|
A GASPER Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1978 |
|
A K DUTTA Vs. UNION OF INDIA
|
January 16, 1978 |
|
A K M HOSSAN UZZAMAN Vs. DEBABRATA BANDOPADHYA
|
May 29, 1978 |
|
A P V ENGINEERING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 12, 1978 |
|
A W FIGGIS AND CO PVT LTD Vs. STATE
|
July 31, 1978 |
|
A.K. MAJUMDAR Vs. STATE
|
June 2, 1978 |
|
A.V.B. WORKMENS UNION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
April 7, 1978 |
|
ABU SK ALIAS MICHU SK Vs. MINOR SUSUTANNESSA KHATUN
|
January 30, 1978 |
|
ACHARYA BROTHERS
Vs. UNION OF INDIA
|
June 19, 1978 |
|
ADDL COLLECTOR OF CUSTOMS Vs. INDIA STEAMSHIP CO LTD
|
August 17, 1978 |
|
AGARWAL HARDWARE WORKS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1978 |
|
AGARWAL HARDWARE WORKS P LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
January 1, 1978 |
|
AHMED HOSSAIN Vs. CORPORATION OF CALCUTTA
|
July 10, 1978 |
|
AJIT KUMAR CHATTERJEE Vs. JUGAL KISHORE DHANDHANIA AND ANR.
|
April 7, 1978 |
|
AJIT KUMAR SARKAR
Vs. ASSISTANT REGISTRAR OF COMPANIES
|
June 21, 1978 |
|
AJOY KUMAR ROY Vs. RAJ BALLAV MONDAL
|
April 7, 1978 |
|
ALI AHMED Vs. STATE OF WEST BENGAL AND OTHERS
|
July 31, 1978 |
|
ALI MAHAMMAD MALLICK Vs. SHAIKH GOLAM RAHAMAN
|
March 31, 1978 |
|
ALKALI AND CHEMICAL CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1978 |
|
ALLIANCE JUTE MILLS Vs. ALLIANCE MILLS LESSEES P LTD
|
March 28, 1978 |
|
ALUMINIUM COMPANY OF AMERICA
Vs. JOINT CONTROLLER OF PATENTS AND DESIGNS
|
August 23, 1978 |
|
AMALGAMATED COALFIELDS LTD Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1978 |
|
AMAR NATH ASH Vs. MAHADEO SARAF
|
January 24, 1978 |
|
AMCO FURNACE CONTRACTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1978 |
|
AMIYA KUMAR SEN Vs. STATE OF WEST BENGAL
|
July 26, 1978 |
|
ANATH BANDHU DE
Vs. KRISHNA LAL DAS
|
September 4, 1978 |
|
ANATH BANDHU DE Vs. KRISHNA LAL DAS
|
September 6, 1978 |
|
ANDREW YULE AND CO. LTD. Vs. THE FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS
|
April 26, 1978 |
|
ANIL BANDHU SEN
Vs. NAGENDRA BALA DEBI
|
February 6, 1978 |
|
ANIL KUMAR BANERJEE AND OTHERS Vs. STATE OF WEST BENGAL
|
January 21, 1978 |
|
ANIL MOHAN BANERJEE
Vs. REGISTRAR OF COMPANIES
|
April 12, 1978 |
|
ANIMA BASU SOLE EXECUTRIX TO THE WILL OF S M BASU Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1978 |
|
APEEJAY P LTD Vs. UNION OF INDIA
|
March 10, 1978 |
|
APEEJAY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
February 1, 1978 |
|
ARCHANA GUHA Vs. STATE
|
February 17, 1978 |
|
ARUN KUMAR MONDAL Vs. STATE
|
January 31, 1978 |
|
ARUP KUMAR PAL CHAUDHURY
Vs. SATYESH CHANDRA BAGCHI
|
September 25, 1978 |
|
ARVIND EXPORTS PRIVATE LTD Vs. KAMANI ENGINEERING CORPORATION LTD
|
September 7, 1978 |
|
ASCU HICKSON LIMITED
Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 16, 1978 |
|
ASGAR ALI SK. AND OTHERS Vs. GOLAM RASUL AND ANOTHER
|
July 28, 1978 |
|
ASHOK FINANCE CORPORATION
Vs. SARDAR BHAG SINGH
|
March 17, 1978 |
|
ASHRU BINDU ROY Vs. CHITTARANJAN BANERJEE
|
January 19, 1978 |
|
ASHUTOSH NAG ALIAS A NAG Vs. STATE
|
February 27, 1978 |
|
ASIAN ASPHALT Vs. SHALIMAR TAR PRODUCTS LTD
|
March 20, 1978 |
|
ASRAF HOSSAIN Vs. JAHANGIR HOSAIN
|
July 14, 1978 |
|
ASRAFANNESSA KHANUM
Vs. MIRZA ALI ZAMIN
|
August 31, 1978 |
|
ASSISTANT REGISTRAR OF COMPANIES
Vs. MATI BEGUM SAFARAN KHATOON
|
March 1, 1978 |
|
ASSISTANT SUPERINTENDENT OF SALES TAX Vs. SUNIL KUMAR ROY
|
February 16, 1978 |
|
ASWINI KUMAR PATI Vs. UNIVERSITY OF BURDWAN
|
September 25, 1978 |
|
AVON CYCLES PRIVATE LTD. Vs. DEPUTY REGISTRAR OF TRADE MARKS AND OTHERS
|
July 19, 1978 |
|
B C PAUL AND SONS P LTD Vs. UNION OF INDIA
|
July 6, 1978 |
|
B M GUPTA Vs. STATE OF WEST BENGAL
|
August 21, 1978 |
|
B P KHEMKAP LTD Vs. BIRENDRA KUMAR BHOWMIK
|
April 3, 1978 |
|
BAIDYA NATH BANERJEE AND OTHERS Vs. NIHAR KUMAR ADITYA AND OTHERS
|
February 10, 1978 |
|
BAIDYANATH DUTTA Vs. RADHESHYAM DUTTA
|
April 26, 1978 |
|
BAIJNATH SABOO Vs. INCOME TAX OFFICER J WARD
|
March 17, 1978 |
|
BALAI KUMAR SARKAR Vs. BIMAL CHANDRA SARKAR
|
March 7, 1978 |
|
BALARAM OJHA
Vs. STAR TRADING AND INVESTMENT LTD
|
January 5, 1978 |
|
BALARAM OJHA Vs. STAR TRADING CO
|
January 13, 1978 |
|
BALI RAM DHOTE
Vs. BHUPENDRA NATH BANERJEE
|
June 1, 1978 |
|
BALMER LAWRIE AND COMPANY LTD Vs. ASSAM BROOK ESTATES LTD
|
September 29, 1978 |
|
BANSHI DHAR CHAKRAYRTY Vs. SRI NEMAI AND ORS.
