|
A C CHATTERJEE Vs. STATE
|
September 19, 1985 |
|
A N DUTT Vs. STATE
|
February 18, 1985 |
|
A.N. CHATTERJEE Vs. ORIENTAL FIRE & GENERAL INSURANCE. CO. LTD.
|
June 24, 1985 |
|
A.N. SAHA Vs. HIGH COURT
|
April 22, 1985 |
|
ABANI KANTA PAL Vs. STATE
|
August 6, 1985 |
|
ABDUL KHALEQUE MONDAL & ORS Vs. TALEBUR RAHAMAN MONDAL
|
June 3, 1985 |
|
ABDUL MANNAN Vs. BISWANATH PAUL
|
May 17, 1985 |
|
ACHALAPADA DE AND OTHERS Vs. RATHINDRA NATH HAZRA
|
July 17, 1985 |
|
AFTAB ALAM Vs. K L CHOWDHURY
|
June 7, 1985 |
|
AHMED KHAN AND SONS Vs. COMMERCIAL TAX OFFICER
|
September 2, 1985 |
|
AJANTA METAL MART
Vs. COMMERCIAL TAX OFFICER
|
May 27, 1985 |
|
AJIT KUMAR DAS Vs. MATHUR CHANDRA PAL
|
April 29, 1985 |
|
AJIT KUMAR DAS Vs. MATHUR CHANDRA PAL
|
May 31, 1985 |
|
ALLIED RESINS AND CHEMICALS LTD Vs. M M TRADING CORPN OF INDIA LTD
|
December 19, 1985 |
|
ALOK NATH BHADRA Vs. ALOK DUTTA DAS
|
June 21, 1985 |
|
AMALENDU SANTRA Vs. UNIVERSITY OF CALCUTTA
|
April 24, 1985 |
|
AMAR KRISHNA Vs. ASHA RANI
|
May 17, 1985 |
|
AMAR NATH SAHA ALIAS A N SAHA Vs. HIGH COURT AT CALCUTTA
|
March 13, 1985 |
|
AMBARI TEA COMPANY LIMITED Vs. MANJUSHREE SAHA
|
November 22, 1985 |
|
AMERICAN REFRIGERATION CO LTD Vs. STATE
|
April 4, 1985 |
|
AMIN MOLLA Vs. FAINUDDIN AHAMMAD
|
August 1, 1985 |
|
AMIYA KUMAR Vs. JAGANNATH GHOSH
|
July 22, 1985 |
|
AMIYA RANJAN MAITY Vs. MANAGING DIRECTOR INDIAN OIL CORPN LTD
|
September 4, 1985 |
|
AMRITLAL CHUM
Vs. DEVI RANJAN JHA
|
July 26, 1985 |
|
ANAND SINGH Vs. UNION OF INDIA
|
September 30, 1985 |
|
ANANT PLASMA PRIVATE LTD Vs. UNION OF INDIA
|
February 28, 1985 |
|
ANUP KUMAR BHATTACHARJEE Vs. EXECUTIVE ENGINEER, HOOGHLY & ORS.
|
January 28, 1985 |
|
ARPEE PROPERTIES PVT LTD Vs. UNITED BANK OF INDIA
|
April 18, 1985 |
|
ARSHED ALI MOLLA Vs. STATE OF WEST BENGAL & ORS.
|
October 10, 1985 |
|
ARUNA GOENKA Vs. RAJESH GOENKA AND ORS.
|
December 12, 1985 |
|
ASHA BOSE Vs. DIST INSPECTOR OF SCHOOLS S E CAL
|
May 13, 1985 |
|
ASHGARI BIBI Vs. SHAMAL KUMAR
|
July 25, 1985 |
|
ASHISH KUMAR DAS Vs. REKHA MUKHERJEE
|
August 13, 1985 |
|
ASHOKA MARKETING LTD. Vs. HANSHREE APARTMENT OWNERS ASSOCIATION
|
September 27, 1985 |
|
ASIT BANERJEE Vs. STATE OF WEST BENGAL & ORS.
|
September 5, 1985 |
|
ASSAM OIL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1985 |
|
ASSISTANT COLLECTOR OF CUSTOMS
Vs. FAZLU RAHAMAN KHATRI
|
October 7, 1985 |
|
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. MUKUNDADAS NUNDY
|
October 4, 1985 |
|
ASWINI PATHAK AND UPAI ALIAS GURUPADA PATHAK Vs. STATE
|
June 25, 1985 |
|
AZIZUR RAHAMAN Vs. SUKUMAR DEY
|
February 8, 1985 |
|
BAGARIA MOTOR CO. LTD. Vs. STATE OF WEST BENGAL & ANR.
|
November 29, 1985 |
|
BAIJ NATH PRASAD GUPTA Vs. STATE OF WEST BENGAL
|
August 22, 1985 |
|
BAJJEL HAQUE CHOUDHURY Vs. STATE OF WEST BENGAL
|
February 10, 1985 |
|
BALLY JUTE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1985 |
|
BANK OF INDIA Vs. SITAL CHANDRA DAS
|
December 6, 1985 |
|
BAPTIST CHURCH TRUST ASSOCIATION Vs. MEMBER COMPANY LAW BOARD
|
January 18, 1985 |
|
BARINDRA KESHORI ROY & ORS. Vs. DEB PRASANNA MUKHERJEE & ORS.
|
August 5, 1985 |
|
BASANTA RAM KEDARNATH
Vs. INCOME TAX OFFICER
|
December 9, 1985 |
|
BASUDEB HALDER Vs. ASHOKE HALDER
|
June 27, 1985 |
|
BEJOY SINGH Vs. STATE
|
July 24, 1985 |
|
BENGAL GLASS AND SILICATE WORKS Vs. LALIT MOHAN BIJLANI
|
February 14, 1985 |
|
BHABANI PROSAD BOSE & ORS. Vs. STATE BANK OF INDIA & ORS.
|
October 7, 1985 |
|
BHAGWANDAS HARALALKA Vs. STATE OF WEST BENGAL & ORS.
