|
12 AND 16 I C BOSE ROAD TENANTS ASSOCIATION Vs. COLLECTOR OF HOWRAH
|
May 20, 1977 |
|
12 I C BOSE ROAD TENANTS ASSOCIATION Vs. COLLECTOR OF HOWRAH
|
August 23, 1977 |
|
A M GHOSH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 1, 1977 |
|
ABANI CHOWDHURY Vs. STATE
|
April 22, 1977 |
|
ABDUL RAHAMAN & ORS. Vs. J.D. MANCHANDA
|
November 30, 1977 |
|
ABDUL RAUF Vs. JANAB ABU MOHAMMAD
|
July 20, 1977 |
|
ABDUS SALAM Vs. STATE
|
February 15, 1977 |
|
ABU ROAD ELECTRICITY AND INDUSTRIES CO LTD Vs. INDUSTRIAL GASES LTD
|
August 22, 1977 |
|
ADDL COMMISSIONER OF INCOME TAX Vs. A MUKHERJEE AND CO P LTD
|
September 1, 1977 |
|
AJIT KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
October 6, 1977 |
|
AKINCHAN PAL Vs. SIBA PR. PAL & ORS.
|
June 2, 1977 |
|
AKSHAY KUMAR MUKHARJI Vs. UNION OF INDIA
|
December 23, 1977 |
|
ALGEMENE BANK NEDERLAND Vs. CENTRAL GOVERNMENT LABOUR COURT
|
August 5, 1977 |
|
ALGEMENE BANK NEDERLAND N V Vs. CENTRAL GOVERNMENT LABOUR COURT AT CALCUTTA
|
February 5, 1977 |
|
ALLIANCE JUTE MILLS CO LTD Vs. LALCHAND DHARAMCHAND
|
July 19, 1977 |
|
AMAL KUMAR ROY Vs. BISWANATH SEAL
|
August 25, 1977 |
|
ANANDRAM GAJADHAR
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
October 4, 1977 |
|
ANATH BANDHU CHAKRABORTY Vs. ASHIM MUKHERJEE
|
July 11, 1977 |
|
ANCHAL BHUSAN BOSE Vs. DIRECTOR OF PUBLIC INSTRUCTIONS WEST BENGAL
|
August 3, 1977 |
|
ANIL KUMAR LAHIRI Vs. JAGAT BANDHU CHATTERJEE
|
December 16, 1977 |
|
ANIL KUMAR MONDAL Vs. AMULYA CHARAN MONDAL
|
May 27, 1977 |
|
ANIMA MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 28, 1977 |
|
ANIMESH HALDER Vs. UNION OF INDIA
|
December 13, 1977 |
|
ANUSUA DHIRAJLAL KANAKIA Vs. PROMODE KUMAR BANERJEE
|
August 26, 1977 |
|
ARJUN RANJIT Vs. STATE OF WEST BENGAL
|
April 29, 1977 |
|
ARJUN TEWARI Vs. STATE,
|
September 6, 1977 |
|
ARUNA DE AND OTHERS Vs. SAROJINI NAIDU COLLEGE FOR WOMEN AND OTHERS
|
March 7, 1977 |
|
ARVIND KUMAR DHANUKA
Vs. BOARD OF TRUSTEES
|
July 18, 1977 |
|
ASHOKE KUMAR PAUL Vs. STATE OF WEST BENGAL
|
December 6, 1977 |
|
ASHUTOSH BHUNIA & ORS. Vs. BIRENDRA NATH RAY
|
December 5, 1977 |
|
ASOKA MARKETING Vs. INCOME TAX OFFICER
|
April 7, 1977 |
|
ASOKE KUMAR CHAKRABORTY Vs. STATE
|
February 15, 1977 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE & ORS. Vs. KHEMCHAND RAJKUMAR
|
January 17, 1977 |
|
ASWINI KUMAR CHATTERJEE
Vs. SUKHENDU NATH GUIN
|
February 16, 1977 |
|
ATAL BEHARI GURAI Vs. STATE OF WEST BENGAL
|
August 24, 1977 |
|
AWDH BEHARI SINGH Vs. SAIFUDDIN KHAN AND ORS.
|
December 16, 1977 |
|
B K DHAR PVT LIMITED Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
|
June 24, 1977 |
|
BABULAL SINGHANIA
Vs. PIRUDAN OJHA
|
May 5, 1977 |
|
BADRUNNESSA KHATOON
Vs. INCOME TAX OFFICER
|
June 22, 1977 |
|
BANSHIDHARI MANNA Vs. STATE OF WEST BENGAL
|
July 22, 1977 |
|
BAREILLY ELECTRICITY SUPPLY AND CO LTD Vs. STATE OF U P
|
May 16, 1977 |
|
BAREILLY ELECTRICITY SUPPLY CO LTD Vs. STATE OF UTTAR PRADESH
|
March 22, 1977 |
|
BASANTI COTTON MILLS LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
July 4, 1977 |
|
BASDEO PRASAD KHEMKA
Vs. UNION OF INDIA
|
July 5, 1977 |
|
BEBALA MUKHERJEE Vs. SUJIT ALIAS SURJIT SINGH
|
June 9, 1977 |
|
BECKER GRAY AND CO 1930 LTD Vs. INCOME TAX OFFICER
|
July 1, 1977 |
|
BEJOY K SWAIKA Vs. SHYAM SUNDER SWAIKA
|
April 25, 1977 |
|
BELAYEH HOSSAIN MULLA & ORS. Vs. ESTATES ACQUISITION COLLECTOR
|
July 23, 1977 |
|
BENGAL ASSAM STEAMSHIP CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1977 |
|
BENGAL NATIONAL CHAMBER OF COMMERCE AND INDUSTRY
Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1977 |
|
BENOY BHUSAN DASGUPTA
Vs. SABITRI BANERJEE
|
January 17, 1977 |
|
BHABARANJAN MAZUMDER, PROP, OF M/S. B.M. PRESS Vs. STATE OF WEST BENGAL AND OTHERS
|
July 6, 1977 |
|
BHABATOSH BATTACHARYYA Vs. FIRST INDUSTRIAL TRIBUNAL
|
August 1, 1977 |
|
BHABATOSH PATI Vs. STATE OF WEST BENGAL
|
December 16, 1977 |
|
BHAGAT SINGH UBEROI Vs. SMT. PAN BAI
|
September 22, 1977 |
|
BHAGATRAM GOYAL
Vs. GUPTA CABLES PVT LTD
|
July 7, 1977 |
|
BHAGWATI PRASAD KHAITAN Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
|
July 11, 1977 |
|
BHARAT BARREL & DRUM MANUFACTURING COMPANY PRIVATE LTD. Vs. THE DEPUTY IRON & STEEL CONTROLLER & ORS.
