|
A C BOSE ALIAS ASHOKE CH BOSE Vs. STATE
|
June 1, 1992 |
|
A K AUGUSTINE Vs. UNIVERSITY OF CALCUTTA
|
August 13, 1992 |
|
A STOCK AND CO. LTD., Vs. ABC
|
January 10, 1992 |
|
A.K. DUTTA Vs. UNION OF INDIA & ORS.
|
February 5, 1992 |
|
ABHIJIT DUTTA Vs. STATE
|
September 15, 1992 |
|
ABHIJIT KUMAR MITTER & ORS. Vs. AHIM MITTER & ORS.
|
May 14, 1992 |
|
AJAY HARKERNI Vs. STATE OF WEST BENGAL
|
April 2, 1992 |
|
AJKAL PUBLISHERS LTD Vs. HIMANGSHU HALDER
|
December 14, 1992 |
|
ALAK BEHARI BHOWMIK Vs. UNION OF INDIA
|
July 27, 1992 |
|
ALLAHABAD BANK Vs. PRONAB KUMAR MUHERJEE
|
June 25, 1992 |
|
ALLAHABAD BANK Vs. S M ENGG INDUSTRIES
|
January 30, 1992 |
|
Amal Kumar Chakraborty
Vs. Commissioner of Income tax
|
August 13, 1992 |
|
AMALGAMATED DEVELOPMENT LIMITED Vs. STATE OF WEST BENGAL
|
February 13, 1992 |
|
AMAR CHANDRA SAHA Vs. PRESIDENT CALCUTTA SOCIETY FOR PREVENTION OF CRUELTY TO ANIMALS
|
July 21, 1992 |
|
AMARDEEP CO OP HOUSING SOC LTD Vs. STATE OF W B
|
March 9, 1992 |
|
AMARENDRA NATH GIRI Vs. STATE OF WEST BENGAL
|
November 26, 1992 |
|
AMARENDRANATH SANYAL Vs. KRISHNA SANNYAL
|
June 1, 1992 |
|
AMIYA KANTI HALDAR Vs. STATE OF WEST BENGAL
|
July 15, 1992 |
|
AMIYA KUMAR MUKHERJEE Vs. UNITED BANK OF INDIA
|
February 18, 1992 |
|
Anandilal Goenka Vs. Tax Recovery Officer
|
July 30, 1992 |
|
ANDHRA STEEL CORPORATION LTD Vs. INCOME TAX OFFICER
|
January 10, 1992 |
|
ANDREW YULE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1992 |
|
ANIMA SAHA Vs. STEEL AUTHORITY OF INDIA LTD
|
November 24, 1992 |
|
ANITA INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
July 17, 1992 |
|
ANJALI BHOWMIK Vs. STATE OF WEST BENGAL
|
April 27, 1992 |
|
Arrah Sasaram Light Railway Co LTD Vs. Commissioner of Income tax
|
April 7, 1992 |
|
ARTHUR BRANWELL AND COMPANY LTD. AND ANOTHER Vs. INDIAN FIBRES LTD.
|
December 21, 1992 |
|
ARUN KUMAR BISWAS Vs. SUPERINTENDENT OF POLICE
|
February 18, 1992 |
|
ARUN KUMAR RAM & ORS. Vs. UNION OF INDIA & ORS.
|
March 19, 1992 |
|
ARVIND ENTERPRISE Vs. SARAOGI ENTERPRISES
|
February 26, 1992 |
|
ASHIM RANJAN CHOWDHURY Vs. JIBAN RANJAN CHOWDHURY
|
December 17, 1992 |
|
ASHOK DASGUPTA Vs. DWIJENDRA LAL DASGUPTA
|
April 21, 1992 |
|
ASHOKE KUMAR CHOWDHURY Vs. CALCUTTA PORT TRUST
|
March 19, 1992 |
|
ASSISTANT COLLECTOR OF C EX Vs. CALCUTTA CHEMICAL COMPANY LTD
|
August 13, 1992 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. INDO METAL INDUSTRIES
|
February 13, 1992 |
|
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. BHARAT EXPORTS LTD
|
January 16, 1992 |
|
Associated Transport Company Vs. P S R Murthy
|
June 26, 1992 |
|
Asst Collr of Cus Vs. Rodolfo J Cardiente alias Rudy
|
May 13, 1992 |
|
ASSTT COLLECTOR OF CUS Vs. HINDUSTAN MALLEABLE AND FORGINGS LTD
|
September 2, 1992 |
|
AUTHORISED OFFICER JALPAIGURI Vs. SUSANTA BANERJEE
|
July 24, 1992 |
|
B K GAUTAM Vs. UCO BANK
|
March 26, 1992 |
|
BABU SEIKH Vs. SETBALA MONDAL
|
May 4, 1992 |
|
BABUL CHOUBEY Vs. STATE OF WEST BENGAL
|
December 18, 1992 |
|
Bajrangbali Engineering Co LTD Vs. Amar Nath Sircar
|
September 25, 1992 |
|
BALAI CHANDRA KOLAY Vs. THE STATE OF WEST BENGAL & ORS.
|
August 14, 1992 |
|
BALARAM DEY Vs. CHAYA DEY
|
April 2, 1992 |
|
BANAMALI NEOGI Vs. ASOKE KUMAR CHATTOPADHYAY
|
February 12, 1992 |
|
BANAWARI LAL KAPOOR Vs. ARABINDA BASU
|
November 5, 1992 |
|
BANDANA BAYAN Vs. STATE OF WEST BENGAL
|
April 27, 1992 |
|
BANSIDHAR SATYANARAYN Vs. SAKUNTALA DEVI & ORS.
|
May 25, 1992 |
|
BASANTI MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 10, 1992 |
|
BASISTHA NARAYAN MISRA Vs. STATE OF WEST BENGAL
|
July 28, 1992 |
|
BASUDEV ROY Vs. STATE OF WEST BENGAL
|
July 28, 1992 |
|
BEJOY KUMAR UKIL Vs. STATE OF WEST BENGAL
|
April 15, 1992 |
|
BHAJAHARI GHOSH Vs. STATE OF WEST BENGAL
|
May 5, 1992 |
|
BHANU BAHADUR Vs. MIHIR KUMAR SEN
|
June 3, 1992 |
|
BHARAT COKING COAL LIMITED Vs. CHAKRABORTY AND MONDAL
|
April 30, 1992 |
|
BHARAT COKING COAL LIMITED Vs. JHARIA TALKIES AND COLD STORAGE PRIVATE LTD
|
February 21, 1992 |
|
BHAWANI SHANKER MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 23, 1992 |
|
BHUPESH CHANDRA GHOSH Vs. COMMISSIONER OF POLICE CALCUTTA
|
November 20, 1992 |
|
BIBHUTI BHUSAN GHOSH Vs. INCOME TAX OFFICER
|
January 8, 1992 |
|
BIHAR COAL TRADERS Vs. UNION OF INDIA (UOI)
|
July 15, 1992 |
|
BIHAR GOAL TRADERS Vs. UNION OF INDIA
|
February 3, 1992 |
|
BIJOY KANUNGO Vs. STATE
|
September 25, 1992 |
|
BIJOY KRISHNA DHAR Vs. UNION OF INDIA & ORS.
