|
A S MALLICK Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
|
February 16, 1979 |
|
A TOSH AND SONS P LTD Vs. ASST COLLECTOR OF CUSTOMS
|
March 8, 1979 |
|
A.K. SIRKAR Vs. STATE OF WEST BENGAL AND ANOTHER
|
July 23, 1979 |
|
ABANI CHOWDHURY Vs. STATE
|
December 7, 1979 |
|
ABDUL KAFI KHAN
Vs. UNION OF INDIA
|
April 11, 1979 |
|
ABDUL KHALEK MONDAL Vs. REVENUE OFFICER, BURDWAN
|
December 10, 1979 |
|
ABDUL LATIFF MOLLA
Vs. FAZAL ALI KARIKAR
|
June 7, 1979 |
|
ABDUL RASHID Vs. NAUSHER ALI
|
April 10, 1979 |
|
ABDUL RAZAK Vs. ABDUL RAHMAN
|
April 27, 1979 |
|
ABDUL REZAQUE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
April 11, 1979 |
|
ABDUL SAMAD KHAN Vs. ABDUL MAHIT
|
August 17, 1979 |
|
ABDUR RAHAMAN Vs. MAKIMAR RAHAMAN
|
April 2, 1979 |
|
ABDUS SATTAR SK. Vs. SK. ABDUL JALIL AND OTHERS
|
October 25, 1979 |
|
ABHAY CHAND MAHATAB
Vs. STATE OF WEST BENGAL
|
December 13, 1979 |
|
ABHIMANYU KUMAR ROY Vs. NANAK RAM AGARWALLA
|
March 20, 1979 |
|
ABUL KASEM ALI AZHAR AND ANOTHER Vs. THE STATE OF WEST BENGAL AND ORS
|
December 3, 1979 |
|
AJIT KUMAR HAZRA Vs. RATHINDRA NATH ROY
|
July 27, 1979 |
|
AL HAJ AMIR HASSAN PROPERTIES Vs. CORPORATION OF CALCUTTA
|
August 2, 1979 |
|
ALBERT DAVID LTD Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1979 |
|
ALI HOSSAIN Vs. STATE OF WEST BENGAL
|
January 8, 1979 |
|
ALOKMOY BANERJEE & ORS. Vs. CHATTURANAN GHOSH & ANR.
|
June 11, 1979 |
|
AMAL KUMAR BANERJEE Vs. SANTI DEVI
|
July 2, 1979 |
|
AMAL KUMAR GHATAK Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 13, 1979 |
|
AMAL KUMAR MUKHERJEE Vs. CLARIAN ADVERTISING SERVICE LTD
|
August 3, 1979 |
|
AMAL PROSAD CHAKRAVARTY Vs. STATE OF WEST BENGAL
|
June 28, 1979 |
|
AMAR CHANDRA ROY Vs. ABANIDHAR ROY
|
December 20, 1979 |
|
AMAR PRASAD GOOPTA Vs. AMAR PRASAD GOOPTA
|
July 27, 1979 |
|
AMAR PROSAD GUPTA Vs. ARUN KUMAR SHAW
|
July 27, 1979 |
|
AMBIKA PADA CHOWDHURY Vs. RADHA RANI BASU
|
February 16, 1979 |
|
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. UNION OF INDIA
|
January 15, 1979 |
|
AMITAVA BHATTACHARYA Vs. UNION OF INDIA
|
July 2, 1979 |
|
AMULYA RATAN HALDAR AND OTHERS Vs. BIDYA BHUSAN NASKAR
|
July 13, 1979 |
|
ANANDAM P LTD Vs. STATE OF WEST BENGAL
|
June 1, 1979 |
|
ANANTA KUMAR NASKAR Vs. STATE OF WEST BENGAL & ORS.
|
July 11, 1979 |
|
ANG CHINCK WOGN Vs. STATE OF WEST BENGAL
|
July 9, 1979 |
|
ANIL BARUI Vs. NAGENDRA CHANDRA BARUI
|
September 18, 1979 |
|
ANIL CHANDRA CHOWDHURY Vs. STATE
|
April 20, 1979 |
|
ANNAPURNA CHATTERJEE Vs. SABITA GUHA
|
April 27, 1979 |
|
APARNA KUMAR DHARGUPTA Vs. UNITED INDUSTRIAL BANK LTD.
|
February 13, 1979 |
|
ARADHANA INVESTMENTS LTD. Vs. SAYAJI MILLS LTD.
|
July 13, 1979 |
|
ARIJIT MULLICK Vs. CORPORATION OF CALCUTTA
|
June 13, 1979 |
|
ARRAH SASARAM LIGHT RAILWAY COMPANY LTD Vs. DISTRICT BOARD
|
April 20, 1979 |
|
ARUN BIKASH CHAUDHURI Vs. UNION OF INDIA
|
December 18, 1979 |
|
ARUN KUMAR MUKHOPADHYAY Vs. INSTITUTE OF CHARTERED ACCOUNTANTS INDIA
|
July 5, 1979 |
|
ASHIM KUMAR BHATTACHARYA & ORS. Vs. ADMINISTRATOR, WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
February 2, 1979 |
|
ASIT MUKHERJEE
Vs. BIBHABATI DASI
|
February 15, 1979 |
|
ASSAM ROADWAYS
Vs. NATIONAL INSURANCE CO
|
April 5, 1979 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. RAM CHANDRA BHAGWAN DAS
|
June 14, 1979 |
|
ASSTT COLLECTOR OF CENTRAL EXCISEGOLD CONTROL OFFICER Vs. NIL KANTA DEY
|
December 4, 1979 |
|
AYESHA KHATOON Vs. UNION OF INDIA
|
May 2, 1979 |
|
B K BHOWMICK Vs. PRINCESS CONFECTIONERY
|
May 30, 1979 |
|
B. ROY CHAOWDHURY Vs. FOREMOST DAIRIES LTD. AND OTHER
|
March 23, 1979 |
|
BADRUJAMAN Vs. THE SUB
|
March 21, 1979 |
|
BAIDYANATH DEY Vs. PRAFULLA KUMAR BOSE
|
March 14, 1979 |
|
BANESWAR PAL
Vs. NIRMALA JYOTI
|
July 17, 1979 |
|
BANGALI PROSAD Vs. DRAUPADI DEDI
|
February 5, 1979 |
|
BANK OF TOKYO LTD Vs. SOORAJMULL NAGARMULL
|
July 12, 1979 |
|
BAVAJI AND MOTIBHAI
Vs. INSPECTOR OF CENTRAL EXCISE
|
April 19, 1979 |
|
BENETT COLEMAN Vs. STATE OF WEST BENGAL
|
June 12, 1979 |
|
BENGAL COAL CO. LTD. Vs. UNION OF INDIA
|
July 5, 1979 |
|
BENGAL NATIONAL MILLS Vs. C T A PILLAI
|
February 15, 1979 |
|
BENGAL RIVER TRANSPORT ASSN. LTD. Vs. BENGAL RIVER TRANSPORT ASSN. LTD.