|
January 18, 1977 |
|
BHARATI PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1977 |
|
BHIKAMCHAND SETHIA
Vs. INCOME TAX OFFICER C WARD
|
October 11, 1977 |
|
BHUDAR METE Vs. JUNIOR LAND RECORD OFFICERS
|
August 26, 1977 |
|
BHUDHAR META
Vs. J L R O NANOOR
|
August 31, 1977 |
|
BHUPENDRA CHANDRA CHATTERJI Vs. INDIAN AIRLINES CORPORATION
|
July 13, 1977 |
|
BHURAMAL AGARWALLA Vs. SAMLA DALURBAND COAL CO P LTD
|
July 8, 1977 |
|
BHURAMAL CHORARIA Vs. CHIEF ENFORCEMENT OFFICER & ORS.
|
January 14, 1977 |
|
BIBHUTI BHUSAN CHAKRAVARTI Vs. TARUN GUPTA
|
December 8, 1977 |
|
BIDYA BHUSAN MAHAPATRA Vs. STATE OF WEST BENGAL
|
March 14, 1977 |
|
BIJAN BEHARI BHATTACHARJEE Vs. KRISHNA PRAKASH MITRA
|
December 9, 1977 |
|
BIJAY KRISHNA PARAMANYA
Vs. KALI CHARAN MONDAL
|
January 4, 1977 |
|
BIMLA DEBI JALAN Vs. RAJA RAM SHAW
|
February 15, 1977 |
|
BIPIN BEHARI MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
February 15, 1977 |
|
BIRENDRA NATH JANA Vs. STATE OF WEST BENGAL
|
September 15, 1977 |
|
BIVAS PRIVATE LTD Vs. WEST BENGAL KHADI AND VILLAGE INDUSTRIES BOARD
|
March 11, 1977 |
|
BOMBAY SAFE AND STEEL WORKS PVT LTD Vs. A K BANDOPADHYAY
|
June 1, 1977 |
|
BRINDA BALA DEBI Vs. GOUR MAHATO
|
August 26, 1977 |
|
BRINDA BALA DEBI Vs. GOUR MAHOTO
|
August 25, 1977 |
|
BUNGE AND CO Vs. ANGLO INDIA JUTE MILLS CO
|
July 1, 1977 |
|
BYOMKESH BHATTACHARYA Vs. LAKSHMI NARAYAN DATTA
|
September 27, 1977 |
|
C M AGARWALLA Vs. HALAR SALT AND CHEMICAL WORKS
|
July 18, 1977 |
|
CACHAR PLYWOOD LTD Vs. INCOME TAX OFFICER A WARD
|
April 29, 1977 |
|
CALCUTTA CHROMOTYPE (P) LTD. Vs. THE SEVENTH INDUSTRIAL TRIBUNAL, OF WEST BENGAL AND OTHERS
|
August 24, 1977 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION Vs. ARUN KUMAR DHAR
|
October 6, 1977 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. P C SEN
|
August 25, 1977 |
|
CALCUTTA PORT TRUST AND ORS. Vs. THE OWNERS AND PARTIES INTERESTED IN THE 5395.714 M.T. OF NITRATE BANZENE OFF LOADED FROM M.T. YVONNE
|
September 30, 1977 |
|
CENTRAL BANK OF INDIA Vs. B.C. NAWAN & BROS.(P) LTD, & ORS.
|
May 2, 1977 |
|
CHANDI CHARAN SARKAR Vs. COMMERCIAL TAX OFFICER
|
September 2, 1977 |
|
CHATURBHUJ MISRA Vs. STATE OF WEST BENGAL
|
January 31, 1977 |
|
CHHAGAN LALL DAGA Vs. TRIPTI DAS
|
May 13, 1977 |
|
CHIRANJILAL AGARWALLA Vs. JAI HIND INVESTMENTS AND INDUSTRIES PVT LTD
|
September 28, 1977 |
|
CHITTARANJAN SEN MAJUMDAR Vs. FIRST LAND ACQUISITION COLLECTOR
|
September 29, 1977 |
|
COAL INDIA LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
July 21, 1977 |
|
COLLECTOR OF CUSTOMS Vs. JAYKRISHNA SAHA
|
April 4, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
|
April 22, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ARATI DEBI
|
May 24, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA TEXTILE AGENCY LTD
|
January 14, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GESTETNER DUPLICATORS PVT LTD
|
February 8, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SIKSHA DEBI BHAGAT
|
September 15, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. BANSHIDHAR DURGADUTT
|
September 6, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ALL INDIA TEA AND TRADING CO LTD
|
September 12, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. I C I INDIA PVT LTD
|
August 16, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO LTD
|
August 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. PUNAM CHAND BANTHIA
|
July 6, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD
|
July 8, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASHO DEVI BURMAN
|
July 14, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. ALL INDIA TEA AND TRADING CO LTD
|
September 29, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL KURKHEND COAL CO LTD
|
October 4, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTILAL C MEHTA ADMINISTRATOR OF THE ESTATE OF LATE MADAN SHUM SHER JUNG BAHADUR RANA OF NEPAL
|
October 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INVESTMENT CORPORATION LTD
|
November 24, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD
|
November 24, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL PROPERTIES LTD
|
November 29, 1977 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. TURNER MORRISON AND CO LTD
|
December 7, 1977 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. TURNER MORRISON AND CO LTD
|
November 23, 1977 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO OF INDIA LTD
|
June 8, 1977 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. W H HARTON AND CO LTD
|
May 25, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. BANSIDHAR PODDAR
|
April 20, 1977 |
|
COMMISSIONER, CORPORATION OF CALCUTTA Vs. SAILENDRA NATH BANERJEE & ORS.
|
May 19, 1977 |
|
CORPORATION OF CALCUTTA
Vs. PULIN CHANDRA DAW
|
August 19, 1977 |
|
CORPORATION OF CALCUTTA Vs. BALKRISHNA RAJGHORIA
|
January 1, 1977 |
|
CORPORATION OF CALCUTTA Vs. ALGU SHOW
|
July 29, 1977 |
|
DAGA AUTO SERVICE PVT LTD Vs. LAND ACQUISITION COLLECTOR SPECIAL RAILWAY CELL
|
July 29, 1977 |
|
DAGA FILMS
Vs. LOTUS PRODUCTION
|
July 4, 1977 |
|
DARJEELING CONSOLIDATED TEA CO. LTD. Vs. EIGHTH INDUSTRIAL TRIBUNAL & ORS.
