A K ROY Vs. J C ROY CHOUDHURY
|
August 26, 1981 |
ABHIMANYA BISWAS
Vs. ABDUL SK
|
August 10, 1981 |
ACHINTA PANDA Vs. STATE
|
June 26, 1981 |
ADHIR KUMAR DAS
Vs. JUTHIKA SEN
|
January 12, 1981 |
AKHOY CHANDRA PAL AND ANR. Vs. SUNIT CHANDRA PAL AND ANR.
|
May 7, 1981 |
ALAM SHEIKH AND OTHERS Vs. AKIMUDDIN SHEIKH
|
May 4, 1981 |
ALI AHMED
Vs. STATE OF WEST BENGAL
|
August 5, 1981 |
AMIYA DEBI Vs. RANENDRA NARAYAN SAHA
|
July 28, 1981 |
AMIYA PROSAD
Vs. BEJOY KRISHNA CHAKRABORTY
|
July 13, 1981 |
ANADI NATH CHAKRABORTY Vs. DUKHIRAM GHOSE
|
July 14, 1981 |
ANANTA KUMAR SAHA Vs. AJOY KUMAR BISWAS
|
January 6, 1981 |
ANATH NATH DAS Vs. BIJALI BALA MONDAL
|
March 30, 1981 |
ANIL KR GHOSH Vs. MANICKLAL MANNA
|
January 22, 1981 |
ANIL KUMAR GHOSH Vs. STATE
|
December 2, 1981 |
ARUN KUMAR BHAKAT Vs. STATE OF WEST BENGAL
|
September 7, 1981 |
ARUN KUMAR SINHA Vs. MANJULA SINHA
|
June 3, 1981 |
ASIATIC OXYGEN AND ACETYLENE Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
November 17, 1981 |
ASIT KUMAR DEY
Vs. BISHUDHANANDA CHAUDHURY
|
December 8, 1981 |
ASOKE GOPAL DUTTA Vs. NIRMAL KUMAR MITRA
|
June 24, 1981 |
ASWINI KUMAR ROY Vs. SURUPA ROY
|
July 2, 1981 |
B B SARKAR Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1981 |
B N DAS Vs. EXECUTIVE SECRETARY JOINT PLANT COMMITTEE
|
March 11, 1981 |
B P BAJORIA Vs. COMMISSIONER OF INCOME TAX
|
July 8, 1981 |
B S AUJLA COMPANY PVT LTD Vs. KALURAM MAHADEO PROSAD
|
September 10, 1981 |
BADRI NARAYAN THAKUR Vs. STATE
|
March 9, 1981 |
BALARAM PRAMANIK Vs. ARBINDA PRAMANIK
|
April 7, 1981 |
BALARAM TEWARI Vs. SECRETARY DEPARTMENT OF EDUCATION STATE OF WEST BENGAL
|
February 17, 1981 |
BALRAMPUR SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1981 |
BAN I RANI DE Vs. MINATI RANI DE
|
May 7, 1981 |
BANK OF INDIA
Vs. ANDHRA STEEL CORPORATION LTD
|
August 21, 1981 |
BANKA BEHARI DUTT
Vs. GOUR MOHAN DUTTA
|
March 13, 1981 |
BANKIM CHANDRA GHAR Vs. JAYSHREE DISTRIBUTORS & ANR.
|
May 12, 1981 |
BARUN K SINHA Vs. DISTRICT MAGISTRATE MURSHIDABAD
|
August 31, 1981 |
BASDEO SHARMA Vs. DHANRAJ GUPTA
|
July 22, 1981 |
BASUDEB DUTTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 12, 1981 |
BASUDEB MONDAL Vs. DUD KUMAR PRAMANICK
|
December 7, 1981 |
BASUDEB PAL CHOWDHURY Vs. INSPECTOR GENERAL
|
July 20, 1981 |
BAYER AKTIENGESELLSCHAFT OF LEVERKUSEN FEDERAL REPUBLIC OF GERMANY
Vs. CONTROLLER OF PATENTS GOVERNMENT OF INDIA
|
July 29, 1981 |
BENOY PROSAD SANYAL Vs. SWARNALATA BANERJEE
|
December 23, 1981 |
BHABATOSH NANDA Vs. SMT. DOLLY
|
June 19, 1981 |
BHAGWANJI BHAWANBHAI AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1981 |
BHAKTA PROSAD PAUL
Vs. STATE OF WEST BENGAL
|
June 18, 1981 |
BHARAT BHUSAN RAY
Vs. NIRMAL KANTI CHAKRABARTI
|
August 12, 1981 |
BHARAT ELECTRICAL INDUSTRIES LTD. Vs. THE SECOND LABOUR COURT AND OTHERS
|
November 27, 1981 |
BHOLANATH KHASNABIS
Vs. STATE
|
April 29, 1981 |
BHOLANATH MONDAL Vs. KALIPADA MONDAL
|
July 23, 1981 |
BHUTORIA BROTHERS (P) LTD. Vs. BANWARILAL PURUSHOTTAM DASS & ORS.
|
December 24, 1981 |
BIBHUTI BHUSAN BASU Vs. CORPORATION OF CALCUTTA
|
July 9, 1981 |
BIDHU BHUSAN MASANTA Vs. KIRITI BHUSAN MASANTA & ORS.
|
July 2, 1981 |
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY CO LTD
|
July 20, 1981 |
BILASPUR SPINNING MILLS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
June 1, 1981 |
BIMAL SADHAN KOLEY Vs. NIKHILESH KOLEY
|
April 23, 1981 |
BIMOD RANJAN SINHA Vs. STATE
|
July 3, 1981 |
BIPLAB BHUSAN MAZUMDAR Vs. STATE OF WEST BENGAL
|
December 11, 1981 |
BIRLA VIDHYA VIHAR TRUST
Vs. COMMISSIONER OF INCOME TAX CENTRAL I
|
May 4, 1981 |
BISWAMBER MONDAL AND OTHERS Vs. MANGAL SARKAR AND OTHERS
|
June 15, 1981 |
BRENNAN CORPORATION & ANR. Vs. THE STATE TRADING CORPORATION OF INDIA LTD.
