|
A K GHOSH DIRECTOR ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA Vs. STATE
|
July 24, 1973 |
|
A S NARAYANA Vs. STATE OF WEST BENGAL
|
August 13, 1973 |
|
A.C. BOSE Vs. UNION OF INDIA AND OTHERS
|
November 26, 1973 |
|
ABDUL RAHAMAN
Vs. ANGUR BALA MANNA
|
February 27, 1973 |
|
ADMINISTRATOR SILIGURI MUNICIPALITY Vs. HIRALAL GOALA
|
June 25, 1973 |
|
AJIT KUMAR DAS MAZUMDAR Vs. STATE
|
April 6, 1973 |
|
AJIT KUMAR MAHANTI Vs. MANAGING COMMITTEE OF JHILIMILI HIGH SCHOOL
|
September 21, 1973 |
|
AKBAR ALL GAZI Vs. AMBIA KHATOON
|
January 31, 1973 |
|
ALEKHYADHONE GANGULY
Vs. ANIMA DEBI
|
January 25, 1973 |
|
ALOKE CHAND MITRA
Vs. STATE OF WEST BENGAL
|
March 9, 1973 |
|
AMARENDRA NATH BHATTACHARJEE Vs. AMIYA NATH PYNE
|
February 6, 1973 |
|
AMARENDRA NATH MONDAFI Vs. DAMODAR VALLEY CORPORATION AND OTHERS
|
June 8, 1973 |
|
AMARENDRA NATH MONDAL Vs. NOOR JAHAN BIBI
|
April 27, 1973 |
|
ANAND CONSTRUCTION WORKS
Vs. STATE OF BIHAR
|
June 12, 1973 |
|
ANDREW YULE AND CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
December 3, 1973 |
|
ANGLO INDIA JUTE MILLS CO LTD Vs. SARJOO PRASAD SINGH
|
April 6, 1973 |
|
ANIL BARAN DEOTY Vs. STATE OF WEST BENGAL
|
July 3, 1973 |
|
ANJALI PRAMANICK Vs. RAMPYARI VADEHRA
|
September 13, 1973 |
|
ANTHONY ALLEN FLETCHER Vs. STATE
|
December 6, 1973 |
|
ASADULLA CHOWDHURY Vs. STATE OF WEST BENGAL
|
July 17, 1973 |
|
ASHOK SINGH Vs. ASSISTANT CONTROLLER, ESTATE DUTY, A WARD
|
September 24, 1973 |
|
ASSAM RAILWAYS AND TRADING CO Vs. S K SEN
|
July 9, 1973 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. INDIA-FERRO-ALLOY INDUSTRIES P TLD
|
September 25, 1973 |
|
AZIZUR RAHMAN Vs. DISTRICT MAGISTRATE, JALPAIGURI AND OTHERS
|
September 24, 1973 |
|
BAKSHISH SINGH
Vs. INCOME TAX OFFICER B WARD
|
February 12, 1973 |
|
BALARAM CHATTERJEE Vs. HINDUSTAN STEEL LTD.
|
April 11, 1973 |
|
BALLARPUR PAPERAND STRAW BOARD MILLS LTD Vs. COMMISSIONER OFI NCOME TAX
|
April 26, 1973 |
|
BANGODAYA COTTON MILLS LTD Vs. STATE
|
May 22, 1973 |
|
BARENDRA PROSAD ROY Vs. INCOME TAX OFFICER A WARD FOREIGN SECTION
|
February 19, 1973 |
|
BASUMATI BAG Vs. COLLECTOR HOWRAH
|
July 30, 1973 |
|
BATA SHOE CO PR LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
July 13, 1973 |
|
BELARANI BHATTACHARYYA Vs. KHONDKAR ASADAR REHMAN
|
March 23, 1973 |
|
BENGAL IMMUNITY COMPANY LTD Vs. STATE OF WEST BENGAL
|
July 25, 1973 |
|
BHAGYALAKSMI DEY Vs. NANDA DULAL KUNDU
|
May 25, 1973 |
|
BHANORA COLLIERY CO Vs. PODA TELI
|
December 18, 1973 |
|
BHANORA COLLIERY, ETC., CO. Vs. PODA TELI
|
December 11, 1973 |
|
BHOLANATH SHAW
Vs. BADRINATH SHAW
|
February 2, 1973 |
|
BIBHUTI BHUSAN RAY Vs. STATE OF WEST BENGAL
|
January 9, 1973 |
|
BIJU PATNAIK Vs. INCOME TAX OFFICER
|
February 7, 1973 |
|
BILLESWAR KUMAR
Vs. NIRUPAMA DEBI
|
March 28, 1973 |
|
BIMALENDU BHUSAN DAS
Vs. FIRM MITRA AND GHOSH
|
March 14, 1973 |
|
BINDUBALA KARMAKAR Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