|
June 1, 1977 |
|
DAYANAND Vs. UNION OF INDIA AND OTHERS
|
June 3, 1977 |
|
DEBALA MUKHERJEE Vs. SUJIT SINGH
|
June 9, 1977 |
|
DEBI CHARAN BASU
Vs. SUDHINDRA NATH DUTTA
|
April 18, 1977 |
|
DEBI PROSAD SINGHA ROY
Vs. STATE OF WEST BENGAL
|
January 18, 1977 |
|
DEOKARAN NEVATIA Vs. RENUKA SARKAR
|
December 20, 1977 |
|
DHANE ALIA MIA Vs. SOBHAN ALI
|
October 11, 1977 |
|
DHANRAJMAL GOVINDRAM AND CO Vs. SRI DURGA COTTON SPINNING AND WEAVING MILLS LTD
|
June 16, 1977 |
|
DHARMADAS CHATTERJEE Vs. SAMBHUKALI BHATTACHARJEE
|
September 1, 1977 |
|
DIBAKAR NASKAR Vs. ROTARY VILLAGE CO OPERATIVE MULTIPURPOSE SOCIETY LTD
|
September 9, 1977 |
|
DILIP KUMAR GHOSH Vs. SM. LILABATI MALLICK
|
July 15, 1977 |
|
DILIP PIPARA Vs. STATE OF WEST BENGAL
|
February 21, 1977 |
|
DINANATH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
May 12, 1977 |
|
DIRECTOR ENFORCEMENT DIRECTORATE CABINET SECRETARIAT DEPTT PERSONNEL AND A R GOVERNMENT OF INDIA Vs. SAROJ KUMAR BHOTIKA
|
October 5, 1977 |
|
DIRECTOR OF ENTRY TAX GOVERNMENT OF WEST BENGAL Vs. M P AGARWALLA AND CO
|
August 1, 1977 |
|
DISTRICT MANAGER (SOUTH), FOOD CORPN. OF INDIA Vs. KANAILAL SIKDAR & ORS.
|
May 9, 1977 |
|
DOMAN MIA Vs. KANAI LAL GOSWAMI
|
July 28, 1977 |
|
DR. HARAPROSAD BISWAS Vs. BAMDEB ROY
|
June 3, 1977 |
|
DR. MAHENDRA YASHWANT BAL AND OTHERS Vs. SM. JUTHIKA MULLICK AND ANOTHER
|
December 20, 1977 |
|
DR. SUNITI KUMAR CHATTERJEE, NATIONAL PROFESSOR & ORS. Vs. UNIVERSITY OF CALCUTTA & ORS.
|
February 10, 1977 |
|
DR. TARUN K. BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
|
June 13, 1977 |
|
DULAL CHANDRA DOLUI Vs. ADMINISTRATION, BALLY MUNICIPALITY & ORS.
|
August 16, 1977 |
|
DURGA RANI DEBI Vs. SHIB CHANDRA DAS
|
August 5, 1977 |
|
DURGAMATA OIL MILL Vs. CORPORATION OF CALCUTTA
|
June 24, 1977 |
|
DWARKA PROSAD BAJAJ
Vs. BISHESWAR DAYAL SANTI SWARUP
|
June 7, 1977 |
|
DWIJENDRA LAL BRAHMACHARI Vs. NEW CENTRAL JUTE MILLS CO LTD
|
July 28, 1977 |
|
EAST INDIA TRANSPORT AGENCY Vs. ATLAS ASSURANCE COMPANY LIMITED & ORS.
|
August 18, 1977 |
|
EAST JAMURIA CO P LTD Vs. COLLECTOR OF CUSTOMS
|
September 27, 1977 |
|
EAST JAMURIA COMPANY PVT LTD Vs. COLLECTOR OF CUSTOMS
|
September 29, 1977 |
|
EKBALJAN PESWARI Vs. TARABAI BAIJI
|
April 26, 1977 |
|
EMPLOYEES STATE INSURANCE COPORATION Vs. BENGL POTTERIES LTD
|
October 11, 1977 |
|
FOUNDATION OVERSEAS LTD Vs. PUNJAB NATIONAL BANK LTD
|
April 22, 1977 |
|
FREE INDIA DRY ACCUMULATORS
Vs. UNION OF INDIA
|
May 17, 1977 |
|
GENERAL ELECTRIC COMPANY OF INDIA LTD. Vs. 3RD INDUSTRIAL TRIBUNAL & ORS.
|
September 3, 1977 |
|
GENERAL ENTERPRISES Vs. JARDINE HANDERSON LTD
|
August 17, 1977 |
|
GENERAL FIBRE DEALERS LTD Vs. INCOME TAX OFFICER
|
December 19, 1977 |
|
GENERAL MANAGER EASTERN RAILWAY Vs. SUKUMAR INDU
|
July 5, 1977 |
|
GHULAM MOHIUDDIN Vs. OFFICIAL ASSIGNEE CALCUTTA
|
July 18, 1977 |
|
GOBINDA CHANDRA BHOWMICK
Vs. STATE OF WEST BENGAL
|
March 30, 1977 |
|
GOBINDA CHANDRA BHOWMICK ALIAS BABLA BHOWMICK Vs. STATE OF WEST BENGAL
|
May 30, 1977 |
|
GOBINDA LAL DAGA Vs. STATE OF WEST BENGAL
|
January 7, 1977 |
|
GOLOKESH CHANDRA GHOSH AND OTHERS Vs. MESSRS. KOLEY PROPERTIES (P) LTD. AND OTHERS
|
September 7, 1977 |
|
GOUR CHANDRA MUKHERJEE
Vs. ANDREW YULES CO OPERATIVE CREDIT SOCIETY LTD
|
February 18, 1977 |
|
GOUR GOPAL ROY
Vs. SIPRA ROY
|
October 5, 1977 |
|
GOUR MOHAN SAHOO Vs. STATE OF WEST BENGAL AND OTHERS
|
December 13, 1977 |
|
GOURI SANKAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
January 17, 1977 |
|
GOURI SHANKAR JUTE MILLS P LTD Vs. INCOME TAX OFFICER D WARD
|
August 10, 1977 |
|
GREAVES FOSECO LIMITED Vs. CHIEF INSPECTOR OF FACTORIES
|
June 17, 1977 |
|
GRINDLAYS BANK LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
April 21, 1977 |
|
GRINDLAYS BANK LTD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
December 6, 1977 |
|
GUEST KEEN WILLIAMS LTD Vs. STATE OF WEST BENGAL
|
February 28, 1977 |
|
GULAB KANWAR Vs. DIRECTOR ENFORCEMENT
|
July 4, 1977 |
|
H TANEJA ALIAS HARIS TANEJA Vs. STATE
|
August 26, 1977 |
|
HAFIJAN BIBI Vs. S K ABDUL JABBAR
|
December 12, 1977 |
|
HANUMAN BUX CHOWDHURY Vs. ASSAM OIL CO LTD
|
August 12, 1977 |
|
HASSAN ALI SHAH & ORS. Vs. COMMISSIONER OF WAKF, WEST BENGAL & ORS.
