A K BANERJEE Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA
|
February 18, 1970 |
ABINASH CHANDRA MRIDHA Vs. STATE OF WEST BENGAL THROUGH THE SECRETARY TO GOVERNMENT OF WEST BENGAL, IRRIGATION AND WATERWAYS DEPARTMENT, CALCUTTA AND ORS.
|
April 30, 1970 |
ADITYA KUMAR DE CHOWDHURY
Vs. NARAYANDAS DE CHOWDHURY
|
March 25, 1970 |
ADMINISTRATOR UTTAR PARA KOTRUNG MUNICIPALITY Vs. GIRIJA PROSAD PAUL
|
September 8, 1970 |
AHIBHUSAN JANA Vs. STATE OF WEST BENGAL
|
March 10, 1970 |
AKALANKA BHANDARI Vs. ARUNA BHANDARI
|
June 3, 1970 |
ALUMINIUM CORPORATION OF INDIA LTD Vs. COMMISSIONER OF WEALTH TAX
|
May 7, 1970 |
AMARENDRA NATH MUKHERJEE Vs. D V C
|
July 3, 1970 |
AMINCHAND PAYARILAL
Vs. INCOME TAX OFFICER
|
May 15, 1970 |
AMIYA DE Vs. DHIRENDRA NATH MANDAL
|
September 22, 1970 |
AMIYA KUMAR SENGUPTA Vs. GENERAL MANAGER, EASTERN RAILWAY
|
February 13, 1970 |
AMULYA KUMAR MAITY Vs. ASSISTANT SETTLEMENT OFFICER AND REVENUE OFFICER TAKI DIST 24-PARGANAS
|
September 28, 1970 |
ANGLO INDIA JUTE MILLS CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
March 18, 1970 |
ANUKA GUPTA Vs. KARUNAKAR GUPTA
|
April 17, 1970 |
ASANSOL ELECTRIC SUPPLY CO Vs. CHUNILAL DAW
|
September 15, 1970 |
ASSAM OIL CO LTD Vs. INCOME TAX OFFICER
|
July 24, 1970 |
ASSOCIATED PIGMENT LTD Vs. INCOME TAX OFFICER H WARD
|
June 19, 1970 |
ASWINI KUMAR ROY Vs. KSHITISH CHANDRA SEN GUPTA
|
November 20, 1970 |
AZIZUL HAQUE Vs. STATE OF WEST BENGAL
|
January 9, 1970 |
B. S. C. FOOTWEAR LTD. Vs. RIDGWAY
|
January 23, 1970 |
BADRILALL DAGA Vs. THE HOWRAH INDUSTRIES & ORS.
|
September 29, 1970 |
BAIDYA NATH KARMAKAR Vs. GOLAK NATH KARMAKAR
|
February 5, 1970 |
BAJRANGLAL KHEMKA Vs. SHEILA DEVI
|
March 6, 1970 |
BALAI CHANDRA PAKHIRA Vs. SATISH CHANDRA PRADHAN
|
September 11, 1970 |
BANKELAL SINGH Vs. GANESH NARAIN BRIJLAL PVT. LTD.
|
March 5, 1970 |
BATA SHOE COMPANY PVT LTD Vs. UNION OF INDIA
|
July 23, 1970 |
BEHARILAL AGARWALLA Vs. CORPORATION OF CALCUTTA
|
February 12, 1970 |
BENAFASILAL RAJGORHIA Vs. CENTRAL BANK OF INDIA
|
December 24, 1970 |
BENGAL COAL CO LTD Vs. UNION OF INDIA
|
September 21, 1970 |
BENGAL LINN (INDUSTRIAL FURNACE) LTD. Vs. R.G. KESHWANI AND COMPANY PRIVATE LTD.
|
April 20, 1970 |
BHABATARAN BAGISH Vs. PRAHLAD CHANDRA MAHAPATRA
|
March 13, 1970 |
BHABATARAN KAYAL Vs. STATE OF WEST BENGAL
|
March 3, 1970 |
BHABATARAN KOYAL Vs. STATE OF WEST BENGAL
|
March 2, 1970 |
BHAKTIPADA MAJHI
Vs. SUB DIVISIONAL OFFICER KALNA
|
December 16, 1970 |
BHARAT AGENCIES LTD Vs. INCOME TAX OFFICER C WARD
|
April 24, 1970 |
BHUBAN CHANDRA SAMANTA Vs. JAMINI BHUSAN KAR
|
March 9, 1970 |
BHUPATI CHARAN BAG Vs. MANMATHA NATH MAJUMDAR
|
May 20, 1970 |
BHUPEN GUHA Vs. DILIP KUMAR BOSE
|
September 16, 1970 |
BIBHUTI BHUSAN DEY
Vs. BANKIM CHANDRA GHOSH
|
July 30, 1970 |
BIMAL KUMAR CHATTERJEE Vs. PRESIDENT, WEST BENGAL BOARD OF SECONDARY EDUCATION
|
May 8, 1970 |
BIMALENDU DASTIDAR Vs. THE STATE
|
July 8, 1970 |
BINA DAS Vs. REGISTER CO-OPERATIVE SOCIETIES
|
September 21, 1970 |
BIRAJA BILASH PAUL Vs. PREM ENGINEERING WORKS
|
August 18, 1970 |
BIRD AND CO PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR EXPORT CALCUTTA
|
May 8, 1970 |
BIRLA JANKALYAN TRUST Vs. STATE
|
September 18, 1970 |
BIRPARA TEA CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
April 30, 1970 |
BISWANATH MUKHERJEE Vs. UNION OF INDIALTD
|
May 20, 1970 |
BISWANATH PRASAD RADHEY SHYAM
Vs. CONTROLLER OF PATENTS AND DESIGNS
|
September 11, 1970 |
BRIGADIER MAHA SINGH RIKH Vs. STATE
|
May 13, 1970 |
BRITISH JEFFREY-DIAMOND LTD. Vs. HINDUSTHAN DEVELOPMENT CORPORATION LTD.
