|
A K GHOSH Vs. STATE
|
October 4, 1972 |
|
A. K. GHOSH & BROS. Vs. STATE OF WEST BENGAL
|
March 16, 1972 |
|
ABDUL ALIM
Vs. COMMISSIONER OF WAKFS WEST BENGAL
|
May 23, 1972 |
|
ABDUL RAHIM Vs. KAMALAPATI MUKHERJEE
|
May 18, 1972 |
|
ADHIR CHANDRA DEY ON BEHALF OF MAHADEV CHANDRA DEY and BABU Vs. COMMISSIONER OF POLICE CALCUTTA
|
April 26, 1972 |
|
AHINDRA NATH MUKHOPADHYAYA Vs. MANMATHA NATH KURMI
|
July 31, 1972 |
|
AJIT KUMAR ROY Vs. SATYA BALA DUTT
|
August 3, 1972 |
|
ALOKA DEY Vs. MRINAL KANTI DEY
|
August 11, 1972 |
|
AMAL CHAKRABORTY Vs. STATE OF WEST BENGAL
|
February 3, 1972 |
|
AMAL CHANDRA CHATTERJEE Vs. PROMOD KUMAR BANERJEE
|
February 28, 1972 |
|
AMOLA BHATTACHARJEE
Vs. COMMERCIAL TAX OFFICER
|
March 15, 1972 |
|
ARAN PROKASH RAY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
August 25, 1972 |
|
ARUN GENERAL INDUSTRIES LTD Vs. GUNNY TRADING CO
|
April 18, 1972 |
|
ASHOKE KUMAR SHARMA Vs. THE STATE
|
June 27, 1972 |
|
ASIATIC PAINTS and CHEMICALS Vs. STATE OF WEST BENGAL
|
August 9, 1972 |
|
ASMI PRAMANIK
Vs. VICE CHANCELLOR BURDWAN UNIVERSITY
|
June 19, 1972 |
|
ASSISTANT CONTROLLER OF CUSTOMS FOR PREVENTION Vs. NEW CENTRAL JUTE MILLS CO LTD
|
August 25, 1972 |
|
ASWINI KUMAR BARIK Vs. FULKUMARI DASSI
|
February 24, 1972 |
|
ATMA RAM KANORIA Vs. MAHABIR PRASAD BAGRODIA
|
September 20, 1972 |
|
B B MONDAL Vs. STATE OF WEST BENGAL
|
August 9, 1972 |
|
BABULAL N SHUKLA Vs. JESHANKAR N SHUKLA
|
March 15, 1972 |
|
BAHADURMAL SETHIA Vs. STATE OF WEST BENGAL
|
May 5, 1972 |
|
BAIDYANATH KUNDU
Vs. JYOTSHNA RANI KARMAKAR
|
February 7, 1972 |
|
BANK OF INDIA Vs. NATIONAL IRON AND STEEL CO LTD
|
July 31, 1972 |
|
BANWARILAL PASARI
Vs. D R KOHLI
|
January 19, 1972 |
|
BASDEO SINGH Vs. BINODE BEHARI GHOSAL
|
December 12, 1972 |
|
BEDANA BALA DASSI Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
January 31, 1972 |
|
BENARASI PROSAD SHARMA Vs. BHAGWAN CHOUDHURY
|
January 7, 1972 |
|
BENODE CHATTERJEE
Vs. PURNENDU NATH TAGORE
|
December 7, 1972 |
|
BHARAT COMMERCE AND INDUSTRIES LTD Vs. REGISTRAR OF COMPANIES
|
April 28, 1972 |
|
BHARATI PRIVATE LTD Vs. R S CHADDA
|
March 2, 1972 |
|
BHIMRAJ SOMANI Vs. STATE OF WEST BENGAL
|
August 16, 1972 |
|
BIBHUTI BHUSAN ROY Vs. STATE OF WEST BENGAL
|
November 29, 1972 |
|
BIJOY KUMAR KARNANI
Vs. LAHORI RAM PRASHER
|
March 17, 1972 |
|
BINAPANI DEVI Vs. SARAMA DEVI
|
May 31, 1972 |
|
BIRENDRA NATH MUKHERJEE
Vs. STATE OF WEST BENGAL
|
August 22, 1972 |
|
BISHNU DAS Vs. STATE OF WEST BENGAL & ORS.
