|
A B CHAUDHURI Vs. UNION OF INDIA
|
December 5, 1980 |
|
ABDUL LATIF MULLICK Vs. SPECIAL LAND ACQUISITION COLLECTOR
|
September 2, 1980 |
|
ABDUL MAJEED PURESHI Vs. BENOY KUMAR MUKHERJEE
|
June 19, 1980 |
|
ABDUL RAHMAN Vs. HALIMA KHATUN
|
March 19, 1980 |
|
ABHINNA PADA BANERJEE Vs. UNION OF INDIA AND OTHERS
|
December 10, 1980 |
|
ADI BAPUJI RABADI
Vs. SARADINDU BANERJEE
|
July 31, 1980 |
|
AFTAB AHMED Vs. KAILASHPATI DALMIA
|
March 10, 1980 |
|
ALOKENDRA NATH MITTER
Vs. ASSTT SECY PUBLIC WORKS DEPT GOVT OF WEST BENGAL
|
June 23, 1980 |
|
AMAL KUMAR GHOSH Vs. BHAGWAN SHAW
|
August 25, 1980 |
|
AMALESH SARKAR Vs. REGISTRAR OF CO
|
March 13, 1980 |
|
AMARENDRA NATH BOSE
Vs. SACHIN GHOSH
|
February 8, 1980 |
|
AMIYA BALA DATTA Vs. SURESH CHANDRA BHADRA
|
April 25, 1980 |
|
AMULYA GOPAL MAJUMDAR
Vs. UNITED INDUSTRIAL BANK LTD
|
July 2, 1980 |
|
ANDHRA STEEL CORPORATION Vs. A S C ENGINEERS AND CONSULTANTS
|
June 27, 1980 |
|
ANIL BASAK Vs. JAILER DUM DUM CENTRAL JAIL
|
April 2, 1980 |
|
ANIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
February 1, 1980 |
|
ANIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
|
December 16, 1980 |
|
ANISUR RAHAMAN Vs. JALILAR RAHAMAN
|
October 1, 1980 |
|
ANNADA SUNDARI SAHA Vs. MONOHARAN SAHA
|
September 5, 1980 |
|
ANUPAMA SEN GUPTA AND OTHERS Vs. DEB KUMAR SEN SARMA AND OTHERS
|
August 27, 1980 |
|
ARBIND EXPORT PVT LTD Vs. WARNER A BOCK K G
|
August 18, 1980 |
|
ARJUN AGARWALLA
Vs. BAIDYA NATH ROY
|
July 10, 1980 |
|
ARJUN PRASAD SHARMA Vs. BROJENDRA NATH DHAR
|
September 24, 1980 |
|
ARUN KUMAR DEB Vs. UNION OF INDIA
|
May 9, 1980 |
|
ARUNA BASU MULLICK Vs. DOROTH MITRA
|
April 25, 1980 |
|
ASHALATA DEY Vs. KAMAL KUMAR BOSE
|
February 6, 1980 |
|
ASHALATA DEY Vs. KAMAL KUMAR BOSE
|
February 26, 1980 |
|
ASHUTOSH HATAI Vs. STATE AND ORS.
|
May 13, 1980 |
|
ASSAM OIL CO Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1980 |
|
ASUTOSH BHANDARI Vs. JOGMAYA DEVI
|
July 29, 1980 |
|
AZIZAR RAHMAN
Vs. STATE OF WEST BENGAL
|
September 23, 1980 |
|
B C PAUL Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1980 |
|
B K HOLDINGS P LTD Vs. PREM CHAND JUTE MILLS
|
July 16, 1980 |
|
BAIJNATH PROSAD SHAH Vs. GAJANAND AGARWALLA
|
August 29, 1980 |
|
BALBIR DUTTA SHARMA AND ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
|
July 21, 1980 |
|
BALMUKUND MUNDHRA
Vs. SHEW PROSAD HARALKA
|
April 8, 1980 |
|
BALRAMPUR SUGAR CO Vs. CHALACHHITRA BHARATI
|
September 8, 1980 |
|
BECKER GRAY AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1980 |
|
BENARAS ELECTRIC LIGHT AND POWER CO. LTD. Vs. U.P. STATE ELECTRICITY BOARD
|
July 10, 1980 |
|
BENODE BEHARI SUR ROY Vs. BUOY LAXMI ROY
|
April 2, 1980 |
|
BENOYENDRA NATH CHATTERJEE AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
February 28, 1980 |
|
BEPIN KRISHNA SUR Vs. GAUTAM KUMAR SUR
|
December 18, 1980 |
|
BERHAMPORE ELECTRIC SUPPLY CO. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS
|
January 8, 1980 |
|
BHAGABAN ROY Vs. FIRST LAND ACQUISITION COLLECTOR
|
June 23, 1980 |
|
BHAGABATI PRASAD TANTIA Vs. ASSISTANT REGISTRAR OF COMPANIES
|
December 11, 1980 |
|
BHAGAWANDAS SHAW ALSO KNOWN AS BHAGAWAN DAS JAISWAL Vs. STATE OF WEST BENGAL
|
May 15, 1980 |
|
BHARAT BARREL Vs. INDIAN OIL CORPORATION
|
June 20, 1980 |
|
BHARAT TEA CO LTD Vs. EX PARTE: KUNDANLAL SAHANI
|
May 6, 1980 |
|
BHAWANI SHANKAR CHACHAN Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
January 17, 1980 |
|
BIBHUTI BHUSAN GHOSAL AND ANOTHER Vs. APPELLATE SUB
|
March 12, 1980 |
|
BIDHU BHUSAN BHINYA
Vs. RANAJIT MONDAL
|
April 23, 1980 |
|
BIMALAKANTA MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 8, 1980 |
|
BINDU BASINI MISTRI AND OTHERS Vs. PRABHABATI MISTRI AND ANOTHER
|
December 16, 1980 |
|
BIREN MITRA Vs. STATE AND OTHERS
|
November 25, 1980 |
|
BIRLA JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1980 |
|
BISUNA TEWARI AND OTHERS Vs. SMT. MALATI DUTTA
|
August 19, 1980 |
|
BISWA BHUSAN BOSE Vs. KUSUM AGARWALLA
|
September 24, 1980 |
|
BISWANATH BHANJA CHOWDHURY Vs. SUPERINTENDENT OF POLICE, BANKURA AND ORS.