|
May 4, 1977 |
|
HASTINGS MILLS LTD Vs. HIRA SINGH
|
September 27, 1977 |
|
HIMANGSU CHAKRABORTY Vs. IFE INSURANCE CORPORATION OF INDIA
|
January 13, 1977 |
|
HIMANGSU CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 15, 1977 |
|
HIND GALVANISING AND ENGINEERING CO PVT LTD Vs. STATE OF WEST BENGAL
|
March 4, 1977 |
|
HINDUSTAN PILKINGTON GLASS WORKS LIMITED
Vs. SUPERINTENDENT CENTRAL EXCISE ASANSOLE
|
September 27, 1977 |
|
HINDUSTHAN CABLES LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
August 29, 1977 |
|
HINDUSTHAN CONSTRUCTION COMPANY LTD Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL)
|
September 12, 1977 |
|
HINDUSTHAN PILKINGTON GLASS WORKS LTD Vs. SUPERINTENDENT CENTRAL EXCISE ASANSOL
|
September 27, 1977 |
|
HIRALAL PANNALALL
Vs. DALHOUSIE JUTE CO LTD
|
April 19, 1977 |
|
I C BOSE ROAD TENANTS ASSOCIATION Vs. COLLECTOR OF HOWRAH
|
September 7, 1977 |
|
I T C LIMITED Vs. M M P LINES PVT LTD
|
December 15, 1977 |
|
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARK
|
July 4, 1977 |
|
IMPERIAL TOBACCO CO OF INDIA LTD Vs. REGISTRAR OF TRADE MARKS
|
June 14, 1977 |
|
IN RE : ABDUL GANI Vs. DR. A.K. MAJAHIRUDDIN AHMED & ANR.
|
June 1, 1977 |
|
INCOME TAX OFFICER "I" WARD Vs. MAHADEO LAL TULSYAN
|
May 25, 1977 |
|
INCOME TAX OFFICER C WARD Vs. HONGKONG AND SHANGHAI BANKING CORPORATION
|
March 10, 1977 |
|
INCOME TAX OFFICER D WARD Vs. CHANDMULL BATIA
|
July 6, 1977 |
|
INDERLAL AGARWALLA
Vs. M B MEDHORA
|
May 11, 1977 |
|
INDIAN CABLE CO LTD Vs. LODNA COLLIERY CO 1920 LTD
|
July 25, 1977 |
|
INDIAN CITY PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1977 |
|
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
December 6, 1977 |
|
INDIAN STEAMSHIP CO Vs. ADDL COLLECTOR OF CUSTOMS
|
January 11, 1977 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1977 |
|
INDO BURMA PETROLEUM CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
August 19, 1977 |
|
INDUMATI BANERJEE AND OTHERS Vs. UNITED BANK OF INDIA AND OTHERS
|
December 20, 1977 |
|
INSTITUTION OF ENGINEERS INDIA Vs. BISHNUPADA BAG
|
December 20, 1977 |
|
ISHAN CHANDRA GHATAK Vs. SASADHAR MAITY
|
March 9, 1977 |
|
ISWAR DASHABHUJA THAKURANI Vs. KANCHANBALA DUTTA
|
September 12, 1977 |
|
J K SETH Vs. NARENDRA NATH BANERJEE
|
May 31, 1977 |
|
J MC GAFFIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 8, 1977 |
|
J.C. CHAKRAVARTI Vs. UNION OF INDIA (UOI)
|
November 24, 1977 |
|
JADABENDRA PANDA Vs. STATE OF WEST BENGAL & ORS.
|
August 4, 1977 |
|
JAGADAMBA BAI & BEHARILAL KHANDELWAL Vs. BISWANATH JHUNJHUNWALA
|
July 14, 1977 |
|
JAGAT BANDHU SHAW Vs. RAM NAGINA PANDEY
|
April 7, 1977 |
|
JAY ENGG. WORKS LTD. Vs. IV INDUSTRIAL TRIBUNAL
|
April 25, 1977 |
|
JAY KRISHNA SAHA Vs. D N LAL
|
January 20, 1977 |
|
JESSOP & CO LTD Vs. A N BASU
|
March 14, 1977 |
|
JIWNANI ENGINEERING WORKS PVT LTD Vs. UNION OF INDIA
|
March 17, 1977 |
|
JNANANANDA INDUSTRIES Vs. SUB DIVISIONAL LAND REFORMS OFFICER
|
May 10, 1977 |
|
JNANENDRA NATH PRAMANICK
Vs. DISTRICT MAGISTRATE NADIA
|
January 28, 1977 |
|
JOGESH CHANDRA CHAKRAVARTY Vs. UNION OF INDIA
|
November 24, 1977 |
|
JOGESH CHANDRA SEN
Vs. KIRON BALA SAHA
|
January 14, 1977 |
|
JOGINDRA LAL MALAKAR Vs. REGIONL LABOUR OMMISSIONER CENTRAL
|
January 17, 1977 |
|
JUGAL KISHORE RADHAKISHAN
Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
August 7, 1977 |
|
JYOTI PRAKASH MITTER
Vs. UNION OF INDIA
|
June 8, 1977 |
|
K D GHOSH Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1977 |
|
KALABATI DEVI Vs. K K KUTTY
|
July 13, 1977 |
|
KALI CHARAN RAM CHANDER
Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1977 |
|
KALI SANKAR CHATTERJEE Vs. SARAT CHANDRA DEY
|
April 28, 1977 |
|
KALICHARAN BANERJEE Vs. UNION OF INDIA
|
August 2, 1977 |
|
KALIDASI NATH Vs. OBEDULLA SHEIKH
|
June 16, 1977 |
|
KAMAL KUMAR BOSE
Vs. ASHALATA DEY
|
January 31, 1977 |
|
KAMAL SRIMAL Vs. PADAM CHAND SINDHAR
|
June 28, 1977 |
|
KAMRUDDIN SHEIKH Vs. STATE OF WEST BENGAL
|
July 27, 1977 |
|
KAMRUDDIN SHEIKH Vs. STATE
|
July 28, 1977 |
|
KANAI LAL MITRA & ANR. Vs. NITYA NANDA ROY & ANR.
|
May 6, 1977 |
|
KANAILAL DAS Vs. JIBAN KANAI DAS
|
February 15, 1977 |
|
KANAILAL DHOLEY Vs. KALICHARAN CHATTERJEE
|
April 7, 1977 |
|
KANAILAL JANA & ORS. Vs. MRITYUNJOY PATRA & ORS.
|
May 30, 1977 |
|
KARNANI FINANCE ENTERPRISE LTD. Vs. STATE OF WEST BENGAL & ORS.