|
June 27, 1972 |
|
BOSE MANNA AND COMPANY PVT LTD Vs. ADDITIONAL LAND ACQUISITION OFFICER
|
August 7, 1972 |
|
CAREW AND CO LTD Vs. SAILAJA KANTI CHATTERJEE
|
February 1, 1972 |
|
CENTRAL INLAND WATER TRANSPORT CORPORATION Vs. SECOND LABOUR COURT
|
December 14, 1972 |
|
CHAITANYA CHARAN NAYAK
Vs. MANIK CHANDRA NANDY
|
July 28, 1972 |
|
CHAMELI BIBI
Vs. KANHAIYALAL AGARWALLA
|
September 19, 1972 |
|
CHANCHAL KUMAR CHATTERJEE
Vs. INCOME TAX OFFICER B WARD
|
March 17, 1972 |
|
CHITTARANJAN MONDAL
Vs. SANKAR PROSAD SAHANI
|
May 18, 1972 |
|
CHITTARANJAN ROY Vs. DAMODAR VALLEY CORPORATION
|
September 25, 1972 |
|
CHUNILAL BASU Vs. HONBLE CHIEF JUSTICE OF THE HIGH COURT AT CALCUTTA
|
May 15, 1972 |
|
CHUNILAL DAS GUPTA Vs. STATE OF WEST BENGAL
|
February 2, 1972 |
|
COLLECTOR OF CUSTOMS Vs. MD HABIBUL HAQUE
|
March 29, 1972 |
|
COMMERCIAL TAX OFFICER CENTRAL SECTION WEST BENGAL Vs. B C NAWN AND BROS PRIVATE LTD
|
January 13, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. HOOSEN KASAM DADA INDIA LTD
|
January 6, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN ALUMINIUM CO LTD
|
March 9, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. HIND COMMERCIAL COMPANY
|
March 28, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SIEWART AND DHOLAKIA PRIVATE LTD
|
March 28, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. MAHABIR PRASAD PODDAR
|
June 2, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM CORPORATION OF INDIA LTD
|
August 24, 1972 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. AMARENDRA NATH MUKHERJEE
|
January 5, 1972 |
|
COMMISSIONER OF INCOMETAX Vs. NAWAB MUSHRAF HOSSAIN
|
May 9, 1972 |
|
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. PULIN BEHARI MONDAL
|
August 3, 1972 |
|
CORPORATION OF CALCUTTA
Vs. HINDUSTHAN CONSTRUCTION CO LTD
|
March 1, 1972 |
|
CORPORATION OF CALCUTTA Vs. BUILDING TRIBUNAL
|
March 2, 1972 |
|
CORPORATION OF CALCUTTA Vs. COSSIPORE OIL MILL
|
May 23, 1972 |
|
DEBENDRA NATH PAL Vs. STATE OF WEST BENGAL
|
June 2, 1972 |
|
DEBI MATA Vs. STATE OF WEST BENGAL
|
May 3, 1972 |
|
DHEMO MAIN COLLIERIES AND INDUSTRIES LTD Vs. COMMISSIONER BURDWAN DIVISION
|
October 4, 1972 |
|
DIAMOND SUGAR MILLS LTD Vs. INCOME TAX OFFICER C WARD
|
July 21, 1972 |
|
DULAL CHANDRA SEAL Vs. SARASWATI DUTTA
|
August 2, 1972 |
|
DWIJAPADA HALDAR
Vs. PRAFULLA CHANDRA HALDAR
|
March 30, 1972 |
|
EASTERN DRUG COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
December 1, 1972 |
|
EISHU CHUGANI Vs. RANGLAL AGARWALA
|
February 25, 1972 |
|
ELECTRICAL INDUSTRIES CORPORATION
Vs. UNION OF INDIA
|
