A K BOSE Vs. G N BORAH PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
|
June 23, 1975 |
ABANI BHUSAN CHATTERJEE Vs. THE STATE OF WEST BENGAL
|
August 13, 1975 |
ABDUL GANI (ON BEHALF OF AMINUL ISLAM DETENU Vs. STATE OF WEST BENGAL
|
April 25, 1975 |
ABUL AZAD IN JAIL Vs. STATE
|
September 29, 1975 |
ACHALA PROVA NANDI Vs. STATE OF WEST BENGAL
|
April 29, 1975 |
ACHALA PROVA NANDI AND OTHERS Vs. STATE OF W.B. AND OTHERS
|
April 30, 1975 |
ADDL COLLECTOR OF CUSTOMS Vs. TOOLISIDAS JEWRAJ
|
February 6, 1975 |
ADINATH BANERJEE
Vs. STATE OF WEST BENGAL
|
January 3, 1975 |
AJIT KUMAR RAY Vs. JNANENDRA NATH DEY
|
September 5, 1975 |
AKHIL BANDHAV CHEMICALS INDUSTRIES P LTD Vs. UNION OF INDIA
|
July 9, 1975 |
ALKALI AND CHEMICAL CORPORATION OF INDIA LIMITED
Vs. UNION OF INDIA
|
September 17, 1975 |
AMALENDU GHOSH Vs. PREM PATHAK
|
May 14, 1975 |
AMARNATH MEHRA
Vs. INCOME TAX OFFICER A WARD
|
August 26, 1975 |
AMITABHA ROY Vs. JYOTSNA PRABHA ROY
|
April 29, 1975 |
AMITAVA PALCHOUDHURI AND OTHERS Vs. CHIEF ENFORCEMENT OFFICER, EMERGENCY RISKS INSURANCE SCHEME, EASTERN REGION AND OTHERS
|
July 23, 1975 |
AMITAVA ROY Vs. JYOTSNA PROVA ROY
|
April 30, 1975 |
AMRITAMAY GHOSH Vs. STATE OF WEST BENGAL
|
November 24, 1975 |
AMULYA KUMAR CHAKRAVARTY Vs. NIRMALAYA KUMAR MUKHERJEE
|
November 17, 1975 |
AMULYA KUMAR SUR Vs. DILIP KUMAR SUR
|
October 3, 1975 |
AMULYA RATAN MUKHERJEE Vs. KALI PADA TAH
|
February 18, 1975 |
ANIL KUMAR ROY
Vs. MANSANATH SHAW
|
May 7, 1975 |
ANUP KUMAR GHOSE Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
March 11, 1975 |
APPEJAY STEEL WORKS PRIVATE LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL RANGE I
|
December 19, 1975 |
APURBA CHANDRA SEN
Vs. KAMAL KUMAR DATT
|
August 6, 1975 |
ARUN KUMAR SANYAL
Vs. JNANENDRA NATH SANYAL
|
January 15, 1975 |
ARUN KUMAR SANYAL Vs. JNANENDRA NATH SANYAL
|
January 18, 1975 |
ASHA GUPTA Vs. SIPRA DUTTA
|
September 30, 1975 |
ASHALATA BAIRAGYA Vs. GOPAL CHANDRA CHAKRABORTY
|
April 29, 1975 |
ASOKE CHATTERJEE Vs. MANISHA MUKHERJEE
|
November 28, 1975 |
ASSISTANT COLLECTOR OF CUSTOMS SPECIAL SECTION CALCUTTA Vs. UNITED INDIA MINERALS LTD
|
June 12, 1975 |
ASSOCIATED TRADERS AND ENGINEERS Vs. M. P. WORKS (P) LTD.
|
July 23, 1975 |
ASSTT COLLR OF CUS TECH CUS DIV Vs. BHIMRAJ BANSHIDHAR
|
June 11, 1975 |
AYUBALI SARDAR Vs. DERAJUDDIN MALLICK
|
September 26, 1975 |
B. K. GHOSH Vs. STATE OF WEST BENGAL
|
August 21, 1975 |
B.K. KAPUR Vs. THE UNION OF INDIA AND OTHERS
|
July 9, 1975 |
BACHHRAJ BAID Vs. COMMERCIAL TAX OFFICER
|
May 23, 1975 |
BAGAL TANTI Vs. RAM RANJAN LAHA
|
January 10, 1975 |
BAIDYANATH BAYEN Vs. BERHAMPORE BANK LTD.
