|
A H Z HAIDER Vs. COMMISSIONER OF WAKF
|
January 11, 1984 |
|
A K BAJAJ Vs. NANDY TRADING CO
|
April 30, 1984 |
|
ABDUL AZIM Vs. STATE OF WEST BENGAL & ORS.
|
February 23, 1984 |
|
ABDUL GAFFAR Vs. SUDHA KANTA ROY
|
June 14, 1984 |
|
ABDUL HAQU Vs. UNION OF INDIA
|
June 7, 1984 |
|
ABHI PROSAD SEN Vs. PUSPA DOSHI
|
April 2, 1984 |
|
ADHISH CHANDRA Vs. HINDUSTHAN GAS AND INDUSTRIES LTD
|
July 24, 1984 |
|
AJIT KUMAR NANDY Vs. SHOLAPUR MUNICIPAL CORPORATION
|
May 16, 1984 |
|
ALLIANCE MILLS LESSEES PVT LTD Vs. UNION OF INDIA
|
May 29, 1984 |
|
AMALENDU PRESS Vs. STATE OF WEST BENGAL
|
August 23, 1984 |
|
AMAR CHOWDHURY Vs. STATE
|
December 5, 1984 |
|
AMLYA KUMAR CHAKRABORTY Vs. SATYENDRA KUMAR ROY CHOWDHURY
|
April 26, 1984 |
|
ANA GHOSH Vs. R D ANKLESARIA
|
December 19, 1984 |
|
ANAL CHOWDHURY
Vs. STATE OF WEST BENGAL
|
February 2, 1984 |
|
ANATH BANDHU & ANR. Vs. THE STATE
|
December 21, 1984 |
|
ANDDEBDAS HALDAR Vs. STATE
|
September 21, 1984 |
|
ANDSNEHALATA PAUL Vs. STATE
|
July 26, 1984 |
|
ANGLO AMERICAN DIRECT TEA TRADING CO LTD Vs. STATE OF MADRAS
|
January 10, 1984 |
|
ANIL KUMAR Vs. SUBHAS KUMAR
|
December 13, 1984 |
|
ANIL PAHAR Vs. SUBHAS MAHATO
|
April 23, 1984 |
|
ANIMESH HALDER Vs. STATE OF WEST BENGAL
|
December 14, 1984 |
|
ANITA DASGUPTA Vs. A C SETT
|
September 19, 1984 |
|
ANJAN BHATTACHARYA Vs. STATE
|
September 25, 1984 |
|
APTABADDIN MONDAL Vs. MD BELAYET ALI
|
July 24, 1984 |
|
ARABINDA GUHA
Vs. GIRIBALA DEBI
|
April 9, 1984 |
|
ARORA INTERNATIONAL
Vs. COLLECTOR OF CUSTOMS
|
July 5, 1984 |
|
ARUN KUMAR BISWAS Vs. D N MAJUMDAR
|
August 23, 1984 |
|
ARUN SAHU Vs. HARIDAS ARORA
|
April 5, 1984 |
|
ARUP PAL Vs. MONJU MONDAL
|
November 30, 1984 |
|
ASHIS KUMAR GHOSH Vs. UNION OF INDIA
|
September 10, 1984 |
|
ASHOKE KUMAR DAW Vs. GOBINDA CHANDRA DEV
|
July 2, 1984 |
|
ASHUTOSH SEAL
Vs. UMASHASI SANTRA
|
March 30, 1984 |
|
ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. ASIATIC OXYGEN AND ACETYLENE CO LTD
|
March 9, 1984 |
|
ASIATIC OXYGEN AND ACETYLENE CO LTD Vs. ENTRY TAX OFFICER BANITABLE
|
March 9, 1984 |
|
ASIT BARAN CHAUDHURY Vs. PROFULLA CHANDRA BOSE
|
April 9, 1984 |
|
B K DUTTA Vs. NITA MADAN
|
April 11, 1984 |
|
BABULAL B MARWARI Vs. NAHARMAL KALYANI
|
January 17, 1984 |
|
BABULAL SEAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
April 11, 1984 |
|
BACHHRAJ BAID Vs. COMMERCIAL TAX OFFICER
|
May 4, 1984 |
|
BAISHNAB DAS SEN Vs. BHOLANATH SEN
|
June 14, 1984 |
|
BAL KISSEN SHAW Vs. KANUPADA BHOWMICK
|
July 16, 1984 |
|
BALISH SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1984 |
|
BAMANDAS Vs. STATE
|
July 27, 1984 |
|
BANGALORE SWAMY VENU GOPAL Vs. STATE OF WEST BENGAL
|
April 1, 1984 |
|
BANGALORE SWAMY VENUGOPAL Vs. STATE OF WEST BENGAL AND OTHERS
|
April 11, 1984 |
|
BANSHIDHAR POLLEY
Vs. KIRAN BALA ROY
|
June 7, 1984 |
|
BARICK SCREEN CORPN Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1984 |
|
BARNIK RAY Vs. W B HOUSING BOARD
|
July 30, 1984 |
|
BAYER INDIA LTD Vs. VISHAN ROY
|
December 17, 1984 |
|
BEJOY KUMAR KARNANI Vs. ASSISTANT REGISTRAR OF COMPANIES
|
September 13, 1984 |
|
BENIMADHAB MAHROTRA Vs. HOWRAH FLOUR MILLS LTD
|
March 20, 1984 |
|
BENOY KRISHNA BHATTACHARYYA Vs. DILIP KUMAR BOSE
|
September 26, 1984 |
|
BENOY ROY Vs. E S I CORPORATION
|
February 13, 1984 |
|
BHARAT COKING COAL LTD Vs. AMAN MINERALS CORPN
|
May 11, 1984 |
|
BHARATI MAJUMDAR Vs. BISWANATH MUKHERJEE
|
May 15, 1984 |
|
BHUPENDRA NATH GHOSHAL Vs. DULAL DEY
|
February 29, 1984 |
|
BHUTAN SHAW Vs. TARUBALA ROY
|
March 16, 1984 |
|
BIKASH CHANDRA MONDAL Vs. SUSANTA MONDAL
|
March 20, 1984 |
|
BIMAL KUMAR PAL & ORS Vs. STATE OF WEST BENGAL & ORS.