|
July 6, 1981 |
BRITANNIA ENGINEERING COMPANY LTD Vs. STATE
|
July 7, 1981 |
BROJENDRA KUMAR GHOSH
Vs. ARPANA GHOSH
|
December 23, 1981 |
BROJENDRA KUMAR GHOSH Vs. ARPANA GHOSH
|
July 23, 1981 |
BROJENDRA NATH BISWAS
Vs. STATE OF WEST BENGAL
|
January 30, 1981 |
BROOKE BOND INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1981 |
BURRAKUR COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1981 |
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
June 9, 1981 |
CALCUTTA LANDING AND SHIPPING CO LTD Vs. COLLECTOR OF CALCUTTA
|
August 12, 1981 |
CALCUTTA STATE TRANSPORT CORPN Vs. JAGADINDRA NATH BANERJEE ALIAS J N BANERJEE
|
December 11, 1981 |
CHANDRA SEKHAR SARKAR
Vs. BAIDYANATH GHOSH
|
September 9, 1981 |
CHINTAMANI DEVI Vs. UPENDRANATH DAS
|
April 29, 1981 |
CHINTAMONI DEBI Vs. UPENDRANATH DAS
|
April 20, 1981 |
CHIRARANJAN SHIT Vs. STATE OF WEST BENGAL
|
August 12, 1981 |
CHITAVALSAH JUTE MILLS CO. LTD. Vs. REGISTRAR OF ASSURANCE AND OTHERS
|
September 4, 1981 |
CHOUDHARY COLD STORAGE 1972 Vs. RUBY GENERAL INSURANCE CO LTD
|
August 6, 1981 |
COMMISSIONER OF GIFT TAX CENTRAL I Vs. BASANT KUMAR ADITYA VIKRAM BIRLA
|
July 8, 1981 |
COMMISSIONER OF INCOME TAX Vs. BORHAT TEA CO LTD
|
July 8, 1981 |
COMMISSIONER OF INCOME TAX Vs. TECALEMIT HIND LTD
|
July 6, 1981 |
COMMISSIONER OF INCOME TAX Vs. RANI JAGADAMBA KUMARI DEVI
|
July 6, 1981 |
COMMISSIONER OF INCOME TAX Vs. MADANLAL SOHANLAL
|
June 22, 1981 |
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
|
June 24, 1981 |
COMMISSIONER OF INCOME TAX Vs. LAND CORPORATION OF BENGAL P LTD
|
June 4, 1981 |
COMMISSIONER OF INCOME TAX Vs. NEW CENTRAL JUTE MILLS
|
June 10, 1981 |
COMMISSIONER OF INCOME TAX Vs. MALWA SUGAR MILLS CO LTD
|
June 1, 1981 |
COMMISSIONER OF INCOME TAX Vs. SUTNA STONE AND LIME CO LTD
|
May 12, 1981 |
COMMISSIONER OF INCOME TAX Vs. SANTI DEVI
|
May 12, 1981 |
COMMISSIONER OF INCOME TAX Vs. CHIRANJILAL NARANGLAL
|
May 18, 1981 |
COMMISSIONER OF INCOME TAX Vs. INVEST IMPORT
|
May 18, 1981 |
COMMISSIONER OF INCOME TAX Vs. DHANRAJ DUGAR
|
July 27, 1981 |
COMMISSIONER OF INCOME TAX Vs. RAIGHARH JUTE MILLS LTD
|
July 28, 1981 |
COMMISSIONER OF INCOME TAX Vs. SAMUEL OSBORN INDIA LTD
|
July 28, 1981 |
COMMISSIONER OF INCOME TAX Vs. SUCHITRA SEN
|
July 21, 1981 |
COMMISSIONER OF INCOME TAX Vs. CHAMARCHI TEA TEXTILE AND ENGINEERING INDUSTRIES LTD
|
July 21, 1981 |
COMMISSIONER OF INCOME TAX Vs. NASKARPARA JUTE MILLS CO LTD
|
July 22, 1981 |
COMMISSIONER OF INCOME TAX Vs. BARICK SCREEN CORPORATION
|
April 22, 1981 |
COMMISSIONER OF INCOME TAX Vs. SUGAULI SUGAR WORKS P LTD
|
April 7, 1981 |
COMMISSIONER OF INCOME TAX Vs. BIRD AND CO P LTD
|
April 8, 1981 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PILKINGTON GLASS WORKS
|
April 9, 1981 |
COMMISSIONER OF INCOME TAX Vs. CHITPUR PRESSING CO P LTD
|
April 23, 1981 |
COMMISSIONER OF INCOME TAX Vs. GANGES MFG CO LTD
|
April 28, 1981 |
COMMISSIONER OF INCOME TAX Vs. RELIABLE TRADING AGENCY
|
April 28, 1981 |
COMMISSIONER OF INCOME TAX Vs. MCLEOD AND CO LTD
|
March 24, 1981 |
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER MILLS LTD
|
March 18, 1981 |
COMMISSIONER OF INCOME TAX Vs. K K BIRLA
|
March 24, 1981 |
COMMISSIONER OF INCOME TAX Vs. RAMA TRANSPORT CO
|
March 31, 1981 |
COMMISSIONER OF INCOME TAX Vs. KALINGA OTTO P LTD
|
April 1, 1981 |
COMMISSIONER OF INCOME TAX Vs. KRISHWANTI PUNJABI L RS OF OM PRAKASH PUNJABI
|
April 2, 1981 |
COMMISSIONER OF INCOME TAX Vs. BENGAL MILLS AND STEAMERS PRESBYTERIAN ASSOCIATION
|
March 17, 1981 |
COMMISSIONER OF INCOME TAX Vs. SOORAJMULL NAGARMALL
|
March 12, 1981 |
COMMISSIONER OF INCOME TAX Vs. EAST INDIA LAMP AND COMPONENTS
|
January 29, 1981 |
COMMISSIONER OF INCOME TAX Vs. OFFICIAL TRUSTEE OF WEST BENGAL FOR THE ESTATE OF SMT CHITRA DASSI
|
February 5, 1981 |
COMMISSIONER OF INCOME TAX Vs. HOSHIARI LAL KALYANI
|
January 15, 1981 |
COMMISSIONER OF INCOME TAX Vs. BIRD AND CO P LTD
|
January 7, 1981 |
COMMISSIONER OF INCOME TAX Vs. JUGANTAR P LTD
|
January 12, 1981 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATE INDUSTRIAL DISTRIBUTORS
|
January 14, 1981 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN METAL REFINING WORKS P LTD
|
January 6, 1981 |