|
April 16, 1980 |
|
BITHIKA DUTTA Vs. BELA RANI BHATTACHARYYA
|
July 18, 1980 |
|
BRIDGE AND ROOF CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1980 |
|
BUDHLANI ENGINEERS P LIMITED Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
April 25, 1980 |
|
BUDHLANI ENGINEERS PRIVATE LIMITED Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
April 25, 1980 |
|
C KANT AND CO Vs. COMMISSIONER OF INCOME TAX
|
June 2, 1980 |
|
CENTRAL BANK OF INDIA AND OTHERS Vs. JAWARHARLAL MUKHERJEE
|
February 27, 1980 |
|
CHAIRMAN AND COMMISSIONERS OF ASANSOL MUNICIPALITY Vs. MANNALAL MARWARI
|
May 16, 1980 |
|
CHAMPA PICTURES
Vs. MD IBRAHIM CHAMOO
|
May 21, 1980 |
|
CHEMOPULP TISSUES LTD Vs. ELECTROSTEEL CASTINGS LIMITED
|
April 25, 1980 |
|
CHITTARANJAN DAS Vs. STATE
|
July 7, 1980 |
|
CHITTARANJAN DAS Vs. SANHITA DAS
|
November 17, 1980 |
|
CHLORIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1980 |
|
CHOWDHURY BHARAT SINGH Vs. RAM SANKAR MISRA AND ORS.
|
March 11, 1980 |
|
CHUNILAL MULJI MOTANI Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1980 |
|
COATES OF INDIA Vs. FOURTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
April 22, 1980 |
|
COLLECTOR OF CENTRAL EXCISE Vs. MADURA COATS LTD
|
February 28, 1980 |
|
COLLECTOR OF CENTRAL EXCISE Vs. DUNLOP INDIA LTD
|
December 11, 1980 |
|
COLLECTOR OF CUSTOMS Vs. OM PRAKASH JALAN
|
August 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SOMENDRA KUMAR NEOGI
|
August 27, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO OF INDIA
|
August 27, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. K L JHUNJHUNWALLA
|
September 4, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. C L BAJORIA
|
August 7, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE JUTE CO LTD
|
August 4, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. CHITRA MUKHERJEE
|
August 19, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMAN COTTON MILLS LTD
|
August 5, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BHURAMAL MANIKCHAND
|
August 5, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GUEST KEEN WILLIAMS LTD
|
August 6, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. A GHOSH
|
September 22, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PRATIVA DEVI
|
September 25, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. U C MAHATAB MAHARAJA OF BURDWAN
|
September 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MADHO PROPERTIES LTD
|
September 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ASRAFI DEVI RAJGHARIA
|
September 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. S B ELECTRIC MART P LTD
|
September 16, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RUPABANI THEATRES P LTD
|
September 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RADHA NAGAR COLD STORAGE P LTD
|
June 4, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. C RATAN AND CO AND S N AGARWALLA
|
June 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ASIATIC OXYGEN AND ACETYLENE CO LTD
|
July 21, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
|
July 16, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PRIYA GOPAL BISHOYEE
|
July 17, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHANDRA P LTD
|
July 29, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MUKTIAR BEGUM
|
July 28, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KUMAR FINANCING CORPORATION
|
July 29, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SURENDRA OVERSEAS LTD
|
July 30, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
|
July 22, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS DUFF AND CO INDIA PVT LTD
|
July 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
|
July 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SHALIMAR ROPE WORKS P LTD
|
March 12, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GANPATRAI SAGARMALL
|
March 13, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN DEVELOPMENT CORPN
|
February 7, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL POTTERIES LTD
|
February 5, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SUPERINTENDENCE AND CO OF INDIA P LTD
|
February 7, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SWEDISH EAST ASIA CO LTD
|
April 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. WILH WILHELMSEN LINES LTD
|
April 16, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK TIMBER INDUSTRIES
|
March 31, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RAJESHWARI DISTRIBUTORS P LTD
|
April 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KELVIN JUTE CO LTD
|
April 9, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA STEEL CO LTD
|
April 9, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. METAL CORPORATION OF INDIA LTD
|
May 14, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR
|
May 15, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. S B GHOSE
|
June 2, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PRAN PRASAD
