|
A TOSH AND SONS PVT LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
May 14, 1990 |
|
A V BHAGAT Vs. W B ESSENTIAL COMMODITY SUPPLY CORPN LTD
|
July 20, 1990 |
|
A.M. BAKSHI Vs. UNION OF INDIA & ORS.
|
January 4, 1990 |
|
A.P.S. ASSOCIATES LTD. Vs. METAL SCRAP TRADE CORPORATION LTD.
|
July 3, 1990 |
|
A.S. CHANDRA Vs. UNION OF INDIA & ORS.
|
May 18, 1990 |
|
ABDUL RASHID Vs. CALCUTTA MUNICIPAL CORPORATION
|
August 28, 1990 |
|
ABDUL RASHID Vs. SULTANA BEGUM
|
December 11, 1990 |
|
ABHIMANYU MAHATO Vs. UNION OF INDIA & ORS. (E. RLY)
|
January 25, 1990 |
|
ABSARMALLICK Vs. STATE OF WEST BENGAL
|
September 11, 1990 |
|
ACHARYA JAGADISHWARANANDA AVADHUTA Vs. COMMISSIONER OF POLICE CALCUTTA
|
May 7, 1990 |
|
AJIT KUMAR MAJUMDAR Vs. BASUDEB ROY
|
March 29, 1990 |
|
AJOY KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
August 30, 1990 |
|
AJOY KUMAR BASU Vs. UNION OF INDIA
|
January 25, 1990 |
|
AKHIL CHANDRA DEB & ORS. Vs. UNION OF INDIA & ORS.
|
September 25, 1990 |
|
AKKAS ALI ALIAS AKKAS ALI MIDDYA Vs. STATE AND ORS.
|
March 29, 1990 |
|
AKSHOY KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
March 23, 1990 |
|
ALLAHABAD BANK
Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1990 |
|
AMALENDU ROY CHOWDHURY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 8, 1990 |
|
AMALENDU ROY CHOWDHURY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 3, 1990 |
|
AMARENDRA NATH BAGUI Vs. GOURI RANI BAGUI
|
June 29, 1990 |
|
AMINCHAND PYARELAL Vs. GIFT TAX OFFICER
|
April 24, 1990 |
|
AMITAVA MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 10, 1990 |
|
AMIYA CORPORATION & ANR. Vs. BHARAT COKING COAL LTD. & ORS.
|
May 18, 1990 |
|
AMRIT PRAKASH MALIK Vs. CHAIRMAN CUM MANAGING DIRECTOR BHARAT COKING COAL LTD
|
May 14, 1990 |
|
ANIL CHANDRA NAG Vs. SANTIMAY BOSE
|
March 20, 1990 |
|
ANIL KUMAR SHAW Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
|
July 18, 1990 |
|
ANIRUEHDHA MUKHERJEE Vs. CALCUTTA MUNICIPAL CORPORATION
|
March 21, 1990 |
|
ANJALI GHOSH Vs. STATE OF WEST BENGAL
|
June 21, 1990 |
|
ANJAN CHOUDHURY Vs. ANANDANEER CO OPERATIVE REGISTERED HOUSING SOCIETY
|
March 28, 1990 |
|
ANNAPURNA GANGULY Vs. DIPAK KUMAR GANGULY
|
August 31, 1990 |
|
ANUP KUMAR SINHA CHOWDHURY Vs. UNION OF INDIA & ORS.
|
May 16, 1990 |
|
ANUPAM GHOSH Vs. UNION OF INDIA
|
August 31, 1990 |
|
APARAJITA GHOSH Vs. APARAJITA GHOSH
|
January 12, 1990 |
|
APURBA KUMAR CHOWDHURY Vs. DISTRICT MAGISTRATE AND CHAIRMAN DISTRICT DIET COMMITTEE BURDWAN
|
February 27, 1990 |
|
ARCHANA GUHA Vs. RANJIT ALIAS RUNU GUHA NEOGI
|
March 5, 1990 |
|
ARJED ALI GAZI Vs. STATE OF WEST BENGAL
|
August 27, 1990 |
|
ARVIND KUMAR LOHIA Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1990 |
|
ASHIM RANJAN PODDAR Vs. ANUSREE PODDAR
|
May 5, 1990 |
|
ASHIM RANJAN PODDAR Vs. SMT. ANUSREE PODDAR
|
May 15, 1990 |
|
ASHOK PAPER MILLS LTD. Vs. BANI GOPAL BASAK
|
May 11, 1990 |
|
ASHOKE KR BANERJEE Vs. UNION OF INDIA
|
March 28, 1990 |
|
ASHOKE KUMAR DAS & ORS. Vs. UNION OF INDIA & ORS. (COAL CONTROLLER)
|
June 12, 1990 |
|
ASHOKE KUMAR ROY Vs. UNITED BANK OF INDIA
|
April 20, 1990 |
|
ASOKA GHOSH Vs. EAST END TRADING CO. PVT. LTD.
|
August 23, 1990 |
|
ASSOCIATED DESIGN PLANNING GROUP P LTD Vs. BIDHAN CHANDRA KRISHI VISWA VIDVALAYA
|
August 22, 1990 |
|
ASSOCIATED INDUSTRIAL TRADERS Vs. UTTARPARA KOTRUNG MUNICIPALITY
|
March 5, 1990 |
|
ATMARAM KANORIA Vs. L K R PRASAD
|
January 15, 1990 |
|
AUTOMOBILE ASSOCIATION OF EASTERN INDIA Vs. STATE OF WEST BENGAL
|
June 22, 1990 |
|
B K MEHRA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 5, 1990 |
|
BAIDYA NATH KARMAKAR Vs. PROBHAT KUMAR GHOSH
|
March 8, 1990 |
|
BAIDYANATH MONDAL Vs. UNION OF INDIA & ORS.
|
October 31, 1990 |
|
BAKUL NAG Vs. SAIBAL GUIN
|
December 7, 1990 |
|
BALAILAL MOOKERJEE AND CO P LTD Vs. SEA TRADERS PRIVATE LTD
|
March 19, 1990 |
|
BALARAM MOHANTY Vs. STATE OF WEST BENGAL
|
May 10, 1990 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
August 29, 1990 |
|
BALMIKI DAS GUPTA Vs. LT. COL. S.K. MITRA & ANR.
|
August 16, 1990 |
|
BANI POLYMERS Vs. COMMERCIAL TAX OFFICER BALLYGUNGE CHARGE
|
July 24, 1990 |
|
BANK OF MADURA LTD Vs. BHARAT LAXMI TRADING CO. LTD. AND OTHERS
|
February 28, 1990 |
|
BANWARILAL JAIPURIA Vs. SM. GINNI DEVI BHAGAT & ORS.
|
August 1, 1990 |
|
BATA INDIA LTD Vs. 7TH INDUSTRIAL TRIBUNAL WEST BENGAL
|
May 28, 1990 |
|
BENGAL CHEMICALS AND PHARMACEUTICALS LTD Vs. KALYAN KUMAR DAS GUPTA
|
February 9, 1990 |
|
BENGAL LAMPS LIMITED Vs. FURMANITE NICCO LIMITED
|
September 10, 1990 |
|
BENGAL TOOLS LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
May 8, 1990 |
|
BEST LIQUIFIABLE GASES LTD. Vs. COLLECTOR OF CUSTOMS (APPEALS)
|
June 6, 1990 |
|
BHANJAN ALIAS BHAJAN KUMAR BISWAS Vs. SIBENDRANATH BISWAS
|
March 19, 1990 |
|
BHANSALI AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1990 |
|
BHARAT CHANDRA BAG Vs. UNION OF INDIA (UOI)
|
August 31, 1990 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1990 |
|
BHIKHA SINGH Vs. STATE OF WEST BENGAL
|
September 9, 1990 |
|
BHOLA NATH DAS Vs. STATE
|
February 24, 1990 |
|
BHOLA NATH SEN Vs. CHIEF ELECTION COMMISSIONER
|
May 2, 1990 |
|
BHOLA NATH SEN Vs. UNION OF INDIA & ORS.