COMMISSIONER OF INCOME TAX Vs. P N TALUKDAR
|
January 6, 1981 |
COMMISSIONER OF INCOME TAX Vs. PLASTICA MOULDERS P LTD
|
January 7, 1981 |
COMMISSIONER OF INCOME TAX Vs. STEEL GROUP LTD
|
February 23, 1981 |
COMMISSIONER OF INCOME TAX Vs. JAGABANDHU PRASANNA KUMAR RUPLAL SEN PODDAR
|
February 24, 1981 |
COMMISSIONER OF INCOME TAX Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
March 2, 1981 |
COMMISSIONER OF INCOME TAX Vs. DUNCAN BROS AND CO LTD
|
March 2, 1981 |
COMMISSIONER OF INCOME TAX Vs. KINNISON JUTE MILLS CO LTD
|
March 3, 1981 |
COMMISSIONER OF INCOME TAX Vs. HARINKHOLA ICE AND COLD STORAGE LTD
|
March 3, 1981 |
COMMISSIONER OF INCOME TAX Vs. BELLISS AND MORCOM I LTD
|
February 18, 1981 |
COMMISSIONER OF INCOME TAX Vs. INDIAN JUTE MILLS ASSOCIATION
|
February 19, 1981 |
COMMISSIONER OF INCOME TAX Vs. BADRI PRASAD BIANWALLA
|
February 19, 1981 |
COMMISSIONER OF INCOME TAX Vs. ORIENT SUPPLY SYNDICATE
|
February 19, 1981 |
COMMISSIONER OF INCOME TAX Vs. CLIVE MILLS CO LTD
|
September 15, 1981 |
COMMISSIONER OF INCOME TAX Vs. PRABHABATI BANSALI
|
September 21, 1981 |
COMMISSIONER OF INCOME TAX Vs. S F INDIA LTD
|
September 22, 1981 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
|
September 22, 1981 |
COMMISSIONER OF INCOME TAX Vs. BINANI INVESTMENT CO P LTD
|
September 15, 1981 |
COMMISSIONER OF INCOME TAX Vs. TEXMACO LTD
|
November 2, 1981 |
COMMISSIONER OF INCOME TAX Vs. BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD
|
December 1, 1981 |
COMMISSIONER OF INCOME TAX Vs. CHILLIDHARY TEA CO LTD
|
November 16, 1981 |
COMMISSIONER OF INCOME TAX Vs. NATHURAM GOKULKA
|
November 24, 1981 |
COMMISSIONER OF INCOME TAX Vs. J J H INDUSTRIES P LTD
|
November 26, 1981 |
COMMISSIONER OF INCOME TAX Vs. HEWITT ROBINS
|
November 30, 1981 |
COMMISSIONER OF INCOME TAX Vs. RUSSELL PROPERTIES P LTD
|
November 10, 1981 |
COMMISSIONER OF INCOME TAX Vs. ARUN DUA
|
June 23, 1981 |
COMMISSIONER OF INCOME TAX Vs. ARUN DUA
|
June 24, 1981 |
COMMISSIONER OF INCOME TAX Vs. DARSANANAND LTD.
|
March 5, 1981 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. ORIENTAL CO LTD
|
February 3, 1981 |
COMMISSIONER OF INCOME TAX CENTRAL I Vs. ASHOKA CHARITY TRUST
|
January 13, 1981 |
COMMISSIONER OF INCOME TAX CENTRAL I Vs. BIRLA BROS P LTD
|
July 7, 1981 |
COMMISSIONER OF INCOME TAX CENTRAL I Vs. STEELCRETE P LTD
|
September 6, 1981 |
COMMISSIONER OF INCOME-TAX Vs. EAST INDIA LAMP AND COMPONENTS
|
February 2, 1981 |
COMMISSIONER OF INCOME-TAX Vs. ABDUL KHALIQUE
|
February 18, 1981 |
COMMISSIONER OF INCOME-TAX, CENTRAL-II Vs. KISHORE TRADING COMPANY LIMITED
|
April 21, 1981 |
COMMISSIONER OF WEALTH TAX Vs. SAMPATRAI BHUTORIA AND SONS
|
April 29, 1981 |
COMMISSIONER OF WEALTH TAX Vs. SARDAR SURJIT SINGH
|
April 27, 1981 |
COMPETENT AUTHORITY IAC OF IT Vs. BANI ROY CHOWDHURY SMT
|
March 24, 1981 |
COMPETENT AUTHORITY INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. BANI ROY CHOWDHURY
|
March 24, 1981 |
CONTROLLER OF ESTATE DUTY
Vs. RAMENDRA NATH BANERJEE
|
April 22, 1981 |
CONTROLLER OF ESTATE DUTY
Vs. ARATI GHOSH
|
June 17, 1981 |
D MEYERS Vs. GORA CHAND BURAL
|
July 24, 1981 |
D R PUNJAB MONTOGOMERY TRANSPORT CO Vs. RAGHUVANSHI PVT LTD
|
December 3, 1981 |
DALBIR SINGH
Vs. SAKAW INDUSTRIES PRIVATE LTD
|
July 31, 1981 |
DARJEELING COMMERCIAL CO LTD Vs. PANDAM TEA CO LTD
|
January 15, 1981 |
DAVIDSON OF INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1981 |
DEBABRATA MUKHERJEE Vs. KALYAN KUMAR ROY
|
March 9, 1981 |
DEBABRATA MUKHERJEE Vs. KALYAN KUMAR ROY
|
January 9, 1981 |
DEBABRATA TRIPATHY Vs. STATE OF WEST BENGAL
|
January 5, 1981 |
DEBESH BHATTACHARYA Vs. STATE
|
June 4, 1981 |
DEBI PRASAD BAGARIA Vs. STATE OF WEST BENGAL
|
June 19, 1981 |
DEBI PROSAD TRIVEDI Vs. DEB KUMAR SINGHI
|
June 12, 1981 |
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. RAMJIDAS SHRIRAM
|
August 7, 1981 |
DEORALIA BROTHERS Vs. STATE OF WEST BENGAL
|
April 3, 1981 |
DHARAM CHAND SONI Vs. SUNIL RANJAN CHAKRABARTY
|
January 21, 1981 |
DHARANIDHAR DAS GUPTA Vs. MURARIDHAR DAS GUPTA
|
August 6, 1981 |
DHARMADAS PAUL Vs. PULIN BIHARI HALDER
|
June 10, 1981 |
DILIP GHOSH & ORS. Vs. SUPERINTENDENT & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL & ORS.