|
March 6, 1979 |
|
BESTOBELL INDIA LTD. Vs. RESERVE BANK OF INDIA & ORS.
|
December 12, 1979 |
|
BHAGABAN BISWAS Vs. BEJOY SINGH NAHAR
|
August 22, 1979 |
|
BHOLANATH GHOSH AND ORS. Vs. GANESH CHANDRA KOLEY AND ORS.
|
December 25, 1979 |
|
BHOLANATH KESH Vs. THE STATE
|
March 26, 1979 |
|
BIBHUTI BHUSAN BASU Vs. CORPORATION OF CALCUTTA
|
May 4, 1979 |
|
BIBHUTI BHUSAN CHAKRABORTY Vs. STATE OF WEST BENGAL
|
October 24, 1979 |
|
BIBHUTI BHUSAN NAG Vs. STATE OF WEST BENGAL & ORS.
|
December 11, 1979 |
|
BIJOY GOPAL BHATTACHARJEE Vs. SANTOSH KUMAR CHAKRABARTY & ORS.
|
November 2, 1979 |
|
BIKASH KUMAR MUKHERJEE Vs. NANDA RANI MUKHERJEE
|
April 10, 1979 |
|
BIMAL CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
|
November 28, 1979 |
|
BINAPANI DUTTA Vs. NIRMAL KUMAR DAS
|
December 20, 1979 |
|
BINOY KUMAR GHOSH AND OTHERS Vs. THE STATE OF WEST BENGAL
|
May 17, 1979 |
|
BIRPARA TEA CO Vs. INCOME TAX OFFICER
|
June 18, 1979 |
|
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
|
May 28, 1979 |
|
BISWANATH MULLICK Vs. NETAI CHANDRA MULLICK
|
March 7, 1979 |
|
BISWANATH PANDIT Vs. DILSUKHARI CHITLANGIA AND OTHERS
|
January 11, 1979 |
|
BISWANATH ROY Vs. UNION OF INDIA
|
November 12, 1979 |
|
BRAJA MOHAN CHOUDHURY Vs. REVENUE OFFICER AND OTHERS
|
April 10, 1979 |
|
BRITISH PAINTS (INDIA) LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL AND OTHERS
|
August 27, 1979 |
|
CALCUTTA CONSTRUCTION INVESTMENT CO Vs. SEKHAR CHAND LAW
|
April 3, 1979 |
|
CALCUTTA PORT SRAMIK UNION Vs. BENGAL RIVER TRANSPORT ASSOCIATION LTD. AND OTHERS
|
March 6, 1979 |
|
CEMENTATION PATEL (DURGAPUR) Vs. COMMISSIONER OF COMMERCIAL TAXES, WEST BENGAL, CALCUTTA
|
April 17, 1979 |
|
CENTRAL COALFIELDS LTD Vs. RABINDRA NATH DUTTA
|
November 29, 1979 |
|
CHAITANYA CHANDRA SAHA Vs. PARIMAL CHANDRA DUTTA
|
May 17, 1979 |
|
CHANDRA BHAN AGARWAL Vs. ARJUNDAS AGARWAL
|
June 8, 1979 |
|
CHANDRA KISORE SUKLA Vs. RENUKA BALLAV
|
November 27, 1979 |
|
CHHABI BARUI Vs. DEBENDRA NATH DAS
|
November 8, 1979 |
|
CHHAYABANI P LTD Vs. STATE
|
November 19, 1979 |
|
CHITTA RANJAN GHOSE Vs. I G POLICE WEST BENGAL
|
April 2, 1979 |
|
CHITTRANJAN DAS Vs. STATE OF WEST BENGAL
|
October 31, 1979 |
|
CHUNILAL SANYAL AND OTHERS Vs. ZONAL MANAGER (EAST ZONE) FOOD CORPORATION OF INDIA AND OTHERS
|
February 27, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. CHHYABANI P LTD
|
March 9, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. RUPA TRADERS
|
January 8, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. MANGOLIA DAIRY PRODUCTS
|
January 18, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. BANKIM CHANDRA DUTT
|
February 13, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. L H HALL
|
December 11, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESHWARLAL AGARWALLA
|
September 18, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. ANGLO INDIAN JUTE MILLS CO LTD
|
May 11, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. K L KNIGHT
|
December 13, 1979 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL CO LTD
|
August 3, 1979 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. GENERAL ASSURANCE SOCIETY LTD
|
February 12, 1979 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. COOCHBEHAR TRADING CO PVT LTD
|
March 9, 1979 |
|
COMMISSIONERS OF RISHRA MUNICIPALITY Vs. ANIL KUMAR MUSTAFI
|
February 13, 1979 |
|
CONTROLLER OF ESTATE DUTY
Vs. ANNARAJ MEHTA AND DEORAJ MEHTA
|
March 23, 1979 |
|
CORPORATION OF CALCUTTA Vs. GOPAL DAS MOHTA
|
April 9, 1979 |
|
DAYA MOYEE SADHUKHAN Vs. DAL SINGER SINGH
|
May 15, 1979 |
|
DAYALAL N SHAH Vs. STATE OF WEST BENGAL
|
August 23, 1979 |
|
DEBABRATA BANERJEE Vs. SUPTD OF POLICE 24 PGS
|
December 12, 1979 |
|
DEBABRATA BASURS Vs. STATE OF WEST BENGAL
|
August 10, 1979 |
|
DEBI BHADURI Vs. KUMARJIB BHADURI
|
July 31, 1979 |
|
DEBI JHORA TEA CO LTD Vs. BARENDRA KRISHNA BHOWMICK
|
February 22, 1979 |
|
DHANRAJ CHHAJAR
Vs. UNION OF INDIA
|
July 10, 1979 |
|
DHIRENDRA NATH PAL Vs. STATE OF WEST BENGAL
|
January 22, 1979 |
|
DILAVER KHAN RAHIM KHAN CO. (PVT.) LTD Vs. STATE
|
August 22, 1979 |
|
DILIP KUMAR ROY Vs. SANATAN TEWARI
|
November 28, 1979 |
|
DOVER ROAD CO OPERATIVE HOUSING SOCIETY LTD Vs. CORPORATION OF CALCUTTA
|
June 21, 1979 |
|
DR. ATUL CHANDRA CHAKRABORTY Vs. GOVERNMENT OF WEST BENGAL AND OTHERS
|
March 6, 1979 |
|
DR. ROHINI RANJAN BARUA Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
March 2, 1979 |
|
DR. TARAPADA ROY AND OTHERS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
February 23, 1979 |
|
DULAL CHANDRA GHOSH & ORS. Vs. KALIPADA GHOSH & ORS.
