|
A.K. DUTTA Vs. UNION OF INDIA & ORS.
|
July 13, 1989 |
|
AAJKAAL PUBLISHERS PVT LTD Vs. COMMERCIAL TAX OFFICER MANICKTOLA CHARGE
|
May 9, 1989 |
|
ABANI KUMAR BHATTACHARJYA Vs. PRESIDING OFFICER STATE TRANSPORT APPELLATE TRIBUNAL
|
May 9, 1989 |
|
ABDUL GAFUR Vs. MUJIBAR RAHAMAN MANDAL
|
June 23, 1989 |
|
ABDUL RASHID Vs. CALCUTTA MUNICIPAL CORPORATION
|
April 3, 1989 |
|
ABDUL RAZZAK Vs. SUDIP KR DUTTA GUPTA
|
July 3, 1989 |
|
ABDUL SATTAR Vs. SAHANI BIBI AND ANOTHER
|
August 8, 1989 |
|
ABDUL SATTER Vs. SAHANI BIBI AND ANOTHER
|
May 30, 1989 |
|
ABN FOOD AND BEVERAGE PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
September 18, 1989 |
|
ADHIR KUMAR NATH Vs. UNION OF INDIA & ORS.
|
January 24, 1989 |
|
ADITYA VIKRAM BIRLA Vs. PARAMAN AND AGARWAL
|
March 17, 1989 |
|
AJAI BEHARI SRIVASTAVA Vs. UNION OF INDIA & ORS.
|
August 4, 1989 |
|
AJAY KUMAR SINHA Vs. ANNE MARIA BARRATO AND ORS.
|
May 19, 1989 |
|
AJIT CHAKRABORTY Vs. PADMABATI BHAR
|
June 27, 1989 |
|
AJIT KUMAR DAS Vs. THE STATE
|
September 11, 1989 |
|
AJIT KUMAR DOSHI Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA
|
September 27, 1989 |
|
AJIT KUMAR MONDAL ALIAS AMAR Vs. STATE OF WEST BENGAL
|
April 12, 1989 |
|
AJOY KUMAR SARKAR Vs. STATE
|
August 18, 1989 |
|
AJOY KUMAR SUR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
January 12, 1989 |
|
ALBERT WALKER CHRISTOPHER SMART Vs. RESERVE BANK OF INIDA
|
May 2, 1989 |
|
ALLIANCE MILLS LESSEES PVT LTD Vs. STATE OF WEST BENGAL
|
August 25, 1989 |
|
AMAL CHANDRA MITRA Vs. GOBINDA BASAK
|
September 15, 1989 |
|
AMAL KANTI SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
December 1, 1989 |
|
AMALENDU CHANDRA Vs. STATE OF WEST BENGAL AND OTHERS
|
July 20, 1989 |
|
AMAR SADHUKHAN Vs. MRINAL KANTI CHAKRABORTI
|
November 22, 1989 |
|
AMARENDRA MUKHERJEE Vs. SWAPNA MUKHERJEE
|
August 14, 1989 |
|
AMIN CHAND PAYARELAL Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX RANGE 1 CENTRAL
|
June 15, 1989 |
|
AMIYA CHARAN LAW Vs. INDIAN JUTE COMPANY LIMITED
|
June 19, 1989 |
|
AMIYA KUMAR MAJUMDAR Vs. GOURI PROSAD GHOSH
|
February 16, 1989 |
|
ANANTA KUMAR SARDAR Vs. SM. SHISHU BALA MONDAL & ORS.
|
July 27, 1989 |
|
ANANTA LAL SEN Vs. COMMISSIONER INCOME TAX
|
September 13, 1989 |
|
ANDAMAN TIMBER INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
April 26, 1989 |
|
ANGLO INDIA JUTE MILLS CO LTD Vs. COLLECTOR OF C EX
|
May 18, 1989 |
|
ANIL KUMAR GHOSH Vs. UNION OF INDIA (UOI)
|
September 15, 1989 |
|
ANIL KUMAR KUNDU Vs. NETAI CHANDRA BORAL
|
May 30, 1989 |
|
ANUPAM CHAKRABORTY Vs. UNION OF INDIA & ORS.
|
May 31, 1989 |
|
APEEJAY PVT LTD Vs. RAGHAVACHARI NARASINGHAM
|
July 12, 1989 |
|
ARATI BASU Vs. STATE OF WEST BENGAL
|
February 13, 1989 |
|
ARBEE CONSTRUCTION CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1989 |
|
ARJAN BIBI Vs. MD AJIJ MOIIAH
|
September 14, 1989 |
|
ARORA AND SONS Vs. DEBI PRASAD KHANNA
|
July 19, 1989 |
|
ARUN KUMAR DAS Vs. STATE
|
September 28, 1989 |
|
ARUN KUMAR NATHANY Vs. C T O MANICKTALA CHARGE
|
December 15, 1989 |
|
ARYA DHARMA SEVA SANGH Vs. JAI IRON AND STEEL INDUSTRIES
|
March 8, 1989 |
|
ASHA DEVI SABOO Vs. CONTROLLER OF ESTATE DUTY
|
June 14, 1989 |
|
ASHIM KUMAR DUTTA Vs. STATE OF WEST BENGAL
|
April 3, 1989 |
|
ASHOK KUMAR JAISWAL AND OTHERS Vs. STATE AND ANOTHER
|
May 9, 1989 |
|
ASHOK MAHAPATRA & ORS. Vs. UNION OF INDIA & ORS. (S.E. RLY.)
|
October 5, 1989 |
|
ASHOKE KUMAR BATABYAL Vs. UNION OF INDIA & ORS.
|
May 2, 1989 |
|
ASHOKE KUMAR ROUTH Vs. SOVANA ROUTH
|
May 4, 1989 |
|
ASIAN INDUSTRIES Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
September 18, 1989 |
|
ASIATIC OXYGEN LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1989 |
|
ASIATIC OXYGEN LIMITED Vs. JT. SECRETARY, GOVERNMENT OF INDIA AND ORS.
|
August 9, 1989 |
|
ASIATIC OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1989 |
|
ASOKA ROY Vs. STATE OF WEST BENGAL
|
February 17, 1989 |
|
ASOKE DE Vs. STATE OF WEST BENGAL & ORS.
|
April 26, 1989 |
|
ATTAREEKHAT TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1989 |
|
AVERY INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1989 |
|
AYODHYA TEWARI Vs. UNION OF INDIA
|
March 30, 1989 |
|
AZIMUDDIN ANSARI Vs. UNION OF INDIA
|
February 13, 1989 |
|
AZIMUDDIN ANSARI ASHOK SINGH Vs. UNION OF INDIA
|
February 16, 1989 |
|
B E PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1989 |
|
B K SAHA P LIMITED Vs. INCOME TAX OFFICER
|
June 6, 1989 |
|
BABU RAM Vs. UNION OF INDIA AND OTHERS
|
May 12, 1989 |
|
BANIK RUBBER INDUSTRIES Vs. D B RUBBER INDUSTRIES
|
February 24, 1989 |
|
BANK OF MADURA LIMITED Vs. UNION OF INDIA
|
February 22, 1989 |
|
BASANT KUMAR ADITYA VIKRAM BIRLA Vs. COMMISSIONER OF GIFT TAX
|
August 21, 1989 |
|
BASANT KUMAR PARIDA Vs. INDIAN INSTITUTE OF TECHNOLOGY KHARAGPUR
|
July 27, 1989 |
|
BASANTIPUR TEA CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1989 |
|
BASUDEO PRASAD AGARWALLA
Vs. INCOME TAX OFFICER
|
July 6, 1989 |
|
BATA INDIA LTD Vs. E S I CORPORATION
|
March 17, 1989 |
|
BEDESHI PASI Vs. UNION OF INDIA
|
March 23, 1989 |
|
BEJOY GHOSH Vs. STATE OF WEST BENGAL
|
September 19, 1989 |
|
BELLISS AND MORCOM INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1989 |
|
BENGAL CARDBOARD IND AND PRINTERS P LTD Vs. ASSTT COLLR OF C EX
|
September 4, 1989 |
|
BENGAL WATERPROOF WORKS LIMITED
Vs. UNION OF INDIA
|
July 31, 1989 |
|
Bhagwan Dass Vs. State
|
November 30, 1989 |
|
BHANU SASHI DAS DEY Vs. STATE OF WEST BENGAL
|
March 16, 1989 |
|
BHARAT PETROLEUM CORPN. LTD. Vs. THE PRESIDING OFFICER AND ORS.