|
October 3, 1975 |
BANSIDHAR DURGADUTT Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA
|
March 25, 1975 |
BASDEO AGARWALLA
Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1975 |
BASHIR AHMED
Vs. STATE OF WEST BENGAL
|
September 8, 1975 |
BATOKRISTO ROY CO PVT LTD Vs. H POLESY AND CO IMPORTERS PVT LTD
|
June 13, 1975 |
BEJOY KUMAR BOSE Vs. STATE
|
May 28, 1975 |
BELLS ASBESTOS AND ENGINEERING INDIA P LTD Vs. A HEARTGROVE
|
September 16, 1975 |
BENGAL PAPER MILL CO LTD Vs. COMMERCIAL TAX OFFICER
|
July 9, 1975 |
BENGAL PROTTERIES LTD Vs. M R T P COMMISSION
|
October 3, 1975 |
BENODE BEHARI SAHA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
|
July 25, 1975 |
BHAGWAN DEVI SARAOGI Vs. INCOME TAX OFFICER E WARD
|
July 14, 1975 |
BHARATI PVT LTD Vs. INCOME TAX OFFICER
|
August 4, 1975 |
BHUDHARMULL RAMCHUNDER
Vs. INVESTIGATING OFFICER GOVERNMENT OF WEST BENGAL
|
August 14, 1975 |
BHUPENDRANATH BARIK Vs. BRAHMACHARI GIRI STATE OF WEST BENGAL
|
July 2, 1975 |
BHUSAN KUMAR TALWAR Vs. UNION OF INDIA
|
December 19, 1975 |
BIBHUTI BHUSAN ROY
Vs. INCOME TAX OFFICER A WARD
|
December 16, 1975 |
BIJOY KUMAR MUKERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
|
March 11, 1975 |
BIMAL KUMAR GAYEN Vs. AMIYA GOPAL MANDAL
|
August 14, 1975 |
BIMAL KUMAR SUR Vs. STATE OF WEST BENGAL
|
December 4, 1975 |
BIRD AND CO PVT LTD Vs. KALYAN KUMAR SEN GUPTA
|
November 21, 1975 |
BIRENDRA NATH GAYEN Vs. KALI CH MANDAL
|
November 25, 1975 |
BISWAMBAR DAYAL GARG Vs. BADINDRAPAL SINGH DAGAR
|
September 1, 1975 |
BISWANATH AGARWALLA Vs. STATE
|
September 19, 1975 |
BRAITHWAITE AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1975 |
BRAJA MOHAN SARKAR Vs. STATE OF WEST BENGAL
|
March 14, 1975 |
BRITISH ELECTRICAL AND PUMPS P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1975 |
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. INCOME TAX OFFICER
|
July 3, 1975 |
CACHAR PLYWOOD LTD Vs. INCOME TAX OFFICER A WARD
|
November 27, 1975 |
CALCUTTA LOANS PRIVATE LIMITED Vs. PRAKASH KRISHNA MITTER
|
May 22, 1975 |
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. K C ANAND
|
March 20, 1975 |
CALCUTTA STATE TRANSPORT CORPORATION Vs. KAMAL PRAKASH DE
|
June 22, 1975 |
CALCUTTA STATE TRANSPORT CORPORATION CALCUTTA Vs. KAMAL PRAKASH DE
|
June 26, 1975 |
CAPT. U.R. ROY CHOUDHURY Vs. THE STATE
|
May 29, 1975 |
CAREW AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1975 |
CENTRAL BANK OF INDIA Vs. BRAHMACHARI RESEARCH INSTITUTE PVT. LTD. (IN LIQUIDATION)
|
August 14, 1975 |
CENTURY ENKA LTD Vs. INCOME TAX OFFICER
|
September 12, 1975 |
CHAND KAUR Vs. NALINI ROY CHOUDHURY
|
September 17, 1975 |
CHAND KAUR Vs. NALINI ROY CHOUDHURY
|
September 19, 1975 |
CHANDI CHARAN DE Vs. BLOCK DEVELOPMENT OFFICER
|
April 22, 1975 |
CHAPALA BALA ADHIKARY Vs. MONORANJAN DAS
|
September 23, 1975 |
CHARKI MICA MINING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1975 |
CHIEF MECHANICAL ENGINEER E RLY Vs. JYOTI PRASAD BANERJEE
|
May 14, 1975 |
CHIEF SECURITY OFFICER EASTERN RAILWAY Vs. AJOY CHANDRA BAGCHI
|
May 29, 1975 |
CHITTARANJAN BASU Vs. UNION OF INDIA
|
April 22, 1975 |
CHOTALAL SHAW Vs. RAM GOLAM SHAW
|
July 31, 1975 |
CHUNOO HEMBRUM Vs. GARDEN MANAGER, NEW DOORS TEA ESTATE & ORS.
|
December 4, 1975 |
COLLECTOR OF CUSTOMS Vs. JAMES DAVID CRIGHTON
|
October 3, 1975 |
COLLECTOR OF CUSTUMS AND CENTRAL EXISE Vs. HINDUSTAN MOTERS LTD
|
March 14, 1975 |
COMMISIONER OF INCOME TAX Vs. MADHUSUDAN AGARWALLA
|
August 28, 1975 |
COMMISSIONER CORPORATION OF CALCUTTA Vs. S K DATTA GUPTA
|
July 18, 1975 |
COMMISSIONER OF INCOME Vs. M/S. STEAM & MINING EQUIPMENT (INDIA) PVT. LTD.
|
May 27, 1975 |
COMMISSIONER OF INCOME TAX Vs. EASTERN EQUIPMENT AND SALES LTD.
|
December 2, 1975 |
COMMISSIONER OF INCOME TAX Vs. CLIVE ROW INVESTMENT HOLDING
CO LTD
|
July 22, 1975 |
COMMISSIONER OF INCOME TAX Vs. G D KOTHARI
|
July 23, 1975 |
COMMISSIONER OF INCOME TAX Vs. R H N CHOUDHURI AND CO PVT LTD
|
July 11, 1975 |
COMMISSIONER OF INCOME TAX Vs. AMALGAMATED JAMBAD SYNDICATE PVT LTD
|
July 11, 1975 |
COMMISSIONER OF INCOME TAX Vs. NORTH DHEMO COAL COMPANY LTD
|
July 23, 1975 |
COMMISSIONER OF INCOME TAX Vs. ENGINEERING WORKS OF INDIA P LTD
|
August 8, 1975 |
COMMISSIONER OF INCOME TAX Vs. DUNLOP RUBBER CO I LTD
|
October 3, 1975 |
COMMISSIONER OF INCOME TAX Vs. NARAYAN CHANDRA DEY
|
September 30, 1975 |
COMMISSIONER OF INCOME TAX Vs. GANESH JUTE MILLS LTD
|
October 1, 1975 |
COMMISSIONER OF INCOME TAX Vs. BROJENDRA NATH KUNDU
|
November 11, 1975 |
COMMISSIONER OF INCOME TAX Vs. WESMAN ENGINEERING CO P LTD
|
November 13, 1975 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
|
September 16, 1975 |
COMMISSIONER OF INCOME TAX Vs. DIPAK CORPORATION PVT LTD
|
September 25, 1975 |
