A J TULLOCH Vs. M P TULLOCH
|
July 30, 1974 |
A K BASU Vs. I C I INDIA PVT LTD
|
March 21, 1974 |
A.K. SINHA Vs. UNION OF INDIA
|
August 28, 1974 |
ABDUS SATTAR BISWAS Vs. UNION OF INDIA
|
July 25, 1974 |
ADMINISTRATIVE OFFICER HEADQUARTERS EASTERN COMMAND FORT WILLIAM CALCUTTA Vs. PARESH CHANDRA GUHA
|
September 20, 1974 |
AHADI SHAIKH Vs. STATE OF WEST BENGAL
|
May 10, 1974 |
AJIT PRASAD MUKHERJEA Vs. LIFE INSURANCE CORPORA
|
June 19, 1974 |
AJOY CHANDRA BAGCHI, D. I. P. F., EASTERN RAILWAY ASANSOL Vs. THE CHIEF SECURITY OFFICER, EASTERN RAILWAY AND ANOTHER
|
March 7, 1974 |
ALL INDIA GENERAL TRANSPORT CORPORATION Vs. COLLECTOR OF CENTRAL CUSTOMS
|
September 11, 1974 |
ALUMINIUM CORPORATION OF INDIA TLD Vs. COMMISSIONER BURDWAN DIVISION
|
March 1, 1974 |
AMALESH MUKHERJEE Vs. STATE BANK OF INDIA
|
January 14, 1974 |
AMAR KISHORE GHOSE Vs. RAJAT KANTI BANERJEE
|
September 19, 1974 |
AMARENDRA NATH CHATTERJEE Vs. DWIJENDRA NATH HALDER
|
October 4, 1974 |
AMARESH CHANDRA SANYAL Vs. ROBINDRA NATH MOITRA
|
September 13, 1974 |
AMBIKA ROY Vs. STATE OF WEST BENGAL
|
May 15, 1974 |
AMULYA GOPAL MAZUMDER Vs. UNITED INDUSTRIAL BANK LTD
|
January 10, 1974 |
ANANTA PROSAD SETT Vs. STATE OF WEST BENGAL
|
February 19, 1974 |
ANANTAPUR TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1974 |
ANNAPURNA DEBI
Vs. HARSUNDARI DASSI
|
May 3, 1974 |
ANTHONY GOMES Vs. STATE OF WEST BENGAL
|
January 9, 1974 |
ARUN CHANDRA ROY Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE AND ANOTHER
|
September 4, 1974 |
ARUN KUMAR CHATTERJEE Vs. KARUNA RAKSHIT
|
February 15, 1974 |
ASHOKE KUMAR DUTTA Vs. STATE
|
December 13, 1974 |
ASIM KUMAR ROY, CHIEF ENFORCEMENT OFFICER Vs. SHREE BAJRANG ELECTRIC STEEL CO. PVT. LTD.
|
March 5, 1974 |
ASITA DUTTA Vs. SAMIR KUMAR DUTTA AND ANOTHER
|
June 5, 1974 |
ASSAM BENGAL ROADWAYS P LTD Vs. NEW INDIA ASSURANCE CO LTD
|
May 20, 1974 |
ASSAM OIL COMPANY
Vs. INCOME TAX OFFICER
|
April 23, 1974 |
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CENTRAL SECTION Vs. ITCO PRIVATE LIMITED
|
November 23, 1974 |
ASST COMMISSIONER OF COMMERCIAL TAXES Vs. ITCO P LTD
|
November 28, 1974 |
ATLANTIS EAST LIMITED Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
May 10, 1974 |
AUCKLAND JUTE COMPANY LTD. Vs. STATE OF WEST BENGAL
|
March 6, 1974 |
AUTO DISTRIBUTORS TLD Vs. GUHA RICE COMPANY
|
June 19, 1974 |
B P GHOSH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 5, 1974 |
BABY KAR ROY BABY SHAH Vs. RAMRATI DEVI
|
April 26, 1974 |
BADAL BALA GOSWAMI Vs. MATILAL ROY AND ANOTHER
|
December 6, 1974 |
BADAL DHAR CHOUDHURY Vs. SISIRKANA DHAR CHOUDHURY
|
August 8, 1974 |
BADSHA SHEIKH Vs. D1ST MAGISTRATE MURSHIDABAD
|
December 12, 1974 |
BAIJNATH AGARWAL
Vs. RAM KUMAR AGARWALLA
|
March 6, 1974 |
BALLABHDAS ISHWARDAS
Vs. COMMR OF INC TAX
|
August 5, 1974 |
BANGA LUXMI HOSIERY MILLS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1974 |
BANK OF BARODA
Vs. FISHCO
|
January 22, 1974 |
BATA SHOE COMPANY PRIVATE LTD Vs. DIVISIONAL SUPERINTENDENT EASTERN RAILWAY SEALDAH
|
December 3, 1974 |
BEHARI LAL SANTAIA Vs. BISHNUPADA PATTANAYAK
|
August 30, 1974 |
BEJOY RANJAN DAS
Vs. AJIT KUMAR DUTTA
|
February 13, 1974 |
BHAGIRATHI KHAN Vs. NANIBALA DASSI
|
October 9, 1974 |
BHAGWATI TRADING COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1974 |
BHAGYADHAR MONDAL Vs. SETTLEMENT OFFICER TAKI
|
September 20, 1974 |
BHARAT DEVI OIL MILL Vs. INSPECTOR OF CENTRAL EXCISE
|
August 22, 1974 |
BHARAT ROADWAYS Vs. MANIK CHANDRA GHOSH
|
October 8, 1974 |
BHARAT TRADERS
Vs. COMMERCIAL TAX OFFICER
|
March 12, 1974 |
BHARTIA STEEL AND ENGINEERING CO PVT LTD Vs. INCOME TAX OFFICER K WARD
|
April 26, 1974 |