|
September 25, 1970 |
BRITISH PAINTS INDIA LTD Vs. UNION OF INDIA
|
December 3, 1970 |
BUILD INDIA CONSTRUCTION CO. Vs. UNION OF INDIA (UOI)
|
February 25, 1970 |
BUNGE AND CO LTD Vs. INCOME TAX OFFICER
|
March 6, 1970 |
C K WADHA Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1970 |
CALCUTTA CHROMOTYPE PVT LTD Vs. INCOME TAX OFFICER
|
March 11, 1970 |
CALCUTTA CLINICAL RESEARCH ASSOCIATIONS LTD Vs. UNION OF INDIA
|
December 16, 1970 |
CALCUTTA PINJRAPOLE SOCIETY Vs. HABU CHANDRA CHOSE ALIAS HABU CHARAN GHOSE
|
July 10, 1970 |
CALCUTTA SAFE DEPOSIT CO LTD Vs. RANJIT MATHURADAS SAMPAT
|
August 28, 1970 |
CALCUTTA STATE TRANSPORT CORPORATION
Vs. FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
|
May 29, 1970 |
CENTRAL CALCUTTA INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1970 |
CHAMPALAL PANDEY Vs. OFFICIAL TRUSTEE
|
December 11, 1970 |
CHANDA ENGINEERS (INDIA) LTD., RE ARBN Vs. STATE OF WEST BENGAL
|
February 12, 1970 |
CHANDI CHARAN PAUL Vs. STATE
|
April 21, 1970 |
CHANDIPUR FISHERIES PVT LTD Vs. REVENUE OFFICER 24-PARGANAS
|
August 21, 1970 |
CHANDRA SEKHAR PATHAK Vs. JOGESH CHANDRA DEY
|
April 20, 1970 |
CHHAGANMAL AGARWALLA
Vs. INCOME TAX OFFICER A WARD
|
May 14, 1970 |
CHINMOYEE DEBI Vs. SARASWATI DEBI
|
August 27, 1970 |
CHITPORE GOLABARI CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 20, 1970 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ACHINTYANATH SASMAL
|
December 16, 1970 |
COMMISSIONER OF INCOME TAX Vs. R SHANTILAL AND CO
|
December 10, 1970 |
COMMISSIONER OF INCOME TAX Vs. HASSANALLY AND SONS
|
November 18, 1970 |
COMMISSIONER OF INCOME TAX Vs. JASRUP BAIJNATH BAHETY AND SONS PVT LTD
|
August 25, 1970 |
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAMBER OF COMMERCE
|
May 29, 1970 |
COMMISSIONER OF INCOME TAX Vs. TEXTILE MACHINERY CORPORATION
|
July 9, 1970 |
COMMISSIONER OF INCOME TAX Vs. SRIMATI MINABATI AGARWALLA
|
April 16, 1970 |
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SREERAM SURAJMULL CHARITY TRUST
|
March 12, 1970 |
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR ROY CHOWDHURY
|
March 5, 1970 |
COMMISSIONER OF INCOME TAX Vs. TINGRI TEA COMPANY LTD
|
February 25, 1970 |
COMMISSIONER OF INCOME TAX Vs. PANNA DEVI SARAOGI
|
March 2, 1970 |
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL COMPANY LTD
|
February 3, 1970 |
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. UKHARA ESTATE ZAMINDARIES PVT LTD
|
August 13, 1970 |
COMMISSIONER OF WEALTH TAX WEST BENGAL II Vs. U C MAHATAB
|
February 20, 1970 |
COMMISSIONERS FOR THE PORT OF CALCUTTA
Vs. AGARPARA CO LTD
|
February 4, 1970 |
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. UNION OF INDIA
|
June 19, 1970 |
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. AJIT KUMAR GOSH
|
February 12, 1970 |
CORPORATION OF CALCUTTA Vs. PROBHAT KUMAR BANERJEE
|
April 21, 1970 |
CZECHOSLOVAK OCEAN SHIPPING INTERNATIONAL JOINT STOCK COMPANY Vs. INCOME TAX OFFICER A WARD
|
February 25, 1970 |
DALHOUSIE JUTE CO LTD Vs. UNION OF INDIA
|
May 13, 1970 |
DAULAT RAM SUD Vs. KAMALESWAR DUTT