|
May 10, 1979 |
|
DURGAPUR PROJECTS LTD Vs. STATE
|
July 23, 1979 |
|
DURGAPUR TRUCK OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
April 5, 1979 |
|
DURJADHAN RAY Vs. STATE
|
March 20, 1979 |
|
DWARKA PRASAD BAJAJ
Vs. COMMISSIONER OF INCOME TAX
|
May 10, 1979 |
|
DWIP CHAND MUNDA Vs. PRAVASH KUMAR CHOWDHURY
|
January 31, 1979 |
|
EAST INDIA HOTEL LTD. Vs. STATE OF WEST BENGAL & ORS.
|
June 13, 1979 |
|
EAST INDIA PHOTOGRAPHIC TRADERS ASSOCIATION Vs. CAMERA EXCHANGE
|
September 18, 1979 |
|
EILEEN POTRTEES DROSAIRE Vs. KUMAR JAGADISH CHANDRA SINGHA ANDORS
|
February 16, 1979 |
|
ELECTROGEARS P LTD Vs. REHABILITATION INDUSTRIES CORPORATION LTD
|
June 7, 1979 |
|
EURESIAN EQUIPMENTS AND CHEMICALS LTD Vs. COLLECTOR OF CUSTOMS
|
July 24, 1979 |
|
EXCALCER
Vs. STATE OF WEST BENGAL
|
December 24, 1979 |
|
EXPRESS CABLES P LTD Vs. PUNJAB STATE ELECTRICITY BOARD
|
August 3, 1979 |
|
FEROJUDDIN MULLICK AND OTHERS Vs. HIREN ROY CHOWDHURY
|
May 10, 1979 |
|
FOOD CORPORATION OF INDIA Vs. SUNIL KRISHNA SAMANTA
|
February 16, 1979 |
|
FRIENDS BUREAU
Vs. CORPORATION OF CALCUTTA
|
December 3, 1979 |
|
GANGA COLD STORAGE COMPANY LTD Vs. STATE OF WEST BENGAL
|
June 22, 1979 |
|
GANGA PROPERTIES
Vs. INCOME TAX OFFICER
|
February 26, 1979 |
|
GARDEN REACH WORKSHOP LTD Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1979 |
|
GIFT TAX OFFICER "C" WARD Vs. VENESTA FOILS LTD
|
April 26, 1979 |
|
GOBINDA BALLAV CHAKRABORTY
Vs. BISWANATH MUSTAFI
|
August 17, 1979 |
|
GOBINDA LAL DEY
Vs. PARAN KUMAR RAHA
|
May 2, 1979 |
|
GOBINDA PRASAD SAMANTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 23, 1979 |
|
GOBINDLAL BANGUR
Vs. WEALTH TAX OFFICER
|
August 1, 1979 |
|
GOLAPMONI ROY Vs. NANIGOPAL ROY
|
May 16, 1979 |
|
GOOMBIRA TEA CO P LTD Vs. INCOME TAX OFFICER A WARD
|
December 4, 1979 |
|
GOURI SHANKER SHAW Vs. BISWANATH NANDY
|
February 27, 1979 |
|
GRAPHITE INDIA LIMITED Vs. STATE OF WEST BENGAL
|
September 6, 1979 |
|
GRINDLAYS BANK LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL & ORS.
|
July 25, 1979 |
|
GURUPADA CHANDA AND Vs. STATE OF WEST BENGAL
|
April 6, 1979 |
|
H A NANJI AND CO Vs. INCOME TAX OFFICER A WARD
|
June 27, 1979 |
|
HABTL MONDAL Vs. COLLECTOR BANKURA
|
April 10, 1979 |
|
HARADHAN CHANGDAR
Vs. JITENDRANATH HAMBIR
|
November 30, 1979 |
|
HARCHAND
Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
May 3, 1979 |
|
HARE KRISHNA GHOSE AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
June 18, 1979 |
|
HARIMATI SEN Vs. COMMERCIAL TAX OFFICER
|
December 19, 1979 |
|
HARIPADA DAS
Vs. SRISTIDHAR CHAKRABORTY
|
March 8, 1979 |
|
HAZI MOHAMMAD TAFIUDDIN Vs. STATE OF WEST BENGAL
|
November 22, 1979 |
|
HIKIM SINGH THAKUR Vs. STATE OF WEST BENGAL
|
June 14, 1979 |
|
HIMANGSHU KUMAR CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 20, 1979 |
|
HIMANGSHU KUMAR SAMANTA Vs. J.L. R.O. MAHISADAL AND OTHERS
|
May 4, 1979 |
|
HINDUSTAN MOTORS LTD. Vs. 4TH INDUSTRIAL TRIBUNAL AND OTHERS
|
November 30, 1979 |
|
HINDUSTHAN COMMERCIAL BANK LTD Vs. PROBODH KUMAR MITTER
|
February 6, 1979 |
|
HINDUSTHAN MOTORS LTD Vs. E S I CORPORATION
|
March 29, 1979 |
|
HIRENDRA KUMAR NAG Vs. COLLECTOR OF CALCUTTA & ORS.