|
August 7, 1989 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. PRESIDING OFFICER
|
July 7, 1989 |
|
BHOWANIPUR EDUCATION SOCIETY COLLEGE UNIVERSITY OF CALCUTTA Vs. BHOWANIPUR EDUCATION SOCIETY COLLEGE
|
November 7, 1989 |
|
BHUBAN MOHAN BOSE Vs. STATE
|
December 21, 1989 |
|
BIDUR CHANDRA PAL Vs. ATUL CHANDRA MANNA
|
September 1, 1989 |
|
BIJAY SINGH SURANA Vs. FIRST LAND ACQUISITION COLLECTOR FOR CALCUTTA
|
November 23, 1989 |
|
BIJOLI GRILL SPENCERS PRODUCTS Vs. SPENCER PURE DRINKS PVT LTD
|
May 18, 1989 |
|
BIMAL CHANDRA BHOWMICK Vs. STATE
|
February 23, 1989 |
|
BIMAL CHANDRA KAYET Vs. UNION OF INDIA & ORS.
|
June 30, 1989 |
|
BIMAL KANTI BISWAS & ORS. Vs. UNION OF INDIA & ORS.
|
June 30, 1989 |
|
BIMAL KUMAR BOURI ALIAS ROY Vs. STATE
|
March 1, 1989 |
|
BIMAL ROY & ORS. Vs. STATE OF WEST BENGAL
|
August 28, 1989 |
|
BIMAN ROY Vs. SMT. USHARANI MITRA
|
March 29, 1989 |
|
BIRATA BEHARA Vs. UNION OF INDIA & ORS.
|
May 3, 1989 |
|
BIRENDRA NATH DE Vs. STATE OF WEST BENGAL
|
May 5, 1989 |
|
BISWANATH GOENKA Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1989 |
|
BISWANATH HALWAL Vs. AMRITLAL HALWAL
|
July 28, 1989 |
|
BISWANATH MUKHERJEE Vs. UNION OF INDIA & ORS.
|
August 7, 1989 |
|
BISWAPATI ROY Vs. UNION OF INDIA & ORS.
|
March 7, 1989 |
|
BORHAT TEA CO. LTD. Vs. INCOME TAX OFFICER.
|
December 5, 1989 |
|
BOSE AND COMPANY
Vs. UNION OF INDIA
|
July 12, 1989 |
|
BOURNE AND SHEPHERD Vs. COLLECTOR OF CUSTOMS
|
March 17, 1989 |
|
BRAJESWARI DASS Vs. MONORANJAN DAS ADHIKARY
|
March 16, 1989 |
|
BRITISH AIRWAYS Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1989 |
|
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1989 |
|
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 14, 1989 |
|
BROOKE BOND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1989 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1989 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. HARIPADA MITRA
|
April 25, 1989 |
|
CANON KABUSHIKI KAISHA Vs. CANON ELECTRONICS PVT LTD
|
May 15, 1989 |
|
CHAIRMAN CALCUTTA PORT TRUST CALCUTTA Vs. SOMENATH BHATTACHARYYA
|
April 17, 1989 |
|
CHAITANYA DAS GHOSH Vs. UNION OF INDIA & ORS.
|
May 17, 1989 |
|
CHANDAN KUMAR SAHA Vs. COMPETENT AUTHORITY
|
April 11, 1989 |
|
CHINMOY CHAKRABORTY Vs. BHARAT CHAKRABORTY
|
July 19, 1989 |
|
CHITRA DAS Vs. UNIVERSITY OF CALCUTTA
|
September 28, 1989 |
|
CHITRA SENGUPTA Vs. DHRUBA JYOTI SENGUPTA
|
February 21, 1989 |
|
CHITTARANJAN KHATUA Vs. THE STATE
|
August 28, 1989 |
|
CHITTARANJAN KOLEY Vs. STATE OF WEST BENGAL
|
August 10, 1989 |
|
CIT Vs. SOORAJMUL NAGARMULL
|
September 27, 1989 |
|
COALBELT CINEMA EXHIBITORS ASSOCIATION Vs. STATE OF WEST BENGAL
|
February 20, 1989 |
|
COLLECTOR OF CUSTOMS Vs. JEENA AND COMPANY
|
March 2, 1989 |
|
COLLECTOR OF CUSTOMS AND ORS. Vs. JEENA AND CO. AND ANR.
|
March 13, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. ALOKA LATA SETT
|
July 3, 1989 |
|
COMMISSIONER OF GIFT TAX Vs. RAMESH CHANDRA PATI
|
June 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. LACHATOORAH TEA CO LTD
|
June 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA TEXTILE MILLS LTD
|
June 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. EAST INDIA JUTE AND HESSIAN EXCHANGE LTD
|
June 26, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMULL
|
June 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TUNGABHADRA INDUSTRIES LTD
|
June 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
|
June 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CHLORIDE INDIA LTD
|
June 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL COMMERCIAL CO LTD
|
June 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHALIMAR WIRE AND INDUSTRIES LTD
|
June 19, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA JAN KALYAN TRUST
|
May 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JEEWANLAL P LTD
|
May 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ESKAPS I PVT LTD
|
May 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL ASSURANCE SOCIETY LTD
|
May 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESH CHANDRA SOGANI
|
May 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA JUTE MANUFACTURING CO LTD
|
May 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RATANLAL SUREKHA
|
June 5, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK LTD
|
June 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NEW SAVAN SUGAR AND GUR REFINING CO LTD
|
April 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. AJOY PAPER MILLS LTD
|
April 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BRITANNIA BISCUIT CO LTD
|
April 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SMALL TOOLS MANUFACTURING CO OF INDIA LTD
|
April 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE COMPANY OF INDIA LTD
|
April 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. E SEFTON AND CO P LTD
|
April 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PODDAR PROPERTIES DEVELOPMENT CORPORATION
|
April 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD
|
April 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TINNEVELLY TUTICORIN TEA INVESTMENT CO LTD
|
April 17, 1989 |
|
Commissioner of Income tax Vs. Jai Mica Supply Co Pvt Ltd
|
May 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. AMINCHAND PAYARELAL LTD
|
May 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BAJRANG TRADING AND SUPPLY COMPANY
|
May 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR PANJA
|
May 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PREMCHAND SITANATH ROY
|
May 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA PROPERTIES LTD
|
May 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL AND INDUSTRIAL CO P LTD
|
May 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JESSOP AND CO LTD
|
February 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL COAL CO LTD
|
February 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JHANZIE TEA ASSOCIATION
|
February 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BAJRANG ELECTRIC STEEL CO P LTD
|
February 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SITARAM AGARWALLA AND BROS
|
January 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RADHA DEVI PODDAR
|
January 31, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. W HOWRAH AND COP LTD
|
February 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. S N MALHOTRA
|
February 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SATYA RANJAN SEN
|
March 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BIKANER TRADING CO
|
March 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SURAJBHAN MAHAWAR
|
March 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVAONI AND CO
|
March 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SOFREMINES INDIA LTD
|
February 27, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. A K BASU
|
February 28, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ARUN DUA
|
March 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. K J SINGH
|
March 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER AND CO
|
March 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTAN P LTD
|
March 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PROKASH KUMAR MOHTA
|
March 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO LTD
|
March 2, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KAUSHALYA RANI BHUARI
|
February 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ANANDA BAZAR PATRIKA P LTD
|
February 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN STEEL LTD
|
February 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PREMCHAND JUTE MILLS LTD
|
February 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MOTILAL AND CO
|
February 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOKA CEMENT LTD
|
February 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SRIDHAR JEW
|
February 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TEA ESTATE INDIA P LTD
|
February 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SK MD ZAKI
|
March 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JARDINE HENDERSON LTD
|
March 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MANSATA FILM DISTRIBUTOR
|
March 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. S V RAMASWAMY
|
March 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH KUMAR MOHTA
|
March 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SIMON CARVES I LTD
|
March 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. GANAPATRAI SAGARMAL
|
March 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ONKAR PRASAD SHAW
|
March 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNION OF CARBIDE INDIA LTD
|
March 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SKY ROOM PVT LTD
|
March 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KANAYALAL BIRDHICHAND
|