|
April 27, 1992 |
|
BIKASH CHANDRA RAY Vs. UNION OF INDIA & ORS.
|
January 24, 1992 |
|
BIMALENDU DASGUPTA Vs. STATE OF WEST BENGAL
|
February 17, 1992 |
|
BINANI BROS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1992 |
|
BIRLA JUTE AND INDUSTRIES LTD Vs. UNION OF INDIA
|
May 27, 1992 |
|
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. TARUN KUMAR CHOWDHURY
|
April 30, 1992 |
|
Bongaigaon Refinery and Petrochem LTD Vs. Collr of C A
|
April 23, 1992 |
|
BROOKE BOND INDIA LTD Vs. C PATEL AND COMPANY
|
February 19, 1992 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1992 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LTD Vs. INCOME TAX OFFICER
|
September 17, 1992 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
|
June 22, 1992 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. S WAJID ALI
|
May 6, 1992 |
|
CAMAC LEATHER P LTD Vs. UNION OF INDIA
|
January 21, 1992 |
|
CENTRAL GOVERNMENT PANEL COUNSEL CLERKS ASSOCIATION, HIGH COURT Vs. JOINT SECRETARY, MINISTRY OF LAW AND JUSTICE, GOVERNMENT OF INDIA
|
September 15, 1992 |
|
CENTRAL VALUATION BOARD, WEST BENGAL Vs. BIMALESH GUPTA
|
September 15, 1992 |
|
CHAIRMAN, REGIONAL CENTRE CO-OPERATIVE BANK Vs. STATE OF WEST BENGAL
|
November 25, 1992 |
|
CHAKRABERIA SISHU SANGHA Vs. SIBAJI DUTTA
|
December 22, 1992 |
|
CHARLES MANTOSH Vs. DALHOUSIE INSTITUTE
|
September 25, 1992 |
|
CHHABI AUDDY Vs. STATE OF WEST BENGAL
|
May 26, 1992 |
|
CHOWDHURY INDUSTRIES Vs. UNION OF INDIA (UOI)
|
March 30, 1992 |
|
COAL EMPLOYEES UNION Vs. COAL INDIA LTD
|
March 19, 1992 |
|
COAL INDIA LTD Vs. ASSOCIATED COAL AGENCY
|
March 13, 1992 |
|
Coates of India LTD Vs. Commissioner of Income tax
|
November 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN SPINNING MILLS AND INDUSTRIES LTD
|
November 27, 1992 |
|
Commissioner of Income tax Vs. General Industrial Society Ltd
|
November 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SWARUP AND VIKRAM SWARUP
|
November 9, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KAMARHATTY CO LTD
|
November 9, 1992 |
|
Commissioner of Income tax Vs. Banshidhar Jalan and Sons
|
September 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SAVAN PUBLIC CHARITABLE TRUST
|
March 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA BANDAR TRUST
|
March 19, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BLACK DIAMOND BEVERAGES LTD
|
February 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. COMINCO BINANI ZINC LTD
|
February 18, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. GOKUL CHAND AGARWAL
|
April 9, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR ELECTRIC CO P LTD
|
March 30, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COLLIERIES LTD
|
April 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL TEA AND INDUSTRIES LTD
|
January 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. S P JAISWAL ESTATES P LTD
|
January 27, 1992 |
|
Commissioner of Income tax Vs. Oriental Co Ltd
|
January 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
|
January 30, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. OBEROI BUILDING AND INVESTMENT PVT LTD
|
January 30, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BIMAL MRISHNA SIL AND BROS
|
January 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BHORUKA INVESTMENTS PVT LTD
|
January 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA STEAMSHIP CO LTD
|
January 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. EAST INDIA CHARITABLE TRUST
|
January 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MADGUL UDYOG
|
January 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL PLAST LTD
|
February 6, 1992 |
|
Commissioner of Income tax Vs. Active Traders P Ltd
|
February 3, 1992 |
|
Commissioner of Income tax Vs. Tribeni Tissues Ltd
|
February 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
|
May 25, 1992 |
|
Commissioner of Income tax Vs. Off Shore India Ltd
|
May 12, 1992 |
|
Commissioner of Income tax Vs. Tribeni Tissues Ltd
|
May 11, 1992 |
|
Commissioner of Income tax Vs. Woodcraft Products Ltd
|
June 15, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA LINOLEUMS LTD
|
June 1, 1992 |
|
Commissioner of Income tax Vs. Krishna Properties Ltd
|
July 23, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MOTORS LTD
|
July 23, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. DEWARS GARAGE INDIA PVT LTD
|
July 23, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. D A MEHRA STEEL P LTD
|
August 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK
|
August 6, 1992 |
|
Commissioner of Income tax Vs. Salkia Transport Associates
|
August 6, 1992 |
|
Commissioner of Income tax Vs. B P Dalmia
|
July 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PRAFULLA BOX MFG CO P LTD
|
July 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDUS SERVICES LTD
|
July 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ERICSSION INDIA LTD
|
July 20, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAIN LOHIA
|
July 23, 1992 |
|
Commissioner of Income tax Vs. Union Carbide Corporation
|
July 6, 1992 |
|
Commissioner of Income tax Vs. K L Thirani and Co Ltd
|
July 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SUNITA MUNDRA
|
July 6, 1992 |
|
Commissioner of Income tax Vs. Hayward Waldia Refinery Ltd
|
July 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPLOSIVES LTD
|
July 9, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT FIRE BRICKS AND POTTERY WORKS PVT LTD
