|
A K MITRA Vs. NANAK CHAND RAMPURIA
|
March 2, 1988 |
|
A L GOEL Vs. PUNJAB NATIONAL BANK
|
July 1, 1988 |
|
A.M. MARKETING PRIVATE LTD. Vs. STATE OF WEST BENGAL & ORS.
|
October 3, 1988 |
|
ABANI KUMAR PAHARI Vs. STATE OF WEST BENGAL
|
May 20, 1988 |
|
ABU SAMAD Vs. STATE OF W B
|
February 15, 1988 |
|
ADITYA NARAIN ROY Vs. COMMISSIONER OF WEALTH TAX
|
May 20, 1988 |
|
AJIT KUMAR CHAKRABORTY Vs. SERAMPORE MUNICIPALITY
|
May 12, 1988 |
|
AJITA RAY Vs. COMPETENT AUTHORITY
|
September 23, 1988 |
|
AKKEL ALI MONDAL Vs. STATE OF WEST BENGAL
|
April 20, 1988 |
|
ALL INDIA INSURANCE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
March 21, 1988 |
|
ALLIANCE MILLS LESSEES PVT LTD Vs. INDIA CEMENTS LTD
|
January 15, 1988 |
|
AMAL GUHA Vs. STATE
|
July 4, 1988 |
|
AMALANGSU NARAYAN ACHARYYA CHOWDHURY Vs. CALCUTTA MUNICIPAL CORPN
|
July 13, 1988 |
|
AMANI UDYOG Vs. UNION OF INDIA
|
August 19, 1988 |
|
AMARENDRA NATH PAN Vs. UNION OF INDIA
|
August 23, 1988 |
|
AMBIKA TRADERS Vs. UNION OF INDIA
|
January 20, 1988 |
|
AMCO TRADERS Vs. W B STATE ELECTRICITY BOARD
|
March 11, 1988 |
|
AMITAVA ROY Vs. UNION OF INDIA & ORS.
|
May 17, 1988 |
|
AMIYA BHUSAN DEB Vs. STATE OF WEST BENGAL
|
August 12, 1988 |
|
AMIYA PRADHAN Vs. SECRETARY GOVT OF WEST BENGAL
|
March 28, 1988 |
|
AMULYA RATAN GHORAI Vs. SECRETARY OF SRI RAM KRISJHNA PRAMAHANSA SEBAK SAMGHA
|
December 13, 1988 |
|
ANANDA BAZAR PATRIKA LTD Vs. UNION OF INDIA
|
April 15, 1988 |
|
ANANDA MOHAN GHOSH Vs. UNION OF INDIA
|
August 16, 1988 |
|
ANANDAMOYEE DEVI Vs. RABINDRA PRASAD SINHA AND OTHERS
|
February 22, 1988 |
|
ANCHOR INDUSTRIES Vs. STATE OF WEST BENGAL
|
October 11, 1988 |
|
ANGUS COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS
|
March 31, 1988 |
|
ANIL KRISHNA PAL Vs. STATE
|
February 5, 1988 |
|
ANIL RUIDAS Vs. STATE
|
January 13, 1988 |
|
ANJALI SEN Vs. STATE OF WEST BENGAL
|
July 7, 1988 |
|
ANNAPURNA MISTANNA BHANDAR Vs. INDUSTRIAL TRIBUNAL VIII
|
August 12, 1988 |
|
APURBA Vs. MANASHI
|
June 10, 1988 |
|
ARCO Vs. STATE OF W B
|
October 7, 1988 |
|
ARJUN KUMAR MAITI Vs. STATE OF WEST BENGAL & ORS.
|
January 20, 1988 |
|
ARJUN PRASAD SHARMA Vs. UNION OF INDIA
|
November 28, 1988 |
|
ARUN KUMAR SEN Vs. STATE
|
March 17, 1988 |
|
ARUN SANKAR MAJUMDAR Vs. UNION OF INDIA & ORS.
|
March 10, 1988 |
|
ASHIM GANGULY Vs. INDIAN OXYGEN LTD
|
July 21, 1988 |
|
ASHIM KUMAR PAUL Vs. CHAIRMAN STANDING SELECTION COMMITTEE II WEST BENGAL STATE ELECTRICITY BOARD
|
March 9, 1988 |
|
ASHIM MONDAL AND OTHERS Vs. PANCHANAN MONDAL AND ANOTHER
|
October 4, 1988 |
|
ASHIS SEN & ORS. Vs. STEEL AUTHORITY OF INDIA LTD. & ORS.
|
October 7, 1988 |
|
ASHOK KUMAR SARKAR Vs. UNION OF INDIA
|
September 5, 1988 |
|
ASHOKA INDUSTRIES
Vs. UNION OF INDIA
|
August 10, 1988 |
|
ASHOKE SINGH & ORS. Vs. CALCUTTA MUNICIPAL CORPORATION & ANR.
|
September 6, 1988 |
|
ASIM KUMAR GANGULI Vs. INDIAN OXYGEN LIMITED
|
July 1, 1988 |
|
Assistant Collector of Customs Vs. Rasiklal Chimanlal Shah
|
August 11, 1988 |
|
ASSOCIATED FOREST PRODUCTS P LTD Vs. ASSTT COLLR OF CUSTOMS
|
December 16, 1988 |
|
ASSOCIATED INDAM MECHANICAL PRIVATE LTD Vs. C E S C
|
September 21, 1988 |
|
ASTERN PAPER MILLS MACHINERY PVT. LTD. & ORS. Vs. THE STATE AND OTHERS
|
May 13, 1988 |
|
ATAL CHANDRA MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL
|
August 9, 1988 |
|
ATMARAM KANORIA Vs. R H WRIGHT
|
September 12, 1988 |
|
B GHOSH AND CO PVT LTD Vs. COLLECTOR OF CUSTOMS
|
February 17, 1988 |
|
B K GUPTA Vs. LT GOVERNOR
|
March 28, 1988 |
|
B.C. BASAK Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
August 4, 1988 |
|
B.K. RAO & ORS. Vs. PRITHWISH KAR
|
December 5, 1988 |
|
BABULAL Vs. STATE BANK OF BIKANER
|
November 29, 1988 |
|
BABULAL AGARWALLA Vs. STATE BANK OF BIKANER AND JAIPUR
|
January 29, 1988 |
|
BAIDYA NATH MAJUMDAR Vs. PRAMATHA NATH DUTTA
|
February 12, 1988 |
|
BAJRANGBALI ENGINEERING CO LTD Vs. STATE
|
December 23, 1988 |
|
BAJRANGLAL KADIA AND OTHERS Vs. BIRENDRA KUMAR SINGH AND ORS.