February 4, 1972 |
|
ESSRS SRICOL CHEMICALS INDUSTRIES P LTD Vs. DIRECTOR OF ENTRY TAXES GOVERNMENT OF WEST BENGAL
|
October 4, 1972 |
|
FEDERATION OF BUS SYNDICATE Vs. STATE OF WEST BENGAL
|
September 1, 1972 |
|
GILLORAM GOURI SHANKAR
Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
March 9, 1972 |
|
GIRIJA SINGH Vs. CORPORATION OF CALCUTTA
|
March 8, 1972 |
|
GOBINDA BAKSHI Vs. STATE OF WEST BENGAL
|
March 9, 1972 |
|
GOGUR CHANDRA DHOLLEY Vs. ABDUL JABBAR MOLLA
|
May 11, 1972 |
|
GOKULANANDA ROY
Vs. TARAPADA MUKHARJEE
|
February 25, 1972 |
|
GOPAL CHANDRA DAS Vs. STATE OF WEST BENGAL
|
June 9, 1972 |
|
GOPAL CHANDRA DAW Vs. BIMALABALA HAZRA
|
July 21, 1972 |
|
GOPAL CHANDRA MAZUMDAR Vs. COMMISSIONER OF POLICE
|
June 13, 1972 |
|
GOSTA BEHARI ROY Vs. P C GHOSH AND CO
|
June 14, 1972 |
|
GOURIBALA SADHUKHAN Vs. JIBANKRISHNA SADHUKHAN
|
July 19, 1972 |
|
GOUTAM GOSWAMI Vs. DISTRICT MAGISTRATE BIRBHUM
|
September 26, 1972 |
|
GURUPROSAD MAZUMDAR Vs. RAILWAY BOARD
|
August 8, 1972 |
|
HAHNEMEN PUBLISHING CO P LTD Vs. DINESH CHANDRA GHOSH
|
May 5, 1972 |
|
HAJI MUNNA MIA AND CO PVT LTD Vs. UNION OF INDIA
|
January 13, 1972 |
|
HARAN CHANDRA KHALO Vs. GOPAL DAS
|
July 28, 1972 |
|
HARI PADA MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
|
June 6, 1972 |
|
HARIDAS ROY Vs. CALCUTTA COMMERCIAL BANK LTD
|
March 9, 1972 |
|
HEMANTA KUMAR DEY Vs. TARAMANI DEVI TIBRIWALLA
|
February 9, 1972 |
|
HINDUSTHAN STEEL LTD. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
June 20, 1972 |
|
HIRALAL DEB GUPTA
Vs. SALIL KUMAR PAUL
|
September 20, 1972 |
|
HIRALAL GHOSE Vs. LAL BEHARY GHOSE
|
March 13, 1972 |
|
HIRENDRA NATH BAKSHI
Vs. RAM JAUHAR
|
June 15, 1972 |
|
HIRENDRA NATH SEN GUPTA Vs. UNION OF INDIA
|
June 29, 1972 |
|
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER
|
January 31, 1972 |
|
I S P TRADING CO Vs. UNION OF INDIA
|
February 21, 1972 |
|
INCOME TAX OFFICER "G" WARD Vs. INDIA FOILS LTD
|
March 6, 1972 |
|
INDIA FOILS LTD Vs. INDUSTRIAL TRIBUNAL WEST BENGAL
|
January 19, 1972 |
|
INDIAN OIL CORPORATION LTD. Vs. STEWARTS AND LLOYDS OF INDIA LTD.
|
August 9, 1972 |
|
INDURANI DEY Vs. NANDALAL DEY
|
March 9, 1972 |
|
ISWAR JAGANNATH DEB JEW Vs. FATIK CHANDRA SEAL
|
March 14, 1972 |
|
ISWAR SINGH KRIPAL SINGH AND CO Vs. RAJPUTANA TRADING CO LTD
|
July 4, 1972 |
|
JAGADISH CHANDRA SAHOO Vs. SANTOSH KUMAR NAYAK
|
July 18, 1972 |
|
JAGANNATH DEB ROY
Vs. BYOMKESH ROY
|
July 31, 1972 |
|
JAHAR LAL MANNA
Vs. TARAKESWAR JEWS SHEBAIT
|
February 4, 1972 |
|
JALADHAR METEY Vs. STATE
|
December 14, 1972 |
|
JAMUNA PRASAD CHOWRASIA
