|
A K CORPORATION LTD Vs. CONTROLLER OF IMPORTS AND EXPORTS
|
March 2, 1987 |
|
A K MUKHERJI Vs. PRODIP RANJAN SARBADHIKARY
|
August 19, 1987 |
|
ABDUL KADER Vs. STATE OF W.B. & ORS.
|
June 19, 1987 |
|
ABDUL MALIK Vs. STATE
|
December 24, 1987 |
|
ABED ALI JAMADAR Vs. STATE
|
April 22, 1987 |
|
ACHYUT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
September 2, 1987 |
|
ADARSH PROPERTIES P LTD Vs. FIRST LAND ACQUISITION COLLECTOR
|
July 17, 1987 |
|
ADDING MACHINES INDIA PRIVATE LIMITED Vs. STATE
|
April 8, 1987 |
|
ADVERTISING CONSULTANT I LTD Vs. MAMRAJ SARAF
|
May 6, 1987 |
|
AJIT KUMAR Vs. MUKUNDA LAL
|
November 20, 1987 |
|
AJIT KUMAR SAHA Vs. STATE
|
December 3, 1987 |
|
ALIL MOLLA Vs. STATE OF WEST BENGAL
|
April 29, 1987 |
|
ALLARAKHA SEIKH Vs. MUSTAKIN SEIKH
|
April 22, 1987 |
|
AMAL KUMAR CHAND Vs. NEHAL CHAND
|
May 20, 1987 |
|
AMANAT SK Vs. STATE OF WEST BENGAL
|
June 23, 1987 |
|
AMAR LAYEK Vs. STATE OF WEST BENGAL
|
July 17, 1987 |
|
AMAR NATH KHANNA Vs. UNION OF INDIA
|
February 11, 1987 |
|
AMAR NATH SAHA AND A N SAHA Vs. HIGH COURT AND 4 ORS
|
February 19, 1987 |
|
AMITABHA BHATTACHARYA & ANR. Vs. THE COMMISSIONER OF SANCHAITA INVESTMENTS
|
June 25, 1987 |
|
ANAND PRAKASH SEXANA Vs. UNION OF INDIA
|
November 26, 1987 |
|
ANANDA CHAKRAVORTY Vs. UNION OF INDIA
|
March 26, 1987 |
|
ANANTA SUBRAMANIA PADMANABHAN ALIAS A PADMANABHAN Vs. UNION BANK OF INDIA
|
August 31, 1987 |
|
ANANTAPUR TEXTILE LIMITED
Vs. COLLECTOR OF CUSTOMS
|
November 19, 1987 |
|
ANIL KUMAR KHANNA Vs. COMMERCIAL TAX OFFICER BALLYGUNGE CHARGE CALCUTTA
|
March 20, 1987 |
|
ANNAPURNA STORES Vs. CORPORATION OF CALCUTTA
|
June 5, 1987 |
|
ANUGRAH NARAYAN SINHA Vs. UNITED COMMERCIAL BANK
|
June 29, 1987 |
|
ANUPAM GHOSH Vs. UNION OF INDIA & ORS.
|
August 10, 1987 |
|
APEX CORRUGATORS Vs. UNIVERSAL PAPER MILLS
|
June 22, 1987 |
|
ARABINDA DAS Vs. STATE OF WEST BENGAL
|
December 3, 1987 |
|
ARENDRA NATH DAS Vs. STATE OF WEST BENGAL
|
March 20, 1987 |
|
ARUN KUMAR SEN Vs. STATE AND ANOTHER
|
September 18, 1987 |
|
ARUNAGSHU BISWAS Vs. STATE OF WEST BENGAL
|
November 18, 1987 |
|
ASHIM KUMAR MUKHERJEE Vs. STATE
|
May 27, 1987 |
|
ASHIT KUMAR SARKAR Vs. ARUN KUMAR SARKAR
|
November 19, 1987 |
|
ASHOK CHANDRA RAKSHIT P LTD Vs. STATE OF WEST BENGAL
|
December 2, 1987 |
|
ASHOK KUMAR JAJODIA Vs. STATE OF WEST BENGAL
|
May 20, 1987 |
|
ASIT KUMAR ROY Vs. STATE
|
July 31, 1987 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MADURA COATS LTD
|
April 29, 1987 |
|
B C S1NHA ALIAS BIMAL CHANDRA SIMHA Vs. UNION OF INDIA
|
November 4, 1987 |
|
B C SINHA ALIAS BIMAL CHANDRA SINHA Vs. UNION OF INDIA
|
December 4, 1987 |
|
B MAJUMDER Vs. BALLY JUTE CO
|
April 7, 1987 |
|
BABULAL AGARWALLA Vs. STATE
|
January 7, 1987 |
|
BAGARIA MORE AND CO LTD Vs. STATE OF WEST BENGAL
|
May 19, 1987 |
|
BALAI CHANDRA NANDY Vs. DURGA CHARAN BANERJEE
|
June 22, 1987 |
|
BANGSHI DAS Vs. AJIT KUMAR DAS
|
November 20, 1987 |
|
BANK OF INDIA
Vs. COMMERCIAL TAX OFFICER
|
March 25, 1987 |
|
BARANAGAR SERVICE STATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 30, 1987 |
|
BARKA ALIAS MOHAMMAD SULTAN Vs. STATE OF WEST BENGAL
|
April 2, 1987 |
|
BATA INDIA LTD Vs. GOVERNMENT OF INDIA
|
April 29, 1987 |
|
BEHARI LAL SHOW Vs. ANOTHER
|
July 17, 1987 |
|
BEHARILAL SHAW Vs. SURENDRA SINGH
|
July 17, 1987 |
|
BEJOY KRISHNA SADHUKHAN Vs. GANGADHAR SADHUKHAN
|
May 6, 1987 |
|
BENGAL TEA INDUSTRIES LTD. & ORS. Vs. UNION OF INDIA & ANR.
