|
ABDUL JABAR Vs. STATS
|
July 11, 1969 |
|
ABU MOHAMMED ISMAIL SIDDIQUE Vs. STATE OF W BENGAL
|
August 1, 1969 |
|
ADMINISTRATOR 24 PARGANAS ZILLA PARISHAD Vs. STATE OF WEST BENGAL
|
December 23, 1969 |
|
ADMINISTRATOR GENERAL OF WEST BENGAL Vs. PURNENDU NATH TAGORE
|
October 7, 1969 |
|
ADMINISTRATOR GENERAL WEST BENGAL Vs. SUBODH GOPAL BASU
|
January 31, 1969 |
|
AIR FRANCE Vs. K KOTVAL
|
May 20, 1969 |
|
AMARENDRA NATH CHAKRABORTY
Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1969 |
|
AMERICAN HOME PRODUCTS CORPN Vs. MAC LABORATORIES PRIVATE LTD
|
December 16, 1969 |
|
AMULYA RATAN CHOUDHURY Vs. MUNICIPAL COMMISSIONERS, BONGAON MUNICIPALITY
|
August 28, 1969 |
|
AMULYA RATAN MUKHERJEE Vs. STATE
|
August 26, 1969 |
|
ANATH BANDHU BOSE Vs. W.B. BOARD OF SECONDARY EDUCATION
|
January 9, 1969 |
|
ANIL KUMAR BISWAS Vs. UNION OF INDIA
|
March 20, 1969 |
|
ANIL KUMAR SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1969 |
|
ANNAPURNA KUMAR Vs. SUBODH CHANDRA KUMAR
|
July 28, 1969 |
|
ANWARA KHATUN Vs. SOGRA KHATUN BIBI
|
April 18, 1969 |
|
APARAJITA DEVI Vs. PRAMATHA NATH BANERJEE
|
June 27, 1969 |
|
ARAVINDA MOHAN SINHA
Vs. PROHLAD CHANDRA SAMANTA
|
November 28, 1969 |
|
ARUN KUMAR BORAL Vs. NIRMAL CHANDRA MUKHERJEE
|
September 18, 1969 |
|
ASHUTOSH ROY RECEIVER TO THE ESTATE OF BEJOY KUMAR ADDY Vs. SUBODH GOPAL BASU
|
September 9, 1969 |
|
ASIATIC SOCIETYS EMPLOYEES UNION
Vs. ASIATIC SOCIETY
|
July 15, 1969 |
|
ASIT NATH DAS Vs. SNEHALATA DEBI
|
June 12, 1969 |
|
ASSAM CONSOLIDATED TEA ESTATES LTD Vs. INCOME TAX OFFICER A WARD
|
September 10, 1969 |
|
ASSOCIATED ELECTRICAL INDUSTRIES MANUFACTURING CO PRIVATE LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
March 7, 1969 |
|
ASSOCIATED ELECTRICAL INDUSTRIES MANUFACTURING COMPANY PR. LTD. Vs. SECOND LABOUR COURT
|
March 7, 1969 |
|
ASSOCIATED POWER CO LTD Vs. RAM TARAN ROY
|
January 13, 1969 |
|
ASWINI KUMAR DEY Vs. ANGUR BALA KUNDU
|
March 7, 1969 |
|
ATLAS AND UNION JUTE PRESS CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
March 17, 1969 |
|
ATUL CHANDRA PAL Vs. STATE
|
January 14, 1969 |
|
B C NAWN AND BROS PVT LTD Vs. CERTIFICATE OFFICER
|
May 2, 1969 |
|
B M CHATTERJEE Vs. STATE OF WEST BENGAL
|
March 28, 1969 |
|
BALESWAR OJHA Vs. STATE OF WEST BENGALLTD
