|
A C PAUL AGRICULTURAL CO PVT LTD Vs. STATE OF WEST BENGAL
|
September 29, 1983 |
|
ABDUL BARI Vs. STATE OF WEST BENGAL
|
August 26, 1983 |
|
ABDUL BARS Vs. STATE OF WEST BENGAL
|
August 25, 1983 |
|
ABDUL MAN NAN Vs. RETURNING OFFICER
|
August 25, 1983 |
|
ABHIMANYU MONDAL Vs. ANANDA KUMAR MONDAL
|
November 24, 1983 |
|
ABHOY SINGH SURANA Vs. W EVANS AND CO LTD
|
March 22, 1983 |
|
AJIT KUMAR GAYEN Vs. JYOTSNA PAL
|
August 2, 1983 |
|
AMAL DEB Vs. BISWANATH MITTER
|
August 19, 1983 |
|
AMAL KRISHNA DAS Vs. STATE
|
May 11, 1983 |
|
AMALENDU SANTRA
Vs. UNIVERSITY OF CALCUTTA
|
August 11, 1983 |
|
AMBIKA COLD STORAGE Vs. STATE
|
June 28, 1983 |
|
ANAND PRAKASH SAXENA Vs. UNION OF INDIA & ORS.
|
March 15, 1983 |
|
ANARBIBI Vs. HABIBUR RAHAMAN
|
March 24, 1983 |
|
ANATH BANDHU BASAK Vs. RAGHU NATH ADHIKARI
|
December 25, 1983 |
|
ANGUS CO LTD Vs. DEPUTY COLLECTOR OF CUSTOMS
|
March 23, 1983 |
|
ANIL KUMAR DAS Vs. SECRETARY GOVERNMENT OF WEST BENGAL
|
May 12, 1983 |
|
ANIL KUMAR GAYEN Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
April 13, 1983 |
|
APARNA BASU MALLICK
Vs. BAR COUNCIL OF INDIA
|
August 11, 1983 |
|
ARUN KUMAR BEDI Vs. ANJANA DEDI
|
May 10, 1983 |
|
ARUN KUMAR SEN Vs. SATINDRA NATH GOSWAMI
|
July 20, 1983 |
|
ASBESTOS CEMENT, LTD. Vs. CHIEF INSPECTOR OF FACTORIES, GOVERNMENT OF WEST BENGAL, CALCUTTA, AND OTHERS
|
February 9, 1983 |
|
ASHIK MIA Vs. MINOR AKBAR ALI
|
February 3, 1983 |
|
ASHOKA Vs. MANIK BANERJEE
|
March 2, 1983 |
|
ASHOKA MARKETING LTD Vs. ADDL REGISTRAR OF COMPANIES
|
March 2, 1983 |
|
ASOKE KUMAR JAIN Vs. STATE OF WEST BENGAL
|
July 25, 1983 |
|
ASSOCIATED PIGMENTS LIMITED
Vs. COLLECTOR OF CENTRAL EXCISE
|
February 3, 1983 |
|
ATUL SINGH Vs. STATE
|
August 18, 1983 |
|
AZIZA KHATUN Vs. STATE OF WEST BENGAL
|
August 24, 1983 |
|
B C BASAK Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
May 2, 1983 |
|
B N MITRA Vs. INDIAN AIRLINES CORPORATION
|
June 24, 1983 |
|
BADAL CHANDRA DAS Vs. KINKAR CHANDRA DAS
|
March 31, 1983 |
|
BAIDYANATH BASAK Vs. UNION OF INDIA
|
June 3, 1983 |
|
BAL KRISHNA MISHRA Vs. UNION OF INDIA
|
February 7, 1983 |
|
BALAI CHANDRA SINGHA ROY Vs. UNION OF INDIA
|
August 19, 1983 |
|
BALAI LALL BANERJEE Vs. DEBAKI KUMAR GANGULY
|
July 5, 1983 |
|
BALARAM ROY Vs. STATE
|
June 8, 1983 |
|
BANI KUMAR SARANGI Vs. JYOTIRMOY BASU, GENERAL MANAGER CALCUTTA TELEPHONES & ORS.