|
November 20, 1978 |
|
BANSHIDHAR CHAKRAVARTY Vs. SRI NEMAI
|
November 20, 1978 |
|
BANWARIDAS PUGALIA
Vs. COLGATE PALMOLIVE CO
|
June 8, 1978 |
|
BAR COUNCIL OF WEST BENGAL Vs. AJANTA AUGHSTIN
|
August 24, 1978 |
|
BARENDRA NATH DAS Vs. PANNA RANI DAS
|
February 10, 1978 |
|
BATA KRISHNA MANNA Vs. MD. MAJIT ALI
|
July 7, 1978 |
|
BENGAL CREDIT CORPORATION
Vs. CENTRAL BANK OF INDIA
|
April 25, 1978 |
|
BENGAL DECORATORS
Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1978 |
|
BENGAL PAPER MILL COMPANY LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
December 20, 1978 |
|
BESTOBELL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1978 |
|
BETTS HARTLEY HUETT AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1978 |
|
BHADU BALA DEBI
Vs. GOBARDHAN CHATTARAJ
|
June 27, 1978 |
|
BHAGABAN BHUNIYA Vs. SM. SARALA BALA DHAR
|
February 24, 1978 |
|
BHAGABAN SHAW Vs. SIMMI GOYEL
|
August 4, 1978 |
|
BHAGIRATH KANORIA
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
March 8, 1978 |
|
BHAWANI SHANKAR SAHAY
Vs. REGISTRAR OF COMPANIES AND CHOTANAGPUR LIMESTONE AND MINERALS P LTD
|
May 31, 1978 |
|
BHOLANATH SREEMANY
Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
July 13, 1978 |
|
BHUDEV MONDAL AND OTHERS Vs. LAKHINDAR MONDAL
|
January 13, 1978 |
|
BIBHUTI BHUSAN CHAKRABARTI Vs. STATE OF WEST BENGAL
|
December 18, 1978 |
|
BIDYUT KUMAR SETT Vs. SATYESH CHANDRA BAGCHI
|
April 20, 1978 |
|
BIJAN BHUSAN MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 29, 1978 |
|
BIJOLI CHOUDHURY Vs. SUKOMAL CHOUDHURY
|
July 10, 1978 |
|
BIMAL KUMAR CHOWDHURY AND ANOTHER Vs. DR. A.K. MUKHERJEE AND OTHERS
|
April 25, 1978 |
|
BIMAL KUMAR DAS
Vs. CORPORATION OF CALCUTTA
|
July 6, 1978 |
|
BIMAL KUMAR PRAMANICK AND OTHERS Vs. SANTOSH KUMAR PRAMANICK AND OTHERS
|
August 25, 1978 |
|
BIMAN KUMAR ROY Vs. S. LAKSHMINARAYANAN AND OTHERS
|
April 13, 1978 |
|
BINOD KR. JHUNJHUNWALLA Vs. STATE
|
November 21, 1978 |
|
BIRD AND CO Vs. TRIPURA JUTE MILLS
|
June 8, 1978 |
|
BIRENDRA NATH BASAK AND OTHERS Vs. ANIL KUMAR SEN AND OTHERS
|
September 8, 1978 |
|
BIRENDRA NATH DHAR
Vs. FOOD CORPORATION OF INDIA
|
June 5, 1978 |
|
BIRENDRA NATH DHAR Vs. FOOD CORPORATION OF INDIA
|
February 28, 1978 |
|
BISHNU KUMAR MISRA Vs. S.D.O. HOWRAH AND ORS.
|
November 8, 1978 |
|
BISWANATH BANDAPADHYAY
Vs. PURNAMONI DASSI
|
November 10, 1978 |
|
BISWANATH DAS
Vs. DEBIPROSAD PAUL
|
July 13, 1978 |
|
BISWANATH JHUNJHUNWALLA
Vs. COMMERCIAL TAX OFFICER LYONS RANGE
|
May 23, 1978 |
|
BISWANATH KUNDU Vs. BIMALA DAS
|
July 31, 1978 |
|
BISWANATH SARAF Vs. STATE
|
January 3, 1978 |
|
BIYANI AND SONS P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1978 |
|
BLUE STAR ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1978 |
|
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. DHANRAJMAL GOBINDRAM
|
May 30, 1978 |
|
BOARD OF TRUSTEES OF THE PORT OF CALCUTTA Vs. BENGAL CORPORATION PVT LTD
|
July 31, 1978 |
|
BOMBAY GAS COMPANY LTD Vs. HINDUSTAN MERCANTILE BANK LTD
|
June 8, 1978 |
|
BRIJ GOPAL BINANI Vs. SREELAL BINANI
|
March 15, 1978 |
|
BROJBEHARI SEN Vs. CORPORATION OF CALCUTTA
|
January 25, 1978 |
|
CALCUTTA ART STUDIO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 17, 1978 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. P. C. SEN
|
July 28, 1978 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. CONILLACION OFFICER AND JOINT LABOUR COMMISSIONER WEST BENGAL
|
July 28, 1978 |
|
CALCUTTA JUTE AGENCY P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 14, 1978 |
|
CALCUTTA LANDING AND SHIPPING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 7, 1978 |
|
CENTRAL BANK OF INDIA Vs. SUNIL KUMAR PAUL
|
March 20, 1978 |
|
CHAMPARANI MAJUMDAR Vs. MRINAL KANTI MAJUMDAR
|
February 22, 1978 |
|
CHANDRA KANTA AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1978 |
|
CHANTI CHARAN PAL
Vs. MONINDRA NATH DAS
|
June 23, 1978 |
|
CHARAN SANTHAL
Vs. INDRAJIT SEN
|
July 25, 1978 |
|
CHHAGAN LAL
Vs. INDIAN IRON AND STEEL CO LTD
|
November 16, 1978 |
|
CHIMANLAL Vs. ADDL DISTRICT MAGISTRATE L R
|
September 15, 1978 |
|
CHINTAMONI MONDAL Vs. STATE OF WEST BENGAL
|
February 24, 1978 |
|
CHIRANJAN JADAVJI PADIA
Vs. BHUPESH CHANDRA DUTT
|
November 7, 1978 |
|
CHITTARANJAN BHATTACHARJEE Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD
|
June 20, 1978 |
|
CHOKSHI AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1978 |
|
CHOUDHURI MOHAMMAD YASIN Vs. REGISTRAR UNIVERSITY OF CALCUTTA
|
February 15, 1978 |
|
COMMERCIAL TAX OFFICER Vs. JASODALAL GHOSAL PRIVATE LTD
|
September 8, 1978 |
|
COMMISSIONER OF COMMERCIAL TAXES
Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD
|
June 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DUNLOP RUBBER CO INDIA LTD
|
June 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND MANUFACTURING CO LTD
|
June 6, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KANAN DEVAN HILLS PRODUCE COMPANY LTD
|
July 5, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTHERN BANK LTD
|
July 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. PURNENDU MULLICK
|
July 14, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS P LTD
|
July 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. ANUP KUMAR KAPOOR
|
July 28, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR AGARWALLA AND BROS P LTD
|
August 7, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. JUGANTAR P LTD
|
July 19, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DHANUKA AND SONS
|
July 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. EAST INDIA DEVELOPMENT CO P LTD
|
August 16, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BHURAMAL MANICKCHAND
|
August 31, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KATRAS JHARIA COAL CO LTD
|
September 15, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. JAGADISH PRASAD AGARWALLA
|
September 22, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON MAGOR AND CO LTD
|
September 25, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL PROPERTIES LTD
|
November 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DELTA JUTE MILLS CO LTD
|
November 15, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. HARNANDRAI BADRIDAS
|
November 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. C L BAJORIA
|
November 17, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTI DEVI JALAN
|
November 10, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. AVERY INDIA LTD
|
November 20, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. N GURU INVESTMENT PVT LTD
|
November 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. R S SINGH AND CO
|
November 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA HYDRAULIC PRESS ASSOCIATION
|
December 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KANAIYALAL NIMANI
|
December 18, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KARNANI INDUSTRIAL BANK LTD
|
February 15, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. EYRE SMELTING P LTD
|
February 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. T I AND M SALES LTD
|
February 9, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. I B SEN AND SONS P LTD
|
February 10, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. HEALTH AND CO CALCUTTA P LTD
|
February 23, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SAHIBGANJ ELECTRIC CABLES PVT LTD
|
February 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. JIYA JEERAO COTTON MILLS LTD
|
February 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BHIKRAJ JAIPURIA
|
February 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DE LUXE FILM DISTRIBUTORS LTD
|
February 22, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA INDUSTRIES LTD
|
February 28, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INVESTMENT CORPORATION LTD
|
February 28, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. PATROKOLA TEA CO LTD
|
March 1, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KATIHAR JUTE MILLS P LTD
|
March 9, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN IRON AND STEEL CO LTD