|
July 9, 1992 |
|
Commissioner of Income tax Vs. Rungta Mines P Ltd
|
September 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. H P LOHIA
|
September 25, 1992 |
|
Commissioner of Income tax Vs. S P Jaiswal Estates P Ltd
|
September 18, 1992 |
|
Commissioner of Income tax Vs. Anand and Co
|
September 21, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SIMON CARVES LTD
|
September 16, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ANITA GHOSH
|
September 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAIN P LTD
|
August 17, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PARK HOTEL PVT
|
May 11, 1992 |
|
COMMISSIONER OF INCOME-TAX Vs. SHREE KRISHNA PROPERTIES LTD
|
March 23, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. M D KANOI
|
September 14, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. CHAMPA PROPERTIES LTD
|
July 20, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. B K CHATTERJEE
|
June 17, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. T BHASKARAN
|
June 29, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. BROJOGOPAL CHOWDHURY
|
February 5, 1992 |
|
Commissioner of Wealth tax Vs. Urmila Rungta
|
February 6, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. RATNA BOSE
|
February 17, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. BHARAT CHARITY TRUST
|
January 20, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. M P BIRLA
|
January 15, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. SWARAJ PAUL
|
January 8, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. MOHINI DEVI CHORARIA
|
March 16, 1992 |
|
Commissioner of Wealth tax Vs. Surrendra Paul
|
November 16, 1992 |
|
CONTAI CO-OPERATIVE BANK LIMITED Vs. STATE OF WEST BENGAL
|
May 15, 1992 |
|
CORPORATION OF CALCUTTA Vs. SOUMEN ROY
|
August 28, 1992 |
|
Crystal Impex Pvt LTD Vs. Collr of Cus
|
May 14, 1992 |
|
CULTURAL ENTERPRISES CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
January 14, 1992 |
|
D.O.R. CHOPRA Vs. UNION OF INDIA (UOI)
|
July 2, 1992 |
|
DAMODAR VALLEY CORPORATION Vs. DAMODAR VALLEY CORPORATION DISPLACED EMPLOYEES UNION
|
March 6, 1992 |
|
DAMODAR VALLEY CORPORATION Vs. B N BISWAS AND CO PVT LTD
|
March 24, 1992 |
|
DEB KUMAR ADAK Vs. STATE OF WEST BENGAL
|
February 4, 1992 |
|
DEB KUMAR BANERJEE Vs. DAMODAR VALLEY CORPORATION
|
May 27, 1992 |
|
DEB KUMAR GUPTA Vs. UNION OF INDIA & ORS.
|
June 25, 1992 |
|
DEBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL AND ANR.
|
July 9, 1992 |
|
DEBABRATA GHOSH Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
August 6, 1992 |
|
DEBABRATA GHOSH & ORS. Vs. UNION OF INDIA & ORS.
|
March 12, 1992 |
|
DEBASHIS GHOSE Vs. STATE
|
November 26, 1992 |
|
DEBASIS BANERJEE Vs. STATE OF WEST BENGAL
|
April 30, 1992 |
|
DEBASIS MONDAL Vs. STATE OF WEST BENGAL
|
June 22, 1992 |
|
DEBOLA BISWAS Vs. STATE
|
June 8, 1992 |
|
DEBRAJ WADHERA Vs. MOHAMMAD ASHRAF ALI
|
May 28, 1992 |
|
DELLA INTERNATIONAL LTD. Vs. HINDUSTAN PETROLEUM CORPN. & ANR.
|
February 24, 1992 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. JAMIRAH TEA CO LTD
|
August 28, 1992 |
|
DHIRENDRA NATH BHOWMICK Vs. ROBIN PAUL
|
June 17, 1992 |
|
DILEEP SINGH MEHTA Vs. MACKIN NON MACKENZIE AND CO LTD
|
April 6, 1992 |
|
DILIP KUMAR DAS Vs. STATE OF WEST BENGAL
|
June 1, 1992 |
|
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
September 17, 1992 |
|
DIPAK KUMAR CHAKRABORTY Vs. PRASANTA KUMAR CHAKRABORTY
|
September 15, 1992 |
|
DIPALI MALLICK Vs. NIRMAL MALLICK
|
December 23, 1992 |
|
DIPANKAR DAS Vs. STATE
|
July 16, 1992 |
|
DIRECTOR INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE JADAVPUR Vs. ASHOKE KUMAR ROY
|
February 21, 1992 |
|
DRAWINGS AND METALS Vs. STATE BANK OF INDIA
|
May 14, 1992 |
|
DULAL DUTT Vs. UNION OF INDIA & ORS.
|
May 29, 1992 |
|
DULAL KUMAR DAS Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
|
August 10, 1992 |
|
E.C. BOSE AND CO. PVT. LTD. AND OTHERS Vs. BOARD OF TRUSTEES FOR THE POST OF CALCUTTA AND OTHERS
|
December 15, 1992 |
|
EAST INDIA HOTELS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
February 13, 1992 |
|
EAST INDIA HOTELS LTD Vs. EAST INDIA HOTELS LTD
|
September 14, 1992 |
|
EAST INDIA RUBBER WORKS P LTD Vs. ALLAHABAD BANK
|
July 20, 1992 |
|
EMPIRE PLANTATIONS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1992 |
|
ESBI Transmissions Private LTD Vs. Collector of Central Excise
|
May 14, 1992 |
|
ESCORTS LIMITED Vs. MISRILAL PROPERTIES LTD
|
July 17, 1992 |
|
EVER BRIGHT PLASTIC PVT LTD Vs. COLLECTOR OF CUSTOMS
|
September 3, 1992 |
|
FCI WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
May 14, 1992 |
|
FLURYS SWISS CONFECTIONERY P LTD Vs. STEPHEN COURT LIMITED
|
May 27, 1992 |
|
FOOD CORPORATION OF INDIA Vs. HARI PRASAD KANORIA
|
March 11, 1992 |
|
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
May 14, 1992 |
|
FOSROC INTERNATIONAL LTD Vs. STRUCTURAL WATERPROOFING CO PVT LTD
|
January 9, 1992 |
|
G D PHARMACEUTICALS LTD Vs. UNION OF INDIA
|
February 12, 1992 |
|
G M B CERAMICS LTD Vs. NEIVELI CERAMICS AND REFRACTORIES LTD
|
March 13, 1992 |
|
GANAPATI SARDAR Vs. STATE
|
July 24, 1992 |
|
GANESH JUTE MILLS LTD Vs. MOORE AVENUE PROPERTIES P LTD
|
July 22, 1992 |
|
GATATRI DE Vs. STATE OF WEST BENGAL
|
July 2, 1992 |
|
GAUTAM KUNDU Vs. STATE OF WEST BENGAL AND SM SHASWATI KUNDU
|
April 22, 1992 |
|
GENERAL FIBRE DEALERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 18, 1992 |
|
GENERAL SAW AND BLADES CO. Vs. STEEL AUTHORITY OF INDIA LTD.