|
April 29, 1977 |
|
KARTICK CHANDRA DAS Vs. STATE
|
December 16, 1977 |
|
KARTICK CHANDRA SHAW
Vs. RANJITA PAL
|
May 19, 1977 |
|
KARTICK CHANDRA SINGHA Vs. SAMBHU PADA SINGHA
|
January 21, 1977 |
|
KATIHAR JUTE MILLS P LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL A
|
November 29, 1977 |
|
KEDARNATH PURUSAT TAMDAS Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT WEST BENGAL
|
May 2, 1977 |
|
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. UNION OF INDIA
|
February 21, 1977 |
|
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. MANINDRA NATH SARKAR
|
June 21, 1977 |
|
KHARDAH CO LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL, WEST BENGAL
|
March 10, 1977 |
|
KHIMJI KESHAVJI TRUST ESTATE
Vs. COMMISSIONER OF INCOME TAX
|
November 30, 1977 |
|
KSHETRA MOHAN ROY
Vs. INCOME TAX OFFICER A WARD
|
April 22, 1977 |
|
KSHITINDRA NARAYAN ROY CHOWDHURY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
May 5, 1977 |
|
KUSUM AGARWALLA Vs. BISWABHUSAN BOSE & ANR.
|
March 4, 1977 |
|
LAKHI PROSAD JAJODIA Vs. COMMISSIONER, CORPORATION OF CALCUTTA
|
May 19, 1977 |
|
LALIT MOHAN MITRA Vs. SAMIRENDRA KUMAR GHOSH
|
January 13, 1977 |
|
LANCELOT MELVILS DCRUZ Vs. UNION OF INDIA
|
August 17, 1977 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. GADADHAR DE
|
July 15, 1977 |
|
LOHIA TRADING CO Vs. CENTRAL BANK OF INDIA
|
September 15, 1977 |
|
LOKEN BOSE
Vs. ASHIMA DEY
|
June 16, 1977 |
|
M GULAMALI ABDUL HUSSAIN AND CO Vs. BINANI PROPERTIES P LTD
|
July 6, 1977 |
|
M P AGARWALLA AND CO Vs. DIRECTOR OF ENTRY TAX
|
August 10, 1977 |
|
M/S. BHUBAN MOHAN SHAW ESTATE (P) LTD. Vs. SM. ASHA GUPTA AND OTHERS
|
September 28, 1977 |
|
M/S. G.S. BROTHERS Vs. COMMERCIAL TAX OFFICER, BHOWARTIPUR CHARGE & ORS.
|
August 4, 1977 |
|
MADHU SUDAN DHIBAR Vs. MUNICIPAL COMMISSIONERS OF SURI MUNICIPALITY & ORS.
|
May 12, 1977 |
|
MADHUSUDAN MISTRI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 22, 1977 |
|
MADHUSUDAN PODDAR Vs. ARABINDA PODDAR
|
August 5, 1977 |
|
MAHASUKHRAI RAMRICHPAL Vs. TAX RECOVERY OFFICER
|
August 24, 1977 |
|
MAHASUKRAI RAMRICHPAL
Vs. KISHORI CHARAN LAW
|
January 18, 1977 |
|
MALOY KUMAR BERA Vs. RABINDRA NATH BERA
|
September 7, 1977 |
|
MANIK MAHATO Vs. GANGAPADA MAHATO
|
February 2, 1977 |
|
MANINDRA NARAYAN BOSE
Vs. DISTRICT MAGISTRATE 24 PARGANAS ALIPORE
|
June 21, 1977 |
|
MANNALAL BARI
Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION RANGE I
|
August 17, 1977 |
|
MANOJ KUMAR SAHA Vs. NABADWIP CHANDRA PODDAR
|
May 19, 1977 |
|
MARZINA BIBI Vs. MUSST ANJUMAN BIBI
|
June 23, 1977 |
|
MD AHMED AMOLIA Vs. NIRMAL CHANDRA ROY
|
September 30, 1977 |
|
MD ASHIRUDDIN Vs. STATEN
|
August 4, 1977 |
|
MD KHALIL RAHAMAN Vs. BHAGABATI CHARAN ROY
|
July 22, 1977 |
|
MD. ALTAF KARIM & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
August 9, 1977 |
|
MD. NAZRUL ISLAM Vs. UNION OF INDIA & ORS.
|
May 4, 1977 |
|
MESSRS G.S. PICTURES (P) LTD. Vs. THE STATE OF WEST BENGAL & ORS.
|
May 20, 1977 |
|
MESSRS. HIND WIRE INDUSTRIES LTD. Vs. UTTARPRADESH STATE ELECTRICITY BOARD & ANR.
|
August 19, 1977 |
|
METAL ALLOY COMPANY PVT LTD Vs. COMMERCIAL TAX OFFICER
|
March 14, 1977 |
|
MIRA RANI DEY
Vs. NAMITA GOSWAMI
|
July 21, 1977 |
|
MIRA SEN Vs. DIPAK KUMAR GHOSH
|
December 9, 1977 |
|
MOHAMMAD AKBAR ALI SARDAR Vs. FIROZE KHATUN BIBI
|
September 2, 1977 |
|
MOHANLAL GANGULLY Vs. STATE OF WEST BENGAL
|
August 31, 1977 |
|
MOHINDRA MOHAN SIRKAR
Vs. INCOME TAX OFFICER
|
June 2, 1977 |
|
MONINDRA MOHAN SARKAR Vs. INCOME TAX OFFICER PROJECT CIRCLE NORTH BENGAL SILIGURI AND ANOTHER
|
June 2, 1977 |
|
MONORANJAN DAS & ORS. Vs. LAL MAHAMMAD KHAN
|
February 17, 1977 |
|
MUKUNDA RAM BHATTACHARJEE SHEBAITS Vs. STATE
|
February 2, 1977 |
|
MULCHAND DOSHI
Vs. DALAM CHAND BENGANI
|
September 21, 1977 |
|
MUNICIPAL COMMISSIONER OF GARULIA Vs. KAMALA KANTA DASS
|
July 20, 1977 |
|
MUNICIPAL COMMISSIONERS OF THE HOOGHLY CHINSURAH MUNICIPALITY
Vs. SPENCE LTD
|
July 18, 1977 |
|
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. DINANATH DATTATRAYA BORKAR
|
October 13, 1977 |
|
MURALIDHAR BASU Vs. UNION OF INDIA & ORS.
|
August 16, 1977 |
|
MURARKA PAINTS AND VARNISH WORKS LTD Vs. INCOME TAX OFFICER
|
March 21, 1977 |
|
N C MOITRA Vs. BHUPENDRA KUMAR CHATTERJEE
|
September 20, 1977 |
|
N K SENGUPTA Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1977 |
|
N.K. MUKHERJEE Vs. DR. BRAJOGOPAL HALDER & ORS.