|
July 28, 1981 |
DILIP KUMAR PYNE
Vs. S N DAS GUPTA ASSISTANT COLLECTOR OF CUSTOMS FOR PREVENTIVE GENERAL CUSTOMS HOUSE
|
November 18, 1981 |
DIPAK BASU
Vs. LOCH LOMOND LODGE P LTD
|
February 13, 1981 |
DR. AMARENDRA KUMAR DE Vs. STATE OF WEST BENGAL AND OTHERS
|
December 10, 1981 |
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1981 |
DUNIA LAL DATTA
Vs. NAGENDRA NATH DATTA
|
September 15, 1981 |
DUNLOP INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1981 |
DURGA PROSAD MALLICK
Vs. RAMESWAR JEW SIBA THAKUR
|
January 5, 1981 |
DURGESH KUMARI DEVI Vs. BIMAL KUMAR JIIAJHARIA
|
July 31, 1981 |
DUTTA AND ASSOCIATES Vs. STATE OF WEST BENGAL
|
September 24, 1981 |
DWARKA PROSAD AGARWALLA
Vs. DIRECTOR OF INSPECTION
|
January 27, 1981 |
EAST LAIKDIH COLLIERY CO. (P) LTD. Vs. CESS DEPUTY COLLECTOR BURDWAN AND OTHERS
|
December 25, 1981 |
EASTERN COLD STORAGE P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1981 |
EASTERN DISTILLERIES PVT LTD Vs. UNION OF INDIA
|
August 7, 1981 |
EASTERN SCALES P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1981 |
EASTERN TALKIES (P) LTD. Vs. M/S. SANDHYA CHITRA & ANR.
|
May 14, 1981 |
ELVOC P LTD Vs. STATE
|
July 15, 1981 |
ESTERN COAL FIELDS LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
September 23, 1981 |
FULJAHARI DEVI Vs. STATE OF WEST BENGAL
|
June 5, 1981 |
GADADHAR PAN
Vs. UNIVERSITY OF CALCUTTA
|
February 19, 1981 |
GANPATRAI SAGARMAL
Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1981 |
GAYARAM SHAW Vs. TARAK NATH SHAW
|
April 22, 1981 |
GILLAPUKRI TEA AND SEED CO LTD Vs. ADDITIONAL DIRECTOR OF LAND REQUISITION AND ACQUISITION AND REFORMS ASSAM
|
November 9, 1981 |
GITA MITRA Vs. HEMANTA KUMAR MITRA
|
September 24, 1981 |
GITA NANDY Vs. SATYA KINKAR PATRA
|
January 1, 1981 |
GOBINDA MISRA & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 16, 1981 |
GOPAL CHANDRA NASKAR
Vs. HIRANYA PROVA MOULICK
|
June 15, 1981 |
GOPAL CHANDRA SAHA Vs. AMAL KUMAR GHOSH
|
April 24, 1981 |
GOPAL SEN
Vs. STATE OF WEST BENGAL
|
July 10, 1981 |
GOPALAN VIKRAMAN NAIR
Vs. TARANATH DEY SARKAR
|
November 23, 1981 |
GOPALPUR TEA CO LTD Vs. PSEHOK TEA CO LTD
|
August 21, 1981 |
GOPALPUR TEA COMPANY LTD Vs. PESHOK TEA CO LTD
|
August 17, 1981 |
GOSTBA BCHARI DUTTA & ORS. Vs. SMT. KAMALA BALA DASI & ORS.
|
July 6, 1981 |
GOSTHA BEHARI DAS Vs. JUNIOR LAND REFORMS OFFICER
|
July 29, 1981 |
H. L. GUPTA & ANR. Vs. DASARATH SHAW & ORS.
|
April 24, 1981 |
HABIB SK Vs. THE STATE
|
July 30, 1981 |
HARADHAN NANDY & ORS. Vs. SMT. ILA CHATTERJEE & ORS.