COMMISSIONER OF INCOME TAX Vs. LUXMI IDEAL INVESTMENT AND FINANCE CORPORATION PVT LTD
|
December 4, 1975 |
COMMISSIONER OF INCOME TAX Vs. BEJOY KUMAR ALMAL
|
November 24, 1975 |
COMMISSIONER OF INCOME TAX Vs. LIONEL EDWARDS P LTD
|
December 11, 1975 |
COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR MILLS ASSOCIATION
|
March 17, 1975 |
COMMISSIONER OF INCOME TAX Vs. PARTABMULL RAMESHWAR
|
February 26, 1975 |
COMMISSIONER OF INCOME TAX Vs. JALAN INVESTMENT P LTD
|
March 4, 1975 |
COMMISSIONER OF INCOME TAX Vs. BALAI CHANDRA PAUL
|
January 8, 1975 |
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LTD
|
February 12, 1975 |
COMMISSIONER OF INCOME TAX Vs. BISSESSAR LAL GUPTA
|
January 31, 1975 |
COMMISSIONER OF INCOME TAX Vs. RAMSEVAK PAUL
|
June 3, 1975 |
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR AGARWALLA AND BROS
|
May 20, 1975 |
COMMISSIONER OF INCOME TAX Vs. SARPI KAJORIA COAL MINES P LTD
|
May 21, 1975 |
COMMISSIONER OF INCOME TAX Vs. LALIT MOHAN DEB
|
July 10, 1975 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. CHRESTIAN MICA INDUSTRIES LTD
|
July 4, 1975 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. BIRD AND CO P LTD
|
July 28, 1975 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL COMPANY LTD
|
July 17, 1975 |
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA Vs. BALAI CHANDRA PAUL AND OTHERS
|
August 1, 1975 |
COMMISSIONER OF WEALTH TAX Vs. LEENA MUKHERJEE
|
April 23, 1975 |
COMMISSIONERS OF THE MUNICIPALITY OF HOWRAH Vs. SRI DANDISWAMI DEBYASHRAM MOHANT
|
May 22, 1975 |
CONTROLLER OF ESTATE DUTY
Vs. JOHN GREGORY APCAR
|
January 8, 1975 |
COOCH BEHAR TRADING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
June 18, 1975 |
CORPORATION OF CALCUTTA Vs. MURARI CHURN LAW
|
September 3, 1975 |
CORPORATION OF CALCUTTA Vs. SASHI COOMAR BANERJEE & ORS
|
January 29, 1975 |
DABROS INDUSTRIAL CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 18, 1975 |
DAMODAR VALLEY CORPORATION
Vs. SUPERINTENDENT OF COMMERCIAL TAXES GIRIDIH
|
November 17, 1975 |
DELHI CLOTH AND GENERL MILLS COLTD Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
January 22, 1975 |
DHIRENDRA NATH BANERJEE Vs. CHITTARANJAN MONDAL
|
November 21, 1975 |
DHUNSERI TEA AND INDUSTRIES LTD Vs. HANUMAN ESTATES PRIVATE LTD
|
December 24, 1975 |
DILIP CHAKRABORTY Vs. PUBLIC PRROSECUTOR CITY SESSIONS COURT CALCUTTA
|
December 9, 1975 |
DINESH CHANDRA BANERJEE Vs. CORPORATION OF CALCUTTA
|
May 15, 1975 |
DIPTI KUMAR BASU
Vs. COMMISSIONER OF WEALTH TAX
|
May 16, 1975 |
DULAL CHAND AUDDY Vs. STATE OF WEST BENGAL
|
February 11, 1975 |
DULAL CHANDRA BHAR Vs. COMMERCIAL TAX OFFICER
|
December 19, 1975 |
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1975 |
DWARKA PROSAD MAHAWAR Vs. GOPAL DAS MAHAWAR
|
December 4, 1975 |
EASTERN GALVO ALUMINIZING AND ENGINEERING WORKS Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
September 26, 1975 |
EASTERN RAILWAY Vs. MUNICIPAL COMMISSIONERS, BARABAT MUNICIPALITY
|
August 27, 1975 |
F AND C OSLER INDIA LTD Vs. STATE
|
June 20, 1975 |
FALTA FORT REFUGEE FISHERMENS CO OPERATIVE SOCIETY LTD Vs. ADDITIONAL DISTRICT MAGISTRATE E A 24 PARGANAS
|
January 24, 1975 |
FEDERAL REPUBLIC OF GERMANY
Vs. S DEY AND ASSOCIATES
|
May 22, 1975 |
GANESH CHANDRA KHAN
Vs. INCOME TAX OFFICER A WARD
|
August 11, 1975 |
GARIBDAS JAISWAL Vs. CORPORATION OF CALCUTTA
|
July 15, 1975 |
GOLAM RASUL Vs. SUPERINTENDENT OF POLICE BIRBHUM
|
February 21, 1975 |
GOPAL CHANDRA SARKAR Vs. HINDUSTHAN STEEL LTD
|
August 1, 1975 |
GOUR GOPAL DUTT Vs. SATYENDRA NATH MITRA
|
May 16, 1975 |
GOUR GOPAL DUTT Vs. SHANTILATA MITRA
|
December 5, 1975 |
GOUR HARI DUTTA & ORS. Vs. STATE OF WEST BANGAL & ORS.
|
February 14, 1975 |
GOVIND PRASAD LATH Vs. STATE OF WEST BENGAL
|
March 24, 1975 |
GRAHAMS TRADING CO INDIA LTD Vs. INCOME TAX OFFICER CENTRAL
|
September 29, 1975 |
HARI NARAYAN MUKHERJEE, RECEIVER Vs. ADMINISTRATOR, CORPORATION OF CALCUTTA
|
June 9, 1975 |
HARIPADA RAY Vs. UNION OF INDIA
|
June 19, 1975 |
HAS1MARA INDUSTRIES LTD Vs. COMPANY LAW BOARD
|
June 25, 1975 |
HINDUSTAN LEVER LTD. Vs. HINDUSTAN LEVER MAZDOOR SABHA
|
September 5, 1975 |
HINDUSTHAN INDUSTRIAL CO Vs. CHANDI PROSAD MORE
|
March 20, 1975 |
HIRALAL AGARWALA Vs. BHAGIRATHI GORE
|
June 17, 1975 |
HIRENDRA BHADRA Vs. TITWN ENG CO P LTD
|
December 23, 1975 |
HIRENDRA NATH BAKSHI
Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 19, 1975 |
HOARE MILLER AND CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 7, 1975 |
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER
|
December 18, 1975 |
I C AND E MORTON INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
August 8, 1975 |
I T C LTD Vs. M R T P COMMISSION
|
September 16, 1975 |
INDIA OIL CORPORATION LTD. Vs. THE INDUSTRIAL GASES LTD.