|
September 7, 1990 |
|
BIJOLI GRILL AERATED WATER COMPANY & ANOTHER Vs. UNION OF INDIA & ORS.
|
May 18, 1990 |
|
BIJOY KRISHNA GHOSAL Vs. NAMITA GHOSAL NEE GANGULY
|
July 19, 1990 |
|
BILENBARRIC STEELS LTD Vs. REGIONAL DEVELOPMENT COMMR FOR IRON AND STEEL
|
May 8, 1990 |
|
BIMAL SAHOO SECRETARY BASUDEBPUR GIRLS HIGH SCHOOL Vs. GOURI RANI PAHARI
|
August 20, 1990 |
|
BIMALENDU HALDER Vs. UNION OF INDIA & ORS.
|
December 31, 1990 |
|
BINDWALA ELECTRICAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
July 20, 1990 |
|
BIPUL RANJAN KAR Vs. STATE OF WEST BENGAL & ORS.
|
February 9, 1990 |
|
BIRENDRA NATH DAS Vs. NRIPENDRA NATH DAS
|
December 11, 1990 |
|
BISHNU PROSAD Vs. UNION OF INDIA
|
June 26, 1990 |
|
BISWA RANJAN BOSE Vs. GENERAL MANAGER EASTERN RAILWAY
|
May 31, 1990 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PANCHU GOPAL DAS
|
November 23, 1990 |
|
BRIJMOHANLAL RATHI Vs. GITA DEVI RATHI
|
November 8, 1990 |
|
BRITISH INDIA STEAM NAVIGATION CO LTD Vs. COMMISSIONER OF INCOME TAX
|
May 30, 1990 |
|
BROOK BOND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1990 |
|
BROOKE BOND INDIA LTD Vs. UNION OF INDIA
|
June 15, 1990 |
|
BROOKE BOND INDIA LTD. Vs. STATE OF WEST BENGAL
|
March 23, 1990 |
|
BURDWAN WHOLESALE CONSUMERS CO OPERATIVE SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1990 |
|
Buxa Dooars Tea Co India LTD Vs. Commissioner of Income tax
|
October 31, 1990 |
|
CALCUTTA IRON AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1990 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. RATNA BANERJEE AND OTHERS
|
November 19, 1990 |
|
CALCUTTA METROPOLITAN WATER AND SANITATION AUTHORITY EMPLOYEES ASSOCIATION Vs. STATE OF WEST BENGAL
|
March 19, 1990 |
|
CALCUTTA MUNICIPAL CORPN Vs. DEBU BHATTACHARJEE
|
August 6, 1990 |
|
CALCUTTA OIL INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL
|
January 14, 1990 |
|
CALCUTTA SWIMMING CLUB Vs. COMMERCIAL TAX OFFICER ESPLANADE CHARGE
|
August 7, 1990 |
|
CALOREX INDIA LTD Vs. TARA PROPERTIES PVT LTD
|
May 11, 1990 |
|
CAMELLIA TEA GROUP PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 6, 1990 |
|
CENTRAL INDIA INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
March 28, 1990 |
|
CENTRAL INLAND WATER TRANSPORT CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 20, 1990 |
|
CHANCHAL KR. CHOWDHURY & ORS. Vs. UNION OF INDIA & ORS. (MINISTRY OF DEF.)
|
June 28, 1990 |
|
CHANDRA NATH BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 9, 1990 |
|
CHIEF MANAGER AND DISCIPLINARY AUTHORITY ALLAHABAD BANK Vs. SANTOSH KUMAR CHAKRABORTY
|
July 9, 1990 |
|
CHINMOY SARKAR Vs. MD SHANIAT HOSSAIN
|
February 8, 1990 |
|
COMMERCIAL TAX OFFICER SURI Vs. ANADI NATH HALDER
|
March 16, 1990 |
|
COMMISSIONER COMMERCIAL TAXES WEST BENGAL Vs. MONOTYPE CORPORATION LTD
|
September 7, 1990 |
|
COMMISSIONER OF GIFT TAX Vs. PRATYUSH BHARTIA
|
January 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. JIYAJEERAO COTTON MILLS LTD
|
January 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RUSSELL PROPERTIES P LTD
|
January 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND BHANDAR
|
January 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HARI SANKAR PAREEK
|
January 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HIMALAYAN ENDEAVOUR P LTD
|
January 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LTD
|
January 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL CONTAINERS LTD
|
January 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SRI KRISHNA P LTD
|
January 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DUNLOP INDIA LTD
|
January 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER POLYMERS P LTD
|
January 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RUNGTA MINES PVT LTD
|
January 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PEERLESS CONSULTANCY SERVICES PVT LTD
|
January 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. S M OMER
|
January 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BAGREE ESTATES P LTD
|
January 12, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. N BRAHAMACHARI
|
January 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. LUKWAH TEA COMPANY
|
January 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA PRASAD BIRLA HUF
|
January 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. VRAJLAL DOSHI AND CO
|
February 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BRAC CHINTOOR TEA ESTATES LTD
|
February 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
|
February 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT GENERAL AND TEXTILE INDUSTRIES LTD
|
February 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH KUMAR KANORIA
|
February 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HOOLUNGOOREE TEA CO
|
February 21, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DUNLOP INDIA LTD
|
February 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE EXPORT HOUSE LTD
|
February 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BISHNAUTH TEA CO LTD
|
March 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DEWAS SYNTHETICS P LTD
|
March 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
|
February 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN CO OPERATIVE INSURANCE SOCIETY
|
February 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MULCHAND BAGRI
|
March 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GRIFFON LABORATORIES PVT LTD
|
March 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAKATRA P LTD
|
March 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KULASINGHEE A HARITH
|
March 7, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. B MOITRA AND CO
|
March 2, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND INVESTMENTS LTD
|
March 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GRINDLAYS BANK LTD
|
July 24, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MARINALINI BIRI MFG CO P LTD
|
June 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SUBARNA REKHA AGRICULTURAL ESTATE
|
June 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. JAY SHREE TEA AND INDUSTRIES LTD
|
June 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SETHIA TEA ESTATES P LTD
|
July 2, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ATREYA TRUST
|
June 1, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SWADESHI COMMERCIAL CO LTD
|
April 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SUN DISTRIBUTORS AND MINING CO LTD
|
April 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MANGTU RAM JAIPURIA
|
April 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. APURBA MUKHERJEE
|
April 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SALKIA TRANSPORT ASSOCIATES
|
April 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT SUGAR MILLS LTD
|
April 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD BANK
|
April 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL SARKARLAL GANDHI
|
April 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DAVY ASHMORE INDIA LTD
|
April 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHA DEBI BAGARIA
|
April 9, 1990 |
|
Commissioner of Income tax Vs. New India Sugar Mills Ltd
|
April 12, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL FIBRE DOALERS LTD
|
May 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAMLAL RAJGARHIA
|
April 30, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPG AND WVG MILLS LTD
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA BROS P LTD
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SONALI BANK
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TITAGHAR PAPER MILLS CO LTD
|
May 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HOPE INDIA LTD
|
May 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MATHURADAS GOVERDHANDAS BINANI CHARITY TRUST
|
May 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ANDERSON WRIGHT AND CO
|
August 29, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BURLOP COMMERCIAL P LTD
|
August 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT BEVERAGES LTD
|
September 12, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMIDEBI MEHTA
|
September 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TINPLATE CO OF INDIA LTD
|
September 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ANARA DEVI CHARITABLE TRUST
|
September 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL COMPANY LTD
|
August 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SANDEEP KUMAR MAHANSARIA
MINOR
|
August 7, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SUTLEJ COTTON MILLS LTD
|
August 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. AMERICAN EXPORT LINES
|
August 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MARGARETS HOPE TEA CO LTD
|
August 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED MACHINERY AND APPLIANCES
|
August 28, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
|
November 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PORMUTIT BOBY LTD
|
October 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDBALL RICE MILLS P LTD
|
November 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PARK HOTEL P LTD
|
November 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. WILIARD INDIA LTD
|
November 1, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. VIDYUT METALLICS LTD
|
October 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MAHADOO PROSAD SHYAMSUNDER
|
November 8, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. G E C OF INDIA LTD
|
November 7, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. A TOSH AND SONS P LTD
|
November 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. OFFICIAL RECEIVER OF THE HIGH COURT IN RE: CHAUTMAL SURAJMAL
|
November 12, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MARSHALL SONS AND CO I LTD
|
November 21, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT PETROLEUM CORPORATION LTD
|
November 21, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN EQUIPMENT SALES LTD
|
November 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
|
November 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
|
November 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DAVY ASHMORE INDIA LTD
|
December 13, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SALONAH TEA CO LTD
|
December 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRIBENI TISSUES LTD
|
December 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. S P JAISWAL ESTATES P LTD
|
November 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
|
November 30, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ANGLO INDIA JUTE MILLS CO LTD
|
December 3, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD
|
December 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. EAST INDIA ELECTRIC SUPPLY AND TRACTION CO LTD
|
December 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPLOSIVES LTD
|
December 14, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND AND COMPANY
|
December 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD
|
December 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. JAGANNATH STEEL CORPORATION
|
December 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. T.C. SABOO
|
November 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DEYS MEDICAL STORES LTD.
