|
A AKOOJI JADWAT PVT LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
July 16, 1971 |
|
A C MUKHERJEE Vs. UNION OF INDIA
|
December 10, 1971 |
|
A K BASU Vs. STATE
|
May 24, 1971 |
|
ABDUL RAHIM Vs. DY CONTROLLER OF RATIONING
|
November 17, 1971 |
|
ABU TAHER SK. Vs. MOSLEM SK.
|
February 15, 1971 |
|
ABUL HOSSAIN Vs. STATE OF WEST BENGAL
|
January 14, 1971 |
|
ABUL HOSSAIN Vs. MASADUL HAQ
|
January 14, 1971 |
|
ACHINTA KUMAR SAHA & ANR. Vs. RAJKISHORE SARKAR
|
May 27, 1971 |
|
AJAY MUKHERJI Vs. STATE
|
April 27, 1971 |
|
AKHTAR MIRZA Vs. COMMISSIONER OF WAKFS
|
March 15, 1971 |
|
AKRAM SHEIKH Vs. MAKID SHEIKH
|
March 25, 1971 |
|
ALAK PROKASH JAIN
Vs. UNION OF INDIA
|
September 16, 1971 |
|
AMAL KR GHATAK Vs. STATE OF WEST BENGAL
|
March 26, 1971 |
|
ANANDA BEHARI MEHROTRA Vs. TARACHAND AGARWALLA
|
January 20, 1971 |
|
ANJALI DEBI Vs. JOHN STEPHEN
|
May 7, 1971 |
|
ARATI RANI PAUL Vs. BALAI CHANDRA PAUL
|
August 12, 1971 |
|
ARUN GENERAL INDUSTRIES LTD Vs. RISHABH MANUFACTURERS PRIVATE LTD
|
September 1, 1971 |
|
ASANSOL ELECTRIC SUPPLY CO Vs. CHUNILAL DAW
|
February 24, 1971 |
|
ASHOKA MARKETING LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE CALCUTTA III
|
March 30, 1971 |
|
ASIATIC OXYGEN LTD Vs. STATE
|
June 16, 1971 |
|
ASSOCIATED INDUSTRIES DEVELOPMENT CO PVT LTD Vs. KRISHNA KUMAR KHEMKA
|
February 19, 1971 |
|
ASWINI KUMAR BANERJEE Vs. STATE
|
July 21, 1971 |
|
B BHIMRAJEE Vs. UNION OF INDIA
|
February 3, 1971 |
|
B K GUHA I C S RETD Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1971 |
|
B K PLASTIC INDUSTRIES Vs. JAYANTILAL KALIDAS SAYANI
|
December 8, 1971 |
|
B P LAHIRI Vs. JYOTIRMAYEE DEVI
|
February 3, 1971 |
|
BAIJNATH PRASAD SURAJLAL
Vs. UNION OF INDIA
|
March 24, 1971 |
|
BALDEV SINGH Vs. INDIAN EXPLOSIVES LIMITED
|
September 16, 1971 |
|
BANSILAL MADANLAL Vs. EAST BENGAL RIVER STEAM SERVICE
|
January 8, 1971 |
|
BANWARILAL JAIPURIA
Vs. SITARAM JAIPURIA
|
March 16, 1971 |
|
BARUN GANGULI Vs. DISTRICT MAGISTRATE
|
March 24, 1971 |
|
BASANTA KUMARI JOARDAR Vs. ILA MUKHERJEE
|
March 15, 1971 |
|
BATA SHOE COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA and ORISSA
|
December 24, 1971 |
|
BATA SHOE COMPANY PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
December 24, 1971 |
|
BENGAL COAL CO LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS
|
June 15, 1971 |
|
BENGAL CORPORATION PRIVATE LTD Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
|
January 19, 1971 |
|
BENGAL LUXMI COTTON MILLS LTD Vs. INCOME TAX OFFICER M WARD
|
January 20, 1971 |
|
BENODE BEHARI MANDAL Vs. STATE OF WEST BENGAL
|
May 7, 1971 |
|
BENOY CHAKRAVARTY Vs. THE STATE
|
August 12, 1971 |
|
BHABATARAN CHATTERJEE Vs. DINANATH DATTA
|
January 29, 1971 |
|
BHAGBATI BUILDER
Vs. KARIM BUX
|
February 8, 1971 |
|
BHAGBATI DEVI GOENKA Vs. SUNIL KUMAR GANGULY
|
January 25, 1971 |
|
BHARAT COMMERCE AND INDUSTRIES LTD. Vs. ABC