|
April 28, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RAJARAM PANNALAL
|
April 30, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJLAL LOHIA AND MAHABIR PROSAD KHEMKA
|
May 7, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SUTTON AND SONS LTD
|
May 13, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ESTATES P LTD
|
December 4, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. SANKEY ELECTRICAL STAMPINGS LTD
|
December 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KALYANI SPINNING MILLS LTD
|
November 25, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BRITANNIA INDUSTRIES CO LTD
|
November 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
|
November 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GOUREPORE CO LTD
|
November 17, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MARTIN BURN LTD
|
October 1, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. WEST CHUSICK COAL CO LTD
|
September 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KUMAR FINANCING CORPORATION
|
March 29, 1980 |
|
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. INDIAN LEAF TOBACCO DEVELOPMENT CO LTD
|
September 2, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. JAI NARAIN RAM CHANDER
|
August 27, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. MUGNEERAM BANGUR AND CO
|
August 18, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. SOORAJMULL NAGARMULL
|
September 23, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ROHTAS INDUSTRIES LTD
|
September 25, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL CO LTD
|
June 11, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. HINDUSTHAN MOTORS LTD
|
April 30, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. SHALIMAR TAR PRODUCTS 1935 LTD
|
May 6, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ANGLO INDIA JUTE MILLS CO
|
June 9, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL I Vs. EASTERN SPINNING MILLS LTD
|
June 7, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL II Vs. BHUPINDER SINGH ATWAL
|
June 5, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL II Vs. SCHRADER SCOVILL DUNCAN LTD
|
July 30, 1980 |
|
COMMISSIONER OF INCOME TAX CENTRAL II Vs. GENERAL INVESTMENT CO LTD
|
May 5, 1980 |
|
COMMISSIONER OF INCOME-TAX Vs. SWEDISH EAST ASIA CO LTD
|
April 28, 1980 |
|
CONTROLLER OF ESTATE DUTY
Vs. NIRMAL KUMAR ROY
|
June 4, 1980 |
|
CONTROLLER OF ESTATE DUTY
Vs. ILA DAS
|
November 26, 1980 |
|
CORPORATION OF CALCUTTA Vs. M/S. GOPAL CHANDRA DEY AND ANOTHER
|
July 2, 1980 |
|
CUSTOMS FOR PREVENTION I Vs. REMO MORGANI
|
April 11, 1980 |
|
D.L. CHATTERJEE, FOOD INSPECTOR, CORPORATION OF CALCUTTA Vs. N.C. MUKHERJEE AND ANOTHER
|
March 28, 1980 |
|
DALHOUSIE JUTE CO LTD Vs. MULCHAND LAKSHMI CHAND
|
September 26, 1980 |
|
DAS CONSULTANTS PVT LTD Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD
|
November 21, 1980 |
|
DEBABRATA BASU Vs. STATE OF WEST BENGAL
|
September 26, 1980 |
|
DEBALARANI NANDY Vs. STATE OF WEST BENGAL
|
May 5, 1980 |
|
DEBI GHOSHAL Vs. MD ISMAIL
|
June 3, 1980 |
|
DHANANJAY PATRA Vs. AMIYA KUMAR BASU CHAUDHURI
|
July 18, 1980 |
|
DHANANJNY PATRA Vs. AMIYA KUMAR BASIL CHOWDHURY & ORS.
|
July 16, 1980 |
|
DHIMAN KAHALI Vs. STATE OF WEST BENGAL
|
September 25, 1980 |
|
DILIP KUMAR CHANDRA
Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1980 |
|
DILIP KUMAR MITRA
Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1980 |
|
DILIP KUMAR MITRA
Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1980 |
|
DIVENDRA SINGH Vs. STATE
|
March 20, 1980 |
|
DOLPHIN LABORATORIES PVT LTD Vs. KAPTAB PHARMACEUTICALS
|
November 26, 1980 |
|
EAST ANGLIA PLASTICS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 3, 1980 |
|
EAST COAST COMMERCIAL COMPANY LTD Vs. INCOME TAX OFFICER
|
January 18, 1980 |
|
ELECTRIC LAMP MANUFACTURERS INDIA P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
May 23, 1980 |
|
ELGIN PROPERTIES AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 18, 1980 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. LOKNATH AGARWAL AND OTHERS
|
May 2, 1980 |
|
EUROMETAL LIMITED
Vs. ALUMINIUM CABLES AND CONDUCTORS U P P LTD
|
April 10, 1980 |
|
GAJANAND CHIMANLAL Vs. INDIAN OIL CORPORATION
|
June 10, 1980 |
|
GANESH SARKAR Vs. AINUL HAGUE ANSARI
|
November 28, 1980 |
|
GANESHI DEVI RAMI DEVI CHARITY TRUST Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL
|
June 11, 1980 |
|
GAZI MOHAMMAD RFAZUL HUQ AND ANR. Vs. MAHBUBAL FATTAH PURKAIT AND ORS.
|
June 11, 1980 |
|
GENERAL INDUSTRIES
Vs. BANK OF RAJASTHAN AND RAJASTHAN STATE MINES AND MINERALS
|
February 1, 1980 |
|
GOBINDA LAL SAHA Vs. PARIMAL KUMAR DUTTA
|
April 16, 1980 |
|
GOEL ROADWAYS Vs. M. ABEHECHAND AND CO. AND ANOTHER
|
March 17, 1980 |
|
GOKUL CHANDRA DEY Vs. JT SECRETARY GOVT OF INDIA
|
April 1, 1980 |
|
GOOD YEAR INDIA LIMITED Vs. THE THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL & ORS.