March 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KANTI KUMAR KANORIA
|
March 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SIJUA JHARRIAH ELECTRIC SUPPLY CO LTD
|
March 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. LAGAN JUTE MACHINERY CO P LTD
|
March 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. S C LAUL
|
March 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BANDO AND CO
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DURGA TRADING CORPORATION
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASHWINI KUMAR AND CO
|
March 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWATI DEBI AGARWALLA
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SOTHIA MINING AND MANUFACTURING CORPORATION LTD
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SARDAR IQBAL SINGH
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA STEEL CO LTD
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN STEEL AND WIRE PRODUCTS LTD
|
March 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN STEEL AND WIRE PRODUCTS LTD
|
March 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. LINOTYPE AND MACHINERY LTD
|
July 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. R M DATTA
|
July 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. OIL INDIA LTD
|
July 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. K G ROY CHOWDHURY
|
July 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA GYANODAY SUGAR LTD
|
July 17, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TAE ESTATE P LTD
|
July 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
|
July 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BRITANNIA INDUSTRIES LTD
|
July 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN PILKINGTON GLASS WORKS LTD
|
July 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JUTE AND STORES LTD
|
August 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RATNAKAR SHIPPING CO LTD
|
August 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN BHALOTIA
|
August 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TEESTA VALLEY CO LTD
|
August 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SARALA DEVI BIRLA
|
August 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN GUM AND CHEMICALS LTD
|
August 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BAJRANG ELECTRIC STEEL CO P LTD
|
August 2, 1989 |
|
Commissioner of Income tax Vs. Jnan Prakash Ghosh
|
August 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. R D SONS P LTD
|
August 3, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. P R S OBEROI
|
September 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
|
September 25, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. B N SEN
|
September 15, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD
|
September 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TECALEMIT I LTD
|
September 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. PRAMIA ENGINEERING PVT LTD
|
August 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAS HOBBY CENTRE P LTD
|
August 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMULL
|
August 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN COPPER LTD
|
August 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. B M S ENGG
|
August 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. YARN PROCESSING CO P LTD
|
August 18, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MURARI MOHAN HJAZRA
|
August 10, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN SANITARYWARE AND INDUSTRIES LIMITED
|
August 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPG AND WVG MILLS LTD
|
August 14, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN GAS AND INDUSTRIES LTD
|
September 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
|
August 22, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NATWARLAL CHOWDHURY CHARITY TRUST
|
August 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MACHINE TOOLS INDIA LTD
|
November 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ASOKA CEMENT LTD
|
November 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD
|
November 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL ENGINEERING INDUSTRIES LTD
|
November 16, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT BAJORIA
|
November 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. TAPAS KUMAR SANYAL
|
November 27, 1989 |
|
Commissioner of Income tax Vs. General Fibre Dealers Ltd
|
November 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. MRINAL SEN
|
November 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. RICHARDSON AND CRUDDAS LTD
|
December 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SUTLEJ COTTON MILLS LTD
|
December 4, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SUMATI KUMAR SUNIL KUMAR
|
December 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN HEAVY CHEMICALS LTD
|
December 20, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DOSSENI FILMS
|
December 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DUNLOP LTD
|
December 9, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SHALIMAR INDUSTRIES P LTD
|
December 11, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JIYAJEERAO COTTON MILLS
|
September 6, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. JAI HIND INVESTMENT INDUSTRIES (P.) LTD.
|
December 12, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL TRADING CO. LTD.
|
August 28, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. SUMATI KUMAR SUNIL KUMAR
|
December 20, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. SWEDISH EAST ASIA CO. LTD.
|
December 19, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. GENERAL FIBRE DEALERS LIMITED
|
November 22, 1989 |
|
COMMISSIONER OF INCOME-TAX Vs. JAI HIND INVESTMENT INDUSTRIES (P.) LTD
|
December 4, 1989 |
|
COMMISSIONER OF INCOMETAX Vs. MATEL BOX INDIA LTD
|
December 4, 1989 |
|
COMMISSIONER OF INCOMETAX Vs. SALONAH TEA CO LTD
|
December 12, 1989 |
|
COMMISSIONER OF INCOMETAX Vs. SURRENDRA TUBES AND STEELS P LTD
|
August 14, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SAVITRI DEVI MUNDRA
|
August 10, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. PREMNARAIN PRAVEEN KUMAR
|
July 11, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SHEW BHAGWAN PODDAR
|
March 7, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SAROJ KUMAR BANERJEE
|
February 14, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. SATI MULCHANDANI
|
June 13, 1989 |
|
COMMISSIONERS OF RAMPURHAT MUNICIPALITY Vs. JANARDAN PRASAD BANERJEE & ORS.
|
February 3, 1989 |
|
CONSUMER UNITY AND TRUST SOCIETY Vs. STATE OF WEST BENGAL
|
April 11, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. PATRICK GILLAM SANDYS LUMSDAINE
|
February 9, 1989 |
|
CONTROLLER OF ESTATE DUTY Vs. SITAL PRASAD DE
|
March 14, 1989 |
|
CYCLE CORPN OF INDIA LTD Vs. BISWANATH DHANDHANIA
|
April 12, 1989 |
|
DAILY AAJKAAL Vs. STATE OF WEST BENGAL
|
July 7, 1989 |
|
DARJEELING CONSOLIDATED TEA CO. LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 30, 1989 |
|
DAYABATI MONDAL Vs. STATE OF WEST BENGAL
|
November 10, 1989 |
|
DAYAMAY BHATTACHARYA Vs. SURYA KANTA
|
March 3, 1989 |
|
DEBABRATA CHAKRABORTY Vs. M.K. DAS & ORS.
|
July 27, 1989 |
|
DEBENDRA NATH BAG Vs. UNION OF INDIA & ORS.
|
May 5, 1989 |
|
DEEPAYAN CHATTERJEE Vs. PAPIYA CHATTERJEE
|
May 18, 1989 |
|
DHAN KUMAR DHHETRI Vs. JIT BAHADUR
|
July 18, 1989 |
|
DHIRAJ KUMAR ROY CHOWDHURY Vs. STATE
|
July 5, 1989 |
|
DILIP KUMAR GUHA NIYOGI Vs. JUTE CORPORATION OF INDIA LTD
|
February 14, 1989 |
|
DILIP KUMAR ROY Vs. PANCHKARI SINHA
|
March 30, 1989 |
|
DIPANKAR CHATTERJEE Vs. RUPA ROY
|
March 7, 1989 |
|
DIPEN DUTTA Vs. KASHINATH HONDAL
|
March 9, 1989 |
|
DIPTY PROSAD Vs. UNION OF INDIA
|
May 4, 1989 |
|
DR. ROMA SUR Vs. STATE OF WEST BENGAL
|
September 18, 1989 |
|
DR. T.K. SARKAR Vs. UNION OF INDIA & ORS.
|
May 11, 1989 |
|
DR. TRILOCHAN MIDYA Vs. UNIVERSITY OF NORTH BENGAL AND OTHERS
|
June 22, 1989 |
|
DUKARI SAHA Vs. KUMARISH CHANDRA GARAI
|
April 19, 1989 |
|
DUKHIRAM SARDAR Vs. STATE OF WEST BENGAL
|
December 22, 1989 |
|
DULAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
January 9, 1989 |
|
DULAL GHOSH ALIAS DULAL CH GHOSH Vs. DEBI PRASAD MUKHERJEE
|
May 11, 1989 |
|
DUNLOP INDIA LIMITED Vs. UNION OF INDIA
|
August 7, 1989 |
|
DWIJENDRA LAL CHAKLADAR Vs. UNION OF INDIA & ORS.
|
August 11, 1989 |
|
EAGLE WOOD AGENCIES PVT LTD Vs. STATE OF WEST BENGAL
|
December 8, 1989 |
|
EASTERN ASSAM TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1989 |
|
EASTERN COALFIELDS LTD Vs. KHAN MAZDOOR KARMACHARI UNION
|
July 19, 1989 |
|
EASTERN SPINNING MILLS LIMITED
Vs. UNION OF INDIA
|
July 21, 1989 |
|
ELECTRIC LAMP MANUFACTURERS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1989 |
|
EXPRESS CABLES PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1989 |
|
FARHAT SHEIKH Vs. ESCMAN METALO CHEMICAL PVT. LTD.