|
March 6, 1969 |
|
BALMUKUND LACHMINARAYAN Vs. AMULYA KUMAR BISWAS
|
November 25, 1969 |
|
BANKA PROSAD Vs. UKHRA FOREST AND FISHERIES LTD
|
October 3, 1969 |
|
BANKIM CHANDRA MITRA Vs. DIVISIONAL FOREST OFFICER
|
September 2, 1969 |
|
BAR DAS DEY AND CO Vs. ISHWAR TARAKESHWAR SIB THAKUR JIU SHEBAIT MOHANT SRIMAT DANDISWAMI HRISHIKESH ASHRAM
|
March 14, 1969 |
|
BASANA BALA MAZUMDAR ALIAS BASANA RANI MAZUMDAR ALIAS BASANA BALA DEY HAZRA Vs. TULSI BALA DASSI
|
July 2, 1969 |
|
BATOKRISTO NANDY Vs. RANADEB CHOWDHURI
|
September 19, 1969 |
|
BEJOY DAW
Vs. ALOKA DAW
|
February 3, 1969 |
|
BEJOY KUMAR SIRCAR Vs. UMA SANKAR SIRCAR
|
May 26, 1969 |
|
BENGAL COAL COMPANY Vs. BISWANATH NEGI OFFICER-IN-CHARGE ASANSOL POLICE
STATION
|
August 28, 1969 |
|
BENGAL WATER PROOF WORKS (1940) LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
|
April 21, 1969 |
|
BHAGIRATHI DEVI KIRTI KRISHNA LADIA Vs. FREE INDIA PICTURES PRIVATE LTD
|
September 5, 1969 |
|
BHANU DUTTA Vs. STATE OF WEST BENGAL
|
July 20, 1969 |
|
BHANU DUTTA Vs. STATE
|
July 30, 1969 |
|
BHARTIYA STEEL AND ENGINEERING CO P LTD Vs. INCOME TAX OFFICER K WARD
|
December 10, 1969 |
|
BHIKARI BEHARA
Vs. DHANAPATIE BENTIA
|
August 6, 1969 |
|
BHOJUMUL SONS Vs. SHREE RAMA TRADING CO
|
February 4, 1969 |
|
BHULU MIA
Vs. STATE
|
February 14, 1969 |
|
BHUSAN CHANDRA SAU Vs. KESHARI CHAND DAGA
|
June 6, 1969 |
|
BIBHUTI BHUSAN ROY Vs. RAJA JANAKI NATH ROY
|
October 3, 1969 |
|
BIDYUT BARAN DE Vs. NITYANANDA DAS
|
May 19, 1969 |
|
BIDYUT KR BISWAS Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
January 10, 1969 |
|
BIDYUT KUMAR CHATTERJEE Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
|
March 27, 1969 |
|
BIJANLATA MUKHOPADHYAYA Vs. BIBHUTI BHUSAN MUKHOPADHYAYA
|
July 11, 1969 |
|
BIJOYANAND PATNAIK
Vs. K A A BRINNAND
|
August 8, 1969 |
|
BIKASH CHANDRA GHOSE
Vs. U N BALA INCOME TAX OFFICER B WARD
|
September 19, 1969 |
|
BIKASH CHANDRA SYAM Vs. MACNEILL AND BARRY LTD.
|
March 26, 1969 |
|
BIRAJ MOHAN BHATTACHARJEE
Vs. AJIT KUMAR BASU
|
August 13, 1969 |
|
BIRENDRA KUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
January 24, 1969 |
|
BISHNU PADA DATTA Vs. JOYDEB DATTA
|
April 13, 1969 |
|
BISHNU PADA DATTA & ORS. Vs. JOYDEB DATTA & ORS.
