REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K ROY Vs. EURAKA HOSE MFG	June 26, 1986
A T DEV PRIVATE LTD Vs. STATE OF WEST BENGAL	May 2, 1986
A V ENGINEERING AND CO Vs. MUNICIPAL CORPORATION OF CALCUTTA	May 7, 1986
AAR GHOSH Vs. STATE OF W B	March 6, 1986
ABHIJIT AICH ROY Vs. WEST BENGAL STATE ELECTRICITY BOARD	December 8, 1986
ABHOY SARKAR Vs. UNION OF INDIA	July 29, 1986
ADHIR KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL	July 18, 1986
AJIT KUMAR GHOSH Vs. STATE OF WEST BENGAL	March 8, 1986
ALENBEE CO Vs. STATE OF WEST BENGAL AND OTHERS	March 30, 1986
ALKALI AND CHEMICAL CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX	June 18, 1986
AMALENDU BHADRA AND ANOTHER Vs. MOLOY DEB CHATTERJEE AND ANOTHER	September 5, 1986
AMAR NATH MULLICK Vs. JHARNA BASU	September 12, 1986
AMARENDRA NATH CHATTERJEE Vs. KALPANA CHATTERJEE	September 30, 1986
AMRIT LAL GHOSH Vs. STATE OF WEST BENGAL	September 3, 1986
AMRITLAL BISWAS Vs. KRISHNA KISHORE DHAR AND OTHERS	March 11, 1986
AMULYA PAL Vs. BHUPEN SARKAR	August 13, 1986
ANADI NATH Vs. SUDANGSHU	May 7, 1986
ANADI NATH HALDER Vs. COMMERCIAL TAX OFFICER SURI CHARGE	August 6, 1986
ANANDA BAG Vs. YASMIN MIRJA	July 27, 1986
ANANDA CHAKRABORTY Vs. UNION OF INDIA	March 26, 1986
ANIL KUMAR GHOSH Vs. DURGAMONI DASSI	April 18, 1986
ANJALI POREL Vs. SANTOSH GHOSH	July 4, 1986
ANWAR SHEIKH Vs. BANESWAR DAS PODDAR	June 24, 1986
ARUN KUMAR GHOSH Vs. ASHUTOSH CHAKRABORTY	August 21, 1986
ARUN KUMAR MITRA Vs. CENTRAL VIGILANCE COMMISSIONER	March 14, 1986
ARUNABHA BHATTACHARJEE Vs. STATE OF WEST BENGAL	April 4, 1986
ARUNDHUTI NAN Vs. P M DARYANANI	April 30, 1986
ASHIS SEN Vs. NAMITA SEN	January 29, 1986
ASHIT Vs. SUSMITA	May 13, 1986
ASHOKE MUKHARJEE AND ANR. Vs. MUSHA KHAN	September 17, 1986
ASHUTOSH ROY Vs. SM ANJALI SARKAR	February 2, 1986
ASIT DAS Vs. JAGADISH CHANDRA SAHA	April 11, 1986
ASOKA TRADERS Vs. P K SUR	April 23, 1986
ASRAF ALI MOLLA Vs. MST. MANOWARA KHATOON BIBI	December 25, 1986
ASSTT COLLECTOR OF CUSTOMS FOR EXPORTS Vs. HOARE MILLER AND CO LTD	May 2, 1986
ATUL CHANDRA GHOSH Vs. STATE	March 24, 1986
ATUL KUMAR DEOVRAT AND CO Vs. COMMISSIONER OF INCOME TAX	December 12, 1986
AURUDH SHAW Vs. HEMRAJ LAXMIPAT	November 26, 1986
B GOVIND RAM ALIAS RAO Vs. STATE OF WEST BENGAL	February 24, 1986
BABLU S K ALIAS ABUL HOSSAIN Vs. STATE OF W B	February 7, 1986
BADAL SHEIKH Vs. STATE OF W B	April 2, 1986
BAGALA PROSAD KAR Vs. SEIKH JOHAD	July 16, 1986
BAKUL REJ Vs. STATE OF WEST BENGAL	May 22, 1986
BALAI CHANDRA Vs. RADHARANI DE	May 22, 1986
BALLARPUR INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS	April 18, 1986
BALURGHAT TRANSPORT CO Vs. LUXMI TEA CO LTD	January 31, 1986
BANAMATI MANDAL Vs. O C SONARPORE P S	January 14, 1986
BANERJEE AND BANERJEE Vs. HINDUSTHAN STEEL WORKS CONSTRUCTION LTD	May 8, 1986
BANK OF RAJASTHAN LTD Vs. S K TRADING CO	April 2, 1986
BASANTI BASTRALAYA Vs. RIVER STEAM NAVIGATION CO LTD	August 22, 1986
BEDANA DEVI Vs. ABDUL JAWAB	June 19, 1986
BEJOY KUMAR PANDEY @ B.K. PANDEY Vs. UNION OF INDIA	March 27, 1986
BELA GHOSH Vs. ASHITENDRA NATH MITTER	March 12, 1986
BENARAS STATE BANK LTD Vs. DAYASHANKAR GUPTA	November 13, 1986
BENGAL HIRE PURCHASE CORPN Vs. HARENDRA SINGH	August 6, 1986
BENODE BEHARI MAITY Vs. STATE	March 3, 1986
BHADRA MITRA & ANR. Vs. STATE OF WEST BENGAL & ORS.	September 22, 1986
BHARAT PETROLEUM CORPN LTD Vs. SUSHAMA GHOSH	February 12, 1986
BHARAT PROCESS & MECHANICAL ENGINEERS LTD. Vs. AUCKLAND JUTE COMPANY LTD.	December 16, 1986
BHARAT WAREHOUSING CORPORATION Vs. COLLECTOR OF CUSTOMS	February 7, 1986
BHASKAR GHOSH Vs. SANTOSH KUMAR GHOSH	May 16, 1986
BHOLANATH KUNDU AND ORS. Vs. OFFICIAL LIQUIDATOR, BHOLANATH KUNDU & CO. P. LTD.	February 20, 1986
BIDYUT KUMAR BAUL Vs. STATE OF WEST BENGAL	July 18, 1986
BIMAL KUMAR GHOSH Vs. SAIKAT SARKAR	April 11, 1986
BIMAL KUMAR GUPTA Vs. CHANDI CHARAN	November 7, 1986
BIMALENDU CHANDA Vs. STEEL AUTHORITY OF INDIA LTD	September 4, 1986
BIMALENDU GOSWAMI Vs. UPENDRA CHANDRA SAHA	September 22, 1986
BIRENDRA NATH ADHIKARY Vs. COMMERCIAL TAX OFFICER	March 6, 1986
BIRLA JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX	June 3, 1986
BISAKHA DASSI Vs. RADHARANI BISWAS	January 4, 1986
BISHNU BANERRJEE Vs. STATE	December 12, 1986
BISHNU KRISHNA SHRESTHA Vs. UNION OF INDIA	June 23, 1986
BISWANATH CHOWDHURY Vs. U P FOREST CORPN	March 18, 1986