|
August 25, 1992 |
|
GOBINDA CHANDRA DEY AND ORS. Vs. DY. CHIEF ADMINISTRATION MANAGER SAIL & ORS
|
March 20, 1992 |
|
GOPAL HOSIERY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 16, 1992 |
|
GORA ALIAS GOLAM HOSSAIN Vs. STATE
|
November 26, 1992 |
|
GOSSAI CHANDRA DAS Vs. BEAUTY DAS AND STATE OF WEST BENGAL
|
March 27, 1992 |
|
GOUTAM ROY Vs. STATE
|
June 9, 1992 |
|
GUNA NAND KHAN Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
April 15, 1992 |
|
GURMIT SINGH Vs. INDIAN IRON AND STEEL CO LTD
|
December 3, 1992 |
|
H C L LTD Vs. UNION OF INDIA
|
March 6, 1992 |
|
HALDIA-CALCUTTA PORT AND DOCK SHRAMIK UNION Vs. UNION OF INDIA (UOI)
|
January 16, 1992 |
|
HANUMAN KOIRI Vs. STATE
|
February 12, 1992 |
|
HARI KRISHNA KANOI Vs. APPROPRIATE AUTHORITY
|
September 11, 1992 |
|
HARIPRASANNA GHOSE Vs. STATE OF WEST BENGAL
|
February 27, 1992 |
|
HARISH CHANDRA MONDAL Vs. MENOKA BALA DASI
|
January 15, 1992 |
|
HILLA TEA ESTATES AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
|
July 10, 1992 |
|
HIMANGSU KUMAR SETT Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 3, 1992 |
|
HINDUSTHAN DEVELOPMENT Vs. FIRST LABOUR COURT W B
|
November 18, 1992 |
|
HINDUSTHAN MALLEABLES AND FORGINGS LTD Vs. ASSTT COLLR OF CUS
|
March 20, 1992 |
|
HOTEL SEA GULL Vs. STATE
|
December 22, 1992 |
|
HOWARAH INDL ESTATE BONDED WAREHOUSE Vs. COLLECTOR OF CUSTOMS
|
March 2, 1992 |
|
I E L LTD Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1992 |
|
I T C Limited Vs. Commissioner of Income tax
|
April 9, 1992 |
|
I.T.C. LTD. Vs. M/S. ASWANI KUMAR DUTTA AND SONS
|
December 23, 1992 |
|
IBRAHIM MOLLAH Vs. UNION OF INDIA
|
November 17, 1992 |
|
IN RE. SAILENDRA NATH MONDAL Vs. STATE
|
August 2, 1992 |
|
INCOME TAX OFFICER F WARD DIST IV 3 CALCUTTA Vs. INDIAN OVERSEAS CORPORATION
|
November 18, 1992 |
|
INDIAN BANK Vs. TEXTILE INLAND AGENCIES
|
January 28, 1992 |
|
INDIAN IRON AND STEEL CO LTD Vs. SATYA DEV SINGH
|
March 20, 1992 |
|
INDIAN JUTE AND INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
July 1, 1992 |
|
INDIAN OXYGEN Vs. UNION OF INDIA
|
March 13, 1992 |
|
INDIAN RAYON AND INDUSTRIES LTD Vs. UNION OF INDIA
|
March 27, 1992 |
|
INDIAN RAYON AND INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 10, 1992 |
|
INDIAN STATISTICAL INSTITUTE Vs. STATE OF WEST BENGAL
|
July 15, 1992 |
|
INDIAN STATISTICAL INSTITUTE Vs. STATE OF WEST BENGAL
|
July 18, 1992 |
|
INDIAN SWEETS Vs. STATE OF WEST BENGAL
|
February 5, 1992 |
|
INDIAN TUBE COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1992 |
|
INDIRA DEY Vs. ANUKUL CHANDRA CHATTERJEE
|
July 27, 1992 |
|
INDU SOOD Vs. VISHANDAS HIRWANI
|
July 3, 1992 |
|
INDU SOOD Vs. VISHANDAS HIRWANI
|
March 7, 1992 |
|
INDUPROVA MITRA Vs. STATE OF WEST BENGAL
|
September 7, 1992 |
|
INDUPROVA MITRA Vs. STATE OF WEST BENGAL & ORS.
|
September 9, 1992 |
|
INDUSTRIAL SECURITY FORCE Vs. BHOPAL SINGH
|
March 12, 1992 |
|
J J CORPORATION Vs. ANZ GRINDLAYS BANK PLC
|
January 1, 1992 |
|
J K Trust Vs. Commissioner of Wealth tax
|
July 6, 1992 |
|
J. K. TRUST Vs. COMMISSIONER OF WEALTH-TAX
|
March 6, 1992 |
|
J.P. SUREKA Vs. COAL INDIA LTD.
|
May 11, 1992 |
|
JACOB CHERIAN Vs. HIMANSHU KUMAR MUKHERJEE
|
December 23, 1992 |
|
JAGANNATH PAUL Vs. DEBIRANI NANDI
|
January 7, 1992 |
|
Jagason Das Vs. STATE OF BIHAR
|
March 31, 1992 |
|
JAGIR SINGH Vs. COAL INDIA LIMITED
|
June 24, 1992 |
|
JALPAC INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
June 4, 1992 |
|
JANHABI TALUKDAR Vs. STATE OF WEST BENGAL
|
March 4, 1992 |
|
JATIA INVESTMENT CO Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1992 |
|
JATIA INVESTMENT CO Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1992 |
|
JAYASHREE ROY CHOWDHURY Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 29, 1992 |
|
JAYDEV KUNDU Vs. STATE OF WEST BENGAL
|
July 22, 1992 |
|
JEEWANLAL LTD Vs. INCOME TAX OFFICER
|
January 24, 1992 |
|
JINDAL STRIPS LTD Vs. COLLECTOR OF CUSTOMS
|
May 15, 1992 |
|
JITENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
|
June 11, 1992 |
|
JNANENDRA CHANDRA NATH (DEED) Vs. PABITRA BBOWMICK & ORS.
|
January 15, 1992 |
|
JNANENDRA NARAYAN MUKHERJEE DR Vs. UNIVERSITY OF CALCUTTA
|
January 8, 1992 |
|
JOGENDRA PRASAD TIWARI Vs. FOOD CORPORATION OF INDIA
|
February 10, 1992 |
|
JORAWAR SINGH BAID
Vs. ASST COMMISSIONER OF INCOME TAX
|
February 6, 1992 |
|
JOYDEV KANDAR Vs. UNION OF INDIA & ORS.
|
March 19, 1992 |
|
JUTE CORPORATION OF INDIA LTD Vs. NELLIMARIA JUTE MILLS CO LTD
|
May 14, 1992 |
|
JYOTISH CHANDRA DAS Vs. UNION OF INDIA & ORS.