|
December 14, 1984 |
|
BIMALA SARKAR Vs. STATE OF WEST BENGAL
|
August 30, 1984 |
|
BIRENDIRA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
November 9, 1984 |
|
BIRENDRA NATH ROY Vs. BISWANATH MONDAL
|
April 27, 1984 |
|
BOARD OF GOVERNORS ST THOMAS SCHOOL Vs. A K GEORGE
|
March 27, 1984 |
|
BRAHAMA DEO PRASAD BHAKAT AND ORS. Vs. E.S.O. ETC. AND ORS.
|
July 20, 1984 |
|
BRAITHWAITE & CO. LTD. Vs. M/S. R. P. AGARWALLA & BROS (P) LTD. & ANR.
|
May 18, 1984 |
|
BRIGHT WIRE AND STEEL INDUSTRY Vs. UNION OF INDIA
|
November 22, 1984 |
|
BROJENDRA NATH MONDAL Vs. SUSHIL KUMAR SAHA
|
December 5, 1984 |
|
C V ENTERPRISES Vs. BRAITHWAITE AND CO LTD
|
May 4, 1984 |
|
CALCUTTA DISCOUNT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1984 |
|
CALCUTTA SPUN PIPES AND INDUSTRIES & ORS. Vs. PRASANTA KUMAR MUKHERJEE
|
March 28, 1984 |
|
CENTRAL BANK OF INDIA Vs. TAURAS FOUNDRY PVT LTD
|
July 27, 1984 |
|
CENTRAL MANBHUM COAL CO P LTD Vs. ASSISTANT REGISTRAR OF COMPANIES
|
March 29, 1984 |
|
CENTRAL WAREHOUSING CORPN Vs. B M PAL CHOWDHURY
|
March 29, 1984 |
|
CHANDAN KUMAR MUKHERJEE
Vs. SAKUR BANU MULLICK
|
April 19, 1984 |
|
CHANDESWAR PROSAD SINGH Vs. SUB DIVISIONAL L R OFFICER
|
December 21, 1984 |
|
CHINMOYEE SAHA Vs. DEBENDRA LAL SAHA
|
July 27, 1984 |
|
CHINMOYEE SAHA ALIAS CHINA SAHA Vs. RAJENDRA LAL SAHA
|
July 27, 1984 |
|
CHLORIDE INDIA LIMITED Vs. GANESHDAS RAMGOPAL
|
September 14, 1984 |
|
CHOTANAGPUR BUILDERS Vs. INCOME-TAX OFFICER
|
May 5, 1984 |
|
COLLECTOR OF CUSTOMS
Vs. MITSUNY ELECTRONIC WORKS
|
June 13, 1984 |
|
COMBUST TECHNIC P LTD Vs. STATE
|
June 18, 1984 |
|
COMMANDANT OF 74 BN BSF Vs. PANKAJINI KUNDU
|
July 12, 1984 |
|
COMMISSIONER OF ASANSOL MUNICIPALITY Vs. SHYAMA KISHORI DEVI & ORS.
|
September 12, 1984 |
|
COMMISSIONER OF COMMERCIAL TAXES Vs. DIPAK DHAR
|
August 14, 1984 |
|
COMMISSIONER OF GIFT TAX Vs. MANI GOPAL MONDAL
|
February 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DAVIDSON OF INDIA PVT LTD
|
February 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN ASSAM TEA COMPANY LTD
|
February 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KUSUM PRODUCTS LIMITED
|
March 12, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DINA NATH KATHORIA
|
January 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DARJEELING CLUB LTD
|
January 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL ENGINEERING CORPORATION
|
January 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. WOOLCOMBERS INDIA LTD
|
January 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. FLENDER MACNEILLGEARS LTD
|
January 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA EDUCATION TRUST
|
March 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. INDO AMERICAN ELECTRICALS LTD
|
August 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. B P KAYAN TRUST
|
August 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. JANATA MEDICAL STORES
|
August 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHAT KRISHNA ROHATGI
|
August 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PLACID LIMITED
|
August 7, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRY SIDE P LTD
|
July 16, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KISHANLAL AND SONS UDYOG PVT LTD
|
July 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SEN MUKHERJEE AND CO
|
December 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SUPREME CREDIT CORPORATION P LTD
|
November 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. TARACHAND GHANASHYAMDAS
|
November 28, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. HARI CHARAN SHYAM SUNDAR P LTD
|
December 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. REMINGTON RAND OF INDIA LTD
|
December 20, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DELTA JUTE MILLS CO LTD
|
December 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BHOTICA TEXTILES
|
December 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NOPANY EDUCATION TRUST
|
December 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. UPPER GANGES SUGAR MILLS LTD
|
December 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA CREDIT CORPORATION LTD
|
November 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. M B ENGINEERING WORKS P LTD
|
November 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. STRAW PRODUCT LTD
|
November 12, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KMW JOHNSON LTD
|
November 12, 1984 |
|
COMMISSIONER OF INCOME TAX CENTRAL I Vs. JAYASHREE CHARITY TRUST
|
December 11, 1984 |
|
COMMISSIONER OF INCOME TAX CENTRAL II Vs. MODEL MANUFACTURING CO PVT LTD
|
December 10, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. SHYAM NAGAR TIN FACTORY (P) LIMITED
|
January 30, 1984 |
|
CONTROLLER OF EASTATE DUTY Vs. HULASCHAND BAID
|
January 13, 1984 |
|
CORPORATION OF CALCUTTA Vs. STATE
|
February 24, 1984 |
|
COTTON CORPORATION OF INDIA LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
August 3, 1984 |
|
COURT LIQUIDATOR Vs. BIMALENDU DAS
|
December 4, 1984 |
|
D P MAZUMDAR Vs. HARMINDER
|
February 17, 1984 |
|
DAYALESWAR MAHADEB JEW Vs. JUNIOR LAND REFORMS OFFICER BALUGHATA
|
January 11, 1984 |
|
DEBENDRA CHANDRA MONDAL
Vs. RATAN MITRA
|
February 28, 1984 |
|
DEEPCHAND AGARWALLA Vs. STATE OF WEST BENGAL
|
August 10, 1984 |
|
DENA BANK Vs. VICTORY ENGINEERING WORKS AND ORS.