|
May 19, 1970 |
DEBEN ADHICARY
Vs. STATE OF WEST BENGAL
|
May 26, 1970 |
DEBENDRA NATH DAS Vs. SM. BIMALA PAL
|
September 22, 1970 |
DEBENDRA NATH KAR Vs. COMMISSIONER OF TAMLUK MUNICIPALITY
|
August 12, 1970 |
DHIRENDRA NATH NEOGY Vs. SATYANARAYAN CHAKRABORTY
|
November 17, 1970 |
DILIP KUMAR DUTTA Vs. REGIONAL TRANSPORT AUTHORITY HOOGHLY
|
March 24, 1970 |
DOONI LAL SEAL Vs. GINIYA DEVI RATERIA
|
February 9, 1970 |
DUKHU SHYAM KHAMRUI Vs. STATE
|
August 19, 1970 |
DUNLOP RUBBER COMPANY LTD Vs. INCOME TAX OFFICER A WARD
|
March 13, 1970 |
DURGACHARAN DAS Vs. PARBATI CHARAN DAS DEFENDANT-RESPONDENT
|
September 16, 1970 |
DWARKA NATH BAYEN Vs. SATAN BAYEN
|
April 8, 1970 |
EAST END HOSIERY MILLS PRIVATE LTD Vs. AGARWAL TEXTILES MILLS
|
August 25, 1970 |
FAKIR CHANDRA CHAKRAVARTY Vs. PANDIT SRI LAKSHMI KANT JHA
|
February 19, 1970 |
FEROZ M. BHASANIA Vs. UNITED BREWERIES LTD.
|
May 26, 1970 |
FORT GLOSTER INDUSTRIES LTD Vs. MEMBER BOARD OF REVENUE
|
April 7, 1970 |
GANESH CHANDRA DEY Vs. KAMAL KUMAR AGARWALLA
|
August 6, 1970 |
GANESH CHANDRA KHAN Vs. STATE OF WEST BENGAL
|
September 22, 1970 |
GANGA SARAN AND SONS PRIVATE LTD Vs. INCOME TAX OFFICER
|
August 21, 1970 |
GANGARAM DEY Vs. NARAYAN CHANDRA DEY
|
June 9, 1970 |
GITA DEBI BAJORIA Vs. HARISH CHANDRA SAW MILL
|
July 8, 1970 |
GOPAL CHANDRA CHOWDHURY Vs. STATE
|
June 19, 1970 |
GORDHANDAS JERAMBHAI Vs. U D BANERJEE
|
November 27, 1970 |
GOSTHA BEHARI NAYAK Vs. DISTRICT MAGISTRATE
|
June 16, 1970 |
GOURI SHANKAR AWASTHI
Vs. INCOME TAX OFFICER B WARD
|
May 21, 1970 |
GOWARDHANDAS RATHI
Vs. CORPORATION OF CALCUTTA
|
June 25, 1970 |
GREAT EASTERN SHIPPING CO LTD Vs. UNION OF INDIA
|
August 14, 1970 |
GUNWANTRAI T KAMDAR Vs. SATYANARAYAN JHUNJHNUNWALLA
|
February 9, 1970 |
H M JADWET Vs. K P NAYAR
|
November 9, 1970 |
HAJI MOKSHED MONDAL Vs. DEL ROUSON BIBI
|
November 10, 1970 |
HANUMAN PROSAD SINGHANIA
Vs. COMMERCIAL TAX OFFICER
|
February 6, 1970 |
HARI SANKAR PROSAD Vs. DISTRICT MAGISTRATE DARJEELING
|
August 7, 1970 |
HARIRAM AGARWALLA Vs. NATHMAL AGARWALLA
|
September 18, 1970 |
HASHIM MOHAMMAD JADWET Vs. COMMANDER K.P. NAIR
|
September 29, 1970 |
HAZERA KHATOON Vs. ABDUL LATIF
|
September 1, 1970 |
HEAVY ENGINEERING CORPORATION LTD Vs. CROMPTON GREAVES LTD
|
November 25, 1970 |
HEMENDRA NATH CHOWDHURY
Vs. ARCHANA CHOWDHURY
|
December 22, 1970 |
HEMLATA BASU Vs. STATE OF WEST BENGAL
|
September 23, 1970 |
HIND CERAMICS LTD Vs. COMPANY LAW BOARD
|
August 4, 1970 |
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD Vs. PUNAM CHAND CHHAJAR
|
September 29, 1970 |
HINDUSTHAN HEAVY CHEMICALS LTD. Vs. KREBS AND CIE S.A., PARIS
|
April 16, 1970 |
HINDUSTHAN RUBBER WORKS LTD Vs. INCOME TAX OFFICER L WARD
|
December 16, 1970 |
HINDUSTHAN STATIONERY WORKS PVT LTD Vs. MEMBER BOARD OF REVENUE
|
December 11, 1970 |
HUKUM CHAND INSURANCE CO LTD Vs. SUBASHINI ROY
|
July 10, 1970 |
HUNGERFORD INVESTMENT TRUST LTD Vs. HARIDAS MUNDHRA
|
September 14, 1970 |
HUNGERFORD INVESTMENT TRUST LTD., RE (IN VOLUNTARY LIQUIDATION) Vs. TURNER MORRISON AND CO. LTD.