|
May 29, 1992 |
|
K K KHEMKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 27, 1992 |
|
K N RAZDAN Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1992 |
|
KALYANI BERA Vs. STATE OF WEST BENGAL
|
December 22, 1992 |
|
KAMAL NARAYAN Vs. UNION OF INDIA
|
March 19, 1992 |
|
KANAK KUMAR DUGAR Vs. STATE OF WEST BENGAL
|
April 3, 1992 |
|
KARUN SINHA ROY Vs. CHARAN DAS BARAL
|
February 21, 1992 |
|
KARUN SINHA ROY Vs. CHARAN DAS BARAL
|
February 24, 1992 |
|
KASHINATH KESH Vs. STEEL AUTHORITY OF INDIA LTD
|
December 16, 1992 |
|
KAZI ARSEDAR RAHAMAN Vs. STATE OF WEST BENGAL & ORS.
|
July 16, 1992 |
|
KEKA PATHAK Vs. UNION OF INDIA & ORS.
|
February 28, 1992 |
|
KESORAM INDUSTRIES LTD Vs. COAL INDIA LTD
|
November 25, 1992 |
|
KHAGENDRA NATH DAS Vs. BANKU BEHARI MONDAL
|
February 6, 1992 |
|
KISHORILAL DHANDHANIA Vs. COMMISSIONER OF WEALTH TAX
|
February 5, 1992 |
|
LAHA AND DEBI PROSAD LAHA Vs. P S R MURTHY STATE OF WEST BENGAL
|
June 26, 1992 |
|
LAKSHMI COMMERCIAL BANK LTD Vs. BENGAL NATIONAL TEXTILES MILLS LTD
|
January 29, 1992 |
|
Lakshmi Narayan Board Mills Private Limited Vs. Commissioner of Income tax
|
April 10, 1992 |
|
LAKSHMI NARAYAN KURMI Vs. UNION OF INDIA & ORS.
|
August 24, 1992 |
|
LAKSHMI NARAYAN MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
|
January 30, 1992 |
|
LAL MOHAN MAN Vs. STATE OF WEST BENGAL
|
April 30, 1992 |
|
LALOO PROSAD Vs. UNION OF INDIA
|
January 16, 1992 |
|
LEE AND MUIHEAD I PVT LTD Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA
|
April 30, 1992 |
|
LOKENDRA KUMAR SENGUPTA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 3, 1992 |
|
M. NAVAMANI Vs. STATE
|
June 11, 1992 |
|
M.L. MOULIK Vs. UNION OF INDIA & ORS.
|
January 30, 1992 |
|
M.L. UPADHYAYA Vs. UNIVERSITY OF CALCUTTA
|
September 22, 1992 |
|
MAA KASI MOTORS Vs. STATE
|
September 14, 1992 |
|
MACHINO TECHNO SALES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1992 |
|
MADAN MOHAN MANNA Vs. CHITRA MANNA
|
January 24, 1992 |
|
MADHU JAYANTI P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 25, 1992 |
|
MADHUSUDAN NAG Vs. DHANANJOY NAG
|
April 10, 1992 |
|
MAHABIR PRASAD BUBNA Vs. UNITED BANK OF INDIA
|
March 12, 1992 |
|
MALWA SUGAR MILLS CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 13, 1992 |
|
MANAS KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
May 14, 1992 |
|
MANIKUNTALA SARKAR Vs. ASIATIC SOCIETY AND OTHERS
|
November 13, 1992 |
|
MANMATHA KRISHAN MITRA Vs. DENA BANK
|
April 8, 1992 |
|
MANOTOSH ROY Vs. UNION OF INDIA
|
May 26, 1992 |
|
MATTER OF NIRLON SYNTHETIC FIBERS AND CHEMICALS LIMITED Vs. BAKULBALA DAS
|
September 2, 1992 |
|
MD GOLAM RASID Vs. DULAL MAJHI
|
February 5, 1992 |
|
MD. NAQUI AHMED Vs. STATE OF WEST BENGAL
|
November 17, 1992 |
|
Mihir Chatterjee Vs. Commissioner of Income tax
|
July 23, 1992 |
|
MINERALS AND METALS TRADING CORPN. OF INDIA LTD. Vs. CEGAT
|
February 14, 1992 |
|
MIRA RANI DAS Vs. STATE OF WEST BENGAL
|
February 14, 1992 |
|
MIRA ROY Vs. STATE
|
May 13, 1992 |
|
MISTI ENTERPRISES Vs. BRITANNIA ENGINEERING PRODUCTS and SERVICES LTD
|
June 2, 1992 |
|
MITA BOSE Vs. PHILIPS INDIA LTD
|
February 5, 1992 |
|
MOHAMMAD ABDUR RAHIM Vs. SUB DIVISIONAL OFFICER ALIPORE SADAR
|
July 22, 1992 |
|
MOHAMMAD ABDUR RAQUIB Vs. SECRETARY W B MADRASAH EDUCATION BOARD
|
August 7, 1992 |
|
MOHAMMAD ABDUS SALAM Vs. SUB DIVISIONAL CONTROLLER F and S
|
August 26, 1992 |
|
MOHAMMAD HASSEN HASHMI Vs. KABERI ROY
|
June 3, 1992 |
|
MOHAMMAD RUSTOM ALI Vs. ADMINISTRATOR CORPORATION OF CALCUTTA
|
March 27, 1992 |
|
MOHAN MUKHERJEE Vs. STATE
|
January 31, 1992 |
|
MOHANLAL KHANDELWAL Vs. STATE OF WEST BENGAL
|
November 20, 1992 |
|
MOHESH KUMAR GOLANI AND ANR. Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
|
April 10, 1992 |
|
MOI ENGINEERING LIMITED Vs. APPROPRIATE AUTHORITY
|
January 17, 1992 |
|
MOLLA SIRAJUL HAQUE Vs. GORACHAND MULLICK
|
June 26, 1992 |
|
Moti Plastics Vs. Collector of Customs
|
November 24, 1992 |
|
MOUMITA MITRA Vs. RABINDRA NATH BASU
|
April 10, 1992 |
|
MRS. BHARATI GUPTA Vs. UNION OF INDIA & ORS.