|
May 12, 1977 |
|
NALINI KUMAR PAL Vs. KHUKURANI PAL
|
January 17, 1977 |
|
NARANDAS M KAPADIA Vs. UNION OF INDIA
|
March 2, 1977 |
|
NARAYAN CHANDRA LAHA Vs. SUNIL KUMAR AUDDY
|
August 24, 1977 |
|
NATIONAL INSURANCE CO LTD Vs. CALCUTTA DOCK LABOUR BOARD
|
June 7, 1977 |
|
NAV BHARAT VANIJYA LTD Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1977 |
|
NEPAL CHANDRA BANERJI
Vs. COMMERCIAL TAX OFFICER
|
March 4, 1977 |
|
NEW INDIA CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1977 |
|
NIHARBALA ROY & ORS. Vs. DHATRI CHARAN CHAKRAVARTY & ORS.
|
June 9, 1977 |
|
NIRMAL KUMAR DAS & ANR. Vs. ON THE DEATH OF O.P. NO. 1 HIS HEIRS SYED OBEIDUR RAHAMAN & ORS.
|
April 20, 1977 |
|
NISHA NATH DE Vs. STATE OF WEST BENGAL
|
August 2, 1977 |
|
OFFICER COMMANDING ENGINEER STORES DEPARTMENT KANKINARA Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT WEST BENGAL
|
March 11, 1977 |
|
OIL INDIA LTD Vs. G N BORAH PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL DIBRUGARH ASSAM
|
June 23, 1977 |
|
ORIENT PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1977 |
|
ORIENTAL MACHINERY AND CIVIL CONSTRUCTION (P ) LTD Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
March 10, 1977 |
|
P. N. SANYAL Vs. HARA PRASAD SARKAR & ORS.
|
June 29, 1977 |
|
PADMA RANI GHOSAL Vs. PANCHKARI GHOSAL
|
March 17, 1977 |
|
PANCHANAN BHANDARI Vs. KALIPRASAD BARMAN
|
May 3, 1977 |
|
PANNALAL BISWAS
Vs. DILIP KUMAR MONDAL
|
June 6, 1977 |
|
PANNALAL GUPTA
Vs. COMMISSIONER OF POLICE
|
June 21, 1977 |
|
PASHUPATI NATH DE Vs. MURARI MOHAN DE
|
May 3, 1977 |
|
PIJUSH DEB Vs. STATE
|
September 12, 1977 |
|
PRABIR KUMAR PATTANAYAK Vs. STATE OF WEST BENGAL
|
January 28, 1977 |
|
PRAMODE KUMAR MITTAL
Vs. BHURAMAL CHIRANJILAL MITTAL
|
March 24, 1977 |
|
PRAN KUMAR DEY
Vs. PARITOSH SANYAL
|
March 22, 1977 |
|
PRANENDA MOHAN DAS
Vs. CENTRAL BANK OF INDIA
|
September 15, 1977 |
|
PRASANNA KUMAR GIRI Vs. GANGADHAR RAUT
|
March 8, 1977 |
|
PRAVAT KUMAR SAHA AND ANOTHER Vs. THE STATE
|
December 20, 1977 |
|
PROBODH CHANDRA ROY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 18, 1977 |
|
PROMODE RANJAN DATTA & ORS. Vs. UNION OF INDIA & ORS.
|
April 5, 1977 |
|
PRONATI MITRA
Vs. SACHINDRA NATH CHATTERJEE
|
September 7, 1977 |
|
PROVASH CHANDRA CHATTERJEE
Vs. CHAND MOHAN BASAK
|
May 13, 1977 |
|
PROVASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
|
July 28, 1977 |
|
PURBAN PVT LTD Vs. DEB KUMAR SHAW
|
May 25, 1977 |
|
PURBAN PVT LTD Vs. DEB KUMAR SHAW
|
May 23, 1977 |
|
PUSPABALA RAY
Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 6, 1977 |
|
QUADER NOWAZ Vs. COMMISSIONER OF WAKFS
|
August 12, 1977 |
|
R CHATTERJEE Vs. CHIEF PERSONNEL OFFICER, SOUTH EASTERN RAILWAY
|
August 4, 1977 |
|
R D ANKLESARIA Vs. KAMALA ROY
|
April 1, 1977 |
|
R P RADIO PVT LTD Vs. UNION OF INDIA
|
May 17, 1977 |
|
RAICH ALI KHAN
Vs. HAZI SADEK ALI SK
|
June 8, 1977 |
|
RAJENDRA PROSAD AGARWALLA Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
August 12, 1977 |
|
RAJKUMAR CHOWDHURY Vs. UNION OF INDIA
|
June 13, 1977 |
|
RAKHAL CHANDRA PANDIT Vs. PULIN BEHARI MANDAL
|
August 5, 1977 |
|
RAM CHARAN SIKDAR
Vs. JOGAMAYA BASU
|
August 17, 1977 |
|
RAM GOPAL KEDIA Vs. STATE
|
March 8, 1977 |
|
RAM NAGINA DUBEY Vs. COMMISSIONER OF POLICE CALCUTTA
|
July 6, 1977 |
|
RAM NARAYAN AGARWALLA
Vs. BHOLANATH DAS
|
February 4, 1977 |
|
RAM NATH AGARWALLA & ANR. Vs. UNION OF INDIA & ORS.
|
June 24, 1977 |
|
RAM NATH JADAR Vs. STATE
|
December 20, 1977 |
|
RAMANI MOHAN BARMAN
Vs. GOURI RANI BARMAN
|
January 14, 1977 |
|
RAMAPADA PARICHA Vs. JYOTI @ JATINDRA NAYAK
|
January 27, 1977 |
|
RAMMOHAN CHOTTOPADHAYA Vs. STATE OF WEST BENGAL & ORS.
|
May 9, 1977 |
|
RANI PRAVABATI ROY Vs. SAILESHNATH ROY
|
January 14, 1977 |
|
RATI KANTA MOSAT Vs. STATE OF WEST BENGAL
|
May 17, 1977 |
|
REGENT ESTATES LIMITED Vs. SECOND LABOUR COURT
|
March 21, 1977 |
|
REMEMBRANCER OF LEGAL AFFAIRS Vs. KEDAR NATH MAITY
|
January 19, 1977 |
|
REPUBLIC STORES Vs. JAGAJIT INDUSTRIES LTD
|
January 16, 1977 |
|
ROHINI KANTA DEY Vs. STATE OF WEST BENGAL
|
July 19, 1977 |
|
ROLLS PRINT AND COMPANY PVT LTD Vs. B M SINGH AND SON
|
May 13, 1977 |
|
RUKMINI DEBI Vs. MIHIR BALA SARKAR
|
January 5, 1977 |
|
S K JWALA Vs. LAMA HELEM IAN HAONG LEE
|
December 16, 1977 |
|
S N GUHA ROY Vs. PRATIMA RANI KUNDU
|
September 12, 1977 |
|
S N SINGH Vs. P B VENKATASUBRAMANIAM
|
May 5, 1977 |
|
S.G. NANDI Vs. MANAGER, UNITED COMMERCIAL BANK
|
May 24, 1977 |
|
S.R. SINGH Vs. THE STATE
|
April 7, 1977 |
|
SACHINDRA NATH SEAL
Vs. SUDAM CHANDRA PAL
|
May 5, 1977 |
|
SADHAN DUTTA ROY Vs. STATE
|
January 12, 1977 |
|
SAIDUN NESSA HOQUE Vs. CALCUTTA VYAPAR PRATISTHAN LTD
|
December 23, 1977 |
|
SAMARENDRA NATH SADHU & ORS. Vs. ANANTA KUMAR MONDAL & ORS.