BISWANATH SAHA Vs. SIKHA SAHA	June 7, 1986
BISWANATH SAHA Vs. SIKHA SAHA	May 7, 1986
BRAHMO SAMUJ EDUCATION SOCIETY & ORS. Vs. THE UNIVERSITY OF CALCUTTA & ORS.	December 12, 1986
BRIGHT TRADING CO Vs. RUBBER BOARD	June 2, 1986
BROJKNDRA BADAN GOSWAMI Vs. TAPAN KUMAR CHAKRAVARTY	April 7, 1986
BUDDHADEB DUTTA Vs. COMMISSIONER OF INCOME TAX	July 11, 1986
BUNGO STEEL FURNITURE PVT LTD Vs. PULIN CHANDRA DAW	September 22, 1986
BYOMKESH BANERJEE Vs. NANI GOPAL BANIK	August 18, 1986
C R BASU Vs. STATE OF WEST BENGAL	August 12, 1986
CALCUTTA ELECTRICITY SUPPLY CORPN. (I) LTD. Vs. E.S.I. CORPN. & ORS.	December 11, 1986
CALCUTTA JUTE MFG COMPANY LIMITED Vs. STATE	March 7, 1986
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRASUN ROY & ANR.	December 8, 1986
CALCUTTA PAPER MILLS MANUFACTURING CO. Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL	April 25, 1986
CALCUTTA PROPERTIES LTD Vs. S N CHAKRABORTTY	July 11, 1986
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL	July 16, 1986
CENTAX INDIA LTD Vs. VINMAR IMPEX INC	February 3, 1986
CHAIRMAN BOLPUR MUNICIPALITY Vs. SUSHANTA SENGUPTA	February 17, 1986
CHAMPA PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX	August 1, 1986
CHANDRA BHAN PRASAD Vs. MOHANLAL	November 24, 1986
CHANDRADIP THAKUR Vs. DULAL LAI SEAL	January 21, 1986
CHARU BALA DEY Vs. SARASHI BALA ROY	March 7, 1986
CHIEF WILD LIFE WARDEN A AND N ISLAND Vs. N K JOSHI	March 24, 1986
CHINMOY SAHA Vs. STATE OF WEST BENGAL	September 22, 1986
CHITTARANJAN PAL Vs. DHIRENDRA NATH BISWAS	March 4, 1986
CITY COLLEGE CALCUTTA Vs. STATE OF WEST BENGAL	February 10, 1986
COATS OF INDIA LTD. Vs. FOURTH INDUSTRIAL TRIBUNAL & ORS.	May 23, 1986
COLLECTOR OF CUSTOMS Vs. JUGGILAL KAMLAPAT UDYOG LIMITED	February 27, 1986
COLLECTOR OF CUSTOMS Vs. BENGAL ELECTRIC LAMP WORKS LIMITED	November 26, 1986
COMMISSINOER OF INCOME TAX Vs. PEICO ELECTRONICS AND ELECTRICALS	July 18, 1986
COMMISSIONER OF GIFT TAX Vs. PURUSHOTTAM LIRA RAJA	August 7, 1986
COMMISSIONER OF INCOME TAX Vs. RUBY GENERAL INSURANCE CO	August 7, 1986
COMMISSIONER OF INCOME TAX Vs. UNITED PROVINCES ELECTRIC SUPPLY CO LTD	August 8, 1986
COMMISSIONER OF INCOME TAX Vs. MAHADEO RAM KUMAR	August 4, 1986
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL STATE ELECTRICITY BOARD FOR AND ON BEHALF OF M K OKUMO	August 5, 1986
COMMISSIONER OF INCOME TAX Vs. NORTH WEST COAL LTD	August 6, 1986
COMMISSIONER OF INCOME TAX Vs. KANHAYALAL MUKUNDLAL	July 17, 1986
COMMISSIONER OF INCOME TAX Vs. HOARE MILLER AND CO LTD	July 22, 1986
COMMISSIONER OF INCOME TAX Vs. JOHNSTON PUMPS INDIA LTD	July 24, 1986
COMMISSIONER OF INCOME TAX Vs. BABCOCK AND WILCOX I LTD	August 21, 1986
COMMISSIONER OF INCOME TAX Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD	September 8, 1986
COMMISSIONER OF INCOME TAX Vs. A TOSH AND SONS P LTD	September 9, 1986
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO P LTD	September 2, 1986
COMMISSIONER OF INCOME TAX Vs. HASHIMARA INDUSTRIES LTD	August 29, 1986
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD	September 11, 1986
COMMISSIONER OF INCOME TAX Vs. AGARPARA CO LTD	September 17, 1986
COMMISSIONER OF INCOME TAX Vs. ASSAM CONSOLIDATED TEA ESTATE LTD	September 24, 1986
COMMISSIONER OF INCOME TAX Vs. ANAND BAZAR PATRIKA P LTD	September 30, 1986
COMMISSIONER OF INCOME TAX Vs. BHAGWAN LTD	November 25, 1986
COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO P LTD	November 18, 1986
COMMISSIONER OF INCOME TAX Vs. METAL DISTRIBUTORS LTD	December 1, 1986
COMMISSIONER OF INCOME TAX Vs. DWARKA PROSAD BAZAZ	December 4, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL IRON GALVANISING WORKS	December 23, 1986
COMMISSIONER OF INCOME TAX Vs. GUEST KEEN WILLIAMS LTD	February 3, 1986
COMMISSIONER OF INCOME TAX Vs. GRAMOPHONE CO OF INDIA LTD	February 7, 1986
COMMISSIONER OF INCOME TAX Vs. ALFRED HERBERT INDIA PVT LTD	February 18, 1986
COMMISSIONER OF INCOME TAX Vs. S B ELECTRIC MART P LTD	February 20, 1986
COMMISSIONER OF INCOME TAX Vs. BIBHUTI BHUSAN MALLICK	January 27, 1986
COMMISSIONER OF INCOME TAX Vs. ELECTRIC LAMP MANUFACTURERS INDIA P LTD	January 27, 1986
COMMISSIONER OF INCOME TAX Vs. HIRALAL SHANKARLAL	January 28, 1986
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR AND CO	January 28, 1986
COMMISSIONER OF INCOME TAX Vs. LOHATY BROS P LTD	January 28, 1986
COMMISSIONER OF INCOME TAX Vs. NATHMAL BHUWALKA	February 3, 1986