|
July 4, 1985 |
|
BHAIRAB PAUL Vs. GORA CHAND KUNDU
|
June 12, 1985 |
|
BHARAT GENERAL AND TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1985 |
|
BHOLA NATH DAS Vs. BHOLANATH BORAL
|
February 8, 1985 |
|
BHOLANATH KARMAKAR Vs. DEPOT MANAGER BELGHORIA DEPOT
|
April 29, 1985 |
|
BHUDEB GOPAL CHATTERJEE Vs. UNION OF INDIA AND OTHERS
|
June 10, 1985 |
|
BIJOY GOPAL BHATTACHARYA Vs. UNION OF INDIA
|
January 15, 1985 |
|
BIKRAINADITYA SINGH & ORS. Vs. UNION OF INDIA & ORS.
|
December 6, 1985 |
|
BIMAL KUMAR DASGUPTA Vs. RADHA MUKHERJEE
|
January 16, 1985 |
|
BIMALA KANTA SENGUPTA Vs. SAROJINI KONAR
|
March 29, 1985 |
|
BIMLA KANTA SENGUPTA Vs. SAROJINI KONER
|
March 29, 1985 |
|
BIRBHUM DISTRICT CENTRAL CO. OPERATIVE BANK EMPLOYEES UNION & ORS. Vs. M.A. QURASHI AND ORS.
|
May 6, 1985 |
|
BIRENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 26, 1985 |
|
BISWAJIT DEV ROY Vs. INDIAN OVERSEAS BANK
|
April 26, 1985 |
|
BLOOMFIELD TEA CO LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
January 25, 1985 |
|
BOYERZUDDIN Vs. STATE OF WEST BENGAL
|
June 14, 1985 |
|
BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD Vs. ABDUL GAFOOR
|
June 6, 1985 |
|
BRITANIA INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK
|
October 1, 1985 |
|
BRITISH AIRWAYS Vs. ART WORKS EXPORT LTD
|
July 23, 1985 |
|
BROJA BALLAV GHOSE Vs. UNION OF INDIA
|
April 9, 1985 |
|
BURMAH OIL CO LTD Vs. INCOME TAX OFFICER
|
December 5, 1985 |
|
C C KAR ALIAS CHANDI CHARAN KAR Vs. STATE OF WEST BENGAL
|
September 10, 1985 |
|
CALCUTTA SHIPPING BUREAU Vs. CALCUTTA PORT TRUST
|
September 30, 1985 |
|
CAR-FIL Vs. STATE OF WEST BENGAL
|
May 17, 1985 |
|
CASHEWNUT PROCESSING ENTERPRISE Vs. STATE OF WEST BENGAL
|
September 23, 1985 |
|
CENTRAL INLAND WATER TRANSPORT CORPN Vs. TARUN KANTI SENGUPTA
|
August 9, 1985 |
|
CHAMANLAL REWASHANKAR Vs. VASANT JIWRAJ THAKKAR
|
May 9, 1985 |
|
CHAN DA JHUNJHUNWALLA Vs. STATE OF WEST BENGAL
|
May 15, 1985 |
|
CHANDANMAL CHOPRA Vs. STATE OF WEST BENGAL
|
May 17, 1985 |
|
CHANDMALL CHOPRA Vs. STATE OF WEST BENGAL
|
June 21, 1985 |
|
CHANDRAKALA Vs. STATE
|
August 8, 1985 |
|
CHEMI COLOUR AGENCY Vs. CHIEF CONTROLLER IMPORTS AND EXPORTS
|
March 21, 1985 |
|
CHIITARANJANRVIAHATO Vs. ANIL KUMAR CHAKRABORTI
|
February 11, 1985 |
|
CHITTARANJAN SARKAR Vs. STATE OF WEST BENGAL & OTHERS
|
July 22, 1985 |
|
CHLORIDE INDIA LTD Vs. GANESH DAS RAMGOPAL
|
June 7, 1985 |
|
CLAN LINE STEAMERS LTD Vs. INCOME TAX OFFICER
|
January 10, 1985 |
|
COAL INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER
|
July 15, 1985 |
|
COLLECTOR OF CUSTOMS Vs. UNION CARBIDE INDIA LIMITED
|
September 27, 1985 |
|
COLLECTOR OF CUSTOMS Vs. UDAY ENGINEERING ENTERPRISES
|
December 19, 1985 |
|
COMMANDANT 70 BATTALION B S F Vs. ANIL BANDHU MITRA
|
June 7, 1985 |
|
COMMERCIAL TAX OFFICER
Vs. BENGAL POTTERIES LTD
|
August 19, 1985 |
|
COMMERCIAL TAX OFFICER BANKURA CHARGE Vs. GOURANGALAL CHATTERJEE
|
March 28, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR P LTD
|
March 29, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS JERAMBHAI
|
March 25, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GHOSH AND SONS
|
March 27, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. B K BIRLA
|
March 27, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KELVIN JUTE CO LTD
|
March 4, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL ASSAM STEAMSHIP COMPANY LTD
|
March 11, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. HASINA BEGUM WIFE
|
April 10, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. CHITRANJALI
|
April 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR AGARWALLA
|
April 2, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT GENERAL AND TEXTILE INDUSTRIES LTD
|
April 4, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DIPALI GOSWAMI
|
April 22, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MARTIN AND HARRIS P LTD
|
April 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA JAMUNA
|
April 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LTD
|
January 1, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DOON FOUNDATION
|
January 7, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. R V BRIGGS AND CO P LTD
|
January 8, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. OYSTER PACKAGERS P LTD
|
January 14, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. JIYAJEERAO COTTON MILLS LTD
|
January 14, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED SUPPLY AGENCY P LTD
|
January 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA STEEL CO LTD
|
January 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED
|
January 31, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM OIL CO LTD
|
February 11, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. AGARPARA CO LTD
|
February 18, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. A V JOSHI AND SONS
|