|
July 26, 1983 |
|
BANK OF INDIA Vs. GOVIND DEVI BINANI
|
August 24, 1983 |
|
BANKIM BEHARI MAITY Vs. GANESH CH DHAL
|
February 9, 1983 |
|
BANKURA CHINA CLAY INDUSTRIES Vs. UNION OF INDIA
|
December 20, 1983 |
|
BANSHIDHAR MISRA Vs. STATE OF WEST BENGAL
|
April 20, 1983 |
|
BANWARI LAL GOAL Vs. COMMR CORPN OF CALCUTTA
|
April 12, 1983 |
|
BARKA RAJWAR Vs. STATE
|
July 7, 1983 |
|
BASUDEB MONDAL Vs. DUD KUMAR PRAMANIK
|
September 20, 1983 |
|
BEJOY MONDAL Vs. STATE OF WEST BENGAL
|
June 23, 1983 |
|
BENGAL ELECTRIC LAMP WORKS LTD Vs. SUKDEV CHANDRA SINHA
|
February 15, 1983 |
|
BENGAL NATIONAL TEXTILE MILLS LTD Vs. STATE
|
September 21, 1983 |
|
BENODE BEHARI GHOSAL
Vs. SHEW KAMAL SINGH
|
February 9, 1983 |
|
BENOY CHANDRA DEY ALIAS BEOY CH DEY Vs. STATE
|
November 15, 1983 |
|
BHAGIRATHI CO OPERATIVE JOINT FARMING SOCIETY LTD Vs. HOWRAH ZILLA PARISHAD
|
July 15, 1983 |
|
BHANU CHOWDHURY Vs. DR. NARAYAN CHANDRA CHOWDHURY
|
June 7, 1983 |
|
BHANWARILAL SETHIA Vs. STATE OF WEST BENGAL
|
September 7, 1983 |
|
BHARAT SUGAR MILLS LIMITED
Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1983 |
|
BHARAT SUGAR MILLS LTD Vs. STATE
|
June 9, 1983 |
|
BHOLANATH KARMAKAR
Vs. SAILENDRA NATH PRAMANIK
|
September 29, 1983 |
|
BHUSAN DAS Vs. TULSI GANGULI
|
September 22, 1983 |
|
BINA GANGULI Vs. RASH BEHARI GANGULI
|
July 20, 1983 |
|
BINAPANI BASU Vs. UNION OF INDIA
|
March 16, 1983 |
|
BINAPANI DEBI Vs. AJIT BANERJEE
|
April 19, 1983 |
|
BINAPANI GHOSH Vs. STATE OF WEST BENGAL
|
July 28, 1983 |
|
BIRENDRA BAHADUR PANDEY Vs. GRAMOPHONE CO OF INDIA LTD
|
February 10, 1983 |
|
BIRENDRA KUMAR BHUWALKA
Vs. UNION OF INDIA
|
April 6, 1983 |
|
BISHNUPADA KHATUA Vs. STATE OF WEST BENGAL
|
December 9, 1983 |
|
BISWANATH PASARI
Vs. INCOME TAX OFFICER B WARD
|
December 14, 1983 |
|
BROJOBALA DEBI Vs. RENUKA GHOSAL
|
August 24, 1983 |
|
BROOKE BOND INDIA LTD Vs. UNION OF INDIA
|
July 14, 1983 |
|
BUILD INDIA CONSTRUCTION CO. Vs. HINDUSTAN FERTILISER CORPORATION LTD.
|
June 17, 1983 |
|
BURJOR MADAN Vs. UNITED INDIA INSURANCE CO
|
July 18, 1983 |
|
CALCUTTA CHEMICAL CO LTD Vs. KRISHNA DAS PAL
|
May 20, 1983 |
|
CALCUTTA CHEMICAL COMPANY LIMITED Vs. DHIRESH CHANDRA ROY
|
November 28, 1983 |
|
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. S K BOSE ALIAS SUBIR KUMAR BASU
|
July 22, 1983 |
|
CENTRAL BANK OF INDIA
Vs. ATLAS WORKS P LTD
|
November 28, 1983 |
|
CENTRAL BANK OF INDIA Vs. ASHOKE KUMAR BOSE
|
April 12, 1983 |
|
CHABBILA ROY Vs. STATE
|
June 10, 1983 |
|
CHAMPALAL LAKHOTIA Vs. S K MONDAL
|
July 6, 1983 |
|
CHANDRA NATH BANERJEE Vs. P.J. PAREKH AND ORS.
