A K JALAN Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1991 |
A K KHOSLA Vs. T S VENKATESAN
|
September 3, 1991 |
A S NAGI DEFENDANT Vs. PRONATI MAZUMDAR PLAINTIFF
|
April 24, 1991 |
AAJ KAAL PUBLISHERS PVT LTD Vs. STATE OF WEST BENGAL
|
October 10, 1991 |
ABINASH CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
|
September 13, 1991 |
ACHINTA KUMAR SAHA Vs. STATE
|
March 28, 1991 |
AJIT KUMAR DAS Vs. HARIPADA SAMANTA
|
February 14, 1991 |
AKKAS ALI ALIAS AKKAS ALI MIDDYA Vs. STATE
|
March 29, 1991 |
AKTAR HAMID SHEIKH Vs. DISTRICT INSPECTOR OF SCHOOLS SE NADIA
|
May 31, 1991 |
ALIA BEGUM Vs. STATE
|
March 19, 1991 |
ALL INDIA ALLAHABAD BANK SC ST EMPLOYEES WELFARE COUNCIL Vs. ALLAHABAD BANK
|
December 18, 1991 |
ALL INDIA LAWYERS COUNCIL Vs. STATE OF WEST BENGAL
|
April 30, 1991 |
ALLAHABAD BANK Vs. COMMISSIONER OF INCOME TAX
|
February 20, 1991 |
ALO RANI BANERJEE Vs. MALATI ROY
|
January 28, 1991 |
AMARENDRA NATH DUTTA Vs. STATE OF WEST BENGAL
|
February 22, 1991 |
AMIN CHAND PAYARELAL Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 8, 1991 |
ANIL BARAN DEOTY Vs. MUNICIPAL COMMISSIONERS OF HOWRAH
|
March 21, 1991 |
ANIL KUMAR GOSWAMI Vs. STATE OF WEST BENGAL
|
April 1, 1991 |
ANISUR RAHMAN KHAN Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
December 18, 1991 |
ANJALI DAS Vs. BIDYUT SARKAR
|
July 22, 1991 |
ANSAR MAUTHYA Vs. STATE OF WEST BENGAL
|
April 2, 1991 |
ANUP KUMAR Vs. STATE OF W B
|
April 29, 1991 |
ANZ GRINDLAYS BANK P I C Vs. SHIPPING CLEARING AGENTS PRIVATE LTD
|
July 15, 1991 |
Appeejay Pvt LTD Vs. Commissioner of Income tax
|
September 10, 1991 |
ARUN KUMAR BAJORIA Vs. UNION OF INDIA
|
May 10, 1991 |
ARUN KUMAR GHOSH Vs. STATE
|
September 13, 1991 |
ASHIM RANJAN DAS Vs. BIMALA GHOSH
|
February 22, 1991 |
ASHIS CHAKRABORTY Vs. HINDUSTAN LEVER SRAMIK KARMACHARI CONGRESS
|
December 19, 1991 |
ASHOK KUMAR PODDAR
Vs. COMMISSIONER OF GIFT TAX
|
February 12, 1991 |
ASHOKE KUMAR MAJUMDAR Vs. UNITED BANK OF INDIA
|
December 19, 1991 |
ASHOKE KUMAR RAI Vs. ASHOKE ARORA
|
December 17, 1991 |
ASIATIC OXYGEN LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
April 1, 1991 |
ATMARAM AGARWALLA Vs. COLLECTOR OF CUSTOMS
|
March 28, 1991 |
AUCKLAND INTERNATIONAL LTD Vs. CESC LTD
|
December 11, 1991 |
Auckland Jute Co LTD Vs. Commissioner of Income taxappellants
|
April 30, 1991 |
AUTHORITY Vs. SUSHIL KUMAR ROT
|
January 15, 1991 |
AUTO DISTRIBUTORS PVT. LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND OTHERS
|
July 25, 1991 |
AVERY INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1991 |
AVINASH JAIN Vs. STATE
|
March 11, 1991 |
B K ROY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
December 5, 1991 |
B MOOKERJEE Vs. STATE BANK OF INDIA
|
August 29, 1991 |
BACHRAJ BAID Vs. STATE OF WEST BENGAL
|
June 28, 1991 |
BAL KRISHNA BINANI Vs. COMMISSIONER OF WEALTH TAX
|
July 22, 1991 |
BALAI CHAND PAUL Vs. STATE
|
May 17, 1991 |
BALAKA CO OP HOUSING SOCIETY LTD Vs. SHIBDAS RAHA
|
August 22, 1991 |
BANESWAR JANA Vs. STATE OF WEST BENGAL & ORS.
|
October 1, 1991 |
BANSHIDHAR BAIJNATH JALAN SEVA TRUST Vs. CALCUTTA MUNICIPAL CORPORATION
|
September 6, 1991 |
BANWARILAL SHARMA Vs. BAJRANJ LAL TIWARI
|
April 29, 1991 |
BANYA SARKAR Vs. SIPRA GUHA ROY
|
February 21, 1991 |
BASANTI RANI GHOSH Vs. MANICKLAL GUPTA
|
May 30, 1991 |
BASUDEB DEY SARKAR Vs. CHHAYA DEY SARKAR
|
January 28, 1991 |
BETHUADAHARI REGULATED MARKET COMMITTEE Vs. TAPAN KUMAR SAHA
|
April 26, 1991 |
BHABANI PROSAD GHOSH Vs. CENTRAL BANK OF INDIA
|
May 17, 1991 |
BHADRESWAR PANDIT Vs. PUSPA RANI PANDIT
|
February 7, 1991 |
BHAGABATI CHARAN BANERJEE Vs. MUKTIPADA CHANDRA
|
June 28, 1991 |
BHINASHAR FINANCE P LTD Vs. STATE OF WEST BENGAL
|
September 27, 1991 |
BHOLANATH ROY Vs. STATE OF WEST BENGAL
|
May 10, 1991 |
BHOLENATH COLD STORAGE Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 15, 1991 |
BHOMBAL ROY Vs. STATE OF W B
|
April 24, 1991 |
BIDYUT KR DUTTA Vs. RAMESH SHARMA
|
April 4, 1991 |
BIHAR COAL TRADER Vs. STATE
|
November 27, 1991 |
BIMAL KR DAS Vs. STATE OF WEST BENGAL
|
July 8, 1991 |
BINANI BROTHERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
|
August 14, 1991 |
BINANI METALS LTD Vs. CMC
|
February 15, 1991 |
BINDESWAR PRASAD GUPTA Vs. MURARI MOHAN BHANDARI
|
April 9, 1991 |
BIRAM SOREN Vs. STATE OF WEST BENGAL
|
September 19, 1991 |
BIRLA JUTE AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF C EX
|
June 12, 1991 |
BISWANATH GHOSH Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
August 7, 1991 |
BOARD OF TRUSTEES FOR PORT OF CALCUTTA Vs. SUNSHINE ENTERPRISES
|
February 5, 1991 |
BOARD OF TRUSTEES OF PORT OF CALCUTTA Vs. LOWLAND TANKER CO LTD
|
October 9, 1991 |
BOGHA CHINI MILLS Vs. STATE
|
September 6, 1991 |
BOMBAY REFRACTORIESPVT LTD Vs. COAL INDIAN LTD
|
April 3, 1991 |
BONGAIGAON REFINERY AND PETRO CHEM LTD Vs. COLLR OF C EX
|
June 11, 1991 |
BUDHESWAR MAHATO Vs. STATE OF WEST BENGAL
|
January 29, 1991 |
CALCUTTA DOCK LABOUR BOARD Vs. WAHID MIA AND ANOTHER
|
March 7, 1991 |
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LTD Vs. INCOME TAX OFFICER
|
March 14, 1991 |
CALCUTTA METROPOLITAN DEVELOPMENT Vs. EAST INDIA HOTELS LIMITED AND ORS.