|
July 10, 1988 |
|
BALAI CHAND MANNA Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
February 11, 1988 |
|
BALIAGHATA PLYWOOD MANUFACTURING CO PVT LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
|
February 24, 1988 |
|
BALLARPUR INDUSTRIES LTD Vs. UNION OF INDIA
|
December 2, 1988 |
|
BANK OF INDIA Vs. KALYAN KUMAR SARKAR
|
April 6, 1988 |
|
BANSAL INDUSTRIAL GASES BIHAR LTD Vs. COLLECTOR OF C EX
|
August 2, 1988 |
|
BAREN DAS Vs. STATE OF WEST BENGAL
|
June 3, 1988 |
|
BARIN DE Vs. UNION OF INDIA & ORS.
|
July 12, 1988 |
|
BASANTI DEVI BAGLA Vs. DISTRICT JUDGE, 24
|
May 31, 1988 |
|
BASDEO SHAW
Vs. COLLECTOR OF C EX
|
November 24, 1988 |
|
BENGAL CLUB LTD Vs. COMMR OF POLICE
|
April 4, 1988 |
|
BHAILAL MUKHERJEE
Vs. UNION OF INDIA
|
April 12, 1988 |
|
BHANUMATI SINHA Vs. JUGAL KISHORE AND CO
|
December 7, 1988 |
|
BHAWANIPUR GUJRATI EDUCATION SOCIETY & ORS. Vs. UNIVERSITY OF CALCUTTA & ORS.
|
June 17, 1988 |
|
BHOLANATH BISWAS Vs. RABINDRA KUMAR BISWAS
|
December 16, 1988 |
|
BHOMESWAR MISRA Vs. UNION OF INDIA AND OTHERS
|
March 30, 1988 |
|
BHUPENDRA DAS Vs. INDRA BHUSHAN SEN
|
September 8, 1988 |
|
BIBEKANAND PARIJA Vs. STATE OF WEST BENGAL
|
July 4, 1988 |
|
BIBHABATI GHOSH Vs. PANCHU GOPAL PAUL
|
April 11, 1988 |
|
BIBHAS CHANDRA BOSE Vs. DOLLY BOSE NEE DUTTA
|
September 23, 1988 |
|
BICHITRA NANDA ROUTH Vs. RENT CONTROLLER BARRACKPORE
|
April 15, 1988 |
|
BIDHU BHUSAN CHOWDHURY Vs. SUSAMA MOYEE DEBI
|
September 26, 1988 |
|
BIDHU BHUSAN DEB Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
December 6, 1988 |
|
BIECCO LAWRIE SRAMLK KARMACHARI UNION Vs. BIECCO LAWRIE LTD
|
February 5, 1988 |
|
BIJOY KUMAR SEN Vs. STATE
|
January 29, 1988 |
|
BIMAL CHANDRA HEMBRAM & ORS. Vs. UNION OF INDIA & ORS.
|
November 17, 1988 |
|
BIMAN KUMAR NATHS Vs. AJIT KUMAR NATH AND
|
March 14, 1988 |
|
BINAPANI HATUI Vs. ASOK KUMAR HATUI
|
February 9, 1988 |
|
BINODE PANDEY Vs. THE STATE
|
December 21, 1988 |
|
BIRLA COTTON SPINNING WEAVING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1988 |
|
BIRLA INDUSTRIAL AND TECHNOLOGICAL MUSEUM Vs. SEVENTH INDUSTRIALTRIBUNAL
|
April 15, 1988 |
|
BISWANATH Vs. PRAFULLA KUMAR KHAN
|
March 9, 1988 |
|
BISWANATH KARFA Vs. REVENUE OFFICER BHARAT SETTLEMENT CIRCLE CAMP
|
January 21, 1988 |
|
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
|
April 25, 1988 |
|
BLACK DIAMOND BEVERAGES LTD Vs. UNION OF INDIA
|
May 4, 1988 |
|
BRAITHWAITE AND CO LTD Vs. SECOND INDUSTRIAL TRIBUNAL WEST BENGAL
|
September 15, 1988 |
|
BROJA KISHORE GHOSH Vs. KRISHNA GHOSH
|
April 21, 1988 |
|
BROOKE BOND INDIA, LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL AND OTHERS
|
June 17, 1988 |
|
BULAKIDAS BHAIYA Vs. COLLECTOR OF CUSTOMS
|
December 6, 1988 |
|
BURDWAN SAMABAY HIMGHAR SAMITY LTD Vs. STATE OF WEST BENGAL
|
February 29, 1988 |
|
BYOMKESH CHANDRA BISWAS Vs. STATE OF WEST BENGAL
|
January 13, 1988 |
|
C N DEY Vs. STATE
|
August 1, 1988 |
|
CALCUTTA DOCK LABOUR BOARD Vs. SAROJ KUMAR DUTTA
|
March 1, 1988 |
|
CALCUTTA IMPROVEMENT TRUST Vs. SM. JYOTIKANA DAS & ORS.
|
July 8, 1988 |
|
CALCUTTA MUNICIPAL CORPORATION Vs. ADISH CHANDRA SINHA
|
June 16, 1988 |
|
CALCUTTA STATE TRANSPORT CORPORATIONS Vs. G K BHATTACHARYA
|
March 16, 1988 |
|
CENTURY SPINNING MFG CO Vs. STATE OF WEST BENGAL
|
February 24, 1988 |
|
CHANDRA DEO SINGH Vs. UNION OF INDIA & ORS.
|
September 19, 1988 |
|
CHAPALABALA DUTTA Vs. ARATI DE
|
May 31, 1988 |
|
CHIRA KUMAR Vs. PROPERTY DEVELOPMENT TRUST LTD
|
December 1, 1988 |
|
CHITTARANJAN CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 23, 1988 |
|
CLIVE BUILDINGS CALCUTTA LTD Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1988 |
|
COLLECTOR OF CUSTOMS Vs. PRIYANKA OVERSEAS (P) LTD.
|
May 20, 1988 |
|
COLLECTOR OF CUSTOMS Vs. HANUMAN STEEL TRADERS
|
February 9, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RAMDUTT RAMKISSENDASS
|
January 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA METAL P LTD
|
January 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MOTORS LTD
|
January 28, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN PRESS EXCHANGE LTD
|
February 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BANK OF CHINA
|
March 14, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. B. K. BIRLA.
|
March 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RALLIS INDIA LTD.
|
March 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK LTD.
|
March 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RALLIES INDIA LTD.