|
April 23, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. PRABHA DEBI BAGARIA
|
April 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD.
|
November 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO. LTD.
|
February 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PEICO ELECTRONICS & ELECTRICALS LTD.
|
January 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED BANK OF INDIA.
|
November 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA SUGAR MILLS LTD
|
May 15, 1990 |
|
COMMISSIONER OF INCOME TAXDE Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
November 8, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. SRI JAGANNATH STEEL CORPORATION
|
December 20, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. BIRLA JANAHIT TRUST
|
August 9, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. BORHAT TEA CO. LTD
|
December 19, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. BISHNAUTH TEA CO. LTD
|
December 13, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIVA PRASAD BAGARIA
|
December 19, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. S.M. OIL EXTRACTION PVT. LTD
|
October 30, 1990 |
|
COMMISSIONER OF INCOMETAX Vs. BANGABASIATRESP LTD
|
November 7, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SURRENDRA PAUL
|
November 14, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. HARBANSLAL CHARITY TRUST
|
December 13, 1990 |
|
COMMR OF POLICE Vs. ACHARYA JAGDISHWARANANDA ABADHUTA
|
November 8, 1990 |
|
COMMR OF WAKFS Vs. GOLAM AHMED
|
July 13, 1990 |
|
COMMSSIONER OF INCOME TAX Vs. NAYEEMA MOMEM
|
August 30, 1990 |
|
COMPETENT AUTHORITY, CALCUTTA AND OTHERS Vs. ARUNACHAL PIPES INDUSTRIES LTD. AND ANOTHER
|
March 8, 1990 |
|
CORPORATION OF CALCUTTA Vs. BASANTA KUMAR ROY
|
February 13, 1990 |
|
COSY (INDIA) LIMITED Vs. VIJAYA BANK AND OTHERS
|
August 16, 1990 |
|
D D G HENSA Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1990 |
|
D ENNIS Vs. CALCUTTA VYAPAR PRATISTHAN LTD
|
August 3, 1990 |
|
D.M. ENTERPRISES Vs. COAL INDIA LTD.
|
April 20, 1990 |
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DAGA AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1990 |
|
DALHOUSIE HOLDINGS LTD Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1990 |
|
DARJEELING CONSOLIDATE TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1990 |
|
DEB KUMAR CHATTERJEE Vs. HELENA GHOSH
|
May 17, 1990 |
|
DEBASIS DAS Vs. CANARA BANK
|
December 14, 1990 |
|
DEBASIS PAL CHOUDHURI Vs. ALLAHABAD BANK
|
June 12, 1990 |
|
DEBI DAS BANERJEE Vs. THE CHAIRMAN & MANAGING DIRECTOR, BANK OF INDIA AND OTHERS
|
March 27, 1990 |
|
DEBI PRASANNA CHATTAPADHAYA Vs. DIRECTOR OF COTTAGE AND SMALL SCALE INDUSTRIES
|
June 11, 1990 |
|
DEBU BHATTACHARJEE Vs. CALCUTTA MUNICIPAL CORPN
|
May 18, 1990 |
|
DEOKINANDAN PODDAR Vs. RAKMANANDAN GARODIA
|
June 22, 1990 |
|
DEWASHARIF COLD STORAGE P LTD Vs. INCOME TAX APPELLATE TRIBUNAL C BENCH
|
June 5, 1990 |
|
DHAN KUMAR JAIN Vs. UNION OF INDIA & ORS. (RLYS.)
|
June 4, 1990 |
|
DIBAKAR SAHU Vs. STATE TRANSPORT AUTHORITY WEST BENGAL
|
June 19, 1990 |
|
DIBAKAR SAHU Vs. S T A WEST BENGAL
|
June 19, 1990 |
|
DILIP KUMAR GHOSH Vs. NEW INDIA ASSURANCE CO LTD
|
March 26, 1990 |
|
DILIP KUMAR SARKAR Vs. SK. ABDUL MALEQUE
|
July 10, 1990 |
|
DILIP MALIK Vs. STATE
|
March 29, 1990 |
|
DINESH CHANDRA MUKHERJEE Vs. COMMISSIONER OF WEALTH TAX
|
November 6, 1990 |
|
DIPAK BASU Vs. LOCH LOMOND LODGE P LTD
|
January 25, 1990 |
|
DIPTI BASU ALIAS DIPTI CHATTERJI Vs. NAMITA DAS
|
November 5, 1990 |
|
DIPTI GHOSH Vs. SWAPAN KUMAR GHOSH
|
July 18, 1990 |
|
DISHERGARH POWER SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1990 |
|
DIVISIONAL RAILWAY MANAGER EASTERN RAILWAY ASANSOL DIVISION Vs. SATYAJIT MAJUMDAR
|
November 28, 1990 |
|
DUNCANS AGRO INDUSTRIES LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
January 10, 1990 |
|
DUNLOP INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 23, 1990 |
|
DUNLOP INDIA LIMITED NO 1 Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 9, 1990 |
|
DUNLOP INDIA LTD Vs. STATE OF WEST BENGAL
|
June 5, 1990 |
|
DURGAPUR PROJECTS SRAMIK UNION Vs. STATE OF WEST BENGAL
|
June 5, 1990 |
|
EAST ANGLIA PLASTICS I LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 19, 1990 |
|
EAST INDIA CLINIC LIMITED Vs. STATE OF WEST BENGAL
|
August 8, 1990 |
|
EAST INDIA PHARMACEUTICAL WORKS LTD Vs. G G PHARMACEUTICALS
|
August 23, 1990 |
|
EASTERN COALFIELDS LTD. Vs. MAHESWARI ENTERPRISES
|
October 26, 1990 |
|
ED COMMISSIONER OF COMMERCIAL TAXES Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 5, 1990 |
|
ELLENBERRIC STEELS LTD Vs. REGIONAL DEV COMMR FOR IRON AND STEEL
|
May 9, 1990 |
|
ELOKESHI CHAKRABORTY Vs. SUNIL KUMAR CHAKRABORTY
|
November 14, 1990 |
|
EVEREST RUBBER CO Vs. RATERIA TEXTILES
|
November 12, 1990 |
|
F C I DEPUTATIONIST ASSOCIATION Vs. FOOD CORPORATION OF INDIA
|
November 6, 1990 |
|
FOOD CORPORATION OF INDIA Vs. SWARAN KUMAR CHOWDHURY
|
June 20, 1990 |
|
G R S AND ENGINEERS STAFF ASSOCN Vs. G R S AND ENGINEERS LTD
|
June 25, 1990 |
|
G S ATWAL AND CO GUA Vs. COMMISSIONER OF INCOME TAX
|
October 24, 1990 |
|
GANESH PRASAD KSHETRY Vs. CHANCHAL KUMAR ROY
|
April 24, 1990 |
|
GANGANAGAR SUGAR MILLS LTD Vs. UPPER GANGES SUGAR MILLS LTD
|
January 12, 1990 |
|
GARPATHLAL DOKANIA & ORS. Vs. COAL INDIA LTD. & ORS.