February 5, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. P N MUKHERJEE
|
February 5, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BANK OF CHINA IN LIQUIDATION
|
February 20, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. A GHOSH
|
June 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BILASPUR SPINNING MILLS INDUSTRIES LTD
|
June 12, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL BROTHERS PVT LTD
|
June 10, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. AMERICAN EXPORT ISBRANDTSEN LINES LTD
|
June 14, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. ALKALI AND CHEMICAL CORPN OF INDIA LTD
|
May 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SIJUA JHARRIAH ELECTRIC SUPPLY CO LTD
|
May 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DEVENPORT AND CO PVT LTD
|
May 15, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SULEKHA WORKS P LTD
|
May 13, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN IRON AND STEEL CO LTD
|
April 22, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO LTD
|
May 2, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. M NATH
|
May 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. E W STEVENS CO LTD
|
May 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA BROS P LTD
|
May 6, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO P LTD
|
July 22, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DHANIRAM GUPTA AND CO
|
June 25, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KOOMSONG TEA CO LTD
|
July 2, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. PURTABPORE CO LTD
|
July 5, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
|
August 13, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS COAL SALES LTD
|
August 12, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BABCOCK AND WILLCOX OF INDIA LTD
|
July 24, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DHANIRAM GUPTA
|
August 5, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SHIB BANERJI PROPERTIES AND CONSTRUCTION P LTD
|
July 29, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. MACNEILL AND BERRY LTD
|
August 19, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS
|
August 19, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. DAVIDSON OF INDIA P LTD
|
September 4, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. PUNYARPAN CHARITABLE TRUST
|
December 16, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. RUSSEL PROPERTIES P LTD
|
December 9, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. VIJOY KUMAR VINEET KUMAR
|
October 4, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTHAN P LTD
|
November 20, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. SHINWA KAIUM KAISHA LTD
|
December 5, 1985 |
|
COMMISSIONER OF INCOME TAX Vs. BABCOCK WILLCOX OF INDIA LTD
|
March 24, 1985 |
|
COMMISSIONER OF WEALTH TAX Vs. MIRA MEHTA
|
March 25, 1985 |
|
COMMONWEALTH ASSURANCE CO LTD Vs. NILIMA SARKAR
|
July 23, 1985 |
|
COMMR ASANSOL MUNICIPALITY Vs. KINEMA INDUSTRIES PRIVATE LTD
|
March 20, 1985 |
|
CONSTRUCTION MACHINERY P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1985 |
|
CONTINENTAL MARKETING PVT LTD Vs. UNION OF INDIA
|
August 30, 1985 |
|
CONTROLLER OF ESTATE DUTY
Vs. PANNALAL SETHI
|
March 29, 1985 |
|
CONTROLLER OF ESTATE DUTY
Vs. SUNANDA BOSE
|
February 20, 1985 |
|
CONTROLLER OF ESTATE DUTY
Vs. J N ELIAS
|
April 25, 1985 |
|
CORPN OF CALCUTTA Vs. HIMANSU SEKHAR BASU
|
September 11, 1985 |
|
CORPORATION OF CALCUTTA Vs. SAMBHU DAS PYNE
|
January 31, 1985 |
|
CORPORATION OF CALCUTTA Vs. ANUPAM UDYOG AND OTHERS
|
April 22, 1985 |
|
D T H CONSTRUCTION P LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
April 12, 1985 |
|
DAYAL PRASAD SANYAL Vs. NRIPENDRA CH. CHAKRABHRTY
|
October 10, 1985 |
|
DEBABRATA BANERJEE Vs. STATE
|
May 6, 1985 |
|
DEBABRATA DHAR, AVIK SARKAR AND BAPPADITYA ROY Vs. SUMAN KUMAR NARULA
|
November 29, 1985 |
|
DEBENDRA NATH KARAK Vs. RAKHA PAL AND ANR.
|
July 31, 1985 |
|
DEBI PRASANNA Vs. ABDUL MANNAN
|
February 15, 1985 |
|
DEBI PROSAD DUTTA Vs. SURAVI DUTTA
|
July 24, 1985 |
|
DELTA JUTE AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 9, 1985 |
|
DHIRENDRA NATH Vs. STATE
|
January 15, 1985 |
|
DILIP BANERJEE Vs. SUKHAMOY UPADHYAY
|
October 4, 1985 |
|
DILIP KUMAR DE Vs. SUPERINTENDENT OF POLICE
|
February 26, 1985 |
|
DIPAK KUMAR SAHA Vs. SUB
|
June 17, 1985 |
|
DIPAK PURI Vs. 5TH INDUSTRIAL TRIBUNAL W B
|
February 19, 1985 |
|
DIPALI GHOSH Vs. STATE
|
November 28, 1985 |
|
DIPALI HAZRA Vs. JOSTNAMONI SHAR
|
May 7, 1985 |
|
DIPEN MUKHERJEE Vs. SANDHYARANI CHATTERJEE
|
February 1, 1985 |
|
DIPTI KUMAR BASU Vs. CHIEF INSPECTOR SHOPS AND ESTABLISHMENTS
|
September 20, 1985 |
|
DIPTI KUMAR BASU & ORS. Vs. FOURTH INDUSTRIAL TRIBUNAL & ORS
|
January 21, 1985 |
|
DR. ANIL KUMAR SAHA Vs. STATE OF WEST BENGAL & ORS.
|
August 3, 1985 |
|
DR. PARIMAL CHANDRA DAS Vs. PRANAB KUMAR AND ORS.
