AND FORGING P LTD
|
December 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. KARNANI FINANCE ENTERPRISES LTD
|
November 23, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CAROLINA INVESTMENT LTD
|
November 28, 1995 |
|
Commissioner of Income tax Vs. General Marketing and Manufacturing Co Ltd
|
January 12, 1995 |
|
Commissioner of Income tax Vs. National Insurance Co Ltd
|
April 21, 1995 |
|
Commissioner of Income tax Vs. Octavious Steel and Co Ltd
|
April 28, 1995 |
|
D V C Canteen Workers Union Vs. Damodar Valley Corporation
|
November 23, 1995 |
|
DAHYALAL AND COMPANY Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 14, 1995 |
|
DEBASHISH SRIMANI Vs. KAMALA PAL
|
December 5, 1995 |
|
DEBASIS JANA Vs. STATE OF WEST BENGAL AND OTHERS
|
December 4, 1995 |
|
DEBENDRA NATH DAS Vs. BIBHUTI PAUL
|
January 4, 1995 |
|
DEPUTY COMMISSIONER ANDAMAN DISTRICT PORT BLAIR Vs. CHIDAMBARAM
|
September 13, 1995 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. LIPTON INDIA LTD
|
November 29, 1995 |
|
DEV DASS ALIAS DAWEED Vs. STATE
|
November 23, 1995 |
|
DHIRENDRA NATH NATH Vs. MAHADEV NATH & ORS.
|
December 14, 1995 |
|
DILIP KUMAR BISWAS Vs. SUSMITA BISWAS
|
January 27, 1995 |
|
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
|
December 14, 1995 |
|
DILIP KUMAR DEY Vs. VISHWAMITRA RAMKUMAR
|
June 28, 1995 |
|
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
July 12, 1995 |
|
DILIP KUMAR MISHRA Vs. STATE OF WEST BENGAL
|
May 10, 1995 |
|
DILIP MUKHERJEE Vs. ROBINDRA KUMAR SINGH
|
March 21, 1995 |
|
DILIP SHAW ALIAS DULA Vs. SWARUP DAW
|
January 12, 1995 |
|
DINESH KUMAR SAKSARIA AND OTHERS Vs. BANK OF BARODA AND OTHERS.
|
May 15, 1995 |
|
DIPAK BOSE Vs. STATE OF WEST BENGAL
|
January 12, 1995 |
|
DIPAK SIKDAR Vs. STATE OF WEST BENGAL
|
August 31, 1995 |
|
DIPTA KUMAR SINHA CHOWDHURY Vs. STATE OF WEST BENGAL
|
September 11, 1995 |
|
DIPTI SAMADDAR Vs. STEEL AUTHORITY OF INDIA LIMITED & ORS.
|
December 6, 1995 |
|
DIRECTOR OF ADMINISTRATIVE TRAINING INSTITUTE & ORS. Vs. SUBHAS CHANDRA MISRA & ANR.
|
May 16, 1995 |
|
DR. ARUN KUMAR GHOSH Vs. UNIVERSITY OF BURDWAN
|
December 19, 1995 |
|
DRM STEEL INDUSTRIES PRIVATE LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
April 20, 1995 |
|
DULAL RANJAN BISWAS Vs. STATE OF WEST BENGAL
|
December 7, 1995 |
|
DULICHAND KASHI PROSAD Vs. CHIEF GENERAL MANAGER, CALCUTTA TELEPHONE
|
September 7, 1995 |
|
Durgapur Projects LTD Vs. State of West Bengal
|
November 17, 1995 |
|
EASTERN SCALES P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1995 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. APURBA KUMAR DEWAN
|
April 19, 1995 |
|
ENGINEERING CONSTRUCTION SERVICES Vs. MINING AND ALLIED MACHINERY CORPORATION LIMITED
|
August 11, 1995 |
|
ESSAR OIL LIMITED Vs. OWNERS AND PARTIES INTERESTD IN BARGE PEGAH
|
January 27, 1995 |
|
FAKARUDDIN MALLICK Vs. STATE OF WEST BENGAL
|
September 8, 1995 |
|
FOOD CORPORATION OF INDIA Vs. DISTRICT CONSUMERS FORUM
|
April 21, 1995 |
|
FYLFOT INDIA LIMITED Vs. UNION OF INDIA
|
September 25, 1995 |
|
G ARTHERTON AND COMPANY P LTD Vs. ABHIJIT BOSE
|
September 6, 1995 |
|
G KALYAN SUNDARAM Vs. UCO BANK
|
March 15, 1995 |
|
G S CHERRA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
|
January 25, 1995 |
|
G V S PACKAGING P LTD Vs. VINODE TEXTILE INDUSTRIES P LTD
|
February 9, 1995 |
|
G.L. GANGULY Vs. ARUN KUMAR MUKHERJEE
|
January 12, 1995 |
|
GANESH CHANDRA DAS Vs. UNION OF INDIA AND ORS.
|
May 16, 1995 |
|
GANESH DUBEY Vs. INDIAN IRON AND STEEL CO LTD
|
February 28, 1995 |
|
Ganges Manufacturing Co LTD Vs. State of West Bengal
|
June 12, 1995 |
|
GAYARAM MONDAL Vs. STATE
|
January 13, 1995 |
|
GAYATRI MAHAPATRA Vs. PIJUS KANTI DAS ROY
|
July 19, 1995 |
|
GEORGE KRIAKOSE Vs. UNITED INDIA INSURANCE CO. AND ANOTHER
|
September 14, 1995 |
|
GITGOBINDA NAD Vs. PROVA DAS
|
September 7, 1995 |
|
GITIKA BAGCHI Vs. SUBHABROTA BAGCHI
|
September 25, 1995 |
|
GOBINDA CHARAN BISWAS Vs. BALARAM DEY
|
December 21, 1995 |
|
GOLAM MUSTAFA Vs. UNIVERSITY OF BURDWAN & ORS.