|
August 28, 1979 |
|
HUNDRAJ MARIWALLA
Vs. ADDITIONAL DISTRICT MAGISTRATE L R
|
July 18, 1979 |
|
ICHHAB MONDAL Vs. LALMOHAN PAIN
|
April 20, 1979 |
|
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF WEALTH TAX
|
March 29, 1979 |
|
IN RE: ABHOY SINGH SURANA Vs. 1ST LAND ACQUISITION COLLECTOR AND ORS.
|
November 5, 1979 |
|
INCHECK TYRES LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 24, 1979 |
|
INCHEK TYRE LIMITED
Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 2, 1979 |
|
INCOME TAX OFFICER Vs. AZIZUL HAQUE
|
July 20, 1979 |
|
INCOME TAX OFFICER A WARD Vs. ASHOKE GLASS WORKS
|
July 10, 1979 |
|
INDIA TOBACCO CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1979 |
|
INDIAN CABLE COMPANY LTD Vs. PLASTIC PRODUCTS ENGINEERING COMPANY
|
March 19, 1979 |
|
INDIAN IRON AND STEEL CO Vs. SHISH RAM
|
March 30, 1979 |
|
INDO BURMA FOREST SYNDICATE
Vs. NITAI CHARAN HALDAR
|
March 12, 1979 |
|
ISHTA PRASAD GHOSH Vs. DISTRICT REGISTRAR, HOWRAH AND OTHERS
|
August 1, 1979 |
|
JAGADISH PRASAD GARG Vs. CORPORATION OF CALCUTTA
|
September 6, 1979 |
|
JAGADISH PRASAD PODDAR
Vs. PETER ROBBINSON
|
February 6, 1979 |
|
JAGADISH PROSAD AGARWALLA
Vs. STATE OF WEST BENGAL
|
January 18, 1979 |
|
JAI KUMAR KANKARIA
Vs. COMPETENT AUTHORITY
|
June 21, 1979 |
|
JIBAN ROY CHOUDHURY
Vs. TARAMOYEE DEBI
|
April 20, 1979 |
|
JIYAJEERAO COTTON MILLS LTD Vs. INCOME TAX OFFICER C WARD
|
August 16, 1979 |
|
JOHN PATERSON AND CO INDIA LTD Vs. PROMOD KUMAR JALAN
|
March 27, 1979 |
|
JUGAL KISHORE JAISWAL Vs. PRADIP GUPTA
|
December 12, 1979 |
|
JUGAL KISHORE POPLI Vs. STATE OF WEST BENGAL
|
March 14, 1979 |
|
KALIMOYEE GHOSH Vs. NARENDRA NATH GHOSH
|
February 15, 1979 |
|
KALIPADO GHOSH Vs. ABHOYABALA DASSI
|
November 8, 1979 |
|
KALYAN LAHIRI Vs. STATE
|
August 28, 1979 |
|
KAMAL SINGH BADALIA Vs. STATE
|
February 6, 1979 |
|
KAMALAKANTA DE Vs. RADHABALLAV KUNDU
|
December 20, 1979 |
|
KAMALESH KUNDU AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 27, 1979 |
|
KAMALESWAR SINGHA Vs. BIJOLI BHATTACHARYA AND OTHERS
|
November 14, 1979 |
|
KANAK KUMAR BASU Vs. STATE OF WEST BENGAL AND OTHERS
|
April 12, 1979 |
|
KARNANI PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
|
June 20, 1979 |
|
KARTICK CHANDRA SADHUKHAN Vs. CALCUTTA ELECTRIC SUPPLY CORPN
|
December 13, 1979 |
|
KASHINATH PRASAD
Vs. STATE OF WEST BENGAL
|
June 15, 1979 |
|
KESHBENDU MOHANTO
Vs. BINDUBASHINI SARKAR
|
May 31, 1979 |
|
KHAGENDRA NATH MUKHERJEE Vs. DHIRENDRA NATH MUKHERJEE
|
August 1, 1979 |
|
KHATUN BIBI Vs. MONI MALA MITRA
|
July 31, 1979 |
|
KISHORI MOHAN GUCHHAIT Vs. APURBA BARAN MONDAL
|
May 10, 1979 |
|
KOPPERS INDIA PVT LTD Vs. BAL RAJ CHAWLA
|
December 10, 1979 |
|
KRISHNA DAS ROY Vs. SANTIMOYEE BOSE
|
June 13, 1979 |
|
KRISHNA GOPAL BHADRA
Vs. INCOME TAX OFFICER E WARD
|
March 30, 1979 |
|
KRISHNA NARAYAN MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
February 23, 1979 |
|
KRISHNATOSH DAS GUPTA Vs. UNION OF INDIA
|
June 4, 1979 |
|
KUMAR FINANCING CORPORATION
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
February 15, 1979 |
|
KUMARI NANDITA CHATTERJEE AND ORS. Vs. GOVERNMENT OF WEST BENGAL AND ORS.