|
May 31, 1984 |
|
DHIRENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
November 21, 1984 |
|
DILIP KUMAR CHOWDHURY Vs. RABINDRA NATH SEN
|
February 16, 1984 |
|
DIPAK SINGH Vs. STATE
|
September 21, 1984 |
|
DULAL KANTI DAS Vs. STATE
|
May 17, 1984 |
|
DUNCAN AGRO INDUSTRIES LTD Vs. J BANERJEE
|
March 16, 1984 |
|
DUNCAN AGRO INDUSTRIES LTD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
March 16, 1984 |
|
DUNCAN BROS AND CO Vs. STATE
|
December 3, 1984 |
|
DURGA CHARAN Vs. BHUDIBALA
|
July 31, 1984 |
|
EASTERN BANK LTD Vs. PARTS SERVICES OF INDIA LTD
|
September 21, 1984 |
|
EMERALD PAINTS AND COLOUR PRODUCTS P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1984 |
|
EMERALD PAINTS AND COLOUR PRODUCTS P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1984 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. R.M. OBEROI
|
December 25, 1984 |
|
EMPLOYEES STATE INSURANCE CORPORATION WEST BENGAL Vs. GANAPAT LOHAR
|
February 6, 1984 |
|
ENGINEERS COLLABORATED Vs. INDIAN STATISTICAL INSTITUTE
|
September 25, 1984 |
|
EXPRESS NEWSPAPERSLTD Vs. GIRDHARILAL JHAJHARIA
|
January 11, 1984 |
|
FATIMA KHATOON Vs. SWARUP SINGH
|
March 23, 1984 |
|
GANESH CHANDRA DAS Vs. BIJOY COOMER GOYEE AND ANR.
|
August 7, 1984 |
|
GANESH TRADING CO PVT LTD Vs. UNION OF INDIA
|
June 27, 1984 |
|
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO.OP. SOCIETIES LTD. AND ANOTHER Vs. 7TH INDUSTRIAL TRIBUNAL, WEST BENGAL AND OTHERS
|
September 17, 1984 |
|
GIRDHARILAL SONI Vs. MAYA ROY
|
November 26, 1984 |
|
GLOBE PAPER MILLS LTD Vs. PRINTPAK MACHINERY LTD
|
March 23, 1984 |
|
GLUCO SERIES PVT LTD Vs. STATE
|
June 6, 1984 |
|
GOPAL DAS GUJARATI
Vs. TITAGARH PAPER MILLS CO LTD
|
August 13, 1984 |
|
GOPAL MONDAL Vs. UNION OF INDIA
|
December 21, 1984 |
|
GOSTO BEHARI PRAMANIK Vs. MALATI SEN
|
December 20, 1984 |
|
GOSWAMI MALTI VAHUJI MAHARAJ
Vs. PURUSHOTTAM LAL PODDAR
|
June 20, 1984 |
|
GOUR HARI DAS Vs. BIMAL KUMAR GIRI
|
March 27, 1984 |
|
GOUR MONDAL AND ORS. Vs. THE STATE
|
February 15, 1984 |
|
GOURI SANKAR PANDA Vs. STATE OF WEST BENGAL
|
March 29, 1984 |
|
GOVT OF W B Vs. NITYA GOPAL BASAK
|
May 4, 1984 |
|
GRINDLAYS BANK LTD Vs. STATE OF WEST BENGAL
|
February 10, 1984 |
|
GUEST KEEN WILLIAMS LTD Vs. CONTROLLER OF PATENTS DESIGNS
|
July 26, 1984 |
|
GUHA AND CO Vs. R N MISRA
|
April 24, 1984 |
|
GULABCHAND HAREKCHAND Vs. STATE OF WEST BENGAL
|
September 21, 1984 |
|
HABILDAR BHAGAT SINGH Vs. UNION OF INDIA & ORS.
|
November 26, 1984 |
|
HAIDAR ALI MONDAL Vs. STATE OF WEST BENGAL
|
March 1, 1984 |
|
HARBANS SINGH Vs. BUILDING TRIBUNAL CORPN OF CALCUTTA
|
July 31, 1984 |
|
HARISH TARA REFRACTORIES P LTD Vs. CERTIFICATE OFFICER
|
May 17, 1984 |
|
HIMAJA KUMAR GHOSH Vs. RANJIT KUMAR SARKAR
|
March 1, 1984 |
|
HIMANSHU KUMAR LAHIRI Vs. GAJENDRA KUMAR DE
|
January 1, 1984 |
|
HIMANSHU KUMAR LAHIRI Vs. GAJENDRA KUMAR DE
|
December 25, 1984 |
|
HIMJIT CONSTRUCTION Vs. TARUN SARKAR
|
February 22, 1984 |
|
HINDUSTAN MOTORS LTD Vs. STATE
|
November 23, 1984 |
|
HINDUSTAN MOTORS LTD Vs. STATE OF WEST BENGAL
|
November 2, 1984 |
|
HINDUSTHAN PETROLEUM Vs. HUKUMCHAND RAJKUMAR SINGH P LTD
|
May 18, 1984 |
|
HINDUSTHAN PETROLEUM CORPN LTD Vs. HUKUM CHAND RAJKUMAR
|
September 5, 1984 |
|
HINDUSTHAN STEEL, LTD. Vs. RABINDRA NATH BANERJEE
|
December 25, 1984 |
|
HINDUSTHAN SUGAR MILLS Vs. UNION OF INDIA
|
May 4, 1984 |
|
HIRALAL BANDOPADHYAYA Vs. STATE
|
April 11, 1984 |
|
HOOGHLY CHINSURAH MUNICIPALITY
Vs. NAPILAL GHOSE
|
May 2, 1984 |
|
IMPEX INTERNATIONAL Vs. THE COLLECTOR OF CUSTOMS
|
September 3, 1984 |
|
IN RE: RUBY INTERNATIONAL (INDIA) Vs. STATE
|
August 22, 1984 |
|
INCOME TAX OFFICER Vs. HIND DEVELOPMENT CORPORATION
|
January 10, 1984 |
|
INCOME TAX OFFICER Vs. L N GOSWAMI
|
January 16, 1984 |
|
INCOME TAX OFFICER H WARD Vs. ANANDILAL GOENKA
|
March 1, 1984 |
|
INCOME-TAX OFFICER Vs. G D SALARPURIA
|
February 8, 1984 |
|
INCOME-TAX OFFICER Vs. BENARSILAL GOENKA
|
March 31, 1984 |
|
INCOME-TAX OFFICER Vs. DAS BIRI MFG CO (P ) LTD
|
April 4, 1984 |
|
INCOME-TAX OFFICER Vs. SHALIMAR ROPE WORKS LTD
|
March 3, 1984 |
|
INDIAN CABLE CO LTD Vs. SUMITRA CHAKRABORTY
|
February 28, 1984 |
|
INDIAN EXPLOSIVES LTD Vs. STATE OF BIHAR
|
September 11, 1984 |
|
INDIAN SUGAR MILLS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1984 |
|
INDRAJIT SINHA
Vs. B L RATHI
|
February 3, 1984 |
|
INDRAJIT SINHA Vs. B L RATHI
|
April 23, 1984 |
|
INDUSTRIAL FUEL MARKETING CO Vs. UNION OF INDIA
|
September 26, 1984 |
|
J J LAHIRI Vs. STATE OF W B
|
June 26, 1984 |
|
JADAVENDRA NARAYAN Vs. STATE
|
June 13, 1984 |
|
JAGANNATH MONDAL Vs. NANDALAL SARDAR
|
February 22, 1984 |
|
JANAB MAJIBULLAH Vs. STATE
|
April 10, 1984 |
|
JAYANTILAL Vs. INDIRA
|
April 30, 1984 |
|
JAYASHREE TEXTILES AND INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
|
April 14, 1984 |
|
JIBAN DEY SARKAR Vs. GOLAPI DEY SARKAR
|
July 19, 1984 |
|
JUGOLINIJA RAJIA JUGOSLAVIJA Vs. FAB LEATHERS LTD
|
August 17, 1984 |
|
JYOTISH CHANDRA ASH Vs. UNION OF INDIA & ORS.