|
November 16, 1971 |
|
BHATTACHARJEE AGENCY AND CO PVT LTD Vs. TARAK NATH BANERJEE
|
June 16, 1971 |
|
BHOLANATH CHATTERJEE Vs. SOMENDRA CHANDRA NANDI
|
March 15, 1971 |
|
BHUPATI BHUSAN DALAL
Vs. REGISTRAR OF THE ORIGINAL SIDE
|
January 27, 1971 |
|
BHUPENDRA NATH BOSE
Vs. ANIL KUMAR MITTER
|
February 5, 1971 |
|
BHYALAL SHA Vs. SM RANUBALA DEY
|
November 9, 1971 |
|
BIJOLI PROVA BANERJEE Vs. STATE OF WEST BENGAL
|
December 10, 1971 |
|
BIJOY KUMAR BURMAN
Vs. INCOME TAX OFFICER E WARD
|
February 10, 1971 |
|
BINODE BEHARI DEV Vs. CHAIRMAN KHARDAH MUNICIPALITY AND OTHERS
|
August 6, 1971 |
|
BINOY KUMAR SAHA Vs. REVENUE OFFICER MALDA
|
July 30, 1971 |
|
BISADENDU BISWAS
Vs. SAKINA BEGUM
|
December 20, 1971 |
|
BISWANARTH Vs. UNION OF INDIALTD
|
July 9, 1971 |
|
BISWANATH CHATTERJEE
Vs. AJIT KUMAR SARKAR
|
June 7, 1971 |
|
BISWAPATI DEY
Vs. KENNSINGTON STORES
|
February 18, 1971 |
|
BOSE MANNA AND CO PVT LTD Vs. ADDITIONAL LAND ACQUISITION OFFICER HOWRAH
|
April 21, 1971 |
|
CENTRAL BANK OF INDIA
Vs. SRISH CHANDRA GUHA
|
November 15, 1971 |
|
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. Vs. SECOND LABOUR COURT. WEST BENGAL AND OTHERS
|
June 29, 1971 |
|
CHANDRA KUMAR DUTTA Vs. SECRETARY FRANK ROSS and CO LTD
|
January 8, 1971 |
|
CHARTERED BANK Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
|
November 22, 1971 |
|
CHHABILAL SINGHA Vs. JHARULAL SINGHA
|
June 8, 1971 |
|
CHHEDI LAL KHATIK Vs. STATE
|
June 17, 1971 |
|
CHINMOY DAS
Vs. UNIVERSITY OF CALCUTTA
|
January 22, 1971 |
|
CHINOY CHABLANI AND COMPANY Vs. COLLECTOR OF CUS , CALCUTTA
|
June 11, 1971 |
|
CHITTA RANJAN MONDAL
Vs. BHUPENDRANATH DAS
|
January 7, 1971 |
|
CHITTARANIAN BASU Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS NEW DELHI AND OTHERS
|
November 26, 1971 |
|
CHUNILAL DAMANI Vs. COLLR OF CUS AND C EX , WEST BENGAL
|
July 7, 1971 |
|
CHUNILAL DAMANI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
July 30, 1971 |
|
COLLECTOR OF CUSTOMS CALCUTTA Vs. BISWANATH MUKHERJEE
|
February 18, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. TEA ESTATES INDIA PRIVATE LTD
|
January 13, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. NAWN ESTATE PRIVATE LTD
|
February 9, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. CAREW AND CO LTD
|
July 8, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. EDWARD KEVENTER PRIVATE LTD
|
June 22, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. RAJNAGAR TEA COMPANY LTD
|
May 6, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. CLIVE INSURANCE CO LTD
|
May 11, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO PRIVATE LTD
|
December 8, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED BANK OF INDIA LTD
|
September 16, 1971 |
|
COMMISSIONER OF NAIHATI MUNICIPALITIY Vs. KANCHAN THAKUR MISTRI ALIAS KANCHAN THAKUR
|
January 27, 1971 |
|
COMMISSIONER OF WEALTH TAX Vs. F W HEILGERS AND CO P LTD