BHOLANATH GOSWAMI Vs. DIVISIONAL PERSONNEL OFFICER, S.E. RAILWAY
|
May 6, 1974 |
BHOLANATH SHAW
Vs. BADRINATH SHAW
|
February 15, 1974 |
BHUPATRAI HIRACHAND
Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1974 |
BIJU PATNAIK
Vs. INCOME TAX OFFICER
|
June 26, 1974 |
BIJU PATNAIK Vs. INCOME TAX OFFICER, CENTRAL CIRCLE
|
November 28, 1974 |
BIKAS CHANDRA GHOSH Vs. STATE OP WEST BENGAL
|
September 30, 1974 |
BIMAL KUMAR GHOSH Vs. BADAL CHAND DUTTA
|
June 10, 1974 |
BIMALA DEVI Vs. AGHORE CHANDRA MALLICK
|
July 17, 1974 |
BIRATI SIKSHA SAMSAD Vs. UNIVERSITY OF CALCUTTA
|
August 20, 1974 |
BISWANATH MITRA Vs. ANJALI MITRA
|
March 22, 1974 |
BISWANATH RUNGTA
Vs. ORIENTAL INDUSTRIAL ENGINEERING CO PVT LTD
|
July 9, 1974 |
BOARD OF TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA Vs. CALCUTTA IMPROVEMENT TRIBUNAL
|
July 22, 1974 |
BRAHMANANDA GOYAL Vs. N C CHAKRABARTI
|
February 20, 1974 |
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III
|
August 28, 1974 |
BRITISH PAINTS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1974 |
BURDWAN ZILLA MOTOR MAZDOOR MANDALI CO OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
|
May 17, 1974 |
BURRAKUR COAL CO LTD Vs. REGIONAL LABOUR COMMISSIONER
|
July 24, 1974 |
CALCUTTA COUNTRY SPIRIT OPIUM AND DRUG ASSOCIATION LTD Vs. STATE OF WEST BENGAL
|
April 11, 1974 |
CALCUTTA ELECTRIC SUPPLY CORPORATION Vs. RAMRATAN MAHATO
|
March 11, 1974 |
CALCUTTA INSURANCE CO Vs. RITA GANGULI
|
July 4, 1974 |
CALCUTTA INSURANCE LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, CALCUTTA
|
April 5, 1974 |
CENTRAL INDIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA
|
April 1, 1974 |
CENTRAL INDIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 10, 1974 |
CHABIRAN BIBI Vs. STATE OF WEST BENGAL
|
August 27, 1974 |
CHAINRUP AND COMPANY Vs. UNION OF INDIA
|
January 17, 1974 |
CHAMELI DEBI Vs. PURUSATTAM SINGH
|
March 1, 1974 |
CHAMPALAL BHUDARMAL JAIN Vs. STATE OF WEST BENGAL
|
February 28, 1974 |
CHHOGMAL AGARWAL Vs. INCOME TAX OFFICER A WARD
|
March 21, 1974 |
CHIRANJILAL BAHRI
Vs. INCOME TAX OFFICER D WARD
|
May 20, 1974 |
CHOUTMALL SAROGI ALIAS AGARWALLA Vs. STATE
|
January 4, 1974 |
CHOWRINGHEE SALES BUREAU P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1974 |
COAL CONTROLLER Vs. S S GARGA
|
August 21, 1974 |
COLLECTOR OF CUSTOMS, CALCUTTA AND OTHERS Vs. BISWANATH MUKHERJEE
|
December 20, 1974 |
COMMERCIAL TAX OFFICER Vs. VISHNU AGENCIES P LTD
|
December 13, 1974 |
COMMERCIAL TAX OFFICER Vs. DAWOOD AND CO
|
February 8, 1974 |
COMMISIONER OF INCOME TAX Vs. ASSOCIATED ELECTRICAL INDUASTRIES INDIA PRIVET LTD
|
July 24, 1974 |
COMMISIONER OF WELTH TAX Vs. SARALA DEBI BIRLA
|
October 11, 1974 |
COMMISSIONER OF INCOME TAX Vs. ARUN GENERAL INDUSTRIES LTD
|
October 9, 1974 |
COMMISSIONER OF INCOME TAX Vs. MANICK CHANDRA DEY
|
October 10, 1974 |
COMMISSIONER OF INCOME TAX Vs. PREM CHAND JUTE MILLS LTD
|
December 13, 1974 |
COMMISSIONER OF INCOME TAX Vs. BHAGWAT TEWARI
|
December 5, 1974 |
COMMISSIONER OF INCOME TAX Vs. BIRLA BROTHERS PRIVATE LTD
|
December 17, 1974 |
COMMISSIONER OF INCOME TAX Vs. ASHOK GLASS WORKS
|
December 19, 1974 |
COMMISSIONER OF INCOME TAX Vs. INDIAN IRON AND STEEL CO LTD
|
December 24, 1974 |
COMMISSIONER OF INCOME TAX Vs. MEHAR SINGH AND CO PVT LTD
|
September 24, 1974 |
COMMISSIONER OF INCOME TAX Vs. BELGACHI TEA COLTD
|
September 11, 1974 |
COMMISSIONER OF INCOME TAX Vs. AJMERA INDUSTRIES PRIVATE LTD
|
May 27, 1974 |
COMMISSIONER OF INCOME TAX Vs. BALDEORAM BEHARILAL
|
June 14, 1974 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASIATIC TEXTILES CO LTD
|
September 6, 1974 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. NEW CENTRAL JUTE MILLS CO LTD