|
July 25, 1984 |
|
JYOTL BHUSAN NAHA Vs. ARCHANA DATTA
|
July 6, 1984 |
|
K L P LTD Vs. MUNICIPAL COMMISSIONERS OF KAMARHATI MUNICIPALITY
|
February 10, 1984 |
|
K SINGH DEO Vs. JENSON AND NICHOLSON INDIA LTD
|
December 14, 1984 |
|
K. SINGH DEO Vs. K. SRIDHARAN
|
December 25, 1984 |
|
KAILASH KUMAR MARODIA Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
December 14, 1984 |
|
KAILASH NATH ROY Vs. STATE
|
April 10, 1984 |
|
KAJARIA EXPORTS LTD Vs. UNION OF INDIA
|
November 20, 1984 |
|
KAJU Vs. STATE
|
July 4, 1984 |
|
KALI CHARAN Vs. SUDHIR CHANDRA
|
November 16, 1984 |
|
KALI CHARAN CHAKRABORTY HAVING DIED HIS HEIRS SM KASHISWARI CHAKRABORTY Vs. DURGACHARAN BANERJEE HAVING DIED HIS HEIRS ANANDAMOYEE BANERJEE
|
March 22, 1984 |
|
KALI PAD A BANERJEE Vs. STATE OF WEST BENGAL
|
May 9, 1984 |
|
KALI PRASAD BASU Vs. SUSANTA KUMAR PRATIHAR
|
March 1, 1984 |
|
KALYAN KUMAR MUKHOPADHAYA Vs. STATE OF WEST BENGAL & ORS
|
September 3, 1984 |
|
KAMALA BALA NATH & ORS. Vs. BALABHADRA JHAH
|
August 3, 1984 |
|
KANAKLATA SINHA Vs. NANI GOPAL SINGHA BURMAN
|
April 2, 1984 |
|
KANDAN MANDI ALIAS SANTAL Vs. SANTI PROSAD CHATTERJEE
|
March 14, 1984 |
|
KANU SHARMA
Vs. SHYAMAPADA SHARMA
|
January 30, 1984 |
|
KARTICK CHANDRA KAPAT Vs. AMULYA CHARAN KAPAT
|
June 22, 1984 |
|
KATYANI DUTTA Vs. MANTU SHAW ALIAS MANTU CHANDRA SHAW
|
April 12, 1984 |
|
KEDAR NATH SHAW Vs. NARMA DEVI
|
November 28, 1984 |
|
KEMCO CHEMICALS Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
August 1, 1984 |
|
KERATULLA SK Vs. FAZLUR RAHAMAN SARDAR
|
February 15, 1984 |
|
KIRODIMULL AGARWALLA Vs. THE STATE
|
June 19, 1984 |
|
KRISHNA Vs. ALOK RANJAN
|
May 16, 1984 |
|
KRITIPAL SINGH KATHARI Vs. STATE OF WEST BENGAL
|
July 16, 1984 |
|
KRITTIBUS BHATTACHARYA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 10, 1984 |
|
KRITY BASIL Vs. PEARY MOHAN SARKAR
|
February 15, 1984 |
|
KUMUD AGARWALLA Vs. FERTILIZER CORPN OF INDIA LTD
|
March 22, 1984 |
|
KWALITY ICECREAMS LTD Vs. INDIAS HOBBY CENTRE PVT LTD
|
August 22, 1984 |
|
L M THAPAR Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1984 |
|
LAKSHMI NARAYAN DUTTA Vs. MIRA RANI DEY
|
February 1, 1984 |
|
LALIT MOHAN BASU Vs. STATE OF WEST BENGAL
|
July 25, 1984 |
|
M/S JOHNSON & PHILIPS LTD. Vs. AMIYA KR. SEAL
|
April 25, 1984 |
|
M/S. CENTRAL WAREHOUSING CORPORATION Vs. SWAPAN KUMAR BISWAS AND ANOTHER
|
May 2, 1984 |
|
M/S. DULAL PHARMACY & ORS. Vs. DHAJADHAR TEWARI & ORS.
|
August 21, 1984 |
|
MAFIZAN BIB1 Vs. SK PANCHU
|
September 12, 1984 |
|
MAHABIR PROSAD Vs. KARAM CHAND THAPAR AND BROS LTD
|
June 27, 1984 |
|
MAHANADA BANERJEE Vs. STATE OF WEST BENGAL AND OTHER
|
April 4, 1984 |
|
MAHATAM ROY Vs. GENERAL MANAGER, EASTERN RAILWAY AND ORS.