|
September 17, 1980 |
|
GOPAL CHANDRA DAS Vs. BHAGCHAS OFFICERS
|
November 11, 1980 |
|
GOPAL CHANDRA MANNA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOL AND OTHERS
|
April 18, 1980 |
|
GOPAL HOSSIERY
Vs. DY REGISTRAR OF TRADE MARKS
|
September 3, 1980 |
|
GOPAL NATH Vs. BANK OF INDIA
|
February 5, 1980 |
|
GOPICHAND GUPTA
Vs. COMMISSIONER OF WEALTH TAX
|
July 16, 1980 |
|
GOSTHA BEHARI GHOSH Vs. ANIL KUMAR SARKAR AND OTHERS
|
February 12, 1980 |
|
HARIDAS MONDAL
Vs. SAHADEB MONDAL
|
January 17, 1980 |
|
HARIPADA SAMANTA PRAMATHA NATH SAMANTA
Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1980 |
|
HAZI RUSTAM ALI
Vs. EMAMNUDDIN KHAN
|
July 18, 1980 |
|
HEILGERS LTD. AND OTHERS Vs. COMPANY LAW BOARD AND OTHERS
|
March 13, 1980 |
|
HITANGSU KR BISWAS Vs. APARNA CHAKRABARTY
|
March 14, 1980 |
|
HONG KONG AND SANGHAI BANKING CORPORATION Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 6, 1980 |
|
HRISHIKESH SARDAR Vs. DIPEN MITRA
|
June 11, 1980 |
|
INCOME TAX OFFICER Vs. SHRIRAM BEARINGS LTD
|
July 3, 1980 |
|
INCOME TAX OFFICER "F" WARD Vs. KHANDELWAL BROTHERS PVT LTD
|
May 12, 1980 |
|
INCOME TAX OFFICER I WARD Vs. A R PRIVATE LTD
|
March 20, 1980 |
|
INDIA JUTE CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
September 29, 1980 |
|
INDIA JUTE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1980 |
|
INDIAN BANK
Vs. BENGAL POTTERIES LTD
|
March 25, 1980 |
|
INDIAN ECONOMIST PRIVATE LTD Vs. ACHARYA SRIMAT SARBESWAR GOSWAMI
|
September 12, 1980 |
|
INDO BURMA PETROLEUM CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
September 11, 1980 |
|
INTERNATIONAL SHIPPING LTD Vs. CHANDPUR JUTE CO LTD
|
February 20, 1980 |
|
IRECKEIT AND COLMAN OF INDIA Vs. FIFTH INDUSTRIAL TRIBUNAL
|
February 27, 1980 |
|
IZAZUL HAQUE Vs. STATE OF WEST BENGAL
|
November 13, 1980 |
|
J.F. F. CROSSLAY Vs. SMT. SUSHILA BALA DASI
|
September 22, 1980 |
|
JAGADISH CHANDRA SINHA Vs. STATE OF WEST BENGAL
|
August 19, 1980 |
|
JAGANNATH PRASAD Vs. GOTI UNAI
|
December 22, 1980 |
|
JAMES FINLAY AND CO Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1980 |
|
JAMINI KANTA BHUNIA Vs. STATE OF WEST BENGAL AND ORS.
|
May 12, 1980 |
|
JATINDRA KUMAR CHAKRABORTY Vs. TARAMONI AND OTHERS
|
March 20, 1980 |
|
JAY KRISHNA CHAKRABORTY Vs. STATE
|
January 11, 1980 |
|
JAYANTA KUMAR BANERJEE
Vs. STATE OF WEST BENGAL
|
October 1, 1980 |
|
JAYKISHORE PANDE IN C R 4659 W OF 1979 AND BISWANATH AHIR IN C R 7397 W OF 1979 Vs. UNION OF INDIA IN BOTH
|
April 2, 1980 |
|
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER J WARD
|
December 10, 1980 |
|
JIWANI ENGINEERING WORKS P LTD Vs. UNION OF INDIA
|
April 16, 1980 |
|
JUTE CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1980 |
|
JYOTI BHUSAN MUKHERJEE
Vs. EASTERN TEA COMPANY LTD
|
September 17, 1980 |
|
KALI KUMAR MONDAL Vs. GOBINDA CHANDRA BASU
|
July 7, 1980 |
|
KALYAN KR. BISWAS, COMMISSIONER, CORPORATION OF CALCUTTA Vs. M/S. CHAINRUP SAMPATRAM
|
June 23, 1980 |
|
KAMINI KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
March 4, 1980 |
|
KASHIRAM TEA INDUSTRIES LTD Vs. INCOME TAX OFFICER
|
March 31, 1980 |
|
KAZI BADRUL ALAM AND OTHERS Vs. COMMISSIONER OF WAKFS AND OTHERS
|
February 18, 1980 |
|
KEDARNATH PANCHADHOYEE AND OTHERS Vs. NAGENDRA NATH MAHAPATRA AND OTHERS
|
March 21, 1980 |
|
KHAITAN CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
August 4, 1980 |
|
KHARDAH COMPANY LTD Vs. UNION OF INDIA
|
October 1, 1980 |
|
KHODADAD RUSTOM IRANI Vs. PROPERTY COMPANY (PRIVATE) LTD. AND ORS.
|
May 13, 1980 |
|
KISHORI BALA MONDAL Vs. TRIBHANGA MONDAL
|
August 19, 1980 |
|
KISSORI LAL NAG Vs. TINKARI CHANDRA CHANDRA
|
April 8, 1980 |
|
KRIPAMAY MUKHERJEE Vs. DHIRENDRA NATH MUKHERJEE
|
March 3, 1980 |
|
KRISHNA CHANDRA AGARWALLA Vs. SHANTI PRASAD JAIN
|
December 15, 1980 |
|
KRISHNA DHONE PRAMANICK Vs. RAM PALAT SAHOO
|
March 18, 1980 |
|
KRISHNA KISHORE KAR Vs. CALCUTTA TRAMWAYS CO
|
November 25, 1980 |
|
KRISHNADAS MONDAL Vs. STATE
|
July 15, 1980 |
|
KUMARDHUBI FIRE CLAY AND SILICA WORKS LTD Vs. ASSISTANT DIRECTOR TAX CREDIT EXPORTS
|
April 3, 1980 |
|
KUSUM PRODUCTS LTD Vs. S K SINHA ITO
|
August 19, 1980 |
|
L MULLICK AND CO Vs. BINANI PROPERTIES P LTD
|
November 14, 1980 |
|
LALIT CHANDRA DAS Vs. SUSHIL CHANDRA GUHA
|
January 21, 1980 |
|
LALIT MOHAN BHOWMICK Vs. KSHIRODESWARI DAS
|
August 19, 1980 |
|
LALITA JABBAR
Vs. COMPETENT AUTHORITY
|
May 5, 1980 |
|
LEELA NATH Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1980 |
|
M.A. MATHAI Vs. STATE OF WEST BENGAL
|
January 17, 1980 |
|
M/S. CADBURY FRY (INDIA) PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.
