|
A S OVERSEAS PRIVATE LIMITED Vs. ISWAR CHINTA HARAN SHIV THAKUR
|
June 28, 1994 |
|
ABDUL BAREK Vs. STATE OF WEST BENGAL
|
October 3, 1994 |
|
ABDUL KADER HAMDAN Vs. UNION OF INDIA
|
August 5, 1994 |
|
ABHIJIT TEA COMPANY PVT LTD Vs. TERAI TEA COMPANY PVT LTD
|
December 23, 1994 |
|
ADHIR KUMAR DAS Vs. JUTHIKA SEN
|
June 2, 1994 |
|
AGRICO (INDIA) Vs. STATE OF WEST BENGAL AND OTHERS
|
March 11, 1994 |
|
AINAL HAQUE Vs. STATE OF WEST BENGAL
|
August 4, 1994 |
|
AJIT KUMAR BOSE Vs. STATE OF WEST BENGAL & ORS.
|
November 30, 1994 |
|
AJIT KUMAR KHAN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 6, 1994 |
|
AJOY KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
August 22, 1994 |
|
AL AMIN SEATRANS LTD Vs. OWNERS AND PARTY INTERESTED IN VESSEL M V LOYAL BIRD
|
September 7, 1994 |
|
ALLAHABAD BANK Vs. ALL INDIA ALLAHABAD BANK OFFICERS ASSON
|
November 24, 1994 |
|
ALLAHABAD BANK Vs. S M ENGG INDUSTRIES AND OTHERS
|
December 25, 1994 |
|
ALLAHABAD BANK WORKERS UNION Vs. UNION OF INDIA
|
November 17, 1994 |
|
ALOKE SARKAR Vs. ANINDITA SARKAR NEE BASU
|
December 23, 1994 |
|
AMAL KUMAR GHATAK Vs. S N ENTERPRISES PVT LTD
|
September 21, 1994 |
|
AMARENDRA NATH SHAW Vs. MONOTOSH MITRA AND OTHERS
|
August 11, 1994 |
|
AMITABHA GHOSH Vs. State
|
March 21, 1994 |
|
AMRIT BOTTLERS (P) LTD Vs. INCOME TAX OFFICER
|
January 20, 1994 |
|
ANANDA MARGA PRACHARAKA SANGHA Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1994 |
|
ANDHRA STEEL CORPORATION LTD Vs. BANK OF BARODA
|
July 12, 1994 |
|
ANDREW YULE AND COMPANY LIMITED AND ITS GROUP (CALCUTTA REGION) CLERICAL STAFF UNION Vs. ANDREW YULE AND COMPANY LTD.
|
September 30, 1994 |
|
ANIL BARAN TAPADAR Vs. SUNIL BARAN TAPADAR
|
February 9, 1994 |
|
Anuja Choudhury Vs. Union of India UOI
|
January 17, 1994 |
|
ARJUN KUMAR BISWAS Vs. UNION OF INDIA
|
March 18, 1994 |
|
ARUN KUMAR MUKHERJEE Vs. BOKARO STEEL EMPLOYEES CALCUTTA
|
March 9, 1994 |
|
ARUNANGSHU CHAKRABORTY Vs. AAJ KAAL PUBLISHERS LTD. & ORS.
|
April 7, 1994 |
|
ARUNENDRA NATH BANERJEE Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 26, 1994 |
|
ASHOK KUMAR LAHA Vs. MAHENDRA PRASAD
|
April 4, 1994 |
|
ASIS KUMAR MAITY Vs. STATE OF WEST BENGAL
|
December 21, 1994 |
|
ASIS MAITY Vs. STATE OF WEST BENGAL
|
June 8, 1994 |
|
ASIT KUMAR GHOSH Vs. WEALTH TAX OFFICER
|
February 25, 1994 |
|
ASOKE KUMAR MITRA Vs. STATE OF WEST BENGAL
|
March 10, 1994 |
|
ASOKE PAL Vs. STATE
|
August 25, 1994 |
|
ASSAMBROOK LTD. AND ANOTHER Vs. DISTRICT CONSUMER PROTECTION FORUM ALWAR, RAJASTHAN AND ANOTHER
|
February 8, 1994 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. EAST ANGLIA PLASTICS (INDIA) LTD
|
January 18, 1994 |
|
ASSOCIATED DESIGN PLANNING GROUP PRIVATE LIMITED Vs. PRODOSH KUMAR MULLICK
|
September 14, 1994 |
|
ASSOCN OF TEACHERS IN A I SCHOOL Vs. ASSOCN OF AIDS OF A I SCHOOL
|
December 21, 1994 |
|
ASWINI KUMAR DESAI Vs. S MUKHERJEE
|
June 12, 1994 |
|
ATUL KRISHNA KUNDU Vs. UNION OF INDIA
|
April 22, 1994 |
|
AVARANI SINHA Vs. STATE OF WEST BENGAL
|
March 16, 1994 |
|
B C SAHA Vs. STATE OF WEST BENGAL
|
April 8, 1994 |
|
BABLU SHEIKH AND ANARUL SHEIKH Vs. STATE WEST BENGAL
|
August 17, 1994 |
|
BAGDIGI KUJAMA COLLIERIES CO (1946) LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 23, 1994 |
|
BAKUL SINGH Vs. ASST SECRETARY GOVT OF WEST BENGAL
|
April 13, 1994 |
|
BALARAM CHOWDHURY Vs. NEW ERA FABRICS LTD
|
June 28, 1994 |
|
BANGSHIDHAR PAL Vs. ANIL KUMAR PAL
|
April 26, 1994 |
|
BANIPADA SAHA Vs. UNION OF INDIA
|
August 11, 1994 |
|
BANKIM CHANDRA DAS Vs. CHAIRMAN CALCUTTA PORT TRUST AND OILS
|
June 3, 1994 |
|
BARRAKPORE SUB Vs. STATE OF WEST BENGAL AND ORS.