|
June 24, 1970 |
I DAVID Vs. STATE BSNK OF INDIA STAFF
|
January 12, 1970 |
IMPERIAL TOBACCO CO OF INDIA LTD Vs. AUTHORITY APPOINTED
|
September 18, 1970 |
INDIA FOILS LTD Vs. INCOME TAX OFFICER
|
May 15, 1970 |
INDIA TOBACCO COMPANY LID Vs. DEPUTY LABOUR COMMISSIONER GOVT OF WEST BENGAL
|
September 29, 1970 |
INDIAN IRON AND STEEL CO LTD Vs. MEMBER BOARD OF REVENUE
|
December 9, 1970 |
INDIAN TEA PLANTERS ASSOCIATION
Vs. COMMISSIONER OF INCOME TAX
|
January 15, 1970 |
INDRA CO LTD Vs. INCOME TAX OFFICER
|
January 21, 1970 |
INDU BHUSAN DE Vs. STATE OF WEST BENGAL
|
July 28, 1970 |
ISWAR LAKSHMI JANARDAN THAKUR JEW Vs. STATE OF WEST BENGAL
|
August 28, 1970 |
JAGABANDHU ROY CHOWDHURY Vs. LIGHT HOUSE FOR THE BLIND
|
September 23, 1970 |
JAHANGIR MANAJI MEHTA Vs. NINA JAHANGIR MEHTA
|
December 24, 1970 |
JATINDRA NATH SASMAL Vs. FANINDRA NATH SASMAL
|
June 19, 1970 |
JIBAN KRISHNA CHATTERJEE Vs. DILIP KUMAR CHAKRABARTY
|
March 18, 1970 |
JYOTIRMOY BOSE
Vs. UNION OF INDIA
|
September 25, 1970 |
KALI KINKAR KUNDU
Vs. SADHAN CHANDRA DEY
|
February 18, 1970 |
KALIPADA SAHA Vs. KISHORE SINGH SREEMAL
|
March 6, 1970 |
KALU SINGH Vs. CHUNI MOHALI
|
June 19, 1970 |
KAMESWAR SINGH Vs. SAHADEV SINGH
|
March 3, 1970 |
KANAI LAL PACHAL Vs. ASOKE KUMAR DAS GUPTA
|
January 28, 1970 |
KANAI LAL SHAW Vs. CALCUTTA CREDIT CORPORATION LTD.
|
May 12, 1970 |
KANDRU MAJHI Vs. BUDHESWAR MAJHI
|
August 21, 1970 |
KANU CHARAN MOHANTI Vs. BISWANATH KHAITAN
|
December 10, 1970 |
KERORIMULL AND COMPANY
Vs. INCOME TAX OFFICER A WARD
|
March 4, 1970 |
KESHTRA MOHAN ROY
Vs. INCOME TAX OFFICER A WARD
|
April 17, 1970 |
KHAS DHARMABAND COLLIERY CO PRIVATE LTD Vs. MEMBER BOARD OF REVENUE WEST BENGAL
|
September 15, 1970 |
KISHANLAL CHUG Vs. KARAM CHAND THAPAR AND BROS (COAL SALES) LTD
|
June 19, 1970 |
KRISHNA CHANDRA SANTRA Vs. TARAK DASSI PLAINTIFFS
|
August 4, 1970 |
KUMAR P N TAGORE ACCUSED Vs. TAMAL LAHIRI LAW ASSISTANT BARANAGAR MUNICIPALITY
|
December 22, 1970 |
KUMATI BALA ROY Vs. NIRMAL CHANDRA ROY
|
April 17, 1970 |
KUMATI BALA ROY AND ANOTHER Vs. NIRMAL CHANDRA ROY & OTHERS
|
April 7, 1970 |
LAKHMINI MEWAL DAS
Vs. INCOME TAX OFFICER J WARD
|
February 20, 1970 |
LAKSHMAN HEMRUL Vs. MANNAN MOLLA
|
July 10, 1970 |
LAKSHMI BALA CHANAK Vs. BROJENDRA NATH PAIN
|
November 20, 1970 |
LAKSHMI KANTA JHA
Vs. NILKANTA GHOSAL
|
December 24, 1970 |
LAKSHMI KANTA JHA Vs. MAHARANI RAJYALAKSHMI
|
April 30, 1970 |
LAKSHMI KANTA SEN Vs. STATE
|
July 10, 1970 |
LATIKA SARMA SARKAR
Vs. UNIVERSITY OF CALCUTTA
|
December 18, 1970 |
LAXMIPAT CHORARIA
Vs. K K GANGULI
|
November 20, 1970 |
LEGAL REMEMBRANCER Vs. PARBATI NASKAR
|
February 20, 1970 |
LIFE INSURANCE CORPORATION OF INDIA
Vs. UNITED BANK OF INDIA LTD
|
March 13, 1970 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NILRATAN BANERJEE RESPONDENT
|
June 26, 1970 |
LIQUIDATOR MAHMUDABAD PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1970 |