|
April 18, 1969 |
|
BOKARO AND RAMGUR LTD Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1969 |
|
BOWREAH COTTON MILLS Vs. SIXTH INDUSTRIAL TRIBUNAL
|
August 7, 1969 |
|
BRATINDRA NATH DEY Vs. SUKUMAR CH DEY
|
February 21, 1969 |
|
BROJESWAR PANDEY Vs. STATE OF WEST BENGAL
|
May 23, 1969 |
|
BROMILOW & EDWARDS LTD. Vs. INLAND REVENUE COMMISSIONERS
|
November 10, 1969 |
|
BROOKE BOND AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1969 |
|
BURN AND CO LTD Vs. STATE OF W BENGAL
|
April 3, 1969 |
|
CALCUTTA CHROMOTYPE PVT LTD Vs. INCOME TAX OFFICER
|
September 26, 1969 |
|
CALCUTTA CREDIT CORPORATION LTD Vs. INCOME TAX OFFICER CENTRAL
|
December 18, 1969 |
|
CALCUTTA READY SND FORWARD MARKET ASSOCIATION Vs. STATE
|
August 14, 1969 |
|
CAPRIHANS INDIA PRIVATE LTD Vs. REGISTRAR OF TRADE MARKS
|
July 30, 1969 |
|
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. Vs. SECOND LABOUR COURT, WEST BENGAL & ORS.
|
July 15, 1969 |
|
CENTRAL KOORIDIH COLLIERY COMPANY Vs. COAL BOARD
|
February 6, 1969 |
|
CHAMPALAL SETHIA Vs. RAMPROSAD KARNANI AND COMPANY
|
February 2, 1969 |
|
CHARU CHANDRA POALI
Vs. BIRENDRA NATH DUTTA
|
March 20, 1969 |
|
CHHAGANLAL BAID
Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1969 |
|
CHHOTABHAI JETHABHAI PATEL AND CO Vs. UNION OF INDIA
|
December 24, 1969 |
|
CHITTARANJAN ROY Vs. GENERAL MANAGER
|
June 20, 1969 |
|
CHUNILAL MURARKA
Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1969 |
|
COAL MINES PROVIDENT FUND COMMISSIONER Vs. MD MURTAZA
|
October 10, 1969 |
|
COAL PRODUCTS PRIVATE LTD Vs. INCOME TAX OFFICER M WARD
|
July 14, 1969 |
|
COLLECTOR OF 24-PARGANAS Vs. LIFE INSURANCE CORPN OF INDIA OPP
|
April 30, 1969 |
|
COLLES CRANES OF INDIA LTD Vs. SPEEDEO SPARES CORPORATION
|
May 19, 1969 |
|
COMMISSIONER OF GIFT TAX Vs. BISWANATH PAUL
|
January 29, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. BLACKWOOD HODGE INDIA PVT LTD
|
February 3, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. CHUNILAL HEMRAJ
|
February 14, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. KALLU BABU LALCHAND
|
February 12, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. EAST COAST COMMERCIAL CO
LTD
|
February 12, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. VINAR PVT LTD
|
February 4, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. B GUPTA TEA PRIVATE LTD
|
February 5, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. BLACKWOOD HODGE INDIA P LTD
|
February 10, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. SINCLAIR MURRAY AND CO P LTD
|
February 10, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. SHALIMAR WORKS LTD
|
March 10, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL TRADING CO
|
May 14, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. CHHOTANAGPUR GENERAL TRADING CO LTD
|
May 15, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. BIRLA GWALIOR P LTD
|
April 22, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. TOLLYGUNGE CLUB LTD
|
April 17, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. SAINTHIA RICE AND OIL MILLS
|
April 17, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. DARBHANGA MARKETING CO LTD
|
April 14, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. DEORIA SUGAR MILLS LTD
|
April 1, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. KAWASAKI KISEN KAISHA LTD
|
June 24, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA PROPERTIES LTD
|
June 17, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. ROYAL BOOT HOUSE
|
June 19, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. JAMNADAS SRINIWAS PRIVATE LTD
|
June 25, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. VEGETABLE PRODUCTS LTD
|
June 26, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. FORT GLOSTER INDUSTRIES LTD
|
June 4, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA DISCOUNT CO LTD
|
July 25, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. BOMBAY PHOTO STORES PVT LTD
|
July 18, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. A K DAS
|
August 27, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. JASRUP BAIJNATH AND SONS P LTD
|
September 17, 1969 |
|
COMMISSIONER OF INCOME TAX Vs. JASRUP BAIJNATH BAHETY AND SONS PRIVATE LTD.