|
March 20, 1995 |
|
GOODS OF ARUN CH MITRA Vs. STATE
|
August 24, 1995 |
|
GOPA DEBI OZHA Vs. SUJIT PAUL
|
May 8, 1995 |
|
GOPI KRISHNA MAJI Vs. JUDHISTIR DEY
|
January 19, 1995 |
|
Gostha Behari Das Vs. State of West Bengal
|
July 13, 1995 |
|
GOUR MOHAN CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 1, 1995 |
|
GOUR MOHAN CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL
|
January 4, 1995 |
|
GOUR SANKAR PANI Vs. STATE OF WEST BENGAL
|
May 5, 1995 |
|
Gouranga Dhar Vs. State of West Bengal
|
August 22, 1995 |
|
GOVIND LALL Vs. STATE
|
August 18, 1995 |
|
GREAT GOPALPUR TEA COMPANY LTD Vs. COLLECTOR AND DEPUTY COLLECTOR JALPAIGURI
|
August 23, 1995 |
|
Guest Keen Willams LTD Vs. Fifth Industrial Tribunal
|
February 8, 1995 |
|
GURUSWAMY Vs. STATE
|
March 30, 1995 |
|
HADIS KHAN Vs. COMMISSIONER OF POLICE
|
April 24, 1995 |
|
HAMIDUL HAQUE Vs. STATE OF WEST BENGAL
|
August 8, 1995 |
|
HAPPY HOME FISCAL SERVICE PVT LTD Vs. STATE
|
August 9, 1995 |
|
HARADHAN CHANDRA DAS Vs. MADHUSUDAN DAS
|
December 14, 1995 |
|
HARMINDER SINGH ATWAL Vs. D P MAJUMDER
|
June 21, 1995 |
|
HEARST CORPORATION Vs. DALAL STREET COMMUNICATIONS LTD
|
July 21, 1995 |
|
HIMANGSU KUMAR SETT Vs. SPECIAL LAND ACQUISITION OFFICER GOVERNMENT OF WEST BENGAL NORTH 24 PARGANAS
|
June 19, 1995 |
|
HINDUSTAN LEVER LIMITED Vs. TATA OIL MILLS AND ALLIED COMPANIES KARMACHARI UNION
|
December 14, 1995 |
|
HINDUSTAN LEVER LTD Vs. STATE CONSUMER REDRESSAL FORUM
|
December 15, 1995 |
|
Hindustan Motors Limited Vs. Commissioner of Income tax
|
February 20, 1995 |
|
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. G S CHERRA AND COMPANY
|
May 5, 1995 |
|
Hindusthan Lever Limited Vs. Tata Oil Mills and Allied Companies Karmachari Union
|
December 10, 1995 |
|
HINDUSTHAN SEALS LTD Vs. RAJENDRA SOMANI
|
January 6, 1995 |
|
HINDUSTHAN TOBACCO COMPANY Vs. FIRST LABOUR COURT WEST BENGAL
|
January 16, 1995 |
|
HOOGHLY RIVER BRIDGE COMMRS Vs. BHAGIRATHI BRIDGE CONSTN CO LTD
|
February 13, 1995 |
|
I.T.C. LTD. Vs. UNION OF INDIA (UOI)
|
July 31, 1995 |
|
ILA SARKAR Vs. STATE OF WEST BENGAL
|
May 19, 1995 |
|
IN RE : ALOKE SARKAR Vs. ANINDITA SARKAR
|
August 1, 1995 |
|
IN RE : M/S. BANSHIHARI RICE MILLS (P) LTD. & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
May 16, 1995 |
|
IN RE : NEBU LAL SHAW Vs. STATE
|
May 24, 1995 |
|
IN RE : SAMBHUNATH SWARNAKAR Vs. RABIN CHANDRA @ RABI DAS & ORS.
|
June 14, 1995 |
|
IN RE : SATISH AGGARWAL Vs. TIRATH SINGH
|
December 11, 1995 |
|
IN RE SMT KRISHNA SENGUPTA Vs. MONJULA MUKHERJEE
|
August 31, 1995 |
|
IN RE: ARAN CH. MITRA (DECEASED) Vs. STATE
|
August 24, 1995 |
|
IN RE: BINODE KUMAR LADDHA Vs. STATE OF WEST BENGAL
|
December 13, 1995 |
|
IN RE: CALPRO FOOD (PVT.) LTD. Vs. STATE
|
November 29, 1995 |
|
IN RE: M/S. SWAPNA STORES Vs. GENERAL MANAGER, METRO RAILWAY
|
March 15, 1995 |
|
IN THE GOODS OF: ARUN CH. MITRA (DECEASED) Vs. STATE
|
June 24, 1995 |
|
IND. IRON & STEEL CO. LTD. Vs. UNITED CONTRACT WORKERS UNION (C.I.T.U.) BURNPUR,
|
May 5, 1995 |
|
INDIA SALES INTERNATIONAL Vs. COLLECTOR OF CUSTOMS AND ORS.
|
November 23, 1995 |
|
INDIAN CABLE CO LTD Vs. COLLECTOR OF CUSTOMS
|
September 21, 1995 |
|
INDIAN CHARGE CHROME LTD Vs. TATA IRON AND STEEL CO LTD
|
January 20, 1995 |
|
INDIAN OIL CORPORATION LTD. Vs. INDIA CARBON LIMITED
|
April 13, 1995 |
|
INDIAS HOBBY CENTRE (P.) LTD Vs. KWALITY ICE CREAM LTD.