Vs. KISHORILAL PODDAR
|
July 28, 1972 |
|
JAY ENGINEERING WORKS LTD Vs. M G WAGH
|
July 14, 1972 |
|
JHABARMAL AGARWALLA Vs. N B DAS GUPTA
|
November 30, 1972 |
|
JIBANDHAN DEY Vs. UNITED EXIBITORS
|
July 24, 1972 |
|
JIWANDAS AGARWAL Vs. NARAYANDAS DEORA
|
May 12, 1972 |
|
JUTE INVESTMENT CO LTD Vs. S K SRIVASTAVA
|
May 4, 1972 |
|
JUTHIKA SIRCAR Vs. OFFICIAL TRUSTEES OF WEST BENGAL
|
December 20, 1972 |
|
KAILESWAR SINGH
Vs. UPENDRA NATH KOYAL
|
January 19, 1972 |
|
KALIDAS CHOWDHURY
Vs. WEALTH TAX OFFICER G WARD
|
September 12, 1972 |
|
KAMAL PRASANNA ROY Vs. MAURICE HYAM
|
August 3, 1972 |
|
KAMALABALA DEVI Vs. DURGACHARAN DUTTA
|
August 25, 1972 |
|
KANAILAL GHOSAL Vs. ENA DUTTA
|
December 22, 1972 |
|
KANAK DAS Vs. RAM LAKHAN SHAW
|
March 13, 1972 |
|
KANCHANGANGA CO LTD Vs. STATE OF WEST BENGAL
|
December 14, 1972 |
|
KARAM CHAND THAPAR AND BROS P LTD Vs. H H JETHANANDANI
|
January 24, 1972 |
|
KARTIC CHANDRA DE AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
|
July 28, 1972 |
|
KARTIC PROSAD KHETTRY
Vs. AMAR NATH KHETTRY
|
May 24, 1972 |
|
KARTICK CHANDRA DAS Vs. TWENTY FOUR PARGANAS ZILLA PARISHAD
|
February 10, 1972 |
|
KARTICK DAS Vs. STATE
|
January 19, 1972 |
|
KESHAB CHANDRA DATTA
Vs. BALLYGUNGE ESTATE PVT LTD
|
January 6, 1972 |
|
KESHAB CHANDRA DATTA Vs. BALLYGUNGE ESTATE PRIVATE LTD
|
January 5, 1972 |
|
KESHAB CHANDRA DUTTA Vs. BALLYGUNGE ESTATES PRIVATE LTD
|
May 6, 1972 |
|
KHANTA MONI SAHA Vs. SHYAM CHAND PRAMANICK SAHA
|
June 15, 1972 |
|
KOKARMAL GURUDAYAL
Vs. SAGARMAL BENGANI
|
February 23, 1972 |
|
KOTHARI TRADING AND INVESTMENT CO PVT LTD Vs. UNION OF INDIA
|
June 28, 1972 |
|
LABANYA BALA DEBI Vs. PARUL BALA DEBI
|
March 28, 1972 |
|
LALL KRISHNA MUNDRA Vs. FATICK CHANDRA HAZRA AND ORS.
|
June 15, 1972 |
|
LAXMANI MEWAL DAS Vs. INCOME TAX OFFICER I WARD
|
January 13, 1972 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. M L DALMIA AND CO LTD
|
January 31, 1972 |
|
LINOTYPE AND MACHINERY LIMITED
Vs. COMMERCIAL TAX OFFICER
|
June 16, 1972 |
|
M/S. JASWANFRAI & BROTHERS Vs. THE INCOME TAX OFFICER
|
February 18, 1972 |
|
MADAN MOHAN GHOSH Vs. SISHU BALA ATTA
|
July 28, 1972 |
|
MADANLAL CHOWDHURY
Vs. INCOME TAX OFFICER
|
February 16, 1972 |
|
MADANLAL JINDAL
Vs. INCOME TAX OFFICER C WARD
|
May 25, 1972 |
|
MADANLAL KHAITAN Vs. COMMERCIAL TAX OFFICER SILIGURI
|
February 15, 1972 |
|
MADHURI SARKAR Vs. CORPORATION OF CALCUTTA
|
January 6, 1972 |
|
MADHUSUDAN GOSWAMI Vs. DISTRICT MAGISTRATE
|
August 4, 1972 |
|
MAHAMMAD NAZAHARUL HAQUE Vs. B BAGCHI I P J P
|
November 29, 1972 |
|
MAHARAM ALI
Vs. DINANATH PRASAD SHA