|
March 10, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. LALIT TRADING CORPORATION
|
March 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL FERTILISER CO P LTD
|
January 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. LALIT PRASAD ROHINI KUMAR
|
January 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SIMPLEX CONCRETE PILES INDIA PVT LTD
|
January 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA TOBACCO CO LTD
|
January 31, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. H V YAZDI
|
January 31, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. PANCHANAN DAS
|
January 31, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMPLAL JAIN
|
February 1, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN STANDARD WAGON CO LTD
|
February 2, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM NARAIN MEHROTRA
|
February 7, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. LONGVIEW TEA CO LTD
|
January 5, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CHLORIDE AND EXIDE BATTERIES P LTD
|
January 10, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BHOWANIPUR MOTOR ACCESSORIES AGENCY P LTD
|
January 3, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. ASHIMA SINHA
|
January 20, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN BENGAL JUTE TRADING CO LTD
|
January 18, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN INVESTMENT CO P LTD
|
January 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. LUXMI TRADING CO
|
April 7, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. W J WALKER AND COMPANY
|
April 4, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS COAL SALES LTD
|
April 5, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. ANANDA BAZAR PATRIKA P LTD
|
April 3, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL SOUND STUDIO P LTD
|
April 4, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SWADESHI MINING AND
MANUFACTURING CO LTD
|
March 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. M M PRESS P LTD
|
March 28, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS P LTD
|
April 27, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NEW GUJARAT COTTON MILLS LTD
|
May 2, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. N GUIN AND CO P LTD
|
May 11, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. B R VASA
|
May 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. LIONEL EDWARDS LTD
|
April 19, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SARDA RICE AND OIL MILLS
|
April 19, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. J K INDUSTRIES P LTD
|
April 20, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE PROPERTIES LTD
|
April 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND SONS LTD
|
April 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BUDGE BUDGE AMALGAMATED MILLS LTD
|
April 25, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. ANNA ART PRESS P LTD
|
April 11, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SOORAJMUL NAGARMULL
|
April 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL TRADING CO
|
April 10, 1978 |
|
COMMISSIONER OF INCOME TAX AND SUPER PROFIT TAX Vs. INDIAN STANDARD WAGON CO
|
February 20, 1978 |
|
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. EYRE SMELTING PVT LTD
|
January 12, 1978 |
|
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. BURN AND CO LTD
|
January 25, 1978 |
|
COMMISSIONER OF INCOME TAX AND SURTAX Vs. STANDARD PHARMACEUTICALS LTD
|
December 14, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. LEELA NATH
|
December 12, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. CHRISTIAN MICA INDUSTRIES LTD
|
December 13, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. NEW CENTRAL JUTE MILLS CO LTD
|
August 25, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. DEHRI ROHTAS LIGHT RAILWAY CO LTD
|
July 14, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. MATHURADAS GOVARDHANDAS
|
June 15, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. MODEL MANUFACTURING CO P LTD
|
January 18, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ROHTAS INDUSTRIES LTD
|
January 30, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. INDO BURMA PETROLEUM CO LTD
|
February 1, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. SOORAJMUL NAGARMALL
|
January 13, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. SHYAMLAL BHUWALKA
|
January 13, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. RISHABH INVESTMENT LTD
|
January 18, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM CO LTD
|
February 23, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ROHTAS INDUSTRIES LTD
|
February 22, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. B P INDIA LTD
|
March 8, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASHOKA CEMENT LTD
|
April 17, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. KUMARDHUBI ENGINEERING WORKS LTD
|
April 24, 1978 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. SOORAJMULL NAGARMULL
|
March 10, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. BEJOY KUMAR KARNANI
|
April 6, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARANI KAMALA DEVI EXECUTRIX TO THE ESTATE OF MAHARAJA PADMA SHAMSER JUNG BAHADUR
|
May 3, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. MD ISMAIL
|
April 21, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. PRAHLADRAI AGARWALLA JALAN
|
April 10, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. ADITYA VIKRAM BIRLA
|
January 16, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. B N CHOWDHURY
|
January 16, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS TO THE ESTATE OF SIR E C BENTHAL DECD
|
December 4, 1978 |
|
CONTROLLER OF ESTATE DUTY
Vs. JYOTIRMOY RAHA
|
March 3, 1978 |
|
CONTROLLER OF ESTATE DUTY
Vs. GOURI PRASAD GOENKA
|
April 5, 1978 |
|
CORPORATION OF CALCUTTA Vs. ARUN KUMAR SEN
|
July 19, 1978 |
|
CROMPTON GREAVES LTD Vs. HINDUSTAN STEEL LTD
|
June 6, 1978 |
|
DABUR P LTD Vs. STATE OF WEST BENGAL
|
January 27, 1978 |
|
DAMODAR HANSRAJ
Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1978 |
|
DAMODAR VALLEY CORPORATION
Vs. HARIPADA DAS
|
July 7, 1978 |
|
DAUGHTERS OF THE CROSS Vs. STATE OF WEST BENGAL
|
August 16, 1978 |
|
DAVY AND UNITED ENGINEERING CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 16, 1978 |
|
DAYARAM GARIA Vs. STATE
|
November 22, 1978 |
|
DEBABRATA BHOWMICK
Vs. NANI BALA SOME
|
July 25, 1978 |
|
DEBENDRA CH DAS Vs. COMMERCIAL TAX OFFICER
|
August 25, 1978 |
|
DEBENDRA NATH SANYAL Vs. UNION OF INDIA AND OTHERS
|
January 20, 1978 |
|
DEBI BHADURI Vs. KUMARJIB BHADURI
|
February 19, 1978 |
|
DHIRENDRA CH. BHOWMICK Vs. THE STATE
|
February 2, 1978 |
|
DHIRENDRA NATH GOLE Vs. REVENUE OFFICER HOOGLY
|
April 13, 1978 |
|
DHRUBA SEN Vs. SALIL SEN GUPTA
|
March 3, 1978 |
|
DHRUBA SEN Vs. SALIL SEN GUPTA
|
March 13, 1978 |
|
DHURJATI MOHAN DAS Vs. BALAI CHANDRA DAS
|
March 3, 1978 |
|
DILIP SAHA Vs. STATE OF WEST BENGAL
|
July 25, 1978 |
|
DIPTI BIKASH SEN Vs. INDIA AUTOMOBILES 1960 LTD
|
April 5, 1978 |
|
DIRECTOR OF ENTRY TAXES Vs. SRICOL CHEMICALS INDUSTRIES
|
July 25, 1978 |
|
DISERGARH COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1978 |
|
DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY AND OTHERS Vs. M. P. RANGA REDDY AND OTHERS
|
February 21, 1978 |
|
DORI LALL GUPTA Vs. DHARAMPAL PREMCHAND P LTD
|
June 28, 1978 |
|
DR. S.C. PAL AND OTHERS Vs. SHRI J. SARMA SARKAR AND OTHERS
|
July 25, 1978 |
|
DUKHHARAN MUKHERJI Vs. TARA SUNDARI DASSI
|
November 8, 1978 |
|
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
August 4, 1978 |
|
DUNLOP RUBBER CO (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1978 |
|
DWIJENDRA MOHAN BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
April 25, 1978 |
|
DWIJENDRA NATH SINGHA AND OTHERS Vs. STATE AND OTHERS
|
March 28, 1978 |
|
EAST INDIA HOTELS LTD Vs. STATE
|
July 31, 1978 |
|
EAST INDIA PHARMACEUTICAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1978 |
|
EASTERN DRUG CO. LTD. Vs. STATE OF WEST BENGAL & ORS.