|
April 7, 1994 |
|
Batuk Nath Bhattacharjee
Vs. Commissioner of Gift tax
|
September 30, 1994 |
|
BENGAL RUBY MICA SUPPLIES CO Vs. UNION OF INDIA
|
March 2, 1994 |
|
BENSAL TEA WAREHOUSE Vs. FALAKATA INDUSTRIES LTD
|
February 23, 1994 |
|
BHABA SANKAR DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
February 9, 1994 |
|
BHAGWAN DASS Vs. STATE
|
December 16, 1994 |
|
BHAKTI BALLABH TIRTHA MAHARAJ Vs. BHAKTI HRIDAY MANGAL MAHARAJ
|
July 27, 1994 |
|
BHASIN ASSOCIATES LIMITED Vs. PUNJAB AND SIND BANK
|
April 5, 1994 |
|
BHUPENDRA LAL SEN Vs. STATE
|
January 21, 1994 |
|
BHUPENDRA NATH SEN Vs. DURGADAS SAHA AND OTHERS
|
April 8, 1994 |
|
BIBHUTI BHUSAN BANKURA Vs. STATE OF WEST BENGAL
|
January 21, 1994 |
|
BIBUTI BHUSAN NANDY Vs. STATE
|
July 14, 1994 |
|
BIJAN KUMAR MONDAL ALIAS BASU Vs. STATE OF WEST BENGAL
|
January 13, 1994 |
|
BIJOY KUMAR DAS Vs. REGISTRAR ORIGINAL SIDE HIGH COURT CALCUTTA
|
August 31, 1994 |
|
BIMAL CHANDRA BEHARA Vs. SASADHAR GHOSH
|
June 14, 1994 |
|
BIMAL KANTI SARKAR Vs. STATE
|
February 23, 1994 |
|
BIMAL KUMAR GAYEN Vs. STATE
|
September 26, 1994 |
|
BIMALA DASI AND OTHERS Vs. KUNDARANI AND OTHERS
|
October 3, 1994 |
|
BIMAN BOSE Vs. STATE
|
August 4, 1994 |
|
BIPAD TTARAN PATRA Vs. STATE OF WEST BENGAL
|
August 5, 1994 |
|
BIRBHUM DISTRIC CENTRAL COOPERATIVE BANK LTD Vs. ALL BENGAL COOPERATIVE BANK EMPLOYEES FEDERATION
|
September 9, 1994 |
|
BIRLA VIDYA VIHAR TRUST Vs. STATE OF WEST BENGAL
|
May 18, 1994 |
|
BISTU PADA KHARA Vs. STATE OF WEST BENGAL & ORS.
|
December 9, 1994 |
|
BISWANATH AGARWALA Vs. STATE OF WEST BENGAL
|
August 25, 1994 |
|
BISWANATH ALIAS DEB KUMAR PATHAK Vs. SHYMAL KUMAR PATHAK
|
December 16, 1994 |
|
BOEING COMPANY Vs. R M INVESTMENT AND TRADING CO PVT LTD
|
August 9, 1994 |
|
BOJOY RAJ JAIN Vs. STATE
|
February 28, 1994 |
|
BRAHMA DUTTA CHOWDHURY Vs. RANJIT CHOWDHURY
|
September 13, 1994 |
|
BRIDGE AND BUILDING CONSTRUCTION CO PVT LTD Vs. CEMINDIA CO LTD
|
April 6, 1994 |
|
BROJO BHUSAN MISHRA Vs. STATE OF WEST BENGAL
|
December 9, 1994 |
|
Calcutta Goods Transport Association Vs. Union of India UOI
|
November 14, 1994 |
|
CALCUTTA MUNICIPAL CORPN Vs. GANESH CHANDRA NASKAR
|
July 7, 1994 |
|
CALVIN KLEIN INC Vs. INTERNATIONAL APPAREL SYNDICATE
|
March 16, 1994 |
|
CASTROL INDIA LTD Vs. TIDE WATER OIL CO I LTD
|
August 26, 1994 |
|
CENTRAL COALFIELDS LTD Vs. RANITAL TRANSPORT
|
April 8, 1994 |
|
CENTRAL CONCRETE AND ALLIED PRODUCTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 14, 1994 |
|
Chandravadan Desai Vs. Appropriate Authority
|
January 13, 1994 |
|
CHITTARANJAN DAS Vs. DURGAPORE PROJECT LTD
|
December 21, 1994 |
|
CHITTARANJAN MONDAL Vs. EASTERN COAL FIELDS LIMITED
|
January 31, 1994 |
|
COACH BIHAR DIST DEED WRITERS ASSN Vs. DISTRICT REGISTRAR OF COACH BIHAR
|
December 23, 1994 |
|
Coates of India LTD Vs. Deputy Commissioner of Income tax No 1
|
September 19, 1994 |
|
Collector of Customs Vs. Kussum Marodia
|
September 12, 1994 |
|
COLLECTOR OF CUSTOMS Vs. KISHAN KUMAR DAGA
|
February 28, 1994 |
|
COLLECTOR OF NADIA Vs. SUBIR KUMAR GHOSH
|
September 27, 1994 |
|
Collr of C Ex Vs. ESBI Transmission Private Limited
|
September 1, 1994 |
|
Commissioner of Income tax Vs. Shankar Ghosh
|
November 29, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
|
June 7, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RAJEEVA LOCHAN KANORIA
|
February 21, 1994 |
|
Commissioner of Income tax Vs. Savoy Enterprises Ltd
|
January 14, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. TECHNO ELECTRIC AND ENGG CO LTD
|
January 14, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. S K G SUGAR LTD