LIQUIDATOR, MAHMUDABAD PROPERTIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1970 |
M G PODDAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 31, 1970 |
MABIYA KHATUN BIBI Vs. SHAIKH ANWAR ALI
|
November 12, 1970 |
MADANLAL MAHESWARI
Vs. INCOME TAX OFFICER J WARD
|
August 27, 1970 |
MAHABIR PRASAD JATIA Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1970 |
MAHABIR PROSAD PODDAR
Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1970 |
MAHABIR PROSAD PODDAR
Vs. INCOME TAX OFFICER B WARD
|
December 4, 1970 |
MAHADEV SHAW
Vs. CORPORATION OF CALCUTTA
|
February 12, 1970 |
MAHESWAR SWAIN
Vs. BIDYUT PROBHA ART PRESS
|
December 16, 1970 |
MAHMUDABAD PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1970 |
MAHUA
Vs. UNION OF INDIA
|
September 29, 1970 |
MALCHAND SURANA
Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1970 |
MALHATI TEA SYNDICATE LTD Vs. REVENUE OFFICER
|
July 8, 1970 |
MANABENDRA NATH ROY
Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1970 |
MANIK CHAND NAHATA
Vs. INCOME TAX OFFICER K WARD
|
January 7, 1970 |
MANINDRA NATH SEN Vs. NAGENDRA NATH DAS
|
April 29, 1970 |
MARRY VINCENT Vs. STATE OF WEST BENGAL
|
August 14, 1970 |
MATILAL NATH Vs. BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LTD.
|
June 9, 1970 |
MD IDRIS Vs. LAKHPATI
|
February 12, 1970 |
MD. ABUL HASNATH Vs. THE STATE
|
March 24, 1970 |
MESSRS BIRATI WEAVING FACTORY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 20, 1970 |
MESSRS GANGES MANUFACTURING CO LTD Vs. STATE OF WEST BENGAL
|
June 17, 1970 |
MIDNAPUR ZILLA PARISHAD Vs. STATE OF WEST BENGAL
|
January 30, 1970 |
MIHILAL MAJHI Vs. JATINDRA NATH SASMAL
|
March 2, 1970 |
MIHIR KUMAR SARKAR Vs. STATE OF WEST BENGAL
|
September 23, 1970 |
MINAKSHI CHOWDHURY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
|
May 28, 1970 |
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. SURAJBALARAM SETHI
|
March 25, 1970 |
MISS PHYLLIS WEBER (INSOLVENT), EX. PARTE MISS PHYLLIS WEBER Vs. STATE
|
July 23, 1970 |
MITRA SAHA DEFENDANT Vs. ANIL KUMAR SAHA
|
February 25, 1970 |
MOHAMED VALLI PATEL Vs. WESTERN INDIAN OIL DISTRIBUTING CO LTD
|
May 29, 1970 |
MOHANLAL CHOKHANY
Vs. COMMERCIAL TAX OFFICER
|
February 19, 1970 |
MOHANLAL GUPTA Vs. ACHHULAL SAHA
|
August 7, 1970 |
MONOMOHAN DUTTA Vs. UTTAMA DATTA
|
March 16, 1970 |
MONORANJAN BASU Vs. REBECCA MUKHERJEE
|
January 20, 1970 |
MRS GOURI BOSE Vs. SUKUMAR GHOSH
|
September 24, 1970 |
MUNI LAL SHAW ACCUSED Vs. STATE
|
July 24, 1970 |
MUNICIPAL COMMISSIONERS OF HOWRAH
Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
February 9, 1970 |
MUST HASNEAR KHATUN Vs. REVENUE OFFICER MIDNAPORE
|
March 11, 1970 |
NABA KUMAR NAYAK Vs. STATE OF WEST BENGAL AND OTHERS
|
December 11, 1970 |
NAGENDRA NATH BISWAS Vs. HRISHIKESH BHANDARI
|
April 28, 1970 |
NALINI KANTA LASKAR
Vs. SATISH CHANDRA RANA
|
December 15, 1970 |
NARAYAN CHOUDHURY
Vs. RADHA GOBINDA DUTTA
|
September 29, 1970 |