|
July 14, 1975 |
INDIAN IRON & STEEL CO. LTD. Vs. UNION OF INDIA & ANR.
|
April 13, 1975 |
INDO TRADERS
Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1975 |
INSPECTING ASST COMMISSIONER OF INCOME TAX Vs. SOMENDRA KUMAR GUPTA
|
July 23, 1975 |
ISWAR CHANDRA CHITALANGIA Vs. STATE
|
August 1, 1975 |
ISWAR MAHADEV JIEW SHIB THAKUR Vs. DILIP KUMAR BASU
|
August 13, 1975 |
JAGABANDHU NATH Vs. MADHABILATA BAKSHI
|
July 3, 1975 |
JAGADISH CH AGARWAL Vs. UNION OF INDIA
|
August 22, 1975 |
JAGADISH PRASAD TULSHAN Vs. MANJULA TULSHAN
|
February 13, 1975 |
JAGANNATH SEN Vs. SRIRAM PASRICHA
|
March 14, 1975 |
JAGDISH LAL GUPTA Vs. DIRECTOR OF RATIONING
|
April 25, 1975 |
JAIRAJ PRASAD SHAW Vs. OM PROKASH SHAW
|
January 7, 1975 |
JANAB NASIRUDDIN KHAN Vs. THE ADDITIONAL DISTRICT MAGISTRATE, HOWRAH
|
March 5, 1975 |
JATINDRA NATH DAS Vs. JADARAM
|
August 12, 1975 |
JAYANTA KUMAR DAS Vs. GOUR HARI DAS
|
September 16, 1975 |
JAYANTIBHAI G PATEL Vs. UNION OF INDIA
|
December 24, 1975 |
JAYANTIBHAI PATEL Vs. SECRETARY, HOME DEPARTMENT, GOVT. OF WEST BENGAL
|
September 15, 1975 |
JEEWANLAL (1929) LIMITED Vs. STATE OF WEST BENGAL
|
February 21, 1975 |
JEEWANLAL 1929 LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 12, 1975 |
JETHA LAHARANG Vs. STATE OF WEST BENGAL
|
January 29, 1975 |
JNAN RANIAN BANERJEE Vs. STATE OF WEST BENGAL
|
February 19, 1975 |
JNANENDRA NATH BOSE & ORS. Vs. SUSHIL KUMAR SAFUI & ANR.
|
December 24, 1975 |
JOKAI ASSAM TEA CO LTD Vs. BHAWANI SHANKAR BAGARIA
|
June 17, 1975 |
JYOTI PRAKASH MITTER
Vs. HARAMOHAN CHOWDHURY
|
July 30, 1975 |
JYOTIRMOYEE DEBI
Vs. DURGADAS BANERJEE
|
September 19, 1975 |
K N DAFTARY Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1975 |
KALACHAND NAWN Vs. PANCHANAN BANERJEE
|
March 19, 1975 |
KALPA NATH SARKAR Vs. ANILKUMAR SARKAR
|
January 17, 1975 |
KANAILAL ROY Vs. MONIKA ROY
|
August 21, 1975 |
KANTI MOHAN MANDAL Vs. NABA KUMAR PAL
|
February 5, 1975 |
KASHMIR AGENCIES PVT LTD Vs. INCOME TAX OFFICER
|
December 18, 1975 |
KEDARNATH KUNDU Vs. BUILDING TRIBUNAL, CORPORATION OF CALCUTTA
|
March 4, 1975 |
KHARDAH COMPANY LTD Vs. COMMERCIAL TAX OFFICER ESPLANADE CHARGE
|
February 24, 1975 |
KRISHNA INVESTMENT Vs. UNION OF INDIA
|
September 11, 1975 |
KRISHNA KUMAR MODI
Vs. UNION OF INDIA
|
July 24, 1975 |
KUMARAPURAM GOPALAKRISHNAN ANANTHAKRISHNAN
Vs. BURDWAN CUTWA RAILWAY COMPANY LTD
|
March 21, 1975 |
KUMUD BALA DEBYA Vs. GITA RANI DEBI & ANR.
|
May 23, 1975 |
LAKHMIMONI DASI Vs. JIBAN KRISHNA SARKAR
|
February 20, 1975 |
LAKSHMI CHAND SWAIKA
Vs. INCOME TAX OFFICER B WARD
|
December 11, 1975 |
LAKSHMI NARAYAN PANDE Vs. CORPORATION OF CALCUTTA
|
August 8, 1975 |
LAKSHMI NARAYAN ROY Vs. LAND REFORMS OFFICER
|
September 18, 1975 |
LALIT MOHAN SARKAR Vs. THE STATE
|
April 29, 1975 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RABINDRA MOHAN MATTRA
|
September 9, 1975 |
LORD S P SINHA Vs. LABOUR ENFORCEMENT OFFICER
|
February 12, 1975 |
M/S. BELAL BIRI FACTORY (P) LTD. Vs. COMMERCIAL TAX OFFICER & ORS.
|
October 3, 1975 |
MADAN MOHAN CHAWLIA Vs. ASUTOSH SASHMAL
|
January 13, 1975 |
MADANLAL PATODIA Vs. LUXMINARAYAN COTTON MILLS LTD
|
November 13, 1975 |
MADHUSUDAN MILLS LTD Vs. CORPORATION OF CALCUTTA
|
December 4, 1975 |
MAHANANDA DAS KARMAKAR
Vs. BISWANATH DEY
|
January 8, 1975 |
MANAGING SHEBAITS OF BHUKAILASH DEBUTTER ESTATE
Vs. WEALTH TAX OFFICER F WARD
|
December 11, 1975 |
MANGILAL BAID Vs. SECRETARY HOME (SPL ) DEPT , STATE OF W B
|
April 25, 1975 |
MANICK LAL SEAL Vs. K P CHOWDHURY
|
September 23, 1975 |
MANINDRA BHUSAN SANYAL
Vs. STATE OF WEST BENGAL
|
September 11, 1975 |
MANINDRA NATH GHOSE Vs. ASHALATA MITRA
|
April 17, 1975 |
MD. EUSUF MONDAL Vs. MD. OMAR ALI
|
April 25, 1975 |
MD. ISRAIL Vs. S. M. AMIRUL ISLAM & ANR.