|
April 1, 1971 |
|
D MACROPOLO AND CO Vs. UNION OF INDIA
|
May 26, 1971 |
|
DAMODAR VALLEY CORPORATION
Vs. IKRAH NANDI COAL CO
|
July 30, 1971 |
|
DEBABRATA MUKHERJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 19, 1971 |
|
DEBI DAS GHOSH Vs. RAMANI MOHAN ROY
|
March 18, 1971 |
|
DEBI MATA
Vs. STATE OF WEST BENGAL
|
December 14, 1971 |
|
DEPUTY DIRECTOR OF TAX CREDIT
Vs. NATIONAL COMPANY LTD
|
July 5, 1971 |
|
DHANIRAM GUPTA AND CO Vs. UNION OF INDIA
|
March 18, 1971 |
|
DHANOMOY THAPA
Vs. STATE OF WEST BENGAL
|
August 6, 1971 |
|
DHARAMCHAND DHTMAN Vs. OM PROKASH MOHTA
|
May 20, 1971 |
|
DHIRENDRA NATH BOSE
Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
April 27, 1971 |
|
DIAMOND SUGAR MILLS LTD Vs. MAKHAN LAL MURARKA
|
January 15, 1971 |
|
DULAL PAL Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
|
May 19, 1971 |
|
DUNCAN BROS AND CO Vs. STATE
|
February 19, 1971 |
|
DURGA PRASANNA GUPTA
Vs. STATE OF WEST BENGAL
|
November 29, 1971 |
|
DWARKA SHAW
Vs. RAM CHABIKA MISHRA
|
January 22, 1971 |
|
E H TIPPOO Vs. HONBLE THE CHIEF JUSTICE OF INDIA
|
January 25, 1971 |
|
ESAM SK Vs. SATTAR MULLICK
|
July 30, 1971 |
|
FATECHAND MAHESRI Vs. STATE OF WEST BENGAL
|
September 17, 1971 |
|
G AMBALAL EXPORT PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS CALCUTTA
|
February 11, 1971 |
|
G S SHUKLA Vs. STATE
|
March 5, 1971 |
|
GANASHYAMDAS JATIA Vs. INCOME TAX OFFICER CENTRAL
|
February 25, 1971 |
|
GANESH CHANDRA DUTTA
Vs. CHUNILAL MONDAL
|
February 18, 1971 |
|
GAYA MUZAFFURPUR ROADWAYS CO Vs. FORT GLOSTER INDUSTRIES LTD
|
May 20, 1971 |
|
GENERAL COUNCIL OF THE CHURCH OF INDIA Vs. NIRANJAN GHOSE
|
February 23, 1971 |
|
GOPAL
Vs. STATE OF UTTAR PRADESH
|
June 15, 1971 |
|
GOSTHA BEHAR GHOSE
Vs. UNIVERSITY OF CALCUTTA
|
August 6, 1971 |
|
GOURI SHANKAR NEVATIA
Vs. MRINALINI GUPTA
|
January 27, 1971 |
|
GREAT EASTERN SHIPPING CO LTD Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
June 28, 1971 |
|
HAJI MAHABUB HOSSAIN Vs. BISWANATH NANDY
|
April 20, 1971 |
|
HARADHAN PAL Vs. STATE
|
March 17, 1971 |
|
HARBANS LAL MALHOTRA AND SONS PRIVATE LTD Vs. INCOME TAX OFFICER C WARD
|
April 23, 1971 |
|
HARI PRASAD SINGH
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
July 1, 1971 |
|
HARI SANKAR BANERJEE Vs. CORPORATION OF CALCUTTA
|
April 30, 1971 |
|
HEMANTA KUMAR DEY
Vs. TARAMANI DEVI TIBRIWALLA
|
February 9, 1971 |
|
HIMANGSU SEKHAR PAUL
Vs. KISHORI LAL PAUL
|
February 16, 1971 |
|
HINCHCLIFFE Vs. CRABTREE
|
November 13, 1971 |
|
HINDUSTAN MOTORS LIMITED AND OTHERS Vs. T.N. KAUL AND OTHERS
|
March 25, 1971 |
|
HUNGERFORD INVESTMENT TRUST LIMITED Vs. HARIDAS MUNDHRALTD
|
February 19, 1971 |
|
I.C.I. (INDIA) PRIVATE LTD Vs. 2ND INDUSTRIAL TRIBUNAL
|
March 24, 1971 |
|
INDUBALA DEVI Vs. JITENDRA NATH GHOSE
|
March 3, 1971 |
|
INDUSTRIAL ELECTRODES AND GANGES LTD Vs. HANOVER INSURANCE CO
|
March 15, 1971 |
|