|
December 21, 1972 |
|
MAHARAM ALI Vs. DINANATH PRASAD SHA
|
December 20, 1972 |
|
MALHATI TEA SYNDICATE LIMITED
Vs. REVENUE OFFICER JALPAIGURI
|
February 21, 1972 |
|
MANINDRA CHANDRA SEN
Vs. UNION OF INDIA
|
December 13, 1972 |
|
MANINDRA NATH BOSE
Vs. BALARAM CHANDRA PATNI
|
July 28, 1972 |
|
MANJURANI DAS Vs. BIBHUTI BHUSAN PARAMANICK
|
December 19, 1972 |
|
MANMAL BHUTORIA Vs. STATE OF WEST BENGAL
|
July 14, 1972 |
|
MESSRS BALDEO DAS RAM NARAYAN Vs. SM MAINA BIBI
|
March 21, 1972 |
|
MEWALAL AGARWALLA ON BEHALF OF OM PROKASH AGARWALLA Vs. STATE OF WEST BENGAL
|
April 19, 1972 |
|
MIHIR KR. SANYAL Vs. COMMISSIONER OF EXCISE, WEST BENGAL
|
September 25, 1972 |
|
MIRA BOSE
Vs. SANTOSH KUMAR BOSE
|
October 3, 1972 |
|
MIRA BOSE Vs. SANTOSH KUMAR BOSE
|
March 8, 1972 |
|
MOHD. ABDUL GANI Vs. SHIBAPADA MOOKERJEE
|
October 4, 1972 |
|
MONORANJAN ROUTH Vs. STATE OF WEST BENGAL
|
April 21, 1972 |
|
MONOTOSH BANERJEE Vs. STATE
|
June 20, 1972 |
|
MOZAFFAR HOSSAIN MOLLA Vs. MUNICIPAL COMMISSIONERS OF GARDEN REACH MUNICIPALITY
|
October 4, 1972 |
|
MUKTIPADA MONDAL Vs. ABDUL JABBER
|
September 7, 1972 |
|
MUKUNDA MURARI SHAW Vs. K SEN MEMBER BOARD OF REVENUE WEST BENGAL
|
March 15, 1972 |
|
MUNILAL BHAGWAT SHARAN Vs. CHIEF COMMERCIAL SUPERINTENDENT EASTERN RAILWAY
|
May 10, 1972 |
|
MUNJUSHA DEBI Vs. SUNIL CHANDRA MUKHERJEE
|
March 21, 1972 |
|
MURLIDHAR SURDA
Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 4, 1972 |
|
N N SINGH Vs. GENERAL MANAGER CHITTARANJAN LOCOMOTIVE WORKS
|
October 3, 1972 |
|
N.G. CHAKRAVARTY Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND OTHERS
|
August 30, 1972 |
|
NARANDAS PARMANAND DAS Vs. INCOME TAX OFICER
|
February 7, 1972 |
|
NARAYANI DEVI Vs. TAGORE COMMERCIAL CORPORATION LTD
|
June 27, 1972 |
|
NETAI HALDER Vs. STATE
|
July 14, 1972 |
|
NEW BEERBHOOM COAL CO LTD Vs. JOINT DIRECTOR OF MINES SAFETY
|
August 18, 1972 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. DWIJENDRALAL BRAHMACHARI
|
February 2, 1972 |
|
NIRANJANLAL RATAN KUMAR Vs. KALURAM MAHADEO PROSAD
|
August 21, 1972 |
|
NIRMAL KUMAR BANERJEE Vs. STATE
|
May 10, 1972 |
|
NIRMALA AUDDY Vs. MONOROMA CHAKRABORTY
|
February 8, 1972 |
|
NISHAKAR PAN Vs. MAHEDEB GHOSH
|
February 2, 1972 |
|
NISHITH RANJAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
August 3, 1972 |
|
NURUL HODA Vs. AMIR HASAN
|
July 31, 1972 |
|
NURUL HODA Vs. AMIR HASAN
|
July 28, 1972 |
|
OGHADMAL CHOUDHURY Vs. UNION OF INDIA (UOI)
|
May 19, 1972 |
|
OGHADMAL CHOUDHURY Vs. UNION OF INDIA AND ANOTHER
|
August 4, 1972 |
|
ONKARNATH JAJODIA Vs. BRIJLAL JAJODIA