July 3, 1973 |
|
BISANDEO SARNIA Vs. STATE OF WEST BENGAL
|
May 30, 1973 |
|
BISVANATH GUPTA Vs. NARENDRA K TANDON
|
December 7, 1973 |
|
BISWANATH AGAR WALLA Vs. STATE
|
September 19, 1973 |
|
BISWANATH BANERJEE Vs. BALAI LAL MUKHOPADHAYA
|
March 7, 1973 |
|
BISWANATH MANDAL Vs. STATE OF WEST BENGAL
|
November 22, 1973 |
|
BISWANATH SAMANTA
Vs. INCOME TAX OFFICER A WARD
|
March 20, 1973 |
|
BORJAHAN KHAN Vs. 24-PARGANAS SOUTHERN CO OPERATIVE BANK
|
March 27, 1973 |
|
BRAITHWAITE AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1973 |
|
BRAITHWAITE AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1973 |
|
BRAITHWAITE AND CO. (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1973 |
|
BRIJLAL AND CO Vs. MADHYA PRADESH ELECTRICITY BOARD
|
November 27, 1973 |
|
BUDDHADEV BOSE Vs. STATE OF WEST BENGAL
|
May 11, 1973 |
|
BURDWAN DISTRICT BUS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY
|
July 10, 1973 |
|
BUTALIA H S Vs. SUBHASH KUMAR SAKSENA
|
July 20, 1973 |
|
CALCUTTA CHROMOTYPE PRIVATE LTD Vs. INCOME TAX OFFICER
|
April 9, 1973 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. RAMRATAN MAHATO
|
February 2, 1973 |
|
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. CHANCHAL SINGH KOTHARI
|
January 3, 1973 |
|
CAPRIHANS INDIA PRIVATE LTD Vs. REGISTRAR OF TRADE MARKS
|
March 12, 1973 |
|
CHANDRA BHAN AGARWAL Vs. ARJUNDAS AGARWAL
|
February 26, 1973 |
|
CHAUDHURY IRON CO P LTD Vs. STATE OF WEST BENGAL
|
February 27, 1973 |
|
CHIEF COMMERCIAL SUPERINTENDENT SOUTH EASTERN RAILWAY Vs. MEMBER BOARD OF REVENUE
|
May 18, 1973 |
|
CHIRA RANJAN DAS
Vs. ELECTRIC LAMP MANUFACTURERS INDIA PVT LTD
|
May 30, 1973 |
|
CHUNILAL BASU Vs. HONBLE CHIEF JUSTICE HIGH COURT CALCUTTA
|
August 24, 1973 |
|
CLIVE BUILDINGS CALCUTTA LTD Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. KANAK INVESTMENTS PVT LTD
|
May 9, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. RAJNAGAR TEA CO LTD
|
May 30, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHUNATH PR PODDAR
|
May 23, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN HOUSING AND LAND DEVELOPMENT TRUST LTD
|
January 9, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES TO THE TRUST ESTATE OF TARUN KUMAR ROY
|
February 1, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. SANTOSH DEBI CHAMARIA
|
November 8, 1973 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. EMPIRE JUTE COMPANY LTD
|
August 3, 1973 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ORIENT PAPER MILLS TLD
|
May 23, 1973 |
|
COMMISSIONER OF WEALTH TAX Vs. SUMITRA DEVI JALAN
|
May 28, 1973 |
|
COMMISSIONER OF WEALTH TAX Vs. PHIPSON AND COMPANY PRIVATE LTD
|
May 31, 1973 |
|
COMMISSIONERS FOR BASIRHAT MUNICIPALITY Vs. ANUKUL CHANDRA DAS AND ORS.
|
March 23, 1973 |
|
COMMISSIONERS OF BASIRHAT MUNICIPALITY
Vs. ANUKUL CHANDRA DAS
|
March 20, 1973 |
|
COMMISSIONERS OF KONNAGAR MUNICIPALITY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD.