|
May 16, 1991 |
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. GOURANGA LAL CHATTERJEE
|
May 29, 1991 |
CALCUTTA MUNICIPAL CORPORATION Vs. MAHABIR OIL INDUSTRIES
|
April 19, 1991 |
CALCUTTA TRAMWAYS COMPANY 1978 LTD Vs. LAKSHMAN CHANDRA JANA
|
August 30, 1991 |
CHAIRMAN, AD HOC COMMITTEE Vs. JITENDRA NATH CHATTERJEE
|
June 5, 1991 |
CHANDIPORE FISHERIES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1991 |
CHANDRA AND SONS P LTD Vs. UNION OF INDIA
|
May 6, 1991 |
CHARLES JAMES WICKINS Vs. EDEN RIS RITA WICKINS SB
|
June 14, 1991 |
CHHABI RANI DEY AND OTHERS Vs. SAILENDRA NATH SEN AND ANOTHER
|
April 5, 1991 |
CHITRA LEKHA BANERJEE Vs. RANA BANERJEE
|
June 4, 1991 |
CIRCULAR INVESTMENT TRUST PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
|
February 14, 1991 |
COLLECTOR LAND ACQUISITION DARJEELING Vs. SUDHANGSU SIL
|
July 1, 1991 |
COLLECTOR OF CUSTOMS, CALCUTTA AND OTHERS Vs. DIASCANS (INDIA) LIMITED AND OTHERS
|
June 17, 1991 |
COMMISSIONER OF GIFT TAX Vs. H M BIRLA
|
March 27, 1991 |
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
|
March 26, 1991 |
COMMISSIONER OF INCOME TAX Vs. RAHIMIA LANDS AND TEA COP LTD
|
March 22, 1991 |
COMMISSIONER OF INCOME TAX Vs. GOODRICKE GROUP LTD
|
March 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED FINANCE CO LTD
|
March 27, 1991 |
COMMISSIONER OF INCOME TAX Vs. KARANPURA COLLIERIES LTD
|
May 6, 1991 |
COMMISSIONER OF INCOME TAX Vs. POLAR FAN INDUSTRIES LTD
|
May 8, 1991 |
COMMISSIONER OF INCOME TAX Vs. DEORIA PUBLIC CHARITABLE TRUST
|
April 29, 1991 |
COMMISSIONER OF INCOME TAX Vs. AGARWAL FASTNORS
|
May 13, 1991 |
COMMISSIONER OF INCOME TAX Vs. UNITED FATS AND OILS P LTD
|
May 13, 1991 |
COMMISSIONER OF INCOME TAX Vs. EDCONS INDIA PVT LTD
|
May 15, 1991 |
COMMISSIONER OF INCOME TAX Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
|
March 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. INDIAN TUBE CO LTD
|
April 24, 1991 |
COMMISSIONER OF INCOME TAX Vs. TIRRIHANNAH CO LTD
|
April 22, 1991 |
COMMISSIONER OF INCOME TAX Vs. DEY S MEDICAL STORES LTD
|
April 23, 1991 |
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR BISSESSWARLAL MOTILAL MALWASIE TRUST
|
April 22, 1991 |
COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD
|
June 24, 1991 |
COMMISSIONER OF INCOME TAX Vs. ARCUTTIPORE TEA CO LTD
|
June 24, 1991 |
COMMISSIONER OF INCOME TAX Vs. RUNGAMATEE TEA AND INDUSTRIES LTD
|
July 8, 1991 |
COMMISSIONER OF INCOME TAX Vs. AIR CONDITIONING CORPORATION LTD
|
July 10, 1991 |
COMMISSIONER OF INCOME TAX Vs. GOVIND SUGAR MILLS LTD
|
July 18, 1991 |
Commissioner of Income tax Vs. Dishergarh Power Supply Co Ltd
|
June 13, 1991 |
COMMISSIONER OF INCOME TAX Vs. OIL INDIA LTD
|
June 13, 1991 |
COMMISSIONER OF INCOME TAX Vs. HANUMAN SUGAR AND INDUSTRIES LTD
|
June 14, 1991 |
COMMISSIONER OF INCOME TAX Vs. AKAMAKHYA TEA CO P LTD
|
June 17, 1991 |
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK
|
June 19, 1991 |
COMMISSIONER OF INCOME TAX Vs. WOODLAND OIL COP LTD
|
May 29, 1991 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL AND GRINDLAYS BANK LTD
|
May 31, 1991 |
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
|
May 30, 1991 |
COMMISSIONER OF INCOME TAX Vs. MACHINERY MANUFACTURING CORPORATION LTD
|
June 5, 1991 |
COMMISSIONER OF INCOME TAX Vs. PADMAVATI RAJE COTTON MILLS LTD
|
June 7, 1991 |
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO P LTD
|
August 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. VINAR SYSTEMS PVT LTD
|
September 16, 1991 |
COMMISSIONER OF INCOME TAX Vs. PARK HOTEL PVT LTD
|
August 9, 1991 |
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPG AND WVG MILLS LTD
|
July 31, 1991 |
COMMISSIONER OF INCOME TAX Vs. UCO BANK
|
July 25, 1991 |
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MERCHANTS AND AGENTS PVT LTD
|
July 22, 1991 |
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS COAL SALES LTD
|
July 22, 1991 |
COMMISSIONER OF INCOME TAX Vs. HARDEODAS AGARWALLA TRUST
|
July 24, 1991 |
COMMISSIONER OF INCOME TAX Vs. STATESMAN LTD
|
October 10, 1991 |
COMMISSIONER OF INCOME TAX Vs. R V BRIGGS AND CO P LTD
|
September 21, 1991 |
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INVESTMENT CORPORATION LTD
|
September 23, 1991 |
COMMISSIONER OF INCOME TAX Vs. STAR PAPER MILLS LTD
|
September 16, 1991 |
COMMISSIONER OF INCOME TAX Vs. SIJUA JHERIAH ELECTRIC SUPPLY CO LTD
|
September 25, 1991 |
Commissioner of Income tax Vs. Hindusthan Welfare Trust
|
September 25, 1991 |
COMMISSIONER OF INCOME TAX Vs. INDIA FOILS LTD
|
November 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. TUNGABHADRA INDUSTRIES LTD
|
November 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. BORHAT TEA CO LTD
|
November 26, 1991 |
COMMISSIONER OF INCOME TAX Vs. RYDAK SYNDICATE LTD
|
November 26, 1991 |
COMMISSIONER OF INCOME TAX Vs. MOHANLAL BHAGWATI PROSAD
|
November 26, 1991 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSULATED CABLE CO
|
December 10, 1991 |