|
October 3, 1972 |
|
OUAZI ALMAS KHAN AND OTHERS Vs. PRESIDING OFFICER, 7TH INDUSTRIAL TRIBUNAL AND OTHERS
|
December 22, 1972 |
|
P K MUKHERJEE Vs. BIMAL KUMAR MUKHERJEE
|
January 3, 1972 |
|
PARESH CHANDRA ROY
Vs. STATE OF WEST BENGAL
|
November 30, 1972 |
|
PASHUPATI ROY Vs. STATE OF WEST BENGAL
|
April 17, 1972 |
|
PASUPATI ROY
Vs. STATE OF WEST BENGAL
|
October 3, 1972 |
|
PHOTO-OPTICAL CO PVT LTD Vs. UNION OF INDIA
|
October 3, 1972 |
|
PHUL CHAND RANILIA
Vs. BALLABHADAS AGARWAL
|
May 2, 1972 |
|
PIRU CHARAN PAL Vs. MINOR SUNILMOY NEMO
|
July 31, 1972 |
|
PRABHU DAYAL MARWARI
Vs. TINKARI BALA DASSI
|
July 28, 1972 |
|
PRADEEP AND CO Vs. COLLECTOR OF CUSTOMS
|
January 10, 1972 |
|
PRADIP LAMP WORKS
Vs. PRATAP CHANDRA BASU
|
April 24, 1972 |
|
PRAFULLA CHANDRA MITRA Vs. STATE
|
July 13, 1972 |
|
PRAFULLA KUMAR DUTTA
Vs. GANESH CHANDRA BOSE
|
July 28, 1972 |
|
PRAMILA CHAKRABORTY Vs. SUPERINTENDENT, HOOGLY JAIL
|
May 31, 1972 |
|
PRATIMA BAUL Vs. INDU BHUSAN BANERJEE
|
February 21, 1972 |
|
PREM NATH MAYER
Vs. REGISTRAR OF TRADE MARKS
|
January 28, 1972 |
|
PRITI RANJAN GHOSH Vs. STATE
|
September 27, 1972 |
|
PROBODH CHANDRA SETT
Vs. INCOME TAX OFFICER C WARD
|
March 16, 1972 |
|
PURUSOTTAM LALJI Vs. RATAN LAL AGARWALLA
|
July 31, 1972 |
|
PURUSOTTARN LALJI Vs. RATAN LAI AGARWALLA
|
June 21, 1972 |
|
PUSHPIKA CHATTERJEE Vs. STATE OF WEST BENGAL
|
April 25, 1972 |
|
RADHARAM SOHANLAL
Vs. ABANINDRA NATH MITTER
|
July 28, 1972 |
|
RADHYSHYAM SHAW Vs. CORPORATION OF CALCUTTA
|
February 25, 1972 |
|
RAGHUBAR NARAIN SINGH Vs. PACIFIC BANK LTD. (IN LIQUIDATION)
|
July 14, 1972 |
|
RAGHUNANDAN JALAN
Vs. COLLECTOR OF CENTRAL EXCISE
|
February 16, 1972 |
|
RAKHAL CHANDRA SAHA Vs. SUKUMAR DEB
|
July 27, 1972 |
|
RAM CHANDRA PAUL Vs. DISTRICT MAGISTRATE
|
July 28, 1972 |
|
RAMANATH AGARWALLA
Vs. GOENKA AND CO
|
August 18, 1972 |
|
RAMDAYEE Vs. DHANRAJ KOCHAR
|
March 8, 1972 |
|
RAMESH PROSAD AGARWAL
Vs. UNION OF INDIA
|
February 15, 1972 |
|
RAMESH PROSAD AGARWAL
Vs. UNION OF INDIA
|
June 2, 1972 |
|
RANGPUR TEA ASSOCIATION LTD Vs. MAKKANLAL SAMADDAR
|
January 28, 1972 |
|
RASHAN AKTAR KHATOON Vs. KRISHNADAS ROY
|
May 22, 1972 |
|
RAYMON ENGINEERING WORKS LTD Vs. UNION OF INDIA
|
January 7, 1972 |
|
RICHARDSON AND CRUDDAS LTD Vs. HARIDAS MUNDHRA
|
March 30, 1972 |
|
ROSHAN ALI MIAN Vs. DISTRICT MAGISTRATE, COOCH BEHAR
|
May 18, 1972 |
|
ROYAL STATIONERY SUPPLY HOUSE
Vs. AZIZUL HAQUE
|
November 30, 1972 |
|
RUPCHAYA CINEMA HOUSE Vs. DISTRICT MAGISTRATE 24 PARGANAS
|
August 7, 1972 |
|
S.M. ROY Vs. STERLING GENERAL INSURANCE COMPANY LTD.