INLAND REVENUE COMMISSIONERS Vs. BROWN
|
May 26, 1971 |
|
INLAND REVENUE COMMISSIONERS Vs. PARK AND OTHERS
|
December 9, 1971 |
|
INTERNATIONAL COAL CORPORATION
Vs. PURE SITALPUR COAL CONCERN LTD
|
June 21, 1971 |
|
ISWAR MADAN MOHUN JIEW Vs. PRIYAMONI DASI
|
September 16, 1971 |
|
J C DONZE Vs. SUPERINTENDENT ALIPORE CENTRAL JAIL
|
November 19, 1971 |
|
JAIDEV JAIN AND CO Vs. UNION OF INDIA
|
July 5, 1971 |
|
JANAKI NATH ROY NARENDRA NATH ROY AND CO LTD Vs. SAMBHU NATH MULLICK
|
June 17, 1971 |
|
JATINDRA NATH PARAMANICK THIKA TENANT Vs. DEBIPRASAD MITRA LANDLORD-TENANT
|
February 10, 1971 |
|
JAYANTA MOHAN CHATTERJEE
Vs. JAGAT MOHAN CHATTERJEE
|
September 7, 1971 |
|
JESSOP AND CO. LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
July 14, 1971 |
|
JHAJHARIA N K Vs. CHANDAR L
|
September 17, 1971 |
|
JOGENDRA NATH CHATTERJEE Vs. STATE OF WEST BENGAL
|
June 11, 1971 |
|
JOINT SECRETARY TO THE MINISTRY
OF HOME AFFAIRS Vs. B N CHATTERJEE
|
June 29, 1971 |
|
JOSODA NANDAN MUKHERJEE Vs. STATE
|
January 21, 1971 |
|
JOY KISSEN ARORA
Vs. RAGHUNATH PROSAD GUPTA
|
January 15, 1971 |
|
JUGAL KISHORE DHANDHANIA Vs. STATE
|
April 9, 1971 |
|
JUTE AND JUTE GOODS BUFFER STOCK ASSOCIATION Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS.
|
July 28, 1971 |
|
K C CHATTERJEE Vs. DURGAPUR PROJECTS LTD
|
August 24, 1971 |
|
K K KAR Vs. DAMODAR VALLEY CORPORATION
|
January 25, 1971 |
|
K P ROY ALIAS RAMAPADA ROY Vs. D RUDRA DISTRICT MAGISTRATE HOWRAH
|
March 6, 1971 |
|
K.B. SIKDAR Vs. UNION OF INDIA AND OTHERS
|
May 18, 1971 |
|
K.L. BHASIN Vs. SUNDAR SINGH
|
May 28, 1971 |
|
KALI KINKAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 3, 1971 |
|
KALINGA AIR LINES PRIVATE LTD Vs. INCOME TAX OFFICER CENTRAL CIRCLE
|
February 3, 1971 |
|
KALYANI DUTT Vs. PRAMILA BALA DASSI
|
September 7, 1971 |
|
KALYANJI MAVJI AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1971 |
|
KAMAL SINGH KOTHARI Vs. KHEMCHAND RAJKUMAR
|
February 24, 1971 |
|
KARAM CHAND THAPAR AND BROS COAL SALES Vs. INDER MOHAN KAPOOR
|
January 13, 1971 |
|
KARNANI PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
|
February 19, 1971 |
|
KARUNA KANTA DATTA Vs. COAL BOARD
|
November 29, 1971 |
|
KESHAV DEO TULSHAN Vs. JAGADISH PRASAD TULSHAN
|
August 30, 1971 |
|
KESORAM INDUSTRIES AND COTTON MILLS LTD. Vs. STATE AND OTHERS
|
July 16, 1971 |
|
KRISHNA KUMAR KHEMKA Vs. JAGADISH NARAYANA BHAN
|
February 19, 1971 |
|
KUTUBUDDIN AHAMMED Vs. KASHIM ALI
|
August 10, 1971 |
|
LALCHAND AGARWALLA Vs. STATE OF WEST BENGAL
|
September 14, 1971 |
|
LALCHAND DHARAMCHAND
Vs. ALLIANCE JUTE MILLS CO LTD
|
November 10, 1971 |
|
LALIT MOHAN GHOSH
Vs. ATAL MONDAL
|
January 14, 1971 |
|
LALUA SHAW
Vs. ANIL BH GANGULY
|
February 9, 1971 |
|
LIFE PHARMACEUTICALS PRIVATE LTD Vs. BENGAL MEDICAL HALL
|
January 20, 1971 |
|
LILOOAH STEEL AND WIRE CO LTD Vs. INCOME TAX OFFICER B WARD
|
March 5, 1971 |
|