|
August 14, 1992 |
|
MUNDRA MILL STORES CO. Vs. BIMLA DEVI PODDAR
|
June 8, 1992 |
|
N B C C LTD Vs. PATEL CONSTRUCTION CO
|
August 28, 1992 |
|
N C DEY Vs. RAUFRAHIM
|
December 22, 1992 |
|
N K BAPNA Vs. UNION OF INDIA
|
April 6, 1992 |
|
NAGESWAR MAJUMDER Vs. SRIMATI SAVITA DEY
|
March 1, 1992 |
|
NAMITA BISWAS Vs. STATE
|
July 27, 1992 |
|
NANDALAL RATHI Vs. STATE OF WEST BENGAL AND DURGADAS DUTTA
|
June 18, 1992 |
|
NARENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
May 13, 1992 |
|
NARENDRA NATH DALUI Vs. VIVEKANANDA PARUI
|
July 7, 1992 |
|
NARENDRA NATH DELUI Vs. VIVEKANANDA PARI
|
July 17, 1992 |
|
Naresh Sengupta Foundation
Vs. Commissioner of Income tax
|
August 11, 1992 |
|
NATIONAL INSURANCE CO LTD Vs. OM PRAKASH PODDAR
|
February 25, 1992 |
|
National Insurance Co LTD Vs. Commissioner of Income tax
|
January 30, 1992 |
|
NATIONAL INSURANCE CORPORATION Vs. STATE OF WEST BENGAL
|
August 14, 1992 |
|
NATIONAL TEXTILE CORPORATION WBABO LTD Vs. PLABAN KUMAN DAS
|
April 7, 1992 |
|
NAVA BHARAT ENGINEERING CORPORATION Vs. UNION OF INDIA (UOI)
|
April 2, 1992 |
|
NEW HORIZONS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
April 28, 1992 |
|
NEW INDIA GLASS WORKS CAL PVT LTD Vs. COLLECTOR OF C
|
February 6, 1992 |
|
New India Rubber Works P LTD Vs. Collector of Customs
|
September 18, 1992 |
|
NIRALA PROPERTIES PVT. LTD. Vs. CIRCULAR INVESTMENT TRUST PVT. LTD.
|
December 17, 1992 |
|
NIRANJAN GHOSH Vs. MANAGING DIRECTOR DURGAPUR STEEL PLANT
|
November 9, 1992 |
|
NIRMAL KRISHNA DUTTA Vs. STATE OF WEST BENGAL
|
September 4, 1992 |
|
NIRMALENDU SEKHAR KARMAKAR Vs. BASUMATI CORPN LTD
|
June 9, 1992 |
|
NIRODE RANJAN GHOSH ROY Vs. STATE
|
April 23, 1992 |
|
NISIT MOHAN CHATTERJEE Vs. STATE
|
September 17, 1992 |
|
NORTH BROOK JUTE MILLS LTD Vs. BALAI CHANDRA PAUL
|
April 30, 1992 |
|
NRIPENDRA KUMAR BHATTACHARJEE REGISTRAR Vs. RAM CHANDRA BARIK
|
September 24, 1992 |
|
ORIENTAL GENERAL INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1992 |
|
ORIENTAL INSURANCE CO LTD Vs. MAHESWARI ROY
|
February 20, 1992 |
|
P P GINWALLA Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1992 |
|
P SEN ENGINEERING PVT LTD Vs. DELITE BUILDERS P LTD
|
July 15, 1992 |
|
P.K. BHATTACHARYYA Vs. UNION OF INDIA & ORS.
|
June 17, 1992 |
|
PARAMESWARILALL PUROSHOTTAMLALL Vs. FOOD CORPORATION OF INDIA
|
June 25, 1992 |
|
PARESH CHANDRA MONDAL Vs. UNION OF INDIA & ORS.
|
August 17, 1992 |
|
PARIJAN BIBI Vs. SK JAN MOHAMMAD
|
April 8, 1992 |
|
PARK KNIVES PVT LTD Vs. COLLECTOR OF CUSTOMS
|
September 24, 1992 |
|
PARTHA TALUKDAR Vs. MINA HARDINGE
|
September 22, 1992 |
|
PASHUPATI CHEMICALS AND PHARMACEUTICALS LTD Vs. ASSTT COLLR OF CUS
|
December 15, 1992 |
|
Peico Electronics and Electricals LTD Vs. Deputy Commissioner of Income tax
|
January 28, 1992 |
|
PEOPLE UNITED FOR BETTER LIVING IN CALCUTTA Vs. STATE OF WEST BENGAL
|
September 24, 1992 |
|
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1992 |
|
PIJUSH MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 13, 1992 |
|
PRABHU NATH SINGH Vs. STATE OF WEST BENGAL
|
June 9, 1992 |
|
PRABIR CHANDRA GHOSE Vs. UNION OF INDIA
|
August 24, 1992 |
|
PRADEEP KR. ROY Vs. SUSMITA ROY CHAKRABORTY
|
December 16, 1992 |
|
PRADIP KUMAR BHAGAI Vs. INDIAN INSTITUTE TECHNOLOGY KHARAGPUR
|
January 27, 1992 |
|
PRAFULLA KUMAR BEJ Vs. SACHINDRA NATH MITRA
|
December 3, 1992 |
|
PRAN GOPAL MEDDA Vs. ASOKE CHATTERJEE
|
August 14, 1992 |
|
PRANAB KUMAR RAY Vs. RESERVE BANK OF INDIA
|
August 26, 1992 |
|
PRANABESH CHANDRA MUKHERJI Vs. SNIGDHA MUKHERJI
|
March 12, 1992 |
|
PRASANTA BILASH MUKHERJEE Vs. UNION OF INDIA & ORS. (S. E. RLY.)
|
April 30, 1992 |
|
PRASHANTA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 8, 1992 |
|
PRATAP KUMAR GANGULY Vs. ANINDITA GANGULY
|
July 10, 1992 |
|
PURNIMA PAROLIA & ORS. Vs. CENTRAL BUREAU OF INVESTIGATIONS & ORS.
|
February 18, 1992 |
|
R K GUPTA Vs. COAL INDIA LIMITED
|
April 3, 1992 |
|
R.N. GUPTA Vs. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD.
|
August 4, 1992 |
|
RADHESHYAM KUNDU Vs. STATE OF WEST BENGAL
|
February 28, 1992 |
|
RAGHUNATH PRASAD PHOOLCHAND LTD Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY
|
April 9, 1992 |
|
RAJ KUMAR KAJARIA Vs. STATE OF WEST BENGAL
|
July 24, 1992 |
|
RAJ KUMAR ROWLA Vs. MANABENDRA BANERJEE
|
June 1, 1992 |
|
RAJENDRA BAGARIA Vs. SURINDER KUMAR
|
July 24, 1992 |
|
RAJENDRA KR AGARWAL Vs. C E S C LTD
|
November 13, 1992 |
|
RAM NARAYAN MISRA Vs. STATE OF WEST BENGAL
|
July 2, 1992 |
|
RAM PHER JADAV Vs. STATE OF WEST BENGAL
|
September 16, 1992 |
|
RAMA PRASAD GOENKA Vs. COMMISSIONER OF WEALTH TAX
|
January 31, 1992 |
|
RAMA SHANKAR SHARMA Vs. COAL INDIA LTD.