|
May 19, 1981 |
HARENDRA NATH CHAKRABORTI Vs. ASIM SINDHU CHAKRABORTY
|
January 13, 1981 |
HARIDAS CHATTERJEE
Vs. DEBENDRA NATH BASU
|
December 11, 1981 |
HARUN SK Vs. STATE OF WEST BENGAL
|
February 20, 1981 |
HAZI ESANUDDIN Vs. STATE OF WEST BENGAL
|
March 16, 1981 |
HIMANGSHU KUMAR ROY Vs. UNIVERSITY OF CALCUTTA
|
November 18, 1981 |
HINDUSTHAN GAS AND INDUSTRIES LTD Vs. ADHISH CHANDRA SINHA
|
March 25, 1981 |
HINDUSTHAN WIRE AND METAL PRODUCTS Vs. STATE
|
February 25, 1981 |
HINUSTHAN NATIONAL GLASS AND INDUSTRIES MAZDOOR UNION Vs. S N SINGH
|
August 20, 1981 |
HIRALAL DUTTA Vs. JOY GOPAL DEY
|
August 4, 1981 |
HRIDAY BISWAS Vs. STATE OF WEST BENGAL
|
September 25, 1981 |
HRIDAY KRISHNA PATRA Vs. STATE OF WEST BENGAL
|
September 3, 1981 |
I.G. PANDIT @ LALBHAI PANDIT Vs. J.K. SINHA AND OTHERS
|
August 18, 1981 |
ICHHABAI PANCHAL Vs. COMMISSIONER OF WEALTH TAX
|
April 22, 1981 |
IN RE, BHOLANATH GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
May 21, 1981 |
INA KAR Vs. AMITAVA GHOSH
|
November 17, 1981 |
INDIA FOILS LTD Vs. UNION OF INDIA
|
May 5, 1981 |
INDIA JUTE COMPANY LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
|
September 19, 1981 |
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1981 |
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1981 |
INDIAN BANK ASSOCIATION Vs. CALCUTTA TRANSPORT OPERATORS CO OPERATIVE SERVICE SOCIETY LTD
|
June 12, 1981 |
INDIAN DAIRY CORPORATION
Vs. LASCO
|
July 31, 1981 |
INDIAN LEAF TOBACCO DEVELOPMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1981 |
INDIAN OIL CORPORATION LTD Vs. PREMIER ROAD CARRIERS LTD
|
December 14, 1981 |
INDRASON SINGH Vs. SEVENTH INDUSTRIAL TRIBUNAL
|
February 15, 1981 |
INDRASON SINGH Vs. SEVENTH INDUSTRIAL TRIBUNAL, WEST BENGAL AND OTHERS
|
February 18, 1981 |
ISMAIL SK Vs. FOSIUDDIN MONDAL
|
December 22, 1981 |
ISWAR BASANTI DURGA DEBI Vs. STATE OF WEST BENGAL
|
March 12, 1981 |
J K MISRA HEAD CONSTABLE C R P F Vs. DIRECTOR GENERAL OF POLICE C R P F
|
January 17, 1981 |
J.V. DESAI Vs. THE STATE AND
|
June 5, 1981 |
JAGADISH CHANDRA CHOWDHURY Vs. STATE OF WEST BENGAL
|
January 14, 1981 |
JAGADISH CHANDRA SINHA Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1981 |
JAGANATH MONDAL
Vs. TARAK CH MONDAL
|
April 28, 1981 |
JAHARLAL PAUL
Vs. ANANDA CHANDRA PAUL
|
February 20, 1981 |
JAIN SWETAMBER TERAPANTHI VIDYALAYA Vs. STATE OF W B
|
July 29, 1981 |
JAY SANKAR JHA Vs. STATE WEST BENGAL
|
December 14, 1981 |
JAYANTA KUMAR ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 23, 1981 |
JAYDEB MUKHERJEE Vs. WILLIAM JACKS
|
January 31, 1981 |
JAYNAL HALDAR
Vs. KHORSED SHEIKH
|
June 19, 1981 |
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1981 |
JOGESH CHANDRA BERA Vs. ISWAR BRAJA RAJ JEW THAKUR
|
April 28, 1981 |
JOY DEB MUKHERJEE
Vs. WILLIAM JACKS AND CO INDIA LTD
|
March 31, 1981 |
JYOTISH KUMAR SAHA Vs. STATE
|
July 17, 1981 |
KAILASH FINANCIERS (CALCUTTA) PVT LTD Vs. ABC
|
June 3, 1981 |
KALI SADHAN BANERJEE Vs. K K BANERJI
|
December 17, 1981 |
KALIBALA AKHULI Vs. SAMBHU AKHULI
|
January 30, 1981 |
KALIPADA DAS
Vs. NORTH BIHAR SUGAR MILLS LTD
|
January 5, 1981 |
KALPANA BISHUI Vs. STATE OF WEST BENGAL
|
July 20, 1981 |
KAMALENDU CHANDA Vs. DILIP KUMAR BISWAS
|
July 27, 1981 |
KAMALESH CHANDRA SARKAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 23, 1981 |
KARTICK CHANDRA PAUL Vs. MONORAMA DASSI
|
June 17, 1981 |
KATRAS JHERRIAH COAL CO LTD Vs. MERCANTILE BANK
|
July 23, 1981 |
KAUMUDI MOHAN GUHA RAJA
Vs. PARESH NATH MITRA
|
March 27, 1981 |
KHUDIRAM MUKHERJEE
Vs. SAMSUL BARI
|
November 13, 1981 |
KONSUMEX
Vs. ANAND AND CO
|
April 10, 1981 |
KRISHNA CHANDRA PRAMANIK Vs. HARI SADAN SAHANA
|
September 2, 1981 |
KRISHNA KAMALINI DEBEYA Vs. JUNIOR LAND REFORMS OFFICER KHANDAGHOSH
|
March 30, 1981 |
KRISHNA KISHORE KAR
Vs. UNITED COMMERCIAL BANK
|
July 8, 1981 |
KRISHNA KUMAR DALMIA Vs. STATE
|
September 2, 1981 |
KRISHNA NARAYAN DAS Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 9, 1981 |
KRISHNALAL NASKAR Vs. STATE
|
July 6, 1981 |
KSHITISH CHANDRA KAYAL Vs. ABINASH CHANDRA HALDAR
|
December 25, 1981 |
LACHML ALIAS LUXMI KUMARSOMAN Vs. SHEO KRISHNA NATHANI
|
June 11, 1981 |
LALIT MOHAN MONDAL
Vs. PROFULLA KUMAR MONDAL
|
December 1, 1981 |
LALIT MOHAN MONDAL Vs. UMA RANI MONDAL
|
December 1, 1981 |
LAXMI NARAYAN SAHA
Vs. DURGAPADA KARMAKAR
|
February 18, 1981 |
LIPTON INDIA LTD Vs. GOKUL CHANDRA MONDAL
|
May 19, 1981 |
LOKENATH AUDDY Vs. ASHIM KUMAR MALLIK
|
December 9, 1981 |
LUDHIOW JUTE CO LTD Vs. NANDA KUMAR SINGH
|
May 15, 1981 |
M A VIDYADHARAN Vs. STATE OF WEST BENGAL
|
September 9, 1981 |
M L BOSE AND CO PVT LTD Vs. STATE
|
February 24, 1981 |
M.L. DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
|
April 27, 1981 |
MACNEILL AND MAGOR LTD Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1981 |
MADAN DEBI KUNDALIA Vs. ALPINE DAIRY LTD
|
March 18, 1981 |
MADAN MOHAN MAITY Vs. RITA RANI MAITY
|
November 18, 1981 |
MAHABIR PANDEY Vs. SASHI BHUSAN DUBEY
|
January 9, 1981 |
MAHABIR SAHA
Vs. HARIPADA SAHA
|
August 24, 1981 |
MAHADEV DUTTA Vs. UNIVERSITY OF CALCUTTA
|
May 18, 1981 |
MAHARANI KAMSUNDARI
Vs. DURGANAND JHA
|
November 4, 1981 |
MAMTA SEN
Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 14, 1981 |
MANICK SAHANA
Vs. STATE OF WEST BENGAL
|
August 4, 1981 |
MARTIN BURN LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL & ORS.