|
May 9, 1980 |
|
M/S. EFFECTIVE TRADE HOUSE (P) LTD. Vs. UNITED BANK OF INDIA & ORS.
|
September 26, 1980 |
|
M/S. LAKSHMI NARAYAN MISTANNA PRATHISTHAN Vs. SURESH CHANDRA DAS
|
February 20, 1980 |
|
M/S. THRONES (P) LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
September 25, 1980 |
|
MAHABIR PRASAD AGARWALLA Vs. ASHKARAN CHATTARSINGH
|
May 22, 1980 |
|
MAHABIR PROSAD LILHA
Vs. BISWANATH KOTHARI
|
December 16, 1980 |
|
MAHADEV MISSIR Vs. BASUDEV MISSIR
|
July 9, 1980 |
|
MANGAL CHANDRA MANNA Vs. JUNIOR LAND REFORMS OFFICER, SANDESHKHALI
|
June 6, 1980 |
|
MARTIN BURN LTD Vs. BHAGIRATH MURARKA
|
November 26, 1980 |
|
MAYABATI HALDER Vs. RENT CONTROLLER CALCUTTA
|
December 24, 1980 |
|
MAYAPUR SREE CHAITANYAMATH Vs. TRIDANDEESWAMI BHAKTIKUSUMSHRAMAN MAHARAJ
|
December 17, 1980 |
|
MESSRS. N. HOSSAIN AND SONS Vs. CORPORATION OF CALCUTTA AND OTHERS
|
May 15, 1980 |
|
MIHIR DUTTA
Vs. ANADI LAL MUKHERJEE
|
July 11, 1980 |
|
MODERN INDIA CONSTRUCTION COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 23, 1980 |
|
MODULA INDIA Vs. KAMAKHYA SINGH DEO
|
March 14, 1980 |
|
MOHAMMAD MOLLA Vs. STATE OF WEST BENGAL
|
June 3, 1980 |
|
MOHAMMAD ZIA UL HAQUE Vs. STATE
|
December 19, 1980 |
|
MONOHAR GIDWANY AND BHAGWANTI GIDWANY Vs. COMMISSIONER OF INCOME TAX
|
February 20, 1980 |
|
MONORANJAN MUKHERJEE
Vs. COMMISSIONER OF INCOME TAX
|
July 30, 1980 |
|
MOTAHAR HUSSAIN Vs. HARATOSH CHAKRABARTY
|
March 13, 1980 |
|
MOTAHARA BIBI ALIAS KHATUN Vs. STATE
|
April 28, 1980 |
|
MOZUFFERPORE ELECTRIC SUPPLY CO LTD Vs. INCOME TAX OFFICER E WARD
|
November 12, 1980 |
|
MRINALINI GHOSH Vs. SHIBNATH BHADRA
|
January 15, 1980 |
|
MRS. PROVA SEN Vs. JAGADISH CHAKRABORTY AND ORS.
|
September 15, 1980 |
|
MUKTIAR HOSSAIN Vs. STATE OF WEST BENGAL
|
September 12, 1980 |
|
MUNDA BUILDERS
Vs. UNION OF INDIA
|
June 12, 1980 |
|
N R IYER MEMORIAL EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
|
July 4, 1980 |
|
NADIA ZILA PARISHAD Vs. SANTIMAY BISWAS
|
April 9, 1980 |
|
NANDADULAL DEY Vs. MIRA DAS
|
July 18, 1980 |
|
NANDARANI MAJUMDAR Vs. ARUNA BASU MALLIK
|
April 25, 1980 |
|
NANDARANI MUJUMDAR Vs. INDIAN AIR LINES
|
April 14, 1980 |
|
NARAYAN CHANDRA CHAKRABORTY
Vs. UNION OF INDIA
|
January 11, 1980 |
|
NARINDER NATH BUDANI Vs. REGISTRAR OF COMPANIES
|
April 21, 1980 |
|
NATHMAL LAL CHAND
Vs. BHARAT JUTE MILLS LTD
|
March 17, 1980 |
|
NERODE GOPAL BHATTACHARYYA Vs. BELA KUNDU
|
July 25, 1980 |
|
NIKHIL KUMAR ROY Vs. UNION OF INDIA AND OTHERS
|
May 21, 1980 |
|
NIRMAL CHANDRA DATTA AND ORS. Vs. JUNIOR LAND REFORMS OFFICER, SONAMUKHI AND ORS.
|
July 23, 1980 |
|
NIRMAL KUMAR BANERJEE Vs. ORDINANCE FACTORIES DIRECTORATE CO
|
June 18, 1980 |
|
NIRMALA BALA PAL AND ORS. Vs. STATE OF WEST BENGAL
|
September 29, 1980 |
|
NIVA DAS & GUPTA Vs. STATE OF WEST BENGAL AND OTHERS
|
March 6, 1980 |
|
NONI GOPAL MITRA Vs. SM. ASHARANI BOSE
|
June 12, 1980 |
|
NRISINGHA MAITRA Vs. SHYAM SUNDAR CHATTOPADHYAY
|
July 14, 1980 |
|
OFFICIAL LIQUIDATOR HIGH COURT Vs. INCOME TAX OFFICER K WARD
|
April 16, 1980 |
|
OIL AND NATURAL GAS COMMISSION Vs. TRIDIB NATH SANYAL
|
January 21, 1980 |
|
OIL AND NATURAL GAS COMMISSION Vs. TRIDIB NATH SANYAL
|
January 27, 1980 |
|
OIL INDIA CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
December 17, 1980 |
|
OMARALI MONDAL Vs. AIBI BIBI
|
February 15, 1980 |
|
ORIENTAL WIRE INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1980 |
|
PANCHANAN MONDAL Vs. SULATA ROY MONDAL
|
June 6, 1980 |
|
PANCHU MOLLA Vs. STATE OF WEST BENGAL AND ORS.