|
December 17, 1975 |
MESSRS INDIAN IRON AND STEEL CO. LTD. Vs. ESTATE OFFICER
|
July 21, 1975 |
METAL DISTRIBUTORS LTD Vs. INCOME TAX OFFICER
|
December 5, 1975 |
MIHIR KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
|
May 21, 1975 |
MINOTI HALDER Vs. INCOME TAX OFFICER G WARD
|
September 8, 1975 |
MIRA DEVI CHOWHAN Vs. ARUN KUMAR MUSTAPHY
|
July 10, 1975 |
MOHANLAL ARORA Vs. KAILASH FINANCIERS CALCUTTA PVT LTD
|
March 6, 1975 |
MONGAL CHANDRA GOLE
Vs. DHIRENDRA NATH GOLE
|
December 16, 1975 |
MONI MOHAN MODAK Vs. SWARNALATA DASI
|
December 10, 1975 |
MONISHI MOHAN GUPTA Vs. NITAI CHAND DEY
|
September 5, 1975 |
MRINAL KANTI DAS BURMAN Vs. STATE OF WEST BENGAL
|
October 3, 1975 |
MRINALINI ROY Vs. STATE OF WEST BENGAL
|
May 27, 1975 |
MUNICIPAL COMMISSIONERS OF BARANAGORE Vs. PARESH CHANDRA BANERJI
|
March 25, 1975 |
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. SATYANARAYAN PODDAR
|
May 20, 1975 |
MURARI MOHAN DUTTA Vs. UNION OF INDIA
|
March 24, 1975 |
N DUTTA MAJUMDAR CHAIRMAN OF THE DISCIPLINARY COMMITTEE NO 3 OF THE BAR COUNCIL OF WEST BENGAL Vs. ANIL KUMAR BOSE
|
March 20, 1975 |
NAGENDRA NATH SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
|
August 6, 1975 |
NALINI BALA DAS GUPTA Vs. RABINDRA NATH HIRA
|
July 1, 1975 |
NAMITA ROY CHOWDHURY Vs. STATE OF WEST BENGAL
|
February 6, 1975 |
NANDALAL DE Vs. SULEKHA DHAR
|
December 12, 1975 |
NARAYAN CHANDRA GHOSH Vs. SANAT KUMAR DAS
|
May 8, 1975 |
NARAYAN PRASAD VIJAIVARGIYA
Vs. COMMISSIONER OF INCOME TAX
|
January 27, 1975 |
NARAYANDAS PARAMANANDDAS
Vs. INCOME TAX OFFICER J WARD
|
August 18, 1975 |
NATIONAL CEMENT MINES AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1975 |
NATIONAL HOTEL AND DILKUSHA CABIN
Vs. INCOME TAX OFFICER A WARD
|
August 8, 1975 |
NATIONAL SUGAR MILLS LTD Vs. STATE
|
May 23, 1975 |
NAVIN CHANDRA BHIMJI
Vs. CONTROLLER OF ESTATE DUTY
|
July 25, 1975 |
NAWAN ESTATES P LTD Vs. TAX RECOVERY OFFICER
|
July 21, 1975 |
NETAI CHANDRA GHOSH
Vs. GOUR MOHAN GHOSH
|
August 22, 1975 |
NETAL DAS Vs. THE STATE
|
February 11, 1975 |
NEW CENTRAL JUTE MILLS CO LTD Vs. T N KAUL
|
July 18, 1975 |
NIHARENDU DUTT MAJUMDAR Vs. ANIL KUMAR BOSE
|
March 20, 1975 |
NIKHILESH NANDA Vs. STATE
|
February 13, 1975 |
NILKANTA JANA Vs. ISWAR CHANDRA
|
April 11, 1975 |
NILKANTHA ROY Vs. DHIRENDRA NATH MULLICK
|
September 10, 1975 |
NILMONI DASSI Vs. PASHUPATI BISWAS
|
March 18, 1975 |
NIRAD BARAN MUKHERJI Vs. UNIVERSITY OF CALCUTTA
|
May 2, 1975 |
NIRMAL KUMAR DATTA Vs. UNION OF INDIA REPRESENTING THE EASTERN RAILWAY DEFENDANT
|
February 25, 1975 |
NIRMALA BALA GHOSH Vs. BALAI CHAND GHOSH
|
June 5, 1975 |
NIRMALA BIRLA Vs. WEALTH TAX OFFICER M WARD DIST V I CALCUTTA
|
July 15, 1975 |
NIRMALENDU BASU Vs. NILIMA CHETTARJEE
|
September 2, 1975 |
NISHI KANTA ROY Vs. MONMOHAN SEN GUPTA
|
April 25, 1975 |
NORODE BARAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
July 30, 1975 |
OFFICIAL TRUSTEE OF WEST BENGAL Vs. MANICHOOR GHOSHA
|
May 30, 1975 |
ONKAR MALL KHEDIA Vs. SM. NIRMALA PATEL & ORS
|
March 1, 1975 |
ORIENTAL BANK OF COMMERCE LTD Vs. PASHOK TEA CO LTD
|
March 12, 1975 |
P K GANGULI Vs. REKHA DEBI
|
July 24, 1975 |
P K GANGULY Vs. REKHA DEBI
|
January 24, 1975 |
P K SHAIKH Vs. STATE OF WEST BENGAL
|
March 4, 1975 |
PANCHANAN PAIK Vs. STATE OF WEST BENGAL
|
December 8, 1975 |
PANCHANAN PAL, DR Vs. STATE OF WEST BENGAL
|
July 3, 1975 |
PANDAM TEA CO LTD Vs. DARJEELING COMMERCIAL CO LTD
|
November 25, 1975 |
PARTHASARATHI SINHA Vs. OFFICIAL LIQUIDATOR BALLYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD
|
August 1, 1975 |
PARTHASARATHI SINHA Vs. OFFICIAL LIQUIDATOR, BALLYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD.