COMMISSIONER OF INCOME TAX Vs. KANORIA GENERAL DEALERS P LTD	January 30, 1986
COMMISSIONER OF INCOME TAX Vs. ASHOKA MARKETING LTD	January 6, 1986
COMMISSIONER OF INCOME TAX Vs. PAREKH KOTHI LTD	January 6, 1986
COMMISSIONER OF INCOME TAX Vs. AJIT KUMAR BOSE	January 6, 1986
COMMISSIONER OF INCOME TAX Vs. MOHINI THAPAR CHARITABLE TRUST	January 7, 1986
COMMISSIONER OF INCOME TAX Vs. BHARTIA STEEL ENGG CO P LTD	January 7, 1986
COMMISSIONER OF INCOME TAX Vs. BURLOP COMMERCIAL PVT LTD	January 14, 1986
COMMISSIONER OF INCOME TAX Vs. BISRA STONE LIME CO LTD	January 14, 1986
COMMISSIONER OF INCOME TAX Vs. PARSHVA PROPERTIES LTD	January 14, 1986
COMMISSIONER OF INCOME TAX Vs. PREMCHAND JUTE MILLS LTD	March 5, 1986
COMMISSIONER OF INCOME TAX Vs. BHARAT REFINERIES LTD	March 6, 1986
COMMISSIONER OF INCOME TAX Vs. RAMZO COLMA	March 10, 1986
COMMISSIONER OF INCOME TAX Vs. MODEL MANUFACTURING CO P LTD	March 10, 1986
COMMISSIONER OF INCOME TAX Vs. BHARAT MINING CORPORATION LTD	March 3, 1986
COMMISSIONER OF INCOME TAX Vs. BHATTACHARJEE AND CO	March 18, 1986
COMMISSIONER OF INCOME TAX Vs. CALCUTTA DISCOUNT CO PVT LTD	March 17, 1986
COMMISSIONER OF INCOME TAX Vs. TALBOT T I M SALES LTD	March 19, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL POTTERIES LTD	April 7, 1986
COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD	July 10, 1986
COMMISSIONER OF INCOME TAX Vs. SANGIT KALA MANDIR TRUST	July 15, 1986
COMMISSIONER OF INCOME TAX Vs. CALCUTTA CREDIT CORPORATION	July 9, 1986
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD	July 9, 1986
COMMISSIONER OF INCOME TAX Vs. ALKALI AND CHEMICAL CORPORATION OF INDIA LTD	July 1, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL ASSAM STEAMSHIP CO LTD	June 2, 1986
COMMISSIONER OF INCOME TAX Vs. BIRLA JUTE MANUFACTURING CO LTD	June 3, 1986
COMMISSIONER OF INCOME TAX Vs. ALKALI AND CHEMICAL CORPN OF INDIA LTD	June 18, 1986
COMMISSIONER OF INCOME TAX Vs. NAGPUR STEEL AND ALLOYS P LTD	June 17, 1986
COMMISSIONER OF INCOME TAX Vs. THOMAS LESLIE MARTIN	June 17, 1986
COMMISSIONER OF INCOME TAX Vs. SOHANLAL JAJODIA	June 10, 1986
COMMISSIONER OF INCOME TAX Vs. ATLAS STEEL CO LTD	June 10, 1986
COMMISSIONER OF INCOME TAX Vs. UNION CARBIDE INDIA LTD	June 3, 1986
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL THIRANI AND SONS	June 25, 1986
COMMISSIONER OF INCOME TAX Vs. SHELL PETROLEUM CO LTD	June 23, 1986
COMMISSIONER OF INCOME TAX Vs. M A PAPER AND CARD BOARD FACTORY PVT LTD	May 5, 1986
COMMISSIONER OF INCOME TAX Vs. AGARPARA CO LTD	May 13, 1986
COMMISSIONER OF INCOME TAX Vs. NORTH KOSHALPUR COLLIERY CO P LTD	May 16, 1986
COMMISSIONER OF INCOME TAX Vs. COLOUR FILM DISTRIBUTORS	May 16, 1986
COMMISSIONER OF INCOME TAX Vs. EMPIRE JUTE CO LTD	May 16, 1986
COMMISSIONER OF INCOME TAX Vs. MOKTAR BEGUM	May 19, 1986
COMMISSIONER OF INCOME TAX Vs. SHELL PETROLEUM CO LTD	May 19, 1986
COMMISSIONER OF INCOME TAX Vs. SAKIL AHMED	May 23, 1986
COMMISSIONER OF INCOME TAX Vs. BHARTIYA STEEL INDUSTRIES	June 2, 1986
COMMISSIONER OF INCOME TAX Vs. STEWARTS AND LLOYDS OF INDIA LTD	April 9, 1986
COMMISSIONER OF INCOME TAX Vs. BOWATER CORPORATION LIMITED	April 10, 1986
COMMISSIONER OF INCOME TAX Vs. BENGAL JUTE MILLS CO LTD	April 24, 1986
COMMISSIONER OF INCOME TAX Vs. J GESTIN	April 21, 1986
COMMISSIONER OF INCOME TAX Vs. GANESH SUGAR MILLS LTD	April 21, 1986
COMMISSIONER OF INCOME-TAX Vs. CHEMICAL AGENTS (P.) LTD.	July 30, 1986
COMMISSIONER OF WEALTH TAX Vs. SURRENDRA PAUL	November 19, 1986
COMMISSIONER OF WEALTH TAX Vs. KRISHNA BAZAZ	August 14, 1986
CONTROLLER OF ESTATE DUTY Vs. RATANLAL ROY	April 29, 1986
CONTROLLER OF ESTATE DUTY Vs. NIRMAL KUMAR FATEHPURIA	February 9, 1986
CONTROLLER OF ESTATE DUTY Vs. LOKENDRA KUMAR ROY CHOWDHURY	February 10, 1986
CONTROLLER OF ESTATE DUTY Vs. SHYAMAL BIKASH SETT	February 6, 1986
CORPORATION OF CALCUTTA Vs. DHANAPATI BANERJEE	December 4, 1986
D P KUMAR Vs. STATE	January 6, 1986
D SENGUPTA Vs. COLLECTOR OF CUSTOMS	December 22, 1986
D.A. MACGILLIVARY Vs. STATE	June 13, 1986
DARSHAN LAL RAMESHCHAND Vs. COMMERCIAL TAX OFFICER	September 2, 1986
DASARATHI GHOSH Vs. ANURADHA GHOSH	March 19, 1986
DEBNARAYAN SAODAGAR Vs. INSPECTOR OF POLICE SADAIR MURSHHDABAD	February 28, 1986
DENA BANK Vs. BERTRAM SCOTT INDIA LTD	May 21, 1986
DEYS MEDICAL STORES MFG PVT LTD Vs. COMMISSIONER OF INCOME TAX	February 18, 1986