|
July 25, 1973 |
|
CORPORATION OF CALCUTTA Vs. BASANT INVESTMENT CORPORATION
|
November 29, 1973 |
|
CORPORATION OF CALCUTTA Vs. DHIRENDRA NATH SEN
|
March 16, 1973 |
|
DALMIYA ENGINEERING PVT LTD Vs. UNION OF INDIA
|
March 2, 1973 |
|
DEEPCHAND MINI
Vs. TICAMCHAND MINI
|
June 12, 1973 |
|
DEWAN SINGH Vs. GOLAP SINGH
|
January 30, 1973 |
|
DHANALAL KARNAWAT Vs. STATE OF WEST BENGAL
|
December 13, 1973 |
|
DILIP KUMAR SINGHA
Vs. ABODH GOPAL GHOSH
|
March 27, 1973 |
|
DIRECTOR GENERAL OF POSTS AND TELEGRAPHS Vs. N C MAJUMDAR
|
January 31, 1973 |
|
DIRECTOR-GENERAL OF POST AND TELEGRAPHS Vs. N.G. MAJUMDAR ALIAS NANIGOPAL MAJUMDAR
|
January 30, 1973 |
|
DULAL CHANDRA GHOSH Vs. DISTRICT MAGISTRATE OF BIRBHUM
|
June 15, 1973 |
|
DULI BIBI AND Vs. STATE OF WEST BENGAL
|
March 20, 1973 |
|
DURGAPADA PAI
Vs. DEBIDAS MUKHERJEE
|
March 19, 1973 |
|
ESSAVI INDIA MATCH MFG CO Vs. ESSABHAI
|
April 27, 1973 |
|
EURASIAN EQUIPMENT AND CHEMICAL LTD Vs. UNION OF INDIA
|
September 24, 1973 |
|
EVEREST HOTELS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1973 |
|
GANAPATI BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
|
December 21, 1973 |
|
GHAFFAR HAJI SHAKOOR
Vs. S M SAEED
|
February 28, 1973 |
|
GHANDA SINGH MOTOR SERVICE PVT. LTD. Vs. INSPECTOR, MINIMUM WAGES
|
December 7, 1973 |
|
GIRDHARILAL GANATRA Vs. UNION OF INDIA
|
January 30, 1973 |
|
GIRIBALA SHAU Vs. PROVA MISRA
|
June 8, 1973 |
|
GIRINDRANATH PAUL
Vs. INCOME TAX OFFICER
|
June 27, 1973 |
|
GOLD CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
May 24, 1973 |
|
GOPAL CHANDRA BISWAS Vs. STATE OF WEST BENGAL
|
April 2, 1973 |
|
GORA CHAND DEY Vs. CHHAYA BAGCHI
|
November 20, 1973 |
|
GORA CHAND SARDAR Vs. SUNIL KUMAR PURKAIT
|
May 21, 1973 |
|
GOSTA BEHARI GHOSH Vs. UNIVERSITY OF CALCUTTA
|
March 5, 1973 |
|
GOURI RANI GHOSH Vs. MORAIRAI
|
September 13, 1973 |
|
GREAT EASTERN HOTEL LTD Vs. STATE
|
May 4, 1973 |
|
GYANCHAND DHARAMCHAND Vs. ADDITIONAL MEMBER BOARDOF REVENUE
|
May 14, 1973 |
|
HABUL CHANDRA MULLICK Vs. JHIMI BAJORIA
|
February 16, 1973 |
|
HARADHAN MANDAL Vs. STATE OF WEST BENGAL
|
September 7, 1973 |
|
HARIPADA MAZUMDAR Vs. STATE OF WEST BENGAL
|
December 24, 1973 |
|
HEMAPROVA BOSE Vs. SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
April 30, 1973 |
|
HEMENDU BIKASH NAG Vs. UNION OF INDIA
|
January 8, 1973 |
|
HETRAM AGARWAL Vs. COMMERCIAL TAX OFFICER
|
February 23, 1973 |
|
HIMANGSHU KUMAR MUKHERJEE
Vs. CHAIRMAN CALCUTTA STATE TRANSPORT CORPORATION
|
August 14, 1973 |
|
HIND CERAMICS LIMITED
Vs. MEMBER BOARD OF REVENUE
|
May 22, 1973 |
|
HINDUSTHAN CONSTRUCTION CO TLD Vs. STATE OF WEST BENGAL
|
July 3, 1973 |
|
HINDUSTHAN MOTORS Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
March 26, 1973 |
|
HINDUSTHAN MOTORS LTD Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION
|
March 27, 1973 |
|
HONKONG AND SHANGHAI BANKING CORPORATION Vs. INCOME TAX OFFICER C WARD
|
February 28, 1973 |
|
I K MERCHANTS LTD Vs. INDRA PRAKASH KARNANI
|
January 10, 1973 |
|
IN RE: GREAT EASTERN HOTEL LTD. Vs. ABC
|
May 4, 1973 |
|
INCOME TAX OFFICER Vs. NATIONAL RUBBER MANUFACTURERS LTD
|
May 18, 1973 |
|
INCOME TAX OFFICER Vs. CALCUTTA CHROMOTYPE PVT LTD
|
July 18, 1973 |
|
INCOME TAX OFFICER "G" WARD Vs. DWARKADAS SHAH BROTHERS P LTD