COMMISSIONER OF INCOME TAX Vs. CALCUTTA MERCHANTS AGENTS PVT LTD
|
March 22, 1991 |
COMMISSIONER OF INCOME TAX Vs. BERGER PAINTS INDIA LTD
|
February 13, 1991 |
COMMISSIONER OF INCOME TAX Vs. IISCO UJJAIN PIPE AND FOUNDRY CO LTD
|
February 15, 1991 |
COMMISSIONER OF INCOME TAX Vs. HOLMAN CLIMAX MANUFACTURING LTD
|
February 5, 1991 |
COMMISSIONER OF INCOME TAX Vs. MORAN TEA CO INDIA LTD
|
February 4, 1991 |
COMMISSIONER OF INCOME TAX Vs. TOOLSIDASS JEWRAJ
|
January 11, 1991 |
COMMISSIONER OF INCOME TAX Vs. TIRUPATI WOOLLEN MILLS LTD
|
January 9, 1991 |
COMMISSIONER OF INCOME TAX Vs. ECONOMIC AND ENTREPRENEURSHIP DEVELOPMENT FOUNDATION
|
January 9, 1991 |
COMMISSIONER OF INCOME TAX Vs. SURAMA TUBES P LTD
|
January 14, 1991 |
COMMISSIONER OF INCOME TAX Vs. CHLORIDE INDIA LTD
|
January 14, 1991 |
COMMISSIONER OF INCOME TAX Vs. BENARAS ELECTRIC LIGHT AND POWER CO LTD
|
January 14, 1991 |
COMMISSIONER OF INCOME TAX Vs. JAGADISH PROSAD GOENKA
|
January 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. MORAN TEA CO I LTD
|
January 29, 1991 |
COMMISSIONER OF INCOME TAX Vs. SHYAMA DEVI DALMIA
|
January 25, 1991 |
COMMISSIONER OF INCOME TAX Vs. DEJOO TEA CO INDIA PVT LTD
|
February 21, 1991 |
COMMISSIONER OF INCOME TAX Vs. SHANKAR INDUSTRIES
|
April 29, 1991 |
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR RAJENDRA KUMAR
|
December 2, 1991 |
COMMISSIONER OF INCOME-TAX Vs. JARDINE HENDERSON LTD
|
July 25, 1991 |
COMMISSIONER OF INCOMETAX Vs. INDUSTRIAL PLANTS LTD
|
July 22, 1991 |
COMMISSIONER OF INCOMETAX Vs. KHAN PAL CHOWDHURY AND CO
|
May 6, 1991 |
COMMISSIONER OF WEALTH TAX Vs. GOVIND PRASAD KANUDIA
|
May 16, 1991 |
COMMISSIONER OF WEALTH TAX Vs. M D JINDAL
|
April 22, 1991 |
COMMISSIONER OF WEALTH TAX Vs. MANIK CHAND AGARWALLA
|
April 24, 1991 |
COMMISSIONER OF WEALTH TAX Vs. SARDAR BAHADUR SARDAR INDRA SINGH TRUST
|
April 24, 1991 |
COMMISSIONER OF WEALTH TAX Vs. NIRANJAN KUMAR HIRJEE
|
April 19, 1991 |
COMMISSIONER OF WEALTH TAX Vs. INDIA EXCHANGE TRADERS ASSOCIATION
|
March 21, 1991 |
COMMISSIONER OF WEALTH TAX Vs. MRIDULA KANORIA
|
March 12, 1991 |
COMMISSIONER OF WEALTH TAX Vs. ANIL KUMAR RAMPURIA
|
March 11, 1991 |
COMMISSIONER OF WEALTH TAX Vs. BRIJ MOHAN THAPPER
|
July 11, 1991 |
COMMISSIONER OF WEALTH TAX Vs. K K BIRLA
|
July 12, 1991 |
COMMISSIONER OF WEALTH TAX Vs. MANORAMA DEVI BIRLA
|
July 2, 1991 |
COMMISSIONER OF WEALTH TAX Vs. JUGAL KISHORE BHAGAT
|
November 26, 1991 |
COMMISSIONER OF WEALTH TAX Vs. VIKRAM SWARUP
|
October 9, 1991 |
COMMISSIONER OF WEALTH TAX Vs. BHASKAR MITTER
|
February 25, 1991 |
COMMISSIONER OF WEALTH TAX Vs. RAJA BALDEODAS BIRLA SANTATIKOSH
|
February 19, 1991 |
COMMISSIONER OF WEALTH TAX Vs. RAMA SHANKAR BAJORIA
|
January 31, 1991 |
COMMISSIONER OF WEALTH TAX Vs. SATYABHAMA GANERIWALLA
|
January 31, 1991 |
COMMISSIONER OF WEALTH TAX Vs. DAMYANTI DEVI JHUNJHUNWALLA
|
January 31, 1991 |
COMMISSIONER OF WEALTH TAX Vs. RAMNARAYAN BHOJNAGARWALA
|
February 5, 1991 |
COMMISSIONER OF WEALTH TAX Vs. SHIRIN PAUL
|
February 14, 1991 |
COMMISSIONER OF WEALTHTAX Vs. BHARAT CHARITY TRUST
|
February 21, 1991 |
COMMISSIONER OF WEALTHTAX Vs. KRISHNA BHANDAR TRUST
|
July 3, 1991 |
CONTROLLER OF ESTATE DUTY Vs. PATRICK GILLAM SANDYS LUMSDAINE
|
March 4, 1991 |
CONTROLLER OF ESTATE DUTY Vs. RAMENDRA NATH MALIAH
|
March 13, 1991 |
DALIA GHOSH Vs. SUBRAMANIAN RAJAMANI
|
July 3, 1991 |
DEBDAS GANGULY Vs. DIRECTOR ZOOLOGICAL GARDEN AT ALIPORE
|
July 29, 1991 |
DESBO ALIAS NIRMALA NASKAR ALIAS NIRMALMOY NASKAR Vs. STATE
|
March 28, 1991 |
DESH SOREN Vs. STATE OF WEST BENGAL
|
July 24, 1991 |
DEWASA TRADING Vs. COLLECTOR OF CUSTOMS
|
March 13, 1991 |
DILIP KUMAR JAISWAL Vs. DEBAPRIYA BANERJEE
|
March 14, 1991 |
DILIP KUMAR MITRA Vs. COMMISSIONER OF WEALTH TAX
|
December 4, 1991 |
DILIP KUMAR PYNE Vs. COLLECTOR OF CUSTOMS
|
March 11, 1991 |
DILIP KUMAR SINGH Vs. STATE
|
January 30, 1991 |
DILIP NAG Vs. LILABATI GARAI
|
December 3, 1991 |
DILJIT KAUR Vs. COLLECTOR AND DISTRICT MAGISTRATE BURDWAN
|
May 8, 1991 |
DIPAK KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
December 18, 1991 |
DIPTI PAL Vs. TAPAS PAL
|
October 8, 1991 |
DIRECTOR OF INCOME TAX EXEMPTION Vs. TRUSTEES OF SINGHANIA CHARITABLE TRUST
|
July 22, 1991 |
DIRECTOR OF INCOME TAX EXMP Vs. GIRDHARILAL SHEWNARAIN TANTIA TRUST
|
June 25, 1991 |
DISTRICT MAGISTRATE AND COLLECTOR 24 PARGANAS NORTH Vs. NARENDRA NATH DAS
|
August 28, 1991 |
DISTRICT SCHOOL BOARD MIDNAPORE Vs. PASCHIMBANGA PRATHAMIK SIKSHAK SIKHAN PRATAP BEKAR-O-SIKHAK SAMITI W BENGAL
|
May 10, 1991 |
DR. SUKUMAR MUKHERJEE, DR. SYED ABDUL MOMEN, DR. RAM KRISHAN DUTTA ROY, DR. TAPAN DAS CHATTERJEE, DR. SAIBAL GUPTA AND HEATH SERVICE ASSOCIATION WEST BENGAL AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
July 10, 1991 |
DURGAPUR CINEMA Vs. 9TH INDUSTRIAL TRIBUNAL DURGAPUR
|
January 30, 1991 |
E C BOSE AND COMPANY PVT LIMITED Vs. UNION OF INDIA
|
November 13, 1991 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. KARTIK BURDBAN AND ANOTHER ETC.