|
June 13, 1985 |
|
DURGAPADA JANA Vs. NEMAI CHARAN JANA
|
August 14, 1985 |
|
E AND N E F RLY CO OP BANK LTD Vs. B GUHA AND CO
|
February 14, 1985 |
|
EAST ANGLIA PLASTICS INDIA LTD Vs. STATE
|
September 27, 1985 |
|
EAST INDIAN PRODUCE LTD Vs. NARESH ACHARYA BHADURI
|
August 9, 1985 |
|
EASTERN COALFIELDS LTD. Vs. ASSISTANT LABOUR COMMISSIONER AND OTHERS
|
August 2, 1985 |
|
ENGINEERS OVERSEAS CORPORATION PVT LTD Vs. W B FINANCIAL CORPORATION
|
February 28, 1985 |
|
EVEREST COAL CO PVT LTD Vs. COAL CONTROLLER
|
December 24, 1985 |
|
EXECUTIVE DIRECTOR U S M WORKS LTD Vs. SUJATA ROY
|
July 31, 1985 |
|
FANCY DYEING AND PRINTING WORKS Vs. INCOME TAX OFFICER
|
December 11, 1985 |
|
FAZILATNNESSA BEWA Vs. MEZAHAR SHEIK
|
December 19, 1985 |
|
FOOD CORPN OF INDIA Vs. SARWAN KUMAR
|
March 1, 1985 |
|
FUZLE HAKANI Vs. SK ARSED ALI
|
June 5, 1985 |
|
G P SINGH Vs. SHANTI RANJAN SARKAR
|
May 14, 1985 |
|
G P SINGH Vs. SANTI RANJAN SARKAR
|
May 6, 1985 |
|
G.K. BHATTACHARYA Vs. C.S.T.C. & OTHERS
|
December 16, 1985 |
|
GADADHAR MAJHI Vs. JURALI MONDAL & ORS
|
September 30, 1985 |
|
GANESH CHANDRA KAPURIA Vs. STATE
|
July 24, 1985 |
|
GANGARAM HIMMATMAL MANSUKHARIA Vs. TUSHAR KANTI NAG
|
July 4, 1985 |
|
GENERAL ELECTRIC CO OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
May 28, 1985 |
|
GILLANDERS ARBUTHNOT & CO. LTD. Vs. CORPORATION OF CALCUTTA & ORS
|
October 10, 1985 |
|
GIRISH CHANDRA KAR Vs. KARTICK CHANDRA BANERJEE
|
January 22, 1985 |
|
GLOBE THEATRE (PRIVATE), LTD. Vs. SECOND LABOUR COURT, WEST BENGAL, AND OTHERS
|
December 4, 1985 |
|
GOENKA Vs. RAJESH GOENKA
|
December 12, 1985 |
|
GOPAL BASAK Vs. STATE
|
April 2, 1985 |
|
GOPAL BASAK Vs. STATE OF WEST BENGAL
|
April 4, 1985 |
|
GORA CHAND POREL
Vs. UNION OF INDIA
|
August 7, 1985 |
|
GORA CHAND SEN
Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1985 |
|
GOUR CHAN DRASARKAR Vs. STATE ELECTRICLTY BOARD
|
January 28, 1985 |
|
GOUR NITYA TEA COMPANY, LTD Vs. FIRST INDUSTRIAL TRIBUNAL AND OTHERS
|
July 26, 1985 |
|
GOVIND RAM AGGARWAL
Vs. COLLECTOR OF CUSTOMS
|
January 21, 1985 |
|
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1985 |
|
GYAN SINGH Vs. STATE OF WEST BENGAL
|
May 3, 1985 |
|
H P CORPN LTD Vs. R P AGARWALLA and BROS PVT LTD
|
September 18, 1985 |
|
HARILAL SHAW Vs. STTATE OF WEST BENGAL
|
February 22, 1985 |
|
HARIPADA ROY Vs. RASHBEHARY MALLICK
|
June 21, 1985 |
|
HARIPADA SAHA Vs. STATE
|
August 29, 1985 |
|
HEM CHANDRA Vs. OM PROKASH
|
October 11, 1985 |
|
HIGH COURT AT CALCUTTA Vs. BHAKTI BRATA DAS SHARMA
|
September 24, 1985 |
|
HIMADRI ADHIKARI Vs. STATE
|
July 9, 1985 |
|
HIMALAYAN PLYWOOD INDUSTRIES PVT LIMITED Vs. COLLECTOR OF CUSTOMS
|
February 25, 1985 |
|
HIMANGSHU KUMAR BOSE Vs. UNION OF INDIA
|
February 6, 1985 |
|
HIMANGSHU PAHARI Vs. STATE
|
July 17, 1985 |
|
HIMANGSHU SEKHAR ROY CHOUDHURY AND ANOTHER Vs. DAMODAR VALLEY CORPORATION AND OTHERS
|
July 31, 1985 |
|
HINDUSTAN MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1985 |
|
HINDUSTAN STEEL LIMITED Vs. VED PRAKASH RAMLAL
|
September 27, 1985 |
|
HINDUSTAN STEEL LTD Vs. R N BANERJEE
|
January 1, 1985 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. MANSHA SINGH AND COMPANY
|
March 29, 1985 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. N V CHOWDHURY
|
August 22, 1985 |
|
HINDUSTHAN PETROLEUM CORPN LTD Vs. SHYAM SUNDAR GANERIWALA
|
December 20, 1985 |
|
HOWRAH DIST CENTRAL CO OP BANK LTD Vs. SANAT KUMAR DUTTA
|
March 15, 1985 |
|
IN RE : GURUSADAY CHATTERJEE & ANR. Vs. STATE OF WEST BENGAL & ORS
|
March 27, 1985 |
|
IN RE : KAOSER ALI MONDAL Vs. NURUL HAQUE LASKAR & ORS.
|
December 18, 1985 |
|
IN RE : PRABIR KUMAR BASU Vs. WESTING HOUSE SAXBY FARMER LTD. & ORS
|
May 17, 1985 |
|
IN RE : SMT. SABITRI MONDAL AND ORS. Vs. ABC
|
July 29, 1985 |
|
INDIAN CABLE CO LTD Vs. SUMITRA CHAKRABORTY
|
February 28, 1985 |
|
INDIAN EXPLOSIVES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1985 |
|
J N ROY CHOWDHURY TRADERS P LTD Vs. JAINTI ENTERPRISES
|
June 17, 1985 |
|
JAGADISH CHATTERJEE Vs. DIPALI CHATTERJEE
|
October 3, 1985 |
|
JAHANARA KHATUN Vs. REVENUE OFFICER
|
December 12, 1985 |
|
JAMES FINLAY AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1985 |
|
JASIMAN BIBI Vs. STATE OF WEST BENGAL
|
April 4, 1985 |
|
JATADHARI DAW AND GRANDSONS Vs. RADHA DEBI
|
September 6, 1985 |
|
JATINDRA NATH BANERJEE Vs. ANNA BALA KAYAL
|
September 16, 1985 |
|
JAYDEB BOSE Vs. STATE OF WEST BENGAL AND ORS.