|
July 18, 1973 |
|
INCOME TAX OFFICER F WARD DISTRICT IV2 Vs. MURLIDHAR SARDA
|
June 25, 1973 |
|
INCOME TAX OFICER A WARD Vs. EASTERN COAL CO LTD
|
December 4, 1973 |
|
INDIAN ALUMINIUM CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
January 10, 1973 |
|
J B WILLIAMS CO INC Vs. REGISTRAR OF TRADE MARKS
|
February 20, 1973 |
|
JAGDISH PRASAD Vs. UNION OF INDIA
|
January 2, 1973 |
|
JAGDISH PRASAD TULSAN Vs. MANJULA TULSAN
|
December 14, 1973 |
|
JALPAIGURI TEA CO LTD Vs. STATE
|
July 24, 1973 |
|
JAMSHED FRAMROZE KALYANVALA
Vs. ZERINA JAMSHED KALYANVALA
|
June 7, 1973 |
|
JATIA ESTATES PRIVATE LTD Vs. TAX RECOVERY OFFICER
|
November 16, 1973 |
|
JAY ENGINEERING WORKS LTD Vs. M G WAGH
|
July 14, 1973 |
|
JAY ENGINEERING WORKS LTD Vs. M G WAGH
|
March 28, 1973 |
|
JAYPAL SINGH Vs. SAMBHU NATH BARRICK
|
March 23, 1973 |
|
JEETENDRA Vs. NAND KISHORE AGARWAL
|
March 1, 1973 |
|
JESSOP AND CO. LTD., Vs. 5TH INDUSTRIAL TRIBUNAL AND OTHERS
|
January 12, 1973 |
|
JIBANITOSH GHATAK
Vs. ASSISTANT CONTROLLER OF ESTATE DUTY CUM INCOME TAX
|
February 7, 1973 |
|
JIT BAHADUR PARIAR Vs. DISTRICT MAGISTRATE, JALPAIGURI AND OTHERS
|
July 31, 1973 |
|
JIWANI KUMARI PARAKH Vs. M.S. RAM SINGH
|
August 2, 1973 |
|
JUGAL KISHORE SINGRI Vs. BHAGCHAS OFFICER RAIPUR
|
July 2, 1973 |
|
JUTE DISTRIBUTORS
Vs. SUSHIL KUMAR GUPTA
|
March 21, 1973 |
|
JWALADUTT JIWANKUMAR
Vs. COMMISSIONER OF WEALTH TAX
|
May 30, 1973 |
|
JYOTIRMOYEE DEBI
Vs. ASSISTANT SETTLEMENT OFFICER
|
May 30, 1973 |
|
K E JOHNSON Vs. LAXMIPAT CHORARIA
|
August 10, 1973 |
|
K. VASUDEVA RAO Vs. JADUN NANDAN TRIVEDI
|
February 15, 1973 |
|
KAILASH DEBI JAISWAL
Vs. PATIT PABAN ROY
|
January 5, 1973 |
|
KALYAN BHADRA Vs. UNION OF INDIA
|
November 19, 1973 |
|
KAMALA DUTTA Vs. BALLYGUNGE ESTATES P LTD
|
July 11, 1973 |
|
KANAILAL CHATTOPADHYAY Vs. SATIRANI GHOSAL
|
November 7, 1973 |
|
KANAILAL GOSWAMI Vs. MAHESH PRASAD MAL
|
August 6, 1973 |
|
KANAILAL KHAN Vs. ANIL KUMAR KHAN
|
June 1, 1973 |
|
KANIRAM HAZARIMAL
Vs. COMMISSIONER OF WEALTH TAX
|
June 1, 1973 |
|
KARNANI PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
|
April 30, 1973 |
|
KARTICK CHANDRA JANA Vs. STATE OF WEST BENGAL
|
September 9, 1973 |
|
KARTIK CHANDRA BANERJEE
Vs. MANJURANI BANERJEE
|
July 4, 1973 |
|
KASHI NATH PAL Vs. STATE
|
September 14, 1973 |
|
KATIHAR MATCH WORKS 1954 P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1973 |
|
KAZI ABDUL HOSSAIN ALIAS ABUL HOSSAIN Vs. FAZLUR RAHAMAN AND BROTHERS
|
September 25, 1973 |
|
KEDAR NATH MALL Vs. STATE OF BIHAR
|
February 19, 1973 |
|
KERORIMULL AND CO Vs. INCOME TAX OFFICER A WARD
|
August 13, 1973 |
|
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. S K RATTAN
|
September 24, 1973 |
|
KHADI AND VILLAGE INDUSTRIES COMMISSION Vs. SUDHANGSU SEKHAR BANERJEE
|
January 15, 1973 |
|
KINNISON JUTE MILLS CO LTD Vs. STATE OF WEST BENGAL
|
November 20, 1973 |
|
KRIPA SINDHU BISWAS
Vs. SUDHA SINDHU BISWAS
|
April 6, 1973 |
|
KRISHNADHAN CHANDRA
Vs. KANAILAL GHOSH
|
March 5, 1973 |
|
KUSUM HOSIERY MILLS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 9, 1973 |
|
KUSUMLATA KHANDELWAL Vs. LAND ACQUISITION COLLECTOR
|
July 23, 1973 |
|
LAHUR MAHATO Vs. GIRIDHARI MAHATO AND ORS.