LUXMI DEVI Vs. AKUL MAHATO
|
September 1, 1971 |
|
M S NAINA Vs. COLLECTOR OF CUSTOMS, WEST BENGAL, CALCUTTA-I
|
June 19, 1971 |
|
M S RAM SINGH Vs. BIJOY SINGH SURANA
|
December 17, 1971 |
|
MADAN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
|
September 13, 1971 |
|
MADANLAL SOHANLAL Vs. BHAGWANDAS AGARWALLA
|
April 22, 1971 |
|
MADHUSUDHAN DEBNATH
Vs. RADHARANI MONDAL
|
June 7, 1971 |
|
MAHBOOBUR RAHMAN
Vs. PUBLIC SERVICE COMMISSION WEST BENGAL
|
November 15, 1971 |
|
MANAGING DIRECTOR, MINING AND ALLIED MACHINERY CORPORATION LTD. Vs. R.K. BHATTACHARYYA AND OTHERS
|
April 7, 1971 |
|
MANGALORE ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1971 |
|
MANISH RANJAN BISWAS Vs. NEMAI CHANDRA GHOSH
|
November 29, 1971 |
|
MATHURA PROSAD RAJGHARIA Vs. STATE OF WEST BENGAL
|
February 11, 1971 |
|
MEGNA MILLS CO LTD Vs. SOROGGIE BROS I PRIVATE LTD
|
August 20, 1971 |
|
MIHIR KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
July 5, 1971 |
|
MITSUBISHI SHOJI KAISHA LIMITED Vs. FOURTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
August 16, 1971 |
|
MOFAZZEL MONDAL Vs. ANACHHADDIN SARDAR
|
June 7, 1971 |
|
MOHAN LAL CHOKHANY Vs. COMMERCIAL TAX OFFICER
|
March 2, 1971 |
|
MOHINI MOHAN KUNDU Vs. SYED MAJID
|
December 22, 1971 |
|
MOJAMMAL MONDAL Vs. SPECIAL REVENUE OFFICER
|
September 17, 1971 |
|
MOKSHADA SUNDARI GHOSE Vs. UNION OF INDIA
|
April 20, 1971 |
|
MOTIA @ MOTILAL SHAW AND 2 ORS. Vs. STATE
|
September 17, 1971 |
|
MUGNEERAM BANGUR AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1971 |
|
MUKHTAR AHMED Vs. MOHAMMED YACOOB
|
July 5, 1971 |
|
MUKTIPADA GHOSH Vs. STATE OF WEST BENGAL
|
February 11, 1971 |
|
MUNSHI HOSSAIN BAKSH
Vs. KHUDIRAM MUKHERJEE
|
January 5, 1971 |
|
MURLIDHAR HASPURIA
Vs. BANSIDHAR HALWAI
|
December 1, 1971 |
|
N K JHAJHARIA Vs. L CHANDAR
|
September 17, 1971 |
|
NAND KISHORE JHAJHARIA
Vs. INCOME TAX OFFICER
|
April 2, 1971 |
|
NANDY AND COMPANY Vs. UNION OF INDIA
|
November 9, 1971 |
|
NAZLA ROB
Vs. COMMISSIONER OF WAKF WEST BENGAL
|
July 14, 1971 |
|
NETAI CHANDRA DAS Vs. AMARENDRA NATH SEN
|
March 4, 1971 |
|
NEW CENTRAL JUTE MILLS LTD Vs. COMMISSIONER OF WEALTH TAX CENTRAL
|
July 7, 1971 |
|
NIRANJAN AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1971 |
|
NIRMAL KUMAR MOULIK Vs. CHAMPABALA ROY
|
March 25, 1971 |
|
P C NASKAR Vs. SALIL KUMAR CHAKRAVORTY
|
March 25, 1971 |
|
P C RAY AND CO INDIA PVT LTD Vs. UNION OF INDIA
|
July 20, 1971 |
|
PANAMA PRIVATE LTD Vs. INCOME TAX OFFICER C WARD
|
February 4, 1971 |
|
PANCHAMANANDA DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
|
May 19, 1971 |
|
PANCHANAN ROY Vs. BROJOGOPAL SARKAR
|
August 20, 1971 |
|
PARAMANAND LOKUMAL Vs. KHUDABADI BHAIBUND CO OPERATIVE CREDIT BANK LTD
|
January 5, 1971 |
|
PARBATI LAL SHARMA Vs. SADHAN RAMPURIA
|
August 18, 1971 |
|
PATIT PABAN SEN Vs. UNION OF INDIA
|
February 17, 1971 |
|
PRAHLADRAI AGARWALLA