|
May 5, 1995 |
|
INDRAJIT MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 4, 1995 |
|
INDUSTRIAL GASES LTD Vs. KAMSUP INDUSTRIAL GASES LTD
|
June 26, 1995 |
|
INDUSTRIAL GASES LTD Vs. KAMRUP INDUSTRIAL GASES LTD
|
November 15, 1995 |
|
INDUSTRIAL RECONSTRUCTION BANK OF INDIA Vs. BENGAL POTTERIES LTD. (IN LIQUIDATION)
|
July 31, 1995 |
|
ISLAM MOLLA Vs. STATE OF WEST BENGAL
|
September 20, 1995 |
|
J M D Medicare LTD Vs. Union of India UOI
|
March 29, 1995 |
|
J PATEL AND COMPANY Vs. NATIONAL FEDERATION OF INDUSTRIAL CO OPERATIVES LIMITED
|
August 18, 1995 |
|
J TEWARI Vs. UNION OF INDIA
|
September 3, 1995 |
|
J.J. CORPORATION Vs. ANZ GRINDLAYS BANK PLC
|
December 25, 1995 |
|
JAGANNATH JANA Vs. STATE OF WEST BENGAL
|
April 21, 1995 |
|
JAGAT MOHAN KAPUR Vs. WEALTH TAX OFFICER
|
April 22, 1995 |
|
JAGDISH CHANDRA MITRA Vs. DISTRICT MUNICIPAL ELECTION OFFICER AND OTHERS
|
July 5, 1995 |
|
JAGMOHAN SINGH AND PARTHA SARATHI CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 26, 1995 |
|
JAHED ALIAS JIAD SHAH Vs. STATE
|
July 5, 1995 |
|
JHARNA BANERJEE Vs. COMMISSIONERS OF SOUTH DUM DUM MUNICIPALITY AND OTHERS
|
August 8, 1995 |
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JOYDEV DUTTA & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
August 17, 1995 |
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Joytirmoy Ghosh Vs. U B I
|
September 20, 1995 |
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JYOTI LAL ADHIKARI Vs. SMRITIKANA GHOSH
|
July 4, 1995 |
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KALIDAS GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
November 10, 1995 |
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KALIDAS MULLICK Vs. REGISTRAR OF ASSURANCE CALCUTTA
|
November 21, 1995 |
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KALIPADO SAHA Vs. LILA RANI SAHA
|
January 19, 1995 |
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KALPANA GHOSH Vs. STATE
|
July 28, 1995 |
|
KALPANA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
December 18, 1995 |
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KAMALA BALA BISWAS Vs. KALACHAND SARKAR
|
September 15, 1995 |
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KANAI MISTRY Vs. STATE
|
April 28, 1995 |
|
KANJI BIBI Vs. MOHAMMAD SIDDIQUE
|
December 15, 1995 |
|
KASHINATH MUKHERJEE AND ORS. Vs. SANDHYA HAIDER & ORS.
|
August 2, 1995 |
|
Kashinath Tapuriah Vs. Incab Industries Limited
|
May 8, 1995 |
|
KEDAR NATH SHAW Vs. SULTAN SHEIK ALIAS SULTAN AHMED
|
May 18, 1995 |
|
KENARAM ALIAS KINURAM MAJHI Vs. STATE
|
April 28, 1995 |
|
KESAB RANJAN SUR Vs. STATE OF WEST BENGAL
|
February 6, 1995 |
|
KONNAGAR SAMABAYA BANK LTD Vs. NILMANI BANERJEE
|
July 31, 1995 |
|
KRISHAN PRASAD SINGHI Vs. TAX RECOVERY OFFICER
|
September 1, 1995 |
|
KRISHNA CHANDRA ROY AND ANOTHER Vs. DILIP KUMAR DEY AND ANOTHER
|
December 6, 1995 |
|
KRISHNA CHANDRA SINGHA Vs. STATE OF WEST BENGAL
|
July 11, 1995 |
|
KRISHNA SENGUPTA Vs. MANJULA MUKHERJEE
|
August 13, 1995 |
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KUMARI PIYALI DAS Vs. STATE OF WEST BENGAL & ORS.
|
January 11, 1995 |
|
KUTUBUDDIN AHMED Vs. BOARD OF WAKFS WEST BENGAL
|
January 20, 1995 |
|
LAKSHMAN BHOWMICK Vs. SATYA NARAYAN CHAKRABORTY
|
September 21, 1995 |
|
LAKSHMI NARAYAN KATHGOLA FIRM Vs. STATE OF WEST BENGAL
|
December 21, 1995 |
|
LARSEN & TOUBRO LIMITED Vs. KANAK PROJECT LIMITED
|
November 15, 1995 |
|
LILABATI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
December 6, 1995 |
|
LT. GOVERNOR Vs. ABDUL SALAM
|
January 11, 1995 |
|
M S NATARAJAN Vs. RAMASIS SHAW
|
January 4, 1995 |
|
M/S. CONTINENTAL TRANSPORT AND CONSTRUCTION CORPN. ANOTHER Vs. UNION OF INDIA AND OTHERS
|
April 6, 1995 |
|
MAA KALI MOTORS Vs. STATE OF WEST BENGAL
|
January 12, 1995 |
|
MACHINE WORKS INTERNATIONAL LTD. Vs. PREMIER IRON AND STEEL WORKS (P) LTD.