|
December 12, 1985 |
|
JOINT SECRETARY TO THE GOVT, OF INDIA, MINISTRY OF FINANCE Vs. INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION)
|
June 3, 1985 |
|
JOSEF MEISANER GMBR and CO Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
|
June 24, 1985 |
|
JUTHIKA BASU Vs. PARUL BALA KUNDU
|
February 27, 1985 |
|
JYOTISH SAMRAT PANDIT AND SHRI RAMESH CHANDRA BHATTACHARYYA Vs. CORPORATION OF CALCUTTA
|
March 21, 1985 |
|
K C BOSE AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1985 |
|
K S PROPERTIES PVT LTD Vs. NAMDANG TEA CO LTD
|
June 25, 1985 |
|
KADDAD SALES AGENCY Vs. OM PRAKASH JULUKA
|
November 22, 1985 |
|
KAJARIA EXPORTS LTD. & ORS. Vs. COLLECTOR OF CUSTOMS & ORS.
|
May 14, 1985 |
|
KALIKA PRESS P LTD Vs. STATE
|
June 26, 1985 |
|
KALYAN KUMAR Vs. MESSRS NATIONAL TESTING AND ENGINEERING
|
September 11, 1985 |
|
KALYAN KUMAR BASAK Vs. SALIL KUMAR BASAK
|
August 23, 1985 |
|
KALYAN SEN
Vs. GIFT TAX OFFICER
|
August 19, 1985 |
|
KAMALA PRASAD Vs. STATE
|
September 5, 1985 |
|
KANAILAL DAS Vs. STATE
|
May 17, 1985 |
|
KANTHAL INDIA LTD Vs. ANANT PRASAD BHATIA
|
March 15, 1985 |
|
KAPIL DEO PANDEY Vs. VASUDEB DEVSHANKAR SHUKLA
|
March 8, 1985 |
|
KARTICK BISWAS AND SISIR ROY Vs. THE STATE OF WEST BENGAL
|
September 16, 1985 |
|
KEDARNATH PRO SAD Vs. STATE
|
March 21, 1985 |
|
KHAGENDRA NATH PAUL Vs. ACHAL PADA DE & ORS.
|
June 19, 1985 |
|
KHIRODE CHANDRA DHAR Vs. P B VENKATA SUBRAMANIUM
|
July 21, 1985 |
|
KIRON LAL BANERJEE Vs. RAJIA BEGUM
|
September 2, 1985 |
|
KIRON LAL BANERJEE Vs. RAJIA BEGUM
|
July 2, 1985 |
|
KRISHNA INVESTMENT CO LTD Vs. PARAMESHWARI DEVI LOHIA
|
May 2, 1985 |
|
KRISHNAPROSAD PAUL Vs. STATE OF WEST BENGAL
|
October 4, 1985 |
|
LALITA PATTREA Vs. RAMAN I KANTA DAS
|
January 16, 1985 |
|
LAXMI JEWELLERY
Vs. GOLD CONTROL ADMINISTRATOR
|
July 10, 1985 |
|
LEELA NATH Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1985 |
|
LOKNATH CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1985 |
|
LT COL AMAL SANKAR BHADURI Vs. UNION OF INDIA
|
December 24, 1985 |
|
M J AKBAR Vs. NURUL ALAM AND STATE
|
November 11, 1985 |
|
M K MISHRA Vs. UNION OF INDIA
|
August 5, 1985 |
|
M P NARAYAN Vs. SUDHADEVI
|
July 10, 1985 |
|
M S UKHADE Vs. W B PREVENTION AND CONTROL OF WATER POLLUTION BOARD
|
March 20, 1985 |
|
M/S. INDUSTRIAL ARMAMENTS SPA Vs. STATE TRADING CORPORATION OF INDIA LTD.
|
March 15, 1985 |
|
M/S. STAR SHEET METAL WORKS (P) LTD. Vs. UNION OF INDIA & ORS.
|
April 9, 1985 |
|
MA ENGINEERING AND CO Vs. STATE
|
April 26, 1985 |
|
MACNEILL AND BARRY LIMITED NOW KNOWN AS MACNEILL AND MAGOR LTD Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1985 |
|
MACNEILL AND MAGOR LTD Vs. MOUHSEN ALI
|
February 21, 1985 |
|
MADAN MALLICK Vs. MAHARANJA GHOSH
|
April 12, 1985 |
|
MADHAB CHANDRA BANDOPADHYA Vs. STATE OF WEST BENGAL
|
October 7, 1985 |
|
MADHU JAYANTI (PVT ) LTD Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1985 |
|
MADHU JAYANTI P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1985 |
|
MADHUKAR PRANJIVAN & ORS. Vs. JAGMOHAN NAROTTAM & ORS.
|
May 2, 1985 |
|
MAHADEB HAZRA Vs. SISUBALA SEN
|
May 7, 1985 |
|
MAHADEB MONDAL Vs. STATE OF WEST BENGAL
|
August 6, 1985 |
|
MAHIPAL BAHADUR SINGH Vs. STATE
|
December 8, 1985 |
|
MAHIPAL BAHADUR SINGH Vs. STATE
|
December 18, 1985 |
|
MANINDRA KUMAR BOSE Vs. BISWANATH CHURIWALLA
|
April 22, 1985 |
|
MANINDRA KUMAR BOSE Vs. BISWANATH
|
April 2, 1985 |
|
MANISH GANGULY Vs. THE PRESIDING OFFICER, STATE TRANSPORT APPELLATE TRIBUNAL WEST BENGAL & ORS.
|
April 22, 1985 |
|
MANSUR ALI Vs. STATE
|
March 5, 1985 |
|
MATHUR LOHAR Vs. STATE
|
May 28, 1985 |
|
MD FAIZ Vs. STATE
|
February 27, 1985 |
|
MD HASIB Vs. IMAMUDDIN HAJI
|
January 17, 1985 |
|
MESSRS BHARAT INDUSTRIAL CORPORATION Vs. INDIAN OIL CORPORATION & ORS.