DHANAPATI DUTTA Vs. GITA DUTTA AND OTHERS	June 24, 1986
DILIP KUMAR BISWAS Vs. KAMALENDU CHANDA	June 24, 1986
DINESH KUMAR RAVI SANKAR VYAS Vs. KAMAL RANI SARKAR	March 11, 1986
DIPAK KUMAR MUNSHI Vs. MEERA CHATTERJEE	September 11, 1986
DIPAK KUMAR ROY Vs. ANJALI ROY	April 1, 1986
DOOARS TRANSPORT Vs. COMMISSIONER OF INCOME TAX	June 13, 1986
DULAL NAYEK Vs. STATE	December 19, 1986
DULICHAND SHREELAL Vs. COLLECTOR OF CENTRAL EXCISE	April 28, 1986
DUNBAR MILLS LIMITED Vs. UNION OF INDIA	May 2, 1986
DUNBAR MILLS LIMITED Vs. UNION OF INDIA	May 20, 1986
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX	December 16, 1986
DURGA RUHI DAS Vs. STATE	January 29, 1986
DWARKESH ENGINEERING WORKS Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES	May 23, 1986
DWIJENDRA LAL SARKAR Vs. PRITIMOY HORE	February 6, 1986
DWIJENDRA NATH Vs. RABINDRA NATH	December 3, 1986
E I T A INDIA LTD Vs. D DUTTA	May 2, 1986
E S I CORPN Vs. ASHUTOSH	July 17, 1986
EAST INDIA HOTELS LTD Vs. CORPN OF CALCUTTA	December 9, 1986
EAST INDIA HOTELS LTD Vs. CENTRAL BOARD OF DIRECT TAXES	March 25, 1986
EDUL ZAMNIA Vs. SHEKILA BEGUM	July 3, 1986
ENAMELNAGAR DEVELOPMENT CORPORATION LTD. Vs. SECOND INDUSTRIAL TRIBUNAL AND OTHERS	March 18, 1986
EVERETT I PVT LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 1, 1986
EVERETT INDIA PVT LTD Vs. DY COLLECTOR OF CUSTOMS	June 20, 1986
FAKIR CHAND DHANUKA Vs. THE STATE	July 4, 1986
FORT GLOSTER INDUSTRIES LTD Vs. TATANAGAR TRANSPORT CORPN	August 4, 1986
G ATHERTON AND CO Vs. COMMISSIONER OF INCOME TAX	May 22, 1986
G M ONGC SIBSAGAR Vs. RAJ ENGG CORPN	October 1, 1986
GANGADHAR SOU AND ANOTHER Vs. KHIRODE KUMAR VANDARI	September 16, 1986
GANGARAM HIMATMAL MANSUKMANI Vs. TUSHAR KANTI NAG	July 18, 1986
GANGARANI BERA Vs. STATE OF WEST BENGAL	December 24, 1986
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. 7TH INDUSTRIAL TRIBUNAL	July 28, 1986
GANPAT LALL GUPTA AND OTHERS Vs. STATE	November 27, 1986
GENERAL BEOPAR CO PVT LTD Vs. COMMISSIONER OF INCOME TAX	September 5, 1986
GENERAL FIBRE DEALERS LTD Vs. UNION OF INDIA	September 22, 1986
GIFT TAX OFFICER Vs. ICI INDIA P LTD	May 23, 1986
GOBINDO PROSAD PRAMANIK Vs. KESTO @ HARE KRISHNA PRAMANIK & 11 ORS.	September 17, 1986
GOKUL CHANDRA Vs. ATLAS AND UNION JUTE PRESS CO LTD	March 13, 1986
GOLAM KABIR Vs. D S R EBENEZER	April 9, 1986
GOLAP MAITRE Vs. BISWANATH SARKAR	December 2, 1986
GONTERMAN PEIPERS INDIA LIMITED Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA	May 5, 1986
GOPAGUHA Vs. RATHIN GUHA	December 23, 1986
GOPAL CHANDRA MITRA Vs. KALIPADA DAS	December 23, 1986
GOPAL DALMIA Vs. STATE	March 31, 1986
GOPINATH SEN Vs. STATE	April 21, 1986
GOUR HAN MONDAL Vs. STATE OF WEST BENGAL	September 12, 1986
GOUR MOHAN ROY Vs. REVENUE OFFICER & ORS.	January 20, 1986
GOURI DEB Vs. MAYA SARKAR	October 1, 1986
GOVIND RAM AGARWAL Vs. K K DWIVEDI	March 18, 1986
GOVINDA CHANDRA Vs. RADHAKANTA	July 25, 1986
Guest Keen Williams LTD Vs. Assistant Labour Commissioner	July 2, 1986
GULAM MONDAL Vs. NAZAM HOSSAIN	September 5, 1986
GYANESWAR PROSAD AGARWAL Vs. CORPORATION OF CALCUTTA	May 16, 1986
H S MUKHERJEE Vs. COMMISSIONER OF INCOME TAX	June 19, 1986
HANSILA PRASAD PANDEY Vs. BANK OF INDIA AND OTHERS	May 20, 1986
HARADHAN DAS Vs. COLLECTOR OF CUSTOMS	December 2, 1986
HARIDAS ROY Vs. STATE OF WEST BENGAL	August 18, 1986
HASIMARA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX	August 29, 1986
HEILGERS LTD Vs. DY COLLECTOR OF CUSTOMS	May 2, 1986
HIMLAYAN PLYWOOD INDUSTRIES PRIVATE LTD Vs. COLLECTOR OF CUSTOMS	February 25, 1986
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	January 7, 1986
HINDUSTAN STEEL LTD. Vs. JAI PAL ANAND	December 23, 1986
HINDUSTHAN PAPER CORPN LTD Vs. SUDHIR KWMAR CHATTERJEE	December 18, 1986
HRISHIKESH HATI Vs. BIBHUTI BHUSAN MONDAL	June 19, 1986
IN RE: SACHINDRA KRISHNA DUTTA & ANR. Vs. ABC	July 9, 1986
INCHECK TYRES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR REFUND SECTION	January 9, 1986
INCHEK TYRES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR REFUND SECTION CALCUTTA	January 2, 1986
INCOME TAX OFFICER Vs. DEVMANI ATHA	June 11, 1986
INCOME TAX OFFICER Vs. MADHULIKA AGARWAL	August 14, 1986
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF CUSTOMS	February 10, 1986
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX	April 8, 1986
INDIAN CABLE CO LTD Vs. COLLECTOR OF CUSTOMS	February 18, 1986