|
March 29, 1977 |
|
SANJIT KUMAR SARKAR Vs. DIVISIONAL MECHANICAL INEER N E F RAILWAY
|
February 21, 1977 |
|
SARADINDU MUKHERJEE
Vs. AMIYA KUMAR BASU
|
February 9, 1977 |
|
SARADINDU SAHA Vs. NRIPENDRA KUMAR ROY CHOWDHURY
|
July 27, 1977 |
|
SARBAT ALI Vs. THE STATE
|
August 18, 1977 |
|
SAROJ KUMAR DEY Vs. SUNIL KUMAR DEY
|
May 31, 1977 |
|
SASTIDAS MULLICK Vs. JUNIOR LAND REFORMS OFFICER BARRACKPORE CIRCLE
|
April 7, 1977 |
|
SATIKANTA GUHA Vs. STATE OF WEST BENGAL
|
July 25, 1977 |
|
SATIKANTA GUHA Vs. STATE
|
March 3, 1977 |
|
SATISH CHANDRA KUILA Vs. KALIPADA MAITY
|
October 3, 1977 |
|
SATISH CHANDRA NASKAR & ORS. Vs. UPENDRA NATH BISWAS & ORS.
|
August 17, 1977 |
|
SATYA CHARONE ROQUITTEE Vs. A FIRPO LTD
|
March 4, 1977 |
|
SATYESH CHANDRA BANERJEE
Vs. RANI BANERJEE
|
June 28, 1977 |
|
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
|
August 5, 1977 |
|
SEIKH SAIFUDDIN MONDAL Vs. STATE
|
April 6, 1977 |
|
SENIOR STATION SUPERINTENDENT TN CHARGE OF PURULIA ELECTRIC SUPPLY Vs. RADHA DEBI SARAOGI
|
February 15, 1977 |
|
SHAH PRABHUDAS GULABCHAND Vs. EURASIAN EQUIPMENTS AND CHEMICALS LTD
|
June 2, 1977 |
|
SHAM ROJ
Vs. ADDL SUPERINTENDENT OF POLICE
|
June 8, 1977 |
|
SHAMLAL MAZUMDAR Vs. M L DALMIA
|
February 22, 1977 |
|
SHARASHIBALA ROY CHOWDHURY Vs. M/S. JEWAN RAM SHEODUTTARAJ & ORS.
|
December 8, 1977 |
|
SHIBAPADA TRIPATHY Vs. STATE OF WEST BENGAL
|
May 6, 1977 |
|
SHIBDAS GOPALJI PATEL
Vs. RAM CHANDRA MOOKERJEE
|
April 28, 1977 |
|
SHIBDAS GOPALJI PATEL Vs. RAM CHANDRA MOOKERJEE
|
April 29, 1977 |
|
SHRI AGHORE BANDHU ROY Vs. STATE OF WEST BENGAL AND OTHERS
|
January 14, 1977 |
|
SHRI SHRI ISWAR RAJ RAJESWARI JEW THAKUR Vs. STATE OF WEST BENGAL & ORS.
|
June 27, 1977 |
|
SHYAM SUNDAR BERIWALA Vs. STATE
|
January 13, 1977 |
|
SHYAMA SANKAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
|
March 9, 1977 |
|
SIDDHESWAR PRASAD SINGH
Vs. BHABA SUNDARI PRAMANICK SHA
|
July 21, 1977 |
|
SIMA RANI MOHANTI Vs. PUSPA RANI PAL
|
May 13, 1977 |
|
SM. KAMALINI ROY Vs. STATE OF WEST BENGAL & ORS.
|
September 22, 1977 |
|
SM. SNEHALATA SUR Vs. STATE OF WEST BENGAL AND OTHERS
|
April 20, 1977 |
|
SM. SUBHASINI DEBI Vs. STATE OF WEST BENGAL & ORS.
|
September 23, 1977 |
|
SNEHALATA MUKHERJEE Vs. AJIT BEHARI MUKHERJEE
|
May 31, 1977 |
|
SOORAJMULL NAGARMULL
Vs. BANK OF TOKYO LTD
|
May 18, 1977 |
|
SOVA SARKAR Vs. INCOME TAX OFFICER
|
June 2, 1977 |
|
SPENCER AND CO. LTD. Vs. THE THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS
|
July 8, 1977 |
|
SRI BAMA PADA MALLIK Vs. STATE OF WEST BENGAL & ORS.
|
May 13, 1977 |
|
SRI RAM SAKAL RAIDAS Vs. COMMISSIONERS FOR THE CALCUTTA PORT TRUST
|
June 3, 1977 |
|
SRI SRI ISWAR SRIDHAR JEW, A HINDU DEITY Vs. MOHAN LAL KAR
|
March 21, 1977 |
|
STAR TEXTILE ENGINEERING WORKS LTD Vs. JAMES MACKIE HOLDINGS LTD
|
June 6, 1977 |
|
STATE Vs. MOTILAL GANGULY
|
August 1, 1977 |
|
STATE BANK OF INDIA
Vs. S WAZIR SINGH
|
February 24, 1977 |
|
STATE OF WEST BENGAL
Vs. JYOTSNA BHOWMIK
|
February 8, 1977 |
|
STATE OF WEST BENGAL Vs. BACHU MONDAL
|
January 13, 1977 |
|
STATE OF WEST BENGAL Vs. NARENDRA NARAYAN DAS
|
January 19, 1977 |
|
STATE OF WEST BENGAL Vs. MADAN MOHAN BAG
|
April 7, 1977 |
|
STATE OF WEST BENGAL Vs. MIR FAKIR MOHAMMAD
|
April 4, 1977 |
|
STATE OF WEST BENGAL Vs. DHANESH BIJOY SAHANA
|
March 18, 1977 |
|
STATE OF WEST BENGAL Vs. HINDUSTHAN CONSTRUCTION CO LTD
|
June 29, 1977 |
|
STATE OF WEST BENGAL Vs. RAMKALI BHATTACHARJEE
|
September 28, 1977 |
|
STATE OF WEST BENGAL Vs. MESSRS. SKABCO(P) LTD.