|
December 20, 1974 |
COMMISSIONER OF WAKFS Vs. ASRAFUL ALAM SHAMI
|
May 20, 1974 |
COMMISSIONER OF WAKFS WEST BENGAL Vs. SAKINA KHATUN
|
March 22, 1974 |
COMMISSIONER OF WEALTH TAX Vs. PHIPSON AND COMPANY PRIVATE LTD
|
August 8, 1974 |
COMMISSIONERRS FOR THE PORT OF CALCUTTA Vs. NANDA DAS
|
October 4, 1974 |
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. ALLIANCE JUTE MILLS
|
May 17, 1974 |
D N SINHA PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1974 |
D. N. PRASAD Vs. UNION OF INDIA AND ORS.
|
July 10, 1974 |
DADDY S MAZDA Vs. K R IRANI
|
May 28, 1974 |
DARSHANLAL ANAND PRAKASH AND ANOTHER Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, SHILLONG, ASSAM AND OTHERS
|
March 22, 1974 |
DAYAMAYA DEBI Vs. STATE OF WEST BENGAL
|
March 22, 1974 |
DEB RANJAN CHATTERJEE Vs. SWARNARANI BISWAS & ANOTHER
|
August 7, 1974 |
DEBI DAYAL SUKHANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 16, 1974 |
DEBI PROSAD PODDAR
Vs. COMMISSIONER OF WEALTH TAX
|
September 13, 1974 |
DEBRANJAN CHATTERJEE Vs. SWARNARANI BISWAS
|
August 4, 1974 |
DEEPAK INDUSTRIES Vs. STATE OF WEST BENGAL
|
October 11, 1974 |
DHARMADHAR MAHASTHAVIR, REV. Vs. BENGAL BUDDHIST ASSOCIATION
|
February 6, 1974 |
DHIRENDRA MOHAN GHOSH Vs. CHIEF SECRETARY GOVT OF WEST BENGAL
|
July 29, 1974 |
DHIRENDRA NATH SEN Vs. STATE OF WEST BENGAL
|
July 9, 1974 |
DHRUBA PRADHAN Vs. STATE
|
September 2, 1974 |
DURGADEVI GONORIWALLA Vs. RADHA KRISHNA RAJGHARIA
|
April 11, 1974 |
EASTERN INDIA MOTION PICTURES ASSOCIATION Vs. INDIAN PERFORMING RIGHT SOCIETY LTD
|
February 13, 1974 |
EASTERN SCALES P LTD Vs. COMMR OF INC TAX
|
August 12, 1974 |
ELECTRIC LAMP INDIA PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 27, 1974 |
FOOD CORPORATION OF INDIA Vs. SRISH CHANDRA GUHA
|
September 10, 1974 |
GADADHAR DEY Vs. TAX RECOVERY OFFICER
|
March 13, 1974 |
GANPATRAI SAGARMULL Vs. UNION OF INDIA
|
August 23, 1974 |
GAURI NATH SHASTRI Vs. STATE OF WEST BENGAL
|
September 20, 1974 |
GHUSICK AND MUSLIA COLLIERIES Vs. STATE OF WEST BENGAL
|
August 8, 1974 |
GOBERDHAN POLISY Vs. UNION OF INDIA
|
April 10, 1974 |
GOLAK NATH BARMAN Vs. STATE OF WEST BENGAL
|
March 1, 1974 |
GOPAL SINGH Vs. JAGANNATH PROSAD
|
February 18, 1974 |
GOPENDRA KRISHNA CHANDRA Vs. MRINALINI BASU
|
August 19, 1974 |
GOPENDRA KRISHNA SAHA
Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1974 |
GOPESWAR DASSMULLICK Vs. ABDUL MALIK ABDULLA
|
June 28, 1974 |
GOURIPORE CO LTD Vs. STATE OF WEST BENGAL
|
January 10, 1974 |
GOURLAL MITRA
Vs. HARA SUNDARI PAUL
|
June 27, 1974 |
GREAT PYRAMID INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1974 |
GURUDAS BISWAS
Vs. CHARU PANNA SEAL
|
July 17, 1974 |
GURUDAS BISWAS Vs. SIBASANKAR SEAL
|
July 17, 1974 |
GURUPADA NAYAK Vs. DISTRICT MAGISTRATE BURDWAN
|
May 24, 1974 |
HANSRAJ DHINGRA
Vs. UNION OF INDIA
|
February 7, 1974 |
HANUMAN ESTATES P LTD Vs. DHANUKA INDUSTRIES P LTD
|
September 23, 1974 |
HARENDRA NATH GHOSH Vs. COMMISSIONER OF CORPORATION CALCUTTA
|
March 1, 1974 |
HARENDRA NATH GHOSH Vs. COMMISSIONER OF CORPORATION, CALCUTTA & ORS.