|
September 18, 1969 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. HINDUSTHAN GENERAL ELECTRICAL CORPORATION LTD
|
April 16, 1969 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSOCIATED INDUSTRIAL DEVELOPMENT CO P LTD
|
February 3, 1969 |
|
COMMISSIONER OF INCOME TAX W B III Vs. CHUNILAL PRABHUDAS AND CO DEFUNCT FIRM
|
September 11, 1969 |
|
COMMISSIONER OF WEALTH TAX Vs. BANARASHI PRASAD KEDIA
|
July 8, 1969 |
|
COMMISSIONER OF WEALTH TAX Vs. ILLA PAL CHOUDHURY
|
May 13, 1969 |
|
COMMISSIONER OF WEALTH TAX Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
May 21, 1969 |
|
COMMISSIONER OF WEALTH TAX CENTRAL Vs. RADHA DEBI M NOPANY
|
July 15, 1969 |
|
COMMISSIONER OF WEALTH TAX CENTRAL Vs. MOHAN LAL NOPANY
|
September 19, 1969 |
|
CONSOLIDATED TEA AND LANDS CO INDIA LTD Vs. COMMISSIONER OF WEALTH TAX WEST BENGAL II CALCUTTA
|
August 13, 1969 |
|
CORINTHIAN SECURITIES LTD. Vs. CATO
|
July 16, 1969 |
|
CORPN OF CALCUTTA Vs. BHAGAT OIL MILL
|
December 1, 1969 |
|
CORPORATION OF CALCUTTA
Vs. RATHI AND CO
|
August 13, 1969 |
|
CORPORATION OF CALCUTTA
Vs. CALCUTTA WHOLESALE CONSUMERS CO OPERATIVE SOCIETY LTD
|
June 6, 1969 |
|
CORPORATION OF CALCUTTA Vs. HOWRAH MOTOR COMPANY (P.) LTD.
|
December 17, 1969 |
|
D N BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
January 6, 1969 |
|
D.N. BOSE Vs. SANTILATA CHATTERJEE
|
April 28, 1969 |
|
DALIM KUMAR SAIN Vs. NANDARANI DASSI
|
August 20, 1969 |
|
DAULATRAM RAWATMULL
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
July 1, 1969 |
|
DEORIA SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1969 |
|
DEPUTY SECRETARY MINISTRY OF FINANCE DEPT OF REVENUE AND COMPANY LAW Vs. SAHU JAIN LTD
|
February 18, 1969 |
|
DHANAPATI BAG & ORS. Vs. NARAN DAS & ORS.
|
July 7, 1969 |
|
DHIRENDRA NATH SEN Vs. RAJAT KANTI BHADRA
|
August 29, 1969 |
|
DHRUBADEO TEWARI Vs. THAKOLAL GANGULY
|
June 12, 1969 |
|
DR. HARIPADA PODDAR Vs. S.R. DAS, SECY. TO THE GOVT. OF WEST BENGAL
|
July 15, 1969 |
|
DUNGARMALL SAREWALLA JAIN Vs. RUKMA KUMAR JALAL
|
October 3, 1969 |
|
DWARIKADAS ARORA Vs. THE STATE
|
May 27, 1969 |
|
DWIJAPADA CHATTOPADHAYA Vs. SADANANDA BHATTACHARJEE
|
September 30, 1969 |
|
EAST INDIA CONSTRUCTION CO P LTD Vs. UNION OF INDIA
|
September 15, 1969 |
|
EASTERN AGENCY
Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 29, 1969 |
|
EASTERN COAL CO LTD Vs. INCOME TAX OFFICER A WARD
|
October 6, 1969 |
|