|
May 31, 1979 |
|
KUNTI CO Vs. WEST BENGAL CO
|
December 21, 1979 |
|
L.B. ROY Vs. TARAPADA TRUST ESTATE AND OTHERS
|
March 29, 1979 |
|
LACHMAN SINGH
Vs. HASI RANI SINGH
|
January 25, 1979 |
|
LAKE CO OPERATIVE HOUSING SOCIETY LTD Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
July 11, 1979 |
|
LAKSHMI NARAYAN PRASAD BHAGAT
Vs. STATE OF WEST BENGAL
|
February 7, 1979 |
|
LATIKA CO OPERATIVE HOUSING SOCIETY LTD Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
April 26, 1979 |
|
LIFE INSURANCE CORPN OF INDIA Vs. SAMARENDRA NATH ROY
|
February 20, 1979 |
|
LILA BISWAS Vs. STATE OF WEST BENGAL
|
April 3, 1979 |
|
LILY GHOSH Vs. STATE OF WEST BENGAL
|
May 28, 1979 |
|
LUXMI CHAND RUSTOGI Vs. CORPORATION OF CALCUTTA
|
June 27, 1979 |
|
M/S. ENTERPRISE FOR WATERWAYS IVAN MILUTINOVIC PIM Vs. BOARD OF TRUSTEES FOR THE PORT OF MOURMUGAO AND OTHERS
|
April 5, 1979 |
|
MADAN GOPAL DE Vs. UNION OF INDIA
|
August 9, 1979 |
|
MADAN MOHAN GHOSH Vs. THE STATE
|
April 27, 1979 |
|
MADAN MURARI VERMA Vs. CHOUDHURI CHARAN SINGH
|
December 11, 1979 |
|
MAHADEVI LOHARIWALLA Vs. UNION OF INDIA
|
October 19, 1979 |
|
MAHADEVI LOHARIWALLA Vs. UNION OF INDIA
|
October 23, 1979 |
|
MAHARAJA KUMAR ABHAY CHAND MAHATAB Vs. STATE OF WEST BENGAL
|
December 13, 1979 |
|
MAHESH KUMAR AGARWALLA
Vs. SARASWATI DEY
|
August 1, 1979 |
|
MAHIMARANJAN GHOSH Vs. MADAN MOHAN KARMAKAR
|
June 15, 1979 |
|
MANADA SUNDARI SAHA AND OTHERS Vs. MERCANTILE BANK LTD. AND ANOTHER
|
March 28, 1979 |
|
MANINDRA NATH BOSE Vs. NARENDRA KRISHNA MITRA
|
February 1, 1979 |
|
MANINDRA NATH DAS Vs. PUBLIC PROSECUTOR
|
July 13, 1979 |
|
MANINDRA NATH GHOSH Vs. STATE OF WEST BENGAL
|
July 12, 1979 |
|
MARYBONG AND KYEL TEA ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1979 |
|
MATHURA PRASAD SARAF Vs. COMPANY LAW BOARD
|
April 5, 1979 |
|
MATHURDAS GOVARDHANDAS
Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1979 |
|
MAYA BASAK Vs. KALIDASI DASSI
|
September 18, 1979 |
|
MD SERAJUDDIN AND BROS Vs. INCOME TAX OFFICER A WARD
|
July 11, 1979 |
|
MD. ABDUR ROUF Vs. SHIB KUMAR KHANNA AND ANR.
|
November 20, 1979 |
|
MD. MUKTAR ALAM AND ANOTHER Vs. STATE
|
January 25, 1979 |
|
MERCANTILE BANK LIMITED Vs. MANADA SUNDARI SAHA AND OTHERS
|
February 26, 1979 |
|
MESSRS. RADHA FILMS PRIVATE LTD. Vs. STATE OF WEST BENGAL
|
August 8, 1979 |
|
MOHAMMAD NISSAR Vs. MOHAMMAD ANIS
|
March 23, 1979 |
|
MOHAN LAL MITTAL Vs. UNIVERSAL WIRES LTD
|
October 30, 1979 |
|
MONIMALA BOSE Vs. BHUSANMONDAL
|
March 12, 1979 |
|
MONORANJAN BELTHORIA AND ANOTHER Vs. DEPUTY COMMISSIONER OF PURULIA AND OTHERS
|
March 15, 1979 |
|
MOTIFAN KHATUN AND OTHERS Vs. THE STATE OF WEST BENGAL AND ANOTHER
|
July 3, 1979 |
|
MRITYUNJOY DEY AND OTHERS Vs. BISWANATH PAL AND OTHERS
|
March 7, 1979 |
|
MRS. G.A. PETERS Vs. NAGENDRA NATH DATTA
|
August 30, 1979 |
|
MUJTRI MAHATANI Vs. GHOSAL KAIBARTA
|
February 15, 1979 |
|
MUKUND SHAH Vs. GOLDEN POLYESTER INDUSTRIES PVT. LTD.
|
February 15, 1979 |
|
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. HINDUSTAN MANUFACTURING CO.
|
March 15, 1979 |
|
MUSST JOLAKHA KHATOON Vs. SUSHIL K MONDAL
|
January 16, 1979 |
|
N K AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1979 |
|
N.C. NAGPAL Vs. THE STATE
|
June 4, 1979 |
|
NABA KR. RAY AND OTHERS Vs. UNION OF INDIA
|
May 10, 1979 |
|
NABA KRISHNA CHAKRABARTY Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
February 13, 1979 |
|
NABA KUMAR MANNA Vs. STATE OF WEST BONGAL
|
October 24, 1979 |
|
NAHOUM E NAHOUM Vs. S MITTER
|
April 25, 1979 |
|
NANDLAL KANORIA
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
March 29, 1979 |
|
NANI BALA SAHA Vs. CHARU BALA SAHA
|
July 4, 1979 |
|
NARAYAN DUTTA Vs. STATE
|
December 13, 1979 |
|
NARENDRA PRASAD SRIVASTAVA Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
February 6, 1979 |
|
NATIONAL FORUM OF SPECIAL ASSISTANTS & ORS. Vs. UNION OF INDIA & ORS.