|
July 16, 1990 |
|
GAUTAM GHOSH Vs. UNION OF INDIA & ORS.
|
May 28, 1990 |
|
GEETA BOSE Vs. MACHINE TOOLS OF INDIA LTD
|
April 12, 1990 |
|
GEETA DAS Vs. RAJABALA KUNDU
|
March 30, 1990 |
|
GENERAL ELECTRIC CO OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
May 10, 1990 |
|
GENERAL ELECTRIC CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1990 |
|
GILLANDERS ARBUTHNOT AND COMPAMY LTD Vs. STATE OF WEST BENGAL
|
February 20, 1990 |
|
GIRISH S. JHAVARI Vs. SDBODH CHANDRA DUTTA
|
February 15, 1990 |
|
GOBARDHAN CHAKRABORTY Vs. ABANI MOHAN
|
February 21, 1990 |
|
GOKUL CHAND BANGUR Vs. D K KAR EMPLOYMENT OFFICER DIRECTORATE OF EMPLOYMENT
|
March 12, 1990 |
|
GOODRICKE GROUP LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 14, 1990 |
|
GOODWILL TEA AND INDUSTRIES LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 25, 1990 |
|
GOUTAM BASU Vs. NINA BASU
|
February 8, 1990 |
|
GRAPHITE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1990 |
|
GREAT LAKES CARBON CORPORATION NO 2 Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1990 |
|
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER
|
January 25, 1990 |
|
Grindlays Bank Plc Vs. Commissioner of Income tax
|
May 29, 1990 |
|
GUIRAM PAL Vs. SMT. SNEHALATA DEY AND ANOTHER
|
July 18, 1990 |
|
HABAL SHAIKH Vs. STATE
|
April 25, 1990 |
|
HANUMAN INDUSTRIES PVT. LTD. & ORS. Vs. AMALENDU CHATTERJEE, I.T.O. & ORS.
|
February 14, 1990 |
|
HARBANS KAUR Vs. IDEAL SUNRISE PROPERTIES LIMITED
|
March 23, 1990 |
|
HAREKRISHNA SARKAR Vs. STATE
|
July 31, 1990 |
|
HARENDRA NATH MONDAL Vs. UNION OF INDIA & ORS.
|
August 17, 1990 |
|
HASIMARA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 7, 1990 |
|
HEALTH SERVICE ASSOCIATION Vs. STATE OF WEST BENGAL
|
February 16, 1990 |
|
HEM CHANDRA NASKAR Vs. UNION OF INDIA & ORS.
|
January 10, 1990 |
|
HIMANGSHU KANTI GHOSH AND ANR. Vs. SAMIR KUMAR MITRA AND ANR.
|
April 14, 1990 |
|
HIMMATSINGKA MOTOR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1990 |
|
HIND WIRE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1990 |
|
HINDUATHAN COMMERCIAL CO Vs. BAIDYANATH BHATTACHARJEE
|
May 8, 1990 |
|
HINDUSTHAN FERTILIZER CORPORATION LIMITED AND ORS. Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT, GROUP-VI AND ORS.
|
December 12, 1990 |
|
HINDUSTHAN GAS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
May 28, 1990 |
|
HINDUSTHAN PAPER CORPORATION LTD Vs. KENILHOUSE ANGAMI
|
December 18, 1990 |
|
HIRAK ROY Vs. S K ROY
|
August 24, 1990 |
|
HIRAKHAND CEMENT DISTRIBUTORS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
July 6, 1990 |
|
HIRAN BALA DEBI Vs. PRODYUT KUMAR MONDAL
|
April 23, 1990 |
|
HOOGHLY MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1990 |
|
HOPE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1990 |
|
I E L LTD Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1990 |
|
IDRIS & ANR. Vs. MD. SHAMIM ALAM & ORS.
|
April 26, 1990 |
|
IN RE : ABDUR RAHAMAN Vs. DEPUTY DIRECTOR OF SCHOOL EDUCATION, ANGLO
|
September 10, 1990 |
|
IN RE: ARABINDA GHOSH Vs. STATE
|
February 19, 1990 |
|
IN RE: O.C. CHEKU & ORS. AND Vs. LT. GOVERNOR, ANDAMAN & NICOBAR ISLANDS & ORS.
|
May 11, 1990 |
|
INCOME TAX OFFICER Vs. PAUL ENTERPRISE
|
March 14, 1990 |
|
INDIA FOILS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1990 |
|
INDIA FOILS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
July 23, 1990 |
|
INDIAN ALUMINIUM CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 18, 1990 |
|
INDIAN CABLE COMPANY LTD Vs. CEGAT
|
December 13, 1990 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. J. MAJUMDAR
|
January 9, 1990 |
|
INDIAN JUTE MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1990 |
|
INDIAN WIRE AND STEEL PRODUCTS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
|
May 18, 1990 |
|
INDO SWISS TRADING CO P LTD Vs. SUDHARANI SARKAR
|
August 14, 1990 |
|
INDRANATH CHAKRABARTI Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
December 20, 1990 |
|
INDRANATH GUHA Vs. STATE
|
April 9, 1990 |
|
INLAND REVENUE COMMISSIONERS Vs. AKEN
|
May 18, 1990 |
|
INTER STATE SECURITY AGENCY Vs. W B INDUSTRIAL INFRA STRUCTURE CORPN
|
April 24, 1990 |
|
JAGADAMBA RAO Vs. STATE OF WEST BENGAL
|
August 28, 1990 |
|
JAGANHATH BANERJEE Vs. NIIAR BALA DEB
|
November 23, 1990 |
|
JAHURUL ISLAM Vs. ABUL KALAM
|
September 17, 1990 |
|
JAMAL ARA BEGUM Vs. DEBA PROSAD GUHA
|
May 14, 1990 |
|
JAMIRUDDIN MOLLA Vs. STATE
|
April 5, 1990 |
|
JANARDHAN SHOW Vs. STATE
|
May 18, 1990 |
|
JAYABATI CHATTERJEE Vs. BIMALA DAS
|
December 24, 1990 |
|
JENSON AND NICHOLSON (INDIA) LIMITED Vs. UNION OF INDIA
|
January 15, 1990 |
|
JITENDRA NATH BOSE Vs. STATE
|
April 26, 1990 |
|
JIWANRAM SHEODUTTRAI Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1990 |
|
JOHN JEFFREY MADAN Vs. HARISH KUMAR ARORA
|
December 24, 1990 |
|
JORAWAR SINGH BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 23, 1990 |
|
JORWAR SINGH BAID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 15, 1990 |
|
JOY PRAKASH PRAMANIK Vs. CHAIRMAN KAMARHATI MUNICIPALITY
|
April 19, 1990 |
|
JOYDIP BAGCHI AND AKAS MAJUMDAR Vs. UNION OF INDIA & ORS.
