A GHOSH Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1982 |
A K CHAKRABARTY Vs. GOVERNMENT BODY JAGANNATH KISHORE COLLEGE PURULIA
|
April 23, 1982 |
A K M HASSAMANUZAMAN Vs. UNION OF INDIA
|
February 25, 1982 |
A K SHAH Vs. CENTRAL BANK OF INDIA
|
April 22, 1982 |
ABIR CHANDRA GUPTA AND A C GUPTA Vs. SABITA DURA
|
March 5, 1982 |
AD HOC COMMITTEE DISTRICT SCHOOL BOARD Vs. GOPAL CHANDRA MANNA
|
January 11, 1982 |
ADDL. COMMISSIONER OF INCOME TAX Vs. BENGAL SALT CO. LTD.
|
March 19, 1982 |
ADDL. COMMISSIONER OF INCOME TAX Vs. BENGAL SALT CO. LTD.
|
July 19, 1982 |
ADMINISTRATOR WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. ABINASH CHANDRA BHADRA
|
June 1, 1982 |
ADMINISTRATOR WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. ABINASH CHANDRA BHADRA
|
June 3, 1982 |
AHI BHUSAN MAITRA Vs. IRA BOSE
|
July 27, 1982 |
AJIT SANYAL Vs. BASIRUDDIN MONDAL
|
February 10, 1982 |
AKHTAR HOSSAIN Vs. AZIM SK
|
May 25, 1982 |
ALLIANCE MILLS LESSEES PVT LTD Vs. MADAN GOPAL AND SONS
|
February 16, 1982 |
ALOK KUMAR AICH
Vs. ASOKE KUMAR AICH
|
June 7, 1982 |
AMAJENDU GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 25, 1982 |
AMERICAN PIPE COMPANY
Vs. STATE OF UTTAR PRADESH
|
December 10, 1982 |
ANADI NATH NANDI Vs. GOPAL CHANDRA NANDI
|
September 27, 1982 |
ANANDRAM JIANDRAI VASWANI Vs. UNION OF INDIA
|
June 27, 1982 |
ANANDRAM JIANDRAL VASWANI Vs. UNION OF INDIA
|
June 25, 1982 |
ANANTALAL PRAMANICK Vs. SOUMENDRA MOHAN SARKAR
|
July 16, 1982 |
ANDERSON WRIGHT AND CO Vs. STATE OF WEST BENGAL
|
April 21, 1982 |
ANEHAKANA SUR Vs. ABANI BHUSAN SUR
|
February 24, 1982 |
ANIMESH CHANDRA BOSE Vs. STATE OF WEST BENGAL
|
February 10, 1982 |
APARNA BASUMALLIK
Vs. BAR COUNCIL OF INDIA
|
September 14, 1982 |
APARNA TRADING CORPORATION I PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 28, 1982 |
ARUN BROTHERS
Vs. SAKTI PRASANNA CHATERJEE
|
July 22, 1982 |
ARUN KUMAR GHOSH Vs. COMPETENT AUTHORITY
|
December 21, 1982 |
ASHIS RANJAN DAS Vs. RAJENDRA NATH MULLICK
|
April 20, 1982 |
ASHUTOSH BHAITACHARYA Vs. S V PROVAKAR RAO
|
June 1, 1982 |
ASOKE KUMAR BOSE Vs. STATE OF WEST BENGAL
|
April 7, 1982 |
ATIN BOSE
Vs. HEAVY ENGINEERING CORPORATION LTD
|
July 14, 1982 |
ATUL CHANDRA SARDAR Vs. PRAMILA BALA DASL AND ANR
|
January 1, 1982 |
AVERY INDIA LIMITED
Vs. COMMERCIAL TAX OFFICER ESPLANADE CHARGE
|
August 19, 1982 |
AVERY INDIA LTD Vs. CONTROLLER WEIGHTS AND MEASURES GOVT OF WEST BENGAL
|
June 7, 1982 |
AZAD RUBBER COMPANY PVT LTD Vs. ASSTT COLLECTOR OF C E
|
February 8, 1982 |
B N MITRA Vs. INDIAN AIRLINES
|
June 24, 1982 |
BAGALA PRASANNA GHOSH Vs. ISLAM MALLICK AND ANR.
|
August 18, 1982 |
BAIDYANATH MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 29, 1982 |
BAIDYANATH SINGH Vs. GENERAL MANAGER SOUTH EASTERN RAILWAYS
|
March 24, 1982 |
BAKUL RANI DEY Vs. NANI BALA DEBI
|
May 25, 1982 |
BALARAM GOSWAMI
Vs. UNION OF INDIA
|
February 18, 1982 |
BALGOPAL GOENKA Vs. STATE OF WEST BENGAL
|
February 2, 1982 |
BALU DEVI BHATTAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
March 25, 1982 |
BANANIMA JUMDAR Vs. CHANCHAL MAJUMDAR
|
March 11, 1982 |
BAPI ENGINEERING AND CO Vs. STATE OF WEST BENGAL
|
June 17, 1982 |
BASANA RANI GHOSH & ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
March 26, 1982 |
BASUDEB BISWAS Vs. RADHANATH MAITY
|
December 24, 1982 |
BENGAL & ASSAM INVESTORS LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 11, 1982 |
BENGAL COAL CO LTD Vs. BARHAN GOPE
|
May 31, 1982 |
BENGAL COAL CO LTD Vs. SEW PUJAN HARIJAN
|
June 29, 1982 |
BHARATI INDUSTRIES Vs. NIRMAL KUMAR BHATTACHERJEE
|
June 26, 1982 |
BHARATI INDUSTRIES AND ANR. Vs. NIRMAL KUMAR BHATTACHERJEE AND ANR.