|
June 18, 1979 |
|
NATIONAL PLANNING AND CONSTRUCTION LTD Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1979 |
|
NATVARLAL K BAKSHI Vs. STATE
|
January 10, 1979 |
|
NAWAL KISHORE CHOWDHURY Vs. INCOME-TAX OFFICER, J-WARD
|
January 9, 1979 |
|
NEPAL CHANDRA DUTTA
Vs. MRINAL CHANDRA DUTTA
|
November 27, 1979 |
|
NEW CENTRAL JUTE MILLS COMPANY LIMITED Vs. INSPECTOR OF CENTRAL EXCISE
|
March 28, 1979 |
|
NIHAR BALA GIRI Vs. STATE OF WEST BENGAL
|
December 5, 1979 |
|
NIKHIL CHANDRA SANYAL Vs. KHIRODABALA NAG AND ANOTHER
|
July 31, 1979 |
|
NIRANJAN AND CO LTD Vs. INCOME TAX APPELLATE TRIBUNAL
|
March 29, 1979 |
|
NIRENDRA NATH SADH Vs. LAL MOHAN MULLICK
|
November 2, 1979 |
|
NOWDA THANA CO OP AGRICULTURAL MARKETING SOCIETY Vs. W B CO OP TRIBUNAL
|
June 19, 1979 |
|
NRIPENDRA NATH CHAKRABORTY
Vs. BROJENDRA GOPAL SEN
|
November 7, 1979 |
|
OCTAVIOUS STEEL CO LTD Vs. ENDOGRAM TEA CO LTD
|
July 18, 1979 |
|
OCTOVIOUS STEEL AND CO LTD Vs. ENDOGRAM TEA CO LTD
|
July 3, 1979 |
|
ORIENTAL COAL CO Vs. PANNA DEVI
|
July 31, 1979 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KHUDIRAM DUTT
|
April 5, 1979 |
|
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. SUNIRMAL BOSE
|
February 7, 1979 |
|
ORISSA OIL INDUSTRIES LTD Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
|
April 12, 1979 |
|
P C BANK Vs. INDIAN OVERSEAS BANK
|
June 21, 1979 |
|
P C MAHINDAR Vs. CHAIRMAN CALCUTTA PORT TRUST
|
August 3, 1979 |
|
P.C. CHANDA AND COMPANY (PVT.) LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
June 1, 1979 |
|
PAIK PARA RAJA MANINDRA MEMORIAL HIGH SCHOOL Vs. STATE OF WEST BENGAL AND OTHERS
|
September 18, 1979 |
|
PANCHANAN DAS
Vs. INCOME TAX OFFICER K WARD
|
March 26, 1979 |
|
PARBATI DEBI Vs. BELARANI BASAK
|
February 14, 1979 |
|
PARBATI SHANKAR SEAL Vs. SUBAL CHARAN SEAL
|
September 19, 1979 |
|
PARESH CHANDRA PAUL Vs. STATE OF WEST BENGAL AND OTHERS
|
November 23, 1979 |
|
PARUL BANERJEE Vs. ANAND KUMAR AGARWALLA
|
July 9, 1979 |
|
PASHOK TEA COMPANY LTD. AND ANOTHER Vs. P.K. DASGUPTA AND OTHERS
|
April 9, 1979 |
|
PATNA ELECTRIC SUPPLY CO LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
June 11, 1979 |
|
PEIYALAL DAS Vs. SADHANA KAR
|
October 23, 1979 |
|
PENGU BALA DASI Vs. NIRODA BALA DASI
|
December 18, 1979 |
|
PIJUS DAS GUPTA Vs. STATE OF WEST BENGAL
|
June 21, 1979 |
|
PIJUSH KANT1 BASAK Vs. STATE OF WEST BENGAL
|
April 27, 1979 |
|
PIYALI PICTURES Vs. STATE OF WEST BENGAL
|
June 28, 1979 |
|
PRATAP SUKHONI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 31, 1979 |
|
PRATIMA DEVI Vs. JYOTISH CHANDRA MUKHERJEE
|
June 8, 1979 |
|
PRAVASH CHANDRA DALUI AND ANOTHER Vs. BISWANATH BANERJEE
|
September 18, 1979 |
|
PRIYABRATA DASGUPTA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 5, 1979 |
|
PRODYOT KUMAR SINGHA Vs. STATE OF WEST BENGAL
|
July 31, 1979 |
|
PROMODE KUMAR GHOSH Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
July 19, 1979 |
|
PROMODE KUMAR MITTAL Vs. SOUTHERN STEEL LTD
|
October 30, 1979 |
|
PROMODE RANJAN BANERJEE
Vs. NIRAPADA MONDAL
|
November 30, 1979 |
|
PROTIVA MUKHERJEE
Vs. SHYAMSUNDAR NANDY
|
August 21, 1979 |
|
PULIN KRISHNA ROY ESTATE (P) LTD. AND ANOTHER Vs. STATE OF WEST BENGAL
|
November 19, 1979 |
|
PUTUL RANI DEB Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 12, 1979 |
|
RABINDRA NATH DATTA Vs. NORTH BENGAL STATE TRANSPORT CORPN. & ORS.
|
August 23, 1979 |
|
RABINDRA NATH MUKHERJEE Vs. S R DAS
|
September 19, 1979 |
|
RADHA SHYAM BAGARIA Vs. UNION OF INDIA
|
June 21, 1979 |
|
RADHAKANTA SREEMANY Vs. STATE OF WEST BENGAL
|
February 8, 1979 |
|
RADHAKANTA SREEMANY Vs. STATE OF WEST BENGAL
|
February 6, 1979 |
|
RAI BAHADUR G V SWAIKA ESTATE P LTD Vs. M N TEWARI
|
August 8, 1979 |
|
RAIJUDDIN MOMIN Vs. JUNIOR LAND REFORMS OFFICER, SUTIAN & ORS.