|
July 26, 1985 |
|
MOHAMMAD SHAH ALAM Vs. STATE OF WEST BENGAL
|
April 4, 1985 |
|
MOJAHAR SHEIKH Vs. STATE
|
May 16, 1985 |
|
MONIKA Vs. BISWABIKASH
|
July 12, 1985 |
|
MRINAL KANTI BHATTACHARYA Vs. STATE
|
April 11, 1985 |
|
MUKTI MAITRA Vs. STATE
|
March 26, 1985 |
|
MUKUNDALAL DUTTA Vs. RANJIT KUMAR SINHA
|
October 11, 1985 |
|
MUNICIPAL COMMR OF HOWRAH Vs. INDUSTRIAL AGKICOLTURAL CO
|
December 12, 1985 |
|
NANDA PATIHAR Vs. STATE OF WEST BENGAL
|
March 25, 1985 |
|
NANDA RANI NATH Vs. BROJO MOHAN KUNDU
|
February 7, 1985 |
|
NANDALAL CHOWDHURY Vs. MONIKA BANERJEE
|
January 16, 1985 |
|
NARAYAN CHANDRA GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
July 29, 1985 |
|
NAREN MAHATO AND OTHERS Vs. DIVISIONAL ENGINEER (III), S.E. RLY., KHARAGPUR AND OTHERS
|
January 28, 1985 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. LABANYA ROY
|
February 15, 1985 |
|
NEMAI KUMAR Vs. MITA GHOSH
|
May 10, 1985 |
|
NEW HORIZONS PVT LTD Vs. UNION OF INDIA
|
March 12, 1985 |
|
NIRMAL CHANDRA DUTTA Vs. PRADIP KUMAR DUTTA
|
April 8, 1985 |
|
NIRUPAMA PAL Vs. KALIPADA ROY CHOWDHURY
|
June 3, 1985 |
|
NISHAMBHU CH JANA Vs. SOVA GUHA
|
February 1, 1985 |
|
NITYA RANJAN DUTT Vs. GITA RANI
|
September 20, 1985 |
|
NURUL HUDA Vs. HIRA BASU
|
April 3, 1985 |
|
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1985 |
|
OM PROKASH MODI Vs. UNION OF INDIA
|
May 31, 1985 |
|
ORIENT PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
|
February 4, 1985 |
|
ORIENTAL F AND G INSURANCE CO LTD Vs. MURLIDHAR GOPIKISSEN PVT LTD
|
February 22, 1985 |
|
ORIENTAL RUBBER WORKS
Vs. INCOME TAX OFFICER
|
September 25, 1985 |
|
PABITRA KUMAR GUPTA Vs. BIDHAN CHANDRA KRISHI VISWA VIDYALAYA & ORS.
|
March 8, 1985 |
|
PABITRA RANJAN SARKAR Vs. INSPECTOR GENERAL OF PRISON AND OTHERS
|
April 10, 1985 |
|
PANNALAL MANNA AND OTHERS Vs. GAYATRI RANI DENRIA
|
April 11, 1985 |
|
PARAMANANDA MAHATO Vs. STATE OF WEST BENGAL
|
July 24, 1985 |
|
PARIMAL BANERJEE Vs. STATE
|
June 3, 1985 |
|
PARITOSH KUMAR GANGULY Vs. SITALA BALA GHOSH
|
February 7, 1985 |
|
PEERLESS GEN FINANCE AND INVEST CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
June 7, 1985 |
|
PIJUSH KANTI Vs. STATE
|
August 19, 1985 |
|
PRADYOT KR DAS MONDAL Vs. STATE
|
July 30, 1985 |
|
PRANAB KUMAR BASU Vs. EXECUTIVE DIRECTOR ALLOY STEEL PLANT
|
December 24, 1985 |
|
PREMIUM FUELS & CO. Vs. BHARAT COKING COAL LIMITED
|
February 28, 1985 |
|
PROVAT KUMAR CHATTERJEE Vs. STATE OF W B
|
July 22, 1985 |
|
PUNJAB PRODUCE AND TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1985 |
|
PURBACHAL INTERNATIONAL Vs. STATE
|
April 1, 1985 |
|
R K GUPTA Vs. SANKAR MUKHERJEE
|
January 9, 1985 |
|
RABI DAS GUPTA Vs. FOOD CORPORATION OF INDIA
|
January 25, 1985 |
|
RABIN MUKHERJEE Vs. STATE
|
March 5, 1985 |
|
RADHA MADHAB RAJ Vs. KRISHNA GANGULY
|
December 16, 1985 |
|
RAHUL AMIN Vs. CHABBAHAN BIBI
|
February 7, 1985 |
|
RAJ KUMAR AGARWALLA Vs. UNION OF INDIA
|
June 7, 1985 |
|
RAJAT BOSE Vs. YOGO INTRACO PVT LTD
|
March 4, 1985 |
|
RAM AWATAR SIKARIA & ANR. Vs. BOARD OF TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
September 13, 1985 |
|
RAMENDRA KUMAR Vs. DY SECY GOVT OF W B L L R DEPRTT
|
February 26, 1985 |
|
RAMESWAR SARKAR Vs. STATE
|
August 14, 1985 |
|
RAMKRIPAL SHARMA Vs. UNION OF INDIA
|
May 3, 1985 |
|
RANIPET C AND E CO PVT LTD Vs. SWASTIK STAINLESS STEEL STORES
|
July 3, 1985 |
|
RANJIT CHATTERJEE Vs. STATE OF WEST BENGAL
|
August 13, 1985 |
|
RANJIT KUMAR SAMANTA Vs. SUDHANSHU SEKHAR DAS BAIRARIS
|
April 22, 1985 |
|
RENUKA SINGH Vs. REVENUE OFFICER SETTLEMENT B CAM
|
July 7, 1985 |
|
RENUKA STNGHA Vs. REVENUE OFFICER SETTLEMENT B CAMP
|
July 8, 1985 |
|
ROBIN BAPARI Vs. STATE
|
September 16, 1985 |
|
S K CHATTERJEE Vs. EASTERN COALFIELDS LTD
|
July 5, 1985 |
|
S N CHAKRABARTY Vs. UNION OF INDIA
|
June 13, 1985 |
|
S S ISWAR KALIMATA THAKURANI Vs. SHEBAITS S S I KALIMATA THAKURANI
|
January 24, 1985 |
|
SACHIDANAND MISHRA Vs. GOPALKA AUTO FINANCE
|
July 24, 1985 |
|
SACHINDRA KUMAR TALUKDAR ASSISTANT TEACHER Vs. STATE OF WEST BENGAL AND ORS.