NARENDRA NATH NANDA Vs. WALLAMJI LALJI
|
June 26, 1970 |
NATHMULL PODDAR
Vs. SALIL KUMAR CHAKRABORTY
|
June 10, 1970 |
NATIONAL COMPANY LIMITED Vs. DEPUTY DIRECTOR OF TAX CREDIT (EXPORTS)
|
March 25, 1970 |
NATIONAL SCREW AND WIRE PRODUCTS LTD Vs. SYNDICATE BANK LTD
|
June 19, 1970 |
NAZIRUDDIN KHAN Vs. SRIPATI BISWAS
|
July 24, 1970 |
NRISHINGHA MURARI DATTA
Vs. AJIT KUMAR DUTTA
|
September 28, 1970 |
OFFICIAL LIQUIDATOR
Vs. SAILENDRA NATH SINHA
|
September 11, 1970 |
OMPRAKASH AGARWALLA
Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 3, 1970 |
ONDAL COAL CO Vs. SONEPUR COAL FIELDS LTD
|
February 18, 1970 |
ORIENTAL ENGINEERING AND CONSTRUCTION COMPANY Vs. STATE OF WEST BENGAL
|
August 26, 1970 |
P C GUPTA ALIAS PROVASH CHANDRA GUPTA Vs. STATE
|
March 9, 1970 |
P K TRADING COMPANY Vs. INCOME TAX OFFICER K WARD
|
January 16, 1970 |
P N MOOKERJEE NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA NATH BANERJEE
|
May 15, 1970 |
PANCHANAN MONDAL Vs. THE STATE
|
September 29, 1970 |
PARES STORES Vs. KANTI KUMAR BIMAL PRASAD
|
November 10, 1970 |
PARESH CHANDRA DEY
Vs. REGIONAL TRANSPORT AUTHORITY CALCUTTA
|
August 3, 1970 |
PARUL BALA CHANDRA Vs. JAMUNA BALA DASI
|
February 13, 1970 |
PARUL BALA DASSI Vs. BANGSHIDHAR NANDI
|
May 4, 1970 |
PASHUPATI MONDAL Vs. BIRENDRA NATH DEY
|
May 12, 1970 |
PHANI BHUSHAN ROY Vs. LAKSHMIMONI DEVI
|
April 29, 1970 |
PHANI SHAH ALIAS GOALA Vs. MAJOR SINGH
|
August 18, 1970 |
PIJUSH KANTI GHOSH
Vs. MAYA RANI CHATTERJEE
|
March 24, 1970 |
PITESWARI DASSY Vs. MRITYUNJOY NANDY
|
February 16, 1970 |
PORT OF CALCUTTA Vs. AJIT KUMAR GHOSH
|
February 12, 1970 |
PRAN KRISHNA CHATTERJEE
Vs. UNION OF INDIA
|
January 20, 1970 |
PREM NATH KHANDELWAL
Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
February 23, 1970 |
PREMJI BHIMJI Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1970 |
PREMJI BHIMJI Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1970 |
PROBHAT KUMAR MITRA
Vs. SUKRITI MITRA
|
June 29, 1970 |
PROBODH CH SETH Vs. INCOME TAX OFFICER C WARD
|
December 2, 1970 |
R.B. MUNDUL AND CO. Vs. MAHABIR RIBS MANUFACTURING CO.
|
September 25, 1970 |
R.S. BAWEJA Vs. MAHABIR PRASAD AGARWALA
|
May 24, 1970 |
RADHESHYAM LADIA
Vs. INCOME TAX OFFICER B WARD
|
March 13, 1970 |
RAIBAHADUR CHOWDHURY
Vs. INCOME TAX OFFICER B WARD
|
May 20, 1970 |
RAJENDRA NATH SARKAR
Vs. GOUR GOPAL GHOSH
|
March 20, 1970 |
RAJPUTANA TRADING CO PVT LTD Vs. MALAYA TRADING AGENCY
|
August 27, 1970 |
RAM CHANDRA SARDA
Vs. INCOME TAX OFFICER B WARD
|
July 17, 1970 |
RAM KANAI JAMINI RANJAN PAL PRIVATE LTD Vs. MEMBER BOARD OF REVENUE
|
June 10, 1970 |
RAM KANAI JAMINI RANJAN PAL PVT. LTD. Vs. BOARD OF REVENUE, WEST BENGAL
|
June 11, 1970 |
RAM NARAYAN AGARWALA Vs. SUDHANGSHU SEKHAR CHOUDHURY
|
September 16, 1970 |
RAM SARAN MISRA Vs. HARINARAYAN DUTTA
|
July 30, 1970 |
RAM SATYA GOSWAMI Vs. SAMBHUNATH SARKAR
|
August 5, 1970 |
RAMESH PROSAD AGARWAL Vs. UNION OF INDIA (UOI)
|