ECONOMIC INVESTMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX W B
|
July 10, 1969 |
|
FULZORIA DASI Vs. TARUBALA BOSE
|
August 21, 1969 |
|
GANAPATI SUR Vs. STATE
|
November 25, 1969 |
|
GAYADIN RAM Vs. RAM PADA ROY AND OTHERS
|
June 3, 1969 |
|
GIRDHARDAS KOTHARI
Vs. INCOME TAX OFFICER A WARD
|
December 1, 1969 |
|
GOALDAS SADANI Vs. CHAND JHAWAR
|
November 25, 1969 |
|
GOBINDLAL BANGUR
Vs. INCOME TAX OFFICER CENTRAL
|
November 27, 1969 |
|
GOLAK BEHARI TEWARI Vs. ADDITIONAL DISTRICT MAGISTRATE BANKURA
|
September 5, 1969 |
|
GOPAL DAS GUPTA
Vs. UNION OF INDIA
|
September 11, 1969 |
|
GOPINATH MISRA Vs. STATE
|
December 9, 1969 |
|
GORAKNATH CHAMPALAL PANDEY Vs. HANSRAJ MANOT
|
December 1, 1969 |
|
GORDHANDAS JERAMBHAI Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
January 27, 1969 |
|
GURUDAS CHATTERJEE Vs. BRJOY KRISHNA BANERJEE
|
July 31, 1969 |
|
GYURMEYLA SADU TSHANG Vs. ANDREW SARKIES
|
June 20, 1969 |
|
HAMED MONDAL Vs. SUDHANGSU SEKHAR GHOSE
|
February 17, 1969 |
|
HANUMAN SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
June 27, 1969 |
|
HARI SANKAR Vs. DISTRICT MAGISTRATE
|
May 14, 1969 |
|
HARIDAS SARKAR Vs. UNION OF INDIA
|
May 26, 1969 |
|
HARIPADA MOITRA
Vs. PRESIDENT CALCUTTA IMPROVEMENT TRIBUNAL
|
June 27, 1969 |
|
HARIPADA PRAMANIK Vs. GOPAL CHANDRA MAITY
|
October 7, 1969 |
|
HEMANGINI DASSI Vs. RASHMONI DASSI
|
April 3, 1969 |
|
HINDUSTHAN STEEL LIMITED Vs. PRIYABRATA BOSE
|
April 18, 1969 |
|
HIRALAL SEAL Vs. SANKAR LAL SHARMA
|
April 3, 1969 |
|
IMPERIAL TOBACCO CO OF INDIA LTD Vs. DEPUTY LABOUR COMMISSIONER
|
August 4, 1969 |
|
IN RE LYNALL, DECD. Vs. STATE
|
March 29, 1969 |
|
INCOME TAX OFFICER H WARD Vs. SUDHIR KUMAR BHOSE
|
October 10, 1969 |
|
INDER CHAND CHORARIA Vs. STATE OF WEST BENGAL
|
June 27, 1969 |
|
INDIAN SUGAR MILLS ASSOCIATION
Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1969 |
|
INDRA CO LTD Vs. INCOME TAX OFFICER
|
August 26, 1969 |
|
INDRAJIT CHOUBEY Vs. SITARAM AGARWALLA
|
December 23, 1969 |
|
INDURANI SAHA Vs. STATE OF WEST BENGAL
|
November 26, 1969 |
|
JADABENDRA NARAYAN CHOUDHURY
Vs. COMMISSIONER JALPAIGURI DIVN
|
January 7, 1969 |
|
JADABENDRA NATH MISHRA
Vs. MANORAMA DEBYA
|
July 24, 1969 |
|
JADU GOPAL ROY Vs. GOURI RANI ROY
|
May 19, 1969 |
|
JAGMOHAN SHAW Vs. BEPIN BEHARI SADHUKHAN
|
May 22, 1969 |
|
JAMES FINLAY AND CO. LTD. Vs. CENTRAL LABOUR COURT AT CALCUTTA
|
December 9, 1969 |
|
JAMES FINLAY CO LTD Vs. CORPORATION OF CALCUTTA