|
June 25, 1982 |
BHARATI MUKHERJEE Vs. SHIVA TRADING CO
|
September 15, 1982 |
BHOWRA KANKANEE COLLIERIES LIMITED
Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1982 |
BHUBANESHWAR SINGH Vs. KANTHAL INDIA LTD
|
October 12, 1982 |
BHUTH NATH MONDAL Vs. KALIPADA MONDAL
|
July 8, 1982 |
BHUTNATH SARDAR AND ORS. Vs. PARESH CHANDRA CHAKRABORTY AND ORS
|
April 6, 1982 |
BIBHUTI BHUSAN MAYUR
Vs. BHABESH BHUSAN MAYUR
|
March 4, 1982 |
BIBHUTI BHUSAN ROY Vs. SARALABALA HAZRA
|
March 22, 1982 |
BIDHU BHUSAN GHOSE Vs. BIMAL SAHA
|
February 24, 1982 |
BIHAR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. RAM CHAND KHOSLA
|
June 25, 1982 |
BIHARI LALL LAHOTY
Vs. HARENDRA NATH SHARMA
|
May 14, 1982 |
BIJOLI GRILL SPENCERS PRODUCT
Vs. SPENCERS AND CO LTD
|
July 21, 1982 |
BIMAN KUMAR BISWAS
Vs. COMMERCIAL ENGINEERING CORPORATION PVT LTD
|
September 14, 1982 |
BINANI PRINTERS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1982 |
BISOKE KUMAR DUTTA CHOWDHURY Vs. AMITA DUTTA CHOWDHURY
|
July 2, 1982 |
BISWAJIT BHATTACHARYA Vs. CALCUTTA UNIVERSITY
|
June 4, 1982 |
BISWANATH BANERJEE Vs. MADHABI BANERJEE
|
September 22, 1982 |
BISWANATH CHARIT
Vs. DAMODAR PATRA
|
February 3, 1982 |
BRIJMONI DEVI Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1982 |
BROCHO AND CO P TLD Vs. CHAMELI GHOSH
|
September 15, 1982 |
C MURALEE DHARAN ALIAS DHASAM Vs. ARATI NATHS
|
August 18, 1982 |
CALCUTTA INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1982 |
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. UJJAL KUMAR GHOSH AND OTHERS
|
June 1, 1982 |
CENTRAL INLAND WATER TRANSPORT CORPN LTD Vs. PRABIRENDU SEN
|
February 19, 1982 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
April 28, 1982 |
CENTRAL MANBHUM COAL CO P LTD Vs. ADDITIONAL COLLECTOR DHANBAD
|
July 27, 1982 |
CENTURY ENKA LTD Vs. INCOME TAX OFFICER CENTRAL CIRCLE
|
March 18, 1982 |
CHALLAPALLI SUGARS LTD Vs. SWADESHI SUGAR SUPPLY PVT LTD
|
July 28, 1982 |
CHANDIDAS GHOSH Vs. STATE
|
May 10, 1982 |
CHHAGANLAL MITTAL Vs. MOHANLAL MITTAL
|
July 28, 1982 |
CHIRANJIB PROSAD ROY
Vs. UNION OF INDIA
|
April 2, 1982 |
COLLECTOR OF CUSTOMS Vs. MD HABIBUL HAQUE
|
December 23, 1982 |
COMMISSIONER FOR THE PORT OF CALCUTTA Vs. SK. MUSLIM
|
July 27, 1982 |
COMMISSIONER OF INCOME TAX Vs. KESHARDEO BUBNA
|
June 14, 1982 |
COMMISSIONER OF INCOME TAX Vs. DUNLOP RUBBER CO. LTD.
|
February 23, 1982 |
COMMISSIONER OF INCOME TAX Vs. GENERAL MARKETING & MANUFACTURING CO.
|
March 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. HANUMAN PRASAD LUXMI NARAYAN.
|
March 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. GARIA INDUSTRIES PVT. LTD.
|
June 21, 1982 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL AND GRINDLAYS BANK LIMITED
|
December 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. AMALENDU PAUL
|
December 21, 1982 |
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
|
December 21, 1982 |
COMMISSIONER OF INCOME TAX Vs. HIND CONSTRUCTION ENGINEERING CO LTD
|
December 14, 1982 |
COMMISSIONER OF INCOME TAX Vs. U C MAHATAB
|
October 4, 1982 |
COMMISSIONER OF INCOME TAX Vs. SACHINDRAMOHAN NANDY
|
October 5, 1982 |
COMMISSIONER OF INCOME TAX Vs. TAPANG LIGHT FOUNDRY
|
November 29, 1982 |
COMMISSIONER OF INCOME TAX Vs. HARI PROSAD LOHIA
|
December 7, 1982 |
COMMISSIONER OF INCOME TAX Vs. SCHLUMBERGER SEACO LTD
|
March 30, 1982 |
COMMISSIONER OF INCOME TAX Vs. JATIA MANUFACTURING INVESTMENT CO PVT LTD
|
March 23, 1982 |
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMBUSTION I PVT LTD
|
March 24, 1982 |
COMMISSIONER OF INCOME TAX Vs. R MCDILL AND CO P LTD
|
April 7, 1982 |
COMMISSIONER OF INCOME TAX Vs. CLIVE MILLS CO LTD
|
April 19, 1982 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN CHARITY TRUST
|
February 16, 1982 |
COMMISSIONER OF INCOME TAX Vs. STANDARD PHARMACEUTICALS LTD
|
February 22, 1982 |
COMMISSIONER OF INCOME TAX Vs. GHANSHYAMDAS BINANI
|
May 11, 1982 |
COMMISSIONER OF INCOME TAX Vs. N CH R ROW AND CO
|
May 12, 1982 |
COMMISSIONER OF INCOME TAX Vs. D WALDIE AND CO LEAD OXIDES LTD
|
May 24, 1982 |
COMMISSIONER OF INCOME TAX Vs. BHAGWAN LTD