|
November 29, 1989 |
|
FOOD CORPORATION OF INDIA Vs. AMIYA KUMAR DAS GUPTA
|
March 10, 1989 |
|
GANESH BAHADUR Vs. JIT BAHADUR
|
July 18, 1989 |
|
GANESH PROPERTIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1989 |
|
GANGANAGAR SUGAR MILLS LTD Vs. UPPER GANGES SUGAR MILLS LTD
|
March 30, 1989 |
|
GANGES MANUFACTURING COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
April 20, 1989 |
|
GAUTAM ROY Vs. STATE
|
December 22, 1989 |
|
GENERAL ELECTRIC CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1989 |
|
GENERAL FOODS P LTD Vs. UNION OF INDIA
|
January 13, 1989 |
|
GENERAL SAW and BLADES CO Vs. BHARAT COKING COAL LTD
|
June 9, 1989 |
|
GIRDHARILAL SONI Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1989 |
|
GOBARDHAN KARMAKAR Vs. STATE
|
April 12, 1989 |
|
GOBINDA CHANDRA DAS Vs. STATE OF WEST BENGAL
|
March 16, 1989 |
|
GOBORDHAN DATTA Vs. SUBHAS CHANDRA AND OTHERS
|
May 4, 1989 |
|
GODREJ SOAP LIMITED Vs. STATE OF W B
|
July 28, 1989 |
|
GOLAM MD KHAN Vs. STATE
|
January 25, 1989 |
|
GOLEPARK CO OPERATIVE HOUSING SOCIETY LTD Vs. BASUDEV BISWAS
|
April 7, 1989 |
|
GOPAL VYAS Vs. SINCLAIR HOTELS AND TRANSPORTATION LTD
|
March 16, 1989 |
|
GOPALKRISHNA PILLAI Vs. UNION OF INDIA & ORS.
|
April 24, 1989 |
|
GOPIKISIAN INDUSTRIES P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 16, 1989 |
|
GOURANGA CHANDRA RUDRA Vs. STATE OF WEST BENGAL
|
September 19, 1989 |
|
GOUREPORE CO LTD Vs. NUDDEA MILLS LTD
|
June 27, 1989 |
|
GOURI PRASAD GOENKA Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1989 |
|
GRAMOPHONE CO OF INDIA LTD Vs. STATE OF WEST BENGAL
|
March 29, 1989 |
|
GREAT LAKES CARBON CORPORATION NO 1 Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1989 |
|
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1989 |
|
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 5, 1989 |
|
GUEST KEEN WILLIAMS LTD Vs. GUEST KEEN WILLIAMS JUNIOR MANAGEMENT STAFF ASSOCIATION
|
February 17, 1989 |
|
GUPTA BROS Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1989 |
|
H A DAGMAN Vs. COLLECTOR OF CUSTOMS
|
November 17, 1989 |
|
HADA TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1989 |
|
HAMILTON AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 9, 1989 |
|
HANUMAN ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1989 |
|
HARADHAN MANNA Vs. BIDHUBALA BHUNIYA
|
February 14, 1989 |
|
HAREKRISHNA MONDAL Vs. KALPANA NASKAR
|
December 12, 1989 |
|
HARI MAJHI Vs. STATE
|
September 26, 1989 |
|
HARIDAY CHAITANYA BISWAS Vs. STATE BANK OF INDIA
|
September 12, 1989 |
|
HARIPABA BHADRA Vs. UNION OF INDIA & ORS.
|
September 9, 1989 |
|
HARISH CHANDRA MONDAL & ORS. Vs. UNION OF INDIA & ORS.
|
March 14, 1989 |
|
HEMENDRA NATH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
April 13, 1989 |
|
HILLA GINWALLA Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1989 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. BANERJEE AND BANERJEE
|
May 18, 1989 |
|
HINDUSTHAN LEVER LIMITED Vs. STATE OF WEST BENGAL
|
August 9, 1989 |
|
HINDUSTHAN LEVER SRAMIK KARMACHARY CONGRESS Vs. ASHISH CHAKRABORTY
|
July 21, 1989 |
|
HINDUSTHAN PAPER CORPORATION LTD Vs. KENEILHOUSE ANGAMI
|
August 14, 1989 |
|
HINDUSTHAN SAFETY GLASS WORKS LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
May 12, 1989 |
|
HIRALAL ROY Vs. ARATI CHATTERJEE
|
July 31, 1989 |
|
HOWSILA PROSAD Vs. UNION OF INDIA & ORS.
|
August 2, 1989 |
|
I T C LIMITED Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
July 11, 1989 |
|
I T C LTD Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
April 17, 1989 |
|
IN RE : CHOWDHURY NIRANJAN MAHAPATRA Vs. ANDHRA BANK & ORS.
|
August 18, 1989 |
|
IN RE : KALYAN KUMAR THAVARCHAND SHAH Vs. STATE
|
July 10, 1989 |
|
IN RE: DILIP CHANDRA CHATTERJEE Vs. STATE
|
July 5, 1989 |
|
IN RE: NARAYAN CHANDRA DEY Vs. XYZ
|
March 30, 1989 |
|
IN RE: NATIONAL INSTRUMENTS LTD. Vs. STATE
|
February 15, 1989 |
|
IN RE: RANA GANGULY & ANR. Vs. RABINDRA NATH NEOGY
|
December 8, 1989 |
|
IN RE: SAMARADRA MOHAN GUPTA & ANR. Vs. SM. MANJUSHREE HORE
|
December 13, 1989 |
|
INCOME TAX OFFICER Vs. JAMES JOSEPH OGORMAN
|
May 11, 1989 |
|
INCOME-TAX OFFICER Vs. EAST COAST MFG MARKETING (P ) LTD
|
May 15, 1989 |
|
INDIA JUTE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1989 |
|
INDIA STEAMSHIP COMPANY Vs. BRIJ MOHAN DALMIYA
|
June 9, 1989 |
|
INDIAN ALUMINIUM CO Vs. THIRD INDUSTRIAL TRIBUNAL
|
February 8, 1989 |
|
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1989 |
|
INDIAN CABLE CO LTD Vs. UNION OF INDIA
|
May 31, 1989 |
|
INDIAN CABLE CO. LTD. Vs. CUS., EX. AND GOLD (CONTROL) APPELLATE TRI.
|
May 30, 1989 |
|
INDIAN EXPLOSIVES LTD Vs. 3RD INDUSTRIAL TRIBUNAL WEST BENGAL
|
December 14, 1989 |
|
INDIAN IRON AND STEEL CO LTD Vs. SUTNA STONE AND LIME CO LTD
|
July 25, 1989 |
|
INDIAN OXYGEN LIMITED Vs. NATIONAL OXYGEN LTD
|
September 11, 1989 |
|
INDIAN RAYON AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.
|
November 23, 1989 |
|
INDO SOLEX LIMITED Vs. UNION OF INDIA
|
September 18, 1989 |
|
INDUSTRIAL RECONSTRUCTION BANK OF INDIA Vs. TEXTILE PROCESSING CORPORATION OF INDIA LTD
|
September 26, 1989 |
|
INVESTORS CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1989 |
|
J AND W HARDIE LTD Vs. JOSEPH E SEARGRAM AND SONS INC
|
September 22, 1989 |
|
J L BOSE Vs. ATINDRA MOHAN BHATTACHARJEE
|
June 6, 1989 |
|
J N CHEMICAL PVT LTD Vs. CEGAT
|
May 18, 1989 |
|
J TH ZWART Vs. INDRANI MUKHERJEE
|
December 12, 1989 |
|
JAGDISH PROSAD AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1989 |
|
JAIN SHUDH VANASPATI LTD Vs. COLLECTOR OF CUSTOMS
|
April 19, 1989 |
|
JAIPURIA BROS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1989 |
|
JAISREE PAL Vs. STATE OF WEST BENGAL
|
February 28, 1989 |
|
JANAKI YADAB Vs. COAL INDIA LIMITED
|
November 21, 1989 |
|
JANAKINATH SEN Vs. AUSTIN DISTRIBUTORS PVT LTD
|
July 20, 1989 |
|
JATIN CHAKRABORTY Vs. B K CHAKRABORTY
|
April 18, 1989 |
|
JAYANTA GUPTA Vs. RATNA GUPTA
|
July 17, 1989 |
|
JAYANTI CHOWDHURY Vs. SURENDRA NATH DEY
|
June 13, 1989 |
|
JAYASHREE CO Vs. STATE OF WEST BENGAL AND ORS.
|
September 19, 1989 |
|
JAYASHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1989 |
|
JAYSHREE TEA AND INDUSTRIES LIMITED
Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1989 |
|
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1989 |
|
JELLA RAHAMAN MONDAL Vs. GELEZAM BIBI
|
June 22, 1989 |
|
JINDAL INDIA LTD Vs. STATE OF WEST BENGAL
|
August 29, 1989 |
|
JITENDRA NATH SAMADDAR Vs. MD ISMAIL ANSARI
|
June 23, 1989 |
|
JIYAJEERAO COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1989 |
|
KAJAL KANTI DASGUPTA Vs. STATE OF WEST BENGAL & ORS.
|
June 12, 1989 |
|
KALI KINKAR RAJAK Vs. UNION OF INDIA & ORS.
|
April 27, 1989 |
|
KAMAL KUMAR GHOSH Vs. THE UNIVERSITY OF CALCUTTA & ORS.