|
September 6, 1983 |
|
CHATTER SINGH BAID Vs. CORPORATION OF CALCUTTA
|
June 1, 1983 |
|
CHITTARANJAN DHARA Vs. B D O UDAYNARAYANPORE HOWRAH
|
August 23, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAZORS AND BLADES PVT LTD
|
December 2, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. PARVATI DEVI KALVANI
|
December 8, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. JASKARAN SOHANLAL P LTD
|
December 13, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. SWADESHI SUGAR SUPPLIERS P LTD
|
December 12, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA TRADING CO PVT LTD
|
January 10, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. IMPERIAL CHEMICAL INDUSTRIES
|
January 11, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. KALICHARAN AGARWALLA AND CO
|
March 21, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. NEW SWADESHI MILLS OF AHMEDABAD LTD
|
March 9, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. USHA MARTIN BLACK WIRE ROPES LTD
|
March 14, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
|
July 11, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. SIJUA ELECTRIC SUPPLY CO LTD
|
June 30, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. C L BAHRI AND SONS
|
June 27, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. ELLENBARRIE TEA COMPANY LTD
|
June 27, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA PODDAR CHARITABLE TRUST
|
July 18, 1983 |
|
COMMISSIONER OF WEALTH TAX Vs. NAURANGRAI AGARWALLA
|
June 20, 1983 |
|
COMMUNITY SERVICES SOCIETY Vs. STATE
|
August 4, 1983 |
|
CORPORATION OF CALCUTTA Vs. MD KHAGUDD IN
|
April 8, 1983 |
|
CRESCENT DYES AND CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1983 |
|
D S COMMERCIAL PVT LTD Vs. SHEWTAMBAR STHANAKBASI JAIN SABHA
|
December 13, 1983 |
|
D S COMMERCIAL PVT LTD Vs. SHEWTAMBAR STHAKBASI JAIN SAB HA
|
November 10, 1983 |
|
DEB PROKASH SET Vs. HARIPROSAD MALLICK
|
September 27, 1983 |
|
DEBABRATA MUKHERJEE
Vs. KALYAN KUMAR RAY
|
February 16, 1983 |
|
DEBABRATE MUKHERJEE Vs. KALYAN KUMAR ROY
|
February 16, 1983 |
|
DEUTSCHE DAMPSCHIFFSHRTS GESSELLSCHAFT Vs. BHARAT ALUMINIUM CO LTD
|
May 6, 1983 |
|
DHIRENDRA NATH SADHUKHAN Vs. TINKARI SADHUKHAN
|
September 30, 1983 |
|
DIBAKAR DAS Vs. SUB DIVISIONAL OFFICER
|
April 25, 1983 |
|
DILIP RANJAN DASS Vs. RENUKE SENGUPTA
|
December 21, 1983 |
|
DIPALI DAS Vs. GORA CHAND DAS
|
February 10, 1983 |
|
DIPTI MITRA PROPRIETRESS Vs. HIMANGSHU KRISHNA MITRA
|
March 2, 1983 |
|
DODO MAJHI Vs. STATE
|
September 22, 1983 |
|
DR. SANAT KUMAR BASU Vs. STATE OF WEST BENGAL
|
October 4, 1983 |
|
DUNCANS AGRO INDUSTRIES LTD Vs. SECRETARY DEPARTMENT OF INDUSTRIAL DEVELOPMENT
|
March 23, 1983 |
|
DWARKA PROSAD SHARMA Vs. J N NEOGI
|
December 14, 1983 |
|
E.C. BOSE & CO. PRIVATE LTD. Vs. OWNERS AND PARTIES INTERESTED IN THE
|
March 30, 1983 |
|
EAST INDIA PHOTOGRAPHIC TRADERSS ASSOCIATION Vs. STATE
|
May 5, 1983 |
|
EASTERN COLFIELDS LIMITED Vs. STATE
|
October 5, 1983 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SAHA SOAP FACTORY
|
August 24, 1983 |
|
EMPLOYERS OF CINEMA EXHIBITORS INDUSTRY IN WEST BENGAL Vs. STATE OF WEST BENGAL
|
September 1, 1983 |
|
EX PARTE CHAMPALAL JAJODIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 4, 1983 |
|
EXECUTIVE OFFICER DURGAPORE NOTIFIED AREA AUTHORITY CITY CENTRE Vs. EMERGENCY CONSTRUCTION
|
October 5, 1983 |
|
G CARIAPPA Vs. LEILA SINHA ROY
|
September 15, 1983 |
|
GADADHAR DAS Vs. SANTOSH KUMAR MUKHERJEE
|
July 15, 1983 |
|
GANESH CHANDRA MUKHERJEE Vs. NATIONAL TEXTILE CORPN WEST BENGAL ASSAM BIHAR AND ORISSATLD
|
July 18, 1983 |
|
GANGES PRINTING INK FACTORY EMPLOYEES INDUSTRIAL CO Vs. P.F. INSPECTOR AND ANOTHER
|
September 21, 1983 |
|
GANPATRAI AGARWALL
Vs. FERTILISER CORPORATION OF INDIA
|
June 27, 1983 |
|
GHOSE ESTATES
Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1983 |
|
GOFUR SHEIKH Vs. STATE
|
March 18, 1983 |
|
GOPAL CHAKRABORTY Vs. SABITAMOYEE GHOSH
|
July 14, 1983 |
|
GOPAL CHANDRA PAL Vs. STATE OF WEST BENGAL
|
March 18, 1983 |
|
GOPAL MUKHERJEE Vs. UPENDRA NATH MUKHERJEE
|
August 24, 1983 |
|
GORA CHAND DAS Vs. DIPALI DAS
|
February 10, 1983 |
|
GOUR CHANDRA PANDIT Vs. STATE OF WEST BENGAL
|
August 26, 1983 |
|
GOUR LAL MITRA Vs. TRIPURA PROSANNA BASU
|
September 21, 1983 |
|
GOURI DUTT MAHARAJ Vs. HIRALAR MAHARAJ
|
March 4, 1983 |
|
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1983 |
|
GURMAN SINGH Vs. UNION OF INDIA
|
November 9, 1983 |
|
HASNEBANU BEWA Vs. STATE OF WEST BENGAL & ORS.