|
April 30, 1984 |
|
MAHENDRA CHANDRA Vs. ABANI BHUSAN
|
June 20, 1984 |
|
MAIZUL SK Vs. STATE
|
June 26, 1984 |
|
MALATI CHAKRABORTY Vs. GANESH CHANDRA SHYAMAL
|
January 19, 1984 |
|
MALAY BINIYOG PVT. LTD. Vs. QUINN INDIA LTD.
|
August 10, 1984 |
|
MALHOTRA INTERNATIONAL LTD Vs. INCOME-TAX OFFICER
|
March 15, 1984 |
|
MANECK NOSHIRWAN KAKA Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
June 13, 1984 |
|
MANGAL CHAND AND SONS
Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 25, 1984 |
|
MANGLA BROS Vs. COLLECTOR OF CUSTOMS
|
July 4, 1984 |
|
MANISHA Vs. ASOKE
|
September 20, 1984 |
|
MANLCK LAL KHAN Vs. STATE OF WEST BENGAL
|
July 24, 1984 |
|
MAYAPUR SREE CHAITANYA MATH Vs. SACHIDANANDA BRAHMACHARI
|
February 28, 1984 |
|
MD ABDUL GANI Vs. ELECTION COMMISSION
|
November 14, 1984 |
|
MD DAWOOD Vs. STATE
|
March 2, 1984 |
|
MD SAHABALI MONDAL Vs. AHEDALI MONDAL
|
January 31, 1984 |
|
MEGHAMALA ROY Vs. STATE OF W B
|
March 5, 1984 |
|
MEGNA MILLS CO LTD Vs. 4TH INDUSTRIAL TRIBUNAL
|
August 21, 1984 |
|
MIR ABDUL JALIL
Vs. STATE OF WEST BENGAL
|
April 12, 1984 |
|
MIRA RANI KHAMARU Vs. DURGA BALA DAS
|
June 28, 1984 |
|
MODERN FURNISHERS (INTERIOR DESIGNERS) (P.) LTD. Vs. STATE
|
May 2, 1984 |
|
MOHUR ALIES MOHAN LAL DEY Vs. SUDHIR CHANDRA DEY
|
April 9, 1984 |
|
MOKTAR SAHANI Vs. STATE
|
March 29, 1984 |
|
MOMIN MONDAL Vs. STATE
|
August 3, 1984 |
|
MONMOTHA NATH GHOSH Vs. SYED CHAND ALI
|
September 20, 1984 |
|
MOTIPUR SUGAR FACTORY LTD. Vs. JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF INDUSTRY
|
April 12, 1984 |
|
MRINALKANTI CHATTERJEE Vs. STATE OF WEST BENGAL
|
July 20, 1984 |
|
MRITYUNJOY BOSE Vs. HEAD MASTER HARE SCHOOL
|
July 23, 1984 |
|
MUSTAFA SHEIKH Vs. LALCHAND SHEIKH
|
February 9, 1984 |
|
N L SEN PETITIONER Vs. A M E
|
May 17, 1984 |
|
NABADWIP BERA Vs. BALAI CHANDRA
|
April 25, 1984 |
|
NAMDAR MOLLA Vs. ABDAN GHRAMI
|
November 6, 1984 |
|
NANDA DULAL DUTTA Vs. ARDHENDU SEKHAR RAKSHIT
|
March 28, 1984 |
|
NARAYAN CHANDRA PRAMANIK Vs. AMANDA MONDAL
|
April 27, 1984 |
|
NATIONAL ALLOY AND METAL WORKS PVT LTD Vs. COMMERCIAL TAX OFFICER 24 PARGANAS CHARGE
|
July 2, 1984 |
|
National Insulated Cable Co LTD Vs. Union of India
|
November 22, 1984 |
|
NATIONAL INSURANCE CO LTD Vs. MAHADEB KAR
|
September 5, 1984 |
|
NATIONAL PROJECT CONSTRUCTION CORPN LTD Vs. G RANJAN
|
September 19, 1984 |
|
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL BANK OF INDIA
|
August 23, 1984 |
|
NILIMA BHATTACHARYA Vs. STATE
|
July 3, 1984 |
|
NIMDHARI SINGH Vs. STATE OF WEST BENGAL
|
November 27, 1984 |
|
NIRUPOMA BASAK Vs. BAIDYANATH PRAMANICK
|
December 21, 1984 |
|
NISHIT KUMAR SIKDAR GOBINDA SARAYA
Vs. SUNIL KUMAR BOSE
|
April 26, 1984 |
|
NRIPENDRA KUMAR GHOSH
Vs. REGISTRAR OF COMPANIES
|
March 21, 1984 |
|
ORIENT PAPER MILLS LIMITED
Vs. COMMISSIONER OF INCOME TAX CENTRAL I
|
November 26, 1984 |
|
ORIENTAL ENTERPRISE Vs. CORPORATION OF CALCUTTA
|
June 28, 1984 |
|
PABITRA KUMAR BOSE Vs. GOURI BOSE (NEE GHOSH)
|
January 31, 1984 |
|
PANCHKARI HAIDAR & ANR. Vs. PURNA CHANDRA HAIDAR & ORS.