|
December 20, 1991 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ICHRAJ DEVI CHOPRA
|
June 28, 1991 |
ENDOGRAM TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1991 |
ENSIGN TANKERS LTD Vs. STOKES
|
January 30, 1991 |
ESTATE OF JAYDAYAL LOHIA
Vs. CONTROLLER OF ESTATE DUTY
|
March 14, 1991 |
FORT WILLIAM CO LTD Vs. UNION OF INDIA
|
January 18, 1991 |
GANGES MANUFACTURING CO LTD Vs. UNION OF INDIA
|
February 11, 1991 |
GAUTAM CHAKRABORTY Vs. CENTRAL BANK OF INDIA AND OTHERS
|
November 22, 1991 |
GAYATRI SEN MAJUMDAR Vs. VICE CHANCELLOR OF THE UNIVERSITY OF CALCUTTA
|
April 30, 1991 |
GHANASHYAM DE Vs. KRISHNA PADA PAL
|
September 20, 1991 |
GOBINDA CHANDRA MONDAL Vs. SAMARENDRA NATH KUNDU
|
April 19, 1991 |
GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1991 |
Gopal Das Mundar Vs. Assistant Collector of Customs
|
February 1, 1991 |
GOPAL KUMAR DAS Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD
|
September 5, 1991 |
GOPAL MAJHI AND THREE ORS Vs. STATE OF WEST BENGAL
|
April 24, 1991 |
GOPAL MUKHERJEE Vs. STATE
|
March 12, 1991 |
GOUR KISHORE DAS Vs. KRISHNA KUMAR BOSE
|
June 25, 1991 |
GOURANGA LAL CHATTERJEE Vs. CHIEF ENGINEER DURGAPUR
|
August 13, 1991 |
GOURI ADHIKARY Vs. EMPLOYEES STATE INSURANCE CORPORATION WEST BENGAL
|
April 2, 1991 |
GOURI PRASAD GOENKA AND FAMILY HUF Vs. COMMISSIONER OF WEALTH TAX
|
May 3, 1991 |
GOVIND RAM AGRAWAL Vs. COLLECTOR OF CUSTOMS
|
September 26, 1991 |
GRINDLAYS BANK P L C Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1991 |
H P Nathani Vs. Employees State Insurance Corporation
|
April 3, 1991 |
HAMILTON AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1991 |
HANSHREE APARTMENT OWNERS ASSOCIATION Vs. HANSHREE APARTMENT OWNERS EMPLOYEES UNION
|
February 15, 1991 |
HARBHAJAN SINGH HANSPAL DR Vs. BEENA KUMARI MEHRA MRS
|
February 26, 1991 |
HARENDRA NATH GHOSAL Vs. SUPERFOAM PVT LTD
|
March 14, 1991 |
HARIPRASAD SINGH Vs. DIRECTOR OF PRIMARY EDUCATION WEST BENGAL
|
July 9, 1991 |
HEMANTA KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 18, 1991 |
HIMADRI SEKHAR BISWAS Vs. ASHALATA BISWAS
|
September 12, 1991 |
HIMALAYA RUBBER PRODUCTS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
February 20, 1991 |
HIMANSHU BIKASH DAS Vs. RAMENDRA MOHAN DUTTA
|
April 12, 1991 |
HIND STEEL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1991 |
HINDUSTHAN CABLES LTD Vs. BOMBAY METAL COMPANY
|
May 30, 1991 |
HINDUSTHAN FERTILIZER CORPN LTD Vs. SUBHAS CHANDRA MUKHERJEE
|
September 6, 1991 |
HINDUSTHAN LEVER SRAMIK KARMACHARI CONGRESS Vs. ASHISH CHAKRABORTY
|
June 3, 1991 |
HINDUSTHAN WELFARE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
|
September 25, 1991 |
HIRA CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 17, 1991 |
I C I INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
August 13, 1991 |
I T C LTD Vs. UNION OF INDIA
|
March 4, 1991 |
IN RE : INDER SENGUPTA Vs. ABC
|
May 13, 1991 |
INDER SENGUPTA Vs. STATE
|
April 13, 1991 |
INDIA FERRO ALLOY INDUSTRY PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1991 |
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1991 |
INDIAN ALUMINIUM COMPANY LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
August 14, 1991 |
INDIAN CARDBOARD INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
July 26, 1991 |
INDIAN EXPLOSIVES LTD Vs. COLLECTOR OF CUSTOMS
|
March 20, 1991 |
INDO METAL INDUSTRIES Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
December 20, 1991 |
INDRAJMAL SHYAMAUKHA Vs. BHAGAT SINGH DUGAR
|
August 27, 1991 |
INMARK FINANCE AND INVESTMENT CO PVT LTD Vs. METROPOLITAN MAGISTRATE
|
June 25, 1991 |
IRA GHOSH AND ANOTHERS Vs. STATE
|
July 22, 1991 |
ISAAC HAROLD GOMES Vs. MONICA SYLVIA GOMES
|
July 26, 1991 |
J B SHAH Vs. COLLECTOR OF CUSTOMS
|
February 8, 1991 |
J C MUKHERJEE Vs. INCOME TAX OFFICER
|
June 18, 1991 |
J SAINSBURY PLC Vs. OCONNAR (INSPECTOR OF TAXES)
|
May 22, 1991 |
JAAT NARAYAN SINGH Vs. RAVINDRA MOHAN BHANDARI
|
July 18, 1991 |
JAGANNATH DAS Vs. STATE OF WEST BENGAL
|
July 2, 1991 |
JAGAT NARAYAN SINGH Vs. RABINDER MOHAN BHANDARI
|
July 9, 1991 |
JAI KUMAR KARNANI Vs. CONTROLLER OF ESTATE DUTY
|
December 4, 1991 |
JANAB ALI SHAIKH Vs. STATE
|
August 27, 1991 |
JAY ENGINEERING WORKS LTD Vs. STATE OF WEST BENGAL
|
December 20, 1991 |
JAYANTA KUMAR LAHA Vs. KABITA LAHA
|
April 10, 1991 |
JIYAJEERAO COTTON MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 13, 1991 |
JNAN PRAKASH AGARWALA Vs. STATE OF WEST BENGAL
|
May 31, 1991 |