|
May 7, 1980 |
|
PARIMAL PAL CHOUDHURY
Vs. KALIDAS BANERJEE
|
August 27, 1980 |
|
PARITOSH KUMAR GHOSH Vs. SARASWATI NANDI
|
July 18, 1980 |
|
PARKE, DEVIS AND CO. Vs. PANASEN LABORATORIES
|
August 4, 1980 |
|
PEOPLES ENGINEERING AND MOTOR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1980 |
|
PHANI BHUSAN DAS
Vs. KENARAM BHUNIYA
|
May 14, 1980 |
|
POPULAR FILMS Vs. NALINI SAIGAL
|
May 23, 1980 |
|
PRABIR KUMAR MUKHERJEE Vs. MAITRAYEE MUKHERJEE
|
April 21, 1980 |
|
PRADIP KUMAR DUTTA Vs. GOPAL CHANDRA BOSE
|
July 9, 1980 |
|
PROBITY SHIPPING CORPORATION Vs. STATE TRADING CORPORATION OF INDIA
|
December 9, 1980 |
|
PROBODH KUMAR BHOWMICK Vs. UNIVERSITY OF CALCUTTA
|
April 25, 1980 |
|
PROBODH KUMAR SAHA Vs. BIKINI DEVI
|
June 26, 1980 |
|
PULIN BEHARI PAL
Vs. MAHADEB DUTTA
|
July 25, 1980 |
|
PULLIN BEHARI ADDY Vs. DEBENDRA NATH ADDY
|
July 30, 1980 |
|
PUNJAB AND SIND BANK LIMITED Vs. ELECTROSTEEL CASTINGS LIMITED
|
April 25, 1980 |
|
PURNANANDA BANERJEE
Vs. SWAPNA BANERJEE
|
December 10, 1980 |
|
PURNENDU KISHORE CHAKRAVORTY
Vs. RASOMAY GANGULY
|
February 8, 1980 |
|
RABINDRA KUMAR LOHIA Vs. DURGADUTT LOHIA
|
September 12, 1980 |
|
RABINDRA NATH MONDAL AND ANR. Vs. JUNIOR LAND REFORMS OFFICER AND ORS.
|
August 28, 1980 |
|
RADHA RAMAN SARKAR Vs. STATE OF WEST BENGAL
|
March 5, 1980 |
|
RAHMAT DEVELOPMENT AND ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1980 |
|
RAJ TILAK MITRA Vs. HIMANGSHU CHATTERJEE AND ORS.
|
May 15, 1980 |
|
RAJBALLAVI MATA THAKURANI Vs. AJIT KUMAR BAKULI
|
June 19, 1980 |
|
RAM KHILAN DAS
Vs. RADHARANI DASI
|
February 6, 1980 |
|
RAMANI MOHAN INDUATRIES PRIVATE LTD Vs. SECOND INDUSTRIAL TRIBUNL
|
August 7, 1980 |
|
RAMANLAL MADANLAL
Vs. COMMERCIAL TAX OFFICER
|
January 29, 1980 |
|
RAMAPADA LAHA Vs. STATE
|
September 11, 1980 |
|
RAMNAGAR CANE AND SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
|
December 23, 1980 |
|
RAMNUGGER CANE AND SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1980 |
|
RANJAN KUMAR LAHIRI Vs. UNIVERSITY OF KALYANI AND ORS.
|
March 11, 1980 |
|
RANJIT SHIPPING P LTD Vs. STATE OF WEST BENGAL
|
July 22, 1980 |
|
RASIKLAL JIVANLAL SHAH Vs. INCOME TAX OFFICER
|
May 5, 1980 |
|
RASOI PRODUCTS Vs. COMMERCIAL TAX OFFICER
|
August 5, 1980 |
|
REBA SARKAR Vs. BISWESWARLAL SHARMA
|
March 24, 1980 |
|
REFORM FLOUR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1980 |
|
REGISTRAR OF COMPANIES
Vs. BHARAT PRODUCE CO LTD
|
January 18, 1980 |
|
RELIANCE JUTE AND INDUSTRIES LTD Vs. STATE
|
July 23, 1980 |
|
RUBY CONSTRUCTION CO Vs. HINDUSTAN STEELWORKS CONSTRUCTION
|
June 20, 1980 |
|
RUNGTA SONS PVT LTD Vs. INCOME TAX OFFICER
|
February 11, 1980 |
|
RURAL TRANSPORT SERVICE
Vs. BEZLUM BIBI
|
March 14, 1980 |
|
S C N CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1980 |
|
S K BASAK Vs. D K BHATTACHARYA
|
January 1, 1980 |
|
S P AGARWALLA ALIAS SUKHDEO PRASAD AGARWALLA Vs. INCOME TAX OFFICER E WARD
|
July 28, 1980 |
|
S.A. KAISER Vs. NOOR SAHAN
|
February 15, 1980 |
|
S.A.Q. HASHMI Vs. STATE
|
June 11, 1980 |
|
S.K. ABDUL LATIFF Vs. COMMISSIONER OF WAKFS & ORS.
|
March 12, 1980 |
|
S.P. DAS AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
|
September 10, 1980 |
|
SABITRI BALA MULLICK Vs. ALAK RANJAN PAUL
|
May 21, 1980 |
|
SABYASACHI PATHAK AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
February 13, 1980 |
|
SACHINDRA NATH BOSE Vs. JYOTI BIKASH GHOSE
|
September 22, 1980 |
|
SAJANCNDRA NATH TAGORE Vs. COMPETENT AUTHORITY & ORS.