INDIAN EXPLOSIVES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	February 10, 1986
Indian Explosives LTD Vs. Fourth Industrial Tribunal	April 30, 1986
INDIAN FUEL Vs. STATE OF WEST BENGAL	May 22, 1986
INDIAN OXYGEN LTD Vs. COMMISSIONER OF INCOME TAX	June 12, 1986
INDIAN RAYON CORPN Vs. COLLECTOR OF CUSTOMS	September 9, 1986
INDIAN RAYON CORPORATION LIMITED Vs. UNION OF INDIA	April 4, 1986
INDO ASAHI GLASS CO LTD Vs. UNION OF INDIA	August 26, 1986
JADUNATH BASAK Vs. MRITUNJOY SETT	January 7, 1986
JAGATESWARI BARMANI Vs. THE STATE	January 29, 1986
JAMESON AND MAGRUDAR CO PVT LTD Vs. INCOME TAX OFFICER	August 18, 1986
JAMUNA Vs. S PANJA	June 26, 1986
JANAB ABU BAKAR Vs. RABYA KHATUN	December 22, 1986
JANHABI JIBAN LAHA Vs. STATE OF WEST BENGAL	December 3, 1986
JASPAN SINGH & ORS. Vs. STATE OF WEST BENGAL & ORS.	May 2, 1986
JATIRAM GHARAMI Vs. ATUL KRISHNA DAS KURI	February 19, 1986
JATIRAM PANJA Vs. STATE OF WEST BENGAL	July 4, 1986
JAYRAM JHA Vs. STATE OF WEST BENGAL	July 22, 1986
JHARNA DEBI Vs. SUBAL SADHUKHAN	August 12, 1986
JITENDRANATH NATH BRAHMACHARI Vs. TELECOM FACTORY	August 25, 1986
JOSHI AND CO Vs. COMMISSIONER OF INCOME TAX	January 27, 1986
JOYSHREE SEN IN 2934, JAYTILAK SEN IN 2935 AND JOYOTTAM SEN IN 2936 Vs. STATE OF WEST BENGAL & ORS.	August 22, 1986
JUNE ALIAS ARJUN MANDI Vs. STATE	March 18, 1986
KAJAL GOSWAMI AND ORS. Vs. STATE OF WEST BENGAL	August 20, 1986
KALACHAND SAHA Vs. STATE	July 18, 1986
KALINDI DHARA UNITED SALT CO Vs. STATE OF WEST BENGAL AND OTHERS	March 24, 1986
KALIPADA MAHATO Vs. STATE OF WEST BENGAL	December 12, 1986
KALYAN KUMAR BHATTACHARJEE Vs. KWITICK K SEAL	August 8, 1986
KALYAN KUMAR MUKHERJEE Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA	March 18, 1986
KANAKIA TRADING CO Vs. INCOME TAX OFFICER	April 28, 1986
KARTICK CHANDRA DAS Vs. SABITA DAS	February 18, 1986
KATYA BALA DASI Vs. NILMONI PAKHIRA	May 2, 1986
KHEM CHAND Vs. UNION OF INDIA	September 24, 1986
KHIRODE CHANDRA DHAR Vs. P.B. VENKATA SUBRAMANIUM AND ORS.	July 21, 1986
KINURAM NASKAR Vs. THE STATE	April 11, 1986
KISHAN LAL DALMIA Vs. COLLECTOR OF CENTRAL EXCISE	February 28, 1986
KISHNA KUMAR GUPTA Vs. STATE OF WEST BENGAL	September 1, 1986
KONNAGAR SAMABAYA BANK LTD Vs. NILMONI BANERJEE	October 1, 1986
KRISHNA Vs. STATE	February 12, 1986
KRISHNA KUMAR BHOWMICK Vs. GOBINDA CHANDRA DUTTA	January 14, 1986
KRISHNA KUMAR KHEMKA Vs. REGISTRAR OF COMPANIES	April 2, 1986
L N BIRLA Vs. COMMISSIONER OF WEALTH TAX	August 22, 1986
LAKHINDAR SAMADDAR Vs. STATE OF W B	January 20, 1986
LAKSHMAN DEBNATH Vs. STATE OF W B	August 22, 1986
LAKSHMI KANTA DEY Vs. STATE OF WEST BENGAL	May 7, 1986
LAKSHMIMONI MONDAL Vs. KALIPADA DE	August 26, 1986
LALIT MOHON GHOSH Vs. AJAMIL GHOSH	February 21, 1986
LAXMI TRADERS Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 3, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJAN KUMAR ARORA	July 18, 1986
LIFE INSURANCE CORPORATION OF INDIA Vs. ANJAN KUMAR ARORA	July 16, 1986
LILAMOY GHOSH Vs. STATE OF W B	March 18, 1986
LILY HALDAR AND OTHERS Vs. STATE AND OTHERS	August 26, 1986
LT COL AMAL SANKAR BHADURI Vs. UNION OF INDIA	December 24, 1986
M ADHU JAYANTI PVT LTD Vs. ROGERS ENGINEERING PVT LTD	November 27, 1986
M AND M TRADING CORPN OF INDIA LTD Vs. SHIPPING CORPN OF INDIA LTD	April 25, 1986
M B MERCANTILE CO Vs. COMMISSIONER OF INCOME TAX	April 25, 1986
M D JINDAL Vs. COMMISSIONER OF INCOME TAX	April 25, 1986
M/S UNIT CONSTRUCTION CO. (P) LTD. Vs. UNIVERSITY OF NORTH BENGAL	May 13, 1986
M/S. HASIMAR INDUSTRIES LIMITED Vs. S.K. DUTTA AND THE STATE	May 23, 1986
M/S. NATHMAL RADHAKISHAN Vs. RADHARANI NANDI	December 25, 1986
M/S. RAM NARAYAN TEKCHAND Vs. NATIONAL AGRICULTURAL CO	July 3, 1986
MADHABI DEY Vs. BATA KRISHNA BAKULI	July 4, 1986
MAHADEB MAHATO Vs. DISTRICT INSPECTOR OF SCHOOLS	January 21, 1986
MAHADEV PRASAD AND OTHERS Vs. FELUNATH RATH AND OTHERS	May 22, 1986
MAJED ALI MONDAL Vs. STATE OF WEST BENGAL & ORS.	July 4, 1986
MANA DUTTA Vs. NIKHILESH DUTTA	July 2, 1986
MANAGER GOVERNMENT OF INDIA FORMS STORES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES	August 19, 1986
MANGALA GHOSH Vs. RABINDRA NATH	April 4, 1986
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF INCOME TAX	December 23, 1986
MAYA SINHA Vs. KARUNAMOY DAS	March 5, 1986
MD SHAHARIYAR BAIG Vs. R P BHAL	April 29, 1986
MD. MOJNU SHEIKH & ORS. Vs. MD. ZULFIKAR ALI MOLLA & ANR.	December 5, 1986