|
July 18, 1969 |
|
JARDINE HENDERSON LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
March 6, 1969 |
|
JATADHAR MITRA Vs. STATE OF WEST BENGAL
|
June 3, 1969 |
|
JATINDRA MOHAN DAS GUPTA Vs. SUKUMAR SEN GUPTA
|
November 26, 1969 |
|
JATINDRA NATH KAMILA Vs. JUNIOR LAND REFORMS OFFICER
|
May 29, 1969 |
|
JEEWANLAL 1929 LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA
|
June 10, 1969 |
|
JHABARMALL AGARWALLA Vs. STATE
|
June 27, 1969 |
|
JHIMI BAJORIA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
June 20, 1969 |
|
JIBAN KRISHNA CHATTERJEE
Vs. STATE TRANSPORT AUTHORITY W B
|
January 9, 1969 |
|
JYOTI PRAKASH SEN DEFACTO-COMPLT Vs. STATE
|
December 23, 1969 |
|
JYOTISH CHANDRA GUHA
Vs. MEERA GUHA
|
October 3, 1969 |
|
JYOTISH CHANDRA SARDAR Vs. HIRA LAL SARDAR
|
October 7, 1969 |
|
JYOTISH CHANDRA SARDAR Vs. HIRA LAL SARDAR
|
October 9, 1969 |
|
K L BHASIN Vs. SUNDAR SINGH
|
September 20, 1969 |
|
K.C. PAUL AND COMPANY (P.) LTD. Vs. AJAYENDU PAUL
|
October 10, 1969 |
|
K.K. KAR Vs. MODERN MALLEABLE CASTING WORKS
|
February 13, 1969 |
|
KALIMATA THAKURANI OF KALIGHAT Vs. RAM CHANDRA CHATTERJEE
|
August 20, 1969 |
|
KALYANI SEN Vs. SK ENAYETULLAH
|
October 10, 1969 |
|
KAMAL KRISHNA DHUR Vs. ASHUTOSH DHUR
|
April 4, 1969 |
|
KAMAL MUKHARJI Vs. UNION OF INDIA
|
September 30, 1969 |
|
KANAILAL MANNA Vs. BHABATARAN SANTRA
|
June 13, 1969 |
|
KANAILAL MONDAL Vs. STATE OF WEST BENGAL
|
February 24, 1969 |
|
KANAK LATA GHOSE Vs. AMAL KUMAR GHOSE
|
September 9, 1969 |
|
KARAM CHAND THAPAR AND BROS. PVT. LTD. Vs. A.B. GUZRAL
|
September 29, 1969 |
|
KARIBALA DASI Vs. LAKSHMAN CHANDRA DAS
|
December 22, 1969 |
|
KARTICK CHANDRA KARMAKAR Vs. PANCHU GOPAL KARMAKAR
|
February 5, 1969 |
|
KAVIRAJ BASUDEVANANDA Vs. THE STATE
|
June 23, 1969 |
|
KESHORE DEO GOENKA ACCUSED Vs. STATE
|
December 18, 1969 |
|
KHAN CHAND TARACHAND SAMTANI Vs. STATE
|
February 11, 1969 |
|
KISHORI MOHAN DAS Vs. UMA SASHI DASI
|
December 3, 1969 |
|
KISHORI MOHAN DAS Vs. UMA SASHI DASI
|
October 7, 1969 |
|
KRISHNA PADA DAS Vs. TEJPAL JHUNJHUNWALLA
|
March 6, 1969 |
|
KRISHNA SARDAR
Vs. SINDHU BALA DASI
|
December 16, 1969 |
|
KRISHNADAS CHATTERJEE Vs. DR. M.N. CHATTERJEE MEMORIAL EYE HOSPITAL SOCIETY
|
February 19, 1969 |
|
KRISHNAGOPAL DUTTA Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
|
June 10, 1969 |
|
KRITY BASU Vs. PEARY MOHAN SARKAR
|
August 8, 1969 |
|
KRITY BASU Vs. PEARY MOHAN SARKAR & ANR.