|
July 5, 1979 |
|
RAJKUMAR AGARWALLA Vs. UNIVERSITY OF CALCUTTA
|
March 2, 1979 |
|
RAM PRATAP BRIJ MOHAN Vs. STATE OF WEST BENGAL
|
November 26, 1979 |
|
RAMANAND AGARWALLA
Vs. RICHARDSON HOOGHLY HOLDING LTD
|
May 7, 1979 |
|
RAMSANKAR BANERJEE Vs. REGIONAL TRANSPORT AUTHORITY
|
January 15, 1979 |
|
RANJIT GUHA NIYOGI Vs. STATE OF WEST BENGAL
|
February 23, 1979 |
|
RANJIT KUMAR HORE Vs. PARUL HORE
|
April 27, 1979 |
|
RANJIT KUMAR PANDEY Vs. SWAHA RANI PANDEY
|
August 6, 1979 |
|
RASHBEHARI JANA Vs. ADDL DISTRICT MAGISTRATE MIDNAPORE
|
April 3, 1979 |
|
RECHITT AND COLMAN OF INDIA LIMITED Vs. FIFTH INDUSTRIAL TRIBUNAL
|
December 6, 1979 |
|
RENUKA PAL Vs. PRAHALADRAI AGGARWALLA
|
September 19, 1979 |
|
REYROLLE BURN LIMITED Vs. E S I C
|
July 17, 1979 |
|
RITZ CONTINENTAL HOTELS LTD Vs. STATE
|
June 22, 1979 |
|
ROSE SIMPSON Vs. BINIMOY BISWAS
|
April 23, 1979 |
|
SACHIDA NAND PRASAD Vs. UNION OF INDIA AND OTHERS
|
June 8, 1979 |
|
SACHINDRA NATH BHANJA CHOWDHURY
Vs. LABANGALATA SARKAR
|
April 11, 1979 |
|
SAHIRAM CHOWDHURY
Vs. LAXMI DEVI GOEL
|
February 12, 1979 |
|
SAILENDRA NATH RAY
Vs. STATE OF WEST BENGAL
|
July 18, 1979 |
|
SAMAR BHUSAN PAL
Vs. SAKTI PADA DAS
|
June 4, 1979 |
|
SAMARENDRA NATH MAL Vs. ASOKE CHANDRA PRADHAN AND OTHERS
|
November 29, 1979 |
|
SAMBBUPADA Vs. SOBHRANI SEN SHARMA ALIAS SEN GUPTA
|
May 3, 1979 |
|
SAMBHUNATH CHAKRAVARTY
Vs. SUSHAMA SINHA
|
July 20, 1979 |
|
SANATAM MITRA
Vs. COLLECTOR OF CENTRAL EXCISE
|
April 12, 1979 |
|
SANATAN ROY Vs. MUNICIPAL COMMISSIONERS OF DUM DUM MUNICIPALITY AND OTHERS
|
March 30, 1979 |
|
SANTILATA MITRA Vs. AIMAL KUMAR LAHIRI
|
June 27, 1979 |
|
SANTOSH KUMAR CHATTERJEE Vs. SANTOSH ROY CHOWDHURY
|
July 20, 1979 |
|
SAPTAPARNI COOPERATIVE HOUSING SOCIETY LTD Vs. PROF CHITTA MITRA & ORS
|
July 1, 1979 |
|
SARAJINI NAG Vs. STATE OF WEST BENGAL
|
March 6, 1979 |
|
SARANAN MONDAL Vs. BEJOY BHUSHAN GHOSH
|
March 15, 1979 |
|
SAROJ GOVINDA CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 7, 1979 |
|
SATCOWRIE DASS AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 8, 1979 |
|
SATYANARAYAN KAMAL KUMAR
Vs. BIRENDRA PR SINGH
|
January 24, 1979 |
|
SATYARANJAN MUKHERJEE Vs. BRAJENDRA NATH DAS
|
September 7, 1979 |
|
SATYENDRA CHUNDER GHOSE
Vs. WEALTH TAX OFFICER
|
March 14, 1979 |
|
SET JETHANAND TAHILRAM
Vs. UNION OF INDIA
|
April 3, 1979 |
|
SHRI MAHADEOLAL KHAITAN AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 5, 1979 |
|
SHYAM SUNDAR BHARTIA Vs. GOURISHANKAR BHARTIA
|
February 2, 1979 |
|
SHYAM SUNDAR DAS Vs. GUNADHAR PRAMANIK
|
January 8, 1979 |
|
SIBANIBALA DAS Vs. MUNICIPAL CORPORATION OF CHANDERNAGORE
|
March 1, 1979 |
|
SIBAPADA ROY CHOWDHURY Vs. SUDHANGSU KUMAR SEN
|
December 12, 1979 |
|
SIBESWAR SAMANTA Vs. AMARNATH SAMANTA AND ORS.
|
November 9, 1979 |
|
SIRAJUL MONDAL Vs. SAMEJANECHHA BIBI
|
February 20, 1979 |
|
SISIR KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL
|
February 23, 1979 |
|
SISU RANJAN DAS Vs. COMMISSIONER OF POLICE AND OTHERS
|
August 31, 1979 |
|
SITA AGARWALLA Vs. HARRIMALLY CURRIMBHAI LALJI SAJAN
|
May 14, 1979 |
|
SITARAM SARAOGI Vs. KANCHAN OIL INDUSTRIES PVT LTD
|
March 23, 1979 |
|
SM PUSHPA RANI ROY Vs. DIRECTORATE OF FOOD & SUPPLIES, GOVERNMENT OF WEST BENGAL & ORS.
|
May 8, 1979 |
|
SM. GAYATRI BALA GHOSH Vs. THE STATE OF WEST BENGAL
|
August 8, 1979 |
|
SMT. ANIMA PAL Vs. STATE OF WEST BENGAL AND OTHERS
|
November 8, 1979 |
|
SMT. DRUPADI RANI MAHATI Vs. PURNA CH. MAHAPATRA
|
August 2, 1979 |
|
SOHANLAL RAJGHARIA AND OTHERS Vs. CALCUTTA CHROMOTYPE PRIVATE LTD. AND ANOTHER
|
February 15, 1979 |
|
SOUTHERN BUS SYNDICATE AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 4, 1979 |
|
SOUTHERN ENGINEERING CO. Vs. STATE OF WEST BENGAL
|
November 22, 1979 |
|
SRI BALARAM MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 26, 1979 |
|
SRI MRINAL KAMAR DAS Vs. THE STATE OF WEST BENGAL & ORS
|
April 10, 1979 |
|
STATE Vs. DILIP KUMAR DAS AND ANOTHER
|
February 2, 1979 |
|
STATE BANK OF INDIA Vs. STATE OF WEST BENGAL AND OTHERS
|
March 5, 1979 |
|
STATE BANK OF INDIA Vs. LUCKY STORES
|
July 13, 1979 |
|
STATE OF W B Vs. DWIJENDRA CHANDRA SEN
|
March 14, 1979 |
|
STATE OF WEST BENGAL
Vs. BIMAL KUMAR SINHA SAHAS ROY
|
January 19, 1979 |
|
STATE OF WEST BENGAL
Vs. BIDHU BHUSAN MITRA CHOWDHURY
|
September 19, 1979 |
|
STATE OF WEST BENGAL Vs. SURESH CHANDRA BOSE
|
September 12, 1979 |
|
STATE OF WEST BENGAL Vs. JOGINDAR MULLICK
|
January 15, 1979 |
|
STATE OF WEST BENGAL Vs. LAND DEVELOPMENT BUREAU REPRESENTED BY JIBAN KRISHNA NANDAN AND OTHERS
|
August 7, 1979 |
|
STATE OF WEST BENGAL Vs. BENGAL ELECTRICAL LAMP WORKS LTD. AND ORS.