Vs. INCOME TAX OFFICER E WARD
|
May 7, 1971 |
|
PRAN KRISHNA DAS Vs. STATE
|
May 25, 1971 |
|
PRATIMA GHOSH Vs. STATE OF WEST BENGAL
|
September 13, 1971 |
|
PROBODH KUMAR MITRA Vs. HINDUSTHAN COMMERCIAL BANK LTD
|
April 19, 1971 |
|
PURSHOTTAMDAS CHOWDHURY
Vs. INCOME TAX OFFICER A WARD
|
February 3, 1971 |
|
R N AICH ROY Vs. HANUMAN ESTATES P LTD
|
April 7, 1971 |
|
RABINDRA NATH MUKHERJEE
Vs. ABINASH CHANDRA CHATTERJEE
|
May 7, 1971 |
|
RABINDRA NATH SINHA ROY
Vs. DIVISIONAL COMMISSIONER BURDWAN DIVISION AT CHINSURA
|
December 9, 1971 |
|
RADHA KANTO CHATTERJEE
Vs. STATE OF WEST BENGAL
|
June 16, 1971 |
|
RADHASHYAM KAMILA Vs. KIRAN BALA DASI
|
January 25, 1971 |
|
RADHESHYAM NAG AND OTHERS Vs. SUB
|
August 24, 1971 |
|
RAJLAKSHMI DASSI BECHULAL DAS
Vs. KRISHNA CHAITANYA DAS MOHANTA
|
January 13, 1971 |
|
RAJPUTANA TRADING CO PVT LTD Vs. ISWARSINGH KRIPALSINGH
|
May 21, 1971 |
|
RALLIS (INDIA) LTD Vs. UNION OF INDIA (UOI)
|
September 17, 1971 |
|
RAM CHANDRA SUNDARKA Vs. STATE
|
January 6, 1971 |
|
RAM GOPAL AGARWALA Vs. STATE
|
April 23, 1971 |
|
RAM KUMAR KAJARIA
Vs. CHANDRA ENGINEERING INDIA LTD
|
September 7, 1971 |
|
RAMENDRA NATH DUTTA Vs. NALINI RANJAN DAS
|
June 15, 1971 |
|
RAMESH CH SOOD Vs. A S O SUB DIVISION RANAGHAT
|
September 10, 1971 |
|
RAMESH CHANDRA SOOD Vs. ASSISTANT SETTLEMENT OFFICER SUB DIVISION RANAGHAT DISTRICT NADIA
|
September 10, 1971 |
|
RAMESHWAR CHAND Vs. SADHAN CHANDRA DEY
|
April 2, 1971 |
|
RAMESWAR SIRKAR
Vs. INCOME TAX OFFICER A WARD
|
August 6, 1971 |
|
RAMKRISHNA BOSE Vs. GOURI BOSE
|
August 26, 1971 |
|
RANADEB CHOUDHURI Vs. LAND ACQUISITION JUDGE 24 PARGANAS
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January 13, 1971 |
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RANJAN KUMAR DAS Vs. GANESH CHANDRA MANNA
|
November 16, 1971 |
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RANJIT CHANDRA MITRA Vs. M. TILAK
|
April 6, 1971 |
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RANJIT KUMAR CHAUDHURY AND ANOTHER Vs. STATE AND ANOTHER
|
September 17, 1971 |
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RATAN LAL SINGH
Vs. GEZER BROS P LTD
|
May 31, 1971 |
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RATAN LAL THIRANI Vs. NALINAKSHA DUTTA
|
February 24, 1971 |
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RATHINDRA NATH CHANDRA Vs. DAMODAR VALLEY CORPORATION
|
September 3, 1971 |
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RAWATMAL BHAIRUDAN
Vs. RAJPUTANA TRADING CO PVT LTD
|
September 17, 1971 |
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REFORM FLOUR MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1971 |
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RELIANCE JUTE MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1971 |
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ROBERT HUDSON INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