May 12, 1970 |
RAMESHWARLAL HARLALKA
Vs. UNION OF INDIA
|
May 28, 1970 |
RANIBALA BHAR Vs. BANGA LAXMI COTTON MILLS
|
August 6, 1970 |
RANJIT GHOSH
Vs. HINDUSTHAN STEEL LTD
|
September 8, 1970 |
RASH BIHARI MUKHERJEE Vs. CHIEF SECURITY OFFICER EASTERN RAILWAY
|
July 21, 1970 |
RATANLAL ROSTIGI Vs. CORPORATION OF CALCUTTA
|
September 29, 1970 |
RE SHAMA NIAZI Vs. STATE OF WEST BENGAL
|
June 19, 1970 |
RICHARD B T II CHOW Vs. JAMES CHOW WAKIN
|
September 14, 1970 |
RISHI RAM MITRA Vs. PRAHLAD CHANDRA DAS
|
July 1, 1970 |
S K SRIVASTAVA Vs. VULLUBHDAS KALYANJI AND CO P LTD
|
March 24, 1970 |
S K SRIVASTAVA Vs. VULLUBHDAS KALYANJI AND CO P LTD
|
March 14, 1970 |
SACHINDRA MOHAN DEY Vs. M M CHAKRA- VARTI OFFICIAL RECEIVER
|
November 30, 1970 |
SACHINDRA MOHAN NANDI Vs. GOUR MOHAN SADHUKHAN
|
May 25, 1970 |
SAGAR NARAYAN BANERJEE Vs. STATE OF WEST BENGAL
|
July 23, 1970 |
SAGIR KHAN Vs. GUL MAHAMMAD
|
May 16, 1970 |
SAILAJA KANTA MITRA Vs. STATE OF WEST BENGAL
|
June 29, 1970 |
SAILENDRA NATH GANGULY Vs. KANYALAL JHEWAR
|
January 9, 1970 |
SAILENDRA NATH NEOGY
Vs. PURNENDU SEN
|
February 13, 1970 |
SAMARENDRA KUMAR DAS Vs. KHALILUR RAHAMAN
|
May 4, 1970 |
SAMARENDRA KUMAR GUPTA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX, RANGE III
|
December 3, 1970 |
SANKAR BATI DEVI Vs. PILA DEVI
|
March 16, 1970 |
SANKAR DOME
Vs. KALIDASI DASI
|
February 5, 1970 |
SANTIMOY ROY CHOUDHURY Vs. CHAIRMAN, JANGIPUR MUNICIPALITY
|
September 16, 1970 |
SANTOSH KUMAR BOSE Vs. CORPORATION OF CALCUTTA
|
July 8, 1970 |
SANTOSH KUMAR BOSE Vs. MIRA BOSE OPP FLIRTY
|
March 12, 1970 |
SARAJU BALA BASU Vs. TRUSTEES OF CALCUTTA INSURANCE STAFF, PROVIDENT FUND
|
December 17, 1970 |
SARAT CHATTERJEE AND COMPANY Vs. KHAIRUNNESSA
|
April 27, 1970 |
SASHANI BALA DEVI Vs. KISHORI MOHAN DAS
|
July 27, 1970 |
SASHANI BALA DEVI COMPLAINANT Vs. KISHORI MOHAN DAS ACCUSED
|
July 24, 1970 |
SATYANARAYAN NATHANY Vs. UNION OF INDIA
|
July 23, 1970 |
SHAKUNTALA DEVI
Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1970 |
SHAKUNTALA DEVI Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1970 |
SHALIMAR PAINTS LTD Vs. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
March 6, 1970 |
SHANTI DEVI MEHRA S Vs. GYAN PRAKASH MEHRA RESPONDENT
|
November 17, 1970 |
SHANTI RANJAN BHATTACHARYA
Vs. STATE
|
July 31, 1970 |
SHYAMLAL GHOSHAL Vs. INCOME TAX OFFICER
|
February 4, 1970 |
SISIR KUMAR MUKHERJEE Vs. KANYALAL JHEWAR
|
January 9, 1970 |
SITAL PROSAD SHAW ACCUSED Vs. CORPORATION OF CALCUTTA COMPLAINANT
|
January 14, 1970 |
SK ESIFAR RAHMAN Vs. SUFAL CHANDRA MALLICK
|
January 12, 1970 |
SM DURGA DEVI BHAGAT Vs. J B ADVANI AND CO LTD
|
December 24, 1970 |
SMT. KAMALA MAJUMDAR Vs. CHITTARANJAN SARKAR
|
September 28, 1970 |
SOUMENDRA KUMAR DUTTA Vs. SRIDHAR JEW
|
November 25, 1970 |
SRI SRI ISWAR LAKSHMI JANARDAN THAKUR Vs. STATE OF WEST BENGAL
|
August 28, 1970 |
SRI SURENDRA NATH ACHAR & ANR. Vs. SRI RAM CHANDRA HAZRA & ORS.