|
January 12, 1995 |
|
MADHABILATA DUTTA Vs. RAMESWAR PRASAD GUPTA
|
January 24, 1995 |
|
MADHU R N PANASURAMKA AND Vs. STATE OF WEST BENGAL
|
July 28, 1995 |
|
MADHUSUDAN KAYAL Vs. STATE OF WEST BENGAL AND OTHERS
|
February 16, 1995 |
|
MADHUSUDAN PAL Vs. STATE OF WEST BENGAL
|
March 20, 1995 |
|
MAHALAXMI RICE MILLS Vs. STATE OF WEST BENGAL
|
November 10, 1995 |
|
MAHENDRA KUMAR ROONGTA Vs. OFFICIAL LIQUIDATOR
|
March 16, 1995 |
|
MAHIMARANJAN DAS Vs. PUSPA RANI SARKAR
|
November 10, 1995 |
|
MAKNAM INVESTMENTS LTD Vs. STATE
|
February 13, 1995 |
|
MALA ROY Vs. SUSHIL KUMAR MITRUKA
|
January 25, 1995 |
|
MALABIKA DHAR Vs. UNIVERSITY OF NORTH BENGAL
|
April 27, 1995 |
|
MALINA RANI SAHA Vs. STATE OF WEST BENGAL & ORS.
|
November 29, 1995 |
|
MAMTA DHAWAN Vs. STATE OF WEST BENGAL AND OTHERS
|
September 7, 1995 |
|
MAN MOHAN GOSWAMY Vs. ANDAMAN AND NICOBAR ADMINISTRATION
|
September 20, 1995 |
|
MANIK ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
April 6, 1995 |
|
MANMATHA NATH DAS Vs. THE STATE OF WEST BENGAL AND ORS.
|
July 26, 1995 |
|
MANTU NAIK Vs. BANKIM CHANDRA MAITY
|
November 29, 1995 |
|
MD. ASLAM Vs. UNION OF INDIA AND ORS.
|
July 13, 1995 |
|
MIHIR KUMAR DUTTA Vs. B. MUKHERJEE
|
July 19, 1995 |
|
MIHIR KUMAR DUTTA Vs. B MUKHERJEE
|
July 9, 1995 |
|
MOHAMMAD ABDUL BARI Vs. DIST INSPECTOR OF SECONDARY EDUCATION OF SCHOOLS MURSHIDABAD
|
September 11, 1995 |
|
MOHAMMAD ALI Vs. SAFIQUL
|
May 5, 1995 |
|
MOHAMMAD NUR BAKSH Vs. SAHANARA BEGUM
|
May 16, 1995 |
|
MONORDAS SHAH Vs. STATE OF WEST BENGAL
|
February 13, 1995 |
|
MOTAHAR HOSSAIN Vs. STATE
|
January 25, 1995 |
|
MOYNUL HOQUE ALIAS MOYNUL HOQUE CHOWDHURY Vs. THE STATE OF WEST BENGAL AND OTHERS
|
December 4, 1995 |
|
MUCHHA MONDAL Vs. STATE OF WEST BENGAL
|
July 11, 1995 |
|
MUCHHA MONDAL Vs. STATE OF WEST BENGAL
|
August 11, 1995 |
|
MUKUL BHATTACHARJEE & ANR Vs. PRESIDING OFFICER, STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
|
May 15, 1995 |
|
MURALI EXPORT HOUSE Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1995 |
|
N T C W B A BR LTD Vs. SUDHANYA BISWAS
|
April 20, 1995 |
|
NABI MIR Vs. STATE OF W B
|
July 18, 1995 |
|
NABULAL SHAW Vs. STATE
|
November 17, 1995 |
|
NAND KISHORE GOENKA Vs. FLEXO PACK & ORS.
|
September 20, 1995 |
|
NAND KISHORE JALAN Vs. CHANDRA MOHINI KHULLAR
|
September 21, 1995 |
|
NANDADULAL DEY Vs. PUTUL DEY
|
May 15, 1995 |
|
NANDAN DUTTA Vs. STATE OF WEST BENGAL
|
November 20, 1995 |
|
NANKU HATI Vs. STATE OF WEST BENGAL
|
July 31, 1995 |
|
NARAYAN DAS BHAIYA Vs. UNION OF INDIAN AND OTHERS
|
May 4, 1995 |
|
NARAYANI TRADING CONCERN PVT LTD Vs. COLLECTOR OF CUSTOMS
|
May 19, 1995 |
|
NARESH CHANDRA GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
|
July 20, 1995 |
|
Navneet Kumar Vs. Collector of Customs
|
July 11, 1995 |
|
NAZIMUDDIN LASKAR AND OTHERS Vs. STATE AND OTHERS
|
August 23, 1995 |
|
NEBU LAL SHAW Vs. STATE
|
July 24, 1995 |
|
NEBU LAL SHAW Vs. STATE
|
January 1, 1995 |
|
NEELAM DEVI KAREL Vs. UNION OF INDIA & ORS.