|
July 11, 1972 |
|
SABITRI DEVI SARAF Vs. RAMGOPAL MOTILAL KAJORIA
|
July 28, 1972 |
|
SAILENDRA NATH GHOSAL Vs. ENA DUTTA
|
February 3, 1972 |
|
SAKTIPADA KARMAKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
March 15, 1972 |
|
SAMBHU DAS PYNE
Vs. CORPORATION OF CALCUTTA
|
January 20, 1972 |
|
SANJIB KUMAR MUKHERJEE Vs. NATHUMAL RAMPURIA
|
July 28, 1972 |
|
SARADA SANGHA Vs. ASOKA SENGUPTA
|
May 30, 1972 |
|
SARADINDU DUTT Vs. STATE
|
May 9, 1972 |
|
SARAJUBALA DAS Vs. JYOTI KAMAL DAS
|
July 18, 1972 |
|
SARALA BIRLA Vs. DURGA PROSAD SHASTRI
|
August 28, 1972 |
|
SARVAMANGALA PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1972 |
|
SATSANG Vs. KIRON CHANDRA MUKHOPADHYAY
|
July 18, 1972 |
|
SATYANARAYAN MURARKA Vs. RAILWAY BOARD
|
July 7, 1972 |
|
SAUGAR ELECTRICITY SUPPLY
Vs. M P ELECTRIC BOARD
|
May 9, 1972 |
|
SCOTT AND SAXBY LTD Vs. COMMERCIAL TAX OFFICER LYONS RANGE CHARGE
|
September 29, 1972 |
|
SECRETARY TO THE GOVERNMENT OF WEST BENGAL HOME DEPARTMENTS Vs. RAM CHANDRA CHOUDHURY
|
March 28, 1972 |
|
SHANKAR PRASAD MUKHERJEE Vs. SARAT KUMAR MUKHERJEE AND OTHERS
|
December 21, 1972 |
|
SHANTILAL CHOPRA Vs. PRABIR RANJAN SEN
|
September 27, 1972 |
|
SHASHANKA SEKHAR NAYAK Vs. ALOKA RANI NAYAK
|
August 18, 1972 |
|
SHEIKH HOSSAIN
Vs. NAUBAHAR BIBI
|
January 7, 1972 |
|
SHEW PAPER EXCHANGE
Vs. INCOME TAX OFFICER C WARD
|
August 23, 1972 |
|
SHOVAKAK KANTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 11, 1972 |
|
SHOVAKAR KANTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 10, 1972 |
|
SHRI KAMAL PRASANNA ROY Vs. MAURICE HYAM
|
July 14, 1972 |
|
SHYAMA SUNDARI DASI DEVI Vs. RAMAPATI CHATTOPADHYA
|
November 23, 1972 |
|
SHYAMAL KUMAR SARKAR Vs. UNION OF INDIA
|
May 2, 1972 |
|
SHYAMAPADA BHATTACHARYYA
Vs. AJIT KUMAR BASU MALLICK
|
August 25, 1972 |
|
SHYAMLAL SEN Vs. THE STATE
|
January 11, 1972 |
|
SISIR KUMAR CHANDRA Vs. MONORAMA CHANDRA
|
January 7, 1972 |
|
SISIR KUMAR CHATTOPADHAYA Vs. STATE OF WEST BENGAL
|
September 7, 1972 |
|
SITALA DEBI Vs. MAN BAHADUR
|
February 3, 1972 |
|
SITARAM Vs. BRIDGE INSPECTOR EASTERN RAILWAY HOWRAH
|
March 28, 1972 |
|
SK BAFATULLA MUKHTEAR Vs. STATE OF WEST BENGAL
|
December 15, 1972 |
|
SOUTH EASTERN RAILWAY EMPLOYEES CO OPERATIVE URBAN BANK Vs. PRESIDING OFFICER 1ST INDUSTRIAL TRIBUNAL
|
February 15, 1972 |
|
SREENARAYAN SHROFF & ANR. Vs. SAMBHU PROSAD AGARWAL & ANR.