JOGENDRA NATH SEN Vs. STATE
|
May 16, 1991 |
JUSTICE S A MASOOD Vs. UNIVERSITY OF CALCUTTA
|
November 29, 1991 |
JUTHIKA BASU Vs. LT COL A N SHARMA
|
December 3, 1991 |
KABITA BOSE Vs. TIMIR BARAN HALDAR
|
November 20, 1991 |
KALIPADA DAS AND OTHERS Vs. NEMAI CH. DAS
|
February 21, 1991 |
KALYANI BREWERIES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
April 24, 1991 |
KAMAL KANTI CHATTERJEE Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
|
August 2, 1991 |
KANAI LAL DUTTA Vs. STATE OF WEST BENGAL
|
August 26, 1991 |
KANCHANJANGHA ELECTRONIC PVT LTD Vs. COLLECTOR OF CUSTOMS
|
September 26, 1991 |
KANIKA DAS Vs. STATE OF WEST BENGAL
|
April 2, 1991 |
KARALI PROSAD MONDAL Vs. STATE
|
March 21, 1991 |
KARTICK CHANDRA RAY Vs. STATE OF WEST BENGAL
|
December 2, 1991 |
KASHI NATH DUTTA Vs. CALCUTTA MUNICIPAL CORPORATION
|
June 21, 1991 |
KASSEM GHARAMI Vs. NIAMAT GHARAMI
|
February 11, 1991 |
KAUSAR ALI Vs. SAD IK ALI
|
September 23, 1991 |
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1991 |
KHAGENDRANATH CHATTOPADHYA Vs. SAMDUD HUDA
|
June 17, 1991 |
Khimji Hunsraj Vs. Commissioner of Wealth tax
|
February 21, 1991 |
KIRKHAM Vs. WILLIAMS (INSPECTOR OF TAXES )
|
May 24, 1991 |
KISHAN LAL CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 11, 1991 |
KRISHNAPADA GHORUI Vs. STATE
|
April 29, 1991 |
KULMOHAN SINGH Vs. COLLECTOR OF CUSTOMS
|
May 2, 1991 |
LADY RANU MOOKHERJEE Vs. COMMISSIONER OF WEALTH TAX
|
February 4, 1991 |
LAKHOTIA UDYOG Vs. UNION OF INDIA
|
April 22, 1991 |
LAKSHMAN CHANDRA SAHA Vs. BANSARI MUKHERJEE
|
September 3, 1991 |
LAND AND BRICKS AND ENTERTAINMENTS LTD Vs. STATE OF WEST BENGAL
|
March 1, 1991 |
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF ASANSOL MUNICIPALITY
|
July 24, 1991 |
M A M C EMPLOYEES UNITY CENTRE & ANR Vs. MINING & ALLIED MACHINERY CORPORATION LTD & ORS
|
February 11, 1991 |
M/S. SUMERMAL ROYCHAND Vs. ORIENTAL INSURANCE COMPANY LTD.
|
March 22, 1991 |
MABIA BIBI Vs. STATE OF WEST BENGAL
|
April 11, 1991 |
MACKINTOSH BURN LIMITED Vs. NU BUILT CONSTRUCTION PRIVATE LTD
|
August 1, 1991 |
MADAN MOHAN HALDER Vs. DIRECTOR OF RATIONING F AND S
|
December 4, 1991 |
MADHU SINGH Vs. STATE OF WEST BENGAL
|
August 30, 1991 |
MAHADEB KHAN Vs. STATE OF WEST BENGAL
|
February 4, 1991 |
MAHAMAYA ROW CHOUDHURY Vs. LAND ACQUISITION COLLECTOR
|
January 30, 1991 |
MANGILA BIBI Vs. NOOR HOSSAIN
|
March 13, 1991 |
MANICK LAL PATHAK Vs. STATE OF WEST BENGAL
|
July 19, 1991 |
MANINDRA CHANDRA DEY Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
September 12, 1991 |
MANORA MAJHI Vs. STATE OF WEST BENGAL
|
April 22, 1991 |
MARIA DESILVA Vs. AUSTIN DESILVA
|
March 18, 1991 |
MARINE ENGINEER Vs. SIDDESWAR HALPER
|
May 3, 1991 |
MAUSAMI CHAKRABORTY Vs. SUBRATA GUHA ROY
|
February 17, 1991 |
MAY FLOWER NURSING HOME Vs. THIRD INDUSTRIAL TRIBUNAL W B
|
November 28, 1991 |
METALLURGICAL AND ENGINEERING CONSULTANTS (INDIA) LTD. Vs. COLLECTOR OF CUSTOMS, W.B. CUSTOMS COLLECTORATE
|
September 18, 1991 |
MINING MACHINERY AND EXPLOSIVES P LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 15, 1991 |
MINOO BISCUITS PVT. LTD. Vs. UNION OF INDIA
|
February 25, 1991 |
MOHAMMAD ALI ASGAR ALIAS PEARY SAHEB Vs. FATHIMA MOHMOD
|
April 22, 1991 |
MOHAMMAD AZADUL HAQUE Vs. STATE OF WEST BENGAL
|
November 28, 1991 |
MOHAMMAD ETEM SK Vs. STATE OF WEST BENGAL
|
March 26, 1991 |
MOHAMMAD JAHANGIR KHAN Vs. MANOARA BIBI
|
March 22, 1991 |
MOHAMMAD MURTAZA Vs. KAUSAR PARVIH
|
January 25, 1991 |
MOHAN B SAMTANI Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1991 |
MOHAN CHETRI Vs. STATE OF WEST BENGAL
|
October 3, 1991 |
MONORAMA PAUL Vs. MATA PRASAD PODDAR
|
April 8, 1991 |
MONORANJAN BAPARI Vs. STATE OF WEST BENGAL
|
July 29, 1991 |
MOODIE Vs. INLAND REVENUE COMMISSIONERS AND ANOTHERS SOTNICK V INLAND REVENUE COMMISSIONERS AND ANOTHERS
|
April 30, 1991 |
MOPANY INVESTMENT PVT LTD Vs. AMALENDU CHATTERJEE
|
July 24, 1991 |
MOTHER TERESA SCHOOL (K.G. SYSTEM) Vs. THE STATE OF WEST BENGAL
|
January 28, 1991 |
MOULIN ROUGE PVT LTD Vs. C T O PARK STREET CHARGE
|
June 12, 1991 |
MOUSUMI CHAKRABORTY Vs. SUBRATA GUHA ROY
|
February 7, 1991 |
MURARI MOHAN DUTTA Vs. COMMISSIONER OF WEALTH TAX
|
September 11, 1991 |
N TANEJA ALIAS NIRMALA TANEJA Vs. CALCUTTA DISTRICT FORUM
|
September 18, 1991 |
NABA KUMAR DAS Vs. DAMODAR DAS
|
April 30, 1991 |
NAJJAM FAROQUI Vs. STATE
|
August 20, 1991 |
NARI SHIKHA SAMITY Vs. STATE OF WEST BENGAL
|
August 21, 1991 |
NARU GOPAL GOSWAMI Vs. STATE OF WEST BENGAL
|
July 29, 1991 |