|
May 24, 1982 |
COMMISSIONER OF INCOME TAX Vs. ORISSA STEEL CORPORATION PVT LTD
|
May 24, 1982 |
COMMISSIONER OF INCOME TAX Vs. BHARAT LUXMI CO LTD
|
May 24, 1982 |
COMMISSIONER OF INCOME TAX Vs. GENERAL MARKETING AND MANUFACTURING CO
|
June 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. SARADESWAR SIVA LINGA
|
May 31, 1982 |
COMMISSIONER OF INCOME TAX Vs. HERCULES TRADING CORPORATION
|
July 5, 1982 |
COMMISSIONER OF INCOME TAX Vs. CHOWDHURY METAL DEPOT
|
July 6, 1982 |
COMMISSIONER OF INCOME TAX Vs. ASBESTOS AND ALLIED PACKING CO
|
June 22, 1982 |
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTHAN PVT LTD
|
June 22, 1982 |
COMMISSIONER OF INCOME TAX Vs. KARANPURA DEVELOPMENT CO LTD
|
June 14, 1982 |
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
|
August 2, 1982 |
COMMISSIONER OF INCOME TAX Vs. EAST ASIATIC CO LTD
|
July 19, 1982 |
COMMISSIONER OF INCOME TAX Vs. SURINDER SINGH ATWAL
|
July 20, 1982 |
COMMISSIONER OF INCOME TAX Vs. KESHARDEO BUBNA
|
July 14, 1982 |
COMMISSIONER OF INCOME TAX Vs. GWALIOR COMMERCIAL CO LTD
|
July 13, 1982 |
COMMISSIONER OF INCOME TAX Vs. INCHECK TYRES LTD
|
July 13, 1982 |
COMMISSIONER OF INCOME TAX Vs. STANTON AND STAVELY LTD
|
August 16, 1982 |
COMMISSIONER OF INCOME TAX Vs. KOLBEONG CO LTD
|
August 2, 1982 |
COMMISSIONER OF INCOME TAX Vs. TARACHAND MEGHRAJ
|
August 3, 1982 |
COMMISSIONER OF INCOME TAX Vs. SALKIA TRANSPORT ASSOCIATES
|
September 7, 1982 |
COMMISSIONER OF INCOME TAX Vs. STEEL CRETE (P.) LTD.
|
September 7, 1982 |
COMMISSIONER OF INCOME TAX Vs. GENERAL MARKETING & MANUFACTURING CO.
|
July 6, 1982 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. SATYA PAUL
|
July 12, 1982 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. BHUPENDER SINGH ATWAL
|
July 13, 1982 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. INDO BURMAH PETROLEUM CO LTD
|
March 23, 1982 |
COMMISSIONER OF INCOME TAX CENTRAL II Vs. OIL INDIA LTD
|
March 30, 1982 |
COMMISSIONER OF INCOME-TAX, (CENTRAL-II) Vs. OIL INDIA LIMITED
|
March 31, 1982 |
COMMISSIONER OF PAYMENTS COKING COAL Vs. SOURINDRA NATH BASU
|
July 22, 1982 |
COMMISSIONER OF WEALTH TAX Vs. MAHARANI RAJLUXMI KR DEBI
|
August 9, 1982 |
COMMISSIONER OF WEALTH TAX Vs. BABULAL JATIA DECEASED THRO L H RAMESHWARLAL
|
March 1, 1982 |
COMMISSIONER OF WEALTH TAX Vs. OFFICIAL TRUSTEE OF WEST BENGAL FOR TRUST MURSHIDABAD ESTATE
|
January 14, 1982 |
COMMISSIONER OF WEALTH TAX Vs. V K MANSETA
|
October 4, 1982 |
COMMISSIONER OF WEALTH TAX CENTRAL Vs. BALBHADRADAS BANGUR
|
April 28, 1982 |
COMMISSIONERS OF ASANSOL MUNICIPALITY Vs. UNION OF INDIA AND ORS.
|
December 25, 1982 |
COMMR OF COMMERCIAL TAXES Vs. JUGAL KISHORESADANI
|
August 6, 1982 |
CONTROLLER OF ESTATE DUTY Vs. PURSHOTTAMDAS BANGUR
|
August 23, 1982 |
CORPORATION OF CALCUTTA
Vs. EAST INDIA COMMERCIAL COMPANY PVT LTD
|
April 21, 1982 |
D K BHATTACHARJEE PROVIDENT FUND INSPECTOR Vs. CHANDIDAS CHITRA MANDIR
|
May 13, 1982 |
DALIM KUMAR SAIN Vs. NANDARANI DASSI
|
December 8, 1982 |
DEBABRATA TARAFDER
Vs. BIRAJ MOHAN BARDHAN
|
September 10, 1982 |
DEBIDAS BASU Vs. UNION OF INDIA AND OTHERS
|
May 11, 1982 |
DEBPARA TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1982 |
DHIRAJ BALA KARIA Vs. JETHIA ESTATE PVT LTD
|
July 22, 1982 |
DHIRENDRA NATH CHAKRABORTY Vs. SARAMA DEBI
|
March 25, 1982 |
DHIRENDRA NATH GHOSH Vs. DEBASIS MUSTAFI
|
October 13, 1982 |
DIGENDRA SARKAR Vs. STATE
|
September 1, 1982 |
DILIP KUMAR CHATTERJEE Vs. STATE
|
July 22, 1982 |
DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE CALCUTTA Vs. BIRD AND CO PVT LTD
|
February 8, 1982 |
DR. BAIDYANATH MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
|
September 21, 1982 |
DR. JITENDRA NATH BANERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 20, 1982 |
DR. MAYA MUKHERJI Vs. STATE OF WEST BENGAL AND ORS.
|
February 3, 1982 |
DR. TAUHID HOSSAIN Vs. STATE OF WEST BENGAL AND OTHERS
|
June 25, 1982 |
DUKHIRAM DEY Vs. MRITYUNJOY PROSAD DAW
|
January 12, 1982 |
DUNLOP BRIDGE MINI BUS OWNERS ASSOCIATION & ORS. Vs. REGIONAL TRANSPORT AUTHORITY, CALCUTTA REGION & ORS.