|
February 22, 1983 |
|
HEILGERS LIMITED
Vs. DEPUTY COLLECTOR OF CUSTOMS
|
March 29, 1983 |
|
HIHIR KR SINGH Vs. A D M
|
July 15, 1983 |
|
HINDUSTAN PETROLIUM CORPORATION LTD Vs. SASHI BHUSAN MONDAL
|
May 18, 1983 |
|
HINDUSTHAN STEEL LTD. Vs. 9TH INDUSTRIAL TRIBUNAL
|
April 27, 1983 |
|
HIRALAL GUPTA Vs. STATE
|
September 26, 1983 |
|
HIRALAL ROY Vs. MATI RANI GHOSH
|
June 23, 1983 |
|
HIRALAL SHAH Vs. STATE OF ASSAM & ORS.
|
September 21, 1983 |
|
HIRENDRA NATH MONDAL Vs. RAJENDRA NATH SATPATHI
|
December 23, 1983 |
|
HOOGHLY DOCKING AND ENGINEERING CO LTD Vs. COMMISSIONER COMMERCIAL TAXES
|
January 17, 1983 |
|
INCOME-TAX OFFICER Vs. CENTURY ENKA LTD
|
August 12, 1983 |
|
INDER SENGUPTA Vs. PROVA RANI
|
July 19, 1983 |
|
INDIA PHOTOGRAPHIC CO TLD Vs. SAUMITRA MOHAN KUMAR ALIAS SAUMITRA KUMAR
|
September 9, 1983 |
|
INDIAN JUTE MILLS ASSOCIATION Vs. WEALTH-TAX OFFICER
|
October 21, 1983 |
|
INDIAN RAYON CORPORATION LIMITED Vs. UNION OF INDIA
|
July 22, 1983 |
|
INDO JAPANESE INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
September 23, 1983 |
|
INDRA PRAKASH KARNANI Vs. REGISTRAR OF COMPANIES
|
February 1, 1983 |
|
INDUSTRIAL FUEL MARKETING CO Vs. UNION OF INDIA
|
January 28, 1983 |
|
INSPECTOR GENERAL OF POLICE CABINET VIGILANCEDEPARTMENT GOVT OF BIHAR Vs. CENTRAL MANBHUM COAL CO PVT TLD
|
February 17, 1983 |
|
INSPECTOR GENERAL OF POLICE CALCUTTA VIGILANCE DEPARTMENT GOVERNMENT OF BIHAR Vs. CENTRAL MANBHUM COAL COMPANY PVT LTD
|
August 10, 1983 |
|
ISWARI PRASAD MUNURI
Vs. SHIB NARAYAN BANERJEE
|
November 28, 1983 |
|
JADU NATH PAUL Vs. COLLECTOR OF CENTRAL EXCISE
|
February 15, 1983 |
|
JAIN SHUDH VANASPATI LTD Vs. JAIN EXPORTS PVT LTD
|
September 22, 1983 |
|
JAINARAIN AGARWALA Vs. S BANERJEE
|
December 16, 1983 |
|
JAJODIA ESTATES P TLD Vs. CORPORATION OF CALCUTTA
|
January 28, 1983 |
|
JAYANTA BANERJEE Vs. BELDANGA BLOCK 1 CO-OP MARKETING SOCIETY
|
April 29, 1983 |
|
JAYANTI RANI PANDA Vs. STATE OF WEST BENGAL
|
June 16, 1983 |
|
JIIA ENS Vs. HINDUSTHAN ICE AND COLD STORAGE CO LTD
|
September 6, 1983 |
|
JITENDRA NATH BANERJEE Vs. WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION TO MEDICAL ENGINEERING AND TECHNOLOGICAL DEGREE COLLEGES
|
April 12, 1983 |
|
JUDHISTHIR DUTTA AND ANIMA DUTTA Vs. BHANUMATI DUTTA & ANR.
|
November 22, 1983 |
|
JUGAL KISHORE LAHA Vs. STATE
|
September 7, 1983 |
|
K K NANDI Vs. AMITABHA BANERJEE
|
January 28, 1983 |
|
KAILAS PROSAD MUSADDI Vs. STATE
|
December 8, 1983 |
|
KAILASH SAVING UNITS PVT LTD Vs. SANTI RANJAN GHOSH
|
December 13, 1983 |
|
KALIDAS DUTTA Vs. CORPORATION OF CALCUTTA
|
March 23, 1983 |
|
KALIPADA ROY Vs. DISTRICT CONTROLLER FOOD AND SUPPLIES HOOGHLY
|
August 11, 1983 |
|
KAMAKSHYA SINGH DEO Vs. MODULA INDIA
|
December 25, 1983 |
|
KAMALENDU CHANDA Vs. DILIP KUMAR BISWAS
|
May 6, 1983 |
|
KANAI BHOWMICK Vs. PRESIDENT BOARD OF SECONDARY EDUCATION WEST BENGAL
|
June 21, 1983 |
|
KANAI KRISHNA BHAWMIK AND OTHERS Vs. DIRECTOR OF SECONDARY EDUCATION, GOVERNMENT OF WEST BENGAL AND OTHER
|
June 23, 1983 |
|
KANAI SHEET Vs. STATE
|
February 7, 1983 |
|
KANSAI STEAMSHIP CO. LTD. Vs. UNION OF INDIA & ANR.