|
July 30, 1984 |
|
PANKA LAL BAG
Vs. SANTOSH KUMAR SIKDAR
|
March 5, 1984 |
|
PAPPA RAO Vs. STATE
|
October 8, 1984 |
|
PAPPA RAO Vs. STATE OF WEST BENGAL
|
October 9, 1984 |
|
PARESH CHANDRA CHANDRA Vs. KRISHNA CHANDRA GHOSH
|
March 8, 1984 |
|
PARIMAL BALA ROY Vs. SANTOSH KUMAR BHATTACHARYA
|
March 1, 1984 |
|
PARIMAL GHOSH Vs. STATE
|
April 27, 1984 |
|
PASHUPATI DHOLEY Vs. SUBODH CHANDRAGHOSH
|
February 24, 1984 |
|
PIJUSH KANTI GUHA
Vs. KINNORI MULLICK
|
March 14, 1984 |
|
PIONEER PROTECTIVE GLASS FIBRE P LTD Vs. FIBRE GLASS PILKINGTON LTD
|
September 5, 1984 |
|
PRABHAS KUMAR Vs. OFFICER IN CHARGE RANINAGAR POLICE STATION
|
December 18, 1984 |
|
PRAFULLA KUMAR KHAN Vs. JOGENDRA NATH MAHATO
|
November 6, 1984 |
|
PRESIDENT CUM SECY SAILENDRA SIRCAR VIDYALAYA Vs. PRAFULLA KUMAR SAMAJDAR
|
December 10, 1984 |
|
PUBLIC PROSECUTOR, HIGH COURT, CALCUTTA Vs. ABHIJIT BOSE
|
July 12, 1984 |
|
PUNJAB NATIONAL BANK Vs. SANCHAITA INVESTMENT
|
December 20, 1984 |
|
PUNJAB PRODUCE AND TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1984 |
|
PURABI GUHA Vs. INCOME-TAX OFFICER
|
November 17, 1984 |
|
PURINA CHANDRA HALDER Vs. STATE OF WEST BENGAL
|
March 28, 1984 |
|
PUSHPA RANI GHOSE
Vs. ADDITIONAL DISTRICT MAGISTRATE 24 PARGANAS
|
July 11, 1984 |
|
R G VAKIL Vs. RAMENDRA NATH BANERJEE
|
May 16, 1984 |
|
R K CHAKRAVARTY Vs. R K CHAKRAVARTY, COLLECTOR, CUSTOM AND CENTRAL EXC
|
December 18, 1984 |
|
R K MITTAL Vs. B ROY CHOWDHURI
|
May 3, 1984 |
|
RABINDRA NATH GHOSH Vs. STATE
|
November 9, 1984 |
|
RADHA KRISHNAJI THAKUR Vs. SANKAR LAL KHETTRY
|
February 13, 1984 |
|
RAJ KUMAR Vs. BENOY KUMAR
|
August 9, 1984 |
|
RAJ KUMAR BANERJEE Vs. STATE OF W B
|
April 6, 1984 |
|
RAJ KUMAR DALMIA Vs. STATE OF W.B. AND OTHERS
|
March 4, 1984 |
|
RAJENDRA LAL MUKHERJEE Vs. JNANENDRA NATH MAJUMDAR AND STATE
|
June 26, 1984 |
|
RAJESH KHAITAN Vs. STATE
|
July 19, 1984 |
|
RAM DUTT GUPTA Vs. STATE OF WEST BENGAL
|
November 19, 1984 |
|
RAM GOPAL BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
November 14, 1984 |
|
RAM NIWAS CHAUDHARY
Vs. METAL SCRAP TRADE CORPORATION LTD
|
September 26, 1984 |
|
RAM NIWAS KUMARIA PVT LTD Vs. PREM PRAKASH ARYA
|
February 14, 1984 |
|
RAMKRISHNA DEWAN Vs. KANAILAL MUKERJEE & ORS.
|
June 15, 1984 |
|
RAMNIWAS CHOWDHURY & ORS. Vs. UNION OF INDIA
|
July 17, 1984 |
|
RANAJIT ALIAS RANJIT KUMAR DEBNATH Vs. RAM KISSAN JADAV
|
December 13, 1984 |
|
RASHI GOPAL GOSWAMI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
December 25, 1984 |
|
RATAN KUMAR BHAR PILANIA Vs. LAXMI DEVI BHAR PILANIA & ORA
|
November 23, 1984 |
|
REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL Vs. COMMISSIONER OF PAYMENTS
|
May 16, 1984 |
|
REGISTRAR HIGH COURT ORIGINAL SIDE Vs. SAMARENDRA NATH BHATTACHARJEE
|
September 5, 1984 |
|
REGISTRAR OF COMPANIES
Vs. S PROSHAD
|
August 3, 1984 |
|
REKHA MUKHERJEE Vs. ASHISH KUMAR DAS
|
May 31, 1984 |
|
RELIANCE JUTE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
March 23, 1984 |
|
RELIANCE JUTE AND INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
April 1, 1984 |
|
ROSE POTTERIES Vs. W B FINANCIAL CORPN
|
December 21, 1984 |
|
ROYHAN Vs. CHAMATKAR MALITYA
|
December 7, 1984 |
|
RUKMANAND Vs. JAWALA DUTT
|
June 12, 1984 |
|
RUNDIBALA ROY Vs. PUTUBALA
|
May 2, 1984 |
|
S B FOUNDRY LIMITED Vs. SHREE G K STEEL WORKS PVT LTD
|
August 1, 1984 |
|
S K AGARWALA Vs. E S I CORPORATION
|
January 20, 1984 |
|
S K TRADING CORPORATION Vs. INCOME-TAX OFFICER
|
April 28, 1984 |
|
S PAUL AND CO Vs. STATE OF TRIPURA
|
July 23, 1984 |
|
S S MIRANDA LTD Vs. SHYAM BAHADUR SINGH
|
August 9, 1984 |
|
S.N. DAGA Vs. ANJALI GANGOPADHYAY
|
February 28, 1984 |
|
S.S. KOTHARI Vs. STATE
|
September 19, 1984 |
|
SACHIN BARICK GENERAL EMTERPRISES PVT LTD Vs. INCOME TAX OFFICER
|
January 17, 1984 |
|
SACHINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
|
July 12, 1984 |
|
SADHU Vs. SARATHI BALA
|
May 14, 1984 |
|
SAHABALI MONDAL Vs. MORION BIBI
|
January 31, 1984 |
|
SAILENDRA NATH CHATTERJEE Vs. STATE
|
January 12, 1984 |
|
SAJJAD HOSSAIN Vs. RAMESHA BIBI
|
December 7, 1984 |
|
SALIGRAM AHIR Vs. STATE
|
May 11, 1984 |
|
SANAT KUAMR MUKHOPADHYAY & ORS. Vs. UNION OF INDIA & ORS.