|
August 3, 1973 |
|
LALBARANI DEBI Vs. BHUTNATH CHATTORAJ
|
June 15, 1973 |
|
LALBHAI RAMJIBHAI
Vs. A V SETH
|
December 11, 1973 |
|
LALCHAND GHOSH Vs. STATE OF WEST BENGAL
|
April 27, 1973 |
|
LALGOLA PADMA FISHERMANS CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
|
July 25, 1973 |
|
LAWRENCE T PICACHY S J ARCHBISHOP OF CALCUTTA Vs. CORPORATION OF CALCUTTA
|
April 26, 1973 |
|
LINCOLN J WILLIS Vs. SHAMSUL HAQUE
|
April 4, 1973 |
|
M ELIAS PRIVATE TLD Vs. RAJ MOHINI JHAMB
|
December 5, 1973 |
|
M N DE Vs. B N MUKHERJEA
|
July 30, 1973 |
|
M N DE Vs. B N MUKHERJEE PRINCIPAL CALCUTTA NATIONAL MEDICAL COLLEGE
|
March 13, 1973 |
|
M/S. RAJA KATRA Vs. CORPORATION OF CALCUTTA,
|
February 16, 1973 |
|
MAC CULLOCH Vs. STATE
|
March 19, 1973 |
|
MADAN MOHAN SUREKA
Vs. BHAVANI CINEMA
|
March 23, 1973 |
|
MADHUKAR RAGHUNATH NAFDAY Vs. UNION OF INDIA
|
April 30, 1973 |
|
MADHUSUDAN MANDAL Vs. STATE OF WEST BENGAL
|
July 26, 1973 |
|
MAHABIRPRASAD BIRHIWALA
Vs. STATE OF WEST BENGAL
|
April 6, 1973 |
|
MAN IU DEVI Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
December 14, 1973 |
|
MEENA JANAH Vs. DEPUTY DIRECTOR OF TOURISM, (HEADQUARTERS) HOME (TOURISM) DEPARTMENT, GOVERNMENT OF WEST BENGAL AND OTHERS
|
July 23, 1973 |
|
MEJHIA SAHANI Vs. CALCUTTA PORT COMMISSIONER
|
December 15, 1973 |
|
MESSRS ANDREW YULE & CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL & ORS
|
December 3, 1973 |
|
MOHINI DEBI Vs. RAMDAS BANERJEE
|
August 6, 1973 |
|
MOHON KOIRI Vs. STATE OF WEST BENGAL
|
August 24, 1973 |
|
MOTI LAL DAS Vs. SURESH CHANDRA DAS
|
April 10, 1973 |
|
MOTI MAHAL THEATRE Vs. BHARATI CINEMA PVT. LTD.
|
December 11, 1973 |
|
MRIGANKA MOHAN SUR
Vs. COMMISSIONER OF INCOME TAX
|
May 17, 1973 |
|
MRITYUNJOY NATH Vs. DISTRICT MAGISTRATE, NADIA AND OTHERS
|
September 12, 1973 |
|
N J NANPORIA Vs. BROJENDRA BHOWMICK
|
July 27, 1973 |
|
NAIHATI ELECTRIC SUPPLY CO Vs. STATE OF WEST BENGAL
|
July 5, 1973 |
|
NAIHATI ELECTRIC SUPPLY CO. LTD. Vs. FIRST LABOUR COURT, WEST BENGAL AND OTHERS
|
November 21, 1973 |
|
NALINI KANTA ROY Vs. STATE OF WEST BENGAL & ORS.
|
February 2, 1973 |
|
NANDALAL KARMAKAR Vs. SUDHIRLAL DAS
|
September 14, 1973 |
|
NARAYAN CHANDRA GARAI Vs. MATRI BHANDAR PVT LTD
|
December 14, 1973 |
|
NARESH NATH MUKHERJEE Vs. S. R. DAS
|
December 24, 1973 |
|
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION LTD Vs. GOVIND PRASAD KANODIA
|
June 28, 1973 |
|
NATIONAL TOBACCO CO Vs. FIFTH INDUSTRIAL TRIBUNAL
|
November 14, 1973 |
|
NATIONAL TOBACCO CO OF INDIA LTD Vs. STATE OF WEST BENGAL
|
March 2, 1973 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. TRILOKI NATH KAUL
|
February 15, 1973 |
|
NEW CHHATABAR COAL CO LTD Vs. J G KUMARMANGALAM
|
April 9, 1973 |
|
NEW EMPIRE HOSIERY MILLS
Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
May 30, 1973 |
|
NILIMA BANERJEE Vs. STATE OF WEST BENGAL
|
June 27, 1973 |
|
NIRMAL CHANDRA SEN N C SEN Vs. STATE OF WEST BENGAL
|
February 26, 1973 |
|
NIRMAL KUMAR KHAMARU Vs. STATE OF WEST BENGAL
|
November 23, 1973 |
|
NISHAKAR PAN AND ORS. Vs. MAHADEB GHOSH AND ORS.
|
February 2, 1973 |
|
NISHIKANTA ROY
Vs. MONMOHON SEN GUPTA
|
January 22, 1973 |
|
NITINDRA NATH BOSE Vs. NATIONAL ROLLING AND STEEL ROPES LTD.
|
March 1, 1973 |
|
NOOR MAHAMMAD, SK. Vs. DISTRICT MAGISTRATE
|
November 19, 1973 |
|
OM PRAKASH JOSHI ON BEHALF OF OM PRAKASH SHARMA @ GIGA SHARMA Vs. COMMISSIONER OF POLICE, CALCUTTA AND TWO ORS.