|
March 3, 1982 |
DURGA DEVI Vs. REBATI RANJAN CHAKRABARTL
|
July 21, 1982 |
EASIN ALI Vs. ABDUL OBDUL
|
February 2, 1982 |
EASTERN RAILWAY EMPLOYEES CO-OPERATIVE BANK TLD Vs. SAROJ NATH DHAR GUPTA
|
October 5, 1982 |
EBADAT ALI Vs. STATE
|
December 23, 1982 |
ELGIN PROPERTIES Vs. STATE OF WEST BENGAL
|
September 30, 1982 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. BENGAL PRINTING WORKS
|
September 14, 1982 |
ESTHER KIRON Vs. FRANKLIN PROMOD KIRON
|
May 7, 1982 |
EXPORT ENTERPRISES PVT LTD Vs. INCOME TAX OFFICER B WARD
|
February 11, 1982 |
FARIDUDDIN AHMED AND OTHERS Vs. COMMISSIONER OF WAKFS AND OTHERS
|
August 2, 1982 |
FATIMA KHATOOM BIBI Vs. CORPORATION OF CALCUTTA
|
August 10, 1982 |
FOODS FATS AND FERTILIZERS LTD Vs. CHAND RANI GAMBHIR
|
October 15, 1982 |
G A RENDERIAN LTD Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1982 |
GANENDRA NATH MUKHERJEE Vs. EXECUTIVE OFFICER KHARDAH MUNICIPALITY
|
March 18, 1982 |
GANENDRA NATH MUKHERJEE Vs. EXECUTIVE OFFICER, KHARDAH MUNICIPALITY AND OTHERS
|
March 10, 1982 |
GANESH CHANDRA MUKHERJEE ETC. Vs. NATIONAL TEXTILE CORPORATION
|
July 29, 1982 |
GANGES RIVER TRANSPORT
Vs. RELIANCE JUTE AND INDUSTRIES LTD
|
January 28, 1982 |
GITA DEVI HARIWAL
Vs. CHITTA RANJAN SEN
|
April 2, 1982 |
GITA NANDY Vs. SATYA KINKAR PATRA
|
February 19, 1982 |
GLADSTONE LYALL & CO LTD Vs. STATE OF W B
|
December 17, 1982 |
GOLOK CHANDRA BERA Vs. GOLAPI BEWA
|
January 28, 1982 |
GREAT INDIA TRADING CO PVT LTD Vs. NOWRANGRAI RAMNIWAS
|
December 14, 1982 |
GREAT INDIA TRADING CO PVT LTD Vs. ANGUS CO LTD
|
December 14, 1982 |
GUJARAT METAL BOX CO. Vs. METAL BOX INDIA LTD. AND ORS.
|
June 8, 1982 |
GURUDAS CHATTERJEE Vs. STATE BANK OF INDIA
|
August 13, 1982 |
HABIBAR RAHAMAN KHAN Vs. JAGANNATH MONDAL
|
March 3, 1982 |
HANUMAN PROSAD VERMA Vs. STOCK AND FINANCE LTD
|
August 7, 1982 |
HARBANS LAL MALHOTRA & SONS LIMITED Vs. WILTECH INDIA LIMITED
|
June 21, 1982 |
HARI SATYA BANERJEE Vs. MAHADEV BANERJEE
|
April 21, 1982 |
HARIPADA GHOSH Vs. FEKTOO BIBI
|
December 2, 1982 |
HIMANGSHU KUMAR SEN GUPTA Vs. UNION OF INDIA
|
January 13, 1982 |
HINDUSTAN ALUMINIUM CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1982 |
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1982 |
HINDUSTAN GENERAL ELECTRICAL CORPORATION LTD Vs. KARAMCHAND THAPAR
|
April 29, 1982 |
HINDUSTAN SAFETY GLASS WORKS LTD. Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
|
May 12, 1982 |
HINDUSTHAN STEEL WORKS CONSTRUCTION LTD Vs. G SREENIVASULU REDDY AND CO
|
February 15, 1982 |
HIRALAL SHAW Vs. SAMARENDRA NATH KARURI
|
August 30, 1982 |
HIRALAL SHOW Vs. STATE OF WEST BENGAL
|
December 6, 1982 |
HIRONMOYEE DEBI Vs. SOMENDRA CHANDRA NANDY
|
March 5, 1982 |
HOOGHLY DOCKING AND ENGINEERING CO LTD Vs. M M P LINES P LTD
|
July 9, 1982 |
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER
|
August 13, 1982 |
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER F WARD
|
April 23, 1982 |
I T C LTD Vs. GEORGE JOSEPH FERNANDEZ
|
February 3, 1982 |
IN RE : BRIJ MOHAN GUPTA Vs. STATE OF WEST BENGAL AND OTHERS
|
August 26, 1982 |
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
|
February 19, 1982 |
INCOME TAX OFFICER Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD
|
April 23, 1982 |
INDIAN EXPLOSIVE LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1982 |
INDIAN IRON AND STEEL CO LTD Vs. C G ENGINEERING PRIVATE LTD
|
July 8, 1982 |
INDIAN OIL CORPORATION
Vs. HIMANGSHU KUMAR GHOSH
|
August 17, 1982 |
INDIAN PRESS EXCHANGE LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
|
March 30, 1982 |
INDIAN RAYON CORPORATION LTD Vs. UNION OF INDIA
|
June 14, 1982 |
INDUSTRIAL MINERALS AND MILL STORES TRADERS Vs. K M CHEMICALS
|
July 27, 1982 |
IQBAL SINGH ATWAL Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1982 |
J C TALWAR Vs. WEALTH-TAX OFFICER
|
September 4, 1982 |
JADABPORE TEA CO. LTD. Vs. BENGAL DOOARS NATIONAL TEA CO. LTD.