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. SHIPPING CORPORATION OF INDIA LTD	April 25, 1986
MOHAMMAD SALIM Vs. MOHAMMAD ASSIM	December 24, 1986
MOHAN CHANDRA PAUL Vs. STATE OF WEST BENGAL AND SMT. SANCHITA PAUL	August 20, 1986
MOHAN KAMI Vs. THE STATE	January 14, 1986
MONOJ KR JAISWAL Vs. LILA JAISWAL	May 23, 1986
MOTIRAM AGGARWAL AND CO. (P) LTD. Vs. SAMAR SINGH JAISWAL (P.) LTD. AND ANOTHER	December 1, 1986
MOURHARI JANA Vs. STATE OF WEST BENGAL	July 24, 1986
MRITYUNJOY DAS Vs. STATE	July 3, 1986
MUKTAKESHI DAWN Vs. HARIPADA MAZUMDAR	March 4, 1986
MULLICK SOMNATH CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	February 17, 1986
MUNSHI ASHRAFUR RAHAMAN Vs. MUNSHI RAFIKUR RAHAMAN ALIAS MOYNA	August 8, 1986
NAGARMAL MAHAVIR PROSAD Vs. MANAGER U B I	May 2, 1986
NAGENDRA NATH Vs. STATE OF W B	May 21, 1986
NANDI BALA DASSI Vs. BIBHUPI BHUSAN MUKHERJEE	November 24, 1986
NARENDRA NATH DAS Vs. STATE OF WEST BENGAL	March 20, 1986
NASIRUDDIN MALLICK Vs. ABDUL AZIZ MALLICK	November 28, 1986
NASSIR ALI Vs. MOHAMMED ALI KHAN	June 24, 1986
NATIONAL INSURANCE COMPANY LTD. Vs. TARAK BALA DAS AND ANOTHER	August 13, 1986
NEMAI MUDI & ANR. Vs. STATE	February 4, 1986
NEW INDIA ASSURANCE CO. LTD. Vs. ARABINDA MUKHERJEE	August 1, 1986
NILABJA DAS Vs. ZONAL MANAGER INDIAN BANK	October 5, 1986
NIRMAL CHANDRA SENGUPTA Vs. BELARANI GUHA NEOGI	January 13, 1986
NIRMAL KUMAR Vs. NATIONAL JUTE MFG CORPN LTD	April 8, 1986
NO 57 BLOCK BASTUHARA COMMITTEE Vs. STATE	June 19, 1986
NRIPENDRA LAL ROY Vs. STATE OF W B	February 12, 1986
NUDDEA TEA CO LTD Vs. ASOK KUMAR SAHA	February 3, 1986
OIL AND NATURAL GAS COMMISSION Vs. KANAK INVESTMENT PVT LTD	May 13, 1986
OKAYTI TEA CO LTD Vs. INCOME TAX OFFICER	January 24, 1986
ORGANON INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	January 28, 1986
ORIENTAL RUBBER WORKS Vs. INCOME TAX OFFICER	July 30, 1986
P CHATTOPADHYAY Vs. INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA	September 10, 1986
PABITRA KUMAR DAS Vs. STATE OF W B	September 1, 1986
PANCHANAN BHOWMICK Vs. STATE OF WEST BENGAL	September 22, 1986
PANCHU GOPAL BHOMICK AND OTHERS Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS	January 6, 1986
PANKAJINI GANGULI Vs. RANJIT SINGH BAID	April 7, 1986
PANNA LAL HAZRA Vs. FULMONI HAZRA	May 23, 1986
PANNALAL SHAW Vs. GITA GHOSH	March 25, 1986
PARK HOTEL P LTD Vs. COMMISSIONER OF INCOME TAX	September 18, 1986
PASCHIMBANGA RAJYA BHUMIJIBI SANGHA Vs. STATE OF WEST BENGAL	May 19, 1986
PATIT DHIBAR Vs. STATE	December 17, 1986
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. UNION OF INDIA	May 23, 1986
PHANI BHUSAN DEY Vs. SUDHAMOYEE ROY	February 19, 1986
PHANI BHUSAN GUPTA Vs. MIRA ROY	April 28, 1986
PIJUSH KANTI DATTA Vs. MANGILAL GIDIA	January 10, 1986
PILANI INVESTMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX	January 31, 1986
PRABIR CHANDRA CHATTERJEE Vs. KAVERI GUHA CHATTERJEE	February 5, 1986
PRADEEP CHAND LALL Vs. GRINDLAYS BANK LTD	April 4, 1986
PRADIP TRADERS Vs. COLLECTOR OF CUSTOMS	April 2, 1986
PRAFULLA KUMAR PATRA Vs. VIVEKANANDA SEAL	June 18, 1986
PRANAB KR SARKAR Vs. BASANTI RAY	September 17, 1986
PRASANNA KUMAR ROY AND PRADIP KUMAR ROY Vs. STATE	June 26, 1986
PRASANTA KUMAR DAS Vs. STATE OF WEST BENGAL	July 29, 1986
PRAVABATI ROY Vs. DWIJENDRA LAL SENGUPTA	July 22, 1986
PREETI SINGHA ROY Vs. CALCUTTA TRAMWAYS CO LTD	March 14, 1986
PREM KUMAR MASKARA Vs. STATE	July 1, 1986
PRITIKONA BANERJEE Vs. RABI SHANKAR BANERJEE	March 27, 1986
PROMAL KUMAR SARKAR Vs. BASANTI ROY	September 18, 1986
R K GARACH Vs. STATE OF WEST BENGAL	November 18, 1986
R.P. OJHA Vs. S.K. PAL	July 3, 1986
RABINDRA NATH DE SARKAR Vs. NITAI CH ADAK	June 23, 1986
RADHABALLAV ROY Vs. REVENUE OFFICER KHANDOGHOSH SETTLEMENT CIRCLE OFFICE & ORS.	February 3, 1986
RAJ KUMAR KOTHARI Vs. STATE OF WEST BENGAL	September 30, 1986
RAJENDRA MECHANICAL INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS	April 18, 1986
RAJENDRA PRASAD AGARWALLA Vs. ALLAHABAD BANK	April 18, 1986
RAM KISSIN SHAW Vs. LACHMONIA DEBI	September 12, 1986
RAMA SHANKAR SINGH Vs. SILVER SCREEN CORPN P LTD	July 22, 1986
RAMA SHANKAR SINGH Vs. SILVER SCREEN CORPN PVT LTD	December 22, 1986
RAMACAST LIMITED Vs. REGISTRAR OF COMPANIES	July 3, 1986
RAMANAND SHAW Vs. STATE	November 26, 1986
RAMAPRASAD CHATTERJEE Vs. MD JAKIR KURESHI	April 11, 1986