|
August 25, 1987 |
|
BENOY KRISHNA Vs. STATE OF W B
|
February 5, 1987 |
|
BHAJAHARI Vs. ABDUL KARIM SHAIKH
|
September 2, 1987 |
|
BHAKTI MONDAL Vs. STATE OF WEST BENGAL
|
December 23, 1987 |
|
BHARAT CH DAS Vs. STATE AND OTHERS
|
January 9, 1987 |
|
BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED ASSISTANTS APPRENTICE Vs. BHARAT PROCESS AND MECHANICAL ENGINEERS LIMITED
|
February 7, 1987 |
|
BHARAT PROCESS AND MECHANICAL ENGINEERS LTD Vs. BHARAT PROCESS AND MACHANICAL ENGINEERS LTD
|
February 5, 1987 |
|
BHARAT SHIVJI Vs. STATE
|
March 30, 1987 |
|
BHARAT SHIVJI SETHIA Vs. STATE
|
January 30, 1987 |
|
BHOLANATH KARMAKAR Vs. MADANMOHAN KARMAKAB
|
October 30, 1987 |
|
BHOLANATH YADAV @ BHOLANATH PALWAR Vs. STATE OF WEST BENGAL
|
November 16, 1987 |
|
BHUBANESHWAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 16, 1987 |
|
BHUPESH M AND C P LTD Vs. INDIAN IRON AND STEEL CO LTD
|
July 31, 1987 |
|
BIJOYABALA SADHU Vs. SANAT KUMAR SADHU
|
September 16, 1987 |
|
BILASPUR SPINNING MILLS LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES
|
January 14, 1987 |
|
BIMALENDU SARKAR Vs. BENGAL UNITED PRESS I LTD
|
June 25, 1987 |
|
BINAPANI KUNDUS Vs. SAILA BALA DUTTA
|
August 18, 1987 |
|
BIRAJANANDA DAS GUPTA Vs. COMPETENT AUTHORITY U L C AND R ACT 1976
|
July 16, 1987 |
|
BISWANATH SETH AND ORS. Vs. BALAI SETH AND ORS.
|
July 13, 1987 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
Vs. INDIAN RAYON CORPORATION LTD
|
February 5, 1987 |
|
BRADY (INSPECTOR OF TAXES Vs. GROUP LOTUS CAR COS PLC
|
March 31, 1987 |
|
BRAY (INSPECTOR OF TAXES) Vs. BEST
|
October 30, 1987 |
|
BROOKE BOND INDIA LTD. Vs. K. MANIBHAI & CO.
|
April 13, 1987 |
|
BUDGE BUDGE COMPANY LTD Vs. COLLECTOR OF CUSTOMS
|
April 23, 1987 |
|
CALCUTTA CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA C DIVISION
|
December 14, 1987 |
|
CALCUTTA METROPOLITAN W AND S AUTHORITY Vs. CHAKRABORTY BROS
|
June 3, 1987 |
|
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
|
April 8, 1987 |
|
CANTON CARPENTRY WORKS (P) LTD., MAZDOOR SANGHA Vs. ADDITIONAL DISTRICT MAGISTRATE (JUDICIAL) & ORS.
|
September 18, 1987 |
|
CHAIRMAN AND MANAGING DIRECTOR PUNJAB BANK Vs. DILIP KUMAR DE
|
April 29, 1987 |
|
CHANDMAL Vs. STATE OF WEST BENGAL
|
November 19, 1987 |
|
CHARUBALA SAHA Vs. EASTERN RAILWAY ADMN
|
September 18, 1987 |
|
CHITRA SENGUPTA Vs. DHRUBA JYOTI SENGUPTA
|
April 3, 1987 |
|
CHTTABALA KUNDU Vs. SAILEN BEHARI PAUL
|
July 15, 1987 |
|
COMMERCIAL TAX OFFICER COMMERCIAL TAX DEPARTMENT GOVERNMENT OF ANDHRA PRADESH Vs. MANGILAL RUNGTA
|
April 13, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA CAPACITORS LTD
|
April 23, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA INVESTMENT CO LTD
|
June 4, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD PHARMACEUTICAL LTD
|
June 1, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
June 2, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. ASHA DEVI AGARWAL
|
June 2, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. BERTRAMS SCOTT LTD
|
February 2, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND SONS LIMITED NOW MODERN AGENCIES LTD
|
February 25, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. R R BAJORIA
|
July 24, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA ELECTRIC SUPPLY CO
LTD
|
July 27, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA CHARITY TRUST
|
August 3, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER MILLS LTD
|
June 22, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF BENGAL
|
June 11, 1987 |
|
CONTROLLER OF ESTATE DUTY
Vs. SMRITI BANERJEE
|
March 2, 1987 |
|
D P CHOUDHURY Vs. UNION OF INDIA
|
May 8, 1987 |
|
D.V.C. Vs. DY. DIRECTOR PERSONNEL AND OTHERS
|
April 29, 1987 |
|
DAGA FILMS Vs. LOTUS PRODUCTIONS
|
July 27, 1987 |
|
DAGA METAL INDUSTRIES
Vs. COMMERCIAL TAX OFFICER
|
May 20, 1987 |
|
DARSHAN LAL VOHRA
Vs. UNION OF INDIA
|
July 30, 1987 |
|
DEBAR KUNDU RAMA KRISHNA RAO Vs. STATE OF WEST BENGAL
|
June 29, 1987 |
|
DEEPAK INDUSTRIES Vs. STATE
|
June 12, 1987 |
|
DEVOKINANDAN BOOBNA Vs. HARASUNDER SARKAR
|
December 24, 1987 |
|
DILIP GUPTA Vs. SMT SARADA VERMA
|
November 4, 1987 |
|
DILIP ROY Vs. BISHNUPRIYA DEVI & ORS.