|
July 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HAZARIBAGH COAL SYNDICATE PRIVATE LTD
|
June 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA CO LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL CARD BOARD INDUSTRIES AND PRINTERS P LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BINANI METAL WORKS LTD
|
June 28, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NORTH BROOK JUTE CO LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM BEARING LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. LANSDOWNE JUTE CO LTD
|
June 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JAMINI MOHAN KAR
|
July 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NAWN ESTATE PVT LTD
|
July 4, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. I T C LTD
|
July 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN ALUMINIUM CORPORATION LTD
|
July 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KASHINATH DUTTA
|
July 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. B K BIRLA
|
July 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ANNIVERSARY INVESTMENTS AGENCIES LTD
|
July 18, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SRIRAM INDUSTRIES DISTRIBUTORS
|
July 18, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LTD
|
July 18, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RALLIS INDIA LTD
|
July 18, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JAMES FINLAY AND CO LTD
|
July 18, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BUDGE BUDGE AMALGAMATED MILLS LTD
|
July 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. D MONDAL
|
July 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL BANK LTD
|
July 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BUDGE BUDGE AMALGAMATED MILLS LTD
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE BAJRANG ELECTRIC STEEL CO P LTD
|
August 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ARAM SANTOSH KUMAR
|
August 8, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RANJIT KUMAR MULLICK
|
August 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BALLY JUTE CO LTD
|
September 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED COLLIERIES LTD
|
September 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND SONS LTD
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO P LTD
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BASUMATI P LTD
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BANSIDHAR JALAN AND SONS
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMULL
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH CH P LTD
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL ALLOY AND METAL WORKS P LTD
|
September 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RAMNAGAR CANE AND SUGAR CO LTD
|
October 3, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SIMPLEX CONCRETE PILES INDIA PVT LTD
|
December 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BATA INDIA LTD
|
December 6, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SRIRAM INDUSTRIAL DISTRIBUTION
|
December 8, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SREELEKHA BANERJEE
|
December 9, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MADANLAL SOHANLAL
|
December 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NIPPON YUSEN KAISHA
|
December 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SOORAJMALL NAGARMULL
|
December 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. D S BLACKWOOD
|
December 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. G BASU AND CO
|
December 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BENARASHILAL KATARUKA
|
December 23, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JASWANTIRAJ
|
December 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN SANITARY WARE AND INDUSTRIES LTD
|
December 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NURUDDIN
|
December 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RAM SANKAR PRASAD
|
December 20, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RAIGARH JUTE MILLS LTD
|
December 20, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SUPER STEEL SALES CO
|
December 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RANGALAL BAGARIA
|
December 14, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HEMRAJ MAHABIR PROSAD P LTD
|
December 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO LTD
|
December 14, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. CALCUTTA STEEL CO. LTD
|
March 12, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTHAN ALUMINIUM CORPORATION LTD
|
August 9, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. MANSUKHRAI MORE
|
August 1, 1988 |
|
COMMISSIONER OF INCOME-TAX Vs. ASSAM CO. (INDIA) LTD.
|
March 18, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. BHAGWAN PROSAD KANOI
|
August 8, 1988 |
|
CONTROLLER OF ESTATE DUTY Vs. S M ZAKI
|
August 16, 1988 |
|
COOKE AND KELVEY PROPERTIES PRIVATE LTD Vs. UNITED BANK OF INDIA
|
December 2, 1988 |
|
CORRUGATING AND PAPER PROCESSING COMPANY P LTD Vs. COLLECTOR OF C EX
|
July 1, 1988 |
|
CURICKSHANK AND CO LTD Vs. APPELLATE COLLECTOR OF CUSTOMS
|
March 29, 1988 |
|
D.L. CHATTERJEE Vs. FOREMOST DAIRIES LTD
|
February 18, 1988 |
|
DAKHINA RANJAN HORE Vs. STATE
|
May 6, 1988 |
|
DARJEELING DOOARS PLANTATIONS LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 4, 1988 |
|
DAYAPARA TEA CO LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
February 26, 1988 |
|
DAYAPARA TEA CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 4, 1988 |
|
DEB PARSAD CHINEY @ DEBI PROSAD CHINEY Vs. THE STATE OF WEST BENGAL
|
August 10, 1988 |
|
DEBAPRASAD KORURI Vs. HIRALAL SHAW
|
May 20, 1988 |
|
DEBRAJ HALDAR Vs. ASSISTANT REGISTRAR CO OP SOC
|
March 31, 1988 |
|
DENA BANK Vs. AMIYA KUMAR DEY
|
March 25, 1988 |
|
DENA BANK Vs. AMIYA KUMAR DEY
|
April 25, 1988 |
|
DEO KUMAR SARAF Vs. UNION OF INDIA
|
September 28, 1988 |
|
DHANANJOY JANA & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
December 14, 1988 |
|
DHARAMADAS PAL AND OTHERS Vs. KRISHNADHAN PAL
|
February 26, 1988 |
|
DHARAMSI LILADHAR VORA Vs. MUNICIPAL CORPORATION RAJKOT
|
February 26, 1988 |
|
DHAULAGIREE POLYOLEFINS PVT LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
March 8, 1988 |
|
DHIRENDRA Vs. STATE
|
October 12, 1988 |
|
DIBRUGARH CO LTD Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1988 |
|
DILIP DE SARKAR & ANR. Vs. ANIL KRISHNA PAL & ORS.
|
July 13, 1988 |
|
DILIP KUMAR ROY Vs. STATE OF WEST BENGAL
|
May 5, 1988 |
|
DINESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS.
|
January 14, 1988 |
|
DINESH DAS Vs. STATE
|
May 13, 1988 |
|
DINESH KUMAR NEVATIA
Vs. COLLECTOR OF CUSTOMS
|
July 27, 1988 |
|
DIPAK GHOSH Vs. RINA MAJUMDAR
|
September 26, 1988 |
|
DIPTENDU NAYEK Vs. STATE OF WEST BENGAL
|
October 7, 1988 |
|
DIWAN BROTHERS Vs. COLLECTOR OF CUSTOMS
|
July 27, 1988 |
|
DULAL CHANDRA Vs. BANAMALI GUCHAIT
|
February 1, 1988 |
|
DULAL CHANDRA DEY Vs. ANJALI DEY
|
February 22, 1988 |
|
DULAL CHANDRA GHOSH Vs. STATE
|
April 6, 1988 |
|
DWARKA PRASAD BAJAJ Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1988 |
|
DYTRON INDIA LTD Vs. STATE
|
April 22, 1988 |
|
EAST INDIA CLINIC LTD Vs. STATE OF WEST BENGAL
|
December 6, 1988 |
|
EASTERN PAPER MILLS LTD Vs. STATE
|
February 20, 1988 |
|
EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
June 7, 1988 |
|
EQUITABLE INVESTMENT CO. (P.) LTD. Vs. INCOME-TAX OFFICER, G. WARD
|
February 19, 1988 |
|
EXPRESS BOTTLERS SERVICES PVT LTD Vs. PEPSI INC
|
March 24, 1988 |
|
FOOD CORPORATION OF INDIA Vs. BIRENDRA NATH DHAR
|
March 8, 1988 |
|
FOOD CORPORATION OF INDIA Vs. UMANATH BHAGAT AND MONGAL CHANDRA ROY & ORS.