|
May 6, 1977 |
|
STATE OF WEST BENGAL Vs. BHUPATI CHARAN MAJHI
|
August 11, 1977 |
|
STATE OF WEST BENGAL Vs. MANINDRA NATH ROY
|
December 12, 1977 |
|
STATE OF WEST BENGAL Vs. PURNENDU SEN
|
September 6, 1977 |
|
STRESSCON ENGINEERING CO Vs. N K ROY CHOWDHURY AND SONS
|
December 6, 1977 |
|
STYA PAUL
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
September 30, 1977 |
|
SUBHASINI DEBI Vs. STATE OF WEST BENGAL
|
September 25, 1977 |
|
SUDHANGSU KUMAR MUKHERJEE Vs. UNION OF INDIA
|
January 21, 1977 |
|
SUDHIR KUMAR BANERJEE Vs. TUKVAR COMPANY LTD
|
October 7, 1977 |
|
SUDHIR KUMAR GHOSH Vs. STATE
|
January 14, 1977 |
|
SUDHIR KUMAR SARKAR Vs. P C GUPTA
|
December 16, 1977 |
|
SUNAHARI DEVI ARYA AND OTHERS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 2, 1977 |
|
SUNDARI DASI Vs. BASUDEO LAL GURALIAR
|
February 10, 1977 |
|
SUNIL KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
|
August 5, 1977 |
|
SUNIL MUKHERJEE
Vs. UNION OF INDIA
|
June 16, 1977 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. G MAZUMDAR I G BORDER SECURITY
|
August 10, 1977 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. PRAFULLA MAJHI
|
January 18, 1977 |
|
SUPERINTENDENT AND REMERABRANCEI OF LEGAL AFFAIRS Vs. TARAPADA SINHA
|
July 20, 1977 |
|
SURAJMULL CHOTEYLAL
Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1977 |
|
SURENDRA KUMAR RAY CHOUDHURY Vs. COLLECTOR OF CALCUTTA
|
January 31, 1977 |
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SURJA MOHAN CHAKRABORTY Vs. STATE OF WEST BENGAL
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February 9, 1977 |
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SUSANTA KUMAR SARKAR Vs. STATE OF WEST BENGAL
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February 16, 1977 |
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SUSHIL KRISHNA ROY
Vs. NARAYAN CH MUKHERJI
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November 28, 1977 |
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SUSHIL KUMAR GHOSH & ANR. Vs. STATE OF WEST BENGAL & ORS.
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May 23, 1977 |
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SYED ALI KAISER
Vs. MSTT AYESHA BEGUM
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February 23, 1977 |
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T.P. CHAURASIA Vs. INCOME
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August 5, 1977 |
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T.R. PANDEY Vs. THE CHIEF COMMISSIONER, ANDAMAN AND NICOBAR ISLANDS AND OTHERS
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September 20, 1977 |
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TAHERBHOY FEEDA ALLY Vs. STATE OF WEST BENGAL
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July 8, 1977 |
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TARAB ALI KHAN Vs. STATE OF WEST BENGAL
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March 2, 1977 |
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TARAKPADA KIRTI
Vs. RUPLEKHA CHATTERJEE
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September 28, 1977 |
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TARAPADA BISWAS Vs. PRAFULLA KUMAR DAS
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June 29, 1977 |
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THE CHIEF PERSONNEL OFFICER, EASTERN RAILWAY AND OTHERS Vs. PRANAB KUMAR ROY CHOWDHURY
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June 17, 1977 |
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THE SAHA INSTITUTE OF NUCLEAR PHYSICS CO Vs. THE CORPORATION OF CALCUTTA AND ORS.
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August 4, 1977 |
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TINKORI GHOSE Vs. KAMAL KANTI GHOSE & ORS.
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August 24, 1977 |
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TRUSTEES BENGAL NATIONAL CHAMBER OF COMMERCE & INDUSTRY BUILDING Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL
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March 9, 1977 |
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TUSHAR KANTI BANERJEE Vs. STATE OF WEST BENGAL
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May 4, 1977 |
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UMA RAJESWARRAO PATRA Vs. UNION OF INDIA & ORS.
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August 3, 1977 |
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UNION CO LTD Vs. COMMISSIONER OF INCOME TAX
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February 4, 1977 |
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UNION COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
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February 7, 1977 |
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UNION OF INDIA Vs. AD HOC CLAIMS COMMISSIONER
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February 25, 1977 |
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UNION OF INDIA Vs. PIRU KISKU
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February 22, 1977 |
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UNION OF INDIA Vs. TULSIDAS BHIMJI
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March 22, 1977 |
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UNION OF INDIA Vs. SHALIMAR WORKS LTD
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April 5, 1977 |
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UNION OF INDIA Vs. INDER NATH
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April 7, 1977 |
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UNION OF INDIA Vs. BHOLANATH KARMAKAR
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June 7, 1977 |
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UNION OF INDIA Vs. KUPPUSWAMY NAICKER
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September 27, 1977 |
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UNION OF INDIA Vs. UNION BUILDERS
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September 23, 1977 |
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UNION OF INDIA (UOI) Vs. HIREN MAITY
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February 22, 1977 |
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UNION OF INDIA (UOI) Vs. NARENDRA NATH BOSE
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September 1, 1977 |
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UNION OF INDIA AND OTHERS Vs. DEB KISHORE CHATTERJEE AND OTHERS
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August 2, 1977 |
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UNITED BANK OF INDIA LTD Vs. A T ALI HUSSAIN AND CO A FIRM
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December 20, 1977 |
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UNITED COMMERCIAL BANK Vs. DIRECTOR ENFORCEMENT DIRECTORATE.
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February 18, 1977 |
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UNITED COMMERCIAL BANK Vs. V J VYAS
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February 2, 1977 |
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USHA RICE MILL CO LTD Vs. UNITED BANK OF INDIA
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September 13, 1977 |
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VISHNUPUR ELECTRIC SUPPLY AND INDUSTRIAL DEVELOPMENT CO LTD Vs. STATE OF WEST BENGAL
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August 18, 1977 |
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WALPORD TRANSPORT LIMITED Vs. STATE OF WEST BENGAL
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May 17, 1977 |
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WEST BENGAL FINANCIAL CORPORATION Vs. REGIONAL EMPLOYEES PROVIDENT FUND COMMISSIONER W B
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December 8, 1977 |
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WO BROS Vs. COMMISSIONER, CORPORATION OF CALCUTTA
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May 19, 1977 |
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ZOHRA KHATOON Vs. MD JANE ALAM
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September 15, 1977 |
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ZOHRA KHATOON Vs. JANAB MOHAMMAD JANE ALAM
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September 28, 1977 |
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