|
March 7, 1974 |
HARI SHANKAR PANT Vs. COMMISSIONER, ANDAMAN AND NICOBAR ADMINISTRATION
|
February 12, 1974 |
HARIDAS MALAKAR Vs. JAY ENGINEERING WORKS
|
October 1, 1974 |
HARIDAS MUNDHRA Vs. MAHABIR PRASAD JUTHALAL
|
September 6, 1974 |
HARIHAR SINGH Vs. MONOMOHAN ROY
|
December 24, 1974 |
HARIPADA KANUNGO Vs. N N SHAH
|
December 5, 1974 |
HARNATH MALHOTRA Vs. DHANOO AGARWALA
|
April 3, 1974 |
HEMANTA KUMAR MALLICK Vs. STATE OF WEST BENGAL
|
April 24, 1974 |
HINDUSTAN STEEL WORKS CUNSTRUCTION LTD Vs. BHARAT SPUN PIPE CO
|
May 21, 1974 |
HINDUSTHAN MILL STORES SUPPLY CO Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1974 |
HIRALAL CHATTERJEE Vs. INDRA NARAYAN CHATTERJEE AND ANOTHER
|
September 3, 1974 |
HIRU SEPAI
Vs. SULTAN SEPAI
|
July 17, 1974 |
HUKUMCHAND INSURANCE CO LTD Vs. SUBASHINI ROY
|
February 1, 1974 |
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. INCOME TAX OFFICER B WARD
|
October 11, 1974 |
IMPERIAL TEA COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1974 |
IN RE: DARJEELING TEA AND CINCHONA ASSOCIATION LTD. Vs. STATE
|
February 18, 1974 |
IN RE: TRIPURA JUTE MILLS LTD. Vs. STATE
|
September 28, 1974 |
INCOME TAX OFFICER "C" WARD Vs. PANAMA PRIVATE LTD
|
January 3, 1974 |
INCOME TAX OFFICER "C" WARD Vs. LUXMI PRASAD GOENKA
|
March 13, 1974 |
INCOME TAX OFFICER "C" WARD Vs. RYAM SUGAR COMPANY LTD
|
March 15, 1974 |
INCOME TAX OFFICER E WARD Vs. RALEIGH INVESTMENT CO
|
February 21, 1974 |
INCOME TAX OFFICER M WARD Vs. TEXTILE MILLS AGENTS P LTD
|
March 18, 1974 |
INDIAN STATISTICAL INSTITUTE Vs. STATE OF WEST BENGAL
|
April 11, 1974 |
INDIAN TUBE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1974 |
INDRA BALA DUTTA Vs. BANESWAR PAL
|
April 8, 1974 |
INDRA NARAYAN BERA Vs. NARENDRA NATH PATRA
|
March 4, 1974 |
ISWAR SRIDHAR JIEW Vs. ANUP LAL SHARMA
|
May 31, 1974 |
J N BOSE Vs. COMMISSIONER OF WEALTH TAX
|
August 29, 1974 |
J STONE AND CO Vs. 5TH INDUSTRIAL TRIBUNAL
|
December 10, 1974 |
J. STONE EMPLOYEES ASSOCIATION Vs. J. STONE AND COMPANY (PVT.) LTD.
|
March 27, 1974 |
JABBALPORE ELECTRIC SUPPLY COMPANY LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
|
May 2, 1974 |
JAGANNATH GHOSH Vs. DIVISIONAL FOREST OFFICER
|
August 26, 1974 |
JAI KRISHNA AGARWALLA Vs. CHANDRABHAN MISHRA
|
February 7, 1974 |
JAISWAL COALCO Vs. FATEHGANJ CO OPERATIVE MARKETING SOCIETY LTD
|
August 13, 1974 |
JALPAIGURI CINEMA CO LTD Vs. PROMOTHA NATH MUKHERJEE
|
May 13, 1974 |
JASHODALAL GHOSAL PVT LTD Vs. COMMERCIAL TAX OFFICER
|
May 14, 1974 |
JATIA COTTON MILLS LTD Vs. RAM PROSAD BAJORIA
|
July 15, 1974 |
JATINDRA KUMAR DASS
Vs. DHIRAJLAL VRAJLAL KANAKIA
|
August 30, 1974 |
JATINDRA MOHAN DAS GUPTA Vs. SREE SREE KAIBALYANATH SATYANARAYAN
|
October 3, 1974 |
JESSOP AND CO. Vs. M. MUKHERJEE
|
February 27, 1974 |
JHAGU SHAW DUKH RAJ SHAW Vs. STATE OF WEST BENGAL
|
August 26, 1974 |
JITENDRA CHANDRA DEY Vs. TARAK NATH MULLICK
|
August 13, 1974 |
JITENDRA KUMAR GHOSH AND ORS. Vs. BALAI CHANDRA GHOSH AND ORS.