|
July 15, 1988 |
|
G S ATWAL AND CO ENGINEERS PVT LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
August 29, 1988 |
|
GHANSHYAM CHEJRA Vs. COLLECTOR OF CUSTOMS
|
December 16, 1988 |
|
GIRIDHARILAL GOENKA Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1988 |
|
GIRINDRA NATH MUKHERJEE Vs. SOUMEN MUKHERJEE
|
March 9, 1988 |
|
GITA MUKHERJEE Vs. PRABHAT KUMAR DUTTA
|
April 12, 1988 |
|
GOBARDHAN PATRA Vs. ASHUTOSH NANDY
|
March 28, 1988 |
|
GOBINDA CHANDRA MANNA Vs. PARESH CHANDRA PRAMANIK
|
March 9, 1988 |
|
GOBINDA CHANDRA MONDAL Vs. SAMARENDRA NATH KUNDU
|
March 17, 1988 |
|
GOKUL CHANDRA PAL Vs. STATE OF WEST BENGAL & ORS.
|
May 20, 1988 |
|
GOPAL CH PAUL Vs. AMALA MONDAL
|
October 12, 1988 |
|
GOPAL CHANDRA KARAR Vs. SADHANA KARAR
|
March 2, 1988 |
|
GOPAL CHANDRA PANDA Vs. STATE OF WEST BENGAL
|
August 17, 1988 |
|
GOPAL HOSIERY Vs. ASSISTANT COLLECTOR OF C EX
|
April 8, 1988 |
|
GOPALJI SHAW
Vs. INCOME TAX OFFICER D WARD
|
March 4, 1988 |
|
GOUR ROYCHOWDHURY Vs. STATE OF WEST BENGAL
|
April 15, 1988 |
|
GRAMOPHONE CO OF INDIA LTD Vs. BALESWAR
|
February 26, 1988 |
|
GUNENDRA KUMAR Vs. DURA STEAMSHIP LTD
|
September 5, 1988 |
|
GURUPRASAD Vs. STATE OF W B
|
April 28, 1988 |
|
GYAN SINGH & ORS. Vs. GULJAR SINGH & ORS.
|
March 8, 1988 |
|
H N BHATTACHARJEE Vs. P B VENKATA SUBRAMANIUM
|
March 18, 1988 |
|
HARANATH MUKHERJEE Vs. STATE
|
May 9, 1988 |
|
HARBANSLAL MALHOTRA AND SONS LTD Vs. INCOME TAX OFFICER
|
December 21, 1988 |
|
HARENATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
May 2, 1988 |
|
HARENDRA NATH BURMAN Vs. SUPROVA BURMAN AND ANOTHER
|
July 11, 1988 |
|
HARI PATBANDHA Vs. STATE
|
March 8, 1988 |
|
HARIHAR ROY Vs. BADRI NARAYAN DAS
|
February 1, 1988 |
|
HASIMUDDIN MONDAL Vs. GOLAM MAHABUB
|
December 15, 1988 |
|
HELEN ROY CHOWDHURY Vs. BAMA CHARAN MUKHERJEE
|
April 27, 1988 |
|
HIMALAYA CO LTD Vs. INCOME TAX OFFICER
|
December 28, 1988 |
|
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1988 |
|
HONG KONG BANK HONG KONG AND SHANGHAI BANKING CORPORATION Vs. ADDITIONAL CHIEF INSPECTOR SHOPS AND ESTABLISHMENT GOVT OF WEST BENGAL
|
September 9, 1988 |
|
HOWRAH MILL LIMITED Vs. STATE OF WEST BENGAL
|
April 12, 1988 |
|
HOWRAH STORES Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
July 15, 1988 |
|
HOWRAH WHOLESALE FISH TRADERS ASSOCIATION Vs. STATE OF W B
|
April 28, 1988 |
|
HPD CHOUDHURY Vs. USHA RANI BOSE
|
March 28, 1988 |
|
I T C LTD Vs. UNION OF INDIA
|
October 12, 1988 |
|
IN RE : KEWAL CHAND MIMANI Vs. STATE OF WEST BENGAL & ORS.
|
May 16, 1988 |
|
IN RE: BANAMALI GURAI & ANR. Vs. STATE
|
May 5, 1988 |
|
IN RE: MOHIT SENGUPTA AND ORS. Vs. STATE
|
April 15, 1988 |
|
IN RE: SM. TARADEVI CHURIWALLA Vs. STATE
|
May 17, 1988 |
|
INCOME TAX OFFICER Vs. SAVITRI DEVI SEVA TRUST
|
March 2, 1988 |
|
INDIAN ALUMINIUM CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
April 15, 1988 |
|
INDIAN ALUMINIUM CO LTD Vs. UNION OF INDIA
|
May 20, 1988 |
|
INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE Vs. CHITTARANJAN SAHU
|
July 18, 1988 |
|
INDIAN CABLE CO. LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL & ORS.
|
August 9, 1988 |
|
INDIAN DIE C C P LTD Vs. STATE OF WEST BENGAL
|
May 13, 1988 |
|
INDIAN DUPLICATOR CO. LTD. Vs. ADDL. COLLECTOR, CENTRAL EXCISE AND ORS.
|
April 20, 1988 |
|
INDIAN TEA PACKETING INDUSTRIES AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 28, 1988 |
|
INDO COAL CO. LTD. & ORS. Vs. STATE OF BIHAR & ORS.
|
August 19, 1988 |
|
JAGADAMBA COKE MFG ENTERPRISES Vs. UNION OF INDIA
|
August 26, 1988 |
|
JAGADISH PRASAD KEDIA Vs. STATE OF WEST BENGAL
|
March 25, 1988 |
|
JAGANNATH MANDAL Vs. STATE OF WEST BENGAL
|
September 6, 1988 |
|
JAGMOHAN BAGLA Vs. DAYANAND AGARWALLA
|
April 11, 1988 |
|
JAIN EXPORTERS PVT LTD Vs. UNION OF INDIA
|
March 2, 1988 |
|
JALIL KHAN Vs. G K W LTD
|
March 2, 1988 |
|
JARDINE HENDERSON LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
|
April 18, 1988 |
|
JAYABATI ROY & ANR. Vs. UNION OF INDIA & ORS.
|
December 20, 1988 |
|
JAYANTANATH MAZUMDAR Vs. STATE OF WEST BENGAL
|
March 23, 1988 |
|
JAYASREE DEBI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
August 30, 1988 |
|
JAYATI LAILA KABIR Vs. UNION OF INDIA & OTHERS
|
February 24, 1988 |
|
JITENDRA NATH Vs. NARENDRA KUMAR
|
February 19, 1988 |
|
JITENDRA NATH RAPTAN Vs. STATE OF WEST BENGAL
|
June 3, 1988 |
|
JOYTIRMOY GANGULY Vs. STATE
|
November 24, 1988 |
|
JYOTI SARMA Vs. THE STATE
|
August 31, 1988 |
|
KALI PROSAD MALLICK Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 15, 1988 |
|
KALIDAS MITRA Vs. STATE OF WEST BENGAL
|
August 11, 1988 |
|
KALIPADA SON Vs. SATYA RANJAN SARKAR & ORS.