|
October 3, 1980 |
|
SAKTI NARAYAN Vs. UNION OF INDIA
|
February 11, 1980 |
|
SAKTI NARAYAN Vs. UNION OF INDIA
|
March 20, 1980 |
|
SAMARENDRA NATH KORURI
Vs. STATE OF WEST BENGAL
|
August 19, 1980 |
|
SAMIR KUMAR MITRA Vs. UNION OF INDIA
|
November 11, 1980 |
|
SAMSER ALI MOLLA Vs. JILU MOLLA AND ORS.
|
February 21, 1980 |
|
SANJAY INVESTMENTS LTD Vs. NEPAL CHANDRA DATTA
|
September 8, 1980 |
|
SANJOY INVESTMENTS LTD Vs. NEPAL CHANDRA DUTT
|
September 8, 1980 |
|
SANJUKTA CHATTERJEE Vs. MRINMOY CHATTERJEE
|
June 25, 1980 |
|
SANKAR GHOSH ALIAS SANKAR KUMAR GHOSH Vs. ARUN KUMAR DASGUPTA
|
March 14, 1980 |
|
SANTILAL DULICHAND SHAH
Vs. RAMESH CHANDRA GUZRATI
|
March 26, 1980 |
|
SANTOSH KR MITRA Vs. KALIPADA DAS
|
December 4, 1980 |
|
SANWARMAL GOENKA
Vs. SOUMYENDRA CHANDRA GOOPTU
|
February 12, 1980 |
|
SARASWATI BALA SRIMANY Vs. HINDUSTHAN MILLING INDUSTRY
|
July 25, 1980 |
|
SAROJ KUMAR SEN Vs. KALYAN KANTA RAY
|
September 17, 1980 |
|
SATHYANARAYAN BAGLA
Vs. CONTROLLER OF ESTATE DUTY
|
July 14, 1980 |
|
SATYABRATA KAR MAHAPATRA Vs. STATE OF WEST BENGAL AND OTHERS
|
September 24, 1980 |
|
SATYENDRA NATH MAITRA Vs. BALARAM CHAKRABORTY
|
July 16, 1980 |
|
SCINDIA STEAM NAVIGATION CO. LTD. & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 7, 1980 |
|
SEN AND CO Vs. MANI MALA SADHU
|
February 20, 1980 |
|
SEN AND COMPANY Vs. MANIMALA SADHU
|
January 20, 1980 |
|
SEVAK SERVICE STATION Vs. INDIAN OIL CORPORATION
|
June 26, 1980 |
|
SHANTILAL SARAOGI Vs. MUKUND LAL KOTHARI
|
September 10, 1980 |
|
SHEW MONGAL SINGH Vs. STATE,
|
August 1, 1980 |
|
SHIBANI BALA DAS Vs. SANTIRAM BISWAS
|
March 28, 1980 |
|
SHIVA GLASS WORKS CO Vs. UNION OF INDIA
|
December 11, 1980 |
|
SHOW VIEW TEA CO. PVT. LTD. Vs. WEST BENGAL TEA BOARD DEVELOPMENT CORPN. LTD.
|
March 5, 1980 |
|
SHYAMLAL MISTRI Vs. UNIVERSITY OF CALCUTTA
|
July 18, 1980 |
|
SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
|
December 1, 1980 |
|
SISHU RANJAN DUTTA Vs. BHOLA NATH PAPER HOUSE LTD.
|
December 18, 1980 |
|
SITARAM BIYANI AND RAM NIWAS SABOO Vs. REGISTRAR OF COMPANIES
|
February 2, 1980 |
|
SITEN BOSE Vs. ANANDABAZAR PATRIKA P LTD
|
April 11, 1980 |
|
SK MD ABEL AND ABED Vs. ALTAF HOSSAIN
|
April 21, 1980 |
|
SK. ABDUR KARIM Vs. STATE
|
March 21, 1980 |
|
SK. MANUWAR ALI Vs. STATE OF WEST BENGAL & ORS.
|
September 24, 1980 |
|
SM. MUNIYA DABI KANORIA Vs. COLLECTOR OF CENTRAL EXCISE & CUSTOMS & ORS.
|
September 25, 1980 |
|
SM. SANDHYA CHATTERJEE Vs. SALIL CHANDRA CHATTERJEE
|
April 15, 1980 |
|
SM. SUDHARANI MITRA AND ORS. Vs. HARA KUMAR CHAKRABARTY
|
April 29, 1980 |
|
SMT LATIKA ROY & ORS. Vs. MRS. REKHA DAS GUPTA & ORS.
|
September 15, 1980 |
|
SMT. ASHALATA PAL Vs. STATE OF WEST BENGAL
|
May 12, 1980 |
|
SMT. KUNTALA BOSE AND ORS. Vs. PUSPA RANI GHOSH AND ORS.
|
March 26, 1980 |
|
SMT. NIRMALA BALA DASI Vs. SUDARSAN JANA
|
June 4, 1980 |
|
SMT. SHIBARANI AUDDY Vs. DEPUTY COMMISSIONER (P), CALCUTTA CORPORATION AND ORS.