|
April 16, 1987 |
|
DINANATH BAIDYA Vs. REVENUE OFFICER, MATHURAPUR AND OTHERS
|
March 4, 1987 |
|
DINESH KUMAR RAVI SANKAR VYAS Vs. KAMAL RANI SARKAR
|
March 11, 1987 |
|
DIPAK BANERJEE Vs. SUDIPTA BANERJEE
|
July 23, 1987 |
|
DISTRICT MAGISTRATE NORTH 24 PARGANAS Vs. HIMAL ENTERPRISES PRIVATE LTD
|
March 2, 1987 |
|
DOLNA KHATOON Vs. JAMALUDDIN AHMED
|
November 4, 1987 |
|
DULAL CHANDRA ROY CHOWDHURY Vs. STATE OF W B
|
February 27, 1987 |
|
DULAL KRISHNA KANJILAL
Vs. STATE OF WEST BENGAL
|
August 11, 1987 |
|
DURGA SINGH Vs. STATE
|
February 26, 1987 |
|
DWARKA PRASAD AGARWAL Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
February 19, 1987 |
|
DWARKADAS RAGHIUBIR PROSAD CHOUDHURI Vs. STATE
|
May 20, 1987 |
|
EAST INDIA HOTELS LTD Vs. STATE
|
September 15, 1987 |
|
EAST INDIA TRANSFORMERS AND SWITCHGEAR P LTD Vs. COLLECTOR OF CUSTOMS
|
July 28, 1987 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASHOK PLASTICS P LTD
|
August 3, 1987 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. W.H. HERTON & CO., LTD.
|
June 29, 1987 |
|
ENGINEERING AND PULP PRODUCTS PVT LTD Vs. RAJ KUMAR SHAH AND SONS
|
May 4, 1987 |
|
Ganesh Chandra Sarkar Vs. State of West Bengal
|
October 27, 1987 |
|
GANESH STEEL ROLLING MILLS Vs. UNION OF INDIA
|
September 16, 1987 |
|
GARG GLASS TUBES P LTD Vs. STATE
|
July 31, 1987 |
|
GAYA PROSAD SHAW Vs. KHAGENDRA N CHAKRABORTY
|
February 21, 1987 |
|
GENERAL ELECTRIC CO OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
September 17, 1987 |
|
GITA Vs. PROBHAT KUMAR
|
April 30, 1987 |
|
GOBINDA LALL CHATTERJEE Vs. STATE OF WEST BENGAL
|
November 9, 1987 |
|
GOLD LEAF TEA CO Vs. TRIBENI TISSUES LTD
|
May 14, 1987 |
|
GOPAL LAL MITRA AND OTHERS Vs. HIMANGSHU SEKHAR MULLICK AND ANOTHER
|
May 20, 1987 |
|
GOPAL SHAW Vs. KANAILAL PAKHIRA
|
November 6, 1987 |
|
GORA CHAND DAS Vs. GITA RANI BHATTACHARYA
|
March 30, 1987 |
|
GUARDIAN PLASTICOTE LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
February 17, 1987 |
|
GUEST KEEN WILLIAMS LTD Vs. STATE OF WEST BENGAL
|
June 10, 1987 |
|
GUPTA BISCUITS P LTD Vs. UNITED COMMERCIAL BANK
|
November 4, 1987 |
|
GUPTA BISCUITS P LTD Vs. UNITED COMMERCIAL BANK
|
September 11, 1987 |
|
HAREKR1SHNA MONDAL Vs. CALCUTTA TRAMWAYS CO LTD
|
July 24, 1987 |
|
HARIDAS CHOWDHURY Vs. PRITI CHOUDHURI ALIAS PRITIMOYEE CHAUDHURY
|
August 24, 1987 |
|
HARIHAR PAL Vs. SUDHIR KUMAR PAL
|
February 13, 1987 |
|
HARIPADA PARUL Vs. STATE OF WEST BENGAL
|
November 20, 1987 |
|
HARSHABARDHAN MONDAL Vs. BHABANI PRASAD CHATTOPADHYAY
|
August 4, 1987 |
|
HASIMUDDIN MONDAL Vs. GOLAM MAHEBUB
|
December 15, 1987 |
|
HEMANTA KUMAR CHAUDHURY Vs. SUMITRA DEVI
|
September 4, 1987 |
|
HINDUSTAN PRODUCTS
Vs. COLLECTOR OF CUSTOMS
|
March 13, 1987 |
|
HINDUSTHAN ADVERTISING CORPORATION Vs. STATE
|
December 23, 1987 |
|
HIRENDRA NATH DEY SARKAR Vs. STATE OF WEST BENGAL
|
April 9, 1987 |
|
HOSSAIN Vs. STATE
|
May 18, 1987 |
|
HOWRAH MILLS CO LTD Vs. LIBRA EXPORTERS PVT LTD
|
September 4, 1987 |
|
I T C LTD Vs. UNION OF INDIA
|
December 23, 1987 |
|
I T C LTD Vs. UNION OF INDIA
|
December 24, 1987 |
|
IN RE : ASHOKE BHAGAT Vs. STATE
|
April 28, 1987 |
|
INDIAN FOOTBALL ASSOCN W B Vs. MOHAN BAGAN ATHLETIC CLUB
|
July 20, 1987 |
|
INDIAN OIL CORPORATION LTD Vs. JEET SINGH PAUL
|
January 19, 1987 |
|
J C ROY CHOWDHURY Vs. KRISHNA PAPER BOARD MILLS
|
May 8, 1987 |
|
J S ATWAL HUF Vs. COMMISSIONER OF WEALTH TAX
|
November 24, 1987 |
|
J S ATWAL HUF Vs. COMMISSIONER OF WEALTH TAX CENTRAL I
|
November 17, 1987 |
|
JABA RANI GUIN DEFENDANT NO 1 Vs. KARTICK CHANDRA KUNDU
|
July 17, 1987 |
|
JADUNATH SAHA Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 3, 1987 |
|
JAGABUNDHU ADHIKARI Vs. STATE
|
January 29, 1987 |
|
JAGJIT SINGH KHANNA Vs. RAKHAL DAS MULLICK
|
April 30, 1987 |
|
JAYNAL MIR Vs. STATE OF WEST BENGAL
|
June 9, 1987 |
|
JEENA AND CO Vs. COLLECTOR OF CUSTOMS
|
February 6, 1987 |
|
JIBAN KRISHNA KARMAKAR Vs. STATE OF WEST BENGAL
|
May 10, 1987 |
|
JIWAN KUMAR LOHIA AND ANOTHER Vs. DURGA DUTTA LOHIA AND OTHERS
|
February 20, 1987 |
|
JOYA RANI CHAKRABORTY Vs. BAMAPADA CHAKRABORTY
|
June 17, 1987 |
|
JUBBAR ALI MOLLA Vs. SARWAR LASKAR & ORS.