March 24, 1971 |
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ROMA BOSE Vs. INCOME TAX OFFICER C WARD
|
August 20, 1971 |
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S N CHAKRABORTY Vs. BIMALENDU MAZUMDAR
|
May 7, 1971 |
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SACHINDRA NATH MAHAPATRA
Vs. STATE OF WEST BENGAL
|
August 17, 1971 |
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SAHADEB CHANDRA PAUL Vs. MANMATHA NATH MONDAL
|
July 19, 1971 |
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SAILENDRA NATH GHOSAL Vs. S ENA DUTT
|
January 28, 1971 |
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SALILA CHANDRA Vs. REV HIRAN KUMAR DAS GUPTA
|
December 21, 1971 |
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SAMBHUNATH MUKHERJEE Vs. BIMALA DEBI SAHARIA
|
December 14, 1971 |
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SANDERSONS AND MORGANS Vs. INCOME TAX OFFICER A WARD
|
December 23, 1971 |
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SANKAR PROSAD BANERJEE Vs. STATE OF WEST BENGAL
|
May 20, 1971 |
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SARANALATA DASI Vs. MONIMOHON MODAK
|
July 9, 1971 |
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SARNALATA DASI Vs. MONIMOHAN MODAK
|
July 8, 1971 |
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SAYAMBARI DASSI Vs. DWIJAPADA NASKAR
|
January 14, 1971 |
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SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
|
December 13, 1971 |
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SEORAJUDDIN AND CO Vs. UNION OF INDIA
|
September 16, 1971 |
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SERAJUDDIN AND CO Vs. STATE OF ORISSA
|
February 26, 1971 |
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SHALIMAR ROPE WORKS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 19, 1971 |
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SHAM LAL SEN COMPANY Vs. UNION OF INDIA
|
August 20, 1971 |
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SHYAM SUNDAR BAJAJ
Vs. INCOME TAX OFFICER A WARD
|
November 26, 1971 |
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SHYAMAL KANTA SINHA Vs. UMED ALI, SK
|
January 6, 1971 |
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SILADITYA DE Vs. STATE OF WEST BENGAL
|
December 3, 1971 |
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SISIR KUMAR GHOSE
Vs. UNIVERSITY OF NORTH BENGAL
|
April 26, 1971 |
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SISIR KUMAR KUNDU
Vs. SABITA RANI MANDAL
|
July 26, 1971 |
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SITARAM JAIPURIA Vs. BANWARILAL JAIPURIA
|
September 17, 1971 |
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SITARAM JINDAL Vs. INCOME TAX OFFICER
|
February 12, 1971 |
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SK ASLAM Vs. UNION OF INDIA