|
February 9, 1995 |
|
Neera Gupta Vs. Sukumar Shankar Collr of Customs
|
July 26, 1995 |
|
NEPTUNE PAPER MILLS LTD. CONTRACTORS WORKERS UNION Vs. KANOI AGRO
|
July 20, 1995 |
|
NEW TOBACCO CO. LTD. Vs. OFFICIAL LIQUIDATOR
|
April 27, 1995 |
|
NILKANTA KOLAY Vs. OFFICIAL LIQUIDATOR
|
August 30, 1995 |
|
NIRANJAN DEY Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
September 22, 1995 |
|
NIRANJAN GHOSH Vs. ANANDA MONDAL
|
May 5, 1995 |
|
NIRMAL KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
July 26, 1995 |
|
NIRMAL KUMAR DEY ALIAS N K DEY Vs. J M LYNGDON MANAGING DIRECTOR OF FCI
|
May 10, 1995 |
|
NIRMAL KUMAR JANA Vs. DISTRICT INSPECTOR OF SCHOOLS S E CALCUTTA
|
November 22, 1995 |
|
NIRUPAMA SARKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 8, 1995 |
|
Nripendra Kishore Chakraborty Vs. State of West Bengal
|
November 22, 1995 |
|
Oyatape Fibres Pvt LTD Vs. Collector of Customs
|
June 8, 1995 |
|
P C BHATTACHARYA Vs. STATE
|
June 19, 1995 |
|
P. MANI Vs. LT. GOVERNOR & ORS.
|
March 31, 1995 |
|
PALLAV GOSWAMI Vs. AVA RANI SINHA
|
August 3, 1995 |
|
PAM DEVELOPMENT PVT LTD Vs. CALCUTTA PORT TRUST
|
May 8, 1995 |
|
PANCHA MAYURAKSHI COTTON MILLS EMPLOYEES UNION Vs. STATE OF WEST BENGAL
|
March 20, 1995 |
|
PANCHANAN KARMAKAR Vs. ANANDAMOY KARMAKAR
|
May 19, 1995 |
|
PANCHI BALA MIDDA Vs. SRIMATI NAMITA RANI DEY CHOWDHURY
|
August 21, 1995 |
|
PANKAJ LOCHAN SAHOO Vs. STATE OF W B
|
June 29, 1995 |
|
PARESH KR ADAK AND ETC Vs. STATE OF WEST BANGAL
|
January 12, 1995 |
|
PARIMAL MONDAL Vs. STATE
|
August 22, 1995 |
|
PARRYS (CAL.) EMPLOYEES UNION Vs. JUDGE, SECOND INDUSTRIAL TRIBUNAL, CALCUTTA
|
April 4, 1995 |
|
PATIT PABAN GHOSH & ORS. Vs. DIRECTOR OF FISHERIES, WEST BENGAL & ORS.
|
November 22, 1995 |
|
Peerless General Finance and Investment Co LTD Vs. Reserve Bank of India
|
May 3, 1995 |
|
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
|
July 19, 1995 |
|
PHANINDRA NATH MAITY Vs. STATE OF WEST BENGAL
|
July 28, 1995 |
|
POOLIN HALDAR Vs. STATE
|
September 25, 1995 |
|
PRABHUDAYAL EDUCATION AND CHARITY TRUST AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
April 25, 1995 |
|
PRABIR RAY Vs. STATE OF WEST BENGAL
|
July 14, 1995 |
|
PRADIP KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 12, 1995 |
|
PRADIP KUMAR MUKHERJEE Vs. CHAITALI ALIAS MOLI MUKHERJEE
|
May 16, 1995 |
|
PRAN GOPAL ROY Vs. LAKMI BANERJEE
|
April 26, 1995 |
|
PRANAB KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 15, 1995 |
|
PRANOY KUMAR DAS Vs. SOMNATH SARKAR
|
December 6, 1995 |
|
PRASANTA KUMAR ADAK Vs. STATE OF WEST BENGAL
|
January 12, 1995 |
|
PRASANTA KUMAR DEY Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 6, 1995 |
|
PRASANTA KUMAR DEY Vs. BHADRESWAR MUNICIPALITY
|
March 24, 1995 |
|
PRASENJIT SAHA Vs. THE STATE OF WEST BENGAL & ORS.
|
June 23, 1995 |
|
PRATIC KUMAR SEN Vs. UNION OF INDIA
|
July 11, 1995 |
|
Pratul Kr Mukherjee Vs. Steel Authority of India
|
July 7, 1995 |
|
PREMIER INVESTORS Vs. SK. ABDUL RASID AND ORS.
|
November 13, 1995 |
|
PROBHAT CHANDRA GHOSH Vs. DAMODAR VALLEY CORPORATION
|
January 5, 1995 |
|
PRODYUT KUMAR BAIDYA Vs. CHAYA RANI BAIDYA
|
January 3, 1995 |
|
PRODYUT KUMAR BAIDYA Vs. CHAYA RANI BAIDYA
|
January 1, 1995 |
|
PROMODE RANJAN SARKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 8, 1995 |
|
PROSHANTA GUHA AND MONORATH PANDEY Vs. INDIAN INST OF TECH KHARAGPUR
|
July 19, 1995 |
|
PROTIMA GHOSH Vs. STATE OF WEST BENGAL
|
August 11, 1995 |
|
PUNALUR PAPER MILLS LIMITED Vs. CENTRAL BANK OF INDIA
|
January 11, 1995 |
|
PUNJAB AND SIND BANK EMPLOYEES Vs. INDIAN BANKS ASSOCIATION
|
April 20, 1995 |
|
PURAM CHAND RANGA AND ORS. Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD.
|
June 26, 1995 |
|
PURAN CHANDRA BURMAN Vs. DEEPAK BHARGAVA
|
December 20, 1995 |
|
PURNA CHANDRA MUKHERJEE Vs. CORPORATION OF CALCUTTA
|
July 29, 1995 |
|
R B JEEVAN LALL Vs. MUNICIPAL BOARD
|
March 31, 1995 |
|
R. C. STORES AND ANOTHER Vs. THE MATERIAL SCRAP TRADE CORPORATION LTD. AND OTHERS
|
December 7, 1995 |
|
RABINDRA NATH MOORTHY NAIDU Vs. STATE OF WEST BENGAL
|
September 19, 1995 |
|
RABINDRA PARIDA ALIAS RABINDRA PARIZA ALIAS AURN Vs. STATE OF WEST BENGAL
|
February 3, 1995 |
|
RADHA KHAP Vs. UNION OF INDIA
|
February 27, 1995 |
|
RADHESHYAM KHEMKA Vs. M S PURI
|
September 11, 1995 |
|
RAFIKUL MONDAL Vs. STATE OF WEST BENGAL & ORS
|
July 13, 1995 |
|
RAGHUBIRSARAN JAIN Vs. STATE
|
June 28, 1995 |
|
RAJEKA BEGUM @ MINA Vs. STATE OF WEST BENGAL
|
September 19, 1995 |
|
Rajendra Prasad Singh Vs. Union of India
|
July 25, 1995 |
|
RAM BALAK SHAW Vs. RAMANATH PANDEY
|
November 28, 1995 |
|
RAM CHANDRA SINGH Vs. STATE
|
April 26, 1995 |
|
Ramapada Sinha Vs. Union of India UOI
|
December 22, 1995 |
|
RAMDAS BANERJEE Vs. STATE
|
November 10, 1995 |
|
RAMDHANI SHAW Vs. GURMIT SINGH AND OTHERS
|
December 6, 1995 |
|
RAMEN MAJUMDAR Vs. NANDITA GOSWAMI
|
January 16, 1995 |
|
RANABIR SENGUPTA Vs. UNION OF INDIA (UOI)
|
April 18, 1995 |
|
RANAJIT KUMAR BANERJEE Vs. PANCHANAN ADITYA AND ORS.