|
August 29, 1983 |
|
KAPUR AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1983 |
|
KARALI BAURI Vs. SUBHASH DAS MUSIB
|
May 20, 1983 |
|
KASHINATH GOSWAMI Vs. BISHNUPADA MUKHERJEE
|
August 26, 1983 |
|
KING ELECTRONICS Vs. COLLR OF C EX & CUS , WEST BENGAL
|
July 11, 1983 |
|
KISHAN JADAV Vs. STATE
|
October 4, 1983 |
|
KOLEY PROPERTIES P TLD Vs. METHAI LAL SHAW
|
June 10, 1983 |
|
KRISHNA KUMAR DAMANI
Vs. RAMNARAIN AGARWAL
|
September 13, 1983 |
|
LAKHAPATI DEBI JAISWAL Vs. BHAGATI PRESSING CO
|
July 21, 1983 |
|
LAKHI CHAND Vs. STATE
|
April 12, 1983 |
|
LAKSHMI TRACTORS CO Vs. OFFICIAL LIQUIDATOR
|
August 25, 1983 |
|
LALASK ALIAS LALAUDDIN Vs. STATE
|
March 22, 1983 |
|
LAXMI RANI AICH Vs. THE STATE & ANR.
|
September 8, 1983 |
|
LIPTON INDIA LIMITED Vs. STATE OF WEST BENGAL
|
July 14, 1983 |
|
M K GUHA Vs. UNION OF INDIA
|
August 9, 1983 |
|
M L SHAW Vs. STATE
|
April 19, 1983 |
|
MACNEILL AND BARRY LTD Vs. UNION OF INDIA
|
December 23, 1983 |
|
MADHUSUDAN BANERJEE Vs. STATE
|
January 14, 1983 |
|
MAHADEB GHOSH Vs. STATE
|
March 31, 1983 |
|
MAHADEB KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
December 9, 1983 |
|
MAKHAN LAL BOSE Vs. CHARUPAMA DEBI
|
June 16, 1983 |
|
MAN MOHAN KHEMKA Vs. KAILASH KUMAR SHARMA
|
December 16, 1983 |
|
MD. AKRAM Vs. STATE
|
June 22, 1983 |
|
MIHIR ADHIKARY Vs. STATE
|
May 4, 1983 |
|
MILAN KUMAR MUKHERJEE Vs. UNION OF INDIA
|
July 19, 1983 |
|
MINING AND ALLIED MACHINERY CORPORATION LTD Vs. HOPE INDIA LTD
|
February 3, 1983 |
|
MOHAMMAD JEBBAS ALI Vs. RAHIMA BIBI
|
April 29, 1983 |
|
MOHAMMAD KASIMUDDIN Vs. YUNUS ALI MONDAL
|
February 11, 1983 |
|
MOHAMMADBHAI SK MOHSINBHOY Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
August 4, 1983 |
|
MONOJ MAJUMDAR Vs. STATE OF WEST BENGAL
|
June 20, 1983 |
|
MONORANJAN SINHA Vs. G C BARRET
|
June 22, 1983 |
|
NANDA GHOSH DASTIDAR Vs. GURU NANAK EDUCATION TRUST
|
June 27, 1983 |
|
NARENDRA NATH SAHOO Vs. STATE OF WEST BENGAL & ORS.
|
March 17, 1983 |
|
NATIONAL COTTON MILLS LTD Vs. ASSTT REGISTRAR OF COMPANIES WEST BENGAL
|
August 8, 1983 |
|
NATIONAL COTTON MILLS LTD Vs. ASSISTANT REGISTRAR OF COMPANIES W B
|
August 1, 1983 |
|
NAYEK ASSOCIATE ALIAS NAYEK PAPER AND BOARD MILLS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
June 14, 1983 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. VEB DEUTFRACHT SEEREEDEREI ROSTOCK
|
January 20, 1983 |
|
NEW INDIA INVESTMENT CORPORATION LTD Vs. INCOME TAX OFFICER
|
May 19, 1983 |
|
NIKHIL CHANDRA SEN
Vs. AJIT CHANDRA MULLICK
|
February 16, 1983 |
|
NILSIN COMPANY
Vs. COLLECTOR OF CENTRAL EXCISE
|
July 18, 1983 |
|
NIRANJAN ROY Vs. DIST PANCHAYET OFFICER
|
May 12, 1983 |
|
NIRMAL KARMAKAR Vs. STATE
|
September 27, 1983 |
|
NIRMAL KUMAR Vs. B K BASU
|
June 2, 1983 |
|
NISHIT CHANDRA GHOSH Vs. BIDHU BHUSAN GHOSH
|
September 16, 1983 |
|
NORTH KESHALPORE COLLIERIES CO Vs. SARDAR UJAGAR SINGH
|
March 18, 1983 |
|
OM PRAKASH Vs. STATE
|
March 10, 1983 |
|
ORIENT PAPER INDUSTRIES TLD Vs. UNION OF INDIA
|
July 13, 1983 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. ASHOKE RANJAN CHAKRABORTY
|
October 4, 1983 |
|
P DUTTA Vs. UNION OF INDIA
|
August 2, 1983 |
|
PANCHKARI DE Vs. THE STATE OF WEST BENGAL & ORS.