|
March 16, 1978 |
|
EASTERN INDIA MOTION PICTURES Vs. PERFORMING RIGHT SOCIETY LTD
|
April 25, 1978 |
|
EASTERN SCALES P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1978 |
|
ELECTRICAL INDUSTRIES CORPORATION
Vs. PUNJAB NATIONAL BANK
|
July 13, 1978 |
|
ELECTROSTEEL CASTINGS LIMITED Vs. STATE OF WEST BENGAL
|
April 28, 1978 |
|
EMPLOYEES OF CENTRAL SALES ORGANISATION AND CENTRAL TRANSPORT AND SHIPPING ORGANISATION OF HINDUSTHAN STEEL LTD. Vs. HINDUSTHAN STEEL LTD. AND ANOTHER
|
March 15, 1978 |
|
EMPLOYEES STATE INSURNCE CORPORATION Vs. BROOKE BOND INDIA LTD
|
June 7, 1978 |
|
EYACHHIN ALI NASKAR Vs. G0LAP GAZI
|
September 15, 1978 |
|
FAKRUDDIN LATUWALA Vs. BHAGIRATHMULL KANODIA
|
December 1, 1978 |
|
FATIK LAL PAL Vs. KALIPADA DAS
|
April 4, 1978 |
|
FEROZE SONS Vs. B C BASU
|
September 19, 1978 |
|
FOOD CORPORATION OF INDIA Vs. BIRENDRA NATH DHAR
|
February 28, 1978 |
|
FORT WILLIAM CO LTD Vs. INSPECTOR CENTRAL EXCISE
|
July 19, 1978 |
|
FORT WILLIAM COMPANY LTD Vs. RAM DEO RAM
|
March 31, 1978 |
|
G B BANERJEE Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1978 |
|
G D JATIA Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1978 |
|
G D PHARMACEUTICALS P LTD Vs. REGISTRAR OF TRADE MARKS
|
November 7, 1978 |
|
G. ATHERTON AND CO. (PVT.) LTD. Vs. CORPORATION OF CALCUTTA
|
April 17, 1978 |
|
GANESH CHANDRA BAG
Vs. RASHBEHARI CHAKRABARTI
|
July 12, 1978 |
|
GANGADHAR BHANDARI Vs. LALMOHAN MUKHERJEE
|
March 30, 1978 |
|
GAZIPUR CHEMICAL WORKS Vs. DEPUTY REGISTRAR OF TRADE MARKS
|
November 7, 1978 |
|
GENERAL INDUSTRIAL SOCIETY LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
February 14, 1978 |
|
GHANSHYAM DAS
Vs. KRISHNA GOPAL GHOSAL
|
December 1, 1978 |
|
GHULAM MOHIUDDIN
Vs. OFFICIAL ASSIGNEE
|
March 27, 1978 |
|
GOBIND PRITAMDAS MALKANI
Vs. AMARENDRA NATH SIRCAR
|
June 9, 1978 |
|
GOBIND SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
|
August 24, 1978 |
|
GOBINDA GHOSH Vs. SUBALA GHOSH
|
March 29, 1978 |
|
GOBINDA PROSAD MUKHERJEE
Vs. SUJIT BHOWMICK
|
January 2, 1978 |
|
GOBINDA RAM SINGHANIA Vs. STATE OF WEST BENGAL
|
May 29, 1978 |
|
GOLAK BEHARI MITRA Vs. G S S BROTHERS
|
September 13, 1978 |
|
GOLAM MOHIT MONDAL
Vs. ABDUL JALIL SEPAI
|
June 9, 1978 |
|
GOPI NATH SEN Vs. BAHADURMUL DULICHAND
|
November 24, 1978 |
|
GOSTO BEHARI ROY
Vs. RAMESH CHANDRA DAS
|
February 6, 1978 |
|
GOURPADA BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 12, 1978 |
|
GRAPHITE INDIA LTD Vs. DALPAT RAI MEHTA
|
June 1, 1978 |
|
GRIFFON LABORATORIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1978 |
|
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER H WARD
|
May 8, 1978 |
|
GRINDLAYS BANK LTD Vs. INCOME TAX OFFICER H WARD
|
March 8, 1978 |
|
GURDEV KAUR Vs. RASH BEHARI DAS
|
September 7, 1978 |
|
GUROKESH DEBANGSHI Vs. BIMALENDRA NATH BANERJEE
|
March 23, 1978 |
|
GURUPADA SAHA Vs. STATE OF WEST BENGAL
|
April 21, 1978 |
|
H S KOHLI Vs. UNION OF INDIA
|
March 28, 1978 |
|
H S KOHLI Vs. GENERAL MANAGER CHITTARANJAN LOCOMOTIVE WORKS
|
April 4, 1978 |
|
HARBANSLAL MALHOTRA AND SONS P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1978 |
|
HARI NATH PODDAR Vs. STATE
|
March 3, 1978 |
|
HARIPADA MONDAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
January 3, 1978 |
|
HASIM ABDUL HALIM Vs. SYED ELLAHI BUKSH AND ANOTHER
|
December 7, 1978 |
|
HENRY AH HOE AND ANR. Vs. STATE AND ANOTHER
|
June 5, 1978 |
|
HIMANGSHU SEKHAR JHA Vs. STATE OF WEST BENGAL
|
November 15, 1978 |
|
HIMANGSU SEKHAR JHA Vs. STATE OF WEST BENGAL
|
November 30, 1978 |
|
HIND DEVELOPMENT CORPORATION
Vs. INCOME TAX OFFICER
|
June 1, 1978 |
|
HIND GALVANISING & ENGINEERING CO. (P) LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
August 31, 1978 |
|
HIND TIN INDUSTRIES Vs. STATE
|
April 28, 1978 |
|
HIND WIRE INDUSTRIES LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES
|
April 4, 1978 |
|
HINDUSTAN GAS AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1978 |
|
HINDUSTHAN SANITARY WARE AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
March 6, 1978 |
|
HIRAK KUMAR GHOSH Vs. JITENDRA KUMAR MANSATA
|
January 13, 1978 |
|
HIRALAL GOENKA P LANDER Vs. state
|
January 11, 1978 |
|
HIRENDRA NATH PODDAR
Vs. SHIBENDRA NATH PODDAR
|
November 17, 1978 |
|
HIRENDRA NATH PODDAR Vs. SHIBENDRA NATH PODDAR
|
November 8, 1978 |
|
HIRJI AND CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1978 |
|
HOPE INDIA LIMITED Vs. MINING AND ALLIED MACHINERY CORPN LTD
|
March 6, 1978 |
|
HRISHIKESH BARIK
Vs. STATE OF WEST BENGAL
|
July 6, 1978 |
|
I M THAPAR EXECUTOR TO THE ESTATE OF LATE LALA KARAM CHAND THAPAR Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1978 |
|
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1978 |
|
IN RE: SAILENDRANATH GHOSE Vs. STATE
|
June 20, 1978 |
|
INCHEK TYRES LTD Vs. UNION OF INDIA
|
June 21, 1978 |
|
INCOME TAX OFFICER "B" WARD Vs. BRITISH PAINTS INDIA LTD
|
March 6, 1978 |
|
INCOME TAX OFFICER "E" WARD Vs. CHANDI PRASAD MODI
|
March 17, 1978 |
|
INCOME TAX OFFICER "F" WARD Vs. EASTERN SCALES PVT LTD
|
April 6, 1978 |
|
INCOME TAX OFFICER A WARD Vs. R L RAJGHORIA
|
March 16, 1978 |
|
INDIAN OVERSEAS BANK LTD Vs. THERMOLITH PRODUCTS PRIVATE LTD
|
August 30, 1978 |
|
INDIAN SCIENTIFIC ACCESSORIES CO PVT LTD Vs. ANIL DEY
|
June 26, 1978 |
|
INDO SWISS TRADING CO Vs. GHATAL STEAM NAVIGATION CO
|
January 13, 1978 |
|
INDRA NATH GUHA Vs. STATE OF WEST BENGAL
|
November 28, 1978 |
|
INDRA SINGH AND SONS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1978 |
|
INSPECTOR CENTRAL EXCISE Vs. BENGAL PAPER MILLS CO LTD
|
March 21, 1978 |
|
ISWAR PURNANANDA MAHADEB JEW Vs. RAM NARAIN KAPOOR
|
November 16, 1978 |
|
J THOMAS AND CO JUTE AND GUNNIES PVT LTD Vs. BENGAL JUTE BALING CO LTD
|
March 31, 1978 |
|
JAGADHATRI BHANDAR AND JAGADHATRI OIL MILLS
Vs. COMMERCIAL UNION ASSURANCE CO LTD
|
September 29, 1978 |
|
JAGANNATH PAL Vs. KALIPADA PAL
|
April 18, 1978 |
|
JAGAT JANANI DEBI Vs. JYOTSNA BASU
|
April 3, 1978 |
|
JAHAR LAL MANNA
Vs. TARAKESHWAR JEWS SHEBAIT MOHUNT SREEMAT DANDISWAMI HRISHIKESH ASRAM OF TARAKESWAR
|
March 22, 1978 |
|
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1978 |
|
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER
|
June 2, 1978 |
|
JERFAN SK Vs. STATE
|
November 15, 1978 |
|
JESRAJ SUBHACHAND
Vs. UNION OF INDIA
|
July 3, 1978 |