|
February 1, 1995 |
|
RANAJIT KUMAR BANERJEE Vs. PANCHANAN ADITYA
|
April 7, 1995 |
|
RANGE OFFICER MANNARGHAT Vs. SUKUMAR MIRDHA
|
September 13, 1995 |
|
RANJAN KR. HALDER Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
August 19, 1995 |
|
RANJAN KUMAR HALDAR Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
August 8, 1995 |
|
RANJIT KUMAR BHATTACHARYYA Vs. SABITA BHATTACHARYYA
|
December 22, 1995 |
|
RASHBEHARI UNITED CLUB Vs. HAZARIMAL SHARMA
|
September 21, 1995 |
|
RATAN LAL SETHI Vs. STATE OF WEST BENGAL
|
December 19, 1995 |
|
RATANLAL GARG ALIAS AGARWAL Vs. STATE
|
May 8, 1995 |
|
RATNESWAR BOSE Vs. NATIONAL INSTRUMENT LIMITED
|
September 12, 1995 |
|
REGISTRAR HIGH COURT CALCUTTA Vs. BIJOY GHOSH
|
July 11, 1995 |
|
ROHIT KUMAR MODWEL Vs. SUDIPA R MODWEL
|
January 6, 1995 |
|
ROSELL INDUSTRIES LTD Vs. STATE
|
July 4, 1995 |
|
RUDRA NARAYAN SINGHA Vs. STATE OF WEST BENGAL
|
June 10, 1995 |
|
Rup Chand Jain Vs. Collector of Customs Preventive
|
October 31, 1995 |
|
S K ABDUR RAHIM Vs. AMAL KR BANERJEE
|
August 31, 1995 |
|
S K DOGRA Vs. UNION OF INDIA
|
September 20, 1995 |
|
S P SING Vs. STATE
|
May 17, 1995 |
|
S T P LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
February 8, 1995 |
|
S.M. SAJJAD Vs. THE CALCUTTA MUNICIPAL CORPORATION
|
July 24, 1995 |
|
SACHINDRA NATH DAS Vs. STATE OF WEST BENGAL
|
January 20, 1995 |
|
SAFIQUE ALAM ALIAS SAFI Vs. STATE
|
May 19, 1995 |
|
SAIKAT GHOSH Vs. INSTITUTION OF ENGINEERS INDIA
|
April 13, 1995 |
|
SAILEN KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 11, 1995 |
|
SAILENDRA NATH ROY Vs. STATE OF WEST BENGAL
|
May 3, 1995 |
|
SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
August 8, 1995 |
|
SAMIR CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
|
December 4, 1995 |
|
SAMIR SARKAR Vs. STATE OF WEST BENGAL
|
April 20, 1995 |
|
SANAT KR. DUTTA Vs. RAM SANTOSH MUKHOPADHYAY
|
December 25, 1995 |
|
SANJIT KUMAR SARDAR Vs. STATE
|
August 24, 1995 |
|
SANJOY CHAKRABORTY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 30, 1995 |
|
SANKAR KUMAR DAS Vs. SUPERINTENDENT J N M HOSPITAL KALYANI
|
August 23, 1995 |
|
SANKAY WHEELS LIMITED Vs. THE NINTH INDUSTRIAL TRIBUNALS & OTHERS
|
August 1, 1995 |
|
SANTI DAS Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
|
December 6, 1995 |
|
SANTI KUMAR JAIN Vs. ANIL KUMAR DATTA
|
May 12, 1995 |
|
SANTI RANJAN GANGULLY Vs. STATE OF WEST BENGAL ORS
|
June 21, 1995 |
|
SANTOSH KUMAR HUI Vs. PRAKASH KUMAR PALIT
|
July 4, 1995 |
|
SARBOJIT BANDHAPADHYAY Vs. UNIVERSITY OF CALCUTTA & ORS.
|
December 22, 1995 |
|
Sarida Bibi Vs. Amar Prasad Gagari
|
December 6, 1995 |
|
SAT PAUL Vs. INSPECTOR OF POLICE
|
May 16, 1995 |
|
SATYANARAI BARI AND ORS. Vs. PROTIMA BANERJEE
|
June 13, 1995 |
|
SEBABRATA BOSE ASSOCIATES (P) LTD. Vs. STATE OF WEST BENGAL
|
November 30, 1995 |
|
SEPHALI BERA Vs. SUTUSHAR KANTI BARIK
|
November 28, 1995 |
|
SH HANUMAN STEEL ROLLING MILLS CO LTD Vs. ASSISTANT REGISTRAR
|
September 8, 1995 |
|
SHBAVANI GHOSH (MISS) Vs. THE WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION ENGINEERING, MEDICAL AND TECHNOLOGICAL DEGREE COLLEGES
|
August 28, 1995 |
|
SHIBU CHAKRABORTY Vs. ARATI PODDAR & ANR.