|
August 25, 1971 |
|
SOHANLAL MURARKA Vs. GOKUL CHANDRA PAL
|
September 7, 1971 |
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SOVABATI DASSI Vs. KASHI NATH DEY
|
September 2, 1971 |
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SRI ISWAR RADHANATH JIU THAKUR Vs. NILMANI SUR AND OTHERS
|
May 3, 1971 |
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SRINATHPUR TEA CO. LTD. Vs. STATE OF WEST BENGAL
|
March 26, 1971 |
|
STATE Vs. SOVA RANI DEBI
|
April 27, 1971 |
|
STATE Vs. DILIP KUMAR SINGHA
|
December 1, 1971 |
|
STATE Vs. PULISH GHOSH
|
March 4, 1971 |
|
STATE OF WEST BENGAL
Vs. GANESH CHANDRA MITRA
|
December 10, 1971 |
|
STATE OF WEST BENGAL
Vs. SECRETARY UNION CLUB PURULIA
|
December 9, 1971 |
|
STEEL AND ALLIED PRODUCTS LTD Vs. GERBUEDER BOHLAR AND CO
|
January 7, 1971 |
|
STEEL AND ALLIED PRODUCTS LTD Vs. GERBRUEDER BHOLAR AND CO
|
May 17, 1971 |
|
SUDHIR CHANDRA MANDAL Vs. KALI SADHAN CHANDRA
|
July 2, 1971 |
|
SUDHIR CHANDRA NAWN Vs. SUNIL CHANDRA NAWN
|
December 21, 1971 |
|
SUKUMAR Vs. SUSHIL KANTA BANERJEE
|
May 7, 1971 |
|
SUMITRA DEVI KHIRWAL Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1971 |
|
SUNIL KUMAR SAMADDAR
Vs. SUPERINTENDENT HOOGHLY JAIL
|
June 23, 1971 |
|
SUNIL RANJAN DAS Vs. STATE
|
June 3, 1971 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BHARAT PARAI
|
May 24, 1971 |
|
SUSHIL CHANDRA GHOSH
Vs. STATE OF WEST BENGAL
|
January 22, 1971 |
|
SUSILA BALA DASI Vs. KARUNA BALA PODDAR
|
November 18, 1971 |
|
SWAPAN BANERJEE ALIAS SWAPAN KUMAR BANERJEE ALIAS KUMAR SWAPAN Vs. STATE OPPOSITE PARTY
|
July 7, 1971 |
|
SYED BADRUDDOZA Vs. J C TALUKDAR
|
August 23, 1971 |
|
TARUBALA SAHA Vs. NATH BANK LTD
|
November 23, 1971 |
|
TARULATA SHYAM Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1971 |
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THE SUPDT. AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MAHENDRA SINGH
|
August 3, 1971 |
|
TRAILOKYA NATH DE Vs. BISWANATH PRODHAN
|
February 5, 1971 |
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TURNER MORRISON AND CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR EXPORT II
|
September 3, 1971 |
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UNION CARBIDE INDIA LTD Vs. INCOME TAX OFFICER
|
April 30, 1971 |
|
UNION OF INDIA Vs. RATILAL JADAVJI
|
May 14, 1971 |
|
UNION OF INDIA Vs. B C NAWN
|
April 2, 1971 |
|
UNION OF INDIA Vs. KHALILUR RAHMAN
|
February 11, 1971 |
|
UNION OF INDIA Vs. DURGAGATI BHATTACHARYA
|
March 19, 1971 |
|
UNION OF INDIA Vs. GANGABISHAN BANSHILAL
|
March 22, 1971 |
|
UNION OF INDIA UOI Vs. RADHARANI GHOSH
|
November 30, 1971 |
|
UNITED INDIA MINERALS Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
January 20, 1971 |
|
USHA KUMAR BANERJEE Vs. CONTROLLER OF ESTATE DUTY
|
May 21, 1971 |
|
WEST LAIKDIHI COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1971 |