|
March 28, 1988 |
|
KALYAN KUMAR BASAK Vs. SALIL KUMAR BASAK
|
August 5, 1988 |
|
KAMRUL HUDA Vs. STATE
|
November 17, 1988 |
|
KAMRUL HUDA Vs. THE STATE
|
November 16, 1988 |
|
KANWAR SINGH Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE & ORS.
|
July 6, 1988 |
|
KARUNAMOY NANDI Vs. STATE OF WEST BENGAL
|
February 29, 1988 |
|
KAUSHAL KUMAR AND BROS Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1988 |
|
KHETWAT CHEMICALS AND FERTILIZERS LTD Vs. COLLECTOR OF CUSTOMS
|
July 21, 1988 |
|
KHUB CHAND KUNDANMAL Vs. UNION OF INDIA
|
December 13, 1988 |
|
KIRBY (INSPECTOR OF TAXES) Vs. THORN E. M. I. PLC.
|
February 15, 1988 |
|
KISHORI MOHAN DASGUPTA Vs. DAMODAR VALLEY CORPORATION & ORS
|
November 11, 1988 |
|
KOLEY (A.K.) AND OTHERS Vs. STATE AND ANOTHER
|
July 18, 1988 |
|
KRISHNA DAS DUTTA Vs. MAHAMAYA DEVI AND OTHERS
|
March 14, 1988 |
|
KRISHNA PADA MONDAL Vs. MAHAMAYA MALLICK
|
December 20, 1988 |
|
KUSUM KUMARI MAL Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
June 6, 1988 |
|
KWALITY ICE CREAMS LTD. Vs. INDIAS HOBBY CENTRE PVT. LTD.
|
May 16, 1988 |
|
LAVA MISHRA Vs. COLLECTOR OF CUSTOMS
|
April 6, 1988 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. AMALENDU GUPTA
|
April 29, 1988 |
|
M/S BANGSHIDHAR AGARWAL Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
March 17, 1988 |
|
M/S. NATIONAL PROJECTS CONSTRUCTION Vs. LABOUR ENFORCEMENT OFFICER, GOVERNMENT OF INDIA
|
March 14, 1988 |
|
M/S. SUR INDUSTRIES PRIVATE LTD. Vs. W.B. STATE LEATHER INDUSTRIES DEVELOPMENT CORPORATION LTD.
|
August 29, 1988 |
|
MACKINLAY (INSPECTOR OF TAXES) Vs. ARTHUR YOUNG MCCLELLAND MOORES & CO.
|
January 29, 1988 |
|
MACKINNON MACKENZIE AND CO LTD Vs. COLLR OF CUSTOMS
|
September 28, 1988 |
|
MADAN MOHAN DAS Vs. STATE OF WEST BENGAL
|
February 16, 1988 |
|
MADAN MOHAN DEY Vs. UNITED BANK OF INDIA
|
July 8, 1988 |
|
MADANLAL AGARWALLA Vs. STATE
|
June 1, 1988 |
|
MAHAMAYA BANERJEE Vs. STATE
|
April 5, 1988 |
|
MAHESWARI BALIKA V1DYALAYA Vs. STATE OF WEST BENGAL
|
April 22, 1988 |
|
MAHINDRA AND MAH1NDRA LTD Vs. KOHINOOR DEBI
|
December 1, 1988 |
|
MAITRA RAHAMAN & ORS. Vs. THE STATE
|
December 20, 1988 |
|
MANAK CHAND RAMPURIA Vs. STATE OF WEST BENGAL
|
March 2, 1988 |
|
MANINDRA NATH MUKHERJI Vs. UNION OF INDIA
|
February 12, 1988 |
|
MANU BHAI SOME CHAND VORA Vs. S K KAR S D J M ALIPORE
|
September 21, 1988 |
|
MARTIN BURN LIMITED Vs. STEEL AUTHORITY OF INDIA LTD.
|
July 27, 1988 |
|
MASTER STEVEDORES ASSOCIATION Vs. CALCUTTA DOCK LABOUR BOARD
|
October 11, 1988 |
|
MAULINS OF INDIA LTD. Vs. STATE OF WEST BENGAL
|
September 28, 1988 |
|
MAYABALA DUTTA Vs. STATE OF WEST BENGAL
|
July 7, 1988 |
|
MD. IBRAHIM HAZI MOLLAH Vs. ASSTT.COLLECTOROF CUSTOMS AND ORS.
|
May 6, 1988 |
|
MEHERUNNESHA Vs. NARUL MEAN ALIAS NURUL MAIAN
|
February 18, 1988 |
|
MEHERUNNESHA Vs. NARUL MEAN ALIAS NURUL MIAN
|
February 23, 1988 |
|
METHOD TRADING AND INVESTMENT LTD Vs. SHREE AMBICA JUTE MILLS LTD
|
September 20, 1988 |
|
MIHIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
December 9, 1988 |
|
MIHIR KUMAR HAZRA CHOWDHURY Vs. UNION OF INDIA
|
August 19, 1988 |
|
MINA ADHIKARI Vs. STATE OF WEST BENGAL
|
July 4, 1988 |
|
MITA GUPTA Vs. PRABIR KUMAR GUPTA
|
June 2, 1988 |
|
MITA GUPTA Vs. PRABIR KUMAR GUPTA
|
May 20, 1988 |
|
MLTFLR KUMAR MA2RA CHOWDMUKY Vs. UNION OF INDIA
|
August 19, 1988 |
|
MOHAMMAD ALI Vs. SALIMA KHATOON ALIAS BEGUM
|
July 1, 1988 |
|
MOHAMMAD ISHAQUE Vs. STATE OF WEST BENGAL
|
July 14, 1988 |
|
MOHIT LAL DAS Vs. REBA RANI SAHA
|
July 5, 1988 |
|
MOLINA GHOSH Vs. STATE OF WEST BENGAL AND ORS.
|
May 31, 1988 |
|
MONO RANJAN DASGUPTA Vs. SUCHITRA GANGULY
|
February 19, 1988 |
|
MONORAMA SAHA Vs. STATE
|
March 24, 1988 |
|
MR. NAWSHER ALI & ORS. Vs. STATE OF WEST BENGAL
|
April 15, 1988 |
|
MRS. DOLLY MUKHERJEE Vs. THE TRUSTEES OF THE INDIAN MUSEUM AND ANR.