|
March 31, 1987 |
|
JUMMAN ALI MONDAL Vs. STATE OF W B
|
July 8, 1987 |
|
JYOTSNAMOYEE DEBI Vs. NARAYAN CHANDRA PAL
|
May 20, 1987 |
|
K K MAJUMDAR Vs. UNION OF INDIA
|
July 20, 1987 |
|
K P SUNDARSON Vs. D K BHATTACHARJEE
|
May 4, 1987 |
|
KALYANI BHATTACHARJEE Vs. MONORANJAN ROY
|
June 18, 1987 |
|
KAMAL KANTI MUKHERJEE Vs. COMPETENT AUTHORITY
|
November 26, 1987 |
|
KAMAL KUMAR Vs. KALYANI
|
July 8, 1987 |
|
KANAI LAL MAJUMDAR Vs. SMT. RAMA MAJUMDAR
|
May 20, 1987 |
|
KANKNARRAH COMPANY LIMITED
Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL CALCUTTA BENCH
|
April 23, 1987 |
|
KARTICK CHANDRA MULLICK Vs. PARSHTOM DAS GOEL AND ANOTHER
|
April 1, 1987 |
|
KARTICK GORAI Vs. STATE OF WEST BENGAL
|
July 8, 1987 |
|
KARTICK GORAI Vs. STATE OF WEST BENGAL
|
July 9, 1987 |
|
KEWAL COURT PVT LTD Vs. STATE OF W B
|
June 25, 1987 |
|
KHUDIRAM MAITY Vs. BISHNUPADA MAITY
|
November 12, 1987 |
|
KISHORILAL CHOWDHURY Vs. COMMERCIAL TAX OFFICER
|
June 22, 1987 |
|
KRISHNA BAHADUR CHHETRY Vs. UNION OF INDIA AND ORS.
|
January 30, 1987 |
|
KRISHNA GOPAL GHOSAL Vs. MIHIR BARAN NANDY
|
August 25, 1987 |
|
KRISHNA KANTO ROY Vs. DIRECTOR OF PRIMARY EDUCATION, WEST BENGAL AND ORS.
|
April 30, 1987 |
|
KRISHNAN NAMBISAN Vs. K.S. CHATTERJEE
|
December 9, 1987 |
|
KUNAL KANTI SAHA Vs. ANITA
|
May 5, 1987 |
|
L I C OF INDIA Vs. KUMAR PURNENDU NATH
|
July 28, 1987 |
|
L M THAPAR Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1987 |
|
LAKSHMIMONI DAS Vs. STATE OF WEST BENGAL
|
July 8, 1987 |
|
LALIT CHANDRA DHAR Vs. ABDUL RAUF
|
May 15, 1987 |
|
LALU CHAUDHURY Vs. STATE
|
April 21, 1987 |
|
LAVA MISHRA Vs. COLLECTOR OF CUSTOMS
|
April 1, 1987 |
|
LAXMHI NARAYAN RAM NIWAS
Vs. COLLECTOR OF CUSTOMS
|
September 17, 1987 |
|
LEGAN JUTE MACHINERY CO LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
September 17, 1987 |
|
LIVERGHI SK Vs. STATE
|
February 24, 1987 |
|
LOHIA JUTE PRESS P LTD Vs. NEW INDIA ASSURANCE CO LTD
|
September 16, 1987 |
|
LT COL DIPANKAR BHATTACHARJEE Vs. UNION OF INDIA
|
April 3, 1987 |
|
LUXMI PROSAD Vs. AMULYA CHANDRA
|
August 7, 1987 |
|
M/S. SOUTH CALCUTTA ENGINEERING SHRAMIK PANCHAYET Vs. LABOUR COMMISSIONER, WEST BENGAL AND ORS.
|
September 1, 1987 |
|
MA SARADAMOYEE RICE MILL Vs. WEST BENGAL FINANCIALCORPORATION
|
April 17, 1987 |
|
MAHADEB MAHATO Vs. DISTRICT INSPECTOR OF SCHOOLS
|
January 21, 1987 |
|
MAHAL CHAND SIKWAL Vs. STATE OF WEST BENGAL
|
January 22, 1987 |
|
MAHENDRA CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS.