|
July 6, 1981 |
MAYARANI DUTTA Vs. BHUPAL BANERJEE
|
April 7, 1981 |
MD MOFIZUDDIN MOLLA Vs. JUNIOR LAND REFORMS OFFICER MAGRAHAT
|
February 6, 1981 |
MD. MOFIZUDDIN MOLLA Vs. JUNIOR LAND REFORMS OFFICER, MAGRAHAT AND OTHERS
|
February 4, 1981 |
MESSRS. EFFECTIVE TRADE HOUSE PRIVATE LTD. Vs. UNITED FLOUR MILLS CO. LTD. & ORS.
|
September 17, 1981 |
MICOPERI S.P.A. Vs. SANSOUCI PVT. LTD.
|
April 7, 1981 |
MIRTA LINA PR LTD Vs. FINLAY MILLS LTD
|
June 3, 1981 |
MOHAMED SALEH BEHBEHARI & CO., ALSO KNOWN AS MD. SALEH BEHBEHARI Vs. OWNERS AND PARTIES INTRESTED IN THE VESSEL M.V. "NOTIS" ALSO KNOWN AS "BAROJA TRADER"
|
May 4, 1981 |
MOHAMMED SALEH BTHBEHANI & COMPANY Vs. BHOJA TRADER
|
May 18, 1981 |
MOHENDRA J THACKER AND CO Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1981 |
MOHIT KUMAR MOOKHERJEE Vs. REGISTRAR OF COMPANIES WEST
|
April 7, 1981 |
MONORANJAN MAITY Vs. STATE
|
March 31, 1981 |
MRIGANKYA BISWAS Vs. STATE OF WEST BENGAL
|
July 10, 1981 |
MRS. ALICE ARLENE SIMENIDE BHUR Vs. NRIPENDRA KUMAR GHOSH AND OTHERS
|
February 25, 1981 |
MUSTT NASIMA KHATUN AND Vs. STATE OF WEST BENGAL
|
June 26, 1981 |
NAINSUKHDAS JAINARAIN
Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1981 |
NAMDANG TEA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1981 |
NANALAL MADHAVJI VARMA
Vs. STATE OF ANDHRA PRADESH
|
August 3, 1981 |
NANDARANI BOSE Vs. RANCHHODDAS MULDAS RAMANUJ
|
March 4, 1981 |
NARAYAN CHANDRA HAIDER Vs. UNION OF INDIA AND OTHERS
|
January 14, 1981 |
NARAYAN CHANDRA KUNDU Vs. STATE OF WEST BENGAL
|
August 24, 1981 |
NARENDRA NATH PAL CHOUDHURY Vs. G L MALHOTRA
|
November 30, 1981 |
NARESH CHANDRA DAS Vs. SEVENTH INDUSTRIAL TRIBUNAL
|
September 23, 1981 |
NARESH CHANDRA RAY Vs. SARADENDU ROY
|
July 20, 1981 |
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. COMMERCIAL TAX OFFICER LYONS RANGE CHARGE
|
August 11, 1981 |
NAWN ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1981 |
NETAI MOHAN SAHA
Vs. STATE OF WEST BENGAL
|
September 23, 1981 |
NEW CENTRAL JUTE MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
|
December 24, 1981 |
NIKHIL CHANDRA DEY Vs. SANKARLAL CHANDRA
|
March 9, 1981 |
NILIMA GHOSH Vs. PRAKRITI BHUSAN MITTER
|
June 19, 1981 |
NIRMAL KUMAR BAG Vs. SANTI KUMAR CHAKRABORTY
|
February 13, 1981 |
NITINDRA NATH ROY CHOWDHURY Vs. SUBHAS CH KAR
|
April 23, 1981 |
OFFICIAL TRUSTEE WEST BENGAL Vs. LAL CHAND MULLICK
|
June 17, 1981 |
OIL INDIA LIMITED
Vs. COMMISSIONER OF INCOME TAX
|
June 3, 1981 |
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL II
|
September 7, 1981 |
PANCHANAN SINGH Vs. REVENUE OFFICER ETC. AND OTHERS
|
December 7, 1981 |
PARIMAL MITRA Vs. UDAY KUMAR SAW
|
February 6, 1981 |
PARUL RANI DAS Vs. BIMAL DAS
|
November 12, 1981 |
PASUPATI NATH CHATTERJEE Vs. EXECUTIVE OFFICER
|
June 24, 1981 |
PATRICK HERBERT VAN HEK Vs. MORE ILMA VAN HEK
|
December 23, 1981 |
PEOPLES REPUBLIC OF BANGLADESH Vs. BEDFORD SHIPPING CORPORATION OF HONG KONG.
|
January 20, 1981 |
PHILLIPS CARBON BLOCK LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
August 11, 1981 |
PHIPSON AND CO LTD Vs. STATE OF WEST BENGAL
|
July 29, 1981 |
PHOOL CHAND SHAW Vs. STATE
|
December 4, 1981 |
PINAKI RANJAN BHARATI Vs. STATE OF WEST BENGAL & ORS.
|
December 3, 1981 |
PIYUSH KANTI GUHA
Vs. WEST BENGAL PHARMACEUTICAL AND PHYTOCHEMICAL DEVELOPMENT CORPORATION LTD
|
August 7, 1981 |
PRADIP KUMAR ROY Vs. SUNIL KRISHNA BOSE AND OTHERS
|
December 25, 1981 |
PRAKASH CHANDRA LAHIRI Vs. PIRATUL CHANDRA LAHIRI
|
July 10, 1981 |
PRANAB GANGULY
Vs. SHAMBAZAR LAND AND ESTATE PVT LTD
|
August 12, 1981 |
PRASANT CHANDRA SEN
Vs. UNITED COMMERCIAL BANK
|
November 5, 1981 |
PRASANTA KUMAR DE CHOWDHURY Vs. TAPAS KUMAR DAS
|
August 10, 1981 |
PRATIVA CHOWDHURY Vs. KARUNA DEY & ORS.