|
December 4, 1992 |
|
RAMESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
|
July 21, 1992 |
|
RAMESWAR AGARWALLA Vs. STATE OF WEST BENGAL
|
December 18, 1992 |
|
RANGA-JAVA SOAP AND CHEMICAL WORKS PVT. LTD. Vs. STATE OF WEST BENGAL
|
September 4, 1992 |
|
RATANLAL BANSILAL Vs. KISHORILAL GOENKA
|
December 18, 1992 |
|
ROSHINI DEVI BAHUGUNA Vs. STATE OF WEST BENGAL COURTS AT ITS OWN MOTION
|
July 10, 1992 |
|
S D B CHEMICAL MFG CO PVT LTD Vs. ADDL COLLECTOR CENTRAL EXCISE
|
February 14, 1992 |
|
S K ABDUL AWAL Vs. STATE OF WEST BENGAL
|
July 24, 1992 |
|
S R SHARMA Vs. STATE OF WEST BENGAL
|
September 4, 1992 |
|
S. ISAAC Vs. PRONATI NAG AND ANOTHER
|
August 27, 1992 |
|
S.N. CHAKRABORTY & ORS. Vs. UNION OF INDIA & ORS. (FARAKKA BARRAGE PROJECT)
|
January 30, 1992 |
|
SAILENPRA NATH MAJUVADAR Vs. STATE
|
June 15, 1992 |
|
SAKTI RUPA CHAKRABORTY Vs. UNIVERSITY OF CALCUTTA
|
May 27, 1992 |
|
SAKTI STEEL TRADERS Vs. ASHOKE CHAKRABORTY
|
May 11, 1992 |
|
SAMARENDRA NATH KOLEY Vs. UNION OF INDIA & ORS.
|
June 24, 1992 |
|
SAMBHU CHARAN HAZRA Vs. BANDANA LAHA
|
September 3, 1992 |
|
SAMBHUNATH ADHIKARI Vs. STATE OF W B
|
November 13, 1992 |
|
SAMIR BHATTACHARYA Vs. STATE OF WEST BENGAL
|
April 20, 1992 |
|
SAMIR KUMAR MUKHERJEE Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 30, 1992 |
|
SAMIR SAHA Vs. KALYANI SAHA
|
December 1, 1992 |
|
SANAT KR. DAS Vs. UNION OF INDIA & ORS.
|
March 19, 1992 |
|
SANDIP AGRAWAL Vs. COLLECTOR OF CUSTOMS
|
July 30, 1992 |
|
SANDIP KUMAR NANDY Vs. DINOBANDHOO RAM
|
August 7, 1992 |
|
SANJOY KUMAR PANDA Vs. STATE OF WEST BENGAL
|
September 18, 1992 |
|
SANTOSH DEY Vs. ARCHANA GUHA
|
March 13, 1992 |
|
Satyanarayan Bhalotia Vs. Commissioner of Income tax
|
December 15, 1992 |
|
SATYANARAYAN SAW MILL Vs. SATYANARAYAN BAGLA
|
February 19, 1992 |
|
SATYENDRANATH MONDAL Vs. HINDUSTHAN PETROLEUM CORPORATION
|
August 10, 1992 |
|
SAYEDABAD TEA CO LTD Vs. SAMARENDRA NATH GHATTAK
|
July 29, 1992 |
|
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
|
June 8, 1992 |
|
SERAIKELLA GLASS WORKS LTD Vs. INDUSTRIAL TRIBUNALS
|
September 1, 1992 |
|
SETH CHEMICAL WORKS P LTD Vs. UNION OF INDIA
|
July 21, 1992 |
|
SEWDUTTROY RAMBULLAV AND SON Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1992 |
|
SHAW WALLACE AND CO LTD Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 17, 1992 |
|
SHIB KUMAR ROY Vs. UNION OF INDIA (UOI)
|
March 19, 1992 |
|
SHIBSANKAR SAMANTA Vs. SOBHANA SAMANTA
|
March 18, 1992 |
|
SHIPRA CHOWDHURY Vs. SUMANTRA CHOWDHURY
|
September 25, 1992 |
|
SHREE BAJRANG COMMERCIAL CO P LTD Vs. INCOME TAX OFFICER
|
December 18, 1992 |
|
SHYAMA CHARAN AUDDY Vs. BIMALA BALA SEN
|
April 10, 1992 |
|
SHYAMAL KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
August 14, 1992 |
|
SILIGURI INTER DISTRICT MINIBUS OWNERS, ASSOCIATION AND ORS. Vs. BIJON KRISHNA BHOWMICK
|
September 8, 1992 |
|
SISIR KUMAR BANERJEE Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LTD
|
February 20, 1992 |
|
SK ABUBAKKAR Vs. OHIDUNNESSA BIBI
|
April 9, 1992 |
|
SK ABUBAKKAR Vs. MST OHIDUNNESSA BIBI
|
April 29, 1992 |
|
SK ADBUL KASEM Vs. STATE
|
July 8, 1992 |
|
SK AMIRUDDIN ALI ALIAS SK AMIRUDDIN MONDAL Vs. KALI BALA BHUNIA
|
September 17, 1992 |
|
SK LADLA Vs. STATE OF WEST BENGAL
|
August 17, 1992 |
|
SK MD MOHASIN HOSSAIN Vs. STATE OF WEST BENGAL
|
July 2, 1992 |
|
SMITH (INSPECTOR OF TAXES Vs. SCHOFIELD
|
February 6, 1992 |
|
SMT. ILA DAS Vs. NURUL AFSAR
|
January 22, 1992 |
|
SMT. N. ROHINI AMMA Vs. ASSISTANT COMMISSIONER (S) & 5 ORS.