|
JHARNA GHOSAL Vs. SATYENDRA PROSAD DHAR
|
January 31, 1978 |
|
JNANADA DEBI Vs. NATH BANK LTD
|
September 18, 1978 |
|
K K GOENKA Vs. SUPERINTENDENT OF CUSTOMS PREVENTIVE
|
July 25, 1978 |
|
K.P. BHASKARAN Vs. R.SEN
|
August 4, 1978 |
|
KAJAL KUMAR PANDEY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 19, 1978 |
|
KALI MOHAN DAS Vs. KALI MOHAN DAS
|
May 3, 1978 |
|
KALIDAS MUKHERJEE Vs. JARI SINGH
|
January 12, 1978 |
|
KALIDAS PAL
Vs. SRIPATI M ROYCHOWDHURY
|
March 22, 1978 |
|
KALINATH MUKHERJEE
Vs. SANTILATA DEVI
|
May 26, 1978 |
|
KALIPADA GHOSH Vs. DULAL CHANDRA GHOSH
|
May 23, 1978 |
|
KALIPADA MUDI Vs. STATE OF WEST BENGAL AND OTHERS
|
January 4, 1978 |
|
KALYANI BANDOPADHYAY Vs. ANIMA RANI BASU
|
April 18, 1978 |
|
KALYANI SPG MILLS LTD Vs. SHIVA TRADING CO
|
July 17, 1978 |
|
KAMALA DEVI JHAWAR Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1978 |
|
KANAILAL PRAMANIK
Vs. PUSPA RANI PRAMANIK
|
August 30, 1978 |
|
KANCHAN LAL SARKAR Vs. IMPROVEMENT OF CALCUTTA
|
March 8, 1978 |
|
KANCHAN LAL SARKAR Vs. CALCUTTA IMPROVEMENT TRUST AND OTHERS
|
March 3, 1978 |
|
KANCHANOOR BHASKAR SHETTY Vs. STATE OF WEST BENGAL AND OTHERS
|
February 9, 1978 |
|
KANCHANOOR BHASKAR SHETTY Vs. STATE OF WEST BENGAL AND OTHERS
|
July 24, 1978 |
|
KANTILAL AND BROS Vs. RAMARANI DEBI
|
September 7, 1978 |
|
KARAMCHAND THAPAR COAL SALES LTD Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1978 |
|
KARTIK CHANDRA JANA Vs. REKHA DAS
|
March 28, 1978 |
|
KARTIK CHANDRA JANA Vs. REKHA DAS
|
March 14, 1978 |
|
KASHINATH DAS Vs. PRAVASH CHANDRA DAS
|
April 13, 1978 |
|
KEDAK NATH GOENKA Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
August 28, 1978 |
|
KEDARNATH GOENKA Vs. SUPERINTENDENT CENTRAL EXCISE
|
August 22, 1978 |
|
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1978 |
|
KHAGENDRA NATH GHOSH Vs. KARUNADHAR KALA
|
May 30, 1978 |
|
KHAITAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1978 |
|
KHANDELWAL BROTHERS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1978 |
|
KINKAR CHANDRA HAZRA Vs. SUDHIR CHANDRA GHOSAL
|
July 14, 1978 |
|
KRISHNADAS ROY Vs. BASANTA KUMAR SETT AND ANOTHER
|
February 10, 1978 |
|
KULFATAN BIBI Vs. AFUAN SK.
|
September 1, 1978 |
|
KUMARAPURAM GOPAL KRISHNAN ANANTHAKRISHNAN
Vs. BURDWAN CUTWA RAILWAY CO LTD
|
April 4, 1978 |
|
L N BIRLA Vs. UNIVERSITY OF CALCUTTA
|
September 11, 1978 |
|
L.N. BIRLA AND OTHERS Vs. UNIVERSITIES OF CALCUTTA AND OTHERS
|
January 4, 1978 |
|
LACHMI DASI Vs. KALIDAS MUKHERJEE
|
July 21, 1978 |
|
LALIT MOHAN CHATTERJEE Vs. TARA PADA BHATTACHARJEE
|
May 31, 1978 |
|
LAXMI NARAYAN PATTAYANAYAK Vs. STATE
|
May 24, 1978 |
|
LIFE INSURANCE CORPORATION Vs. M L DALMTYA AND CO LTD
|
August 10, 1978 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. SUBKARAN MOHANSARIA
|
May 5, 1978 |
|
LIONAL EDWARDS LTD. AND ANOTHER Vs. LABOUR ENFORCEMENT OFFICER AND OTHERS
|
September 12, 1978 |
|
LUDLOW JUTE COMPANY Vs. APEEJAYP LTD
|
July 7, 1978 |
|
M D MUNDHRA Vs. ASSISTANT REGISTRAR OF COMPANIES
|
December 1, 1978 |
|
M M MEHTA Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
June 21, 1978 |
|
M M THAPAR Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1978 |
|
MADAN MOHAN SAMANTA Vs. STATE
|
September 19, 1978 |
|
MADAN MOHAN VARMA Vs. UNIVERSITY OF CALCUTTA
|
June 20, 1978 |
|
MADURA COATS LIMITED
Vs. COLLECTOR OF CENTRAL EXCISE
|
September 1, 1978 |
|
MAHALDERAM TEA ESTATE P LTD Vs. D N PRODHAN
|
March 6, 1978 |
|
MAHAMAYA DASSI
Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1978 |
|
MAHESHWAR THAKUR Vs. UNION OF INDIA
|
February 18, 1978 |
|
MAHESWAR THAKUR Vs. UNION OF INDIA
|
February 28, 1978 |
|
MAINA DEBI GOENKA
Vs. UNION OF INDIA
|
February 8, 1978 |
|
MALCHAND THIRANI AND SONS
Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1978 |
|
MANINDRA LAL DATTA Vs. GENERAL MANAGER, EASTERN RAILWAY & ORS.
|
May 3, 1978 |
|
MANTON AND CO LTD Vs. UNION OF INDIA
|
March 14, 1978 |
|
MARCHHIA SAHUN Vs. STATE OF WEST BENGAL
|
December 4, 1978 |
|
MARTIN BURN LTD Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1978 |
|
MAYA CHANDRA Vs. INSPECTOR, MINIMUM WAGES OFFICE
|
June 5, 1978 |
|
MAYA DEBI BANSAL
Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1978 |
|
MEHERAN BIBI Vs. SK RAZZAK
|
May 4, 1978 |
|
MESSRS RADHESHYAM SONS P. LTD. & ORS. Vs. CORPORATION OF CALCUTTA & ORS.
|
November 10, 1978 |
|
METAL PRESS WORKS LTD Vs. J K AND SONS
|
April 28, 1978 |
|
MINING, GEOLOGICAL METALLURGICAL INSTITUTE OF INDIA AND OTHERS Vs. SHYAMALESH NATH BHADURI AND OTHERS
|
April 6, 1978 |
|
MIRA DEBI Vs. LILABATI BORAL AND OTHERS
|
July 19, 1978 |
|
MISHRI SHOW Vs. BELUR NIKUNJAMOYEE GADAR INSTITUTION AND OTHERS
|
April 27, 1978 |
|
MOHINI MOHAN DAWN
Vs. SRIS CHANDRA HATI
|
May 11, 1978 |
|
MOMIN ALI LASKAR Vs. BEJOY KRISHNA ROY & ORS.
|
May 29, 1978 |
|
MONOMOHAN SAHA
Vs. USHARANI GHOSH
|
August 31, 1978 |
|
MOTILAL KALA Vs. HARI GOVIND RAI
|
June 8, 1978 |
|
MRIGANKA MOHAN SUR
Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1978 |
|
MRS. ROMA BOSE AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 10, 1978 |
|
MUSSADI S S Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGL
|
April 12, 1978 |
|
N SCIANDRA Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1978 |
|
NABIN MAJHI
Vs. TELA MAJHI
|
July 18, 1978 |
|
NAKTALA IRON WORKS Vs. STATE OF WEST BENGAL
|
February 22, 1978 |
|
NAKUL MAHATO Vs. GITA RANI DEY AND ANOTHER
|
November 8, 1978 |
|
NANDA LAL AGARWALLA
Vs. RAMESWAR LAL SHARMA
|
December 4, 1978 |
|
NARAHARI DEY Vs. CHANDU HERRAM
|
February 8, 1978 |
|
NARAYAN CH SAHA Vs. JIBAN BALLAV ADDYA
|
February 2, 1978 |
|
NATH BANK LTD Vs. JOGENDRA KUMAR MAJUMDER
|
September 19, 1978 |
|
NATIONAL ENGINEERING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
March 13, 1978 |
|
NATIONAL IRON AND STEEL CO LTD Vs. BANK OF INDIA
|
July 3, 1978 |
|
NATIONAL TOBACCO CO Vs. FIFTH INDUSTRIAL TRIBUNAL
|
July 12, 1978 |
|
NATSIN INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1978 |
|
NEMAI CHANDRA SADHUKHAN Vs. CHHATRAPATI SADHUKHAN
|
January 5, 1978 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI RAM MAINI
|
February 8, 1978 |
|
NIHARBALA BANERJEE Vs. STATE
|
March 7, 1978 |
|
NILIMA DAS Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
July 14, 1978 |
|
NILMANI PAKIRA & ANR. Vs. KIRTI BHUSAN BANERJEE & ORS.