|
June 14, 1973 |
|
OM PRAKASH SHARMA ALIAS GIGA SHARMA Vs. COMMISSIONER OF POLICE CALCUTTA
|
June 14, 1973 |
|
OMPRAKASH AGARWAL
Vs. INCOME TAX OFFICER B WARD
|
May 29, 1973 |
|
ORIENTAL GAS COMPANY LTD Vs. STATE OF WEST BENGAL
|
June 1, 1973 |
|
PABITRA KUMAR MITRA Vs. SECRETARY HOME DEPARTMENT
|
August 31, 1973 |
|
PANDAM TEA CO LTD Vs. STATE
|
June 27, 1973 |
|
PANDAM TEA CO LTD Vs. STATE
|
January 1, 1973 |
|
PANKOJ KUMAR BHATTACHARJEE
Vs. MANMATHA NATH VIDYABHUSHAN BHATTACHARJEE
|
May 25, 1973 |
|
PANNA BANERJEE Vs. KALI KINKOR GANGULI
|
April 11, 1973 |
|
PANNALAL ROY Vs. STATE OF WEST BENGAL
|
May 9, 1973 |
|
PAPER PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
June 21, 1973 |
|
PATRAS HANSDA Vs. UNION OF INDIA
|
December 1, 1973 |
|
PATRAS HANSDA AND ANR. Vs. UNION OF INDIA AND ORS.
|
December 7, 1973 |
|
PAWAN KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
February 1, 1973 |
|
PERFORMING RIGHT SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1973 |
|
PHANI BHUSAN ROY Vs. RATAN KRISHNA ROY
|
May 18, 1973 |
|
PHANINDRA NATH MANNA AND COMPANY
Vs. COMMERCIAL TAX OFFICER
|
September 24, 1973 |
|
PIRAMAL BANWARILAL Vs. UNION OF INDIA
|
August 24, 1973 |
|
POKARMAL GURDAYAL Vs. SAGARMAL BENGANI
|
February 23, 1973 |
|
PRABHUDAYAL GUPTA Vs. STATE
|
November 21, 1973 |
|
PRAHLADRAI AGARWALA
Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1973 |
|
PRAN JIVAN JAITHA
Vs. STATE OF WEST BENGAL
|
September 13, 1973 |
|
PRATIMA SARKAR Vs. CORPORATION OF CALCUTTA
|
June 5, 1973 |
|
PREM SINGH
Vs. DULARI BAI
|
February 26, 1973 |
|
PREM SINGH Vs. SM. DULARI BAI AND ANOTHER
|
February 28, 1973 |
|
PRODYOT KUMAR MUKHERJEE Vs. R GERSAFFE
|
February 28, 1973 |
|
PURNA CHANDRA BASAK
Vs. DAULAT ALI MOLLAH
|
June 22, 1973 |
|
R MCDILLAND CO PVT LTD Vs. GOURI SHANKAR SARDA
|
February 2, 1973 |
|
RABINDRA NATH CHATTERJEE Vs. COMMISSIONER OF INCOME TAX, W.B. AND OTHERS
|
September 12, 1973 |
|
RADHARAMAN DAS Vs. APPEAL COMMITTEE OF THE WEST BENGAL BOARD OF SECONDARY EDUCATION
|
December 12, 1973 |
|
RADHESHYAM SARAF Vs. REGISTRAR OF ASSURANCE CALCUTTA
|
November 26, 1973 |
|
RAJAKATRA ALIAS RAJAKATRA PRIVATE LTD Vs. CORPORATION OF CALCUTTA
|
February 16, 1973 |
|
RAJPUTANA TRADING CO LTD Vs. MALAY TRADING AGENCY
|
February 13, 1973 |
|
RAJPUTANA TRADING CO PVT LTD Vs. MALAYA TRADING AGENCY
|
June 1, 1973 |
|
RAM ADHIN SINGH Vs. STATE OF WEST BENGAL AND OTHERS
|
November 15, 1973 |
|
RAM CHANDRA BANERJEE Vs. A K CHATTERJEE STATE
|
November 14, 1973 |
|
RAM KRISHNA TARAFDAR
Vs. NEMAI KRISHNA TARAFDAR
|
May 21, 1973 |
|
RAM NARAYAN GUPTA Vs. DISTRICT MAGISTRATE, MIDNAPORE & ORS.