|
June 11, 1981 |
PREM CHANDRA DAS Vs. STATE OF WEST BENGAL
|
December 18, 1981 |
PROBODH CHANDRA SAMANTA Vs. STATE OF WEST BENGAL
|
May 18, 1981 |
PRODYUT KUMAR DUTTA Vs. COMPETENT AUTHORITY INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION RANGE I
|
May 5, 1981 |
PROMATHA NATH DAS Vs. EXECUTIVE OFFICER MIDNAPOREZILLA PARISHAD
|
June 4, 1981 |
PROTIMA ROY Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1981 |
PROTIVA DEBI Vs. ZILLA PARISHAD HOWRAH
|
December 24, 1981 |
PUNJAB NATIONAL BANK
Vs. MEHRA BROTHERS P LTD
|
November 10, 1981 |
R H DAVE Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1981 |
RADHESHYAM AGARWALLA Vs. MAHARAJ BAHADUR SINGH
|
August 31, 1981 |
RAJENDRA NATH DUTTA Vs. SHIBENDRA NATH MUKHERJEE
|
May 12, 1981 |
RAM KUMAR KESHORI Vs. STATE
|
August 14, 1981 |
RAM NARAYAN AGARWALLA
Vs. STATE OF WEST BENGAL
|
May 14, 1981 |
RAM NARAYAN KESHORI Vs. UNIVERSITY OF CALCUTTA
|
September 9, 1981 |
RAM PADA NATH Vs. UNION OF INDIA AND OTHERS
|
July 23, 1981 |
RAM PROSAD SINGHA RAY Vs. STATE OF WEST BENGAL
|
February 18, 1981 |
RAMA PROSAD MAJUMDER Vs. STATE OF WEST BENGAL
|
December 4, 1981 |
RAMESWAR KUMAR Vs. BISESWAR LALL
|
August 26, 1981 |
RANIGUNGE COAL FIELDS COLLIERY WORKERS CENTRAL CO OP STORES Vs. SURYAKANTA CHOWDHURY
|
August 20, 1981 |
RANJANI BALA RAKSHIT Vs. BISWANATH RAKSHIT
|
March 9, 1981 |
RANJIT CHATTERJEE Vs. RAM BADAN CHOUBEY
|
July 23, 1981 |
RASOMAY MITRA
Vs. LACHMI TODI
|
November 25, 1981 |
RAUSAN ARA BEGUM Vs. ABDUL MANNAF
|
July 16, 1981 |
RECKITT AND COLMAN OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1981 |
REGISTRAR, APPELLATE SIDE, HIGH COURT, CALCUTTA & ORS. Vs. NAZLA ROB & ORS.
|
November 10, 1981 |
RELIANCE JUTE AND INDUSTRIES LTD Vs. ORIENTAL BANK OF COMMERCE
|
February 13, 1981 |
REMINGTON RAND OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 22, 1981 |
RENUBALA MITRA Vs. STATE OF WEST BENGAL
|
February 23, 1981 |
RITA ROY Vs. SITESH CHANDRA BHADRA ROY
|
November 5, 1981 |
RUSSEL PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 1, 1981 |
S K BAJAJ Vs. D K BHTTACHARYYA
|
June 24, 1981 |
SACHINANDAN BAG Vs. REVENUE OFFICER CENTRAL CAMP PANCHKURA
|
January 29, 1981 |
SADHAN CHANDRA GHOSH Vs. UNION OF INDIA & ORS.
|
March 5, 1981 |
SAILENDRA NATH MUKHERJEE Vs. STEUART AND CO LTD
|
December 19, 1981 |
SAILENDRA NATH MULLICK Vs. STATE OF WEST BENGAL
|
March 26, 1981 |
SAMARENDRA NATH BHATTACHERJEE Vs. SOURENDRA NATH RAY
|
July 30, 1981 |
SAMBHU NATH SADHUKHAN Vs. MEGHESH KUMAR SADHUKHAN
|
April 23, 1981 |
SAMBHU NATH SINGH Vs. SANKARANANDA BANERJEE
|
February 6, 1981 |
SANATAN INVESTMENT CO PVT LTD Vs. PREM CHAND JUTE MILLS LTD
|
July 29, 1981 |
SANCHAITA INVESTMENTS Vs. STATE OF WEST BENGAL
|
March 5, 1981 |
SANKAR CHANDRA GHOSH Vs. ROOPRAJ S BHANSALLY
|
April 30, 1981 |
SANKAR PROSAD PAUL CHOWDHURY Vs. MADHABI PAUL CHOWDHURY
|
April 27, 1981 |
SANKEY ELECTRICAL STAMPINGS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1981 |
SANTILATA PAUL Vs. NANDA KISHORE MUKHERJEE
|
February 5, 1981 |
SARDA DEBI Vs. PACIFIC GARMENTS
|
December 7, 1981 |
SASANKA SEKHAR RAKSHIT Vs. ASHATARU DAS
|
September 4, 1981 |
SATISH CHANDRA BARMAN Vs. STATE OF WEST BENGAL & ORS.