|
February 21, 1978 |
|
NIRANJAN MONDAL Vs. STATE AND ANOTHER
|
February 9, 1978 |
|
NIRMAL CHANDRA DUTTA
Vs. GIRINDRA NARAYAN ROY
|
June 20, 1978 |
|
NIRMAL CHANDRA DUTTA Vs. GIRINDRA NARAYAN ROY
|
June 29, 1978 |
|
NORTHERN BENGAL JUTE TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
August 30, 1978 |
|
NRIPATI NATH DUTT Vs. RAJLAKSHMI BISWAS
|
March 15, 1978 |
|
NRITYA GOPAL NANDI
Vs. GOUR MOHAN ADAK
|
June 2, 1978 |
|
NURUDDIN AND BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1978 |
|
OFFICIAL TRUSTEE OF WEST BENGAL
Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1978 |
|
OGARHMULL CHOUDHURY AND COMPANY
Vs. COMMERCIAL TAX OFFICER AND BUREAU OF INVESTIGATION
|
May 23, 1978 |
|
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
April 3, 1978 |
|
ONDAL INVESTMENTS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1978 |
|
ORIENT PAPER MILLS
Vs. UNION OF INDIA
|
September 26, 1978 |
|
ORIENT TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1978 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. USHARANI KAR
|
March 2, 1978 |
|
ORISSA MINERALS DEVELOPMENT CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
November 23, 1978 |
|
OVERSEARS SCRAP TRADING CORPORATION Vs. SEN RALEIGH LIMITED
|
August 4, 1978 |
|
P C SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1978 |
|
P R MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1978 |
|
PAHARI MATA IRON AND STEEL WORKS PVT. LTD. Vs. A.C. ROY AND OTHERS
|
November 11, 1978 |
|
PAHARPUR COOLING TOWERS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
August 25, 1978 |
|
PANCHANAN DEY DECD Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1978 |
|
PANCHANAN HATI
Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1978 |
|
PARESH CHANDRA CHATTERJEE Vs. PROBODH CHANDRA MAJUMDAR
|
June 29, 1978 |
|
PARESH CHANDRA HATI Vs. AHITOSH PANDA
|
April 13, 1978 |
|
PARESH NATH DUTTA Vs. DISTRICT CONTROLLER, FOOD AND SUPPLIES AND OTHERS
|
January 10, 1978 |
|
PASUPATI MONDAL Vs. SUBHRANGSU MONDAL
|
April 28, 1978 |
|
PHANI BABU PATHAK Vs. UNION OF INDIA
|
December 25, 1978 |
|
PHANINDRA BIKASH ROY CHOWDHURY
Vs. UNION OF INDIA
|
April 12, 1978 |
|
PIONEER SHIPPING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1978 |
|
PIONEER SPRING AND STEEL CONCERN PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1978 |
|
PRABHABATI DAS Vs. R R JONEJA
|
February 28, 1978 |
|
PRAFULLA KR. DUTT Vs. AJIT KR. DATTA
|
January 10, 1978 |
|
PRAFULLA KUMAR GHOSH Vs. STATE
|
February 24, 1978 |
|
PRAKASH TEXTILE AGENCY
Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1978 |
|
PRANAB KUMAR MUKHERJEE Vs. YUSUF ALI BHAR
|
August 16, 1978 |
|
PRASANTA KUMAR BOSE AND OTHERS Vs. DIRECTOR OF SECONDARY EDUCATION, WEST BENGAL AND OTHERS
|
September 14, 1978 |
|
PRAVA SUNDARI DEBI Vs. PRATAP CHANDRA DAS
|
June 19, 1978 |
|
PREMIER SUPPLIERS P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 7, 1978 |
|
PRITHWIRAJ BHADANI Vs. STATE
|
May 12, 1978 |
|
PRIYANATH GHOSH Vs. NISHI KANTA SAHA
|
July 24, 1978 |
|
PROBODH KR BAJPAYEE Vs. MOHIT KR BANERJEE
|
April 25, 1978 |
|
PROSAD KUMAR MONDAL Vs. COMMISSIONER OF KRISHNAGORE MUNICIPALITY
|
March 3, 1978 |
|
PROVABATI CHAKRABARTY Vs. SATYENDRA NATH CHATTERJEE AND OTHERS
|
May 11, 1978 |
|
PULAK CHANDRA PAUL Vs. COMMERCIAL TAX OFFICER
|
April 24, 1978 |
|
PULIN KUMAR CHOWDHURY Vs. SACHINDRA MOHAN BOSE AND ANOTHER
|
April 19, 1978 |
|
PURNA CHANDRA GHOSE Vs. DURLAV CHANDRA GHOSH
|
August 8, 1978 |
|
PUSHRAJ PURANMULL Vs. N ROY
|
January 19, 1978 |
|
R R JONEJA Vs. PROVABATI DAS
|
March 31, 1978 |
|
RABINDRA NATH MUKHERJEE Vs. S.R. DAS AND ANOTHER
|
August 16, 1978 |
|
RADHA DASI BASAK Vs. SANTOSH KUMAR GHOSH
|
June 6, 1978 |
|
RADHABALLAV KUNDU Vs. PURNA CHANDRA SINGH
|
April 10, 1978 |
|
RADHEYSHYAM KHETRIWAL Vs. THE STATE OF WEST BENGAL AND OTHERS
|
November 21, 1978 |
|
RADKAPADA JANA Vs. JNANENDRA NATH BOSE
|
April 4, 1978 |
|
RAGHUBIR PRASAD GUPTA
Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1978 |
|
RAJ KISHORE SINGH Vs. UNION OF INDIA AND OTHERS
|
February 15, 1978 |
|
RAJANI KANTA HAZRA Vs. JUNIOR LAND REFORMS OFFICER AND OTHERS
|
February 10, 1978 |
|
RAJENDRA NATH MAJHI
Vs. TUSTU CHARAN DAS
|
November 30, 1978 |
|
RAJESHWARI BIRLA Vs. WEALTH TAX OFFICER H WARD
|
May 26, 1978 |
|
RAM AWATAR SINGH
Vs. KHAJAN SINGH
|
March 20, 1978 |
|
RAM CH SINHA Vs. SM. PROTIVA DUTTA
|
March 29, 1978 |
|
RAM KHELOWN SHAW Vs. SM. KESHARI DEBI (KOIRI)
|
July 4, 1978 |
|
RAM PROSAD GHOSH Vs. HARI NARAYAN LAHA
|
August 11, 1978 |
|
RAMA PROSAD ROY AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
|
March 29, 1978 |
|
RAMANLAL MADANLAL
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
February 6, 1978 |
|
RAMENDRA KRISHNA BOSE Vs. SM. MANJUSHREE BHATTACHARYA
|
February 7, 1978 |
|
RAMESH COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1978 |
|
RAMESHWARLAL LOHARIWALLA
Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1978 |
|
RANIBALA DAS Vs. KANAILAL SHAW
|
June 7, 1978 |
|
RANJAN KUMAR SAFUI Vs. SM. ASHALATA HAIDAR AND OTHERS
|
March 15, 1978 |
|
RASH MOHAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 3, 1978 |
|
RATAN CHAND KHANNA
Vs. MAHENDRA KUMAR
|
February 28, 1978 |
|
RAWATMAL HARAKCHAND
Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1978 |
|
REFORM FLOUR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1978 |
|
REGISTRAR OF TRADE MARKS Vs. J B WILLIAMS AND CO INC
|
December 5, 1978 |
|
RELIANCE JUTE AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1978 |
|
RENUKA DEY CHOWDHURY AND OTHERS Vs. DHARAM CHAND SARDA AND OTHERS
|
June 2, 1978 |
|
RENUKA PACHAL
Vs. CHAPA GUHA NEOGI
|
May 8, 1978 |
|
REPRESENTATIVES OF MOUZA ASTI Vs. CHANDU HERRAM
|
February 8, 1978 |
|
RESERVE BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND OTHERS
|
August 28, 1978 |
|
RITZ CONTINENTAL HOTELS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL II
|
February 3, 1978 |
|
ROMA BOSE Vs. UNION OF INDIA
|
June 16, 1978 |
|
ROSHAN SINGH Vs. STATE
|
March 1, 1978 |
|
ROY AND CO Vs. NANI BALA DEY
|
August 31, 1978 |
|
S B HOUSE AND LAND PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1978 |
|
S K BISWAS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 19, 1978 |
|
S R MISRA Vs. MD AMINUDDIN
|
January 11, 1978 |
|
S.N. GUHA ROY Vs. KANAI LAL PAUL
|
September 26, 1978 |
|
S.S. CHAMARIA Vs. D.K. BHATTACHARJEE AND OTHERS
|
March 31, 1978 |
|
SACHIBALA ROY Vs. STATE OF WEST BENGAL
|
January 25, 1978 |
|
SACHINDRA NATH MAZUMDER Vs. BISTUPADA DAS
|
July 28, 1978 |
|
SADHAN CH KOLEY Vs. DULAL BIBI
|
January 30, 1978 |
|
SADHANA BALA DEBI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 23, 1978 |
|
SAGAR BHATTACHARYYA Vs. CHHAYARANI SARKAR
|
April 28, 1978 |
|
SAIYED AHMED Vs. RATAN CHAKLADAR & ORS.