|
October 7, 1988 |
|
MRS. REKHA MUKHERJEE Vs. ASHIS KUMAR DAS & ORS.
|
February 11, 1988 |
|
MUKTARUDDIN AHEMED KHAN Vs. MIDNAPORE CO OP LAND DEVELOPMENT BANK LTD
|
March 17, 1988 |
|
MUNSHI ASRAFUR RAHAMAN Vs. MUNSHI RAFIQUL RAHAMAN @ MOYNA, & ORS.
|
September 30, 1988 |
|
MURARI MOHAN MUKHERJEE Vs. KANAI LAL DE
|
February 19, 1988 |
|
MURARI MOHAN MUKHERJI Vs. INCOME TAX OFFICER B WARD
|
February 19, 1988 |
|
MURAT VINIYOG LTD Vs. REGISTRAR OF ASSURANCES
|
February 1, 1988 |
|
N P C CORPN LTD Vs. S P ENTERPRISE P
|
July 8, 1988 |
|
N.K. GOSSAIN AND CO. PVT. LTD. Vs. DYTRON (INDIA) LTD.
|
April 22, 1988 |
|
NAMITA MUKHERJEE Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 27, 1988 |
|
NARAYAN CHANDRA Vs. STATE
|
November 30, 1988 |
|
NARAYAN CHANDRA DEY Vs. STATE OF WEST BENGAL & ORS.
|
July 6, 1988 |
|
NARAYAN PRASAD DUTTA Vs. COLLECTOR OF C E
|
July 27, 1988 |
|
NARENDRA NATH HAZRA & ORS. Vs. MAHAPADA SAMANTA & ORS.
|
August 10, 1988 |
|
NATIONAL AGRICULTRAL CO OP MARKETING FEDERATION OF INDIA LAT Vs. RAM NARAYAN TEK
|
April 15, 1988 |
|
NATIONAL INSULATED CABLE CO OF INDIA LTD Vs. UNION OF INDIA
|
August 26, 1988 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BAIJAYANTI MUKHERJEE
|
March 28, 1988 |
|
NEW HOWRAH TRANSPORT CO Vs. STATE OF W B
|
December 12, 1988 |
|
NEW HOWRAH TRANSPORT CO. & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
December 16, 1988 |
|
NIHARBALA BANERJEE Vs. STATE
|
September 20, 1988 |
|
NIRAMJAN KHANRA Vs. SHYAMAL KUMAR MUKHERJEE
|
June 28, 1988 |
|
NIREN SAMANTA Vs. RENT CONTROLLER CALCUTTA
|
February 25, 1988 |
|
NISIKANTA ROY CHOWDHURY Vs. BHARATI PAUL
|
March 18, 1988 |
|
NON-GOVT. SCHOOL PENSIONERS' ASSOCIATION Vs. STATE OF WEST BENGAL
|
July 1, 1988 |
|
NURNAHAR BEWA Vs. RABINDRA NATH DEV
|
May 12, 1988 |
|
ORIENT LONGMAN LTD Vs. JAYATI LAILA KABIR
|
June 13, 1988 |
|
OTA FALLOONS FORWARDERS PVT LTD Vs. BOARD OF TRUSTEES AT THE PORT OF CALCUTTA
|
July 19, 1988 |
|
PACHA SK. Vs. THE STATE
|
October 12, 1988 |
|
PANCHANAN SAMANTA Vs. LAKSHMI MONDAL
|
August 10, 1988 |
|
PARTHA PRATIM BANDOPADHYAY Vs. STATE OF WEST BENGAL
|
April 27, 1988 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. UNION OF INDIA
|
July 1, 1988 |
|
Philips Workers Union Vs. Registrar of Trade Unions
|
August 12, 1988 |
|
PIARI MOHAN KAPOOR Vs. SUDHINDRA NATH SAHA
|
September 6, 1988 |
|
PLASTELLA Vs. CONTROLLER OF PATENTS AND DESIGNS
|
May 16, 1988 |
|
PRADIP KUMAR HAZRA Vs. MANAGING DIRECTOR DURGAPUR STATE TRANSPORT CORPORATION DURGAPUR
|
April 15, 1988 |
|
PRADIP KUMAR SARKAR AND ORS. Vs. LUXMI TEA CO. LTD. AND ORS.
|
July 6, 1988 |
|
PRAKASH SEN Vs. STATE
|
February 29, 1988 |
|
PRAN PRASHAD Vs. COMMERCIAL TAX OFFICER
|
August 18, 1988 |
|
PRASANTA KUMAR SETH Vs. SPECIAL OFFICER AND SECRETARY BOARD OF REVENUE WEST BENGAL
|
May 16, 1988 |
|
PRATIMA ROY Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1988 |
|
PRAVIN CHANDRA LILADHAR Vs. MADAN MOHAN JAIDKA & ORS.
|
July 8, 1988 |
|
PROBHAT CHANDRA KANRAR Vs. RANI BALA KANRAR
|
July 19, 1988 |
|
PURNA CHANDRA PANDA Vs. REVENUE OFFICER TAKI SETTLEMENT C CAMP
|
December 14, 1988 |
|
R S CAMBRAY AND CO P LTD Vs. BISHNU BANERJEE
|
February 1, 1988 |
|
RABINDRA NATH BISWAS, HEAD SURVEYOR (RETD.) Vs. B.C. MOOKERJEE, SECRETARY, DEPARTMENT OF LAND AND LAND REFORMS, GOVT. OF WEST BENGAL & ORS.
|
January 28, 1988 |
|
RABINDRA NATH SETH Vs. SURESH CHANDRA DAS
|
December 15, 1988 |
|
RADHA RAMAN MAHAPATRA & ORS. Vs. GANGADHAR BERA & ORS.
|
August 31, 1988 |
|
RADHESHYAM KEDIA Vs. SRINIWAS PANDIT
|
August 26, 1988 |
|
RAFULLA KUMAR GHOSH Vs. FARM MANAGER SISAL PLANTATION FARM
|
August 30, 1988 |
|
RAGHUNATH PRASAD PODDAR Vs. STATE OF WEST BENGAL
|
March 10, 1988 |
|
RAHIPADA SAHA Vs. STATE OF WEST BENGAL
|
September 29, 1988 |
|
RAJ KISHORE TEWARI Vs. UNION OF INDIA
|
March 22, 1988 |
|
RAJ KUMAR GUPTA Vs. BARBARA GUPTA
|
July 21, 1988 |
|
RAJESH THAKUR Vs. STATE
|
May 16, 1988 |
|
RAJMOHINI JHAMB Vs. CORPORATION OF CALCUTTA
|
March 25, 1988 |
|
RAM KRISHNA AGARWALLA Vs. CONTROLLER OF CENTRAL EXCISE
|
January 20, 1988 |
|
RAMISH FRANCIS TOPPO Vs. VIOLET FRANCIS TOPPO
|
August 22, 1988 |
|
RAMNUGGER CANE AND SUGAR CO LTD Vs. SUPERINTENDENT OF C EX
|
August 5, 1988 |
|
RANGALAL MONDAL Vs. SUDARSAN BURMAN
|
August 26, 1988 |
|
RANJIT GUHA NEOGY @ RUNU GUHA NEOGY Vs. STATE OF WEST BENGAL & ORS.