|
February 25, 1985 |
|
SADHUSARAN SINGH Vs. W B STATE ELECTRICITY BOARD
|
September 19, 1985 |
|
SALIGRAM AHIR Vs. STATE OF WEST BENGAL
|
May 11, 1985 |
|
SALIL KUMAR CHATTERJEE AND OTHERS Vs. THE DISTRICT MAGISTRATE AND OTHERS
|
October 10, 1985 |
|
SAMAR NANDY CHOUDHURY Vs. UNION OF INDIA
|
April 4, 1985 |
|
SAMARENDRA NATH SEN Vs. N P GHOSH
|
August 30, 1985 |
|
SAMARESH DAS Vs. CALCUTTA MUNICIPAL CORPORATION
|
October 8, 1985 |
|
SAMARJIT GHOSH Vs. BENNETT COLEMAN AND CO. LTD. AND OTHERS
|
January 18, 1985 |
|
SAMIR KUMAR DAS Vs. KHAGEN GHOSH
|
January 17, 1985 |
|
SANAT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
January 10, 1985 |
|
SANJIB CHATTERJEE Vs. STATE OF WEST BENGAL
|
August 13, 1985 |
|
SANKAR Vs. MANABENDRA NATH
|
May 28, 1985 |
|
SANKAR BISWAS Vs. STATE
|
May 2, 1985 |
|
SANKARI PRASAD KUNDU Vs. UNION OF INDIA
|
June 17, 1985 |
|
SANKARLAL SARAF Vs. STATE OF WEST BENGAL
|
July 1, 1985 |
|
SANTIMOY BHATTACHARYYA Vs. LAKSHMI PADA DUTT
|
August 14, 1985 |
|
SAROJ KUMAR MAHESWARI
Vs. HINDUSTHAN MOTORS LTD
|
January 18, 1985 |
|
SATYA DULAL SINGHA
Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1985 |
|
SAUDI INDIA NAVIGATION LINE Vs. ASTEROID MARITIME LIMITED & ORS
|
February 22, 1985 |
|
SERAJUL ISLAM TARAFDAR & ANR. Vs. STATE OF WEST BENGAL
|
June 19, 1985 |
|
SHAIDUR RAHAMAN KHAN Vs. STATE OF WEST BENGAL
|
September 3, 1985 |
|
SHANTI DEBI Vs. STATE OF WEST BENGAL
|
July 31, 1985 |
|
SHEW KUMAR NOPANY Vs. GRINDLAYS BANK LTD
|
July 12, 1985 |
|
SHIBNATH BHADRA Vs. MRINALINI GHOSH
|
September 13, 1985 |
|
SHIV KUMAR BAJAJ Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
May 28, 1985 |
|
SHYAM SUNDAR GUPTA Vs. DEOKINANDAN PDDAR
|
July 22, 1985 |
|
SHYAM SUNDAR GUPTA Vs. DEOKI NANDAN PODDER
|
July 1, 1985 |
|
SHYAM SUNDARSHAW Vs. NETAI CHAND SHAW
|
April 19, 1985 |
|
SHYAMAL PAL Vs. FIRST COURT OF THE ADDL DISTRICT JUDGE
|
August 29, 1985 |
|
SIBENDRA NATH Vs. GANES CHANDRA
|
January 31, 1985 |
|
SK. ALAUDDIN Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) MIDNAPORE
|
July 16, 1985 |
|
SMRITI BANERJEE Vs. TAPAN KUMAR BANERJEE
|
September 23, 1985 |
|
SNEHALATA SOREN Vs. DY DIRECTOR OF HEALTH SERVICES
|
April 22, 1985 |
|
SOMNATH BANDOPADHYAY Vs. UNIVERSITY OF CALCUTTA
|
October 7, 1985 |
|
SOMNATH SIL Vs. BANK OF INDIA AND OTHERS
|
March 8, 1985 |
|
SREE GOPIKISHAN ENGINEERING (P) LTD. AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL
|
August 16, 1985 |
|
SRI BHABANI MUKHERJEE Vs. DAYAMOYEE MISRA
|
February 27, 1985 |
|
SRI JAGANNATH JEW THAKUR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
June 28, 1985 |
|
SRI SUBRATA SARKAR & ANR. Vs. UNION OF INDIA & OTHERS
|
August 13, 1985 |
|
SRI TARAK NATH KAR Vs. STATE OF WEST BENGAL AND OTHERS
|
May 29, 1985 |
|
SRI TRIBIB LASKAR & ORS. Vs. UNION OF INDIA & ORS
|
September 5, 1985 |
|
SRIMAN PRABAHAN MITRA Vs. MADHURI MITRA
|
April 2, 1985 |
|
STATE Vs. SANKAR HALDER
|
May 3, 1985 |
|
STATE BANK OF INDIA Vs. B GUPTA TEA P LTD
|
April 30, 1985 |
|
STATE BANK OF INDIA Vs. NU BUILT FURNITURE PVT. LTD. (IN LIQUIDATION) & ORS.
|
February 28, 1985 |
|
STATE OF W B Vs. S BOSE
|
March 18, 1985 |
|
STATE OF WEST BENGAL Vs. ARMAN ALI MONDAL
|
April 29, 1985 |
|
STATE OF WEST BENGAL Vs. SANKAR STALLER
|
May 3, 1985 |
|
STATE OF WEST BENGAL Vs. ABDUL KHALEQUE OSTAGAR & ORS.