|
January 14, 1994 |
|
Commissioner of Income tax Vs. Orient Paper and Industries Ltd
|
January 4, 1994 |
|
Commissioner of Income tax Vs. Associated Transport Pvt Ltd
|
January 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL COAL CO LTD
|
January 4, 1994 |
|
Commissioner of Income tax Vs. Deepak Trading Co
|
January 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. DOLAGURI TEA CO P LTD
|
April 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. EAST INDIA HOTELS LTD
|
February 25, 1994 |
|
Commissioner of Income tax Vs. Rexor India Ltd
|
May 12, 1994 |
|
Commissioner of Income tax Vs. Balmer Lawrie and Co Ltd
|
May 12, 1994 |
|
Commissioner of Income tax Vs. Fort Gloster Industries Ltd
|
April 26, 1994 |
|
Commissioner of Income tax Vs. Walter Bushnell P Ltd
|
April 21, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR PROSAD KEJRIWAL AND SONS P LTD
|
April 21, 1994 |
|
Commissioner of Income tax Vs. Kaybee Corporation
|
April 21, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. M S OBEROI
|
April 25, 1994 |
|
Commissioner of Wealth tax Vs. Aditya Vikram Birla
|
February 2, 1994 |
|
Commissioner of Wealth tax Vs. K A G Aratoon Executor to the Estate of Mrs Iris Aratoon decd and Trustees to Estate A Stephen Decdrepresenting Estate of Mrs Ripsy Gaulstan decd
|
February 25, 1994 |
|
Commissioner of Wealth tax Vs. Vikram Swarup
|
August 26, 1994 |
|
CYCLE CORPORATION OF INDIA LTD Vs. T I RALEIGH INDUSTRIES PVT LTD
|
June 3, 1994 |
|
DAMODAR VALLEY CORPORATION Vs. MRITYUNJOY BASU
|
December 8, 1994 |
|
Darjeeling Dooars Plantation LTD Vs. Regional P F Commissioner
|
July 7, 1994 |
|
DEB KUMAR BARMAN Vs. STATE OF WEST BENGAL
|
September 21, 1994 |
|
DEBABRATO CHAKRABORTY Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 26, 1994 |
|
DEBANDRA NATH MAJHI Vs. STATE OF WEST BENGAL
|
April 29, 1994 |
|
DEBASISH ROY CHOWDHURY Vs. STATE
|
April 11, 1994 |
|
DEBENDRA NATH CHATTERJEE Vs. UNION OF INDIA & ORS.
|
March 31, 1994 |
|
DEBESH KUMAR BHATTACHARYYA Vs. RISHRA STEEL LIMITED
|
January 10, 1994 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. CHLUMBERGER SEACO INC
|
February 28, 1994 |
|
DHIRENDRA MAJUMDER Vs. STATE
|
May 16, 1994 |
|
DILIP KUMAR DAS Vs. TANUSREE DAS
|
August 5, 1994 |
|
DILIP KUMAR DEY, ADV Vs. MRS VISHWA MITRA RAM KUMAR
|
September 16, 1994 |
|
DILIP KUMAR GHOSH Vs. DILIP KUMAR JANA
|
March 28, 1994 |
|
DILIP KUMAR ROY Vs. STATE
|
July 5, 1994 |
|
Dipak Kumar Chatterjee Vs. Leena Chatterjee
|
February 25, 1994 |
|
DIRECTOR OF AGRICULTURE W B Vs. SITA NATH DUTTA
|
April 21, 1994 |
|
DR. ASEEM CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 9, 1994 |
|
Dunlop India LTD Vs. Arun Chandra Sinha Assistant Commissioner of Income tax
|
July 11, 1994 |
|
DURGAPUR PROJECTS LIMITED Vs. STATE OF WEST BENGAL
|
March 11, 1994 |
|
Dwarkanath Chatterjee Vs. Union of India UOI
|
September 30, 1994 |
|
East India Pharmaceutical Works LTD Vs. Asstt Collector of C Ex
|
January 28, 1994 |
|
EASTERN INDIA MOTION PICTURE ASSOCIATION Vs. SATISH CHANDRA PODDAR
|
January 17, 1994 |
|
EKKARI GHOSH ALIAS JITENDRA Vs. STATE
|
July 4, 1994 |
|
ELECTO METAL INDUSTRIES Vs. RUKMANI DEVI
|
August 22, 1994 |
|
GAUTAM KUNDU Vs. STATE OF WEST BENGAL
|
September 26, 1994 |
|
GAUTAM RANJAN BASU Vs. SHANTA MUKHERJEE
|
September 20, 1994 |
|
GOBORDHAN ROY Vs. PANNALAL SHAW
|
January 14, 1994 |
|
GOPAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
February 14, 1994 |
|
Gopal Chandra Pal Vs. State of West Bengal
|
August 4, 1994 |
|
GOUTAM CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 6, 1994 |