|
June 20, 1978 |
|
SAJJAN KUMAR SARAF
Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1978 |
|
SAKTIPADA DEY Vs. UNION OF INDIA
|
December 13, 1978 |
|
SALIL KUMAR MUKHERJEE DURUBENDRA NATH BASU Vs. HINDUSTHAN STEEL LTD
|
April 7, 1978 |
|
SAMARENDRA JANA Vs. BASANTA KUMAR SHIT
|
January 5, 1978 |
|
SANAT KUMAR BURMAN
Vs. COLLECTOR BURDWAN
|
December 7, 1978 |
|
SANGAM
Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1978 |
|
SANJAY TRADING COMPANY
Vs. DAL CHEMICAL N V
|
February 7, 1978 |
|
SANKAR PRASAD KHAN Vs. USHABALA DASI
|
April 7, 1978 |
|
SANKARDAS BANERJEE Vs. NANDA KISHORE AGARWAL
|
September 26, 1978 |
|
SANTIMOY MUKHERJEE Vs. SM NILIMA MUKHERJEE
|
August 8, 1978 |
|
SANTIMOY MUKHERJEE Vs. NILIMA MUKHERJEE
|
August 9, 1978 |
|
SANTOSH KUMAR BISWAS Vs. STATE
|
March 30, 1978 |
|
SARAT CHATTERJEE AND CO Vs. MD KHALIL
|
December 18, 1978 |
|
SARAT KUMAR BARMAN Vs. COLLECTOR BURDWAN
|
December 12, 1978 |
|
SAROJ KUMAR MONDAL MINOR Vs. ANIL KUMAR MONDAL
|
July 13, 1978 |
|
SASHIKANT T MEHTA Vs. STATE OF WEST BENGAL
|
September 11, 1978 |
|
SATISH CHANDRA MAITY
Vs. SAILA BALA DASSI
|
June 2, 1978 |
|
SATYA CHARAN DUTTA Vs. SHYAM SUNDAR NANDI
|
February 3, 1978 |
|
SATYA KINKAR MALLICK Vs. THE STATE OF W.B.
|
June 29, 1978 |
|
SATYA NARAYAN TODI
Vs. SUREKHA CHOWDHURY
|
April 17, 1978 |
|
SATYANARAYAN RUNGTA
Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1978 |
|
SHAHADARA DELHI SAHARANPUR LIGHT RAILWAY COMPANY LTD Vs. UNION OF INDIA
|
March 28, 1978 |
|
SHALIMAR ROPE WORKS LTD. Vs. JUTE CORPORATION OF INDIA LTD.
|
December 6, 1978 |
|
SHAMBHOO PROSAD BAJORIA Vs. UNION OF INDIA
|
September 4, 1978 |
|
SHANKAR INDUSTRIES
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
March 21, 1978 |
|
SHANTI DEVI JALAN Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1978 |
|
SHAW WALLACE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1978 |
|
SHEO PRASAD JETHIA Vs. STATE
|
February 15, 1978 |
|
SHEO PRASAD JETHIA AND OTHERS Vs. STATE
|
February 9, 1978 |
|
SHEW KARAN AGARWALLA Vs. SATYANARAIN MANSINKA
|
June 9, 1978 |
|
SHEW KARAN AGARWALLA MUNDHRA BROTHERS Vs. SATYANARAIN MANSINKA
|
June 8, 1978 |
|
SHIA KUMAR DALMIA Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR PREVENTIVE 1
|
November 8, 1978 |
|
SHIB SANKAR DEY Vs. SABITRI DEBI SARAFF
|
November 24, 1978 |
|
SHIBA PROSANNA BANERJEE
Vs. MRITYUNJOY KHAN
|
June 16, 1978 |
|
SHIPPING CORPORATION OF INDIA LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL
|
June 5, 1978 |
|
SHIV PRASAD SHARMA Vs. UNION OF INDIA
|
January 31, 1978 |
|
SIBDAS DUTTA Vs. NIRMAL CHANDRA DUTTA
|
September 11, 1978 |
|
SIDDHESWARI COTTON MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1978 |
|
SINGHAL BROTHERS P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1978 |
|
SISIR KUMAR MITRA Vs. COMMISSIONER PRESIDENCY DIVISION
|
April 12, 1978 |
|
SITAL CHOWDHURY
Vs. COMMISSIONER OF INCOME TAX
|
May 4, 1978 |
|
SITARAM RICE MILLS Vs. UNION OF INDIA
|
August 31, 1978 |
|
SM. ANNAPURNA MUKHERJEE Vs. SATISH CHANDRA SIKDAR
|
February 2, 1978 |
|
SM. BINAPANI RAY Vs. SM. JYOTIRMOYEE DEVI AND OTHERS
|
June 23, 1978 |
|
SM. ETWARI ORAON AND ANOTHER Vs. SRI AMAL CHANDRA BASU AND ANOTHER
|
August 10, 1978 |
|
SM. RADHA RANI DATTA AND OTHERS Vs. SUBHABRATA MUKHERJEE
|
December 22, 1978 |
|
SOHANLAL RAJGHARIA AND OTHERS Vs. CALCUTTA CHROMOTYPE PRIVATE LTD. AND OTHERS
|
August 18, 1978 |
|
SOORAJMULL NAGARMULL
Vs. ASIATIC TRADING CO
|
January 20, 1978 |
|
SRI BHABENDRANTH THAKUR Vs. PARUL BALA DAS AND OTHERS
|
May 5, 1978 |
|
SRI KALIDAS MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
May 24, 1978 |
|
SRI SHANKAR KHAN AND OTHERS Vs. SRI KALIPADA ROY AND OTHERS
|
February 14, 1978 |
|
SRI SUSANTA KUMAR MAJUMDAR Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
April 25, 1978 |
|
STANDARD BRANDS LTD Vs. STATE
|
July 20, 1978 |
|
STATE Vs. BENI ISRAIL & ANR.
|
March 17, 1978 |
|
STATE OF ASSAM AND ANOTHER Vs. STRESSCON ENGINEERING CO. (P) LTD.