|
June 20, 1974 |
JITENDRANATH MITRA Vs. STATE OF WEST BENGAL
|
July 10, 1974 |
JOGENDRA NATH BISWAS Vs. NITYANANDA HALDAR
|
February 27, 1974 |
JOGENDRA NATH NASKAR Vs. OFFICIAL RECEIVER
|
December 24, 1974 |
JYOTI PAPER INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 2, 1974 |
JYOTI PRAKASH BANERJEE
Vs. CHAMELI BANERJEE
|
October 10, 1974 |
JYOTI PRASAD BANERJEE Vs. UNION OF INDIA
|
September 2, 1974 |
KANAI LAL AGARWALLA Vs. STATE
|
March 19, 1974 |
KARNANI PROPERTIES LIMITED Vs. STATE OF WEST BENGAL
|
December 20, 1974 |
KASHI PROSOD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY AND OTHERS.
|
June 26, 1974 |
KESHAR DEBI BOID Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 10, 1974 |
KHAGENDRA NATH SEN
Vs. UNIVERSITY OF CALCUTTA
|
February 14, 1974 |
KHUSAL CHAND SADANI
Vs. BALKISSEN MOHTA
|
April 2, 1974 |
KISHANRAM SAHA
Vs. STATE OF WEST BENGAL
|
January 15, 1974 |
KISHORI MOHAN PAL Vs. D M BIRBHUM
|
April 30, 1974 |
KRHUDIRAM MALIK Vs. SOUR CHANDRA JASH
|
June 12, 1974 |
KRISHNA LAL, THIRANI AND COMPANY LTD. AND ANR. Vs. COLLECTOR OF CENTRAL EXCISE AND ORS.
|
September 27, 1974 |
KRISHNA MARBLE GENERAL STORES Vs. AIR ASSAM
|
June 11, 1974 |
KRISHNAKANTA DAS Vs. RENUBALA DAS
|
July 5, 1974 |
KRISHNAPADA BISWAS Vs. USHA RANI NASKAR
|
April 30, 1974 |
KUMUD RANJAN BANERJEE
Vs. MANABENDRA BANERJEE
|
March 7, 1974 |
LAGNA BHATTACHARJEE Vs. SHYAMAL BHATTACHARJEE
|
July 16, 1974 |
LAKSHMI NARAYAN DUTTA
Vs. STATE OF WEST BENGAL
|
March 28, 1974 |
LALIT KUMAR BOSE Vs. CHARU BALA SAHA
|
October 8, 1974 |
LEGAL REMEMBRANCER, GOVT. OF WEST BENGAL Vs. N. DAS & ANR.
|
January 16, 1974 |
LIFE INSURANCE CORPORATION OF INDIA
Vs. NIRMAL CHAND BORAL
|
January 22, 1974 |
LILY BISCUIT CO P LTD Vs. STATE OF WEST BENGAL
|
June 24, 1974 |
MACKINNON MACKENZIE AND COMPANY PVT LTD Vs. ANIL KUMAR SEN
|
June 7, 1974 |
MAHABIR PRASAD PODDAR
Vs. INCOME TAX OFFICER B WARD
|
March 4, 1974 |
MAHADEO LAL TULSYAN
Vs. INCOME TAX OFFICER
|
March 22, 1974 |
MAHAMAYA TALKIES Vs. EASTERN INDIA MOTION PICTURES ASSOCIATION
|
April 3, 1974 |
MAHANANDA BHADURI Vs. ASSTT COMMERCIAL SUPERINTENDENT S E RLY ,KHARAGPUR
|
May 23, 1974 |
MAHESWARI AND CO PVT LTD Vs. CORPORATION OF CALCUTTA
|
May 14, 1974 |
MAHIPAT Vs. UNION OF INDIA
|
April 8, 1974 |
MALIRAM AGARWALA Vs. BHUDARMAL AGARWALA
|
July 4, 1974 |
MANINDRA CHANDRA CHANDRA Vs. STATE OF WEST BENGAL
|
October 1, 1974 |
MARYBONG AND KYEL TEA ESTATE LTD Vs. STATE
|
February 5, 1974 |
MCLEOD AND CO Vs. S K GANGULLY
|
March 12, 1974 |
MEHAR SINGH AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1974 |
METHAI LAL GORA Vs. DISTRICT MAGISTRATE 24 PARGANAS
|
July 12, 1974 |
MICHAEL DCOSTA Vs. INDIAN IRON AND STEEL CO. LTD.