|
September 3, 1987 |
|
MALTI GHOSH Vs. STATE OF WEST BENGAL
|
March 13, 1987 |
|
MAMATA GHOSH Vs. UNITED INDUSTRIAL BANK LTD
|
April 9, 1987 |
|
MANIK LAL BHUNIA Vs. UNION OF INDIA
|
August 27, 1987 |
|
MANJUSHREE BISWAS Vs. COMMISSIONER OF WEALTH TAX
|
May 11, 1987 |
|
MANORANJAN PAUL Vs. STATE OF W B
|
June 29, 1987 |
|
MANSUR ALI KHAN PATAUDI Vs. SACHIDANANDA CHATTERJEE
|
January 27, 1987 |
|
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1987 |
|
MAZUMDAR (T.K.) AND OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
|
May 6, 1987 |
|
MD NURUL ABSAR Vs. SUKUMAR PODDAR
|
April 24, 1987 |
|
MD SALIM Vs. MD ASSIM
|
December 24, 1987 |
|
MD. SIDDIQUE HOSSAIN BISWAS Vs. STATE OF WEST BENGAL AND ORS.
|
April 21, 1987 |
|
MD. YUSUF T. ATTARWALA Vs. JUMANA YUSUF T. ATTARWALA AND ANOTHER
|
June 4, 1987 |
|
MICHAEL SAMUEL Vs. KRISHNA DUTTA
|
March 12, 1987 |
|
MIHIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
August 20, 1987 |
|
MINI BUS OPERATORS CO Vs. STATE OF WEST BENGAL & OTHERS
|
August 10, 1987 |
|
MOHAMMAD YUSUF T I ATTARWALLA Vs. JAMENA YUSUF T I ATTARWALLA
|
June 4, 1987 |
|
MOHAN GHOSH AND ORS. Vs. STATE
|
July 31, 1987 |
|
MOHD. SAIFUDDIN Vs. DIRECTOR OF PUBLIC INSTRUCTION & ORS.
|
March 12, 1987 |
|
MOHIT SENGUPTA Vs. S. JAYARAMAN AND OTHERS
|
January 15, 1987 |
|
MOHIT SENGUPTA Vs. STATE
|
April 15, 1987 |
|
MONIRAMPORE CULTURAL ASSOCIATION Vs. MONIRAMPORE JUNIOR HIGH SCHOOL
|
September 2, 1987 |
|
MRS. V. AVIET Vs. MALIK ZAFAR AHMED AND ANOTHER
|
September 8, 1987 |
|
MUKTAKESI DAWN Vs. HARIPADA MAZUMDAR
|
March 4, 1987 |
|
MURARI MOHAN MONDAL Vs. STATE OF WEST BENGAL
|
April 21, 1987 |
|
MUST. NURJAHAN SAKIL & ORS. Vs. STATE OF WEST BENGAL
|
August 21, 1987 |
|
N V PHILIPS Vs. COMMISSIONER OF INCOME TAX NO 1
|
May 6, 1987 |
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N V PHILIPS GLOEILEMPENFABRIEKEN Vs. COMMISSIONER OF INCOME TAX NO 2
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December 22, 1987 |
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NANALAL M VARMA CO LTD Vs. ALEXANDRA JUTE MILLS LTD
|
May 14, 1987 |
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NANDA DULAL NANDAN Vs. KANAI LAL BASAK
|
December 11, 1987 |
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NANDA GOPAL DAS Vs. RABINDRA NATH DE
|
February 19, 1987 |
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NARAYAN CHANDRA DEY Vs. STATE
|
April 3, 1987 |
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NARAYANI GHOSH ALIAS NARAN KALI GHOSH Vs. DULAL CHANDRA GHOSH
|
February 5, 1987 |
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NARENDRA NATH DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
March 18, 1987 |
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NARENDU BIKASH CHOUDHURY Vs. JYOTISH CHANDRA DUTTA
|
May 8, 1987 |
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NARESH CHANDRA ROY Vs. UNION OF INDIA
|
January 1, 1987 |
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NARESH KUMAR SHARMA Vs. STATE OF WEST BENGAL
|
June 8, 1987 |
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NATIONAL INSULATED CABLE CO LTD Vs. COLLECTOR OF CUSTOMS
|
January 16, 1987 |
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NATIONAL INSURANCE CO LTD Vs. SCINDIA STEAM NAVIGATION CO LTD
|
June 26, 1987 |
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NATIONAL INSURANCE CO LTD Vs. NAVROM CONSTANTZA
|
June 26, 1987 |
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NATIONAL TEXTILE CORPORATION (WEST BENGAL, ASSAM, BIHAR & ORISSA) LTD & ORS. Vs. SHRI S.K. AGNIHOTRI & ORS.
|
July 7, 1987 |
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NAVEEN ENTERPRISE Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 23, 1987 |
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NEERAJ NEWSPAPERS ASSOCIATION P LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS AIR CARGO COMPLEX IMPORT
|
June 9, 1987 |
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NEPAL FOOD CORPORATION Vs. U P T IMPORT AND EXPORT LTD
|
September 9, 1987 |
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NEPAL FOOD CORPORATION Vs. U.P.T. IMPORT & EXPORT LTD. (PART) AND ANR.