|
May 12, 1978 |
|
STATE OF W B Vs. MIDNAPORE COMMERCIAL CO LTD
|
April 5, 1978 |
|
STATE OF WEST BENGAL
Vs. NIMAI CHAND KUNDU
|
January 30, 1978 |
|
STATE OF WEST BENGAL Vs. JATINDRA NATH ROY
|
January 13, 1978 |
|
STATE OF WEST BENGAL Vs. SATYESH CH LAHIRY
|
February 9, 1978 |
|
STATE OF WEST BENGAL Vs. NEMAI CHAND KUNDU
|
March 30, 1978 |
|
STATE OF WEST BENGAL Vs. KIRAN CHANDRA
|
April 18, 1978 |
|
STATE OF WEST BENGAL Vs. RAM NAGINA DUBEY
|
July 28, 1978 |
|
STATE OF WEST BENGAL Vs. KANAI LAL SAHA
|
December 19, 1978 |
|
STATE OF WEST BENGAL Vs. SMT. JASADORANI MONDAL
|
December 18, 1978 |
|
STATE OF WEST BENGAL AND OTHERS Vs. KISORI MOHAN SAHA AND OTHERS
|
August 23, 1978 |
|
STATE OF WEST BENGAL AND OTHERS Vs. MANIK GOPAL MONDAL
|
May 29, 1978 |
|
STEEL PLANT P LTD Vs. SWASTIKA ALLOY STEEL LTD
|
April 5, 1978 |
|
STEEL PLANT PRIVATE LTD Vs. SWASTIKA ALLOY STEEL LTD
|
April 13, 1978 |
|
STEWARTS AND LLOYDS OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1978 |
|
SUBAL CHANDRA GHOSH Vs. STATE OF WEST BENGAL & ORS.
|
February 16, 1978 |
|
SUBHAS CHANDRA KAMALIA Vs. STATE OF WEST BENGAL
|
September 8, 1978 |
|
SUCHANA ROY Vs. PARESH KR. RAY
|
February 3, 1978 |
|
SUDHIR CHANDRA MAITY Vs. STATE OF WEST BENGAL
|
March 27, 1978 |
|
SUDHIR KUMAR SEAL Vs. ASSISTANT REGISTRAR OF COMPANIES
|
August 8, 1978 |
|
SUJATA MAITRA Vs. STATE OF WEST BENGAL
|
April 10, 1978 |
|
SUKUMAR BANERJEE Vs. CHAIRMAN CAL IMPROVEMENT TRUST
|
January 6, 1978 |
|
SUKUMAR CHANDRA Vs. JIBAN KUMAR BASU
|
April 13, 1978 |
|
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. NASINA RANGO RAO
|
January 10, 1978 |
|
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MAHENDRA SINGH
|
September 6, 1978 |
|
SUPDT AND REMENBRANCJUR OF LEGAL AFFAIRS Vs. N SEEN
|
August 30, 1978 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MADHABLAL MEHTA
|
September 21, 1978 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. NASIMA RANGA RAO
|
January 10, 1978 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MANSUR ALI AND ANR
|
June 28, 1978 |
|
SURAJMALL GOUTI
Vs. CONTROLLER OF ESTATE DUTY
|
March 27, 1978 |
|
SURENDRA MOHAN DAS BHOUMICK Vs. STATE OF WEST BENGAL
|
July 21, 1978 |
|
SURENDRA NATH ARORA Vs. SM. PUSPA ARORA
|
November 20, 1978 |
|
SURENDRA NATH SARKAR Vs. MANATAB MONIAN
|
February 9, 1978 |
|
SURENDRANATH NUNDY P LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR EXPORTS
|
July 24, 1978 |
|
SURRENDRA OVERSEAS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1978 |
|
SURRENDRA OVERSEAS PRIVATE LTD Vs. TOM WILHELMSEN
|
September 29, 1978 |
|
SUSHIL KUMAR LAHIRI Vs. REGISTRAR OF COMPANIES
|
August 24, 1978 |
|
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 20, 1978 |
|
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1978 |
|
T. ABRAHAM Vs. DEBT PRASAD BHATTACHARYA
|
June 7, 1978 |
|
TALCHAR COALFIELDS LTD Vs. CENTRAL COALFIELDS LTD
|
May 12, 1978 |
|
TARA DEVI GOENKA
Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1978 |
|
TARAI TEA CO PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 16, 1978 |
|
TARAKDAS MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
July 26, 1978 |
|
TARAPADA HAZARI Vs. REVENUE OFFICER
|
December 5, 1978 |
|
TARAPADA MAJUMDAR
Vs. K B GHOSH AND CO
|
April 10, 1978 |
|
TARAPADA ROY Vs. STATE OF WEST BENGAL
|
January 10, 1978 |
|
TARIT KUMAR TALUKDAR Vs. COMMISSIONER OF POLICE AND ANOTHER
|
December 15, 1978 |
|
TATA AIRCRAFT LIMITED
Vs. STATE OF WEST BENGAL
|
April 25, 1978 |
|
TEXMACO LTD Vs. STATE BANK OF INDIA
|
May 12, 1978 |
|
THAKURDAS SUREKA CHARITY FUND
Vs. COMMISSIONER OF INCOME TAX
|
July 19, 1978 |
|
THE LIFE INSURANCE CORPORATION OF INDIA Vs. THE UNION OF INDIA AND OTHERS
|
May 31, 1978 |
|
THE TITAGHAR JUTE FACTORY CO LTD. Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION W.B. & ORS.
|
July 10, 1978 |
|
TIDE WATER OIL CO INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
June 15, 1978 |
|
TIDE WATER OIL COMPANY INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
March 27, 1978 |
|
TINSUKIA DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1978 |
|
TOFAZAL HOSSAIN MRIDHA Vs. SHRI ISWAR RADHA BALLAV JEW AND OTHERS
|
March 1, 1978 |
|
TRIPURA CHARAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 20, 1978 |
|
TUBE MILL INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
November 10, 1978 |
|
TURNER MORRISON AND CO LTD Vs. SHALIMAR TAR PRODUCTS 1935 LTD
|
December 6, 1978 |
|
UNION OF INDIA Vs. HARIBHAI VITHALJI SONI
|
January 19, 1978 |
|
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LTD
|
May 30, 1978 |
|
UNION OF INDIA Vs. CENTRAL GULP STEAMSHIP CORPORATION
|
July 19, 1978 |
|
UNION OF INDIA Vs. COMMERCIAL TAX OFFICER
|
April 3, 1978 |
|
UNION OF INDIA Vs. SIKRI AND SONS
|
January 16, 1978 |
|
UNION OF INDIA Vs. RATANLAL BHAWALKA
|
January 25, 1978 |
|
UNION OF INDIA Vs. SHAMLAL DEY
|
February 2, 1978 |
|
UNION OF INDIA Vs. N K CHOWDHURY
|
March 8, 1978 |
|
UNION OF INDIA Vs. NARESH CHAND GOYAL
|
February 15, 1978 |
|
UNION OF INDIA Vs. RAJ KUMARI NARENDRA KUMARI
|
February 27, 1978 |
|
UNION OF INDIA Vs. M/S. CAMINCO BINANI ZINC LTD.
|
January 25, 1978 |
|
UNION OF INDIA (UOI) Vs. LINOTYPE MACHINERY LTD
|
April 12, 1978 |
|
UNITED BANK OF INDIA Vs. P K MUKHERJEE COAL AND AGENCY P LTD
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December 22, 1978 |
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UNITED COMMERCIAL BANK LTD Vs. DIRECTOR ENFORCEMENT DIRECTORATE
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July 10, 1978 |
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UPPER GANGES SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
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August 24, 1978 |
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V G GHAWDA PVT LTD Vs. UNION OF INDIA
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March 8, 1978 |
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V R SONTI Vs. COMMISSIONER OF INCOME TAX
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August 29, 1978 |
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VABAKKTHA GOPALPILLAI VASUDEVA PILLAI Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD.
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September 25, 1978 |
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VALLEY REFRACTORIES PVT LTD Vs. K S GAREWAL
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April 7, 1978 |
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VISHNU AGENCIES P LTD Vs. COMMISSIONER OF INCOME TAX
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December 6, 1978 |
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VISHNU AGENCIES P LTD Vs. COMMISSIONER OF INCOME TAX
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August 28, 1978 |
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VISHNU SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
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April 6, 1978 |
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WALDIES LTD Vs. COMMISSIONER OF INCOME TAX
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February 24, 1978 |
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WALFORD TRANSPORT LTD. Vs. STATE OF WEST BENGAL AND OTHERS
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June 16, 1978 |
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WEST BENGAL DOCK AND PORT MAZDOOR UNION Vs. UNION OF INDIA
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May 12, 1978 |
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WIRE MACHINERY MANUFACTURING CORPORATION LTD. Vs. STATE
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March 7, 1978 |
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ZULEKHA BEGUM KHATOON Vs. COMMISSIONER OF INCOME TAX
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August 10, 1978 |