|
September 7, 1990 |
|
JUDHISTHIR JANA Vs. DHIRENDRA NATH DAS
|
March 28, 1990 |
|
JUGAL KANTA PRAMANIK Vs. STATE OF WEST BENGAL AND ORS.
|
July 10, 1990 |
|
JUTHIKA BHATTACHARYA Vs. STATE OF WEST BENGAL
|
September 17, 1990 |
|
JUTHIKA RANI SIL Vs. UNION OF INDIA
|
June 14, 1990 |
|
K.K. KERPAL Vs. UNION OF INDIA (UOI)
|
April 3, 1990 |
|
KALAM KHAN Vs. STATE OF WEST BENGAL
|
September 14, 1990 |
|
KALI TALUKDAR Vs. PRODOSH KUMAR BAJPAIE
|
December 18, 1990 |
|
KALIMATA COLD STORAGE PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
April 5, 1990 |
|
KALINDI WOOLLEN MILLS P LTD Vs. UNION OF INDIA
|
July 20, 1990 |
|
KALIPADA SANTRA Vs. STATE
|
November 9, 1990 |
|
KALIPADA SINHA Vs. DILIP KUMAR MONDAL
|
April 19, 1990 |
|
KALIPRASAD PATHAK Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1990 |
|
KALYAN DEB Vs. THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF W. BENGAL & ORS.
|
November 20, 1990 |
|
KALYAN KR CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 7, 1990 |
|
KALYAN KUMAR SARKAR Vs. BANK OF INDIA
|
May 31, 1990 |
|
KALYAN MUKHERJEE Vs. RAHUT SYNDICATE
|
August 3, 1990 |
|
KAMALA BALA GARAI Vs. SAMAR SEN
|
April 16, 1990 |
|
KAMLA ALIAS RITA BHATTACHARJEE Vs. NITYA GOPAL BHATTACHARJEE
|
July 18, 1990 |
|
KANLKA GHOSH Vs. SILIGURI TEA BROKERS P LTD
|
December 19, 1990 |
|
KARALA VALLEY TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1990 |
|
KEJRIWAL ELECTRONICS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER MANICKTALA CHARGE
|
April 26, 1990 |
|
KELVIN JUTE COMPANY LIMITED Vs. APPROPRIATE AUTHORITY
|
May 18, 1990 |
|
KHOKAN KUMAR BERA Vs. STATE
|
March 9, 1990 |
|
KRISHAN KUMAR AGARWALA Vs. RESERVE BANK OF INDIA
|
May 8, 1990 |
|
KUMAR KAMALESH NARYAN Vs. STATE OF WEST BENGAL & ORS.
|
August 10, 1990 |
|
LALIT KUMAR MULLICK Vs. ANIL KUMAR GHOSH AND ANOTHER
|
May 31, 1990 |
|
LAXMI MANI DASI Vs. MANIK CHANDRA DAS
|
March 19, 1990 |
|
LICENSED BUILDING PURVEYORS Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 10, 1990 |
|
LLOYD BITUMEN PRODUCTS PVT LTD Vs. OIL AND NATURAL GAS COMMISSION
|
March 21, 1990 |
|
LOUIS DREYFUS AND CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
February 28, 1990 |
|
M L SHROFF AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
|
May 11, 1990 |
|
MA SANTOSHI AND INTERNATIONAL LTD Vs. KANORIA JUTE AND INDUSTRIES LTD
|
November 20, 1990 |
|
MADAN MOHAN BAG Vs. NABA KUMAR ADHIKARI
|
February 14, 1990 |
|
MADDI LAKSHMAIAH Vs. DUNCAN AGRO INDUSTRIES LIMITED
|
September 13, 1990 |
|
MADHAV MOHAN GHOSH Vs. GHANTESWAR GHOSH
|
December 17, 1990 |
|
MADHU JAYANTI P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1990 |
|
MADRAS FORGINGS AND ALLIED INDUSTRIES C B C LTD Vs. SURESH CHANDRA
|
March 28, 1990 |
|
MAHALAKSHMI FIBRES AND INDUSTRIES LTD Vs. UNION OF INDIA
|
January 25, 1990 |
|
MAHARANI RAJLAKSHMI KUMARI DEVI Vs. COMMISSIONER OF WEALTH TAX
|
February 23, 1990 |
|
MAHINDI KUMAR Vs. STATE
|
March 2, 1990 |
|
MALINA MONDAL Vs. PUSPA RANI DASI
|
November 30, 1990 |
|
MANAB ALIAS MANABENDRA BARMAN Vs. SUVADRA ALIAS SWATI BURMAN
|
January 12, 1990 |
|
MANIK MAJUMDAR Vs. BHUPENDRA KUMAR BAKSI
|
January 11, 1990 |
|
MANINDRA KUMAR GHOSH Vs. HINDUSTAN PAPER CORPORATION LTD
|
March 6, 1990 |
|
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1990 |
|
MAULA BUX AND 21 ORS Vs. STATE OF WEST BENGAL
|
January 19, 1990 |
|
MD ABDUL Vs. STATE OF WEST BENGAL
|
September 17, 1990 |
|
MD FAKIR MONDAL Vs. GOLAM MONDAL
|
September 14, 1990 |
|
MD. ALAM Vs. STATE OF WEST BENGAL
|
May 31, 1990 |
|
METAL DISTRIBUTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1990 |
|
METRO EXPORTERS LIMITED AND ANR. Vs. THE CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL AND ANR.
|
July 16, 1990 |
|
METRO EXPORTERS LTD Vs. CEGAT
|
July 18, 1990 |
|
MIDDLE EAST BANK LTD Vs. RAJENDRA SINGH SETHIA
|
September 17, 1990 |
|
MIHIR KUMAR GOSWAMI Vs. PROTIVA CHOWDHURY
|
September 5, 1990 |
|
MILK FOOD LIMITED Vs. COMMERCIAL TAX OFFICER BHOWANIPUR CHARGE
|
August 1, 1990 |
|
MIRA BAGCHI CHOWDHURY Vs. GOBINDA CHANDRA PAL
|
November 12, 1990 |
|
MITA MITRA Vs. SATYANARAYAN KAMAL KUMAR
|
March 9, 1990 |
|
MITHILESH KUMAR JHA Vs. ALLAHABAD BANK
|
February 2, 1990 |
|
MODI VANIJYA Vs. METAL SCRAP TRADE CORPORATION LTD
|
May 8, 1990 |
|
MOHAMMAD ALAM Vs. STATE
|
May 31, 1990 |
|
MOHAMMAD ISHAQUE Vs. UNDER SECY TO GOVT OF INDIA
|
December 17, 1990 |
|
MOHAN Vs. TULA DEVI
|
November 23, 1990 |
|
MOHINI MOHAN SEN Vs. JYOTSNA NAG
|
May 15, 1990 |
|
MOHIT MOHAN CHOUDHURY Vs. ABDUL ROUF MIA ALIAS MADHU MITA
|
December 24, 1990 |
|
MONOTOSH GOSWAMI & ORS. Vs. UNION OF INDIA & ORS.