|
December 29, 1983 |
|
PARESH CHANDRA RANA Vs. SANKAR KUMAR ROY & ORS.
|
June 24, 1983 |
|
PARIMAL KUMAR GUHA Vs. SMT. SOVANA SINHA
|
March 1, 1983 |
|
PARITOSH PARUK Vs. STATE OF WEST BENGAL
|
May 5, 1983 |
|
PARITOSH SIL & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
May 6, 1983 |
|
PESTON PADAMJI GINWALLA
Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1983 |
|
PRAN KRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
|
July 15, 1983 |
|
PRASUN KUMAR BHATTACHARJEE Vs. INDIA MACHINERY CO LTD
|
August 12, 1983 |
|
PREM RATAN VYAS Vs. ANIL CHATTERJEE
|
May 3, 1983 |
|
PREMIER ROAD CARRIERS LTD. Vs. INDIAN OIL CORPORATION
|
May 6, 1983 |
|
PRONAB PROSAD ROY Vs. STATE OF WEST BENGAL
|
March 10, 1983 |
|
PURUSHOTTAM DAS BANGUR Vs. WEALTH TAX OFFICER
|
May 12, 1983 |
|
R K CHEMICAL INDUSTRIES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
October 5, 1983 |
|
R K CHEMICAL INDUSTRIES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
October 9, 1983 |
|
R K DATTA Vs. EMPLOYEES STATE INSURANCEE S I
|
July 5, 1983 |
|
RADESHYAM SAHA Vs. RAMANI MOHAN CHAKRABORTY
|
June 20, 1983 |
|
RADHARANI MONDAL Vs. BHIMA BHARNA DEY
|
August 24, 1983 |
|
RADHESHYAM SENAPATI Vs. W B BOARD OF SECONDARY EDUCATION
|
March 15, 1983 |
|
RAJ BALLAV DAS Vs. HARIPADA DAS
|
July 18, 1983 |
|
RAJ KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
February 15, 1983 |
|
RAJBALHAT UNION WEAVERS CO-OPERATIVE SOCIETY TLD Vs. STATE
|
May 3, 1983 |
|
RAJESH KHAITAN Vs. STATE OF WEST BENGAL
|
March 1, 1983 |
|
RAJESH KHAITAN Vs. STATE OF W.B.
|
February 24, 1983 |
|
RALLIS INDIA LTD Vs. STATE OF WEST BENGAL
|
April 28, 1983 |
|
RAM SWARUP SHAW Vs. THE STATE
|
June 13, 1983 |
|
RAMA KANT SINGH Vs. UNION OF INDIA AND OTHERS
|
July 26, 1983 |
|
RANI SATIJI MANDIR Vs. SHYAM SUNDAR JHUNJHUNWALA
|
April 11, 1983 |
|
RANJIT KUMAR CHATTERJEE Vs. UNION OF INDIA
|
May 12, 1983 |
|
RANU SEN GUPTA Vs. STATE OF WEST BENGAL
|
January 12, 1983 |
|
REMINGTON RAND OF INDIA LTD Vs. SOHANLAL RAJGHARIA
|
May 20, 1983 |
|
RINA GANGULY Vs. RASHBEHARI GANGULY
|
July 20, 1983 |
|
ROHIMA KHATUN Vs. STATE OF WEST BENGAL
|
March 29, 1983 |
|
ROYAL CALCUTTA TURF CLUB
Vs. WEALTH TAX OFFICER B WARD VIII
|
May 30, 1983 |
|
RUNGTA SONS P LTD Vs. COLLECTOR OF CUSTOMS
|
September 2, 1983 |
|
S LAL AND CO LTD Vs. SENIOR MINING OFFICER ORISSA
|
June 17, 1983 |
|
SACHIKANTA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
|
March 3, 1983 |
|
SADEK SK Vs. STATE
|
April 13, 1983 |
|
SADHAN CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
|
June 10, 1983 |
|
SADHU SARAN PRASAD Vs. RABINDRA NATH SAHA
|
March 3, 1983 |
|
SAILENDRA LAL SENGUPTA ALIAS SANTI SEN Vs. ADMINISTRATOR CORPN OF CALCUTTA
|
April 6, 1983 |
|
SAILENDRA NATH DE Vs. CHAIRMAN CHAKDAHA MUNICIPALITY
|
March 3, 1983 |
|
SAILENDRA NATH MUKHERJEE Vs. M/S STEWART AND CO
|
January 28, 1983 |
|
SAJDER RAHMAN Vs. ELECTION OFFICER
|
August 3, 1983 |
|
SAKTIPADA SINHA Vs. STATE OF WEST BENGAL
|
October 10, 1983 |
|
SAMARENDRA NARAYAN GHOSE Vs. THE STATE OF WEST BENGAL AND ORS.