|
July 24, 1980 |
|
SONAJULI TEA AND INDUSTRIES LTD Vs. ASHKARAN CHATTER SINGH
|
February 7, 1980 |
|
SRI SRI ISWAR SARADIYA DURGA THAKURANI Vs. REVENUE OFFICER AND OTHERS
|
January 7, 1980 |
|
SRI SRI ISWARI LAKSHMI MALA THAKURANI AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
|
September 4, 1980 |
|
SRILA MITRA Vs. STATE OF WEST BENGAL
|
December 16, 1980 |
|
STATE Vs. MANMAL BHATORIA
|
March 21, 1980 |
|
STATE BANK OF INDIA
Vs. B M S ENGINEERING WORKS PVT LTD
|
December 3, 1980 |
|
STATE OF WEST BENGAL Vs. JAGMOHAN LAL GUPTA
|
March 6, 1980 |
|
STATE OF WEST BENGAL Vs. PARITOSH KR GHOSH
|
February 19, 1980 |
|
STATE OF WEST BENGAL Vs. TULSIRAM AGARWALLA
|
July 30, 1980 |
|
STATE OF WEST BENGAL Vs. FAN I BHUSAN MONDAL
|
September 26, 1980 |
|
STATE OF WEST BENGAL Vs. PULIN KRISHNA ROY ESTATE P LTD
|
August 25, 1980 |
|
STATE OF WEST BENGAL Vs. RAM GOPAL KHAUDELWALA
|
September 9, 1980 |
|
SUBHAS CHANDRA MAJUMDAR
Vs. PIJUSH KANTI MAJUMDAR
|
January 15, 1980 |
|
SUBIR KUMAR BHATTACHARYYAS Vs. MOHAMMAD HABIBAR BISWAS
|
September 19, 1980 |
|
SUDHA BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
March 24, 1980 |
|
SUDHIR CHANDRA GHOSH
Vs. A D M 24 PARGANAS
|
July 10, 1980 |
|
SUDHIRA BALA ROY Vs. STATE OF WEST BENGAL
|
November 18, 1980 |
|
SUKUMAR GHOSH
Vs. TULSI CHARAN GHOSH
|
January 25, 1980 |
|
SULEKHA BAIRAGI Vs. KAMALAKANTA BAIRAGI
|
May 12, 1980 |
|
SUNDARI DEVI SHAW Vs. STATE OF WEST BENGAL
|
July 24, 1980 |
|
SUNIL BOSE Vs. SEFALI BOSE
|
July 16, 1980 |
|
SURAJMAL JAIN Vs. PRABIR KUMAR SETT
|
June 27, 1980 |
|
SURENDRA NATH DEY Vs. THE REVENUE OFFICER & ORS.
|
May 12, 1980 |
|
SURESH CHANDRA DAS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
February 23, 1980 |
|
SURIYA KANTA JANAH Vs. COMMISSIONER CORPORATION 0F CALOU TTA
|
December 12, 1980 |
|
SUSHIL CHANDRA CHOWDHURY Vs. CHAKRABORTY COMMISSION OF INQUIRY
|
March 27, 1980 |
|
SUSHILA DEBI FOMRA Vs. STATE OF WEST BENGAL
|
May 13, 1980 |
|
SUSHILA DEVI RAMPURIA Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1980 |
|
SUTAPA DATTA ALIAS GANGULY Vs. UNIVERSITY OF CALCUTTA
|
September 26, 1980 |
|
SWARANALATIKA SARKAR Vs. PRATIVA RANI SARKAR
|
July 28, 1980 |
|
T P SHAU AND SONS PVT LTD Vs. STATE
|
February 28, 1980 |
|
TAMLUK WORKERS TRANSPORT PVT LTD Vs. MILAN KUMAR MAITY
|
June 4, 1980 |
|
TAPAN KUMAR JANA Vs. GENERAL MANAGER CALCUTTA TELEPHONES
|
September 24, 1980 |
|
TAX RECOVERY OFFICER Vs. MD ISMAIL AND MUSSAMET ZULEKHA BEGUM
|
April 3, 1980 |
|
TEA TRADING CORPORATION OF INDIA Vs. PASHOK TEA COMPANY LTD
|
July 2, 1980 |
|
THAKUR SANKAR PROSAD SINGH
Vs. GANESH NARAIN BRIZLAL LTD
|
June 19, 1980 |
|
THE CORPORATION OF CALCUTTA Vs. WESTERN INDIA THEATRES LTD.
|
August 1, 1980 |
|
THE GENERAL MANAGER, EASTERN RAILWAY & ORS, Vs. SUSHIL CHANDRA DEB ROY
|
December 18, 1980 |
|
THE STATE Vs. P.J. JOB AND OTHERS
|
July 22, 1980 |
|
TITAGHUR PAPER MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
February 15, 1980 |
|
TRADERS SYNDICATE
Vs. UNION OF INDIA
|
December 8, 1980 |
|
TUHIN KUMAR SAMANTA Vs. STATE OF WEST BENGAL
|
April 25, 1980 |
|
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1980 |
|
UNION CARBIDE INDIA LTD. Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME
|
February 1, 1980 |
|
UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
|
March 31, 1980 |
|
UNION OF INDIA Vs. REMO MORGAN
|
April 11, 1980 |
|
UNION OF INDIA Vs. D BOSE
|
February 15, 1980 |
|
UNION OF INDIA Vs. LINOTYPE AND MACHINERY CO LTD
|
March 10, 1980 |
|
UNION OF INDIA Vs. BADRIDAS KEDIA
|
December 24, 1980 |
|
UNITED COMMERCIAL BANK
Vs. SANATAN BASTUSHILPA PRATISTHAN PVT LTD
|
July 29, 1980 |
|
UNITED PROVINCES COMMERCIAL CORPORATION IN LIQUIDATION Vs. STATE
|
March 21, 1980 |
|
UNITED SAVINGS AND FINANCE CO. PVT. LTD. Vs. DEPUTY CHIEF OFFICER, RESERVE BANK OF INDIA
|
February 26, 1980 |
|
UNIVERSAL CONSORTIUM OF ENGINEERS P LTD Vs. STATESTATE
|
February 27, 1980 |
|
UPENDRA NATH GANGULY Vs. SMT. JAYANTI MUKHERJEE
|
July 15, 1980 |
|
V K CHOWDHURY Vs. STATE OF WEST BENGAL
|
March 28, 1980 |
|
WASTINGHOUSE SAXBY FARMER LTD Vs. STATE
|
March 18, 1980 |
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WEST BENGAL KHADI AND VILLAGE INDUSTRIES BOARD Vs. DIBYENDU PROKASH BHATTACHARYA
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March 27, 1980 |
LOGIN