|
July 24, 1990 |
|
MRA CHAUPHURI Vs. RAMNARAYAN JHA
|
May 11, 1990 |
|
MUKTI MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 15, 1990 |
|
MUMTAZ BEGUM Vs. UNION OF INDIA
|
November 5, 1990 |
|
MURARI MOHAN GHOSE Vs. BALAILAL ADAK PLAINTIFFS AND DEFENDANTS NO 1B 1D AND 1E
|
February 20, 1990 |
|
N C CHAKRABORTY Vs. UNION OF INDIA
|
February 19, 1990 |
|
N C DAY COLD STORAGE PVT LTD Vs. G M DIST INDUSTRIES CENTRE
|
September 17, 1990 |
|
NABA KUMAR GHOSH Vs. UNION OF INDIA & ORS.
|
July 20, 1990 |
|
NALINI RANJAN AND OTHERS Vs. ANUP SINGH
|
June 19, 1990 |
|
NANDALAL CHATTERJEE Vs. UNION OF INDIA & ORS.
|
February 28, 1990 |
|
NARAYAN PRASAD AGARWAL Vs. C T O RAIGANJ CHARGE DALKHOLA CHECK-POST
|
May 17, 1990 |
|
NARAYAN PRASAD KUNDU Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1990 |
|
NARAYAN RAO Vs. UNION OF INDIA & ORS.
|
May 18, 1990 |
|
NARESH CHANDRA DAS Vs. GOPAL CHANDRA DAS
|
August 23, 1990 |
|
NATIONAL D ECO RATI JUG CO Vs. UNION OF INDIA
|
August 3, 1990 |
|
NATIONAL ENGINEERING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1990 |
|
NATIONAL ENGINEERING INDUSTRIES LTD Vs. SECRETARY MINISTRY OF LAW JUSTICE AND COMPANY AFFAIRS NEW DELHI
|
September 13, 1990 |
|
NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1990 |
|
NATIONAL PROJECTS CONSTRUCTION CORPN. LTD. WORKERS UNION Vs. NATIONAL PROJECTS CONSTRUCTION CORPN. LTD.
|
May 31, 1990 |
|
NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD Vs. LABOUR ENFORCEMENT OFFICER
|
December 24, 1990 |
|
NAYAK ASSOCIATES Vs. UNION OF INDIA (UOI)
|
September 1, 1990 |
|
NETAI CHARAN DET COLD STORAGE PVT LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE HOOGHLY
|
September 17, 1990 |
|
NEW ROY TRADING CO. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 7, 1990 |
|
NIDHIBALA MAHATO Vs. NETAI CHANDRA MAHATO
|
February 16, 1990 |
|
NIKUNJA BEHARI HALDAR Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
August 29, 1990 |
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NIRMAL KUMAR CHHAJER Vs. BLOCK DEVELOPMENT OFFICER
|
February 6, 1990 |
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NITYA RANJAN CHATTERJEE Vs. CHITTA RANJAN CHATTERJEE
|
March 15, 1990 |
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OM PRAKASH BHATIA Vs. INCOME TAX OFFICER
|
February 13, 1990 |
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ORIENT PAPER AND INDUS LTD Vs. ADDL SECY G O I MIN OF FINANCE
|
January 26, 1990 |
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ORIENTAL COTTON CORPORATION AND MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1990 |
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OWEN Vs. ELLIOTT (INSPECTOR OF TAXES).
|
April 27, 1990 |
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P N ASSOCIATES Vs. INDIAN AIRLINES
|
December 4, 1990 |
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P P DINWALA Vs. COMMISSIONER OF INCOME TAX
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March 19, 1990 |
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P SENGUPTA Vs. REGISTRAR OF COMPANIES
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March 29, 1990 |
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P.R. RAO & ANOTHER Vs. UNION OF INDIA & ORS.
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January 23, 1990 |
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PADMANAVA GHOSH Vs. APARAJITA GHOSH
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January 12, 1990 |
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PARAMHANS PANDEY Vs. UNION OF INDIA AND OTHERS
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June 15, 1990 |
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PEERLESS EMPLOYEES UNION Vs. PEERLESS GENERAL INSURANCE AND INVESTMENT CO LTD
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August 27, 1990 |
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PEPPER (INSPECTOR OF TAXES) Vs. HART AND OTHERS.
|
November 13, 1990 |
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PHALGUNI DUTTA Vs. STATE OF WEST BENGAL
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July 11, 1990 |
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PHANINDRA CHANDRA ROY Vs. CALCUTTA STATE TRANSPORT COPN. & ORS.
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July 25, 1990 |
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POSITIVE COMMERCIAL CO LTD Vs. STATE OF WEST BENGAL
|
September 4, 1990 |
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PRABIR KUMAR GHOSH Vs. UNIVERSITY OF CALCUTTA AND TWO ORS
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March 23, 1990 |
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PRAMATHA KUMAR MAITY Vs. ASHIMA MAITY
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July 23, 1990 |
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PRATAP KUMAR ROY Vs. STATE OF WEST BENGAL
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July 18, 1990 |
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PRATIMA SARKAR Vs. STATE OF WEST BENGAL
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June 15, 1990 |
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PURNIMA MUKHERJEE Vs. STATE OF WEST BENGAL
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January 10, 1990 |
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PUSHPA DEVI GOURISARIA Vs. SUDERA ENTERPRISES PVT. LTD.
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August 31, 1990 |
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R N CHATTOPADHYAY Vs. UNION OF INDIA
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February 6, 1990 |
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RABI LOCHAN PAUL Vs. VISVABHARATI UNIVERSITY
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January 11, 1990 |
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RADHASHYAM SARMA Vs. STATE OF WEST BENGAL
|
February 28, 1990 |
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RADIANT ENGINEERING INDUSTRIES PVT LTD Vs. COLLECTOR OF C EX
|
June 29, 1990 |
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RAJA BALDEODAS BIRLA SANTATIKOSH Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1990 |
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RAJESH SHIPPING AND CLEARING AGENCY Vs. UNION OF INDIA
|
September 13, 1990 |
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RAM PRASAD BAJAJ Vs. DEVELOPMENT AND BUILDERS P LTD
|
July 23, 1990 |
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RAM SHAH Vs. COMPETENT AUTHORITY
|
November 16, 1990 |
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RAMA CHAKRAVARTY Vs. MANAGER PUNJAB NATIONAL BANK
|
November 7, 1990 |
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RAMASHANKAR PODDAR Vs. PRABHAT KUMAR GUPTA
|
June 29, 1990 |
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RAMENDRA NATH MUKHERJEE Vs. GOURI SANKAR MUKHERJEE AND OTHERS
|
September 17, 1990 |
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RAMESHWAR SINGH & ORS. Vs. UNION OF INDIA & ORS.
|
September 6, 1990 |
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RAMKRISHNA RAJAK Vs. SAGAR KUMAR BOSE
|
November 13, 1990 |
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RAMLAL DUTTA Vs. UNDER SECRETARY TO THE GOVT OF INDIA
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February 19, 1990 |
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RASOI LIMITED Vs. STATE OF WEST BENGAL
|
September 11, 1990 |
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RATAN CHAND BURMAN Vs. CHAIRMAN CALCUTTA IMPROVEMENT TRUST
|
August 3, 1990 |
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RATAN EXPORTS AND IND LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
February 21, 1990 |
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RATHINDRA NATH ADHIKARI Vs. STATE OF WEST BENGAL
|
December 7, 1990 |
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RAVINDBA BAL KISHAN CHIVATE Vs. MOHAN NARAYAN ACHARYA
|
November 5, 1990 |
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REENA MITRA Vs. ASHESH KUMAR MITRA
|
April 24, 1990 |
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REGIONAL PASSENGERS ASSOCIATION Vs. HARIPAL JANGIPUR RAJBALHAT BUS SYNDICATE
|
February 2, 1990 |
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REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. RABINDRA CHANDRA CHAMARIA
|
March 14, 1990 |
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REGISTRAR JADAVPUR UNIVERSITY Vs. ALKA D HEMANI
|
September 13, 1990 |
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RESERVE BANK OF INDIA Vs. TIMEX FINANCE AND INVESTMENT CO. LTD.