|
H R OTHMORDING ALIAS HENIZO OTHMORDING Vs. AMAR SINHA
|
August 17, 1994 |
|
HABIBUR RAHMAN Vs. KANNAUJ ZARDA PRODUCTS
|
August 19, 1994 |
|
HAMIDA ALI Vs. CALCUTTA TELEPHONES
|
June 30, 1994 |
|
HANUMAN JUTE MILLS LTD Vs. CENTRAL WAREHOUSING CORPN
|
November 9, 1994 |
|
HARADHAN MITRA Vs. STATE OF WEST BENGAL
|
November 30, 1994 |
|
HARI NARAYAN SHAW Vs. SUNIL KUMAR GHOSH
|
August 25, 1994 |
|
Haryana Plywood Industries Vs. Collector of Customs
|
August 22, 1994 |
|
HIMANGSU KUMAR BASU Vs. SUDHANSU KUMAR BASU
|
November 28, 1994 |
|
HIMANSU SEKHAR RANA Vs. TAPATI RANA
|
February 23, 1994 |
|
Hindalco Industries LTD Vs. Collector of Customs
|
September 7, 1994 |
|
HIRANMOY NANDI Vs. STATE OF WEST BENGAL
|
December 22, 1994 |
|
HOWRAH TRADING COMPANY P. LTD. AND OTHERS Vs. SMT. PRAMILA JALAN AND OTHERS
|
July 4, 1994 |
|
HUNGERFORD INVESTMENT TRUST LTD. Vs. TURNER, MORRISON CO. LTD.
|
February 22, 1994 |
|
IN RE : MRIDUL GHOSH Vs. ABC
|
August 31, 1994 |
|
IN RE : SUDHANGSU KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
July 19, 1994 |
|
INCAB INDUSTRIES LTD. Vs. BIHAR PLASTICS INDUSTRIES
|
July 19, 1994 |
|
INDIAN BANK Vs. METALLURGICAL ENGINEERING CONSULTANTS INDIA LIMITED
|
April 7, 1994 |
|
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE OF WEST BENGAL
|
February 18, 1994 |
|
INDIAN OIL CORPORATION LIMITED Vs. MANTU RANJAN KUILA
|
September 27, 1994 |
|
INDIAN OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1994 |
|
INDUBHUSAN DAS GUPTA Vs. STATE
|
August 22, 1994 |
|
INDUMATI GOENKA Vs. THE STATE OF WEST BENGAL & ORS.
|
February 11, 1994 |
|
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. UNITED ITDC EMPLOYEES ASSISTANCE
|
January 27, 1994 |
|
J SENGUPTA ALIAS JAHAR SENGUPTA Vs. STATE OF WEST BENGAL
|
April 5, 1994 |
|
JAGANNATH SEN AND ANOTHER Vs. SMT. EVA DUTT
|
August 1, 1994 |
|
JAGDISH NARAYAN DWIBEDI Vs. KRISHNA DUTTA DUBEY AND OTHERS
|
June 14, 1994 |
|
Jagdish Prasad Jaiswal
Vs. Collector of Customs
|
February 22, 1994 |
|
JAVED AKHTAR Vs. STATE
|
April 27, 1994 |
|
JAWAHAR Vs. STATE
|
December 19, 1994 |
|
JAY CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
|
June 10, 1994 |
|
JONAKY GANGULY Vs. UNION OF INDIA AND OTHERS
|
January 17, 1994 |
|
JOYCE MARINA JACOBS Vs. BASIL GENALD JACOBS
|
February 9, 1994 |
|
JOYDEB CHAKRABORTY Vs. BHARTI CHAKRAVARTY
|
March 4, 1994 |
|
JOYDEL KUMAR BISWAS Vs. MADURI BISWAS
|
July 11, 1994 |
|
JOYTILAL CHAKRABORTY Vs. DIPAK DUTTA
|
August 26, 1994 |
|
K SAROJA NAKSHATRI Vs. SADASUKH KABRA AND COMPANY
|
February 11, 1994 |
|
KALINDI WOOLLEN MILLS P LTD Vs. UNION OF INDIA
|
February 1, 1994 |
|
KALLOL KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 21, 1994 |
|
KALYAN KUMAR DUTTA GUPTA Vs. B M VERMA
|
April 19, 1994 |
|
KALYANI ROY Vs. MANNUJAN BEWA
|
August 11, 1994 |
|
KALYANI SPINNING MILLS LTD Vs. SUDHA SASHIKANT SHROFF
|
August 8, 1994 |
|
KAMAL NARAYAN TEWARI Vs. UNION OF INDIA & ORS.
|
March 23, 1994 |
|
KANAILAL MAJHI Vs. STATE OF WEST BENGAL
|
May 18, 1994 |
|
KANHAILAL CHOWHAN Vs. STATE OF WEST BENGAL
|
December 5, 1994 |
|
KANORIA JUTE INDUSTRIES LTD. & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
March 9, 1994 |
|
KANTI BHUSAN BHOWMICK Vs. KALYANI UNIVERSITY
|
May 18, 1994 |
|
KARTICK CHANDRA DAS Vs. STATE OF WEST BENGAL
|
April 26, 1994 |
|
KAUSAR ALI GAZI Vs. STATE
|
October 3, 1994 |
|
KHALILUR RAHAMAN Vs. STATE
|
June 8, 1994 |
|
Kishan Kumar Daga
Vs. Collector of Customs
|
January 19, 1994 |
|
KISTO MAJHI Vs. STATE
|
December 23, 1994 |
|
KITABUDDIN SEIKH Vs. DAUD HOSSAIN & ORS.