|
July 15, 1988 |
|
RATNAMALA DASI Vs. RATAN SINGH BAWA
|
April 15, 1988 |
|
RENUPADA HAIDER AND ANOTHER Vs. STATE
|
March 25, 1988 |
|
RISHI EXPORTS
Vs. COLLECTOR OF CUSTOMS
|
June 24, 1988 |
|
S M CHOPRA SONS Vs. RAJENDRA PROSAD
|
February 1, 1988 |
|
S M M ISLAM Vs. CHIEF COMMISSIONER OF INCOME TAX ADMINISTRATION AND COMMISSIONER OF INCOME TAX
|
March 21, 1988 |
|
S S BHOWMICK Vs. SUSAMA BOSE
|
March 1, 1988 |
|
S S SHIPMANAGEMENT PVT LTD Vs. BOARD OF TRUSTEES
|
May 6, 1988 |
|
S.K. SARAF, COMMERCIAL MANAGER, ABC PRODUCTS LTD. Vs. JAGDISH CHANDRA NIJHAWANI
|
August 9, 1988 |
|
S.N. BHOWMIK Vs. STATE
|
July 29, 1988 |
|
SACHINDRA NATH PAUL Vs. SM. KALPANA RANI PAUL
|
August 8, 1988 |
|
SAD ALI KHAN Vs. STATE OF W.B.
|
May 13, 1988 |
|
SADANANDA SEN Vs. STATE OF WEST BENGAL
|
July 15, 1988 |
|
SADHAN KUMAR ROY Vs. SASWATI ROY BANERJEE
|
February 11, 1988 |
|
SAFIKUR RAHAMAN Vs. STATE OF WEST BENGAL
|
April 22, 1988 |
|
SAMARJIT CHAKRAVORTY Vs. NANDALAL KARMAKAR
|
December 23, 1988 |
|
SAMARJIT GHOSE Vs. ASWINI KUMAR MITRA
|
May 3, 1988 |
|
SAMBHU NATH AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 1, 1988 |
|
SAMERANDRA NATH BHOWMIK Vs. STATE OF WEST BENGAL
|
July 6, 1988 |
|
SAMIRAN GUHA ROY Vs. STEEL AUTHORITY OF INDIA LTD
|
March 11, 1988 |
|
SANJAY DALMIA Vs. ADDITIONAL COLLECTOR OF C EX AND CUSTOMS
|
December 22, 1988 |
|
SANKAR KUMAR MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
|
September 6, 1988 |
|
SANKAR LAL SARAF Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 21, 1988 |
|
SANKAR LAL SHAW Vs. STATE OF WEST BENGAL
|
April 25, 1988 |
|
SANKARI PROSAD SARKAR Vs. RANJIT SANKAR CHOWDHURY
|
May 19, 1988 |
|
SANTI CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
July 11, 1988 |
|
SANTOSH KUMAR GHOSH Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
March 11, 1988 |
|
SASTI KANTA HATI Vs. STATE OF WEST BENGAL
|
July 11, 1988 |
|
SATIPATI CHATTERJEE Vs. UNIVERSITY OF CALCUTTA
|
February 3, 1988 |
|
SATYAM CO OP HOUSING SOCY LTD Vs. CALCUTTA IMPROVEMENT TRUST
|
May 13, 1988 |
|
SATYAM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. CALCUTTA IMPROVEMENT TRUST & ORS.
|
July 20, 1988 |
|
SECRETARY SALKIA SRI KRISHNA VIDYALAYA Vs. KAILASH NATH RAI
|
December 19, 1988 |
|
SHARAD HIMATLAL DAFTARY
Vs. COLLECTOR OF CUSTOMS
|
January 29, 1988 |
|
SHIB RANJAN BANERJEE Vs. STATE
|
March 23, 1988 |
|
SHIBENDU MOHAN LAHIRI Vs. STATE OF WEST BENGAL
|
April 6, 1988 |
|
SHIKHA DUTTA Vs. STATE
|
May 31, 1988 |
|
SHREE GANESH STEEL ROLLING MILLS Vs. UNION OF INDIA
|
October 3, 1988 |
|
SHRI SHRI ISWAR SATYANARAYANJEE & ORS. Vs. ADMINISTRATOR, CORPORATION OF CALCUTTA & ORS.
|
July 11, 1988 |
|
SHRILAL BAJORIA Vs. STATE
|
July 14, 1988 |
|
SHYAMAL MITRA MUSTAFI Vs. J.G. SAGGI
|
October 12, 1988 |
|
SHYAMSUNDER BAGARIA Vs. SUNIL SINGH RAJ AND ORS.
|
January 25, 1988 |
|
SIBNATH MUKHOPADHYAY Vs. SUMITA MUKHOPADHYAY CHATTERJEE
|
April 25, 1988 |
|
SIDDHESWAR DAS Vs. DHIRENDRA NATH DAS
|
September 22, 1988 |
|
SIDHESWAR CHATTERJEE Vs. KHARBANA HIGH SCHOOL
|
December 2, 1988 |
|
SITAC PVT LTD Vs. STATESMAN LTD
|
January 18, 1988 |
|
SITAL CHANDRA DAS & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
|
September 7, 1988 |
|
SK YUSUF Vs. STATE
|
March 2, 1988 |
|
SM. MITA GUPTA Vs. PRABIR KUMAR GUPTA
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June 20, 1988 |
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SM. RATU DUTTA Vs. STATE OF WEST BENGAL & ORS.
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December 15, 1988 |
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SMT LATIKA PRAMANIK & ORS. Vs. THE STATE & ANR.
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February 18, 1988 |
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SMT. ARCHANA GUHA Vs. SRI RANJIT GUHA NEOGI @ RUNU GUHA NEOGI
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July 7, 1988 |
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SMT. BINA SENGUPTA Vs. UNION OF INDIA & ORS.
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December 8, 1988 |
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SMT. SIBANI DUTTA Vs. THE STATE OF WEST BENGAL AND KINKAR NATH DUTTA (DE FACTO COMPLAINANT) (AIDED WITH THE LEAVE OF THE COURT)
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January 27, 1988 |
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SOVARANI GHOSE Vs. BENGAL STEEL INDUSTRIES LTD.
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May 17, 1988 |
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SPECIAL SECY GOVT OF W B Vs. STATE BANK OF INDIA
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April 12, 1988 |
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SREE SREE GOPAL JEW & ORS. Vs. STATE OF WEST BENGAL & ORS.