|
February 13, 1989 |
|
KANCHAN VORA AND BEPIN VORA Vs. WEST BENGAL HOUSING BOARD
|
March 30, 1989 |
|
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1989 |
|
KANPUR AGRA TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
|
April 7, 1989 |
|
KARAM CHAND THAPER & BROS. (COAL SALES) LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1989 |
|
KARTICK CHANDRA BASU Vs. SUBAL CHANDRA MANDAL
|
April 3, 1989 |
|
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1989 |
|
KEWAL CHAND BAGRI Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1989 |
|
KHUDIRAM GHOSH Vs. STATE
|
April 24, 1989 |
|
KINGSWAY AND CO Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING
|
July 11, 1989 |
|
KINISON JUTE MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1989 |
|
KIRLOSKAR BROS P LTD Vs. USHA BUBNA
|
May 4, 1989 |
|
KRISHNA PADA GHOSE Vs. STATE OF WEST BENGAL
|
April 21, 1989 |
|
KRISHNADHAR ADYA Vs. GOPI NATH DUTTA
|
February 7, 1989 |
|
KSHATRA NATH BANERJEE Vs. STATE OF WEST BENGAL
|
January 20, 1989 |
|
KUMARI RATNA SAHA Vs. UNION OF INDIA & ORS.
|
May 18, 1989 |
|
KUSUM DEBI JHINJHANI Vs. PUSHPA DEVI KHURDA
|
August 21, 1989 |
|
LABANYA HALDER & ANR. Vs. STATE
|
September 20, 1989 |
|
LACHMAN SINGH Vs. THE STATE
|
March 1, 1989 |
|
LAKSHMIPRIYA MAITY Vs. PARASURAM MAITY & ORS.
|
July 27, 1989 |
|
LALMATI DEVI Vs. STATE OF WEST BENGAL
|
April 4, 1989 |
|
LATIKA RANI BASU Vs. STATE OF WEST BENGAL
|
April 11, 1989 |
|
LICHUBALA BISWAS Vs. JINDAR MONDAL
|
September 18, 1989 |
|
LUXMI PRINTING WORKS LTD Vs. ASSTT REGISTRAR OF COMPANIES
|
July 26, 1989 |
|
M CHAKRABORTY Vs. NATIONAL TEXTILE CORPORATION WEST BENGAL ASSAM BIHAR AND ORISSA LTD
|
June 27, 1989 |
|
M L DALMIYA AND COMPANY LIMITED Vs. PRAGATI ENGINEERING PVT LIMITED AND ANOTHER
|
March 8, 1989 |
|
M.V. RAMACHANDRAN NAIR & ORS. Vs. UNION OF INDIA & ORS.
|
April 12, 1989 |
|
M/S. KALIMPONG LAND AND BUILDING LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
June 23, 1989 |
|
M/S. POONAM CONSTRUCTION CO. Vs. SMT. SABITRI DEBI MUNDRA
|
May 3, 1989 |
|
MADAN LAL SARMA Vs. STATE
|
September 13, 1989 |
|
MADAN MOHAN JIU THAKUR Vs. STATE OF WEST BENGAL
|
March 6, 1989 |
|
MADAN MOHAN THOKDAR Vs. STATE OF WEST BENGAL & ORS.
|
August 14, 1989 |
|
MADAN PAL Vs. BASHANTI KUMAR SHIT
|
February 3, 1989 |
|
MADAN SARDAR Vs. STATE OF WEST BENGAL
|
December 15, 1989 |
|
MADANLAL AGARWALLA Vs. STATE OF WEST BENGAL
|
January 1, 1989 |
|
MADGUL UDYOG Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1989 |
|
MAHA PROSAD MONDAL & OTHERS Vs. UNION OF INDIA & ORS.
|
January 27, 1989 |
|
MAHAMED SAYEED Vs. UNION OF INDIA
|
April 26, 1989 |
|
MAHAMMAD ALAM Vs. THE STATE
|
November 20, 1989 |
|
MAHARAJA SHREE UMAID MILLS LTD Vs. COLLECTOR OF CUSTOMS
|
July 7, 1989 |
|
MALA RANI SAMANTA Vs. KAMAL BOSE
|
March 17, 1989 |
|
MALATI DASI Vs. JAPA HARI PAL
|
April 12, 1989 |
|
MANABENDRA KUMAR CHOUDHURY
Vs. FIRST LABOUR COURT
|
August 25, 1989 |
|
MANATOSH LAHIRI Vs. BISWANATH BHATTACHARYA
|
September 4, 1989 |
|
MANICK CHANDRA SARDAR Vs. STATE OF WEST BENGAL
|
November 23, 1989 |
|
MANINDRA MATH BALDER Vs. STATE OF WEST BENGAL
|
April 6, 1989 |
|
MANINDRA NATH MITRA Vs. AJIT KUMAR GHOSH
|
May 12, 1989 |
|
MANINDRA NATH MITRA Vs. AJIT KUMAR GHOSH
|
June 12, 1989 |
|
MANTOO RANI DUTTA Vs. SOVANATH SINGH
|
March 3, 1989 |
|
MARTIN AND HARRIS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1989 |
|
MARWARI BALIKA VIDYALAYA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
August 4, 1989 |
|
MAYURAKSHI GRAMIN BANK P.O. SURI, DISTRICT BIRBHUM AND ANOTHER Vs. KANCHAN KUMAR SARKAR AND OTHERS
|
September 19, 1989 |
|
MD. JOYNAL ABEDIN Vs. STATE OF WEST BENGAL AND OTHERS
|
September 15, 1989 |
|
METRO THEATRE CALCUTTA LTD Vs. COMMISSIONER OF INCOME TAXA
|
July 11, 1989 |
|
MOHAMMAD JOYNAL ABEDIN Vs. STATE OF WEST BENGAL
|
September 15, 1989 |
|
MOHAMMAD ZAHOOR Vs. STATE OF WEST BENGAL
|
June 30, 1989 |
|
MOHIT GUPTA
Vs. STATE OF WEST BENGAL
|
September 6, 1989 |
|
MONI SIKARI Vs. STATE OF WEST BENGAL
|
November 16, 1989 |
|
MONORAMA SANYAL Vs. D I OF SCHOOLS NADIA
|
May 15, 1989 |
|
MOSLEM SARDAR AND ANOTHER Vs. THE STATE OF WEST BENGAL
|
September 26, 1989 |
|
MRINMOY SARKAR Vs. RAM DEVI
|
April 11, 1989 |
|
MST. SAHANA BIBI @ KHATUTN Vs. ISLAM ALI KHAN & ANR.
|
December 5, 1989 |
|
MUKTI NATH SAHA Vs. DISTRICT CONTROLLER OF FOOD AND SUPPLIES
|
July 18, 1989 |
|
MURRAY AND CO PVT LTD Vs. BOARD OF WAKFS
|
July 13, 1989 |
|
MUSAMMAT ALLARAKHI BIBI Vs. SK SHAHJAHAN ALIAS SHAJAHAN
|
September 22, 1989 |
|
MUSAMMAT FATEMA BIBI Vs. EKRAMUL HAQ ANSARI
|
November 15, 1989 |
|
N B MINI BUS OWNERS ASSOCN Vs. DIST MAGISTRATE 24 PARGANAS NORTH
|
September 5, 1989 |
|
N K BRAHMACHARI Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1989 |
|
N K BRAHMACHARI Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1989 |
|
N T P C LTD Vs. HIND GALVANIZING AND ENGG CO LTD
|
November 22, 1989 |
|
NAGA HILLS TEA COMPANY LTD Vs. INCOME TAX OFFICER
|
June 8, 1989 |
|
NAND KISHORE TODI Vs. UNION OF INDIA
|
December 1, 1989 |
|
NANI GOPAL NANDA Vs. BADAL KUMAR GIRI
|
November 30, 1989 |
|
NANJIAH CHANDAPPA Vs. STATE OF WEST BENGAL
|
June 21, 1989 |
|
NARAYAN CHANDRA BHATTACHARJEE Vs. RADHA RANI DEBI
|
April 25, 1989 |
|
NARAYAN CHANDRA DE Vs. STATE
|
March 30, 1989 |
|
NARAYAN CHANDRA DE Vs. PRATIRODH SAHIM
|
September 4, 1989 |
|
NARENDRA KUMAR KEDIA Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
June 28, 1989 |
|
NARENDRA NATH SAMANTA Vs. ASHUTOSH PAIRA
|
June 5, 1989 |
|
NATIONAL AND GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1989 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MAHAMAYA MAITY AND OTHERS
|
March 23, 1989 |
|
NATIONAL STEEL CORPORATION Vs. UNION OF INDIA
|
November 15, 1989 |
|
NAZIR AHAMED Vs. UNION OF INDIA & ORS. (S.E. RLYS)
|
August 28, 1989 |
|
NELLIMARLA JUTE MILLS CO. LTD. AND ANR. Vs. JUTE CORPORATION OF INDIA LTD. AND ANR.