|
January 27, 1982 |
JAMES FINLAY AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1982 |
JATHIA ESTATE PVT LTD Vs. DHIRAJ BALA KARIA
|
July 22, 1982 |
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1982 |
JIBAN KRISHNA DAS Vs. MONORANJAN BHATTACHARJEE
|
December 7, 1982 |
JITENDRA NATH MONDAL Vs. STATE OF WEST BENGAL
|
January 27, 1982 |
JOGINDER SINGH PALTA
Vs. TIME TRAVELS PVT LTD
|
June 22, 1982 |
JUGAL KISHORE KUNDU Vs. NARAYAN CHANDRA KUNDU
|
February 2, 1982 |
JYOTSNA RANJAN CHAKRABARTI
Vs. N K MITRA
|
July 8, 1982 |
KALIPADA SADHUKHAN Vs. STATE
|
January 18, 1982 |
KALIPADA SADHUKHAN Vs. STATE
|
February 18, 1982 |
KALYAN KUMAR NAG Vs. PRANATI BOSE
|
June 21, 1982 |
KAMAKSHYA SINGH DEO Vs. MODULA INDIA
|
September 30, 1982 |
KAMALA RANJAN DEY Vs. STATE
|
April 23, 1982 |
KAMESWAR SINGH Vs. SAHADEB SINGH
|
January 29, 1982 |
KANAILAL DAS Vs. HARI SANKAR DUTTA
|
February 22, 1982 |
KANTILAL CHANDULAL AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1982 |
KANTILAL SOMEHAND SHAH Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
June 3, 1982 |
KARAM CHAND THAPAR AND SONS LTD Vs. MODERN AGENCIES LTD
|
January 28, 1982 |
KASHINATH MONDAL Vs. STATE
|
June 15, 1982 |
KEDARNATH BRAHMACHAR Vs. STATE OF WEST BENGAL
|
August 20, 1982 |
KESHAB CHANDRA PATRA Vs. BISHNUPADA MISHRA
|
June 17, 1982 |
KIRODIMAL AGARWALLA Vs. THE STATE
|
June 4, 1982 |
KRISHNA GOPAL SAHA Vs. NITYANANDA SAHA
|
December 24, 1982 |
KRISHNA PAL Vs. ASHOK KUMAR PAL
|
June 4, 1982 |
KUMAR PROSAD MUKHERJEE Vs. UNION OF INDIA AND ORS.
|
August 27, 1982 |
KUSUM RANI BISWAS Vs. SANYASI BISWAS
|
March 1, 1982 |
LALLI ALIAS CHIRANJIB BHOWMICK Vs. STATE
|
January 27, 1982 |
LAXMI MONI BASAK Vs. KEDAR NATH BASAK
|
July 16, 1982 |
LODNA COLLIERY CO 1920 TLD Vs. MOHAN LAL GOENKA
|
October 13, 1982 |
LT COL DR T BANERJEE Vs. N P SHAH
|
April 6, 1982 |
M L BAJAJ Vs. MUSTT RASHIKA KHATOON
|
October 5, 1982 |
M M MEHTA Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1982 |
M/S. AUTO DISTRIBUTORS LTD. Vs. B.K. MUKHERJEE
|
January 29, 1982 |
M/S. BROCHO AND CO. (P) LTD. Vs. CHAMELI GHOSH
|
December 15, 1982 |
MACHINERY MANUFACTURERS CORPN. LTD. Vs. THE STATE OF WEST BENGAL AND OTHERS
|
March 15, 1982 |
MAHIM CHANDRA PRAMANIK Vs. PANNALAL SHAW
|
February 25, 1982 |
MAITREYEE BANERJEE Vs. PRABIR KUMAR MUKHERJEE
|
December 23, 1982 |
MANGAL CHAUHAN Vs. STATE
|
October 15, 1982 |
MANIKLAL BHAGAT Vs. STATE
|
February 3, 1982 |
MANINDRA NATH MUKHERJEE
Vs. ASST CONTROLLER OF ESTATE DUTY
|
January 14, 1982 |
MANMATHA NATH MAITY
Vs. PROVABATI ROY
|
September 1, 1982 |
MANOWARA BIBI Vs. ABDUS SAMAD LASKAR
|
May 25, 1982 |
MANUJENDU DATTA MAJUMDAR Vs. ALLAHABAD BANK AND OTHERS
|
February 2, 1982 |
MARTIN HARRIS PVT LTD Vs. ELGIN PROPERTIES
|
February 11, 1982 |
MAYA MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 8, 1982 |
MD YUNUS Vs. NABI HOSSAIN
|
April 1, 1982 |
MD ZAZMUL AHASEN Vs. STATE OF WEST BENGAL
|
March 19, 1982 |
MOHANLAL SONI
Vs. UNION OF INDIA
|
June 11, 1982 |
MOHINI MIRCHANDANI Vs. K L M ROYAL DUTCH AIRLINES
|
October 11, 1982 |
MOLINS OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1982 |
MYRTLE STEPHENSON Vs. ROBERT STEPHENSON
|
May 7, 1982 |
NAG BOOK HOUSE Vs. STATE OF WEST BENGAL
|
February 17, 1982 |
NAKUL CHANDRA DUTTA Vs. AJIT KUMAR CHAKRABARTI
|
March 26, 1982 |
NANDA KUMAR MUKHERJEE Vs. HARICHARAN GANGULY
|
July 20, 1982 |
NARAYAN CHANDRA DUTTA Vs. STATE OF WEST BENGAL
|
July 29, 1982 |
NARENRDA LAL DUTTA BANIK Vs. SAROJENDRA NATH GHOSE
|
June 11, 1982 |
NATIONAL INSURANCE CO LTD Vs. PUNAM CHAND JAIN
|
February 4, 1982 |
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
Vs. INDUSTRIAL METAL WORKS P LIMITED