|
April 10, 1987 |
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NETAI ADHIKARY Vs. STATE OF WEST BENGAL
|
December 10, 1987 |
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NEW INDIA ASSURANCE CO LTD Vs. BASMATI DEVI
|
March 11, 1987 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHUTOSH BHATTACHARJEE
|
July 15, 1987 |
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NIKHIL CHANDRA DEY Vs. STEEL AUTHORITY OF INDIA LIMITED
|
June 19, 1987 |
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NIRMALEWDU CHAKRABORTY Vs. STATE
|
February 27, 1987 |
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NIRODE KUMAR ROY Vs. D I G POLICE
|
May 5, 1987 |
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NOOR MOHAMMAD Vs. GOLAM SHEIKH
|
June 23, 1987 |
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NUDDEA MILLS COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1987 |
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O N G C WORKMENS ASSCN Vs. STATE OF WEST BENGAL
|
September 9, 1987 |
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OIL AND NATURAL GAS COMMISSION WORKMENS ASSOCIATION Vs. STATE OF WEST BENGAL
|
September 15, 1987 |
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OM PROKASH PARIWAL Vs. UNION OF INDIA
|
September 16, 1987 |
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ORIENT PAPER AND INDUSTRIES LTD Vs. SPECIAL SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE
|
February 17, 1987 |
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ORIENT PAPER AND INDUSTRIES LTD Vs. UNION OF INDIA
|
February 17, 1987 |
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P. K. SELL Vs. STATE OF WEST BENGAL
|
December 14, 1987 |
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PANCHU GOPAL SAHA DEFENDANT Vs. USHA RANI MODAK PLAINTIFF
|
April 13, 1987 |
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PANNALAL PAIK Vs. INDU BALA HALDER
|
April 3, 1987 |
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PARITOSH CHOWDHURY Vs. SIPRA BANERJEE
|
June 23, 1987 |
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PARTHA SARATHI GHOSH Vs. SULEKHA GHOSH
|
April 23, 1987 |
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PASUPATI DAS AND SONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 8, 1987 |
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PEECO HYDRAULIC PRIVATE LTD Vs. EAST ANGLIA PLASTICS INDIA LTDPLAINTIFF
|
July 30, 1987 |
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PEECO HYDRAULIC PRIVATE LTD. Vs. EAST ANGLIA PLASTICS (INDIA) LTD.
|
July 29, 1987 |
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PHANI BHUSAN DEY Vs. SUDHAMOYEE ROY
|
February 19, 1987 |
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PRABHU NATH TEWARI Vs. UNION OF INDIA
|
December 3, 1987 |
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PRABIR CHANDRA CHATCERJEE Vs. KAVERI GUHA CHATTERJEE
|
February 5, 1987 |
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PRADIP GHOSH Vs. STATE
|
February 25, 1987 |
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PRADIP KUMAR BATABYAL Vs. PRATIMA BATABYAL
|
May 20, 1987 |
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PRADYOT KR MUKHERJEE Vs. REGIONAL MANAGER BANK OF INDIA
|
December 16, 1987 |
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PRAKASH MOHTA Vs. PREM RATAN KOTHARI
|
August 4, 1987 |
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PRAMOD KUMAR NAYAK Vs. UNION OF INDIA
|
July 31, 1987 |
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PRASANTA CHANDRA SEN Vs. UNION OF INDIA
|
January 12, 1987 |
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PRAYAG RAM BARUI Vs. RITESH KUMAR BARUI
|
October 30, 1987 |
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PREM KUMAR KHANDELIA Vs. STATE OF WEST BENGAL
|
April 8, 1987 |
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PRINCIPAL MAHARANI KASHISWARI COLLEGE Vs. BAMANDAS MUKHERJEE
|
February 20, 1987 |
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PROVASH KUMAR DEY
Vs. INSPECTOR OF CENTRAL EXCISE
|
July 14, 1987 |
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PULIN BEHARI MAITY Vs. THE STATE AND OTHERS
|
March 9, 1987 |
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PUNJAB NATINAL BANK Vs. DILIP KUMAR DE
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April 29, 1987 |
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PURNIMA RANI Vs. LAKSHMI BALA DASI
|
July 8, 1987 |
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RABEA KHATOON Vs. STATE OF WEST BENGAL
|
June 25, 1987 |
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RABIN ROY CHOUDHURY Vs. DANIEL GOMES
|
February 23, 1987 |
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RABINDRA NATH BISWAS Vs. NALIN CHANDRA SARKAR
|
August 19, 1987 |
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RABINDRA NATH CHAKRABORTY Vs. STATE OF WEST BENGAL
|
July 8, 1987 |
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RADHESHYAM TULSIAN
Vs. COLLECTOR OF CUSTOMS
|
March 6, 1987 |
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RAJENDRA KUMAR SETHIA Vs. STATE
|
September 16, 1987 |
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RAJENDRA SINGH Vs. STATE
|
September 16, 1987 |
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RAKHAN OJHA ALIAS RAKHAL CHANDRA OJHA Vs. STATE
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April 8, 1987 |
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RAM BILAS TEWARI Vs. STATE OF WEST BENGAL
|
January 10, 1987 |
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RAM KINKAR GHOSH & ORS. Vs. SATYA PROSAD GHOSH
|
March 2, 1987 |
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RAM LAWAT SHAW
Vs. COMMERCIAL TAX OFFICER
|
March 13, 1987 |
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RAM LAWAT SHAW
Vs. COMMERCIAL TAX OFFICER
|
March 27, 1987 |
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RAM NATH MEHRA Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 17, 1987 |
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RAMA CAST LTD Vs. ASST REGISTRAR OF COMPANIES
|
June 12, 1987 |
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RAMA DEBI Vs. UNION OF INDIA