|
September 29, 1972 |
|
SRI GANESH PROPERTIES PRIVATE LTD. Vs. CORPORATION OF CALCUTTA
|
July 28, 1972 |
|
SRI ISWAR JAGANNATH DEB JEW Vs. FATICK CHAND SEAL
|
April 11, 1972 |
|
SRIKRISHNA SUKLA Vs. DIST. MAGISTRATE
|
July 26, 1972 |
|
SRINATH SINGH
Vs. S K BHATTACHARJEE
|
July 21, 1972 |
|
SRINIWAS SUREKA
Vs. MADANLAL SEKHSARIA
|
July 28, 1972 |
|
STATE Vs. ANANTA SINGH
|
May 11, 1972 |
|
STATE OF WEST BENGAL
Vs. ASITENDRA NATH MITTER
|
December 22, 1972 |
|
STATE OF WEST BENGAL Vs. TARUN KUMAR SEN GUPTA
|
July 25, 1972 |
|
STATE OF WEST BENGAL Vs. TARUN KUMAR SENGUPTA
|
July 29, 1972 |
|
STATE OF WEST BENGAL Vs. MOHAMAD HANIF
|
June 2, 1972 |
|
STATE OF WEST BENGAL Vs. EIGHTH INDUSTRIAL TRIBUNAL
|
January 13, 1972 |
|
STATE OF WEST BENGAL Vs. BHAGIRATHI SILPASRAM LTD.
|
February 3, 1972 |
|
SUBARNARANI MULLICK Vs. BEJOY KUMAR DAW
|
June 9, 1972 |
|
SUBHAS CHANDRA AWAN Vs. DISTRICT MAGISTRATE
|
February 25, 1972 |
|
SUBODH KUMAR MITRA Vs. REVENUE OFFICER
|
December 22, 1972 |
|
SUBODH SINGH MODAK Vs. STATE
|
December 14, 1972 |
|
SUDHANSU SEKHAR MAITY Vs. STATE OF WEST BENGAL
|
December 14, 1972 |
|
SUKUMAR DEB Vs. RAKHAL CHANDRA SAHA
|
March 29, 1972 |
|
SUNIT PRAMANIK Vs. SANTIPUR INDUSTRIES CO OPERATIVE SOCIETY LTD
|
August 9, 1972 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. EASTERN SILK MANUFACTURING COMPANY (P) LTD.
|
September 14, 1972 |
|
SUSAMA BALA SUR ALIAS SUSAMA DASI Vs. BIBHUTI BHUSAN MONDAL
|
September 27, 1972 |
|
SUSHIL KUMAR BAGARIA Vs. B D MOHTA
|
March 16, 1972 |
|
SUSHIL KUMAR DHARA
Vs. ELECTION COMMISSION OF INDIA
|
March 6, 1972 |
|
T I AND M SALES LTD Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1972 |
|
TALAKCHAND KANJI VORA
Vs. KESHAVLAL DULLABAJJI SHETH
|
October 5, 1972 |
|
TARUN KUMAR SENGUPTA
Vs. UNION OF INDIA
|
April 18, 1972 |
|
TEMPA LANDU
Vs. RANJIT KUNDU
|
February 2, 1972 |
|
TIRTHAPADA NAG Vs. RAM BABU GUPTA
|
March 22, 1972 |
|
UNION OF INDIA Vs. GANGABISHAN BANSHILAL
|
March 22, 1972 |
|
UNION OF INDIA Vs. BAURIA COTTON MILLS CO LTD
|
June 12, 1972 |
|
UNION OF INDIA Vs. HIND GALVANIZING AND ENGINEERING CO PVT LTD
|
July 14, 1972 |
|
UNION OF INDIA Vs. BAURIA COTTON MILLS AND CO LTD
|
February 16, 1972 |
|
UNITED INDUSTRIAL BANK LTD. Vs. G.C. DEY
|
February 7, 1972 |
|
V.K. MURTI Vs. C.V. RAMA AIYAR
|
July 7, 1972 |
|
VENKATESH DAS MULLICK Vs. KISHORE MOHAN SAHA
|
June 8, 1972 |
|
VIRENDRA GANGJI BHAI VARMA Vs. ALLAHABAD BANK
|
February 21, 1972 |
|
VISHNU AGENCIES PVT LTD Vs. COMMERCIAL TAX OFFICER SEALDAH CHARGE
|
December 18, 1972 |
|
WEST BENGAL FINANCIAL CORPORATION Vs. GLUCO SERIES PRIVATE LTD
|
June 8, 1972 |
|
WORKMEN OF JESSOP AND CO Vs. JESSOP AND CO
|
October 5, 1972 |
|
ZENITH INVESTMENTS PVT. LTD. Vs. PANNA DEBI
|
July 11, 1972 |
LOGIN