|
May 23, 1974 |
MIDNAPORE COMMERCIAL CO LTD Vs. STATE OF WEST BENGAL
|
August 16, 1974 |
MILAN KUMAR DAS
Vs. PURNASASHI DASSI
|
July 17, 1974 |
MOHAMMAD ISRAIL Vs. UNION OF INDIA
|
September 30, 1974 |
MOHAN KOIRI Vs. STATE OF WEST BENGAL
|
March 6, 1974 |
MOHATTA BROTHERS Vs. ADDITIONAL MEMBERS BOARD OF REVENUE
|
September 16, 1974 |
MONI MOHAN MUKHERJEE Vs. JALPAIGURI CINEMA CO LTD
|
December 13, 1974 |
MOTOR OWNERS INSURANCE CO LTD Vs. HRISHIKESH DAS
|
August 2, 1974 |
MUGNEERAM BANGUR AND CO Vs. STATE OF WEST BENGAL
|
May 17, 1974 |
MUKTI KUMAR GHOSH Vs. STATE OF WEST BENGAL
|
February 22, 1974 |
MURARI MOHAN DAS Vs. SURESH CHANDRA GHOSH
|
August 9, 1974 |
N JAGGA RAO Vs. UNION OF INDIA
|
July 16, 1974 |
NABA KUMAR DE Vs. UNION OF INDIA
|
April 4, 1974 |
NABA KUMAR SAHA Vs. STATE OF WEST BENGAL AND OTHERS
|
September 12, 1974 |
NANDA DULAL MAHATO
Vs. HAZARI LAL MONDAL
|
July 17, 1974 |
NANDA LAL DAS Vs. UNION OF INDIA
|
October 7, 1974 |
NANDITA DE Vs. MONORANJAN DE
|
August 19, 1974 |
NARAIN DAS PARAMANAND DAS
Vs. INCOME TAX OFFICER E WARD
|
July 17, 1974 |
NARAYAN CHANDRA DAS DALAL Vs. STATE OF WEST BENGAL
|
August 1, 1974 |
NARAYAN CHANDRA SAHA Vs. DEV ALL (P) LTD.
|
December 24, 1974 |
NARENDRA NATH TRIPATHI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
February 14, 1974 |
NARENDRA NATH TRIPATHY Vs. STATE OF WEST BENGAL
|
September 30, 1974 |
NAWN ESTATES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1974 |
NEMAI CHAKRABARTY
Vs. BANSHIDHAR CHAKRAVARTY
|
June 24, 1974 |
NILABJA BARANI DASI Vs. STATE OF WEST BENGAL AND OTHERS
|
May 30, 1974 |
NIRMAL BOSE Vs. STATE
|
September 18, 1974 |
NIRMAL KANTI KANJILAL Vs. SENIOR MANAGER POST AND TELEGRAPH MOTOR SERVICE
|
February 7, 1974 |
NIRMALA BIRLA Vs. WEALTH TAX OFFICER
|
September 23, 1974 |
OCEANIC INDUSTRIES INDIA PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
|
May 31, 1974 |
OCEANIC SHIPPING AGENTS (PVT.) LTD. Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
September 30, 1974 |
ORIENTAL RUBBER WORKS
Vs. A K SINHA
|
February 28, 1974 |
P G AND SAWOO P LTD Vs. UNION OF INDIA
|
May 24, 1974 |
PALANG KHAN Vs. ABDUR RAHAMAN
|
February 28, 1974 |
PARSHVA PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
December 17, 1974 |
PARUL SENGUPTA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
October 1, 1974 |
PAUL OSWAL Vs. GOVIND PRASAD LATH AND
|
November 28, 1974 |
PENCH VALLEY COAL CO LTD Vs. INDIAN CABLE CO LTD
|
May 17, 1974 |
PLANTERS AIRWAYS PVT LTD Vs. STERLING GENERAL INSURANCE CO LTD
|
January 14, 1974 |
POYSHA INDUSTRIES CO LTD Vs. DY CONTROLLER OF PATENTS AND DESIGNS
|
May 28, 1974 |
PRABHUDAYAL AGARWALLA Vs. UNION OF INDIA
|
December 23, 1974 |
PRAFULLA KUMAR ROY Vs. DHIRENDRA NATH BISWAS AND OTHERS
|
June 5, 1974 |
PRAN BALLAV Vs. MALEKA BIBI
|
July 30, 1974 |
PRATAP KUMAR BANERJEE Vs. UNION OF INDIA
|
September 27, 1974 |
PREMIER INSURANCE CO LTD Vs. GITARANI GHOSH
|
August 28, 1974 |
PRESIDENCY MEDICAL CENTRE P LTD Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1974 |
PRONAB KUMAR GHOSH
Vs. KRISHNA GHOSH
|
February 20, 1974 |
PRONAB KUMAR GHOSH Vs. KRISHNA GHOSH
|
January 20, 1974 |
PRONAB KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 19, 1974 |
PUNAM CHAND JAIN
Vs. GENERAL ASSURANCE SOCIETY LTD
|
April 25, 1974 |
R CHANDRA Vs. BHAGABATI SHAW
|
November 14, 1974 |
R.K. PODDAR Vs. STATE
|
January 14, 1974 |
RADHA GOBINDA JEW Vs. KEWALA DEVI JAISWAL
|
February 13, 1974 |
RADHA KISHAN BHAKAT Vs. RAM NATH BHAKAT AND OTHERS,
|
May 27, 1974 |
RADHABAI PURSHOTTAM ALIAS RADHABAI DAMODAR Vs. SECRETARY MINISTRY OF LAND AND LAND REVENUE DEPARTMENT
|
May 27, 1974 |
RAI KUMAR SRIMAL
Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1974 |
RAKHAL CHANDRA BANERJEE
Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1974 |
RAM BARAI SHAW Vs. SM. BIBHABATI BASAK
|
February 6, 1974 |
RAM CHANDRA BHATTACHARJEE
Vs. MANJU BHATTACHARJEE
|
September 17, 1974 |
RAMAKRISHNA MISSION Vs. STATE OF WEST BENGAL
|
June 11, 1974 |
RAMDAS RAMANJU DAS Vs. STATE OF WEST BENGAL
|
April 11, 1974 |
RAMENDRA NARAYAN DEB Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
May 2, 1974 |
RAMKRISHNA MULLICK Vs. STATE OF WEST BENGAL
|
January 18, 1974 |
RANJEET SINGH Vs. SARDAR HARD OYAL SINGH
|
July 9, 1974 |
RASIKLAL BHANSALI Vs. STATE OF WEST BENGAL
|
September 26, 1974 |
RATAN KUMAR PODDAR Vs. HOWRAH MOTOR CO PVT LTD
|
March 29, 1974 |
RAYTHEON COMPANY
Vs. CONTROLLER OF PATENTS AND DESIGNS
|
February 8, 1974 |
RE SAN JIB K SEN Vs. DIRECTOR ADMN GOVERN MENT OF INDIA DEPT OF SUPPLY DIRECTORATE GENE RAL OF SUPPLIES AND DIS POSALS VIGILENCE DEPT
|
March 19, 1974 |
RE SANJIB K. SEN Vs. DIRECTOR (ADMN) GOVERNMENT OF INDIA DEPT. OF SUPPLY DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS (VIGILANCE DEPT.)