|
November 9, 1983 |
|
SAMARENDRA NATH DAS Vs. UNION OF INDIA
|
November 17, 1983 |
|
SAMBHUMHTH PAL Vs. STATE OF WEST BENGAL
|
April 4, 1983 |
|
SANATAN ROY AND ORS. Vs. JOYAD ALI DHABAK AND ORS.
|
December 25, 1983 |
|
SANDIP KUMAR GHOSH Vs. BROJOBALA DAS
|
August 18, 1983 |
|
SANJAY SINHA Vs. STATE
|
April 22, 1983 |
|
SANJIT KUMAR DATTA Vs. THE STATE
|
December 16, 1983 |
|
SANKAR KUMAR GHOSH Vs. STATE
|
February 24, 1983 |
|
SANTANU DAN Vs. STATE
|
September 1, 1983 |
|
SANTOSH KUMAR ROY Vs. OFFICIAL RECEIVER, CALCUTTA HIGH COURT AND OTHERS
|
July 28, 1983 |
|
SANTOSH SANTRA ALIAS BACHU Vs. STATE
|
May 19, 1983 |
|
SARAL KUMAR SENGUPTA Vs. STATE OF WEST BENGAL & ORS.
|
January 18, 1983 |
|
SARAL PATWAR Vs. SUSHILA DASSI
|
September 30, 1983 |
|
SARAL PATWAR Vs. SUSHILA DASSI
|
February 9, 1983 |
|
SASADHAR SAMANTA Vs. STATE
|
September 12, 1983 |
|
SATYA RANJAN CHOWDHURY Vs. COMMR OF POLICE CALCUTTA
|
April 27, 1983 |
|
SATYA RANJAN NANDI & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 17, 1983 |
|
SATYABRATA BOSE Vs. AMIYA BALA BOSE
|
December 8, 1983 |
|
SATYANARAYAN SHAH Vs. STAR COMPANY LTD
|
April 13, 1983 |
|
SCIENTIFIC INSTRUMENT AND CHEMICAL COMPANY
Vs. VISHWANATH PODDAR
|
February 1, 1983 |
|
SHANKAR CONSTRUCTION CO PVT LTD Vs. UNION OF INDIA
|
December 15, 1983 |
|
SHANKARLAL SHAW Vs. STATE
|
November 9, 1983 |
|
SIDDHARTHA APPARELS P LTD Vs. STATE
|
May 2, 1983 |
|
SIMEA CHANDRA MONDAL Vs. GHISU LAL MONDAL
|
March 1, 1983 |
|
SISIR KUMAR ARNAB & ORS. Vs. NITIBRATA GHOSH DASTIDAR & ORS.
|
July 15, 1983 |
|
SK KENARAM Vs. STATE OF WEST BENGAL
|
February 23, 1983 |
|
SOMNATH BHATTACHARJEE Vs. TAPAS KUMAR BHATTACHARJEE
|
November 10, 1983 |
|
SPENCER AND COMPANY LIMITED Vs. STATE OF WEST BENGAL & ORS.