|
August 28, 1995 |
|
SHILA KUNDU Vs. ASANSOL
|
February 1, 1995 |
|
SHILA PYNE Vs. STATE OF WEST BENGAL
|
August 14, 1995 |
|
SHREE BAJARANG ELECTRIC STEEL PRIVATE LTD Vs. STATE
|
January 4, 1995 |
|
SHYAMRAJ Vs. STATE
|
June 19, 1995 |
|
SIBA PRASAD MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 28, 1995 |
|
SIBAPADA DAS Vs. STATE OF WEST BENGAL
|
March 21, 1995 |
|
Sibdas Mukherjee Vs. Chief General Manager I Eastern Coalfields
|
March 15, 1995 |
|
SIBEN KUMAR MONDAL Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
|
February 16, 1995 |
|
SIMA BHATTACHARYA ALIAS CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 22, 1995 |
|
SINGH ALLOYS STEEL LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
May 31, 1995 |
|
SIPRA MAJUMDAR Vs. STATE OF WEST BENGAL
|
December 11, 1995 |
|
SK. ABU SALAM SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
December 6, 1995 |
|
SK. SAMSUDDIN Vs. STATE OF WEST BENGAL AND OTHERS
|
August 21, 1995 |
|
SK. SHAMSUDDIN Vs. STATE OF WEST BENGAL
|
November 14, 1995 |
|
SMITH STANISTREET PHARMACEUTICALS LTD. Vs. PRABIR KUMAR SENGUPTA
|
April 21, 1995 |
|
SMT. DIPALI GUPTA Vs. THE CHAIRMAN PANIHATI MUNICIPALITY & ORS.
|
August 22, 1995 |
|
SMT. REKHA RANI MAITY & ORS. Vs. JAGATPATI SASHMAL
|
June 27, 1995 |
|
SNEHA KHEMKA Vs. K.L. VERMA, J.S. GOI AND ORS.
|
December 19, 1995 |
|
SOHANLAL DUGAR Vs. DWARKA NATH JHA
|
December 5, 1995 |
|
SOMNATH SINHA Vs. STATE OF WEST BENGAL
|
July 27, 1995 |
|
SOVA GHOSH Vs. ASIT KR. GHOSH
|
September 21, 1995 |
|
SRI ASTOPADA BHAR Vs. SRI LAXMI KANTA SADHUKHAN
|
July 25, 1995 |
|
SRI GOPAL DAS BAGRI Vs. CALCUTTA ELECTRIC SUPPLY CORPN., LIMITED & OTHERS
|
August 28, 1995 |
|
SRI JAGANNATH SINGH Vs. COAL INDIA LTD. & ORS.
|
February 10, 1995 |
|
Sri Swapan Ray Vs. Indian Airlines Ltd
|
November 15, 1995 |
|
SRIDHAR DAS Vs. STATE OF WEST BENGAL
|
May 4, 1995 |
|
SRIMATI KRISHNA SENGUPTA Vs. SRIMATI MONJULA MUKHERJEE
|
August 31, 1995 |
|
SRUMOYU GHOSH Vs. STATE OF WEST BENGAL
|
July 13, 1995 |
|
STATE Vs. BHOLA PAL ALIAS SALIL PAL
|
July 5, 1995 |
|
STATE Vs. RATAN GARG ALIAS AGARWALA
|
May 8, 1995 |
|
STATE Vs. UNION OF INDIA
|
March 21, 1995 |
|
STATE OF WEST BENGAL Vs. BEJOYESH GHOSH
|
June 30, 1995 |
|
STATE OF WEST BENGAL Vs. JOSHI JUTE CORPORATION
|
June 28, 1995 |
|
STATE OF WEST BENGAL Vs. TAPANKANTIROY
|
June 29, 1995 |
|
STATE OF WEST BENGAL Vs. MANORANJAN MONDAL AND ORS.
|
November 6, 1995 |
|
STATE OF WEST BENGAL Vs. ANIMESH RAY
|
August 24, 1995 |
|
STATE OF WEST BENGAL Vs. TAPAN KANTI ROY
|
June 20, 1995 |
|
STATE OF WEST BENGAL AND ORS. Vs. KISHORE KUMAR MOHAPATRA
|
November 27, 1995 |
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STATE OF WEST BENGAL AND OTHERS Vs. TAPAN MANNA
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June 28, 1995 |
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STATE TRANSPORT AUTHORITY W B Vs. ASIS KUMAR ROY
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January 12, 1995 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. SANTOSH KUMAR JOARDAR
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February 10, 1995 |
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SUBAL SAKHA MONDAL Vs. STATE OF WEST BENGAL
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September 8, 1995 |
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SUBHAJIT BANERJEE Vs. STATE OF WEST BENGAL
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May 17, 1995 |
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SUBHENDU GUPTA Vs. CALCUTTA VYAPAR PRATISTHAN LTD
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March 29, 1995 |
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SUBIR CHATTERJEE Vs. SMT. S. CHHAYAJLANI
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May 16, 1995 |
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Subrata Guha Sarkar Vs. Second Labour Court
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December 8, 1995 |
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SUJIT KUMAR GUHA THAKURATA Vs. THE STATE OF WEST BENGAL & ORS.