RAMESH CHANDRA Vs. CORPORATION OF CALCUTTA	March 21, 1986
RAMESHWARLAL SEWDATRAI Vs. COMMISSIONER OF INCOME TAX	November 20, 1986
RAMPOORIA BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 6, 1986
RAMRAJ CHOUDHURY Vs. RAM UJAGER CHOUDHURY	February 7, 1986
RANJIT KUMAR Vs. CALCUTTA MUNICIPAL CORPN	May 22, 1986
RANJIT KUMAR DEY Vs. SM. BHUPABALA MIRA	December 3, 1986
RANJIT ROY Vs. STATE OF WEST BENGAL	July 16, 1986
RASAMOY Vs. ANIL KRISHNA	March 18, 1986
RATNAMAYEE DAS Vs. BIKASH DAS	April 18, 1986
RAYMOND WOOLEN MILLS LTD Vs. STATE OF WEST BENGAL	February 20, 1986
RIKHIRAM GUPTA Vs. STATE	April 7, 1986
ROBIN CH KHAN Vs. STATE OF WEST BENGAL	September 8, 1986
ROY AND CO Vs. MAHABIR PROSAD RAJGHORIA	November 7, 1986
ROYAL CALCUTTA TURF CLUB Vs. STATE	December 9, 1986
RUPO ALIAS RUPA Vs. STATE OF WEST BENGAL	November 7, 1986
S B COLD STORAGE INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX	August 26, 1986
S B I Vs. JAYSHREE CERAMICS PVT LTD	September 19, 1986
S C SARKAR Vs. MAHENDRA KR SARAF	February 17, 1986
S C SONS PVT LTD Vs. BRAHMA DEVI	March 24, 1986
S F and CHARTERING CONSULTANTS PVT LTD Vs. FIEL TRADERS	November 24, 1986
S K GHOSH Vs. STATE OF WEST BENGAL	July 10, 1986
S K GHOSH Vs. STATE	July 3, 1986
S R JHUNJHUNWALLA Vs. B N PODDAR	September 22, 1986
S S JAIN AND CO Vs. STATE	May 2, 1986
S S SANYAL Vs. K V R NAIR	March 13, 1986
SABITRI DEVI AND OTHERS Vs. UNION OF INDIA & OTHERS	December 12, 1986
SACHINDRA KRISHNA DUTTA Vs. STATE	June 9, 1986
SADHAN CH SAMANTA Vs. JALADI BALA DASSI	March 19, 1986
SAGORA BIBI Vs. SK MANIK	June 19, 1986
SAHNEY MOTOR CORPN Vs. SOVA MUKHERJEE	April 11, 1986
SAIDUNESSA Vs. BADRUNESSA	July 3, 1986
SAKOW INDUSTRIES P LTD Vs. STATE	March 6, 1986
SALIL KUMAR MUKHERJEE Vs. ARUN DASGUPTA	November 25, 1986
SAMBHUNATH KARMAKAR Vs. UNION OF INDIA	January 20, 1986
SAMIJAN BEWA Vs. REVENUE OFFICER LALGOLA	March 18, 1986
SAMIJAN BEWA Vs. REVENUE OFFICER LALGOLA	March 19, 1986
SANATAN GHOSH Vs. STATE	November 13, 1986
SANATAN MONDAL Vs. STATE	August 1, 1986
SANDWIP DEY Vs. SUNIL KUMAR SABA	May 16, 1986
SANKAR BHATTACHARJEE Vs. BHOLONATH GHOSH	August 8, 1986
SANKAR LAL NARAYAN PROSAD Vs. SATYA NARAYAN BERLIA	August 4, 1986
SANKAR MUKHERJEE Vs. ATULANANDA	June 26, 1986
SANKAR PRASAD CHATTAKHANDI Vs. STATE BANK OF INDIA	August 1, 1986
SANKAR PROSAD CHATTAKHANDI Vs. STATE BANK OF INDIA	October 1, 1986
SANTI DEB Vs. NITAI CHANDRA DEB	March 19, 1986
SANTI DEB Vs. NITAI CHANDRA DEB	January 29, 1986
SANTILATA CHINEY Vs. BALARAM KHAN	July 4, 1986
SANTOSH KUMAR PATSARIA Vs. RADHA KRISHNA PATSARIA	June 27, 1986
SANTOSH KUMAR SEN Vs. STATE OF WEST BENGAL	November 20, 1986
SANTU ALIAS SANTANU GHOSH Vs. THE STATE	June 27, 1986
SARASIBALA ROY AND OTHERS Vs. MONORAMA ROY AND OTHERS	March 12, 1986
SASANKA SEKHAR PANDA Vs. STATE OF WEST BENGAL	April 4, 1986
SATISH CHANDRA HALDER Vs. REVENUE OFFICER	August 31, 1986
SATISH KR JHUNJHUNWALLA Vs. REGISTRAR OF COMPANIES	July 14, 1986
SATISH KUMAR JHUNJHUNWALLA Vs. REGISTRAR OF COMPANIES	January 14, 1986
SATYA N DEY Vs. STATE OF WEST BENGAL	December 1, 1986
SAVANI TRANSPORT P LTD Vs. GANGADHAR GHOSH	March 31, 1986
SETHI PEN STORES Vs. COMMISSIONER OF INCOME TAX	February 27, 1986
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY CO LTD Vs. INCOME TAX OFFICER	November 28, 1986
SHEFALI ADDYA Vs. SUNIL KUMAR MONDAL	October 1, 1986
SHIB SHANKAR KARAN Vs. JHARNA KARAN	April 3, 1986
SHREEPATI DISTRIBUTORS LTD Vs. INCOME TAX OFFICER	July 4, 1986
SHRI PADMALOCHAN SINGH & ORS. Vs. SUDHIR CHANDRA RAUT	December 3, 1986
SHRI SURESH KUMAR BASU Vs. STATE OF WEST BENGAL AND OTHERS	July 16, 1986
SHRI T.R. MALIK Vs. THE STATE & ANR.	March 7, 1986
SHYAM NARAYAN PRASAD Vs. BENOY KUMAR CHOURASIA	August 1, 1986
SHYAM SUNDAR PAL Vs. UNION OF INDIA	December 19, 1986
SHYAMAL AGARWALA Vs. NANDA RANI DASSI	November 27, 1986
SIDDHESWARI DISTRIBUTORS Vs. STATE OF WEST BENGAL	May 7, 1986
SIKENDERLAL KAPUR Vs. INDIAN METAL & FERRO ALLOYS LTD. & ORS.	April 17, 1986
SIMON CARVES INDIA LTD Vs. INCOME TAX OFFICER	February 6, 1986
SIPRA MITRA Vs. STATE	October 1, 1986
SK ABDUL SOVAN Vs. SK ABDUL MALEK	April 25, 1986
SK BASED ALI Vs. SOHORAB ALI	November 11, 1986
SK. MD. YAKUB Vs. MOTOR VEHICLES INSPECTOR & ORS.	March 11, 1986
SOMEN GHOSH Vs. BANI GHOSH NEE SEN	February 20, 1986
SOUTH INDIA CORPN AGENCIES LTD Vs. COLLECTOR OF CUSTOMS	July 11, 1986