|
September 26, 1984 |
|
SANATAN GANGULY Vs. STATE
|
March 16, 1984 |
|
SANATAN GANGULY Vs. ASST REGISTRAR OF COMPANIES
|
March 16, 1984 |
|
SANTA KUMAR ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
|
May 17, 1984 |
|
SANTI PRIYA PAL Vs. MIRA BISWAS
|
June 19, 1984 |
|
SANTO K SINGH Vs. NINTH INDUSTRIAL TRIBUNAL
|
January 18, 1984 |
|
SANTOSH NAYAK & ANR. Vs. PRADIP MOULIK
|
July 31, 1984 |
|
SATCHIDANANDA MAITY AND OTHERS Vs. THE ADMINISTRATOR, WEST BENGAL, BOARD OF SECONDARY EDUCATION AND OTHERS
|
July 2, 1984 |
|
SATSIH CHANDRA DE Vs. STATE
|
July 20, 1984 |
|
SATYA RANJAN GHOSH Vs. SMT. USHARANI BANERJEE
|
March 6, 1984 |
|
SATYAJIT DEY Vs. HINDUSTHAN STEELWORKS CONSTRUCTION LTD
|
November 23, 1984 |
|
SATYANARAYAN SAHA Vs. STATE OF WEST BENGAL
|
April 26, 1984 |
|
SHAKTI PADA NATH Vs. THE STATE
|
December 25, 1984 |
|
SHANKARLAL Vs. STATE BANK OF INDIA
|
November 19, 1984 |
|
SHANKARLAL KERIAL ALIAS SHARMA Vs. MOOLCHAND PROSAD
|
May 4, 1984 |
|
SHANTI SWAROOP JAIN Vs. SAGARMAL SHARMA & ORS.
|
June 22, 1984 |
|
SHEILA DEVI CHAMRIA
Vs. TARA CHAND SARAOGI
|
July 19, 1984 |
|
SHERRY LOUISE CLARK Vs. STATE OF WEST BENGAL
|
February 28, 1984 |
|
SHRIKRISHNA Vs. GOBARDHAN NATH
|
July 9, 1984 |
|
SHYAM BEHARI LOHAR Vs. RAM CHARAN LOHAR
|
May 5, 1984 |
|
SHYAM ROY
Vs. GRINDLAYS BANK LTD
|
March 15, 1984 |
|
SHYAMA PADA DAS AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
January 18, 1984 |
|
SIDDHARTHA Vs. CALCUTTA MUNICIPALITY
|
July 5, 1984 |
|
SITARAM BIYANI Vs. REGISTRAR OF COMPANIES
|
February 2, 1984 |
|
SK DAMAN MISTRY Vs. MOHARRUM MISTRY
|
February 27, 1984 |
|
SK MUZIBUL HAQUE Vs. SUDARSAN PAL
|
February 16, 1984 |
|
SMT. SUSAMA ROY & ORS. Vs. SMT. RAMA RANI CHATTERJEE & ORS.
|
July 11, 1984 |
|
SREENIVASA PULVARISING INDUSTRIES Vs. JAI GLASS AND CHEMICALS PVT LTD
|
September 5, 1984 |
|
SRIKANT JAIN Vs. B K PLASTIC INDUSTRIES
|
June 1, 1984 |
|
STATE Vs. NURJAHAN SAKIL
|
June 27, 1984 |
|
STATE Vs. SATYANARAYAN RICE MILL
|
August 28, 1984 |
|
STATE Vs. HIND TEA COMPANY PVT LTD
|
August 24, 1984 |
|
STATE Vs. A MONDAL
|
August 1, 1984 |
|
STATE Vs. DEBABRATA MOITRA
|
November 6, 1984 |
|
STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
July 23, 1984 |
|
STATE BANK OF INDIA Vs. HIMALAYA SHIPPING CO LTD
|
March 1, 1984 |
|
STATE OF W B Vs. NARAYAN PATEL
|
August 28, 1984 |
|
STATE OF WEST BENGAL
Vs. ANAL CHOWDHURY
|
April 2, 1984 |
|
STATE OF WEST BENGAL Vs. DAUGHTERS OF THE CROSS
|
March 23, 1984 |
|
STATE OF WEST BENGAL Vs. ARUN KUMAR MITRA
|
February 6, 1984 |
|
STATE OF WEST BENGAL Vs. AND A MONDAL
|
September 1, 1984 |
|
STATE OF WEST BENGAL Vs. RASH BEHARI SARKAR
|
June 27, 1984 |
|
STATE OF WEST BENGAL Vs. KHANDU BHUNIA
|
November 20, 1984 |
|
STATE OF WEST BENGAL Vs. PAPER PRODUCTS LTD
|
December 13, 1984 |
|
STATE OF WEST BENGAL Vs. GWAL DASS MOHOTTA
|
December 21, 1984 |
|
STATE TRADING CORPN OF INDIA Vs. TARA JEWELLERS
|
April 10, 1984 |
|
SUBAL CHANDRA DAS Vs. DHIRENDRA CHANDRA DAS
|
March 23, 1984 |
|
SUBAL DUTTA AND SONS P LTD Vs. ASSISTANT REGISTRAR OF COMPANIES
|
November 30, 1984 |
|
SUBHAS Vs. STATE
|
April 25, 1984 |
|
SUBIR ROY Vs. S K CHATTOPADHYAY
|
November 19, 1984 |
|
SUBODH KR. CHAKROBORTY Vs. UNIVERSITY OF CALCUTTA
|
June 15, 1984 |
|
SUBRATA BHATTACHARYA Vs. BHARAT PROCESS & MECHANICAL ENGINEERS & ORS.
|
July 30, 1984 |
|
SUBRATA KUMAR PATRA Vs. UNITED BANK OF INDIA
|
July 12, 1984 |
|
SUBRATA SARKAR Vs. UNION OF INDIA
|
April 18, 1984 |
|
SUDBIR KUMAR ROY Vs. STATE OF WEST BENGAL
|
September 18, 1984 |
|
SUDHANSU KUMAR BOSE Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1984 |
|
SUDHANSU SEKHAR PAUL Vs. AJAENDU PAUL
|
March 7, 1984 |
|
SUDHINDRA NATH MONDAL Vs. STATE OF WEST BENGAL
|
November 9, 1984 |
|
SUDHIR KUMAR Vs. J N CHEMICALS PVT LTD
|
September 12, 1984 |
|
SUDHIR KUMAR BOSE
Vs. GOBARDHANDAS JAIRAMBHAI
|
August 14, 1984 |
|
SUKUMAR DAS Vs. STATE
|
August 28, 1984 |
|
SUKUMAR GHOSH Vs. BONGAON DINABANDHU MAHAVIDYALAYA
|
June 19, 1984 |
|
SUKUMAR SARKAR Vs. SALIL KUMAR CHAKRAVERTY
|
May 31, 1984 |
|
SUMITRA SINGH
Vs. NAHAR SINGH
|
February 3, 1984 |
|
SUNIL CHANDRA Vs. HEMENDRA KR DEB
|
November 26, 1984 |
|
SUNIL KUMAR DAS Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 28, 1984 |
|
SUNIL KUMAR DEY Vs. STATE
|
March 15, 1984 |
|
SUNIL KUMAR DUTTA Vs. M/S. P.C. CHATTERJEE & CO.