|
February 4, 1982 |
NIKHIL KUMAR SAHA
Vs. HEDAYAT ALI MOLLA
|
April 2, 1982 |
NIL KAMAL BEJBARUAH
Vs. STATE OF WEST BENGAL
|
January 18, 1982 |
NILIMA RANI NANDA Vs. RAJESWAR PAHARI
|
March 19, 1982 |
NILIMA RANI NANDA Vs. RAJESWAR PATHARI
|
March 9, 1982 |
NILKAMAL BEZ BORUAH Vs. STATE OF WEST BENGAL
|
July 13, 1982 |
NRIPENDRA KUMAR MITRA
Vs. AMIYA DASGUPTA
|
June 25, 1982 |
OFFICER IN CHARGE CUSTOMS BERHAMPUR PREVENTIVE UNIT Vs. MINATI BISWAS
|
April 6, 1982 |
OIL AND NATURAL GAS COMMISSION
Vs. TRIDIB NATH SANYAL
|
April 30, 1982 |
OMPRAKASH PATWARIKA
Vs. UNION OF INDIA
|
March 12, 1982 |
ON THE DEATH OF SM. TRITAP HARINI DEBI, HER HEIRS AND LEGAL REPRESENTATIVES GANESH CHANDRA BANERJEE AND OTHERS Vs. ON THE DEATH OF SAILENDRA NATH BHATTACHARYA, HIS HEIRS AND LEGAL REPRESENTATIVES. SM. ANNAPURNA DEBI AND OTHERS
|
April 8, 1982 |
P N CHOUNA Vs. BENGAL FREE MASONS TRUST ASSOCIATION
|
March 17, 1982 |
PANNALAL BAFNA
Vs. KALPANA RANI BHOWMICK
|
July 16, 1982 |
PARAS NATH DUBEY Vs. KEDAR NATH KEJRIWAL
|
May 11, 1982 |
PARBATILAL CHOWDHURY Vs. JAYDEB SINGH
|
March 16, 1982 |
PARESH NATH MONDAL
Vs. BIJAN BEHARI MONDAL
|
February 26, 1982 |
PARIMAL MITRA Vs. PARESH CHANDRA HAZRA
|
April 6, 1982 |
PARMESHWAR CHOUDHURY Vs. STATE OF WEST BENGAL
|
March 8, 1982 |
PARSHAVA PROPERTIES LTD Vs. STATE OF WEST BENGAL
|
February 3, 1982 |
PATEL ROADWAYS PVT LTD Vs. BATA INDIA LTD
|
June 16, 1982 |
PERIWAL PACKING INDUSTRIES PVT LTD Vs. FERTILIZER AND CHEMICALS TRAVANCORE LTD
|
March 16, 1982 |
PHANINDRA NATH DEY
Vs. BHOLANATH BANERJEEE
|
July 2, 1982 |
PRABATAK JUTE MILLS LTD. Vs. EMPLOYEES STATE INSURANCE CORPORAL ION & ORS.
|
September 2, 1982 |
PRAGA TOOLS LTD Vs. OFFICIAL LIQUIDATOR OF BENGAL ENGINEERING CO P LTD
|
April 20, 1982 |
PRAHLADRAI AGARWALLA Vs. RENUKA PAL
|
February 15, 1982 |
PRAMOD KUMAR MITTAL
Vs. ANDHRA STEEL CORPORATION LTD
|
June 2, 1982 |
PRATIC KUMAR SEN Vs. COLLECTOR OF CUSTOMS
|
September 7, 1982 |
PREMAMOY JANA Vs. MOHAN CH. JANA AND ANR.
|
March 24, 1982 |
PROBODH KUMAR DAS
Vs. PRAFULLA KUMAR DAS
|
March 2, 1982 |
PROF A K SANYAL Vs. CHITTA RANJAN BASISTHA
|
June 4, 1982 |
PROSAD KUMAR DHARA
Vs. KAMALA KANTA DIKSHIT
|
April 7, 1982 |
PUNJAB PRODUCE AND TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1982 |
PURNA CHANDRA JANA Vs. STATE
|
June 2, 1982 |
PURNA INVESTMENT LTD Vs. BANK OF INDIA LTD
|
June 2, 1982 |
PURSHATTAMDAS BHIWANIWALA Vs. STATE
|
August 2, 1982 |
QAISER JAHAN Vs. MOHAMMAD YAWOOB
|
June 1, 1982 |
R G SALES PVT LTD Vs. INCOME TAX OFFICER
|
February 1, 1982 |
R.G. VAKIL Vs. RAMENDRA NATH BANERJEE
|
May 15, 1982 |
RADIO SUPPLY STORES P LTD Vs. UNION OF INDIA
|
May 13, 1982 |
RAM AWATAR AGARWAL Vs. STATE
|
March 1, 1982 |
RAM AWATAR AGRWAL Vs. CORPORATION OF CALCUTTA
|
April 7, 1982 |
RAM BADAN CHOUBEY Vs. STATE
|
September 1, 1982 |
RAM BADAN CHOWBEY & ANR. Vs. STATE
|
March 3, 1982 |
RAM BRIKSH JADAB Vs. STATE OF WEST BENGAL
|
August 30, 1982 |
RAM NARAYAN SHAW Vs. SUMERA GOALI
|
June 1, 1982 |
RAMBADAN CHOWBEY Vs. STATE
|
March 10, 1982 |
RAMESH SHAH
Vs. UNION OF INDIA
|
July 1, 1982 |
RANAJIT BASU Vs. STATE OF WEST BENGAL
|
September 10, 1982 |
RANI JAGADAMBA KUMARI DEVI
Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1982 |
RANI JAGDAMBA KUMARI DEVI Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1982 |
RANJIT KUMAR GHOSH AND CHANDI CHARAN GHOSH Vs. PRANAB KUMAR BANDAPADHYA
|
September 8, 1982 |
RANJIT KUMAR JAIN
Vs. KAMAL KUMAR CHOWDHURY
|
February 22, 1982 |
RATANLAL MOHTA AND SONS
Vs. INCOME TAX OFFICER C WARD
|
June 10, 1982 |
RATNA BALA DEBI Vs. DILIP KUMAR GHOSH
|
August 11, 1982 |
REAZUDDIN AHMED Vs. STATE OF WEST BENGAL & ORS.