|
July 8, 1970 |
SRISH CHANDRA CHATTERJEE Vs. SANKALPARANI MANDAL
|
May 27, 1970 |
STATE Vs. HARIDAS MUNDRA
|
June 16, 1970 |
STATE BANK OF INDIA Vs. JYOTI RANJAN MAZUMDAR
|
April 16, 1970 |
STATE OF WEST BENGAL
Vs. MANISH MAITY
|
December 9, 1970 |
STATE OF WEST BENGAL
Vs. OSWAL JAIN AND CO
|
December 14, 1970 |
STATE OF WEST BENGAL Vs. NATIONAL RUBBER MANUFACTURING LTD
|
September 9, 1970 |
STATE OF WEST BENGAL Vs. MESSRS NORTH BROOK JUTE MILLS CO
|
September 22, 1970 |
STATE OF WEST BENGAL Vs. RUTTONJEE AND COMPANY
|
March 16, 1970 |
STATE OF WEST BENGAL Vs. L M DAS
|
June 5, 1970 |
STATE OF WEST BENGAL Vs. NORTHBROOK JUTE MILLS COMPANY LTD
|
September 22, 1970 |
SUBODH CHANDRA DEWAN Vs. MANAGING COMMITTEE BELGACHIA MAHATMA
ASWINI DATTA VIDYAPITH BELGACHIA
|
July 2, 1970 |
SUKESH CHANDRA MALLIK Vs. AMIYALAL MALLICK
|
March 6, 1970 |
SUKH DEV PROKASH PURI Vs. LAND ACQUISITION COLLECTOR
|
May 6, 1970 |
SUKRITI BHUSAN GUPTA Vs. DIRECTOR GENERAL OF POSTS & TELEGRAPHS AND OTHERS
|
September 11, 1970 |
SUKUMAR BANERJEE Vs. INDU KUMAR BANERJEE
|
September 16, 1970 |
SUNDARDAS THACKERSAY AND BROS Vs. NEW COMMERCIAL MILLS CO LTD
|
November 19, 1970 |
SUNDARLAL AND SONS Vs. BASDEO PRASAD AGARWALLA
|
May 12, 1970 |
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SATYEN BHOWMIK
|
February 24, 1970 |
SURAJMULL NAGARMULL Vs. SHEW BHAGWAN JALAN
|
November 20, 1970 |
SURANJAN DAS Vs. SMT. BINITA SEN
|
January 6, 1970 |
SURENDRA MOHAN MITRA Vs. REPUBLIC ENGINEERING CORPORATION LTD
|
May 12, 1970 |
SURESH CHANDRA DATTA Vs. ARABINDA KAR
|
May 28, 1970 |
SUSHIL KUMAR Vs. GANGA DEVI
|
September 24, 1970 |
SUSHIL KUMAR SOMANI Vs. BAIDYANATH MONDAL
|
February 20, 1970 |
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1970 |
SWAIKA OIL MILLS
Vs. MEMBER BOARD OF REVENUE
|
November 25, 1970 |
SWAPAN KUMAR BANERJEE Vs. SAHABUDDIN SARDAR
|
February 16, 1970 |
SYED HAMID HOSSAIN
Vs. JONAB MD KARIM KHALEELI
|
June 3, 1970 |
TARABAI MAHATA Vs. UNION OF INDIA
|
April 30, 1970 |
TARAGATI BHATTACHARYYA Vs. STATE OF WEST BENGAL
|
February 23, 1970 |
TATA IRON AND STEEL COMPANY LTD. Vs. RAMANLAL KANDOI
|
May 20, 1970 |
THE SOUTH PARASEA COLLIERIES (PVT.) LTD. Vs. THE CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 2 AT CALCUTTA AND OTHERS
|
May 8, 1970 |
TILAK PAKHIRA Vs. SATISH CHANDRA PRADHAN
|
September 11, 1970 |
TRUSTEES TO THE DEBUTTAR ESTATE OF SRI SRI ISWAR RADHA GOVINDA JEW
Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1970 |
UMA CHARAN ROY
Vs. KAJAL ROY
|
September 1, 1970 |
UNION DRUG CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1970 |
UNION JUTE CO LTD Vs. COMMISSIONERS OF GARDEN REACH MUNICIPALITY
|
August 14, 1970 |
UNION OF INDIA Vs. ANARAYAN AGARWALLA
|
December 17, 1970 |
UNION OF INDIA Vs. BLACK SEA STEAMSHIP CO
|
January 27, 1970 |
UNION OF INDIA Vs. KAMAL KUMAR GOSWAMI
|
February 5, 1970 |
UNION OF INDIA Vs. BIKASH CHANDRA GHOSH
|
February 2, 1970 |
UNION OF INDIA Vs. BAIJNATH SARDA
|
January 28, 1970 |
UNION OF INDIA Vs. JNANADA PRASANNA CHAKRAVARTI
|
March 10, 1970 |
UNION OF INDIA Vs. GREAT AMERICAN INSURANCE CO LTD
|
March 16, 1970 |
UNION OF INDIA Vs. KALYANI DEY
|
April 13, 1970 |
UNION OF INDIA (UOI) Vs. KHEM CHAND RAJ KUMAR
|
September 18, 1970 |
UNIVERSAL REFRIGERATION COMPANY PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 5, 1970 |
UNIVERSITY OF CALCUTTA Vs. RABINDRANATH ADHIKARI
|
September 9, 1970 |
UNIVERSITY OF NORTH BENGAL Vs. SISIR KUMAR GHOSH
|
September 14, 1970 |
UPENDRA KUMAR NANDI Vs. UNION OF INDIA
|
August 20, 1970 |
USHARANI SANYAL Vs. SEN BROTHERS
|
March 5, 1970 |