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February 26, 1987 |
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RAMAPRASANNA ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 2, 1987 |
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RAMESH CHANDRA DAS & AJIT KUMAR BANERJEE Vs. UNION OF INDIA
|
November 20, 1987 |
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RAMESH CHANDRA GANGULY Vs. SUDHAMOY GANGULY
|
May 20, 1987 |
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RAMPURIA BROTHERS PVT LTD Vs. CALCUTTA MUNICIPAL CORPN
|
March 20, 1987 |
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RANJIT KUMAR DEY Vs. BHUPABALA MITRA
|
December 3, 1987 |
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RANJIT KUMAR NANDY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 11, 1987 |
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RANJIT KUMAR SAHA Vs. SUDHIR KUMAR DEY
|
March 18, 1987 |
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RATAN BEHARI DEY Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 15, 1987 |
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RAYMOND WOOLEN MILLS LTD Vs. STATE OF WEST BENGAL
|
February 20, 1987 |
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REGIONAL MANAGER N S I CORPN Vs. KAMALENDU
|
March 16, 1987 |
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REVLON INC Vs. KEMCO CHEMICALS
|
February 23, 1987 |
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ROTHMANS OF PALL MALL LIMITED Vs. NEW TOBACCO CO LTD
|
June 29, 1987 |
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RUBY BANERJEE Vs. MECHANICS ENTERPRISES PVT LTD
|
April 8, 1987 |
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RUBY ROY Vs. SUDARSHAN ROY
|
October 30, 1987 |
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S A INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
|
June 25, 1987 |
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S B COLD STORAGE INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1987 |
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S K SAHA Vs. GOKUL CHANDRA
|
April 10, 1987 |
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S V SINGH Vs. UNION OF INDIA
|
June 15, 1987 |
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SABITRI BALA RAY Vs. GOURI SANKAR DUTTA
|
December 15, 1987 |
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SACHINDRA KR BOSE Vs. STATE
|
March 12, 1987 |
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SADHU CHOWDHURY Vs. STATE
|
December 1, 1987 |
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SAGAR MALLICK Vs. SARASWATL DUTTA
|
September 7, 1987 |
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SAHADAT HOSSAIN Vs. SUB DIVNL CONTROLLER OF F S KATWA
|
February 11, 1987 |
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SAILEN SETH Vs. STEEL AUTHORITY OF INDIA LTD
|
January 8, 1987 |
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SAILENDRA NATH Vs. ASWINI MUKHERJI
|
September 18, 1987 |
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SAILENDRA NATH Vs. UNION OF INDIA
|
July 28, 1987 |
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SAJANENDRA NATH TAGORE Vs. BARINDRA KUMAR DUTTA GUPTA
|
December 11, 1987 |
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SAMSER ALI Vs. KESORAM INDUSTRIES AND MILLS LTD
|
May 19, 1987 |
|
SANATAN BAHAR Vs. STATE
|
March 18, 1987 |
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SANJIB DUTTA CHOWDHURY Vs. SUBIR SARKAR & ORS.
|
May 4, 1987 |
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SANKAR BANERJEE Vs. DURGAPUR PROJECTS LTD
|
July 20, 1987 |
|
SANTI LAL SAHA Vs. SUDHIR KUMAR ROY
|
May 14, 1987 |
|
SANTIBALA CHATTERJEE Vs. STATE
|
July 17, 1987 |
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SANTOSH KUMAR SARKAR Vs. STATE
|
December 23, 1987 |
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SANTOSH RANI JAIN AND OTHERS Vs. STATE OF WEST BENGAL
|
July 24, 1987 |
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SARAJIT COOMER MAZUMDER Vs. CALCUTTA DOCK LABOUR BOARD
|
December 17, 1987 |
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SATINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
May 8, 1987 |
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SATISH CHANDRA AGARWALLA & ORS. Vs. STATE BANK OF INDIA & ANR.
|
September 11, 1987 |
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SATISH MALLICK Vs. SUPERINTENDENT OF POLICE
|
September 11, 1987 |
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SATYABRATA CHOWDHURI Vs. STATE OF WEST BENGAL AND ORS.
|
March 2, 1987 |
|
SATYABRATA SHOME Vs. WEST BENGAL INDUSTRIAL DEV CORPN LTD
|
November 30, 1987 |
|
SHALIMAR CHEMICAL WORKS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1987 |
|
SHANTI HORA Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1987 |
|
SHEELA ADHIKARI Vs. RABINDRA NATH ADHIKARI
|
April 30, 1987 |
|
SHYAMA DEVI Vs. STATE OF WEST BENGAL
|
February 20, 1987 |
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SHYAMALI SARKAR Vs. ASHIM KUMAR SARKAR
|
September 18, 1987 |
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SIBA PROSAD BHATTACHARYYA Vs. BIBHUTI BHATTACHARJEE
|
September 16, 1987 |
|
SIBA PROSAD BHATTACHARYYA Vs. BIBHUTI BHUSAN BHATTACHARJEE
|
August 18, 1987 |
|
SIMON CARVES INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1987 |
|
SIPRA DEY Vs. AJIT KUMAR DEY
|
September 2, 1987 |
|
SK MOHAMMAD ALI Vs. STATE
|
August 28, 1987 |
|
SK WAHAD HOSSAIN Vs. STATE OF WEST BENGAL
|
September 8, 1987 |
|
SK. ABDUL AZIZ Vs. MST. SAMIDANESSA BIBI
|
February 27, 1987 |
|
SK. LUTFAR RAHAMAN Vs. STATE
|
February 2, 1987 |
|
SM PADMA RANI SIKDAR Vs. SM KARUPUR SHAW
|
July 23, 1987 |
|
SOMAI KISKU & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 23, 1987 |
|
SOMNATH BANERJEE Vs. VIVEK SALVI
|
September 18, 1987 |
|
SONAMATI DERI TEWARY & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 24, 1987 |
|
SRI DIBYENDU SARKAR Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA AND OTHERS
|
February 23, 1987 |
|
SRI DIPAK SEN Vs. ASIATIC SOCIETY
|
April 24, 1987 |
|
SRI PRITHWISH KAR Vs. UNION OF INDIA (UOI)
|
March 3, 1987 |
|
SRI SUJIT BHATTACHARJEE Vs. STATE OF WEST BENGAL & ORS.