|
September 1, 1983 |
|
SREE LAKSHMI OIL MILL Vs. STATE
|
March 18, 1983 |
|
SRI IS WAR DURGAMATA THAKURANI Vs. STATE OF WEST BENGAL
|
June 6, 1983 |
|
SRI OM PRAKASH LATH Vs. DR. SAMBHUNATH MAL
|
December 25, 1983 |
|
STAR IRON WORKS P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 18, 1983 |
|
STATE OF ORISSA
Vs. GOENKA INVESTMENT AND MINING INDUSTRIES PVT LTD
|
March 17, 1983 |
|
STATE OF WEST BENGAL
Vs. MONDAL AND CO
|
February 16, 1983 |
|
STATE OF WEST BENGAL Vs. BRIJMOHAN GUPTA
|
February 28, 1983 |
|
STATE OF WEST BENGAL Vs. STATISH SHARMA
|
June 8, 1983 |
|
STATE OF WEST BENGAL Vs. BELARANI DEBI
|
December 7, 1983 |
|
STATE OF WEST BENGAL Vs. BHOLANATH KHAS NAB IS
|
September 23, 1983 |
|
STATE OF WEST BENGAL Vs. STATE OF WEST BENGAL
|
September 5, 1983 |
|
STEEL AUTHORITY OF INDIA LTD Vs. R N DATTA
|
April 5, 1983 |
|
STRAW PRODUCTS LTD Vs. INCOME-TAX OFFICER
|
May 17, 1983 |
|
SUBIR CHOUWDHURY Vs. UNION OF INDIA
|
August 30, 1983 |
|
SUBIR KUMAR BASU
Vs. NEW CENTRAL GROUP ENGINEERING P LTD
|
June 8, 1983 |
|
SUBRATA CHATTERJEE Vs. STATE
|
June 1, 1983 |
|
SUDHINDRA COOMAR Vs. MONMOHINI COOMAR
|
March 10, 1983 |
|
SUGANDHA ROY
Vs. UNION OF INDIA
|
September 1, 1983 |
|
SUKHANTI RAM BINODE KUMAR Vs. BIJOY LAXMI JAISWAL
|
January 28, 1983 |
|
SULEKHA WORKS TLD Vs. BAREN DAS
|
July 28, 1983 |
|
SUPROVAT GHOSH Vs. STATE
|
September 6, 1983 |
|
SURENDRA CHANDRA BHOWMIGK Vs. PRITIMOYEE GUPTA
|
April 29, 1983 |
|
SURYA KUMAR MAITY Vs. SUBODH CHANDRA SASMAL
|
August 1, 1983 |
|
SUSANTA KR. DAS GUPTA Vs. THE MANAGING DIRECTOR, DURGAPUR STEEL PLANT
|
November 27, 1983 |
|
SUSHIL KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 12, 1983 |
|
SUSHIL KUMAR DAS Vs. RESERVE BANK OF INDIA
|
December 22, 1983 |
|
T S SATYANATH Vs. J THOMAS AND CO
|
June 2, 1983 |
|
TANWIR EQBAL & ORS. Vs. UNION OF INDIA & ORS.
|
December 22, 1983 |
|
TAPAN BHATTACHARJEE Vs. STATE
|
March 21, 1983 |
|
TARAK SHAW Vs. MINTO SHAW
|
April 18, 1983 |
|
TARAKESWAR NATH OJHA & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
|
March 9, 1983 |
|
TARAPADA SHOME Vs. PARBATI CHARAN SARKAR AND ORS.
|
April 29, 1983 |
|
TARU BALA BISWAS Vs. PRASANTA KUMAR BISWAS & ORS.
|
September 5, 1983 |
|
TEHAROONCHAND Vs. SURAJMULL NAGARMULL
|
August 23, 1983 |
|
TOBU ENTERPRISES PVT LTD Vs. CAMCO INDUSTRIES LTD
|
April 8, 1983 |
|
TRIDANDEESWAMI BHAKTI KUSUM SRAMAN MAHARAJ Vs. MAYAPORE SREE CHAITANYA MATH
|
April 22, 1983 |
|
UMARANI SEN Vs. SUDHIR KUMAR DATTA
|
January 14, 1983 |
|
UNION OF INDIA Vs. NAND KISHORE KANSAL
|
February 16, 1983 |
|
UNION OF INDIA Vs. ORIENT PAPER AND INDUSTRIES LTD
|
March 31, 1983 |
|
UNION OF INDIA Vs. CALCUTTA HARDWARE
|
May 30, 1983 |
|
UNION OF INDIA Vs. SUBODH KUMAR
|
January 21, 1983 |
|
UNION OF INDIA Vs. STRAW PRODUCTS LTD
|
September 6, 1983 |
|
UNION OF INDIA Vs. RAM PEARY DEBI KANORIA
|
September 19, 1983 |
|
UNION OF INDIA Vs. MALINA GHOSH
|
November 24, 1983 |
|
UNION OF INDIA Vs. SUBODH KUMAR U MEHTA
|
February 21, 1983 |
|
UNITED BANK OF INDIA OFFICERS ASSOCIATON Vs. UNITED BANK OF INDIA
|
September 29, 1983 |
|
USHA UTHUP Vs. STATE OF WEST BENGAL
|
September 1, 1983 |
|
W H TARGETT AND CO LTD Vs. WALL STREET INVESTMENT P LTD
|
March 21, 1983 |
|
WEALTH-TAX OFFICER Vs. CHAMPALAL SARAOGI
|
September 8, 1983 |
|
WELLMAN INCANDESCENT INDIA TLD Vs. A K AGNIHOTRY
|
March 8, 1983 |
|
WEST BENGAL BOARD OF EXAMINATION Vs. JITENDRA LAL BANERJEE
|
August 17, 1983 |
|
WEST BENGAL HEAD MASTERS ASSN Vs. UNION OF INDIA
|
March 17, 1983 |
|
WEST BENGAL MIDDLE CLASS HOUSE OWNERS ASSOCIATION Vs. STATE
|
March 8, 1983 |
|
WILLIAM JACKS AND CO INDIA TLD Vs. SUMITA SEN
|
July 21, 1983 |