|
March 20, 1974 |
REGIONAL TRANSPORT AUTHORITY, JALPAIGURI REGION Vs. JALPAIGURI SILIGURI BUS SYNDICATE
|
February 12, 1974 |
REGIONAL. PROVIDENT FUND, COMMISSIONER OF WEST BENGAL TRIPURA AND ANDAMAN AND NICOBAR ISLANDS Vs. CEMENTATION CO. LTD.
|
January 4, 1974 |
RESERVE BANK OF INDIA Vs. R N DUTT AND SONS
|
February 19, 1974 |
RIVERSIDE BHATPARA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1974 |
ROSHANLAL PODDAR Vs. STATE
|
October 9, 1974 |
SADHAN KUMAR ROY
Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1974 |
SAMARENDRA CHANDRA SEN Vs. STATE OF WEST BENGAL
|
July 30, 1974 |
SANAT KUMAR GUPTA Vs. UNION OF INDIA
|
April 11, 1974 |
SANKAR PRASAD BANERJEE Vs. CENTRAL GOVT LABOUR COURT
|
April 20, 1974 |
SANTOSH KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
July 1, 1974 |
SANTOSH KUMAR SARKAR & ORS. Vs. STATE OF WEST BENGAL
|
July 7, 1974 |
SARADA CHARAN DAS Vs. CORPORATION OF CALCUTTA
|
October 9, 1974 |
SARBESWAR GHATAK Vs. EXECUTOR, ESTATE OF ASWINI KUMAR DAS
|
August 9, 1974 |
SARDAMULL KANKARIA Vs. STATE OF WEST BENGAL
|
July 3, 1974 |
SARIFAN BIBI
Vs. DILWAR HOSSAIN
|
September 27, 1974 |
SASTI CHARAN MONDAL Vs. STATE
|
May 28, 1974 |
SATTAR SHEIKH Vs. FAZALU BIBI
|
March 14, 1974 |
SATYABRATA MAITY Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES MIDNAPORE
|
January 11, 1974 |
SATYANARAYAN BENERJEE Vs. CHARGE OFFICER AND A S O BIRBUM
|
January 4, 1974 |
SATYANARAYAN MURARKA Vs. UNION OF INDIA
|
June 26, 1974 |
SATYANARAYAN MURARKA Vs. UNION OF INDIA
|
June 24, 1974 |
SATYENDRA NATH GHOSH Vs. UNION OF INDIA (UOI)
|
July 25, 1974 |
SEIMENS INDIA LTD Vs. PHANINDRA KUMAR DUTT
|
June 27, 1974 |
SELECTED DALURBAND COAL CO P LTD Vs. INCOME TAX OFFICER G WARD
|
January 10, 1974 |
SERAJUL ISLAM
Vs. BHUBANESWAR MULLICK
|
June 4, 1974 |
SEWARAM RIDHKARAN
Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1974 |
SHAMBHUNATH PAL Vs. INDIAN IRON AND STEEL CO LTD
|
March 13, 1974 |
SHIBA PROSAD CHAKRAVARTY Vs. SUBODH KUMAR ROY CHOWDHURY
|
January 25, 1974 |
SHREENIWAS AND SONS Vs. INCOME TAX OFFICER B WARD
|
January 10, 1974 |
SHROFF BROTHERS
Vs. BISHESWAR DAYAL MEATLE
|
January 17, 1974 |
SHYAM SUNDAR RATHI Vs. ADDL DISTRICT MAGISTRATE BANKURA
|
February 13, 1974 |
SHYAMDHAN CHAKRABORTY Vs. PRESIDENCY NURSING HOME PVT. LTD.