|
July 1, 1975 |
PASCHIMBANGA MAFASIL MISTANNA BABASHAI SAMITY Vs. STATE
|
June 27, 1975 |
PETER ALAN BASIL Vs. EAST INDIA PHARMACEUTICAL WORKS LTD
|
June 12, 1975 |
PLASTICS AND MACHINERY DISTRIBUTORS
Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
December 9, 1975 |
PRADIP PODDAR ALIAS BABLU ALIAS BABU Vs. DISTRICT MAGISTRATE DARJEELING
|
April 24, 1975 |
PRAFULLA KUMAR BERA Vs. SRIMATI BASANTI PANDA
|
November 25, 1975 |
PRAFULLA KUMAR MUKHERJEE Vs. PROBHAT KUMAR BHATTACHARYYA
|
October 1, 1975 |
PRAFULLA PRADHAN Vs. STATE OF WEST BENGAL
|
September 19, 1975 |
PRAMATHA NATH BASU Vs. S K DUTTA S P INVESTIGATION
|
December 11, 1975 |
PRANAB BISWAS Vs. SRIMATI MRINMAYEE DASI
|
December 18, 1975 |
PRANAB BISWAS Vs. MRINMAYEE DASSI
|
December 18, 1975 |
PRANAB KUMAR BISWAS Vs. AJIT KUMAR SEN LETTERS
|
February 14, 1975 |
PREMCHAND SITANATH ROY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 19, 1975 |
PREMENDU BHUSAN MONDAL
Vs. SRIPATI RANJAN CHAKRAVARTY
|
September 2, 1975 |
PREMSUKH GANESHMULL
Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1975 |
PULOKE CHANDRA PAUL Vs. COMMERCIAL TAX OFFICER CHINABAZAR CHARGE
|
May 14, 1975 |
PUNYA PROVA DEY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
|
December 16, 1975 |
PURNA CHANDRA CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 25, 1975 |
PURNA CHANDRA SARKAR & ORS. Vs. NILRATAN BISWAS & ORS.
|
December 5, 1975 |
PURUSATTAM DAS PASHARI
Vs. FIRST LAND ACQUISITION COLLECTOR CALCUTTA
|
November 24, 1975 |
PURUSHOTTAM DAS MURARKA Vs. HARENDRA KRISHNA MUKHERJEE
|
May 13, 1975 |
QAMRUDDIN Vs. SUEBA KHATOON
|
February 12, 1975 |
R L RAJGHARIA Vs. INCOME TAX OFFICER
|
August 12, 1975 |
RABINDRA N DAS Vs. SANTOSH KUMAR MITRA
|
February 18, 1975 |
RABINDRA NATH BOSE Vs. G.M., EASTERN RAILWAY, CALCUTTA AND OTHERS
|
April 23, 1975 |
RABINDRA NATH MOZUMDAR Vs. RESERVE BANK OF INDIA
|
July 21, 1975 |
RADHA GOBINDA CHANDRA Vs. NRITYA GOPAL KARMAKAR
|
August 25, 1975 |
RADHA PROSAD KESHRI Vs. SUPERINTENDENT OF SURI JAIL
|
February 24, 1975 |
RADHAKISHAN BHAKAT Vs. RAMNATH BHAKAT
|
May 27, 1975 |
RADHESHYAM SHAW ALIAS RADHWA Vs. COMMISSIONER OF POLICE, CALCUTTA & ORS.
|
December 24, 1975 |
RAGHUNATH AND SON PRIVATE LTD Vs. PANDAM TEA COMPANY LTD
|
November 25, 1975 |
RAJPUTANA TRADING CO P LTD Vs. RAWATMAL BHAIRUDAN
|
January 9, 1975 |
RAM NARAYAN GUPTA Vs. DISTRICT MAGISTRATE
|
January 15, 1975 |
RAM SAKHIA ALIAS RANI SHAT Vs. SUBODH KUMAR BANERJEE
|
December 17, 1975 |
RAMA DEVI AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1975 |
RAMENDRA NATH NANDI Vs. STATE OF WEST BENGAL
|
April 30, 1975 |
RAMENDRA NATH NANDI IN F A 391 Vs. STATE OF WEST BENGAL
|
April 29, 1975 |
RAMESH TRADERS Vs. STATE OF WEST BENGAL
|
January 14, 1975 |
RAMNATH SARDAR Vs. REKHARANI SARDAR
|
January 14, 1975 |
RANGPUR TEA ASSOCIATION LTD Vs. BISSESWARLAL SHARMA
|
August 26, 1975 |
RATHINDRA NATH BOSE Vs. JYOTI BIKASH GHOSH
|
July 7, 1975 |
RATHINDRA NATH MITRA
Vs. ANGURBALA MULLICK
|
December 16, 1975 |
REFORM FLOUR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1975 |
REKHA RANI DEY Vs. SHYAM SUNDAR DHAR
|
September 19, 1975 |
RENUKANA MOOKERJEE Vs. BHABANI CHATTERJEE
|
December 19, 1975 |
RICHARD WINN HARCOS Vs. STATE OF WEST BENGAL
|
March 20, 1975 |
RINA NANDI ON BEHALF OF SHYAMAL NANDI Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF WEST BENGAL
|
March 20, 1975 |
S DUTTA Vs. STATE AND SURENDRA NATH KAR
|
July 29, 1975 |
SACHINDRA NATH SARKAE Vs. BINAPANI BASU
|
January 30, 1975 |
SACHINDRA NATH SARKAR Vs. BINAPANI BASU
|
January 21, 1975 |
SADHAN KUMAR DAS Vs. AMIYA BHUSAN GHOSH
|
July 1, 1975 |
SAHADEB PRAMANIK Vs. DISTRICT MAGISTRATE
|
September 11, 1975 |
SAHASRANGSU SEN Vs. BRAHMAPUTRA FERTILISERS AND DISTRIBUTORS PRIVATE LTD
|
December 8, 1975 |
SAILENDRA NATH GHOSH Vs. THE APPEAL COMMITTEE OF THE W.B. BOARD OF SECONDARY EDUCATION
|
July 28, 1975 |
SAKTI RANI ROY Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1975 |
SAMAD MISTRI Vs. SK MD OMAR
|
August 28, 1975 |
SAMAR SOM Vs. SADHANA SOM
|
February 13, 1975 |
SAMBHU NATH FALIT Vs. CORPORATION OF CALCUTTA & ANR.