|
May 16, 1973 |
|
RAMGOPAL LATH
Vs. COMMONWEALTH ASSURANCE CO LTD
|
March 28, 1973 |
|
RAMLAL KANHAIYALAL SOMANI A PARTNERSHIP FIRM
Vs. AJIT KUMAR CHATTERJEE
|
March 7, 1973 |
|
RAMNATH DAS Vs. SAHA CHOWDHURY AND CO LTD
|
March 6, 1973 |
|
RATAN LAL CHORARIA Vs. SK. MOHAMMAD OMAR
|
March 1, 1973 |
|
REGISTRAR OF THE ORIGINAL SIDE OF CALCUTTA HIGH COURT Vs. BHUPATI BHUSHAN DALAL
|
August 10, 1973 |
|
REMO MORGANI Vs. STATE OF WEST BENGAL
|
August 17, 1973 |
|
RENUKA PAUL Vs. DHIRENDRANATH PAUL
|
June 14, 1973 |
|
RIVERS STEAM NAVIGATION CO LTD Vs. JARDINE HENDERSON LTD
|
January 15, 1973 |
|
RUKMINI DEVI Vs. JADUNATH MISRA
|
March 30, 1973 |
|
S C LAW Vs. K S ROY
|
September 12, 1973 |
|
S K MUKHERJEE Vs. SAILA BALA SEIN
|
January 11, 1973 |
|
S S ROY Vs. DAMODAR VALLEY CORPORATION
|
September 24, 1973 |
|
S S ROY Vs. DAMODAR VALLEY CORPORATION
|
September 26, 1973 |
|
S.K. GHOSH Vs. STATE OF WEST BENGAL
|
April 6, 1973 |
|
S.S. GARGA Vs. THE COAL CONTROLLER
|
January 9, 1973 |
|
SACHINDRA MOHAN DAS Vs. M.M. CHAKRABORTY, OFFICIAL RECEIVER
|
November 30, 1973 |
|
SAILABALA DASSI Vs. SAMBHUNATH BARIK
|
February 20, 1973 |
|
SAILENDRA NATH BHOWMIK Vs. STATE OF WEST BENGAL
|
September 25, 1973 |
|
SAILENDRA NATH DUTTA AND OTHERS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS AND OTHERS
|
June 8, 1973 |
|
SAKOW INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA
|
June 26, 1973 |
|
SAMIR KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
December 12, 1973 |
|
SANTOSH SAHA Vs. STATE
|
January 12, 1973 |
|
SARAJUBALA DAS Vs. JYOTI KAMAL DAS
|
July 18, 1973 |
|
SARAT LAKSHMI DEB Vs. SISIR KUMAR DEB
|
August 31, 1973 |
|
SARJU PROSAD SHARMA
Vs. INCOME TAX OFFICER D WARD
|
March 5, 1973 |
|
SAROJ KANTI BASU
Vs. R T A
|
March 26, 1973 |
|
SASANKA BHOWMICK Vs. AM1YA BHOWMICK
|
September 25, 1973 |
|
SATISH CHANDRA BODHAK Vs. NABANI KUMAR BODHAK
|
August 1, 1973 |
|
SATISH CHANDRA KARMAKAR Vs. SHAIKH SAHADAT HOSSAIN
|
January 8, 1973 |
|
SATISH CHANDRA MANDAL Vs. BHUPATI BHUSAN MANDAL
|
July 5, 1973 |
|
SATISH CHANDRA MULLICK
Vs. JAGAT CHANDRA DUTTA
|
September 19, 1973 |
|
SATYA NARAYAN MAITY
Vs. SUNIRMALENDU MAITY
|
January 8, 1973 |
|
SAVITRI MOTOR SERVICE PVT. LTD. Vs. STATE OF WEST BENGAL
|
April 11, 1973 |
|
SERAJUDDIN AND CO Vs. STATE OF ORISSA
|
September 7, 1973 |
|
SHALIMAR PAINTS LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
March 21, 1973 |
|
SHANKARLAL RANJANA Vs. KRISHNABHABINIDASI
|
September 13, 1973 |
|
SHEW BHAGWAN GOENKA
Vs. COMMERCIAL TAX OFFICER
|
August 17, 1973 |
|
SHIBNATH SAHA Vs. DISTRICT MAGISTRATE MURSHIDABAD
|
September 18, 1973 |
|
SIB NARAYAN MUKHERJEE
Vs. JANAK UPADHYA
|
August 28, 1973 |
|
SIKHARANI DEBI Vs. NIBARAN KUMAR DAS
|
April 27, 1973 |
|
SISIR KUMAR DEY Vs. STATE OF WEST BENGAL
|
May 5, 1973 |
|
SISIR SOAP WORKS
Vs. COMMERCIAL TAX OFFICER
|
August 3, 1973 |
|
SITARAM SRIGOPAL
Vs. UNION CARBIDE INDIA LTD
|
January 5, 1973 |
|
SK ABDUR RAUF Vs. WEST BENGAL MEDICAL COUNCIL
|
May 6, 1973 |
|
SK NASIRUL HOQUE Vs. MINOR JOHORA KHATUN BIBI
|
February 19, 1973 |
|
SRIRAM PASRISHA
Vs. JAGANNATH SEN
|
March 5, 1973 |
|
SRIVASTAVA K L Vs. STATE
|
January 25, 1973 |
|
STADMED P LTD Vs. INCOME TAX OFFICER H WARD
|
January 12, 1973 |
|
STATE Vs. GUBDEEP SINGH
|
June 29, 1973 |
|
STATE Vs. RANADA RANJAN SAHA
|
December 4, 1973 |
|
STATE OF BIHAR
Vs. BIRLA GWALIOR P LTD
|
December 20, 1973 |
|
STATE OF WEST BENGAL Vs. SURENDRANATH MONDAL
|
February 4, 1973 |
|
STATE OF WEST BENGAL Vs. PHANINDRA KUMAR KUNDU
|
May 10, 1973 |