|
September 25, 1989 |
|
NETAI CHANDRA DAS Vs. UNION OF INDIA ORS.
|
August 24, 1989 |
|
NETAI MOHAN SAHA Vs. COLLECTOR OF C EX AND CUSTOMS
|
February 22, 1989 |
|
NIHAR RANJAN BHOWMICK Vs. STATE OF WEST BENGAL AND OTHERS
|
February 2, 1989 |
|
NILKANTHA BANERJEE Vs. SECRETARY CHITTARANJAN SPORTING CLUB
|
March 20, 1989 |
|
NIMAL CHAND BASU Vs. NIRANJAN HALDER
|
March 30, 1989 |
|
NIROD BARAN MONDAL Vs. THE COMMISSIONER OF THE CORPORATION OF CALCUTTA & ORS.
|
November 20, 1989 |
|
NIRU SAHA Vs. BHUPATI KUMAR SAMANA
|
July 6, 1989 |
|
NODY BROS Vs. UNION OF INDIA
|
November 22, 1989 |
|
NOOR ALAM @ NOOR AMIR Vs. STATE
|
February 3, 1989 |
|
NOPANY AND SONS PRIVATE LTD Vs. STATE
|
December 5, 1989 |
|
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1989 |
|
OM PRAKASH Vs. RANIGANJ MUNICIPALITY
|
March 8, 1989 |
|
ORIENT GENERAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1989 |
|
ORIENT PAPER AND INDUSTRIES LTD Vs. SUPDT OF C EX AND CUSTOMS
|
May 12, 1989 |
|
ORIENTAL DECORATORS Vs. STATE OF WEST BENGAL
|
April 12, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMBHA BARRICK
|
April 3, 1989 |
|
ORIENTAL FIRE AND GENL INS CO LTD Vs. JOSHEDA ALIAS JOSHODA BALA GHANTA
|
April 20, 1989 |
|
ORISSA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CUSTOMS APPEAL
|
August 9, 1989 |
|
OSMAN MULLICK Vs. MOHAMMAD ALAUDDIN
|
May 10, 1989 |
|
P K MONDAL Vs. UNION OF INDIA
|
April 17, 1989 |
|
P. KUSHERI Vs. UNION OF INDIA & ORS.
|
April 7, 1989 |
|
P.K. MONDAL Vs. UNION OF INDIA AND ORS.
|
August 17, 1989 |
|
P.V. RAMAN Vs. UNION OF INDIA & ORS.
|
August 25, 1989 |
|
PAILA DURYODHAN RAO Vs. UNION OF INDIA & ORS
|
July 21, 1989 |
|
PALTU DUTTA Vs. S M NIBEDITA ROY
|
September 12, 1989 |
|
PARITOSH KANTI BAL Vs. UNION OF INDIA & ORS.
|
May 16, 1989 |
|
PARUL DAS ROY Vs. ANATH DAS
|
November 7, 1989 |
|
PASCHIMBANGA PRATHAMIK SIKSHAK SIKHAN PRAPTA BEKAR O SIKSHAK SAMITI, WEST BENGAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
September 28, 1989 |
|
PEICO ELECTRONICS AND ELECTRICAL LTD Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1989 |
|
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. TRIBENI DEVI
|
July 27, 1989 |
|
PIJUS KANTI DAS Vs. STATE OF WEST BANGAL & ORS.
|
December 15, 1989 |
|
PIONEER TUBEWELL INDUSTRIES (P) LTD Vs. S I P RESINS LTD
|
September 25, 1989 |
|
POLAR INDUSTRIES LTD Vs. JAY ENGINEERING WORKS LTD
|
May 10, 1989 |
|
POTTERY MAZDOOR PANCHAYAT Vs. UNION OF INDIA
|
February 13, 1989 |
|
PRANABESH CHAKRABORTY Vs. ARUN KUMAR CHAKRABORTY
|
February 14, 1989 |
|
PRANATI TEXTILES Vs. STATE OF WEST BENGAL
|
January 24, 1989 |
|
PRATAP KR. DEY Vs. UNION OF INDIA & ORS.
|
June 16, 1989 |
|
PRATIMA PAUL Vs. COMPETENT AUTHORITY
|
April 12, 1989 |
|
PRESIDENCY KID LEAR PVT LTD Vs. COMMERCIAL TAX OFFICER BALLYGUNGE CHARGE
|
June 28, 1989 |
|
PROBOTH CHANDRA MALAS Vs. RATAN CHANDRA MALAS
|
February 3, 1989 |
|
PROHLAD ROY Vs. SUNIL KUMAR ROY @ SASADHAR ROY AND ORS.
|
December 21, 1989 |
|
PURANLAL RAJKUMAR Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1989 |
|
PURANMAL RAJKUMAR Vs. TAX RECOVERY OFFICER
|
December 15, 1989 |
|
PURNENDU NARAYAN CHAKRABORTY Vs. HONBLE THE CHIEF JUSTICE HIGH COURT
|
June 15, 1989 |
|
PURNENDU SEKHAR BIRING Vs. GOVT OF WEST BENGAL
|
December 22, 1989 |
|
R K ALUMINIUM PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
|
August 8, 1989 |
|
R S AGHA Vs. SK AINUL HOQ
|
February 17, 1989 |
|
RABIN BAURI Vs. STATE
|
September 18, 1989 |
|
RABINDRA NATH HAZRA Vs. MANGALA BALA GHOSH
|
June 23, 1989 |
|
RADHARANI TEA AND ESTATE P LTD Vs. INCOME TAX OFFICER
|
July 5, 1989 |
|
RADHESHYAM SUNDARMAL Vs. STATE OF WEST BENGAL
|
July 25, 1989 |
|
RADHIKA RANJAN ROY Vs. SATYENDRA KUMAR SARKAR
|
May 16, 1989 |
|
RAJENDRA KUMAR DAGA Vs. STATE OF WEST BENGAL
|
August 14, 1989 |
|
RAJESH PLASTIC INDUSTRIES Vs. UNION OF INDIA
|
November 2, 1989 |
|
RAM CHANDRA RAM Vs. UNION OF INDIA & ORS.
|
July 6, 1989 |
|
RAM GOPAL Vs. S N MITRA
|
February 15, 1989 |
|
RAM RATAN PARAMANICK & ORS. Vs. THE STATE
|
August 21, 1989 |
|
RAM SARAN DAS AND BROS Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1989 |
|
RAMADHAR Vs. UNION OF INDIA & ORS.
|
March 17, 1989 |
|
RAMANANDA GOSWAMI Vs. STATE OF WEST BENGAL & ORS.
|
January 19, 1989 |
|
RAMBILASH MAHATO Vs. UNION OF INDIA & ORS.
|
March 6, 1989 |
|
RAMESWAR SINGH Vs. L I C OF INDIA
|
April 12, 1989 |
|
RAMJILAL MAHESWARI Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1989 |
|
RAMNUGGAR CANE AND SUGAR CO LTD Vs. REGISTRAR OF COMPANIES
|
July 26, 1989 |
|
RAMNUGGER CANE & SUGAR CO. LTD. & ORS. Vs. ASISATANT REGISTRAR OF COMPANIES
|
July 27, 1989 |
|
RANJIT CHANDA Vs. UNION OF INDIA
|
April 5, 1989 |
|
RANJIT GHOSH Vs. UNION OF INDIA & ORS.
|
December 19, 1989 |
|
RANJIT KUMAR PAL Vs. STATE
|
August 14, 1989 |
|
RASOI VANASPATI INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
March 30, 1989 |
|
RECKITT AND COLMAN OF INDIA LTD Vs. STATE
|
May 31, 1989 |
|
REVENUE OFFICERS Vs. ASIT KUMAR BONDYOPADHAYAY
|
December 18, 1989 |
|
ROYAL CALCUTTA TURF CLUB Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1989 |
|
RUPENJULI TEA CO LTD Vs. COMMISSIONER INCOME TAX
|
August 25, 1989 |
|
S P ELECTRONICS Vs. STATE OF WEST BENGAL
|
March 21, 1989 |
|
S.K. MALLICK Vs. UNION OF INDIA & ORS.
|
August 14, 1989 |
|
S.K. SAMANTA Vs. UNION OF INDIA & ORS.