|
May 15, 1987 |
|
STANDARD VACUUM EQUIPMENT
Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 16, 1987 |
|
STATE BANK OF INDIA Vs. TECHNO CERAM
|
July 13, 1987 |
|
STATE BANK OF INDIA Vs. BALITO ENGG CORPORATION
|
August 14, 1987 |
|
STATE BANK OF INDIA Vs. AMAL KUMAR SEN
|
December 24, 1987 |
|
STATE OF W B Vs. NITAI MOHAN SAHA
|
April 22, 1987 |
|
STATE OF WEST BENGAL Vs. MADANLAL SHROFF
|
March 6, 1987 |
|
STATE OF WEST BENGAL Vs. NEMAI CHAND MOHANFA
|
December 14, 1987 |
|
STATE OF WEST BENGAL & ANR. Vs. DWARIKA RAI & ORS.
|
July 9, 1987 |
|
STATESMAN LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
July 9, 1987 |
|
SUBAL CHANDRA MALLICK Vs. STATE OF WEST BENGAL
|
February 20, 1987 |
|
SUBHAS BARMAN Vs. STATE
|
December 9, 1987 |
|
SUBHAS CHANDRA BOSE Vs. TRUSTEES FOR IMPROVEMENT OF CALCUTTA
|
December 22, 1987 |
|
SUBODH KUMAR DAS Vs. SUB DIVISIONAL OFFICER
|
January 19, 1987 |
|
SUDHAMOY MONDAL Vs. THE COLLECTOR BANKURA AND OTHERS
|
February 6, 1987 |
|
SUDHANGSHU SEKHAR ROUTH Vs. UNION OF INDIA & ORS.
|
December 23, 1987 |
|
SUDHIR CHANDRA CHAKRABORTY Vs. W B BOARD OF SECONDAY EDUCATION
|
September 18, 1987 |
|
SUDHIR MONDAL Vs. STATE
|
November 20, 1987 |
|
SUJATA SENGUPTA Vs. STATE
|
December 3, 1987 |
|
SUKUMAR GANGULY Vs. HOWRAH MUNICIPAL CORPORATION
|
February 24, 1987 |
|
SUMITRA Vs. GOBINDA
|
June 23, 1987 |
|
SUPERINTENDENT OF CENTRAL EXCIES Vs. R K CHEMICAL INDUSTRIES PRIVATE LIMITED
|
March 13, 1987 |
|
SURANJAN KARMAKAR Vs. MINOTI PAL
|
November 18, 1987 |
|
SURESH KUMAR SHARMA Vs. SHREE KRISHNA MAHESWARI
|
August 13, 1987 |
|
SURESH SHAW Vs. STATE OF WEST BENGAL
|
February 27, 1987 |
|
SWARMAL CHOUDHURY
Vs. COMMERCIAL TAX OFFICER
|
August 10, 1987 |
|
SWASTIKA ENTERPRISES Vs. BOARD OF TRUSTEES PORT OF CALCUTTA
|
November 13, 1987 |
|
TAPAN GHOSE Vs. STATE OF WEST BENGAL
|
May 20, 1987 |
|
TAPAN KUMAR KUNDU Vs. BIVA KUNDU
|
May 15, 1987 |
|
TAPANKUMAR CHATTERJEE Vs. KAMALA CHATTERJEE
|
April 30, 1987 |
|
TAPAS KUMAR GHOSH METROPOLITAN MAGISTRATE CALCUTTA Vs. STATE
|
March 31, 1987 |
|
TARAK NATH GAYEN Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
May 7, 1987 |
|
TARUN KUMAR BANERJEE Vs. DISTRICT INSPECTOR OF SCHOOLS S E PURULIA
|
May 14, 1987 |
|
THAKUR PRASAD Vs. MONORANJAN GANGULY
|
July 31, 1987 |
|
THE DISTRICT INSPECTOR OF SCHOOLS, MURSHIDABAD & ORS. Vs. SAMSUL HUDA AND ORS.
|
July 21, 1987 |
|
TROT SHOE COMPANY PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
May 5, 1987 |
|
U P S E BOARD Vs. UPPER JUMNA VALLEY ELECTRICITY SUPPLY CO LTD
|
September 17, 1987 |
|
UMME KULSUM BIBI Vs. ABDUL HAI
|
July 16, 1987 |
|
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
May 18, 1987 |
|
UNION OF INDIA Vs. BHATTACHARJEE CONSTRUCTIONS LTD
|
January 8, 1987 |
|
UNION OF INDIA Vs. SEWAK RAM AND CO
|
June 17, 1987 |
|
UNION OF INDIA Vs. RATAN LALL
|
June 17, 1987 |
|
UNION OF INDIA Vs. S H MUMTAZUDDIN
|
January 28, 1987 |
|
UNITED BANK OF INDIA Vs. HIND HOSIERY MILL (P) LTD. & ORS.
|
September 18, 1987 |
|
UNITED BANK OF INDIA Vs. MODERN STORES INDIA LTD
|
May 13, 1987 |
|
UNIVERSITY OF CALCUTTA Vs. AMIYA KUMAR CHAKRABORTY
|
December 2, 1987 |
|
USHA MAJUMDAR Vs. SMRITI BASU
|
August 28, 1987 |
|
VENODE KUMAR JALAN Vs. CALCUTTA MUNICIPAL CORPORATION
|
July 24, 1987 |
|
VIDYADHAR UPADHYAY Vs. SREE SREE MADAN GOPAL JEW
|
September 9, 1987 |
|
VINOD GUPTA Vs. COLLECTOR OF CUSTOMS
|
December 24, 1987 |
|
VISHANJI DUNGARMAL FUTNANI Vs. MOHANLAL DURGARMAL FUTNANI
|
December 24, 1987 |
|
YAKUB SHEIKH Vs. ANWAR BEGUM
|
June 20, 1987 |
LOGIN