|
STATE OF WEST BENGAL Vs. JUTE AND JUTE GOODS BUFFER STOCK ASSOCIATION
|
May 22, 1973 |
|
STATE OF WEST BENGAL Vs. LALCHAND AGARWALA
|
May 31, 1973 |
|
STATE OF WEST BENGAL Vs. SHAMBHU HELA
|
June 14, 1973 |
|
STEEL ENTERPRISES PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1973 |
|
SUBAL CHANDRA TARAFDAR Vs. NARAYAN CHANDRA SARMA
|
November 29, 1973 |
|
SUBOL MONDAL Vs. STATE
|
May 7, 1973 |
|
SUBRATA KUMAR BANERJEE
Vs. DIPTI BANERJEE
|
June 4, 1973 |
|
SUDHAKAR BHATTA Vs. STATE OF WEST BENGAL
|
August 16, 1973 |
|
SUDHANAYA CHARAN PAL Vs. MANICK CHANDRA PAL
|
April 11, 1973 |
|
SUDHANGSHU SEKHAR MAITY Vs. STATE OF WEST BENGAL
|
January 10, 1973 |
|
SUDHENDU NARAYAN DEB Vs. RENUKA BISWAS
|
December 4, 1973 |
|
SUDHIR CHANDRA NAWN Vs. OFFCIAL RECEIVER, HIGH COURT
|
March 2, 1973 |
|
SUDHIR CHATTERJEE AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
November 8, 1973 |
|
SUJIT SINGH ALIAS SURJIT SINGH Vs. DEBALA MUKHERJEE
|
November 30, 1973 |
|
SUKDHIS KHATICK Vs. STATE
|
August 3, 1973 |
|
SUKHLAL CHANDANMULL KARNANI TRUST Vs. SHEW KUMAR KARNANI
|
April 26, 1973 |
|
SUKUMAR MAJHI Vs. PRAN KRISHNA MAJHI
|
September 7, 1973 |
|
SUMANLAL PAREKH Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS W BENGAL
|
January 24, 1973 |
|
SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL
|
September 19, 1973 |
|
SUNK KUMAR MUKHERJEE Vs. COMMISSIONER SOUTH DUM DUM MUNICIPALITY
|
December 24, 1973 |
|
SUPERBUILT MACHINERIES
Vs. COMMERCIAL TAX OFFICER
|
April 6, 1973 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. TULSHI MONDAL
|
August 17, 1973 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SAMBHU HELA
|
June 14, 1973 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, W B Vs. MADHABLAL MEHTA
|
September 21, 1973 |
|
SUPERINTENDENT RE MEMBRANCERS OF LEGAL AFFAIRS Vs. AMIYA KUMAR ROY CHOUDHURY ALIAS DADAJI
|
December 17, 1973 |
|
SURAJMAL JAIN Vs. COMMERCIAL TAX OFFICER
|
June 14, 1973 |
|
SURENDRA NATH MAJHI
Vs. ISWAR MAJHI
|
August 16, 1973 |
|
TARA SUNDARI SEN Vs. PASUPATI KUMAR BANERJEE
|
September 24, 1973 |
|
TECHNO METAL INDIA P LTD Vs. PREM NATH ANAND
|
August 17, 1973 |
|
TINKARI DAS
Vs. JAMUNA BALA DASI
|
April 12, 1973 |
|
TITAGHUR PAPER MILLS CO LTD Vs. UNION OF INDIA
|
June 6, 1973 |
|
TRINCAS Vs. STATE OF WEST BENGAL
|
May 18, 1973 |
|
UJJAL CHANDRA GHOSE
Vs. STATE OF WEST BENGAL
|
May 25, 1973 |
|
UMASANKAR DAS Vs. STATE OF WEST BENGAL
|
March 23, 1973 |
|
UNION OF INDIA Vs. ASIT KUMAR MONDAL
|
April 12, 1973 |
|
UNION OF INDIA Vs. KAMAL KUMAR GOSWAMI
|
May 22, 1973 |
|
UNION OF INDIA Vs. NAVIGATION MARITIME BULGARE
|
January 25, 1973 |
|
UNION OF INDIA Vs. LADURAM FAKIRCHAND
|
March 13, 1973 |
|
UNION OF INDIA Vs. B. N. GUHA & CO.
|
March 7, 1973 |
|
UNION OF INDIA (UOI) Vs. TAPENDRA KRISHNA MONDAL
|
April 12, 1973 |
|
UNITED BANK OF INDIA
Vs. TATANAGAR FOUNDRY CO LTD
|
August 27, 1973 |
|
UNITED BANK OF INDIA LTD Vs. UNITED INDIA CREDIT AND DEVELOPMENT COMPANY LTD
|
June 18, 1973 |
|
UNITED INDUSTRIAL BANK LTD. Vs. G.C. DEY
|
February 7, 1973 |
|
UNITED PROVINCES ELECTRIC SUPPLY CO LTD Vs. INDUSTRIAL TRIBUNAL (HI), UTTAR PRADESH
|
September 24, 1973 |
|
UTPAL MAZUMDAR Vs. STATE OF WEST BANGAL
|
December 24, 1973 |
|
UTPAL MAZUMDAR DEPASHIS DAS GUPTA Vs. STATE OF WEST BENGAL
|
December 20, 1973 |
|
VENKATARAMA KRISHNA KURTI Vs. C V RAMA AIYER
|
July 14, 1973 |
|
WEST BENGAL PRESS WORKERS AND EMPLOYEES UNION Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
November 19, 1973 |
|
X Vs. UNION OF INDIA
|
January 30, 1973 |
LOGIN