|
April 3, 1984 |
|
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MONAHAR SARKAR
|
July 23, 1984 |
|
SURAJMULL GOUTI
Vs. CONTROLLER OF ESTATE DUTY
|
January 13, 1984 |
|
SURENDRA NATH MONDAL Vs. STATE OF W B
|
February 14, 1984 |
|
SUSHANTA KUMAR BASAK Vs. STATE OF WEST BENGAL
|
May 14, 1984 |
|
SUSHIL KR MAITY Vs. SANDHYARANI MAITY
|
December 10, 1984 |
|
SUSHIL KUMAR GANGULY Vs. UNION OF INDIA
|
July 18, 1984 |
|
SUSHIL KUMAR SARKHEL & ANR. Vs. NANDA LAL SHA & ORS.
|
February 23, 1984 |
|
SUSHILA HATI Vs. SUBHAS
|
April 8, 1984 |
|
SWAPAN KUMAR GUPTA Vs. SHAMBHU NATH MITRA
|
January 20, 1984 |
|
SWARNALATA TAT Vs. CHANDI CHARAN DEY
|
February 17, 1984 |
|
T S B K SHRAMAN MAHARAJ Vs. MAYAPUR SRICHAITANYA MATH
|
November 14, 1984 |
|
TAPAN KUMAR CHATTERJEE Vs. KALYANI DEBI
|
September 19, 1984 |
|
TAPAS KUMAR MOITRA Vs. PRATIMA ROY CHOUDHURY
|
December 20, 1984 |
|
TAPATI NASKAR Vs. LAKSHMI KANTO NASKAR
|
April 16, 1984 |
|
TAR1NI MOHAN DUTTA Vs. S E CAL CENTRAL ELEC CIRCLE
|
September 14, 1984 |
|
TARAK NATH GAYEN Vs. PRAVAT KUMAR BEJ
|
July 4, 1984 |
|
THE COMMISSIONERS OF ASANSOL MUNICIPALITY Vs. BAIDAY NATH GORAI
|
March 28, 1984 |
|
THE COMMISSIONERS OF THE MUNICIPALITY OF BALLY Vs. SRI SRI ISWAR GANESH JIU THAKUR, REPRESENTED BY SHEBAITS SM BINAPANI MODAK
|
February 13, 1984 |
|
THE MANAGING DIRECTOR, JALPAIGURI ELECTRIC SUPPLY CO. LTD. Vs. THE AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS.
|
April 12, 1984 |
|
THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA Vs. DAMODAR PROSAD SINGH
|
August 9, 1984 |
|
TITAGARH JUTE FACTORY Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR IMPORT BOND DEPARTMENT
|
July 20, 1984 |
|
TITAGARH PAPER MILLS CO LTD Vs. UNION OF INDIA
|
March 16, 1984 |
|
TODI TEA CO PVT LTD Vs. MANABARRIE TEA CO LTD
|
October 30, 1984 |
|
TOLLYGUNGE CLUB LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
May 17, 1984 |
|
TRUSTEES FOR IMPROVEMENT OF CALCUTTA Vs. BAHADUR KHAN
|
August 9, 1984 |
|
TUSHAR KANTI DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 1, 1984 |
|
TWENTYFOUR PARGANAS LAWYERS CLERKS ASSOCN Vs. STATE
|
April 9, 1984 |
|
U P PAPER CORPORATION PVT LTD Vs. REGISTRAR OF COMPANIES
|
July 4, 1984 |
|
UMASASHI SAHA Vs. PARIBALA SAHA
|
August 3, 1984 |
|
UNION CARBIDE INDIA LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 15, 1984 |
|
UNION OF INDIA Vs. ABDUL SATTAR
|
April 27, 1984 |
|
UNION OF INDIA Vs. BILAS SINGH AND CO
|
February 29, 1984 |
|
UNION OF INDIA Vs. JAIN EXPORTS PVT LTD
|
September 4, 1984 |
|
UNION OF INDIA Vs. VISHNU AGENCIES P LTD
|
August 27, 1984 |
|
UNION OF INDIA Vs. HIND BUILDERS
|
December 12, 1984 |
|
UNITED BANK OF INDIA Vs. RAMLAKSHMAN SINGH & ORS.
|
May 15, 1984 |
|
UNITED COMMERCIAL BANK Vs. HANUMAN SYNTHETICS LTD
|
March 30, 1984 |
|
UNIVERSITY OF CALCUTTA Vs. SHYAMAL KUMAR DAS
|
December 20, 1984 |
|
URMILA PYNE Vs. AMIYA KUMAR PYNE
|
February 2, 1984 |
|
UTTARA CO Vs. FIRST LAND ACQUISITION COLLECTOR, CALCUTTA, & ORS.
|
May 31, 1984 |
|
VIJAY SHROFF Vs. SUDHIR ASHER
|
August 7, 1984 |
|
VIJOY LAXMI STORES
Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1984 |
|
VISHNU SUGAR MILLS LIMITED Vs. I S P TRADING CO
|
April 9, 1984 |
|
W C SHAW P LTD Vs. BHAGWAN DAS
|
November 14, 1984 |
|
WEALTH-TAX OFFICER Vs. MRS MADHU KANTA J SHAH
|
February 27, 1984 |
|
WEALTH-TAX OFFICER Vs. MANORAMA DEVI BIRLA
|
March 7, 1984 |
|
WEALTH-TAX OFFICER Vs. RAMLAL RAJGARHIA AND RAMLAL RAJGARHIA SONS
|
June 4, 1984 |
|
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD Vs. INTERNATIONAL TRADING CORPORATION OF INDIA
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March 29, 1984 |
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WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION EMPLOYEES UNION
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February 28, 1984 |
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WEST BENGAL SUBORDINATE FOOD AND SUPPLY SERVICES ASSOCIATIONS AND OTHER Vs. STATE OF WEST BENGAL AND OTHERS
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May 3, 1984 |
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ZULEKHA BEGUM Vs. COMMISSIONER OF INCOME TAX
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March 12, 1984 |
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