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April 27, 1988 |
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SRI ATLANTA PAUL & ORS. Vs. STATE OF WEST BENGAL & ORS.
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June 24, 1988 |
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SRI KAMALA KANTA KAR Vs. THE STATE OF WEST BENGAL & ORS.
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May 19, 1988 |
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SRIGOPAL BAGLA Vs. BHAWANI SANKAR SANTHALIA
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May 4, 1988 |
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SRIKANTA HALDER Vs. UNION OF INDIA
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September 15, 1988 |
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STAR ROLLING MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
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June 8, 1988 |
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STATE Vs. P N KAKKAR
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November 25, 1988 |
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STATE Vs. BENGAL BUILDERS
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November 17, 1988 |
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STATE BANK OF INDIA Vs. MOHURAGANG GULMA TEA ESTATE
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May 17, 1988 |
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STATE OF W B Vs. SHREE BRAHMA OIL MILLS
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May 11, 1988 |
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STATE OF W B Vs. MOHON GHOSH
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January 18, 1988 |
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STATE OF W B Vs. GANGADHAR DAWN
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August 8, 1988 |
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STATE OF WEST BEHGAL Vs. BIRESWAR CHATTERJEE
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December 22, 1988 |
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STATE OF WEST BENGAL Vs. SIREMULL JAIN
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December 6, 1988 |
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STATE OF WEST BENGAL Vs. INDIA CONSTRUCTION CO
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October 5, 1988 |
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STATE OF WEST BENGAL Vs. ANANDA GOPAL CHAKRABORTY
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April 27, 1988 |
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STATE OF WEST BENGAL Vs. MAHAMAYA BANERJEE
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April 5, 1988 |
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STATE OF WEST BENGAL Vs. SREE BRAMHA OIL MILLS
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May 11, 1988 |
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STATE OF WEST BENGAL Vs. WEST BENGAL SUPERVISORS AND EMPLOYEES ASSOCIATION
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February 15, 1988 |
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STATESMAN LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
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July 9, 1988 |
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STEEL AUTHORITY OF INDIA LIMITED Vs. DILIP KUMAR DEBNATH
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March 8, 1988 |
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STEEL AUTHORITY OF INDIA LTD. & ANR. Vs. UJJAL KUMAR BHOWMICK
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July 26, 1988 |
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STEEL ROLLING MILLS OF HINDUSTHAN P LTD Vs. COMMISSIONER OF INCOME TAX
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December 13, 1988 |
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SUBHAS CHANDRA BOSE Vs. E S I CORPORATION
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April 4, 1988 |
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SUDHANGSHU MOHAN CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 14, 1988 |
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SUJATA MAITRA Vs. STATE OF W B
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November 24, 1988 |
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SUMANA DAS Vs. BISWANATH MUKHERJEE
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February 29, 1988 |
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SUNIL KUMAR MONDAL Vs. UNION OF INDIA
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August 22, 1988 |
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SURESH KUMAR Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
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June 1, 1988 |
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SURINDRA MOHAN MAJUMDAR Vs. BABULAL TUDU
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July 8, 1988 |
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SUSHIL KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 4, 1988 |
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SUSHIL KUMAR KAYAN
Vs. ASSTT COLLECTOR OF CUSTOMS
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September 15, 1988 |
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SWADESH RANJAN SARKAR Vs. STATE
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September 22, 1988 |
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SWAPAN DASGUPTA
Vs. NAVIN CHAND SUCHANTI
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January 12, 1988 |
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SWAPAN KUMAR ROY Vs. LAKSMI NARAYAN GUPTA
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January 18, 1988 |
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SWAPNA GHOSH Vs. SADANANDA GHOSH
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July 22, 1988 |
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SWISS WRITING INSTRUMENTS CO PVT LTD Vs. STATE OF WEST BENGAL
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September 26, 1988 |
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SYNDICATE BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
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March 17, 1988 |
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TAIYAB SHEIKH Vs. STATE
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February 19, 1988 |
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TANDON BROS Vs. STATE OF WEST BENGAL
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August 26, 1988 |
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TANWIR EQBAL Vs. UNION OF INDIA
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June 24, 1988 |
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TAPAN KUMAR MITRA Vs. STATE OF WEST BENGAL
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January 18, 1988 |
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TARA PROPERTIES PVT LTD Vs. ALLIED RESINS AND CHEMICALS LTD
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October 11, 1988 |
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TARAK BALA DASI Vs. STATE
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October 11, 1988 |
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TATA IRON AND STEEL COMPANY LTD Vs. RAMNIWAS PODDAR
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December 12, 1988 |
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THE DISTRICT ELECTRICAL ENGINEERS & ORS. Vs. HARNUM KAUR & ORS.
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December 19, 1988 |
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THE FEDERAL BANK LIMITED Vs. SHREE HANUMAN JUTE MILLS LIMITED
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March 24, 1988 |
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THE SAMSING PLANTATION & INDUSTRIES LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
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August 3, 1988 |
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TILOKRAM GHOSH Vs. GITA RANI SADHUKHAN
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May 11, 1988 |
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TIM SHAW PRIVATE LTD Vs. UNION OF INDIA
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April 27, 1988 |
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TRIDENT TELEVISION PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
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December 16, 1988 |
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TRIPURA JUTE MILLS LTD Vs. STANDARD CHARTERED BANK
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April 12, 1988 |
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TUSHAR BISWAS Vs. BHABANI PROS AD PAL
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February 26, 1988 |
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UMAPADA DUTTA Vs. EASTERN RAILWAY
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July 29, 1988 |
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UNION OF INDIA Vs. HANUMAN PRASAD
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June 7, 1988 |
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UNION OF INDIA Vs. S H MUMTAZUDDIN
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January 28, 1988 |
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UNION OF INDIA (UOI) AND ORS. Vs. BURN STANDARD CO. LTD. AND ORS.
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February 2, 1988 |
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URMILA BALA DASI Vs. PROBODH CHANDRA GHOSH
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October 12, 1988 |
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UTPAL KUMAR Vs. MAJULA DEBI
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April 11, 1988 |
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WEST BENGAL COUNCIL OF HIGHER SECONDARY EDUCATION & ORS. Vs. TAPAN KUMAR DAS & ORS.
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August 5, 1988 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. B B M ENTERPRISE
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July 8, 1988 |
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WEST BENGAL STATE ELECTRICITY BOARD ENGINEERS' ASSOCIATION Vs. STATE OF WEST BENGAL
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December 13, 1988 |
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WEST END CATERERS PRIVATE LTD Vs. STATE OF WEST BENGAL
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January 13, 1988 |
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ZODIAC INVESTMENT LIMITED F M A T NO 2425 Vs. DURGA INVESTMENT AND TRADING CO
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March 14, 1988 |
LOGIN