|
September 24, 1975 |
SAMIR KUMAR HALDAR Vs. NIRMAL CHANDRA BANERJEE
|
August 5, 1975 |
SAMSUDDIN MIA
Vs. MUNSI ADAL ALIM
|
September 17, 1975 |
SANTIMOY DEY
Vs. SURIYA PROPERTIES PRIVATE LTD
|
November 27, 1975 |
SANTOSH KUMAR SARKAR Vs. STATE
|
September 9, 1975 |
SARASWATI TEA CO LTD Vs. STATE OF WEST BENGAL
|
October 10, 1975 |
SARASWATIPUR TEA COMPANY LTD. Vs. STATE OF WEST BENGAL & ORS.
|
October 3, 1975 |
SASTI DAS DEY Vs. SATYA CHARAN PAL
|
June 11, 1975 |
SATISH CHANDRA GHOSH Vs. CORPORATION OF CALCUTTA
|
September 24, 1975 |
SATYABRATA BANERJEE Vs. USHAPROBHA SARKAR
|
April 29, 1975 |
SATYENDRA CHANDRA BHATTACHARJEE Vs. HIRALAL MAHESWARI
|
August 28, 1975 |
SCIENTIFIC INSTRUMENTS CO LTD Vs. COLLECTOR OF CUSTOMS VALUATION SECTION
|
July 16, 1975 |
SCOTTS P LTD Vs. CORPORATION OF CALCUTTA
|
June 18, 1975 |
SHANTI NEOGY Vs. 1ST LAND ACQUISITION COLLECTOR CALCUTTA
|
February 5, 1975 |
SHAW WALLACE AND CO LTD Vs. BHOLANATH MANDANLAL SHERAWALA
|
April 8, 1975 |
SHEO NARAIN MAHATO Vs. UNION OF INDIA
|
March 10, 1975 |
SHIBA PADA CHOWDHURY Vs. SUDHANSU KUMAR SEN
|
January 9, 1975 |
SHIVA SHANKAR RAM PROPRIETOR SANKAR GLASS INDUSTRIES Vs. UNION OF INDIA
|
August 19, 1975 |
SHOVANA MUKHERJEE Vs. RIVER STEAM NAVIGATION CO
|
December 15, 1975 |
SHREE MADHUSUDAN MILLS LTD. Vs. CORPORATION OF CALCUTTA AND OTHERS
|
December 4, 1975 |
SHREE RAM CLOTH STORES Vs. M/S. TRADING CORPORATION OF BANGLADESH AND ORS.
|
August 26, 1975 |
SHRIRAM BEARINGS LTD Vs. INCOME-TAX OFFICER, E WARD, COMPANIES DISTRICT III
|
November 26, 1975 |
SHYAM SUNDAR CHAKRABORTY Vs. UNION OF INDIA
|
August 14, 1975 |
SHYAM SUNDER SWAIKA
Vs. GANGA VISHNU SWAIKA
|
August 11, 1975 |
SHYAMA PRASANNA DAS GUPTA Vs. STATE
|
April 11, 1975 |
SHYAMAPADA CHOUDHURY Vs. SAHA CHOUDHURY
|
August 28, 1975 |
SHYAMAPRASAD MANDAL Vs. INDRA NARAYAN DAN
|
June 18, 1975 |
SIBA PRASAD JASH Vs. KALI PRASAD KUNDU
|
April 23, 1975 |
SINGHO MICA MINING CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
June 27, 1975 |
SK MOHAMMED JAINAL Vs. LAND ACQUISITION COLLECTOR CALCUTTA
|
July 24, 1975 |
SM. CHANDRA KANTA BERLIA Vs. SUPERINTENDENT, PRESIDENCY JAIL
|
January 29, 1975 |
SM. KAJARI SAHA Vs. STATE OF WEST BENGAL
|
December 12, 1975 |
SMT. SARBANI DEBI JALAN Vs. SECRETARY, HOME DEPARTMENT, GOVT., OF W. B.
|
June 27, 1975 |
SOHRAB ALI MOLLA Vs. DISTRICT MAGISTRATE 24 PARGANAS
|
July 16, 1975 |
SOORAJMAL SRIGOPAL
Vs. INCOME TAX OFFICER F WARD
|
February 27, 1975 |
SPENCES HOTEL PR LTD Vs. STATE OF WEST BENGAL
|
January 2, 1975 |
SREE GOPAL KHAITAN Vs. SCANDINAVIAN AIR LINES SYSTEM
|
September 19, 1975 |
SREERAM LOHAR Vs. UNION OF INDIA
|
April 22, 1975 |
SRI SRI ISWAR SRIDHAR THAKUR JEW Vs. THE STATE:
|
May 27, 1975 |
STATE Vs. SUDHANGSHU GHATAK
|
January 24, 1975 |
STATE OF WEST BENGAL
Vs. NANDALAL DEY
|
January 29, 1975 |
STATE OF WEST BENGAL
Vs. A K GHOSH AND BROS
|
February 11, 1975 |
STATE OF WEST BENGAL
Vs. ISWAR DAMODAR JEW
|
November 20, 1975 |
STATE OF WEST BENGAL Vs. PRANJIBAN DEY
|
August 1, 1975 |
STATE OF WEST BENGAL Vs. SOMENDRA KUMAR MITRA
|
April 9, 1975 |
STATE OF WEST BENGAL Vs. PIJUS KANTI ROY
|
March 10, 1975 |
STATE OF WEST BENGAL Vs. CALCUTTA IMPROVEMENT TRIBUNAL
|
June 19, 1975 |
STATE OF WEST BENGAL Vs. NARENDRA NATH BANERJEE
|
December 19, 1975 |
STATE OF WEST BENGAL Vs. KARTICK CHANDRA DEY
|
January 19, 1975 |
STATE OF WEST BENGAL Vs. SANTI RANJAN ROY
|
March 17, 1975 |
STATESMAN LTD Vs. NATIONAL INDUSTRIAL TRIBUNAL
|
December 23, 1975 |
STEEL ENTERPRISES P LTD Vs. SAROJ SOMANI
|
December 15, 1975 |
SUBH NARAYAN SINHA Vs. HARI SINGH HAVALAKHA
|
March 25, 1975 |
SUBODH CHANDRA SADHUKHAN Vs. THE STATE