|
November 25, 1994 |
|
KRISHNA CHANDRA CHATTERJEE Vs. HARICHARAN CHATTERJEE
|
August 4, 1994 |
|
KRISHNA MOHAN MUKHERJEE Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
December 23, 1994 |
|
KUMAR V K SINHA ROY Vs. UNION OF INDIA
|
December 21, 1994 |
|
LAKSHMI KANTA MANDAL Vs. MINOR ACHINTYA MANDAL
|
January 31, 1994 |
|
LALU MONDAL Vs. STATE OF WEST BENGAL
|
May 17, 1994 |
|
Lift Engineering Services Pvt LTD Vs. P K Bhattacharyay
|
August 24, 1994 |
|
LILAVATI DEVI Vs. KELVIN JUTE AND CO LTD
|
February 21, 1994 |
|
LINA SENGUPTA Vs. SOVARANI GUHA
|
February 1, 1994 |
|
LT COL K B SETHI Vs. UNION OF INDIA
|
June 7, 1994 |
|
LT COL S K MITRA RETD Vs. RAMOLA BOSE
|
August 26, 1994 |
|
MAGNUM ENTERPRISES Vs. STATE AND SANJIB KISORE BASU
|
August 12, 1994 |
|
MAHABIR PRASAD SHARMA Vs. KEDAR NATH PANDEY
|
February 3, 1994 |
|
Mahabodhi Society of India Vs. Union of India UOI
|
January 5, 1994 |
|
MAHENDRA KUMAR JAIN Vs. B C GHOSH
|
July 6, 1994 |
|
MAHINDRA ENGINEERING & CHEMICAL PRODUCTS LIMITED & ORS. Vs. ASHOKE KUMAR GHOSH & ORS.
|
November 16, 1994 |
|
MAHIUDDIN TARAFDAR Vs. BUDDHADEV HALDER
|
July 18, 1994 |
|
MALATI SANTRA Vs. NANDA DULAL BANIK
|
January 13, 1994 |
|
MALAY KUMAR BANERJEE Vs. UNION OF INDIA
|
March 17, 1994 |
|
MALAYKUMAR BANERJEE Vs. UNION OF INDIA
|
March 18, 1994 |
|
MANICK CHAND JAJODIA Vs. LALCHAND AGARWAL
|
July 29, 1994 |
|
MANJU JALAN Vs. UNION OF INDIA
|
December 23, 1994 |
|
MANSURAL HASAN Vs. BALARAM DEY
|
May 20, 1994 |
|
MAUSUMI NANDI Vs. UNIVERSITY OF CALCUTTA
|
August 5, 1994 |
|
MD RESHEDUR RAHAMAN Vs. STATE
|
August 26, 1994 |
|
MD. FAROOQUE Vs. STATE OF W.B. AND OTHERS
|
May 16, 1994 |
|
MELLUISH (INSPECTOR OF TAXES) Vs. B M I (NO 3) LTD MELLUISH (INSPECTOR OF TAXES) V B M I (NO 6) LTD MELLUISH (INSPECTOR OF TAXES) V B M I (NO 9) LTD MELLUISH (INSPECTOR OF TAXES) V FITZROY FINANCE LTD MELLUISH (INSPECTOR OF TAXES) V BARCLAYS MERCANTILE BUSINESS FINANCE LTD
|
July 28, 1994 |
|
MENOKA HALDER Vs. STATE
|
September 7, 1994 |
|
MIDNAPORE ZILLA NIMNA BUNIYADI SHIKSHAK SHIKSHAN PRAPTA BEKAR SIKSHAK SAMITY Vs. STATE OF WEST BENGAL
|
March 30, 1994 |
|
MIHIR MONDAL Vs. STATE
|
March 10, 1994 |
|
MIRA SUR Vs. STATE OF WEST BENGAL
|
May 19, 1994 |
|
Modern Fibotex India LTD Vs. Deputy Commissioner of Income tax
|
March 7, 1994 |
|
MOHAMMAD AMIR ALI SARDAR Vs. NEMAI CHAND MONDAL
|
March 3, 1994 |
|
MOHAMMAD FAROOQUE Vs. STATE OF WEST BENGAL
|
May 16, 1994 |
|
MOHAMMAD RASHEDUR RAHAMAN Vs. COLLECTOR OF CUSTOMS
|
August 26, 1994 |
|
MOHAMMAD RASHID KHAN Vs. STATE OF WEST BENGAL
|
April 13, 1994 |
|
MOHAN LAL PANDIT Vs. COLLECTOR OF CUSTOMS
|
November 15, 1994 |
|
MONA DAS Vs. STATE OF WEST BENGAL
|
November 29, 1994 |
|
MONORANJAN MANNA ALIAS MINTU MANNA Vs. STATE
|
March 11, 1994 |
|
MORIUM BIBI Vs. SHOWKATARA BEGUM
|
February 21, 1994 |
|
MUKHA KUMARI Vs. STATE OF WEST BENGAL
|
December 8, 1994 |
|