|
June 11, 1992 |
|
SRI BAIJNATH PROSAD & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 25, 1992 |
|
Sri Sri Jagannath Jew Vs. Commissioner of Income tax
|
June 22, 1992 |
|
SRI. SRI. ISWAR DADHI BAMAN NARAYAN THAKUR Vs. RITENDRA NATH BANERJEE
|
December 16, 1992 |
|
SRILEKHA FINANCE CO LTD Vs. COLLECTOR OF CUSTOMS
|
July 16, 1992 |
|
STAR IRON WORKS PVT LTD Vs. BUREAU OF INVESTIGATION
|
August 3, 1992 |
|
STAR IRON WORKS PVT LTD Vs. EASTERN RAILWAY
|
January 13, 1992 |
|
STATE Vs. SANKAR DAS BANERJEE
|
January 30, 1992 |
|
STATE Vs. SK SAIBUL ALIAS SAIBUL ISLAM
|
May 5, 1992 |
|
STATE BANK OF INDIA Vs. KALYAN KUMAR MUKHERJEE
|
July 1, 1992 |
|
STATE OF W B Vs. CHANDRA NATH BANIK
|
February 28, 1992 |
|
STATE OF WEST BENGAL Vs. BISWANATH GHOSH
|
April 27, 1992 |
|
STATE OF WEST BENGAL Vs. MUKTAKESHI DAS
|
February 4, 1992 |
|
STATE OF WEST BENGAL Vs. SANTI GANGULI
|
April 30, 1992 |
|
STATE OF WEST BENGAL Vs. HARENDRA NATH BHOWMICK
|
May 15, 1992 |
|
STATE OF WEST BENGAL Vs. ANIL KRISHAL PAUL
|
August 6, 1992 |
|
STATE OF WEST BENGAL Vs. DEB KUMAR MUKHERJEE
|
July 20, 1992 |
|
STATE OF WEST BENGAL Vs. BIJOY CHAND BHUTORIA & ORS.
|
December 23, 1992 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. ASHOKE DAS AND OTHERS
|
April 15, 1992 |
|
SUBASH CHANDRA BISWAS Vs. UNION OF INDIA & ORS.
|
January 30, 1992 |
|
SUBHASIS BAKSHI Vs. STATE OF WEST BENGAL
|
May 15, 1992 |
|
SUDHA SAROJ PANDIT Vs. UNION OF INDIA & ORS.
|
March 23, 1992 |
|
SUK DEB SINGH RAI Vs. JYOTI RANJAN BANERJEE
|
February 27, 1992 |
|
SUMAN SANYAL Vs. UNION OF INDIA & ORS.
|
December 18, 1992 |
|
SUMANTA MUKHERJEE Vs. BHARATI BHATTACHARJEE
|
December 5, 1992 |
|
SUMANTA MUKHERJEE Vs. BHARATI BHATTACHARJEE
|
December 15, 1992 |
|
SUNIL BARAN MUKHERJEE Vs. UNION OF INDIA & ORS.
|
February 14, 1992 |
|
SUNIL DAS AND SUDHANGSU DAS Vs. STATE OF WEST BENGAL
|
May 7, 1992 |
|
SUNIL KUMAR LAHA Vs. STATE OF WEST BENGAL
|
May 14, 1992 |
|
SUPER CASSETTES INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
|
November 24, 1992 |
|
SUPERINTENDENCE CO. OF INDIA PVT. LTD. & ORS Vs. MADAN MOHAN SHROFF & ANR
|
July 9, 1992 |
|
SURABHI LEATHERS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
February 24, 1992 |
|
SUSHIL KUMAR DALMIA Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
September 21, 1992 |
|
SUSHIL KUMAR JAJODIA Vs. STATE OF W.B.
|
March 23, 1992 |
|
SUSHIL KUMAR KAYAN Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
August 24, 1992 |
|
SUSHIL KUMAR PATI CHINA Vs. STATE OF W B
|
July 3, 1992 |
|
SWAPAN KUMAR SAHA & ORS. Vs. UNION OF INDIA & ORS.
|
June 24, 1992 |
|
T PAUL KUKI ALIAS PABUL YOUTHHAND ALIAS T P KUKI Vs. STATE OF WEST BENGAL
|
December 22, 1992 |
|
TANWIR EQBAL Vs. UNION OF INDIA
|
June 18, 1992 |
|
TAPAN CHAKRABORTY Vs. ANJALI CHAKRABORTY
|
March 25, 1992 |
|
TAPAN KUMAR MALAKAR Vs. STATE OF WEST BENGAL
|
September 14, 1992 |
|
TATA DAVY LTD Vs. STATE OF WEST BENGAL
|
December 17, 1992 |
|
TEA KING PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 28, 1992 |
|
TEX MACO LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
January 22, 1992 |
|
THE CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. UNION OF INDIA, AND OTHERS
|
June 26, 1992 |
|
THE CENTRAL BANK OF INDIA Vs. SHIBENDRA MOHAN KUSHARI AND ORS.
|
November 13, 1992 |
|
TRIMPLEX INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL
|
June 26, 1992 |
|
TUSHAR ROY Vs. SUKLA ROY
|
June 24, 1992 |
|
Uma Devi Jhawar Vs. Income tax Officer
|
December 23, 1992 |
|
UNION OF INDIA Vs. PRADIP KUMAR SARAF
|
June 15, 1992 |
|
UNION OF INDIA Vs. LALIT KUMAR MUKHERJEE
|
May 6, 1992 |
|
UNION OF INDIA Vs. JAIN ASSOCIATES AND ANR.
|
March 23, 1992 |
|
UNION OF INDIA & ORS. Vs. BASUDEB KEWAT & ORS.
|
May 28, 1992 |
|
UNION OF INDIA & ORS. Vs. CHITTARANJAN KANJILAL & ORS.
|
November 27, 1992 |
|
UNIT CONSTRUCTION COMPANY PVT LTD Vs. OFFICER ON SPL DUTY CAL METROPOLITAN DEVEL AUTHORITY
|
March 5, 1992 |
|
UNITED BANK OF INDIA Vs. BHARAT ELECTRICAL INDUSTRIES LTD
|
March 2, 1992 |
|
UNIVERSITY OF CALCUTTA Vs. MAMATA DATTA
|
March 27, 1992 |
|
UNIVERSITY OF CALCUTTA Vs. GOPA CHAKRABORTY
|
April 27, 1992 |
|
UNIVERSITY OF CALCUTTA Vs. RANADEB CHAUDHURI
|
December 21, 1992 |
|
UNIVERSITY OF CALCUTTA Vs. DR. ANINDYA KUMAR DAS & ORS
|
March 13, 1992 |
|
USHA BAGCHI Vs. PANKAJ KUMAR MITRA
|
December 14, 1992 |
|
VARIETY SUPPLY AGENCY Vs. W B STATE ELECTRICITY BOARD
|
February 5, 1992 |
|
VIJAI KAPUR Vs. GUEST KEEN WILLIAMS LTD
|
September 15, 1992 |
|
VITHALBHAI PRIVATE LIMITED Vs. UNION BANK OF INDIA
|
February 12, 1992 |
|
W B SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT FINANCE CORPORATION Vs. ASHIS KUMAR SAMANTA
|
June 9, 1992 |