SRIDHAR DEY Vs. KALPANE DEY	September 22, 1986
STATE Vs. DULAL HAZRA	September 29, 1986
STATE Vs. UNION OF INDIA	June 24, 1986
STATE MANAGER ESTATE DIRECTORATE H D Vs. SUDHIR MOHAN LT COL	July 30, 1986
STATE OF BIHAR Vs. MOTIPUR SUGAR FACTORY LTD	February 27, 1986
STATE OF W B Vs. GURU NANAK EDUCATION TRUST	February 28, 1986
STATE OF WEST BENGAL Vs. OMPRAKASH	August 20, 1986
SUBODH MITRA Vs. SUKJA PROKASH SRIVASTAVA	March 24, 1986
SUDAM CHANDRA ROY Vs. GOBINDA MALLICK	February 12, 1986
SUDHIR CH BISWAS Vs. STATE	September 3, 1986
SUKUMAR CHANDRA ROY Vs. COMMISSIONER OF COMMERCIAL TAXES	February 6, 1986
SUMIT GUPTA Vs. BELA BASU	March 19, 1986
SUNIL MONDAL Vs. STATE OF WEST BENGAL	July 4, 1986
SUNIL RANJAN Vs. SAMAR ROY	February 21, 1986
SUPERINTENDENT OF CENTRAL EXCISE RISHRA II RANGE Vs. JAYASHREE TEXTILE AND INDUSTRIES LTD	November 24, 1986
SUSHIL KUMAR Vs. STATE OF WEST BENGAL	June 27, 1986
SUVENDU BAKSHI Vs. THE STATE	May 23, 1986
SWADESHI FAN INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL	August 18, 1986
SWAPAN KUMAR Vs. ANIL KUMAR	July 3, 1986
SWAPAN KUMAR MALLICK @ CHHOTKA Vs. THE STATE	July 9, 1986
SYED ZAMIR HOSSAIN Vs. WEST BENGAL	January 30, 1986
TANJELA BIBI Vs. BAJRUL SHEIKH AND ANR.	July 4, 1986
TAPAN CHANDRA KAR Vs. STATE	September 10, 1986
TAPAN DASS Vs. SOSTI DASS	April 9, 1986
TAPAN KUMAR MITRA Vs. MANICK LAL DEY	July 3, 1986
TAPAN KUMAR NATH Vs. THE DIRECTOR OF AGRICULTURAL ENGINEERING	August 6, 1986
TARAK NATH GUPTA Vs. COMMISSIONER OF INCOME TAX	August 4, 1986
TARAKESWAR SAHA Vs. BINAPANI SAHA	January 31, 1986
TARAPADA BAURI Vs. STATE OF WEST BENGAL	March 31, 1986
TARAPADA BAURI Vs. STATE	March 18, 1986
TARAPADA DEY Vs. DIST REGISTRAR HOOGHLY	June 19, 1986
TARAWATI DEBI AGARWAL Vs. INCOME TAX OFFICER	January 15, 1986
TEZPORE TEA COMPANY AND ANOTHER Vs. THE COMPANY LAW BOARD AND OTHERS	November 14, 1986
THANMALL KAMANI Vs. STATE OF WEST BENGAL	July 3, 1986
THE CALCUTTA ELECTRIC SUPPLY CORPORATION (INDIA) LTD. Vs. SRI DHANJI PATEL & ORS	March 4, 1986
THE CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. SHRI PRASANTA GHOSH AND OTHERS	June 13, 1986
TOLARAM JALAN Vs. COMMISSIONER OF WEALTH TAX	July 25, 1986
TOLARAM JALAN ORS Vs. COMMISSIONER OF WEALTH TAX	March 25, 1986
TRIBENI TISSUES LTD Vs. DILIP SAMAJDAR	November 28, 1986
TRILOK CHANDRA JAIN ALIAS TILAK CHAND JAIN Vs. HIRENDRA KUMAR MITTER	April 29, 1986
TURNER MORRISON AND CO LTD Vs. COMMISSIONER OF INCOME TAX	November 5, 1986
U.P. PAPER CORPORATION PVT. LTD Vs. REGISTRAR OF COMPANIES	July 4, 1986
UMASASHI DEBI Vs. ANIL DEBNATH	July 3, 1986
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX	July 14, 1986
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX	June 24, 1986
UNION OF INDIA Vs. BILASH SINGH CO	June 26, 1986
UNION OF INDIA Vs. SHAMBHUNATH KARMAKAR	July 17, 1986
UNION OF INDIA Vs. MOZAMMIL HAQUE	March 24, 1986
UNION OF INDIA Vs. P C RAY AND CO INDIA P LTD	September 30, 1986
UNION OF INDIA Vs. UNIT CONSTRUCTION CO PVT LTD	September 12, 1986
UNION OF INDIA Vs. VIRENDRA PRASAD	December 17, 1986
UNION OF INDIA & ORS. Vs. SUSHIL KUMAR GANGULY & ANR.	October 1, 1986
UNITED BANK OF INDIA Vs. NEW GLENCOE TEA CO LTD	October 1, 1986
UNITED BANK OF INDIA Vs. NEW GLENCOE TEA CO LTD	September 3, 1986
UNIVERSAL PACKAGING INDUSTRIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	July 8, 1986
UPER SINGH Vs. DIBYENDU BISWAS	January 8, 1986
UTTAM BASU Vs. GEETA MULLICK	June 20, 1986
UTTARBANGA VENEER AND PLYWOOD MERCHANTS ASSOCIATION AND ANR. Vs. CHIEF CONSERVATOR OF FORESTS AND ORS.	April 7, 1986
V R KAPADIA Vs. STATE OF WEST BENGAL	July 30, 1986
VALLEY REFRACTORIES PVT LTD Vs. K S GREWAL	January 13, 1986
VIKASH TRADING COMPANY Vs. NETAI MOHAN SAHA	October 29, 1986
VIRENDRA PROSAD Vs. UNION OF INDIA	June 3, 1986
VIRENDRA PROSAD Vs. UNION OF INDIA	July 8, 1986
VISHWA INDUSTRIAL CO PVT LTD Vs. ASSISTANT COLLECTOR OF C EX	January 31, 1986
VIVEKANDA TRAVELS Vs. SECY STATE TRANSPORT AUTHORITY	September 16, 1986
W B INDUSTRIAL INFRA STRICTIRE DEVELOPMENT CORPN Vs. STAR ENGINEERING CO	July 25, 1986
WEBTA PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS	April 22, 1986
WEST BENGAL STATE GOVT HOMOEOPATHIC OFFICERS ASSOCIATION Vs. STATE OF WEST BENGAL	April 8, 1986
WIMCO SRAMIK UNION Vs. SEVENTH INDUSTRIAL TRIBUNAL	June 3, 1986

Year 1986 of HIGH COURT OF CALCUTTA

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