MULCHAND AGARWALLA Vs. K C KANUNGO
|
April 15, 1994 |
|
Multi Rise Towers P LTD Vs. Appropriate Authority
|
July 11, 1994 |
|
MURALI SHAW Vs. BHUDHARMAL RAM CHANDRA
|
January 12, 1994 |
|
N.K. SEN Vs. S.R. DAS AND OTHERS
|
September 14, 1994 |
|
NANDALAL N VERMA AND CO LTD Vs. ALLIANCE MILLS LEASEE PVT LTD
|
April 22, 1994 |
|
NARAYAN KUMAR MITRA Vs. STATE OF WEST BENGAL
|
September 27, 1994 |
|
NARAYAN MUKHERJEE Vs. KRISHNA DAY MUKHERJEE
|
August 22, 1994 |
|
NARENDRANATH PALAI Vs. STATE OF WEST BENGAL
|
June 9, 1994 |
|
NARU GOPAL DUTTA Vs. STATE OF WEST BENGAL
|
July 6, 1994 |
|
NEPAL CHANDRA DEY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES GOVERNMENT OF WEST BENGAL
|
March 7, 1994 |
|
NIPHA MACHINERY MANUFACTURERS PVT LTD Vs. C E G A T
|
March 2, 1994 |
|
NIRMAL KUMAR CHAKRABORTY Vs. STATE
|
July 21, 1994 |
|
NITIN V BHIMANI Vs. A R BASU
|
November 22, 1994 |
|
OMRAOMAL GOYAL Vs. STATE OF WEST BENGAL
|
November 10, 1994 |
|
Orient Beverages LTD Vs. Income tax Officer
|
February 21, 1994 |
|
OYATAPE FIBRES PVT LTD Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
September 16, 1994 |
|
P.R. GANESHAN AND OTHERS Vs. LT. GOVERNOR, ANDAMAN NICOBAR ISLANDS AND OTHERS
|
September 26, 1994 |
|
PAGALI DEBI Vs. STATE
|
April 7, 1994 |
|
Pankaj Guljarilal Gupta Vs. Collector of Customs
|
September 8, 1994 |
|
PANNALAL KHILA Vs. CALCUTTA PORT TRUST
|
April 11, 1994 |
|
PARESH BISWAS Vs. STATE OF WEST BENGAL
|
September 2, 1994 |
|
PAWAN KR RUIA Vs. S P C B I ECONOMIC OFFENCE WING CAL
|
November 12, 1994 |
|
PAWAN KUMAR DIDWANI Vs. UNION OF INDIA (UOI) AND ORS.
|
August 30, 1994 |
|
PAWAN KUMAR RUIA Vs. SPCBI ECONOMIC OFFENCE WING CAL
|
November 22, 1994 |
|
PIJUSH KANTI SEN Vs. GUIRAM PAN
|
February 11, 1994 |
|
Power Tools and Appliances Co LTD Vs. Union of India
|
August 1, 1994 |
|
POYSHA INDUSTRIAL COMPANY LIMITED Vs. UNION OF INDIA
|
August 11, 1994 |
|
PRABHA TANKHA Vs. STATE
|
July 15, 1994 |
|
PRABIR KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 8, 1994 |
|
PRADIP ROY CHOUDHURY Vs. ASHA LATA DEY AND ORS.
|
March 16, 1994 |
|
PRANAB HAZRA Vs. RATNA HAZRA
|
January 31, 1994 |
|
PRANBANDHU NAG Vs. C M D A
|
June 8, 1994 |
|
PRATUL KUMAR SINHA Vs. STATE OF WEST BENGAL
|
December 21, 1994 |
|
PROBODH KUMAR BHOWMICK Vs. UNIVERSITY OF CALCUTTA
|
September 26, 1994 |
|
PROVAT KUMAR CHATTERJEE Vs. GITA CHATTERJEE
|
March 17, 1994 |
|
PUSKAR MALHOTRA Vs. STATE OF WEST BENGAL
|
December 7, 1994 |
|
RABINDRA NATH DAS Vs. NILOY KUMAR MOITRA
|
August 4, 1994 |
|
RABINDRA NATH GHOSH Vs. RADIO MARIME INSTITUTE AND OTHERS
|
June 7, 1994 |
|
RABINDRA NATH ROY Vs. STATE
|
July 21, 1994 |
|
RABINDRA NATH SENGUPTA Vs. FINANCIAL COMMISSIONER & SECY.
|
May 17, 1994 |
|
RAGHUNATH AND SONS P LTD Vs. BIJOY K GOENKA
|
November 15, 1994 |
|
RAGHUNATH MANNA Vs. STATE OF WEST BENGAL
|
May 17, 1994 |
|
RAJ KUMAR DEY Vs. SUBHASH CHANDRA DEY & ORS.