|
June 26, 1979 |
|
STATE OF WEST BENGAL Vs. PURNA NANDY AND ORS.
|
August 31, 1979 |
|
STATE TRADING CORPORATION OF INDIA LTD Vs. JAY SHREE CHEMICALS AND FERTILISERS
|
July 31, 1979 |
|
SUB DIVISIONAL LAND REFORMS OFFICER Vs. UKHRA FOREST AND FISHERIES LTD
|
September 11, 1979 |
|
SUBHKARAN CHOWDHURY AND OTHERS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX ACQUISITION RANGE I AND OTHERS
|
February 26, 1979 |
|
SUBOL CHANDRA DUTTA Vs. CHIMAI CHARAN NANDY
|
March 29, 1979 |
|
SUDHINENDRA NATH PATRA
Vs. INCOME TAX OFFICER A WARD
|
July 30, 1979 |
|
SUDHIR KUMAR BANERJI Vs. SUPERINTENDENT OF POLICE, MIDNAPORE
|
July 26, 1979 |
|
SUDHIR KUMAR CHAKRAVARTI Vs. ASHUTOSH BHATTACHARJEE
|
November 29, 1979 |
|
SUNDAR MONDAL
Vs. SAILABALA MONDAL
|
February 7, 1979 |
|
SUNIL KUMAR BANERJEE Vs. SOUTH EASTERN RAILWAY CO OPERATIVE CREDIT SOCTETV
|
February 8, 1979 |
|
SUPERINTENDING ENGINEER, LEFT BANK BARRAGE CIRCLE, FARAKKU BARRAGE PROJECT & ANR. Vs. M/S. CONSTRUCTION AND TRADING CORPORATION
|
August 29, 1979 |
|
SURAJMAL GANESHRAM
Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1979 |
|
SURENDRA NATH JANA Vs. ABHIMANYU JANA AND ANR.
|
March 1, 1979 |
|
SURENDRA NATH PRAMANICK Vs. STATE OF WEST BENGAL
|
February 8, 1979 |
|
SURENDRANATH PRAMANIK Vs. STATE OF WEST BENGAL
|
February 9, 1979 |
|
SURESWAR DUTTA Vs. STATE OF WEST BENGAL
|
January 30, 1979 |
|
SUSHIL KUMAR MONDAL Vs. S K GULJAR
|
February 22, 1979 |
|
T K DAS I P S Vs. UNION OF INDIA
|
September 19, 1979 |
|
TAPAN KUMAR JANA Vs. GENERAL MANAGER, CALCUTTA TELEPHONES
|
June 22, 1979 |
|
TAPAN KUMAR PAUL
Vs. KRISHNA KANTA PAUL
|
January 19, 1979 |
|
TARAK DAS GHOSH
Vs. SUNIL KUMAR GHOSH
|
December 12, 1979 |
|
TARAK NATH SEN & ORS. Vs. FIRST LAND ACQUISITION COLLECTOR & ORS.
|
February 14, 1979 |
|
TASHI DORJI Vs. BIRENDRA KUMAR ROY
|
December 12, 1979 |
|
TEXMACO LTD Vs. STATE BANK OF INDIA
|
July 6, 1979 |
|
THE ASSTT. CONTROLLER OF ESTATE DUTY, A Vs. SRI ASHOKE SINGH
|
March 16, 1979 |
|
THE CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. Vs. THE STATE OF WEST BENGAL & ORS.
|
July 3, 1979 |
|
TINKARI MONDAL Vs. BLOCK DEVELOPMENT OFFICER JOYNAGAR 1
|
March 20, 1979 |
|
TITAGARH JUTE FACTORY CO. LIMITED Vs. SRIRAM TIWARI
|
March 15, 1979 |
|
UDHAM SINGH AND OTHERS Vs. STATE OF WEST BENGAL
|
April 5, 1979 |
|
ULTRA ENGINEERING INDUSTRIES P LTD Vs. SPINTEX INDUSTRIES PVT LTD
|
July 25, 1979 |
|
UNION OF INDIA Vs. SAMARENDRA MOHAN MOITRA
|
September 2, 1979 |
|
UNION OF INDIA Vs. A.B. PROSAD
|
July 17, 1979 |
|
UNION OF INDIA Vs. SHANKAR NARAYAN GUPTA
|
February 19, 1979 |
|
UNION OF INDIA Vs. DEBEN ADHICARY
|
February 13, 1979 |
|
UNION OF INDIA AND ORS. Vs. SAMARENDRA MOHAN MOITRA AND ORS.
|
September 12, 1979 |
|
UNITED BANK OF INDIA Vs. RAM RAJ GOALA
|
September 13, 1979 |
|
UPENDRANATH PAL
Vs. SASTHI PAL
|
May 3, 1979 |
|
VINOD BEHARI DIXIT Vs. UNITED COMMERCIAL BANK
|
May 4, 1979 |
|
VIVEKANANDA PARUI Vs. PRABHAS CHANDRA PARUI AND OTHERS
|
March 30, 1979 |
|
WEST BENGAL FINANCIAL CORPORATION Vs. SARADA KANTA BHOWMICK
|
May 2, 1979 |
|
WEST BENGAL PRIMARY TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL
|
November 7, 1979 |
|
WEST BENGAL PROVINCIAL CO OPERATIVE BANK LTD Vs. SAILENDRA NATH GHOSE
|
August 16, 1979 |