NATIONAL HYDROELECTRIC POWER CORPN LTD Vs. SOVA ENTERPRISES
|
April 5, 1991 |
NATIONAL JUTE MANUFACTURERS CORPN Vs. E S I C
|
September 13, 1991 |
NATIONAL STANDARD DUNCAN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1991 |
NAYEK PAPER INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
May 14, 1991 |
NEBUBALA SARDAR Vs. ABDUL AZIZ BAIDYA
|
February 11, 1991 |
NEPAL GHOSH Vs. STATE OF WEST BENGAL
|
May 10, 1991 |
NIHAR KANTI SARKAR Vs. STATE OF WEST BENGAL
|
December 12, 1991 |
NISIT KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
|
September 3, 1991 |
OM SHANKAR BIYANI Vs. COLLECTOR OF CUSTOMS
|
September 16, 1991 |
OPAL EXPORTS PVT LTD Vs. COLLECTOR OF CUSTOMS
|
March 1, 1991 |
ORIENTAL FIRE AND GENL INS CO LTD Vs. NIKUNJA BEHARI BISWAS
|
April 19, 1991 |
ORISSA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUS (APPEALS)
|
May 28, 1991 |
P G SINHA Vs. K C CHATTERJEE
|
April 25, 1991 |
PABAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
March 18, 1991 |
PARTHA SARATHI MITRA Vs. UNION OF INDIA & ORS.
|
December 19, 1991 |
PEARILAL RANA ALIAS PEARA Vs. STATE OF WEST BENGAL
|
July 7, 1991 |
PEARILAL RANA ALIAS PEARA Vs. STATE
|
July 17, 1991 |
PEICO ELECTRONICS AND ELECTRICALS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1991 |
POWER TOOLS AND APPLIANCES CO LTD Vs. JALADHAR CHAKRABARTY
|
October 11, 1991 |
PRABIR KUMAR MAJUMDAR Vs. ASSISTANT COLLECTOR CENTRAL EXICISE
|
January 18, 1991 |
PRADIP KUMAR AGARWALLA Vs. STATE
|
May 29, 1991 |
PRADYOT KUMAR GHOSH Vs. PULIN BEHARI GHOSH AND ANR.
|
January 25, 1991 |
PRAGATI ENGINEERING {P LTD Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
|
March 7, 1991 |
PRAKASH CHAND JAIN Vs. STATE OF WEST BENGAL
|
May 8, 1991 |
PRANAB KUMAR MITRA Vs. DILIP PAUL
|
July 3, 1991 |
PRANTOSH CHAKROBORTY Vs. MANOJ KUMAR CHAKRABORTY
|
March 19, 1991 |
PRASAD CHOUDHURI Vs. ORIENTAL GAS COMPANY UNDERTAKING
|
May 16, 1991 |
PRESIDENCY JUTE MILLS CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
August 6, 1991 |
PROF RATAN KHASNOBISH Vs. CALCUTTA UNIVERSITY
|
December 6, 1991 |
PRONAB KUMAR MUKHERJEE Vs. ALLAHABAD BANK
|
June 26, 1991 |
PURNA CHANDRA DAS Vs. WARRENI NDUSTRIAL LTD
|
July 17, 1991 |
PUSPA PERFUMERY PRODUCTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1991 |
PUSPENDU BIKASH SAHU AND ANOTHER Vs. SM BASANTI RANI BASAK AND OTHERS
|
September 16, 1991 |
R K AGENCIES LTD Vs. CENTRAL BANK OF INDIA
|
March 26, 1991 |
RABINDRA NATH GHOSAL Vs. UNIVERSITY OF CALCUTTA
|
November 18, 1991 |
RABINDRA NATH MUKHERJEE Vs. ITI MUKHERJEE ALIAS CHATTERJEE
|
January 22, 1991 |
RABINDRA NATH SADHUKBAN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
February 18, 1991 |
RADHANATHPAL Vs. TARAPADA GHOSH
|
February 12, 1991 |
RADHESHYAM SONI Vs. STATE
|
May 3, 1991 |
RAGHU NANDAN MONDAL Vs. APPEAL COMMITTEE WEST BENGAL BOARD OF SECONDARY EDUCATION
|
November 20, 1991 |
RAGHUNATH PRASAD Vs. SANT LAL SHOW
|
May 14, 1991 |
RAJ KISHORE TEWARI Vs. UNION OF INDIA
|
August 1, 1991 |
RAJ KUMAR KEDIA Vs. COLLECTOR OF CUSTOMS
|
February 13, 1991 |
RAJA BALDEODAS BIRLA SANTATIKOSH Vs. COMMISSIONER OF WEALTH TAX
|
January 9, 1991 |
RAJA MOOKHERJEE Vs. WEALTH TAX OFFICER
|
October 1, 1991 |
RAJAN KUMAR KOLEY Vs. SUDHANYA CHANDRA KOLEY
|
July 24, 1991 |
RAJENDRA KUMAR ARYA Vs. NEW INDIA ASSURANCE CO LTD
|
August 16, 1991 |
RAJENDRA KUMAR SETHIA Vs. COMMISSIONER OF WEALTH TAX
|
February 1, 1991 |
RAM KRISHNA GRANTHAGAR Vs. AHI BHUSAN GHOSH
|
October 10, 1991 |
RAM NARAYAN MONDAL Vs. MANIKLAL SADHU
|
February 19, 1991 |
RAM PRASAD ROY Vs. STATE OF WEST BENGAL
|
July 24, 1991 |
RAM SHIROMONI KAIRY Vs. AMAR NATH PASI
|
February 20, 1991 |
RAMCHIT RAJBHAR Vs. STATE OF WEST BENGAL
|
September 6, 1991 |
RAMESH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
March 21, 1991 |
RANJIT DAS ALIAS RANJIT KUMAR DAS Vs. STATE
|
March 21, 1991 |
RANJUGOPAL MUKHERJEE Vs. RAMAPADA MAHALDER
|
June 3, 1991 |
REMINGTON RAND OF INDIA LTD Vs. HOWRAH MILLS CO LTD
|
February 27, 1991 |
RSI INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
April 10, 1991 |
S K RAHIMUDDIN Vs. S K SERAJUDDIN
|
September 13, 1991 |
S M BINAPANI SENGUPTA Vs. PROSANTA KUMAR SEN
|
May 2, 1991 |
S M ROY Vs. STATE OF WEST BENGAL
|
July 16, 1991 |
S P JAISWAL ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1991 |
S PAL and CO Vs. INSTITUTE OF PUBLIC ASSISTANCE
|
April 3, 1991 |
SABITA DUTTA Vs. SOMESWAR PANDEY
|
April 3, 1991 |
SAHAYRAM @ SAIRAM KOLEY AND ORS. Vs. NANDARANI DEBI AND ORS.