|
April 13, 1994 |
|
RAJENDRA PRASAD AGARWAL Vs. STATE
|
September 21, 1994 |
|
RAJENDRA PRASAD SINGH Vs. UNION OF INDIA
|
July 25, 1994 |
|
RAM PRIT PRASAD Vs. DIST ENGINEER SOUTH W DIST CESC
|
July 28, 1994 |
|
RAMKRISHAN SHAW Vs. LACHMANIA DEVI
|
April 7, 1994 |
|
RAMOLA BANERJEE Vs. SANDIP BANERJEE
|
February 14, 1994 |
|
RANJIT ADHIKARI Vs. PRABIR BHATTACHARJEE
|
August 17, 1994 |
|
RATI KANTA GIRI Vs. STATE OF WEST BENGAL
|
February 4, 1994 |
|
RATNA SEN NEE ROY Vs. STATE OF WEST BENGAL
|
December 23, 1994 |
|
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. RAJ KUMAR NEMANI
|
November 29, 1994 |
|
RENU SINGH Vs. STATE
|
September 12, 1994 |
|
Rina Sarkar
Vs. Paritosh Sarkar
|
May 18, 1994 |
|
RINA SEN Vs. ALOKE KUMAR SEN
|
March 3, 1994 |
|
ROHIT KUMAR MODWEL Vs. SUDIPA R MODWEL
|
December 6, 1994 |
|
S B International LTD Vs. Asstt Director General of Foreign Trade
|
April 11, 1994 |
|
S Mukhopadhyay Vs. T D Karamchandani
|
December 2, 1994 |
|
S P Jaiswal Estates P LTD Vs. Commissioner of Income tax
|
May 19, 1994 |
|
S P Jaiswal Estates Pvt LTD Vs. Commissioner of Income tax No 2
|
February 10, 1994 |
|
S. K. MITRA Vs. RAMOLA BOSE
|
August 26, 1994 |
|
S.M. MAYA GHOSH AND ANR. Vs. SCREEN CORPORATION (1938) PVT. LTD.
|
July 20, 1994 |
|
SADHANA PAL Vs. JAGADISH BHAR
|
April 5, 1994 |
|
SAGARBHANGA SARKARI ABASHIK HITSADHANI SAMITY Vs. STATE OF WEST BENGAL
|
April 29, 1994 |
|
SAJSAYYA Vs. KALI KRISHNA ADHIKARI
|
June 27, 1994 |
|
SAKTI PADA JANA Vs. UNIVERSITY OF CALCUTTA AND OTHERS
|
May 6, 1994 |
|
SALIMAR PAINTS LIMITED Vs. ASOKA DEB
|
October 3, 1994 |
|
SALT VIEW CO Vs. STATE OF WEST BENGAL AND OTHERS
|
December 8, 1994 |
|
SAMIR KR GHOSH Vs. STATE OF WEST BENGAL
|
February 3, 1994 |
|
SANKAR GOPAL Vs. STATE OF WEST BENGAL
|
October 3, 1994 |
|
SANKAR GOPE Vs. STATE
|
August 26, 1994 |
|
SANKAR THAKUR Vs. UNION OF INDIA
|
August 18, 1994 |
|
SANKARGOPE Vs. STATE AND OTHERS
|
September 26, 1994 |
|
SANYAL LAHIRI AND CO LTD Vs. C B PAUL
|
May 13, 1994 |
|
SARAT CHANDRA DAS Vs. REVENUE OFFICER
|
January 12, 1994 |
|
SARAT CHANDRA SHARMA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
April 27, 1994 |
|
SASWATI MEHROTRA Vs. STATE OF WEST BENGAL
|
January 28, 1994 |
|
SATINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
December 23, 1994 |
|
SEEMA SARKAR Vs. STATE
|
December 7, 1994 |
|
SHAKUNTALA DEVI PRAHLADKA Vs. PUNJAB NATIONAL BANK
|
February 1, 1994 |
|
Shipping Corpn of India LTD Vs. Collector of Customs
|
April 20, 1994 |
|
SHREE NATHJI INTERNATIONAL Vs. BHARAT ALUMINIUM CO LTD
|
December 21, 1994 |
|
SHYAM SUNDAR MUNDRA Vs. HARAPROSAD MUKHERJI
|
March 15, 1994 |
|
SHYAMALENDU CHATTERJEE Vs. HOOGHLY DOCK AND PORT ENGINEERS LTD
|
May 6, 1994 |
|
SHYAMSUNDAR MALLICK Vs. STATE OF WEST BENGAL
|
January 25, 1994 |
|
SIKHA DE DUTTA Vs. KANIKA DAS
|
December 21, 1994 |
|
SISIR KUMAR BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
July 19, 1994 |
|
SMT APARAJITA CHATTERJEE GANGULI Vs. DEBABRATA CHATTERJEE
|
February 7, 1994 |
|
SOM NATH SARKAR Vs. STATE AND OTHERS
|
September 27, 1994 |
|
SOUMITRA PANDA Vs. A K AGARWAL
|
January 17, 1994 |
|
SOUMITRA PANDA Vs. A K AGARWAL
|
January 1, 1994 |
|
SREE GOPIKISHAN ENGINEERING (P.) LTD. AND ANOTHER Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 25, 1994 |
|
Sri Panchanan Manna Vs. Indian Oil Corporation Ltd
|
September 27, 1994 |
|
Srimati Preeti Rungta Vs. Income tax Officer
|
January 17, 1994 |
|
STATE Vs. SHEFALI ROY
|
September 20, 1994 |
|
STATE OF WEST BENGAL Vs. ASHOK ROY CHOWDHURY
|
December 21, 1994 |
|
STATE OF WEST BENGAL Vs. BIJOY KUMAR UKIL
|
August 5, 1994 |
|
STATE OF WEST BENGAL Vs. SK ISHA ALI
|
January 4, 1994 |
|
STATE OF WEST BENGAL & ORS. Vs. TAPASH CHAKRABORTI & ORS.