|
March 23, 1990 |
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ROTOFLEX INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
August 3, 1990 |
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RUDRA BILAS KISAN SAHAKARI CHINI MILLS LTD. Vs. TEXMACO LTD.
|
June 7, 1990 |
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RUDRANI CHATTERJEE Vs. NABADWIP MUNICIPALITY
|
March 15, 1990 |
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S D DEBNATH HOMEOPATHIC LABORATORY P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
|
September 11, 1990 |
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S K SANDERSON MINERALS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1990 |
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S P JAISWAL ESTATE P LTD Vs. INCOME TAX OFFICER
|
November 26, 1990 |
|
S T P LTD Vs. SURTAX OFFICER
|
April 25, 1990 |
|
S.K. JILLANI Vs. STATE
|
April 17, 1990 |
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SABITA DUTTA Vs. ABIR CHNAD DUTTA
|
August 27, 1990 |
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SACHINANDAN DAS Vs. STATE OF WEST BENGAL
|
November 6, 1990 |
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SAGARMAL GUPTA Vs. DIRECTOR OF RATIONING WEST BENGAL
|
July 16, 1990 |
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SAHADEV SARKAR Vs. STATE OF WEST BENGAL
|
December 19, 1990 |
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SAILA BALA BOSE Vs. ALOKA BOSE
|
May 15, 1990 |
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SAILENDRA NATH GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
May 18, 1990 |
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SAMARENDRA KUMAR MUKHERJEE Vs. K M LAL
|
July 27, 1990 |
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SAMBHU NATH DUTTA Vs. STATE OF WEST BENGAL AND ORS.
|
February 2, 1990 |
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SAMBHU NATH MONDAL & ORS. Vs. UNION OF INDIA & ORS.
|
June 8, 1990 |
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SAMBHU NATH PAL Vs. STATE OF WEST BENGAL
|
March 20, 1990 |
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SAMBHU TUDU Vs. STATE OF WEST BENGAL & ORS.
|
September 4, 1990 |
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SAMBHUNATH JAISWAL ALIAS SAMBHU JAISWAL Vs. ANJANA JAISWAL
|
February 14, 1990 |
|
SAMBU NATH GHOSH Vs. STATE
|
August 1, 1990 |
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SAMIR KUMAR CHATTERJEE Vs. HIRENDRA NATH GHOSH
|
June 20, 1990 |
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SAMIR KUMAR MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
|
July 18, 1990 |
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SAMIR RANJAN DAS Vs. BELA DAS
|
March 18, 1990 |
|
SAMIR RANJAN DAS Vs. BELA DAS
|
March 28, 1990 |
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SANAT KUMAR DAS & ANR. Vs. STATE
|
September 4, 1990 |
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SANATAN GHOSH Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
February 15, 1990 |
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SANKAR MAJUMDAR Vs. STATE OF WEST BENGAL
|
May 17, 1990 |
|
SANKAR PROSAD SHAW Vs. STATE
|
July 27, 1990 |
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SANKARLAL AGARWALA Vs. STATE
|
March 26, 1990 |
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SANTI BHUSAN BOSE Vs. UNION OF INDIA (UOI)
|
December 11, 1990 |
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SANTIRAM MULLICK Vs. HIRANMOY BAGCHI
|
December 13, 1990 |
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SARABINDU DAS & ORS. Vs. UNION OF INDIA & ORS.
|
June 26, 1990 |
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SAROJENDRA NATH BOSE Vs. CHIEF JUSTICE, HIGH COURT
|
March 19, 1990 |
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SASABINDU SAHU Vs. STATE OF WEST BENGAL
|
August 1, 1990 |
|
SATI MUKHERJEE Vs. STATE OF WEST BENGAL
|
March 13, 1990 |
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SATYA VIJAY EXPORTS P LTD Vs. COLLECTOR OF CUSTOMS
|
February 2, 1990 |
|
SATYABALA SAMANTA Vs. BISHNUPADA ADAK
|
March 22, 1990 |
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SAURASTRA AGENCIES PVT LTD Vs. UNION OF INDIA
|
May 16, 1990 |
|
SHANKAR LADIA Vs. STATE OF WEST BENGAL
|
July 11, 1990 |
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SHANKAR PRASAD PANDA Vs. STATE OF WEST BENGAL
|
April 17, 1990 |
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SHARAWAN KUMAR AGARWAL Vs. SHRINENP INVESTMENT LTD. AND ORS.
|
March 6, 1990 |
|
SHAW WALLACE AND CO LTD Vs. NEPAL FOOD CORPORATION
|
February 27, 1990 |
|
SHEOJI SHAW Vs. JAINATH SHAW
|
April 26, 1990 |
|
SHIB PROSAD SADHUKHAN Vs. NEMAI CHANDRA GHOSAL
|
April 18, 1990 |
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SHIBA PRASAD MUKHERJEE Vs. PRADIP KUMAR MUKHERJEE
|
August 28, 1990 |
|
SHIBNATH CHATTERJEE Vs. STATE
|
August 21, 1990 |
|
SHRI D. S. NARAHARI Vs. UNION OF INDIA & ORS.
|
July 31, 1990 |
|
SHUKUNTALA GUPTA Vs. STATE OF WEST BENGAL
|
February 19, 1990 |
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SHYAMA CHAKRABORTY Vs. SUMITA CHAKRABORTY
|
February 27, 1990 |
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SHYAMAL KUMAR BHATTACHARYA Vs. DILIP KUMAR BOSE
|
April 9, 1990 |
|
SHYAMAPADA SARKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
October 25, 1990 |
|
SIBANI CHAKRABORTY Vs. NRIPENDRA KUMAR BASU
|
August 24, 1990 |
|
SINGLO INDIA TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1990 |
|
SISIR KUMAR MALLIK Vs. RAJKRISHNA BHAR
|
February 7, 1990 |
|
SK ALAUDDIN ALIAS ALAI KHAN Vs. KHADIZA BIBI ALIAS MST KHODEJA KHATUN
|
December 5, 1990 |
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SK FIROJ Vs. SAKHYA SINGHA MULLICK
|
July 31, 1990 |
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SK GOLAP Vs. BHUBAN CHANDRA PANDA
|
November 12, 1990 |
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SK HATEM ALI Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
August 20, 1990 |
|
SK SARFUDDIN ALIAS SERFUDDIN Vs. SK MANHERUDDIN
|
September 5, 1990 |
|
SM. MIRA CHAKRABORTY AND OTHERS Vs. AMRITALAL MUKHERJEE AND ANOTHER
|
August 21, 1990 |
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SMT. ANURADHA MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
|
December 18, 1990 |
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SOMESH KUMAR SINGHA SARMA Vs. DEBESH KUMAR SINGHA SARMA
|
November 27, 1990 |
|
SOMNATH DE Vs. SWETA DEY
|
July 11, 1990 |
|
SOUMENDRA NATH SARKAR Vs. STATE OF WEST BENGAL
|
September 12, 1990 |
|
SRAMIK SENGSTHA Vs. STATE OF WEST BENGAL
|
February 15, 1990 |
|
SREEKANTA SAHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 19, 1990 |
|
SRI SHIB CHANDRA BHADURY AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
November 21, 1990 |
|
SRIKUMAR CHATTERJEE & ANR. Vs. UNION OF INDIA & ORS. (S.E. RAILWAY)
|
January 9, 1990 |
|
STATE Vs. SUNIL BISWAS
|
May 14, 1990 |
|
STATE BANK OF INDIA Vs. DILIP MANNA
|
February 28, 1990 |
|
STATE OF WEST BENGAL Vs. WEST BENGAL JUDICIAL SERVICE ASSOCIATION
|
April 23, 1990 |
|
STATE OF WEST BENGAL Vs. ASHOK CHAKRABORTY
|
March 6, 1990 |
|
STATE OF WEST BENGAL Vs. SANTIMOYEE DEBI
|
December 12, 1990 |
|
STATE OF WEST BENGAL Vs. RAYMOND WOOLEN MILLS LTD
|
November 8, 1990 |
|
STATE OF WEST BENGAL Vs. DAULAT SINGH SURANA
|
September 7, 1990 |
|
STATE OF WEST BENGAL Vs. WEST BENGAL PROCESS SERVERS CENTRAL ASSOCIATION
|
August 27, 1990 |
|
STATE OF WEST BENGAL Vs. ARABINDA BHATTACHARYA
|
August 27, 1990 |
|
STATE OF WEST BENGAL Vs. SECRETARY WEST BENGAL JUNIOR LAND REFORMS OFFICERS ASSOCIATION
|
August 27, 1990 |
|
STATE OF WEST BENGAL Vs. HALDER BROTHERS
|
November 15, 1990 |
|
STATE OF WEST BENGAL & ORS. Vs. MAFIZUL RAHAMAN & ANR.