|
August 20, 1981 |
SATYA RANJAN GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
June 1, 1981 |
SATYANARAYAN KOTHARI Vs. THE SUPERINTENDENT, PRESIDENCY JAIL
|
February 16, 1981 |
SAUDAMINI ROYCHOWDHURY Vs. SATYENDRA NATH SARKAR
|
July 3, 1981 |
SETH CHEMICAL WORKS
Vs. COMMISSIONER OF INCOME TAX
|
January 7, 1981 |
SETH KESHRICHAND KHAITAN EDUCATION AND WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
|
June 2, 1981 |
SHAKTI NARAYAN Vs. UNION OF INDIA
|
August 7, 1981 |
SHALIMAR PAINTS EMPLOYEES UNION Vs. SHALIMAR PAINTS LTD
|
January 16, 1981 |
SHEFALI SARKAR Vs. DIVISIONAL ENGINEER TELEGRAPHS
|
April 10, 1981 |
SHEW RANJAN PROSAD SHAW Vs. STATE
|
February 17, 1981 |
SHEWBUXRAI ONKARMALL
Vs. ASSTT COLLECTOR OF CUSTOMS
|
March 11, 1981 |
SHIB NATH PAUL
Vs. JAHARLAL PAUL
|
June 16, 1981 |
SHILA BANERJEE Vs. STATE OF WEST BENGAL
|
July 22, 1981 |
SHIMA SUNDARI LEKRI Vs. PALTU HEMRAM
|
July 30, 1981 |
SHYAM SUNDER PAL, ASSISTANT BRANCH MANAGER Vs. UNION OF INDIA
|
September 18, 1981 |
SIDDHESWARI ROY Vs. PROBODH CHANDRA ROY
|
December 7, 1981 |
SIMON CARVES INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 4, 1981 |
SINGELL TEA AND AGRICULTURAL INDUSTRIES LTD Vs. STATE OK WEST BENGAL
|
September 15, 1981 |
SK NAFEL ALI Vs. NIHAR BALA DAS
|
July 23, 1981 |
SMRITIKANA BAG
Vs. DILIP KUMAR BAG
|
August 28, 1981 |
SNOW WHITE FOOD PRODUCTS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1981 |
SOUMITRA KUMAR DE Vs. STATE
|
June 23, 1981 |
SOURENDRA NATH CHAKRABORTY Vs. NIVEDITA CHAKRABORTY
|
May 6, 1981 |
SREE SREE SRIDHAR JEW AND OTHERS Vs. THE STATE AND OTHERS
|
February 6, 1981 |
SREEPADA DEY Vs. AMAL KR CHATTEJEE
|
April 4, 1981 |
SRI ISWAR GOPAL JEW Vs. BHAGWANDAS SHAW
|
July 14, 1981 |
SRI SANTOSH KUMAR MAITY & ANR. Vs. BHAGCHAS OFFICER, SUTAHATA & ORS.
|
November 4, 1981 |
SRIDHAR JEW Vs. STATE OF WEST BENGAL
|
February 16, 1981 |
STADMED PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1981 |
STATE BANK OF INDIA
Vs. NETAI CH POREL
|
May 5, 1981 |
STATE OF WEST BENGAL
Vs. SUBIMAL KUMAR MONDAL
|
June 12, 1981 |
STATE OF WEST BENGAL Vs. TAPAN KUMAR SEN
|
September 24, 1981 |
STATE OF WEST BENGAL Vs. CHINTAHARAN MONDAL & ORS.
|
December 2, 1981 |
STATE TRADING CORPORATION INDIA LTD Vs. INDIAN MOLASSES COMPANY PRIVATE LTD
|
July 23, 1981 |
STEEL AUTHORITY OF INDIA LTD Vs. TRANSWORLD MARINE LTD
|
November 4, 1981 |
SUBHAS CHANDRA DAS Vs. PUMA CHANDRA DAS & ORS.
|
July 23, 1981 |
SUBRATA MAJUMDAR Vs. STATE OF WEST BENGAL AND OTHERS
|
December 14, 1981 |
SUDESH CHANDRA TALWAR
Vs. COMMISSIONER OF WEALTH TAX
|
March 5, 1981 |
SUDHU RAM YADAV Vs. BOARD OF TRUSTEES CALCUTTA PORT TRUST
|
September 16, 1981 |
SUKHESH CHANDRA GHOSE
Vs. BINDU BASHINI DEBYA
|
July 20, 1981 |
SUKHLAL MONDAL
Vs. BIMAL KRISHNA BISWAS
|
September 3, 1981 |
SUKUMAR BANERJEE
Vs. DILIP KUMAR SARKAR
|
June 16, 1981 |
SUMANI FERRO ALLOYS LTD Vs. SUPER FORGING STEEL SALES PVT LTD
|
November 18, 1981 |
SUNDERDAS THACKERSAY AND BROS Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1981 |
SUNIL KRISHNA KUMAR
Vs. GADADHAR CHAKRABARTY
|
April 2, 1981 |
SURENDRA CHANDRA DAS Vs. STATE OF WEST BENGAL
|
November 23, 1981 |
SURENDRA NATH BANERJEE Vs. UNION OF INDIA
|
February 26, 1981 |
SURJYA KUMAR DAS
Vs. MAYA DUTTA
|
December 22, 1981 |
SUSAMABALA DAS Vs. SUBHAS CHANDRA BANERJEE
|
May 14, 1981 |
SWEDISH EAST ASIA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1981 |
TAPAL MITRA Vs. SANTILATA MITRA
|
March 9, 1981 |
TAR AND BITUMEN PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1981 |
TARACHAND GHANSHYAMDAS
Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1981 |
TEXTILE MACHINERY CORPORATION LTD Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
April 23, 1981 |
THAKURUDDIN RAMJASH A FIRM Vs. SOURENDRA NATH MUKHERJEE
|
December 1, 1981 |
TIDE WATER OIL COMPANY INDIA LIMITED Vs. K D BANERJEE AND KALIDAS BANERJEES
|
December 15, 1981 |
TITAGHUR PAPER MILLS CO. LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
|
November 25, 1981 |
TRAMBAKLAL DAYALAL KOTHARI
Vs. L K DEY
|
April 30, 1981 |
UNION OF INDIA Vs. CHINOY CHABLANI AND CO
|
February 19, 1981 |
UNION OF INDIA Vs. NARAYAN CHANDRA CHAKRABORTY
|
September 24, 1981 |
UNITED COMMERCIAL BANK
Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1981 |
UNITED FLOUR MILLS CO. LTD. Vs. THE CORPORTION OF CALCUTTA
|
November 19, 1981 |
USHA DAS ROY Vs. ARATI KAR MAITI
|
December 22, 1981 |
V P SAMTANI Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1981 |
V P SAMTANI Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1981 |
VEDA KANTHA SINHA ROY Vs. STATE OF WEST BENGAL
|
September 25, 1981 |
VIDYA DEBI PANDEY Vs. STATE
|
May 15, 1981 |
VIJOY BAHADUR SINGH Vs. DIRECTOR SECONDARY EDUCATION
|
January 16, 1981 |
VIVEK SALVI Vs. SECOND INDUSTRIAL TRIBUNAL
|
July 17, 1981 |
WEST BENGAL STATE CO OPERATIVE BANK LIMITED Vs. STATE OF WEST BENGAL
|
September 16, 1981 |
WOOLCOMBERS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME-TAX, (CENTRAL)
|
February 12, 1981 |
ZAMILA KHATOON Vs. UMAR AND MUNNA
|
May 19, 1981 |