|
April 29, 1994 |
|
STATE TRADING CORPORATION Vs. ANJAN BANERJEE
|
July 14, 1994 |
|
STATE TRANSPORT AUTHORITY, WEST BENGAL Vs. JOYDEB SAMANTA & ORS.
|
May 5, 1994 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STEEL CRACKERS
|
April 21, 1994 |
|
STEEL AUTHORITY OF INDIA LTD. & ORS. Vs. ABANI KUINAR MAITRA & ORS.
|
December 23, 1994 |
|
SUBHAS CHANDRA DEY Vs. STATE OF WEST BENGAL
|
July 17, 1994 |
|
SUBHAS CHANDRA DEY Vs. STATE OF WEST BENGAL
|
June 17, 1994 |
|
SUBHASH CHANDRA PRATIHAR Vs. LEENA CHAKRABORTY
|
September 10, 1994 |
|
SUBHENDRANATH BHATTACHARYA Vs. RAMALA GHOSH
|
January 12, 1994 |
|
SUBRTAPATRA Vs. DIRECTOR OF PANCHAYAT
|
September 7, 1994 |
|
SUDESHNA KAR Vs. ABHIJIT KAR
|
September 2, 1994 |
|
SUDHIR KR. GHOSH Vs. ANIIYA GHOSH
|
April 22, 1994 |
|
SUJIT KUMAR SEN Vs. STATE OF W B
|
September 1, 1994 |
|
SUKLA MUKHERJEE Vs. STATE
|
December 13, 1994 |
|
SUKUMAR MUKHOPADHYAY Vs. T D KARAMCHANDANI
|
October 3, 1994 |
|
SUMANGAL MONDAL Vs. STATE
|
April 26, 1994 |
|
SURAJ RAI Vs. COAL INDIA LIMITED
|
May 3, 1994 |
|
SURENDRA ENTERPRISES PVT LTD Vs. CALCUTTA MUNICIPAL CORPN
|
April 7, 1994 |
|
SURENDRA NATH KUNDU BEING DEAD HIS HEIRS AND LEGAL REPRESENTATIVES SM NIHARIKA KUNDU Vs. KALIPADA DEY
|
November 11, 1994 |
|
SURENDRA NATH KUNDU, BEING DEAD, HIS HEIRS AND LEGAL REPRESENTATIVES Vs. KALIPADA DEY AND ORS.
|
November 15, 1994 |
|
SURESH CHANDRA GHOSH Vs. DILIP KUMAR GHOSH
|
August 11, 1994 |
|
SURESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
|
August 11, 1994 |
|
SUSHILA JAISWAL Vs. C E S C LTD
|
October 3, 1994 |
|
Suttons and Sons India Pvt LTD Vs. Union of India
|
February 8, 1994 |
|
SWAPAN KUMAR CHAKRAVORTI Vs. STATE OF WEST BENGAL
|
December 12, 1994 |
|
SWAPAN MONDAL Vs. STATE OF WEST BENGAL
|
March 8, 1994 |
|
SWARAJ KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
September 16, 1994 |
|
T.P.S. ICE & CO. Vs. STATE OF WEST BENGAL
|
August 1, 1994 |
|
TAPAN KUMAR DEY Vs. UNITED BANK OF INDIA & ORS
|
November 26, 1994 |
|
TAPAN KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 15, 1994 |
|
Tapas Roy
Vs. State of West Bengal
|
June 24, 1994 |
|
TARA SUNDARI GHOSH Vs. CHHAYARANI DANDAPATH
|
October 3, 1994 |
|
TARAKESHWAR PRASAD SINGH Vs. UNITED BANK OF INDIA
|
March 2, 1994 |
|
THAKKAR ESTATE AND FINANCE CO PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 10, 1994 |
|
THE INDIAN HOTELS CO. LTD. & ANR. Vs. THE CALCUTTA MUNICIPAL CORPORATION & ORS.
|
September 30, 1994 |
|
UNION OF INDIA Vs. K. SATYANARAYAN & CO.
|
December 2, 1994 |
|
UNION OF INDIA Vs. M/S. NAVIN TRADING CO.
|
June 16, 1994 |
|
UNION OF INDIA Vs. BINANI CONSULTANTS P LTD
|
September 27, 1994 |
|
UNITED BANK OF INDIA Vs. HIRAK MUKHERJEE & ORS
|
August 12, 1994 |
|
UNITED INDIA INSURANCE CO LTD Vs. PARTHA SARATHI BANERJEE
|
September 30, 1994 |
|
USG FINANCIAL SERVICES PVT LTD Vs. CALCUTTA MUNICIPAL CORPN
|
August 3, 1994 |
|
USHA DOSHI Vs. SUPRAVA SUNDARI DEVI
|
November 30, 1994 |
|
V R MURTHY Vs. STATE
|
August 26, 1994 |
|
VINAYAK CONCLAVE PRIVATE LTD Vs. LIFE INSURANCE CORPORATION
|
December 8, 1994 |
|
WEST BENGAL NATIONAL VOLUNTEER FORCE MEMBERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
September 2, 1994 |
|
WEST BENGAL STATE GOVERNMENT HOMOEOPATHY OFFICERS ASSOCIATION & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
|
March 18, 1994 |
|
WESTEND INDUSTRIES & ERECTORS (P.) LTD. Vs. ENGINEERING PROJECTS (INDIA) LTD.
|
April 25, 1994 |
|
ZAFAR AHMED Vs. TANWIR IQBAL
|
May 5, 1994 |