|
March 23, 1982 |
REGIONAL DIRECTOR COMPANY LAW BOARD Vs. HINDUSTAN GENERAL ELECTRICAL
|
September 13, 1982 |
REVEREND FATHER JOSEPH D SAUZA & ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
October 7, 1982 |
RITU SACHDEV
Vs. ANITA JINDAL
|
February 25, 1982 |
ROAD MACHINES INDIA PVT LTD Vs. PROJECTS AND EQUIPMENT CORPORATION OF INDIA LTD
|
January 21, 1982 |
ROYAL CALCUTTA TURF CLUB
Vs. COMMISSIONER OF INCOME TAX
|
June 1, 1982 |
RUBY SETT Vs. UNIVERSITY OF CALCUTTA
|
March 15, 1982 |
RUPCHAND MULLICK Vs. CONTROLLER OF ESTATE DUTY
|
March 15, 1982 |
S C MAJUMDAR Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1982 |
S.K. MD. SHCHJADHAN SHAWKAT & ORS. Vs. CORPORATION OF CALCUTTA
|
April 28, 1982 |
SACHINDRA KUMAR GHOSH Vs. PRATIVA DEVI
|
November 30, 1982 |
SAHIDA BIBI Vs. SK GOLAM MUHAMMAD
|
March 15, 1982 |
SAILENDRA NATH ROY CHOWDHURY
Vs. MD ALIM
|
August 30, 1982 |
SAKTI PROSAD GHOSH Vs. KAMALESH MUKHERJEE
|
September 21, 1982 |
SAMARENDRA NATH BOSE Vs. STATE OF WEST BENGAL
|
January 25, 1982 |
SAMARESH MUKHERJEE Vs. STATE OF WEST BENGAL
|
December 23, 1982 |
SAMIR KUMAR SARKAR Vs. MAHARAJ SINGH
|
August 20, 1982 |
SAMNUGGUR JUTE FACTORY CO LTD Vs. WORKMEN OF SAMNUGGUR JUTE FACTORY CO LTD
|
January 20, 1982 |
SANAT KUMAR MUKHERJEE Vs. STATE AND ANR.
|
April 19, 1982 |
SANDHYA BHATTACHARJEE Vs. GOPINATH BHATTACHARJEE
|
February 12, 1982 |
SANKARI PRASAD MUKHERJI Vs. CHANDRA SEKHAR MUKHERJI
|
February 17, 1982 |
SANTOSH KUMAR BHATTACHARJEE Vs. SACHINDRA NATH SABA
|
July 26, 1982 |
SANTOSH MANDAL Vs. STATE
|
September 13, 1982 |
SANTOSHINI BOSE TRUSTEE Vs. SHIB SANKAR DAS
|
May 31, 1982 |
SARASHI RANJAN DHAR Vs. STATE
|
August 4, 1982 |
SAROJ KUMAR DE Vs. RADHARANI SAHA
|
August 24, 1982 |
SATISH CHANDRA BANK Vs. STATE
|
December 21, 1982 |
SATYENDRA NATH DUTTA CHOWDHURY Vs. ASUTOSH BHATTACHRYA
|
July 27, 1982 |
SAVERA AND CO LTD Vs. FABULOUS SKIN SUPPLY CO
|
February 10, 1982 |
SERAJUDDIN AND CO Vs. UNION OF INDIA
|
April 21, 1982 |
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1982 |
SHETHIA MINING AND MANUFACTURING CORPORATION LTD Vs. KHAS DHARMABAND COLLIERY COMPANY PVT LTD
|
April 30, 1982 |
SHIV NARAYAN MONDAL & ANR. Vs. SUBASINI DAS & ORS.
|
June 4, 1982 |
SHREE RAM NATH PRASAD Vs. UNION OF INDIA
|
August 13, 1982 |
SHYAM SUNDAR KAJARIA
Vs. EASTERN COMMERCIAL CORPORATION
|
February 9, 1982 |
SIBANI DEBI Vs. LAKSHMI NARAYAN SHAW
|
April 7, 1982 |
SIKHA SINGH
Vs. DINA CHAKRABARTY
|
May 5, 1982 |
SIVANI SARKAR Vs. UNIVERSITY OF CALCUTTA
|
June 24, 1982 |
SK ABDUL LATIF Vs. COMMISSIONER OF WAKFS
|
January 20, 1982 |
SK EASIN ALI Vs. SK ABDUL ODUD
|
February 3, 1982 |
SK SAIFUDDIN MONDAL Vs. STATE
|
December 8, 1982 |
SM RANU SENGUPTA Vs. STATE
|
March 25, 1982 |
SNEHALATA BHOWMIK Vs. LAND ACQUISITION COLLECTOR WEST DINAJPUR
|
April 21, 1982 |
SO NAB ATI DEVI Vs. ACHYUTANAND DEY
|
October 13, 1982 |
SOMNATH BOSE
Vs. MANASENDRA NATH BOSE
|
October 14, 1982 |
SOURENDRA NATH RUDRA Vs. ASHIM KUMAR BHATTACHARJEE
|
April 23, 1982 |
SRI GOBINDA SAREN Vs. STATE OF WEST BENGAL
|
May 24, 1982 |
STATE Vs. SHYAMAL KR DEY
|
March 30, 1982 |
STATE OF BIHAR Vs. KESHAB NARAYAN BANERJEE
|
July 19, 1982 |
STATE OF WEST BENGAL Vs. BIO DRUG LABORATORIES P LTD
|
September 24, 1982 |
STATE OF WEST BENGAL Vs. JOGENDRA NATH CHATTERJEE
|
March 15, 1982 |
STATE OF WEST BENGAL Vs. DILIP KUMAR SAHA
|
April 13, 1982 |
STATE OF WEST BENGAL Vs. DR HIMANGSU KUMAR ROY
|
August 16, 1982 |
STATE OF WEST BENGAL AND ORS Vs. ANIL KUMAR BHUIYA
|
April 28, 1982 |
STEEL AUTHORITY OF INDIA LTD Vs. BANGLADESH SHIPPING CORPN LTD
|
June 7, 1982 |
SUBAL CHANDRA KUNDU Vs. STATE
|
July 22, 1982 |