|
May 8, 1990 |
|
STATESMAN LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
November 19, 1990 |
|
SUBHAJYATI MAJUMDAR Vs. ARUNIMA MAJUMDAR
|
December 10, 1990 |
|
SUBHAS CHANDRA BASU Vs. BANK OF BARODA
|
August 20, 1990 |
|
SUBIR KUMAR KUNDU ALIAS SAMBHU Vs. STATE OF WEST BENGAL
|
December 19, 1990 |
|
SUBOBH KUMAR DAS Vs. SUB DIVISIDNAL OFFICER ALIPORE SADAR
|
August 7, 1990 |
|
SUBRATA KUMAR SARKAR Vs. UNIVERSITY OF CALCUTTA
|
May 11, 1990 |
|
SUDHANGSHU SAKKAR PAUL Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1990 |
|
SUDHANSU MALLICK Vs. UNION OF INDIA & ORS.
|
February 7, 1990 |
|
SUDHIR DUTTA & ORS. Vs. UNION OF INDIA & ORS.
|
February 20, 1990 |
|
SUGRIB SINGH AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
|
August 6, 1990 |
|
SUKANTA SAHA AND OTHERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
April 19, 1990 |
|
SUNDAR MALLA Vs. STATE
|
August 1, 1990 |
|
SUNIL CHANDRA PAUL AND ANR. Vs. PROVABATI DUTTA AND ORS.
|
June 12, 1990 |
|
SURATH DAS Vs. AMBAR NASKAR
|
September 11, 1990 |
|
SUSANTA KUMAR NAYAK Vs. UNION OF INDIA
|
July 3, 1990 |
|
SUVA MONDAL Vs. AMALABALA
|
August 7, 1990 |
|
SWADESH RANJAN SINHA Vs. HARADEB BANERJEE
|
December 3, 1990 |
|
SYED FAFEHYAB ALI MEERZA Vs. UNION OF INDIA AND ORS.
|
April 3, 1990 |
|
SYED FATEYAB ALI MEERZA Vs. UNION OF INDIA
|
November 6, 1990 |
|
TAPAN KUMAR GOSWAMI Vs. UNION OF INDIA & ORS.
|
April 20, 1990 |
|
TAPAN KUMAR HAZRA Vs. STATE OF WEST BENGAL
|
March 29, 1990 |
|
TAPAN RAKSHIT Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
|
March 19, 1990 |
|
TAPAN RANJAN DAS Vs. JOLLY DAS
|
March 15, 1990 |
|
TAPAS MUKHERJEE Vs. UNIVERSITY OF CALCUTTA
|
November 14, 1990 |
|
TARAK NATH DUTT Vs. SASTHI CHARAN DUTTA
|
November 13, 1990 |
|
TARUN KUMARE DE BISWAS Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 8, 1990 |
|
TARUN RANJAN MAJUMDAR Vs. SIDDHARTHA DATTA
|
April 10, 1990 |
|
THE COUNCIL OF ALTERNATIVE SYSTEMS OF MEDICINE AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
May 7, 1990 |
|
THE INDIAN IRON & STEEL CO. LTD. & ORS. Vs. LT. COL. DIPANKAR BHATTACHARYA & ORS.
|
June 28, 1990 |
|
TOTA MIA Vs. STATE OF WEST BENGAL
|
March 6, 1990 |
|
TRADE LINKS PRIVATE LIMITED Vs. COLLECTOR OF EXCISE CALCUTTA
|
May 30, 1990 |
|
TRIBENI TISSUES LTD. Vs. CEGAT
|
July 26, 1990 |
|
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1990 |
|
UNION OF INDIA Vs. G A RANDARIAN LIMITED
|
March 12, 1990 |
|
UNION OF INDIA Vs. MADAN DEY
|
June 26, 1990 |
|
UNION OF INDIA Vs. SHAKAMBARI AND CO. & ORS.
|
September 14, 1990 |
|
UNION OF INDIA Vs. JNANEDRAN ATHDEB
|
December 14, 1990 |
|
UNION OF INDIA Vs. T K CHOUDHURY AND BROS AND CO
|
November 9, 1990 |
|
UNION OF INDIA Vs. BATA INDIA LTD
|
September 12, 1990 |
|
UNION OF INDIA & ORS. Vs. SADHAN CHANDRA NASKAR
|
August 21, 1990 |
|
UNITED LINER AGENCIES OF INDIA P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1990 |
|
Universal Cargo Carriers Vs. Commissioner of Income tax
|
November 20, 1990 |
|
UNIVERSITY OF CALCUTTA Vs. GAUTAM KUMAR ROY
|
April 26, 1990 |
|
VIDYASAGAR KEJRIWALS Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
|
March 28, 1990 |
|
VIJAYA BANK Vs. ART TEND EXPORTS AND PEERLESS PLASTICS INDUSTRIES
|
February 28, 1990 |
|
VINAR AND CO Vs. INCOME TAX OFFICER
|
August 17, 1990 |
|
VINAY KUMAR VIJAY KUMAR GANODIA Vs. CANTON CARPENTARY WORKS (P) LTD. AND OTHERS
|
May 15, 1990 |
|
VISWANTAH KANODIA Vs. COMMISSIONER OF INCOME TAX
|
May 30, 1990 |
|
VOLTAS LIMITED Vs. HIRALAL AGARWALLA
|
November 13, 1990 |
|
WEST BENGAL HEADMASTERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
May 8, 1990 |
|
WEST BENGAL PHARMACEUTICAL AND PHYTOCHEMICAL DEVELOPMENT CORPORATION LTD. Vs. MIRA SEN
|
September 13, 1990 |
|
WOOD CRAFT PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1990 |
|
WOODCRAFTS PRODUCTS LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
June 19, 1990 |
|
WORKMEN MS BAIKUNTHA NATH DEBASTHAN TRUST Vs. STATE OF WEST BENGAL
|
February 15, 1990 |