|
April 29, 1985 |
|
STEEL AUTHORITY OF INDIA LTD. Vs. THIRD INDUSTRIAL TRIBUNAL W.B. AND ORS.
|
November 28, 1985 |
|
STORES SUPPLY INDIA AGENCY Vs. ASSTT COLLECTOR OF CUSTOMS
|
February 11, 1985 |
|
SUB DIVNL CONTROLLER F AND S Vs. AMULYA RATAN
|
March 1, 1985 |
|
SUBHAS BHATTACHARYYA Vs. STATE
|
May 2, 1985 |
|
SUBHENDU KUMAR CHOWDHURY Vs. PHANI BHUSAN ROY
|
November 15, 1985 |
|
SUBRATA CHAKI Vs. STATE OF WEST BENGAL
|
November 29, 1985 |
|
SUBRATA MAJUMDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
October 11, 1985 |
|
SUDHANGSHU SEKHAR Vs. SUPERINTENDANT OF POLICE
|
August 9, 1985 |
|
SUDHIL KUMAR GIRI Vs. STATE OF WEST BENGAL AND OTHERS
|
May 15, 1985 |
|
SUJIT PAL Vs. PRABIR KUMAR SUN
|
September 2, 1985 |
|
SUKHAMOY BAJ Vs. NEMAI MONDAL
|
June 17, 1985 |
|
SUKHAMOY BAJ Vs. NEMAI MONDAL
|
June 14, 1985 |
|
SUKLA MUKHERJEE Vs. AMBARENDU NARAYAN MUKHERJEE
|
July 5, 1985 |
|
SUKUMAR ADHIKARY Vs. STATE
|
August 5, 1985 |
|
SUKUMAR GHOSE Vs. STATE OF WEST BENGAL
|
June 11, 1985 |
|
SUKUMAR GHOSH Vs. STATE
|
May 11, 1985 |
|
SUKUMAR ROY Vs. PRATUL KUMAR ROY
|
April 25, 1985 |
|
SULOCHANA DEVI Vs. GOBINDA CHANDRA
|
September 30, 1985 |
|
SUNIL KUMAR DEY Vs. NAIHATI ELECTRICAL SUPPLY CO LTD
|
August 30, 1985 |
|
SUNITY CHANDRA Vs. NIL RATAN
|
March 15, 1985 |
|
SUNROLLING MILLS P LTD Vs. INCOME TAX OFFICER
|
May 16, 1985 |
|
SUOHANGSHU SEKHAR GANGULI Vs. STATE
|
April 12, 1985 |
|
SURENDRA ENGINEERING WORKS (P) LTD. Vs. TECHNICON INDIA PRIVATE LTD. & ORS.
|
June 11, 1985 |
|
SURENDRA PRASAD Vs. OIL AND NATURAL GAS COMMISSION
|
May 28, 1985 |
|
SURYA INVESTMENT CO Vs. STATE TRADING CORPN OF INDIA LTD
|
July 19, 1985 |
|
SURYA KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
|
July 31, 1985 |
|
SUSHIL KUMAR DUTTA Vs. STATE
|
July 5, 1985 |
|
SUSHILA BALA ROY Vs. MADHURI CHOWDHURY
|
September 20, 1985 |
|
SWARANJIT SINGH Vs. STATE
|
July 10, 1985 |
|
SYED SHAH RAFIQUAL ISLAM Vs. TARAK CH SANTARA
|
April 12, 1985 |
|
T K GHOSH Vs. ANIL KRISHNA GHOSH
|
July 9, 1985 |
|
TARAK DOLUI ALIAS KANUA Vs. STATE OF WEST BENGAL
|
May 16, 1985 |
|
TASHGLEN LIMITED Vs. TALAPATRA BROTHERS
|
June 12, 1985 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. STATE
|
April 11, 1985 |
|
TATA OIL MILLS CO LTD Vs. LOKENATH CHEMICAL WORKS
|
February 2, 1985 |
|
THAKUR CHANDRA NANDI Vs. ARUN KUMAR ROY CHOWDHURY
|
July 10, 1985 |
|
THE STATE OF WEST BENGAL Vs. MAHADEO PROSAD
|
March 21, 1985 |
|
TRUSTEES IMPROVEMENT OF CALCUTTA Vs. NITYANANDA PAUL
|
July 3, 1985 |
|
TUSNIAL TRADING COMPANY Vs. HIMANGSHU KUMAR ROY & ORS
|
March 20, 1985 |
|
UMESH COLD STORAGE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. AND OTHERS
|
June 11, 1985 |
|
UNION DRUG CO LTD Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1985 |
|
UNION OF INDIA Vs. UNION BUILDERS
|
February 22, 1985 |
|
UNION OF INDIA Vs. COMMR OF PAYMENTS
|
April 15, 1985 |
|
UNION OF INDIA Vs. RAM NARAYAN SAHU
|
April 18, 1985 |
|
UNITED COMMERCIAL BANK Vs. M C SHAW BONDED WAREHOUSE
|
March 8, 1985 |
|
UNIVERSAL CARGO CARRIERS INC Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1985 |
|
UNIVERSITY OF CALCUTTA Vs. SUBRATA MUKHOPADHYAY AND ORS.
|
September 23, 1985 |
|
URMILA DASI Vs. PROBODH CH GHOSH
|
January 10, 1985 |
|
W B C A DEVELOPMENT CORPN Vs. SASANKA SEKHAR
|
February 22, 1985 |
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W B FINANCIAL CORPN Vs. SAROJ KUMAR
|
April 11, 1985 |
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WALDORF RESTAURANT & ORS. Vs. THE STATE OF WEST BENGAL &. ORS
|
April 10, 1985 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. GOUR CHANDRA SARKAR
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January 28, 1985 |
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WEST BENGAL STATE WAREHOUSING CORPORATION
Vs. COMMISSIONER OF INCOME TAX
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April 4, 1985 |
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WINDOW GLASS LIMITED Vs. SUPERINTENDENT, C.E.
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July 10, 1985 |