|
August 11, 1989 |
|
SABARAK HOSSAIN Vs. SAHIDA KHATUN
|
November 29, 1989 |
|
SACHI DULAL SAHA Vs. SARASWATI MONDAL
|
February 24, 1989 |
|
SACHIDANAND SINGH Vs. UNION OF INDIA & ORS.
|
February 23, 1989 |
|
SADHAN ROY Vs. BIRESH ROY
|
July 26, 1989 |
|
SAJJAN KUMAR KAYAN Vs. TAX RECOVERY OFFICER XXXI
|
April 13, 1989 |
|
SAKTIPADA BHATTACHARJEE & ORS. Vs. UNION OF INDIA & OTHERS
|
April 24, 1989 |
|
SALIL KUMAR GHOSH Vs. INCOME TAX OFFICER
|
December 6, 1989 |
|
SAMAR GHOSH Vs. SOMNATH CHAKRABORTY
|
March 10, 1989 |
|
SAMAR GHOSH AND ORS. Vs. SOMNATH CHAKRABORTY AND ANR.
|
February 15, 1989 |
|
SAMARENDRA MOHAN GUPTA Vs. STATE
|
December 7, 1989 |
|
SAMARENDRA NARAYAN CHOUDHURY Vs. UNION OF INDIA & ORS.
|
July 28, 1989 |
|
SAMBHU NATH DAS Vs. UNION OF INDIA & ORS.
|
May 19, 1989 |
|
SAMBHU NATH DHAR & ORS. Vs. M/S. BASUDHARA PROPERTIES AND CONSTRUCTION COMPANY & ORS.
|
June 21, 1989 |
|
SAMIR KUMAR ROY Vs. BIRNNGAR MUNICIPALITY
|
May 3, 1989 |
|
SAMNUGGAR JUTE FACTORY CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1989 |
|
SAND CARRIERS OWNERS UNION Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
April 21, 1989 |
|
SANKAR DAS PAUL Vs. STATE
|
September 22, 1989 |
|
SANKARI DUTTA LEGAL HEIR OF DECEASED TARAK NATH DUTTA Vs. CONTROLLER OF ESTATE DUTY
|
June 14, 1989 |
|
SANTA KUMAR DAS Vs. STATE
|
September 4, 1989 |
|
SANTANA BANERJEE Vs. SACHINDRA NATH BANERJEE
|
September 28, 1989 |
|
SANTANU MAJUMDER Vs. UNION OF INDIA & ORS.
|
March 7, 1989 |
|
SANTASILA KAR Vs. SUMATI ROY
|
February 20, 1989 |
|
SANTI RANI DE Vs. STATE
|
September 6, 1989 |
|
SANTOSH KR. DAS & ORS. Vs. UNION OF INDIA & ORS.
|
April 21, 1989 |
|
SANTOSH KUMAR DEB & ANR. Vs. UNION OF INDIA & ORS.
|
November 28, 1989 |
|
SATPAL TANDON Vs. JYOTSNA GHOSE
|
August 4, 1989 |
|
SATYA GOPAL SAHA Vs. SNEHALATA SAHA
|
January 13, 1989 |
|
SATYA PRASAD BASAK & ORS. AND MRINAL BHUSAN ROY & ORS. Vs. UNION OF INDIA & ORS.
|
September 28, 1989 |
|
SAWALKA KEL PRIVATE LIMITED Vs. STATE OF WEST BENGAL
|
August 31, 1989 |
|
SCRAP MOULD WILL Vs. METAL SCRAP TRADE CORPORATION LTD
|
May 11, 1989 |
|
SCRAP MOULD WILL Vs. METAL SCRAP TRADE CORPORATION LTD.
|
March 11, 1989 |
|
SEBABRATA GUPTA Vs. BADRINATH JAISWAL
|
November 28, 1989 |
|
SECRETARY, WEST BENGAL JUNIOR LAND REFORMS OFFICERS ASSOCIATION & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 21, 1989 |
|
SERAMPORE BELTING WORKS LIMITED Vs. COLLECTOR OF C EX
|
April 27, 1989 |
|
SETH CHEMICAL WORKS P LTD Vs. UNION OF INDIA
|
June 13, 1989 |
|
SHAHEBJADA MD. WASI AHMED SHAH Vs. TOLLYGUNGE CLUB & ORS.
|
February 20, 1989 |
|
SHANKAR LAHIRI Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1989 |
|
SHANTA BASUS Vs. STATE OF WEST BENGAL
|
April 20, 1989 |
|
SHASHI KANT R. CHADHA Vs. UNION OF INDIA
|
July 11, 1989 |
|
SHAWKAT KAMAL Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
August 28, 1989 |
|
SHEIKH BIKANU & ANR. Vs. UNION OF INDIA & ORS.
|
August 10, 1989 |
|
SHILA ROY Vs. AUTHORITY U S 8 OF WEST BENGAL LAND REFORMS ACT
|
August 16, 1989 |
|
SHILTON Vs. WILMSHURST (INSPECTOR OF TAXES).
|
December 6, 1989 |
|
SHIV RATAN JALAN Vs. ADDITIONAL DIRECTOR ENFORCEMENT DIRECTORATE
|
May 9, 1989 |
|
SHIVAL P TALREJA Vs. MD YAKUB
|
April 11, 1989 |
|
SHIVJI RAY Vs. UNION OF INDIA & ORS.
|
February 21, 1989 |
|
SHYAM SUNDAR GUPTA Vs. UNION OF INDIA
|
August 9, 1989 |
|
SHYAMAL DASGUPTA Vs. UNION OF INDIA & ORS.
|
May 5, 1989 |
|
SHYAMAL KUMAR BHATTACHARYYA Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
|
July 27, 1989 |
|
SHYAMALENDU B. KANJILAL & ANR. Vs. UNION OF INDIA & ORS.
|
July 11, 1989 |
|
SIBA PADA CHAKRABORTY Vs. UNION OF INDIA & ORS.
|
February 27, 1989 |
|
SIBANI BANERJEE Vs. TAPAN KUMAR MUKHERJEE
|
March 8, 1989 |
|
SIMA BANERJEE Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 30, 1989 |
|
SISIR KUMAR SADHU Vs. SUKUMAR KAR & ORS.
|
August 10, 1989 |
|
SISIR RUDRA Vs. SUNIL RUDRA
|
February 16, 1989 |
|
SITA RAM SHARMA
Vs. ASSTT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
March 23, 1989 |
|
SITARAM BAJLA Vs. DISTRICT CONTROLLER OF FOOD AND SUPPLIES
|
May 4, 1989 |
|
SK SALAM Vs. SANT SINGH
|
December 1, 1989 |
|
SK. SAJAHAN ALI Vs. UNION OF INDIA & ORS.
|
August 22, 1989 |
|
SM. BINAPANI DEBI Vs. STATE OF WEST BENGAL
|
July 25, 1989 |
|
SM. KIRONMOYEE ROY CHOWDHURY & ANR. Vs. SRI ASU GUHA
|
May 10, 1989 |
|
SM. PRATIMA SARKAR & ORS. Vs. DR. DEBI PRASAD
|
September 6, 1989 |
|
SMT. ANURADHA MUKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
|
November 3, 1989 |
|
SMT. ANURADHA MURKHERJEE & ORS. Vs. UNION OF INDIA & ORS.
|
August 4, 1989 |
|
SMT. BANDANA KAYAL ALIAS SINGH Vs. ARUN KUMAR SINGH
|
April 28, 1989 |
|
SMT. HAZERA KHATUN BIBI & ORS. Vs. SRI RAFIQUE MOLLA & ORS.
|
March 14, 1989 |
|
SMT. LAKSHMI DEVI JINDAL Vs. SMT. CHANDRA KANTA SAH & ORS.
|
January 11, 1989 |
|
SMT. SURAMA BANERJEE & ORS. Vs. UNION OF INDIA & ORS.
|
February 24, 1989 |
|
SOHAN LAL Vs. STATE
|
September 5, 1989 |
|
SOHANLAL RAJGARHIA Vs. REMINGTON RAND OF INDIA LTD
|
February 23, 1989 |
|
SOMA CHATTERJEE Vs. CHAPALA CHATTERJEE
|
August 21, 1989 |
|
SOORAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1989 |
|
SOUMENDRA NATH SEN Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
January 27, 1989 |
|
SOUMYENDRA CHANDRA GOOPTU Vs. INCOME TAX OFFICER
|
April 20, 1989 |
|
SOVA RANI DUTTA Vs. DEBABRATA DUTTA
|
August 10, 1989 |
|
SREE TRADERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
December 5, 1989 |
|
SRI GANESH CHANDRA HAZRA Vs. SM. SAJANI BALA @ LUDAN BALA HAZRA
|
January 30, 1989 |
|
SRI V. SRINIVASSAN Vs. THE STATE OF WEST BENGAL & ORS.