|
March 6, 1975 |
SUDHENDU NARAYAN DEB
Vs. RENUKA BISWAS
|
January 31, 1975 |
SUKAT ALI BISWAS Vs. STATE OF WEST BENGAL
|
September 15, 1975 |
SUKLA CHOWDHURY Vs. MANJOLYN TWEEDIE
|
April 28, 1975 |
SUKUMAR BANDYOPADHYYAY Vs. STATE OF WEST BENGAL
|
November 13, 1975 |
SUKUMAR MONDAL ALIAS SUGAM MONDAL Vs. JUNIOR LAND REFORMS OFFICER, BHANGORE
|
August 13, 1975 |
SULATA ROY CHOWDHURY Vs. PEARY DEBI & ORS
|
June 9, 1975 |
SUMITRA DEBI GOUR
Vs. CALCUTTA DYEING AND BLEACHING WORKS
|
July 17, 1975 |
SUNIL CHANDRA NAWN Vs. UNION OF INDIA AND ORS
|
August 7, 1975 |
SUNIL KUMAR BOSE Vs. LILA GUPTA
|
September 12, 1975 |
SUNIL KUMAR SINGH
Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 23, 1975 |
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SRIKRISHNA BIRI FACTORY
|
September 26, 1975 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, W B Vs. KRISHNA BIRI FACTORY AND CO
|
September 24, 1975 |
SUPROVAT BOSE ALIAS BAPI Vs. STATE OF WEST BENGAL
|
June 27, 1975 |
SURAJ NATH PROSAD KEDARNATH
Vs. UNION OF INDIA
|
January 29, 1975 |
SURANA PROPERTIES AND FINANCE PVT LTD Vs. FIRST LAND ACQUISITION COLLECTOR
|
June 24, 1975 |
SURESH CHANDRA BOSE
Vs. STATE OF WEST BENGAL
|
November 11, 1975 |
SURESH CHANDRA SARKAR
Vs. GOSAIDAS PAL
|
September 22, 1975 |
SUSANTA MONDAL & ORS. Vs. PROBODH RANJAN MAJUMDER
|
April 25, 1975 |
SUSANTA MUKHERJEE Vs. UNION OF INDIA
|
June 17, 1975 |
SUSHAN CHANDRA PAL Vs. STATE OF WEST BENGAL
|
July 21, 1975 |
SUSHIL KUMAR GHOSH Vs. REVENUE OFFICER BALURGHAT
|
September 16, 1975 |
SUSHIL RANJAN GHOSH Vs. BIMALA BASU
|
November 24, 1975 |
SWAPAN CHANDRA Vs. STATE
|
February 20, 1975 |
SWAPAN DAS GUPTA AND OTHERS Vs. THE FIRST LABOUR COURT OF WEST BENGAL AND OTHER
|
August 1, 1975 |
SWARNALATA GUPTA Vs. STATE OF WEST BENGAL
|
January 10, 1975 |
TAPAN KUMAR GANGULY Vs. STATE OF WEST BENGAL
|
February 5, 1975 |
TARA DUTTA Vs. STATE OF WEST BENGAL
|
July 25, 1975 |
TARAK CHANDRA DHOLEY Vs. SATYANARAIN SINGH
|
September 11, 1975 |
TARAK CHANDRA PAIK Vs. NAIM MONDAL
|
September 4, 1975 |
TARAK NATH SEN Vs. UNION OFINDIA
|
March 14, 1975 |
TARAPADA DAS Vs. SATINDRA NATH NANDY
|
July 15, 1975 |
TARASUNDARI DASSI Vs. DUKHA HARAN MUKHERJEE
|
March 21, 1975 |
TARASUNDARI NANDI Vs. BALAI CHANDRA GHOSE
|
June 4, 1975 |
THE COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. THE SHIPPING CORPORATION OF INDIA LTD.
|
September 1, 1975 |
THE SECRETARY AND TREASURER, STATE BANK OF INDIA AND ORS. Vs. K.M. MUKHERJEE
|
June 13, 1975 |
THOMAS DUFF AND COMPANY INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
|
October 3, 1975 |
TREASURY BUILDING CO OP SOCIETY Vs. SUKUMAR GANGULY
|
February 14, 1975 |
TRIBENI PROSAD MISRA Vs. RAM SAHAY SINGH
|
March 7, 1975 |
TUSHAR KANTI MITRA Vs. STATE OF WEST BENGAL
|
April 16, 1975 |
UNION OF INDIA Vs. NATIONAL BUILDERS
|
April 9, 1975 |
UNION OF INDIA Vs. MATILAL AGARWALLA
|
January 9, 1975 |
UNION OF INDIA Vs. BARARASHI LAL AGRAWALLA
|
January 15, 1975 |
UNION OF INDIA Vs. NATIONAL INVESTMENT CO LTD
|
July 10, 1975 |
UNION OF INDIA Vs. JAYDEV MANDAL
|
September 11, 1975 |
UNION OF INDIA Vs. N K CHANDA ROY
|
July 18, 1975 |
UNION OF INDIA Vs. DHIRUBHAI GOKULDAS VORA
|
December 24, 1975 |
UNION OF INDIA AND OTHERS Vs. SALIL KUMAR BOSE AND ANOTHER
|
August 6, 1975 |
UNITED BANK OF INDIA Vs. STATE OF WEST BENGAL
|
December 10, 1975 |
UNIVERSITY OF CALCUTTAS Vs. KHAGENDRA NATH SEN
|
June 13, 1975 |
W F DUCAT AND CO PVT LTD Vs. HIRALAL PANNALAL
|
July 25, 1975 |
WINE SPIRIT AND BEER ASSOCIATION OF INDIA CALCUTTA V STATE OF WEST BENGAL AND CAREW AND COMPANY LTD Vs. STATE OF WEST BENGAL
|
September 26, 1975 |