|
March 27, 1991 |
SAILENDRA KUMAR NEOGI Vs. SANTOSH KUMAR NEOGI
|
December 13, 1991 |
SAKTI STEEL TRADERS Vs. ASHOK CHAKRABORTY
|
September 17, 1991 |
SALENDRA BASKE Vs. BHABANI BALA DEVI AND OTHERS
|
May 3, 1991 |
SAMAR DUTTA Vs. COLLECTOR OF CUSTOMS
|
May 15, 1991 |
SAMARENDRA KUMAR MUKHERJEE Vs. K.M. LAL & ORS.
|
November 22, 1991 |
SAMARENDRA NATH SANKI Vs. MINOR BISWANATH PATRA
|
February 15, 1991 |
SAMIR SAMANTA Vs. STATE OF W B
|
May 15, 1991 |
SAMIR SAMANTA Vs. STATE
|
June 15, 1991 |
SAMIRAN BISWA Vs. MENOKA BISWA
|
November 12, 1991 |
SAMPATRAJ PAGARIA Vs. DELTA INTERNATIONAL LTD
|
March 15, 1991 |
SANKAR BISWAS Vs. SAUL CHATTERJEE
|
September 26, 1991 |
SANKAR DUTTA Vs. CORPORATION OF CALCUTTA
|
June 7, 1991 |
SANKAR NARAYAN GOOPTU Vs. WEALTH TAX OFFICER
|
November 11, 1991 |
SANKAR PRASAD SINHA MAHAPATRA Vs. STATE OF WEST BENGAL
|
May 6, 1991 |
SANTI NATH SHA Vs. SANTOSH KUMAR CHATTERJEE
|
June 5, 1991 |
SANTOSH KUMAR BHATTACHARJEE Vs. PRESIDENT CALCUTTA DISTRICT FORUM
|
November 26, 1991 |
SANTOSH MAHTO Vs. STATE OF WEST BENGAL
|
May 3, 1991 |
SANTOSH ROY Vs. STATE OF WEST BENGAL
|
September 13, 1991 |
SARAB NARAYAN JHA Vs. M/S. KHAN PALCHOWDHURY & CO. (P.) LTD. AND OTHERS
|
July 9, 1991 |
SARBESWAR GHOSH Vs. MANAB KUMAR SAJJAN
|
March 28, 1991 |
SARDAR GURCHARAN SINGH Vs. COLLECTOR OF CUSTOMS
|
June 26, 1991 |
SARKAR and SARKAR Vs. STATE OF WEST BENGAL
|
April 24, 1991 |
SARKAR MARDI Vs. STATE OF WEST BENGAL
|
July 24, 1991 |
SARVAMANGALA PROPERTIES Vs. INCOME TAX OFFICER
|
June 19, 1991 |
SATCHIDANANDA SAMANTA Vs. RANJAN KUMAR BASU
|
October 10, 1991 |
SATKARI BIBI AND OTHERS Vs. S K ANWAR HOSSAIN AND ANOTHER
|
March 14, 1991 |
SATYA CHARAN DAS Vs. STATE
|
April 22, 1991 |
SATYA DEV SINGH Vs. INDIAN IRON AND STEEL CO LTD
|
August 13, 1991 |
SATYA NARAYAN PANDEY Vs. STATE OF WEST BENGAL
|
March 5, 1991 |
SATYA NARAYAN TANTIA Vs. STATE OF WEST BENGAL
|
January 15, 1991 |
SATYARANJAN PAL Vs. STATE OF WEST BENGAL
|
October 11, 1991 |
SECRETARY DEPARTMENT OF FINANCE GOVERNMENT OF WEST BENGAL Vs. WEST BENGAL JUDICIAL SERVICE ASSOCIATION
|
May 16, 1991 |
SEKHAR GUPTA Vs. SUBHAS CHANDRA MONDAL
|
September 13, 1991 |
SETHI PEN STORES Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1991 |
SEWA SINGH Vs. K C KANUNGO
|
December 20, 1991 |
SHAWKAT KAMAL Vs. COLLECTOR OF CUSTOMS
|
April 12, 1991 |
SHEILA DAVAR Vs. COMMISSIONER OF WEALTH TAX
|
March 12, 1991 |
SHIPPING CORPORATON OF INDIA Vs. WEST BENGAL SMALL INDUSTRIES CRORATION
|
May 6, 1991 |
SHYAMA CHARAN DAS Vs. DIRECTOR OF SCHOOL EDUCATION (PRIMARY SECTION), CALCUTTA
|
February 1, 1991 |
SHYAMALI ROY Vs. STATE
|
August 30, 1991 |
SIKRI CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
June 12, 1991 |
SK AFTAB Vs. COLLECTOR OF CUSTOMS
|
March 7, 1991 |
SK FIROJ Vs. SAKHYA SINGH MULLICK
|
July 31, 1991 |
SK MANNO Vs. AKHLAQUE HOSSAIN
|
April 12, 1991 |
SK MD ISMAIL Vs. SK ANWAR ALI
|
February 12, 1991 |
SK SAJAHAN Vs. STATE OF WEST BENGAL
|
December 4, 1991 |
SM. UMA MISHRA (SANYAL) Vs. MONORANJAN SINHA
|
September 19, 1991 |
SNEHA TRADERS PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
|
May 16, 1991 |
SONAR AIROTECH PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1991 |
SOORAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1991 |
SOURENDRA DEB MODAK Vs. GIRISH CHANDRA MODAK
|
February 27, 1991 |
SOVAN LAL CHATTERJEE Vs. STATE
|
August 6, 1991 |
SREEMAT BHAKTI BALLABH TIRTHA MAHARAJ Vs. BHAKTI LALIT GIRI MAHARAJ SREE CHAITANYA GAUDIYA MATH
|
February 27, 1991 |
SRI KUBERESWAR MAHADEVA THAKUR Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1991 |
SRIPATINATH NEOGI Vs. IRA RANI SUR
|
February 13, 1991 |
STANDARD CHARTERED BANK Vs. ASSISTANT LABOUR COMMISSIONERCENTRAL
|
December 5, 1991 |
STAR IRON WORKS PVT LTD Vs. DIRECTOR OF ENFORCEMENT
|
April 25, 1991 |
STATE Vs. MD SAMIN
|
February 25, 1991 |
STATE BANK OF INDIA STAFF ASSOCIATION Vs. MONINDRA BHATTACHARYYA
|
July 24, 1991 |
STATE OF WEST BENGAL Vs. NRIPENDRA NATH BANERJEE
|
July 26, 1991 |
STATE OF WEST BENGAL Vs. BEJOY CHANDRA MOHANTI
|
August 22, 1991 |
STATE OF WEST BENGAL Vs. SREEDAM SARKAR
|
July 12, 1991 |
STATE OF WEST BENGAL Vs. PHANINDRA KUMAR DAS
|
July 10, 1991 |
STATE OF WEST BENGAL Vs. SUDHANGSHU KUMAR LAHA
|
May 16, 1991 |
STATE OF WEST BENGAL Vs. M S TRADERS INDIA
|
March 13, 1991 |
STATE OF WEST BENGAL Vs. SRI RAM NAGINA DUBEY
|
May 10, 1991 |
STATE OF WEST BENGAL Vs. JADU NATH DAS
|
February 20, 1991 |
STATE OF WEST BENGAL AND OTHERS Vs. CHIRANTAN SARKAR AND ANOTHER
|
December 10, 1991 |
STATE TRANSPORT AUTHORITY Vs. STATE
|
June 10, 1991 |
STEEL AUTHORITY OF INDIA LIMITED Vs. SUDHENDU KUMAR CHAKRABORTY
|
February 11, 1991 |
STEEL CRAKERS Vs. M S T C
|
February 15, 1991 |
SUBIMAL DAS Vs. STATE OF WEST BENGAL
|
November 26, 1991 |
SUDARSAN DAS Vs. STATE OF WEST BENGAL
|
March 26, 1991 |
SUDARSAN DAS Vs. UNITED BANK OF INDIA
|
March 26, 1991 |
SUDHAN CHANDRA ADITYA Vs. STATE OF WEST BENGAL AND ORS.