|
July 6, 1989 |
|
SRIDHAR DHANI Vs. CHAIRMAN SURI MUNICIPALITY
|
April 25, 1989 |
|
SRIRAM BEARINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1989 |
|
STATE OF ORISSA Vs. KRUSHNA CHANDRA
|
July 5, 1989 |
|
STATE OF WEST BENGAL Vs. HARIPADA SANTRA
|
September 14, 1989 |
|
STATE OF WEST BENGAL Vs. HARI PRASAD SINGH
|
June 9, 1989 |
|
STATE OF WEST BENGAL Vs. NANI GOPAL DUTTA
|
July 10, 1989 |
|
STATE OF WEST BENGAL Vs. CENTRAL LAND AND BUILDING SOCIETY LTD
|
January 25, 1989 |
|
STATE OF WEST BENGAL Vs. MIR MOHAMMAD OMAR ALIAS OMAR
|
April 27, 1989 |
|
STATE OF WEST BENGAL AND OTHERS Vs. MAHENDRA CHANDRA DAS
|
November 3, 1989 |
|
STATE TRANSPORT AUTHORITY Vs. NIRMALENDU DAS
|
April 10, 1989 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. BANGLADESH SHIPPING CORPORATION AND ORS.
|
April 12, 1989 |
|
STEEL ROLLING MILLS OF HINDUSTHAN PVE LTD Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1989 |
|
STEEL ROLLING MILLS OF HINDUSTHAN PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1989 |
|
SUBAL CHANDRA MONDAL Vs. ATUL KRISHNA GHOSH
|
April 11, 1989 |
|
SUBHAKARAN RAJGHARIA Vs. COMMISSIONER WEALTH TAX
|
June 9, 1989 |
|
SUBRATA KUMAR DAS Vs. UNION OF INDIA & ORS.
|
September 28, 1989 |
|
SUDARSHAN CHANDRA GHOSH Vs. JANAKI BALA GHOSH & ORS.
|
May 30, 1989 |
|
SUDERA ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1989 |
|
SUDHANSHU KR MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 17, 1989 |
|
SUDHANSU SEKHAR MANNA Vs. STATE OF WEST BENGAL
|
September 22, 1989 |
|
SUDHINDRA NATH PATRA Vs. UNION OF INDIA (UOI)
|
June 6, 1989 |
|
SUDHIR KUMAR ADHIKARI Vs. STATE OF WEST BENGAL
|
December 19, 1989 |
|
SUDHIR KUMAR SADHUKHAN Vs. S N MITRA
|
February 13, 1989 |
|
SUKHEN MONDAL Vs. THE STATE AND OTHERS
|
August 18, 1989 |
|
SUKHENDU BIKASH PAKRASI Vs. THE STATE OF WEST BENGAL & ORS.
|
August 28, 1989 |
|
SUKHENDU MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
|
June 6, 1989 |
|
SUKUMAR CHAKRABORTY Vs. ASSISTANT ASSESSOR COLLECTOR
|
March 16, 1989 |
|
SUKUMAR MUDI Vs. SATISH CHANDRA HAZRA AND OTHERS
|
May 17, 1989 |
|
SUMILITA BHATTACHARYA & ANR. Vs. NILA CHATTERJEE
|
September 12, 1989 |
|
SUNIL KUMAR MUKHERJEE & ORS. Vs. MITA MUKHERJEE
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June 8, 1989 |
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SUNIL KUMAR PAL CHAUDHURI Vs. UNION OF INDIA AND OTHERS
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April 18, 1989 |
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SUNIL KUMAR SEN Vs. STATE
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April 24, 1989 |
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SURENDRA CHANDRA DAS Vs. INDIAN IRON AND STEEL CO. LTD. & ORS.
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January 13, 1989 |
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SURENDRA KUMAR NATHANY Vs. STATE
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September 1, 1989 |
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SURENDRA NARAYAN ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
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August 3, 1989 |
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SURESH PODDAR Vs. UNION OF INDIA & ORS.
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March 17, 1989 |
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SUSHILA BALA SAHA Vs. SARASWATI MONDAL
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February 23, 1989 |
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SUSHILA DEBI Vs. STATE OF WEST BENGAL
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July 31, 1989 |
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SUTNA STONE AND LIME CO LTD Vs. COMMISSIONER OF INCOME TAX
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September 11, 1989 |
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SWADESH RANJAN RUDRA Vs. SACHINDRA NATH ROY
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March 13, 1989 |
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SWEDISH EAST ASIA CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
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June 30, 1989 |
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SYAMAADA SIDDHANTA & ORS. Vs. UNION OF INDIA & ORS.
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March 2, 1989 |
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SYED FATEYAB ALI MEERZA Vs. UNION OF INDIA
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January 24, 1989 |
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T.B.K. PATRA Vs. UNION OF INDIA
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September 28, 1989 |
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TAPAS GHOSH Vs. UNION OF INDIA
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March 10, 1989 |
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TARAKNATH GUPTA Vs. UNION OF INDIA
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May 4, 1989 |
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TARAPADA BHATTACHARJEE Vs. STATE OF WEST BENGAL
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December 4, 1989 |
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TARUN KUMAR CHOWDHURY
Vs. UNION OF INDIA
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May 17, 1989 |
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TATA IISCO DEALERS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
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July 31, 1989 |
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TEXTILE MACHINERY CORPORATION LTD Vs. KICHCHA SUGAR CO LTD
|
January 31, 1989 |
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THE EMPLOYEES STATE INSURANCE CORPORATION Vs. HARI HAZRA
|
February 3, 1989 |
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THE STATE Vs. THE STATE
|
February 17, 1989 |
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TIMSHAW PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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April 27, 1989 |
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TUSHAR HALDER Vs. THE STATE OF WEST BENGAL AND OTHERS
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August 16, 1989 |
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UMAPATI MANNA & ORS. Vs. BECHARAM MANNA & ORS.
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August 10, 1989 |
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UNION OF INDIA Vs. ON THE DEATH OF NIRODE KANTA SEN, HIS HEIRS AND LEGAL REPRESENTATIVES NIHAR KANTA SEN & ORS.
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November 10, 1989 |
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UNION OF INDIA Vs. MOHENDRA PRATAP SINHA & ORS.
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September 4, 1989 |
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UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LIMITED
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July 11, 1989 |
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UNION OF INDIA & ORS. Vs. SAKTI KUMAR ROY
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May 4, 1989 |
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UNION OF INDIA & ORS. Vs. A.B. CHAKRABORTY & ORS.
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December 22, 1989 |
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UNIQUE TRANSMISSION CO INDIA LTD Vs. ESBI TRANSMISSION PVT LTD
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November 9, 1989 |
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UNITED BANK OF INDIA Vs. BHARAT FOUNDRY PRIVATE LTD
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March 10, 1989 |
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UNITED BANK OF INDIA Vs. RASHYAN UDYOG
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April 12, 1989 |
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UNITED BANK OF INDIA Vs. ESHANI RUBBER INDUSTRIES AND OTHERS
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December 5, 1989 |
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UNITED COMMERCIAL BANK Vs. JAWAHARLAL MILL
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May 5, 1989 |
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UNITED PROVINCES ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
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August 4, 1989 |
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UNITED PROVINCES ELECTRIC SUPPLY CO. LTD. Vs. COMMISSIONER OF INCOME TAX
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December 18, 1989 |
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UPEN DAS Vs. LENOON DARJI
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April 26, 1989 |
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USHA RANJAN ROY BURMAN Vs. SOVA DAS
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March 28, 1989 |
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UTPAL BOSE Vs. STATE OF WEST BENGAL
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July 24, 1989 |
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UTPALENDU MAHATO Vs. STATE & ANOTHER
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November 23, 1989 |
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V. VELLAIAH Vs. UNION OF INDIA & ORS.
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May 4, 1989 |
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VITTAL BHAI PATEL Vs. PUSPA DEBI
|
July 24, 1989 |
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VIVEKA NANDA GUIN Vs. UNION OF INDIA & ORS.
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May 4, 1989 |
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WEST BENGAL CEMENT LTD Vs. STATE
|
June 15, 1989 |
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WEST BENGAL POWER DEVELOPMENT CORPN LTD Vs. UNION OF INDIA
|
September 20, 1989 |
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WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. TEXMACO
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March 30, 1989 |