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May 19, 1995 |
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SUJIT MITRA Vs. LILA MONDAL (MITRA)
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September 6, 1995 |
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SUKHENDU BIKASH CHATTERJEE Vs. ANJALI CHATTERJEE
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September 21, 1995 |
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SUNDERLAL JAIN Vs. UNION OF INDIA
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December 7, 1995 |
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SUNIL KUMAR BASU AND TWO ORS Vs. DWINJENDRA NATH MITRA
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December 5, 1995 |
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SUNIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
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February 3, 1995 |
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Sunirmal Roy Chowdhury Vs. Life Insurance Corporation of India
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December 11, 1995 |
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SUNITA SHARMA Vs. RATNA DAS GHOSAL
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May 5, 1995 |
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SUNITY SARKAR Vs. DEBAPROSAD SINHA
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February 10, 1995 |
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SURABALA SAHA Vs. COLLECTOR OF CUSTOMS
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January 13, 1995 |
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SURENDRA KUMAR GROVER Vs. JAYANTA ROY
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September 18, 1995 |
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Surendra Vikram Singh Agarwala Vs. Kanhaya Lal Agarwalla
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July 25, 1995 |
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SUSHIL DHALI Vs. A AND N ADMINISTRATION
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September 13, 1995 |
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SWAPAN BHAKTA PETITIONER Vs. STATE OF WEST BENGAL
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September 21, 1995 |
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Swapan Bose Vs. Ram Krishna Co operative Bank Ltd
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August 25, 1995 |
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SWAPAN KUMAR DAS Vs. SOMA DAS SMT
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August 4, 1995 |
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SWAPNA GHOSH Vs. DILIP KUMAR DEY
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December 6, 1995 |
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T K DUTTA Vs. PAWAN KUMAR DIDWANI
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April 19, 1995 |
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TANDRA MONDAL Vs. STATE OF WEST BENGAL
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July 14, 1995 |
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TAPAN CHOUBAY Vs. STATE OF WEST BENGAL AND OTHERS
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January 16, 1995 |
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TAPAN KR. BANERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS
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May 19, 1995 |
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TAPAN KUMAR BISWAS Vs. UNION OF INDIA
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July 17, 1995 |
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TAPAS CHOWDHURY Vs. UNION OF INDIA
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September 5, 1995 |
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Tapas Mondal Vs. Eastern Coalfields Ltd
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February 9, 1995 |
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TAPIRADHAJ MALTY Vs. ANIMA MAITY AND ANOTHER
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August 8, 1995 |
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TARUN CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 16, 1995 |
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TATA CONSTRUCTION AND PROJECTS LTD Vs. STEEL AUTHORITY OF INDIA LTD
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November 23, 1995 |
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Texmaco Limited and O P Jhunjhunwalla Vs. Deputy Director Enforcement Directorate
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March 21, 1995 |
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Thakur Majhi Vs. Chairman cum Managing Director Eastern Coalfields Ltd
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February 14, 1995 |
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THAKURDAS SAHA Vs. STATE OF WEST BENGAL AND OTHERS
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August 24, 1995 |
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THANESWAR GAYEN Vs. STATE OF WEST BENGAL
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April 21, 1995 |
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THE INDIAN IRON & STEEL CO. LTD. Vs. UNITED CONTRACT WORKERS UNION (C.I.T.U.) BURNPUR, BURDWAN W.B. & ORS.
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May 5, 1995 |
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THE INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. Vs. DRUCK UND PAPER INDIA LTD.
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April 20, 1995 |
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TRACKS TRADE PRIVATE LIMITED Vs. SAMIR SOBHAN SANYAL AND OTHERS
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July 6, 1995 |
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TRAVEL CORPORATION INDIA LTD Vs. UNION OF INDIA
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September 20, 1995 |
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TUSHAR KANTI GHOSH Vs. STATE
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November 2, 1995 |
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UCO BANK Vs. CONCAST PRODUCTS LTD
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December 15, 1995 |
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Uma Talapatra Vs. Manabendra Talapatra
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January 11, 1995 |
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UMA TALAPATRA Vs. MANABENDRA TALAPATRA
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January 20, 1995 |
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UNION OF INDIA Vs. M/S. JAIN ASSOCIATES & ORS.
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June 27, 1995 |
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UNION OF INDIA Vs. BHARAT CONSTRUCTION
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November 22, 1995 |
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UNION OF INDIA Vs. K K MAZUMDAR
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December 21, 1995 |
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UNION OF INDIA Vs. SAHADEO SINGH
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June 28, 1995 |
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UNION OF INDIA Vs. KEDAR SOMANI
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May 2, 1995 |
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UNION OF INDIA (UOI) Vs. PAWAN KUMAR DIDWANIAN
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July 19, 1995 |
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UNION OF INDIA (UOI) Vs. ASHOKE INDUSTRIES
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August 2, 1995 |
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Union of India UOI Vs. Kanti Tarafdar
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September 7, 1995 |
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UNITED CONTRACTORS Vs. ORISSA MINERALS DEVELOPMENT CO. LTD.
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July 7, 1995 |
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UNIVERSITY OF CALCUTTA Vs. SOUMIT CHAKRABORTY
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April 7, 1995 |
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URMILA BHARUKA Vs. COVENTRY SPRING AND ENGINEERING COMPANY LIMITED
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January 4, 1995 |
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Urmila Bharuka Vs. Union of India UOI
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February 22, 1995 |
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USHA ALLOYS STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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February 28, 1995 |
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UTPAL SIKDAR Vs. ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
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March 22, 1995 |
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UTTAM GHOSH ALIAS UTTAM KUMAR GHOSH Vs. STATE OF WEST BENGAL
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June 30, 1995 |
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VIJAY PAHWA Vs. SAMIR MUKHOPADHYAY
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May 5, 1995 |
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VIJAYA MINERALS PRIVATE LIMITED Vs. BIKASH CHANDRA DEB
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June 27, 1995 |
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VISVA BHARATI Vs. RAKHI DEBNATH
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July 4, 1995 |
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W.B. CHEMICAL INDUSTRIES LTD. Vs. MODERN FOOD INDUSTRIES (INDIA)
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November 29, 1995 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. AMIYA KUMAR BANDOPADHYAY & ORS.
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May 8, 1995 |
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WESTINGHOUSE SAXBY FARMER LTD Vs. RAJ BEHARI RAM
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April 28, 1995 |
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YUKUB ALI SARANJ Vs. STATE OF WEST BENGAL
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August 11, 1995 |
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ZAHIR AHMED Vs. AZAM KHAN
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September 21, 1995 |