|
August 28, 1991 |
SUDHIR BARUA Vs. BOARD OF TRUSTEES OF THE PORT OF CALCUTTA
|
April 19, 1991 |
SUDIP PAL CHOWDHURY Vs. REGISTRAR CUM RETURNING OFFICER JADAVPUR UNIVERSITY ELECTION 1989 90
|
January 9, 1991 |
SUKHRAM SINGH ALIAS S R SINGH Vs. UNION OF INDIA
|
April 3, 1991 |
SUKUR AU Vs. STATE OF WEST BENGAL
|
March 28, 1991 |
SUNANDA DEVI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
|
March 12, 1991 |
SUNDARMAL PATESARIA AND MOHANLAL PATESARIA Vs. STATE OF WEST BENGAL
|
December 11, 1991 |
SUPER WIRE INDUSTRIES Vs. UNION OF INDIA
|
August 9, 1991 |
SURESH RAM SHAW Vs. STATE OF WEST BENGAL
|
June 21, 1991 |
SURYADEB GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
|
April 8, 1991 |
SUSHANTA KUMAR SINGH Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 1, 1991 |
SUSHIL KUMAR MUKHERJEE Vs. MOTHER DAIRY
|
March 26, 1991 |
SWAIKA OIL AND PRODUCE CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1991 |
SWAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 20, 1991 |
SWAPAN MANDAL ALIAS BHASKAR PURKAIT Vs. STATE OF WEST BENGAL
|
September 25, 1991 |
SYED MOHAMMAD HASAN Vs. K C DAS, DEPUTY CHIEF CONTROLLER OF IMPORT AND EXPORT
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March 7, 1991 |
TAPAN DEY Vs. NILIMA DAS GUPTA
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February 21, 1991 |
TAPAN PAL Vs. STATE OF WEST BENGAL
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October 1, 1991 |
TARAI TEA CO P LTD Vs. NEW RED BANK TEA CO P LTD
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September 10, 1991 |
TEA BOARD AND ANOTHER Vs. P.D. VASISTHA AND OTHERS
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September 5, 1991 |
TECHNO Vs. PAYAL SINGH
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November 20, 1991 |
TEXMACO LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE-XXVI CALCUTTA
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September 13, 1991 |
TEXMACO LTD Vs. UNION OF INDIA
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December 2, 1991 |
TITAGARH PAPER MILLS CO LTD Vs. UNION OF INDIA
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December 18, 1991 |
TRASS ENGINEERING CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
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January 25, 1991 |
TRAVEL CORPORATION OF INDIA PVT LTD Vs. UNION OF INDIA
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July 19, 1991 |
TRIBENI TISSUES LTD Vs. COMMISSIONER OF INCOME TAX
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January 29, 1991 |
TRIO MARKETING PVT LIMITED Vs. UNION OF INDIA
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February 14, 1991 |
TRIPURA SANKAR CHELL Vs. UNIVERSITY OF CALCUTTA
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October 9, 1991 |
UCO BANK Vs. COMMISSIONER OF INCOME TAX
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November 25, 1991 |
UCO BANK Vs. INCOME TAX OFFICER
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February 22, 1991 |
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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September 2, 1991 |
UNION OF INDIA Vs. SANWARMAL MODI
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November 19, 1991 |
UNION OF INDIA Vs. BANWARILAL MITTAL
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January 28, 1991 |
UNION OF INDIA Vs. ABHOY SARKAR
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January 24, 1991 |
UNIQUE MANUFACTURING AND MARKETING LTD Vs. COMMISSIONER OF INCOME TAX
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January 31, 1991 |
UNIVERSAL ELECTRICS LTD Vs. COMMISSIONER OF INCOME TAX
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March 25, 1991 |
USHA GHOSH Vs. RABINDRA NATH DAS
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April 19, 1991 |
UTTARA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL
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January 22, 1991 |
V.D. SWAMI Vs. SMT. REKHA MUKHERJEE
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June 18, 1991 |
Veena Devi Singhania Vs. Commissioner of Wealth tax
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March 12, 1991 |
VINITA DEVI SINGHANIA Vs. COMMISSIONER OF WEALTH TAX
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February 18, 1991 |
VIPUL ISHWARLAL VORA
Vs. COLLECTOR OF CUSTOMS
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June 26, 1991 |
W B S E B ENGR ASSON Vs. STATE OF WEST BENGAL
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March 27, 1991 |
WEBEL VIDEO DEVICES LTD Vs. COLLECTOR OF CENTRAL EXCISE
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December 3, 1991 |
WEST BENGAL COUNCIL OF H S EDUCATION Vs. ROUSHANARA MOMTAZ
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February 19, 1991 |
WEST BENGAL POWER DEVELOPMENT CORPN LTD Vs. B B M ENTERPRISES
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March 6, 1991 |
WEST BENGAL STATE ELECTRICITY BOARD Vs. KALIMATA COLD STORAGE PVT LTD
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April 18, 1991 |
WORKMEN OF BIRNAGAR MUNICIPALITY Vs. 7TH INDUSTRIAL TRIBUNAL WEST BENGAL
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July 12, 1991 |
YOGI INDUSTRIES PRIVATE LIMITED; HINDUSTHAN PHOTO FILMS (MANUFACTURING) COMPANY LIMITED Vs. UNION OF INDIA
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August 22, 1991 |