SUBRATA MUKHERJEE
Vs. STATE OF WEST BENGAL
|
February 18, 1982 |
SUBURBAN INDUSTRIAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE
|
February 25, 1982 |
SUDARSAN NASKAR Vs. AMIMA MONDAL
|
January 21, 1982 |
SUDEBI SUNDARI MONDAL Vs. STATE OF WEST BENGAL
|
September 6, 1982 |
SUDHA MUKHERJEE Vs. SANKAR CHATTERJEE
|
June 4, 1982 |
SUDHIR CHANDRA GHOSH Vs. SACHINDRA NATH GHOSH
|
March 30, 1982 |
SUKHAMOY ROY
Vs. SALILANANDA BASAK
|
June 16, 1982 |
SUKUMAR DHIBAR Vs. ANJALI DASI
|
September 22, 1982 |
SUNDARDAS THACKESAY AND BROS Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1982 |
SUNIL KUMAR HALDER Vs. NISHIKANTA BHANDARI
|
September 8, 1982 |
SURENDRANATH GANGOPADHYAYA TRUST
Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1982 |
SURESH KUMAR RUNGTA
Vs. MAHADEO PRASAD AGARWALA
|
January 15, 1982 |
SUSANTA KUMAR ADHIKARY Vs. STATE OF WEST BENGAL
|
November 29, 1982 |
SUSHIL CHANDRA SUR Vs. SANDHANA BAKSHI
|
April 8, 1982 |
SUSHIL CHANDRA SUR Vs. SADHANA BAKOBI
|
April 8, 1982 |
SUSHIL MAJUMDAR
Vs. SOVA RANI BISWAS
|
May 31, 1982 |
SUSIL KUMAR MUKHERJEE Vs. UNIVERSITY OF CALCUTTA
|
February 25, 1982 |
SYNTHETIC WIRE INDUSTRIES LTD Vs. STATE
|
April 23, 1982 |
T. V. R. PUNJ Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION & ORS.
|
May 6, 1982 |
TANVAR EQBAL Vs. UNION OF INDIA
|
June 18, 1982 |
TARACHAND AGARWALLA
Vs. UNION OF INDIA
|
December 10, 1982 |
TARAK NATH PAUL
Vs. COMMISSIONER OF WEALTH TAX
|
January 13, 1982 |
TARALA HAZRA Vs. DISTRICT MAGISTRATE ANDAMAN
|
July 2, 1982 |
TARAMOHAN CHOWDHURY Vs. UNION OF INDIA
|
April 30, 1982 |
TAUHID HOSSAIN Vs. STATE OF WEST BENGAL
|
June 25, 1982 |
THOMAS DUFF AND COMPANY LTD Vs. FOURTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
July 26, 1982 |
TRADERS SYNDICATE
Vs. UNION OF INDIA
|
July 21, 1982 |
TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. SHYAMAL GHOSH
|
December 7, 1982 |
TULSIDAS MUNDHRA
Vs. OFFICIAL LIQUIDATOR
|
December 22, 1982 |
U. DEVADAS RAO Vs. GOBORDHAN DUTTA
|
June 10, 1982 |
UJJAL KUMAR SING Vs. LAKSHMAN CHANDRA SINGH
|
December 23, 1982 |
UMA DEBI JHAWAR Vs. WEALTH TAX OFFICER
|
March 22, 1982 |
UMASANKAR CHATTERJEE Vs. UNION OF INDIA
|
January 13, 1982 |
UNION OF INDIA Vs. COMMERCIAL TAX OFFICER
|
March 24, 1982 |
UNION OF INDIA Vs. GANPATRAI SAGARMULL
|
April 26, 1982 |
UNION OF INDIA Vs. BENGAL STORES AND SUPPLY AGENCY
|
May 5, 1982 |
UNION OF INDIA Vs. FREE INDIA DRY ACCUMULATORS LTD
|
April 12, 1982 |
UNION OF INDIA Vs. RAMNIWAS CHAUDHURY
|
August 27, 1982 |
UNION OF INDIA Vs. APEEJAY PRIVATE LIMITED
|
August 3, 1982 |
UNION OF INDIA Vs. MANTON COMPANY LTD
|
May 28, 1982 |
UNION OF INDIA Vs. HINDUSTAN ALUMINIUM CORPORATION LIMITED
|
December 23, 1982 |
UNION OF INDIA Vs. MADAR BUX AND ANOTHER
|
May 7, 1982 |
UNITED INVESTMENT CORPN Vs. CORPORATION OF INDIA
|
February 2, 1982 |
UNIVERSITY OF CALCUTTA
Vs. SWEETY AGARWAL
|
November 26, 1982 |
USHA BERA Vs. SUNDHANSU NATH GANGULY
|
October 14, 1982 |
USHA DAS GUPTA Vs. SUBAL DUTT
|
January 27, 1982 |
V N RAJAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1982 |
VIKAM CHAND KOTHARI
Vs. UPENDRA NATH SARKAR
|
February 12, 1982 |
VISVA BHARATI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 24, 1982 |
VOLTAS LTD Vs. COMMERCIAL TAX OFFICER
|
May 6, 1982 |
W W CHITALEY Vs. SRIS CH NATH
|
January 29, 1982 |
WANG CHEN TSHERING
Vs. LORRETTA TSHERING NEE FULLER
|
May 7, 1982 |
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. BASANA RANI GHOSH
|
May 14, 1982 |
WEST BENGAL DECORATING Vs. DAMODAR DAS DAGA
|
March 10, 1982 |
WEST BENGAL FINANCIAL CORPORATION Vs. BERTRAM SCOTT I LTD
|
October 6, 1982 |