|
September 4, 1974 |
SIKRI AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1974 |
SISIR KUMAR ROY Vs. AMIYA ROY
|
May 17, 1974 |
SKABEO P LTD Vs. STATE OF WEST BENGAL
|
June 12, 1974 |
SREENIKETAN BOARDING HOUSE PVT LTD Vs. COMMERCIAL TAX OFFICER
|
July 10, 1974 |
SRI SRI DIGAMBARESHWAR SHIB THAKUR Vs. STATE OF WEST BENGAL
|
July 9, 1974 |
SRI SRI GOBINDA ROY JEW Vs. BHABA SARAN SETT
|
October 11, 1974 |
SRIPATI CHARAN DHAR Vs. KANAILAL DHAR
|
March 19, 1974 |
STATE Vs. HARIDAS MUNDHRA
|
July 17, 1974 |
STATE BANK OF INDIA
Vs. ECONOMIC TRADING CO S A A
|
July 1, 1974 |
STATE OF WEST BENGAL Vs. SATI PROSAD ROY
|
August 29, 1974 |
STATE OF WEST BENGAL Vs. BITHIKA MAITY
|
December 6, 1974 |
STATE OF WEST BENGAL Vs. ADDITIONAL MEMBER BOARD OF REVENUE WEST BENGAL AND OTHERS, OPPOSITE PARTIES
|
September 4, 1974 |
STATE OF WEST BENGAL Vs. PURNA CHANDRA MULLICK AND OTHERS
|
January 19, 1974 |
STATESMAN LTD Vs. FACT FINDING COMMITTEE
|
April 22, 1974 |
STEEL CONTAINERS LTD Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1974 |
SUBODH GOPAL BASU Vs. ROYAL CALCUTTA TURF CLUB
|
October 7, 1974 |
SUDHANSHU MOHAN KOLEY Vs. MATHURA MOHAN ADAK
|
February 27, 1974 |
SUKHARANJAN SARKAR Vs. MACKINNON MACKENZIE CO
|
March 20, 1974 |
SUNDERLAL RETHI
Vs. INCOME TAX OFFICER R WARD
|
February 20, 1974 |
SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
March 15, 1974 |
SUNIL KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
|
February 15, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BALAI CHAND SAHA
|
March 19, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DARSHAN MAHATO
|
July 1, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. MADHABLAL MEHTA
|
September 21, 1974 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. RICHARD WINN HARCOS
|
April 5, 1974 |
SUR ENAMEL AND STAMPING WORKS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
June 12, 1974 |
SURENDRA NATO BHATTACHARJEE Vs. HARENDRA NATH BHATTACHARJEE
|
October 9, 1974 |
SURESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
|
September 5, 1974 |
SUSHIL KUMAR CHAKRABORTY
Vs. COLLECTOR OF CENTRAL EXCISES
|
July 10, 1974 |
SWARNA LATA DEVI Vs. KRISHNA IRON FOUNDRY AND METAL WORKS P LTD
|
May 17, 1974 |
SYED MORAD ALL Vs. SYED AHSAN ALI
|
October 7, 1974 |
TARA DUTTA Vs. STATE
|
October 3, 1974 |
TARAPADA ALIAS KHOKAN CHATTERJEE Vs. STATE OF WEST BENGAL
|
September 2, 1974 |
TARIT KUMAR CHANDA Vs. STATE OF WEST BENGAL
|
September 20, 1974 |
TEJ BAHADUR SINGH Vs. STATE
|
August 30, 1974 |
THE QUEEN Vs. MAHOMED HOOMAYOON SHAW
|
April 11, 1974 |
THE SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. ANTHONY ALTEN FLETCHER
|
September 18, 1974 |
TRAILAKYANATH MAITY Vs. PROVABATI SANTRA
|
February 8, 1974 |
UNION OF INDIA Vs. EXCELSIOR POULTRY AND AGRICULTURAL FIRM LTD
|
February 15, 1974 |
UNION OF INDIA Vs. ROMESH KUMAR RAJGHARIA
|
February 19, 1974 |
UNION OF INDIA Vs. P C RAY AND CO INDIA P LTD
|
August 21, 1974 |
UNION OF INDIA Vs. HARSANARAYAN SINGH
|
August 19, 1974 |
UNION OF INDIA Vs. K S TAKHAR ALIAS KESHAB SINGH TAKHAR
|
April 11, 1974 |
UNION OF INDIA Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
October 1, 1974 |
UNION OF INDIA OF INDIA Vs. HIRENDRA NATH SENGUPTA
|
July 29, 1974 |
UNIQUE CARDBOARD BOX MFG CO P LTD Vs. STATE
|
March 5, 1974 |
UNITED COLLIERIES LTD Vs. STATE
|
May 10, 1974 |
UNITED PROVINCE ELECTRIC SUPPLY CO Vs. INDUSTRIAL TRIBUNAL III ALLAHABAD
|
August 28, 1974 |
UNIVERSITY OF CALCUTTA Vs. GOSTO BEHARI GHOSH
|
August 5, 1974 |
UNIVERSITY OF CALCUTTA & ORS. Vs. GOSTO BEHARI GHOSH & ORS.
|
October 5, 1974 |
USHA RANJAN BHATTACHARYA Vs. MAHALAKSMI THACKER
|
December 10, 1974 |
VENUS ENGINEERING Vs. OWNERS AND PARTIES INTERESTED IN M T STOLT ARGOBAY
|
September 25, 1974 |
WALMJI LALJI Vs. ANIL CHARAN BANGAL
|
April 29, 1974 |
WEST BENGAL STATE ELECTRICITY BOARD
Vs. BONGAON ELECTRIC SUPPLY CO LTD
|
July 3, 1974 |
YUSUF MONDAL Vs. JOYNAB BANU
|
December 19, 1974 |