|
August 6, 1969 |
|
KSHETRA MOHAN NATH
Vs. DISTRICT CONTROLLER OF STORES E RLY HALISHAHAR
|
July 17, 1969 |
|
KUMAR ENGINEERING WORKS (PRIVATE) LTD. Vs. DINABANDHU KOLEY AND OTHERS
|
November 26, 1969 |
|
LABANYA PROVA GUHA Vs. BALAI CHANDRA MUKHERJEE
|
December 18, 1969 |
|
LADURAM RAMRICHPAL AND CO Vs. INCOME TAX OFFICER E WARD INCOME TAX CUM EXCESS PROFITS TAX DISTRICT I
|
June 24, 1969 |
|
LAKSHMI DHAR Vs. SACHIT KUMAR DHAR
|
July 18, 1969 |
|
LAL BEHARI PROSAD CHOWDHURY Vs. PARASMULL JAIN AND OTHERS
|
August 14, 1969 |
|
LEENA NANDI Vs. WEST BENGAL BOARD
|
August 5, 1969 |
|
LI YUN CHEN PETITIONER Vs. CHANG CHI HUA
|
June 20, 1969 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. NANDARANI DASSI
|
August 20, 1969 |
|
LITTLEWOODS MAIL ORDER STORES LTD. Vs. INLAND REVENUE COMMISSIONERS SAME V/S. MCGRFGOR (INSPECTOR OF TAXES).
|
May 6, 1969 |
|
LUPTON Vs. F. A. & A. B. LTD.
|
May 14, 1969 |
|
M M DUTTA Vs. UNION OF INDIA
|
July 16, 1969 |
|
MADAN LAL LOHIA
Vs. ASSISTANT CONTROLLER OF ESTATE DUTY A WARD
|
December 1, 1969 |
|
MAHABIR PROSAD SHARMA Vs. ESSO STANDARD EASTERN INC.
|
June 11, 1969 |
|
MAHADEB KARMAKAR Vs. ADHIR KUMAR KARMAKAR
|
March 21, 1969 |
|
MANICK CHAND BAGRI Vs. THE STATE
|
July 18, 1969 |
|
MANINDRA CHANDRA DE Vs. GITA SEN
|
June 19, 1969 |
|
MANMAL BHUTORIA
Vs. STATE OF WEST BENGAL
|
September 15, 1969 |
|
MANSA RAM ZADE
Vs. HINDUSTHAN STEEL LTD
|
July 24, 1969 |
|
MATADIN JHUNJHUNWALLA Vs. UNION OF INDIA (UOI)
|
March 19, 1969 |
|
MAZIRANNESSA ALIAS MIZIRANNESSA BIBI
Vs. KHONDAKAR GOLAM KIBRIA
|
March 17, 1969 |
|
MD BASIR Vs. NOOR JAHAN BEGUM
|
September 12, 1969 |
|
MD YUSUF Vs. GOLAM JILANI
|
June 13, 1969 |
|
MESSRS KUMAR ENGINEERING WORKS PRIVATE LTD Vs. DINABANDHU KOLEY
|
November 26, 1969 |
|
METAL CORPORATION OF INDIA LTD Vs. UNION OF INDIA
|
April 1, 1969 |
|
MIHIR KUMAR SARKAR Vs. INCOME TAX OFFICER
|
March 26, 1969 |
|
MOHANLAL JAIN NARAYAN PROSAD DUTTA Vs. STATE OF WEST BENGAL
|
November 25, 1969 |
|
MOHINI DEBI MALPANI
Vs. INCOME TAX OFFICER D WARD
|
January 20, 1969 |
|
MOHTA BROS P LTD Vs. CALCUTTA LANDING AND SHIPPING CO LTD
|
March 7, 1969 |
|
MOOSA S MADHA AND AZAM S MADHA Vs. COMMISSIONER OF INCOME TAX
|
June 2, 1969 |
|
MOULIN ROUGE PRIVATE LTD. Vs. NEW DELHI MUNICIPAL COMMITTEE
|
June 4, 1969 |
|
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. CALCUTTA TRAMWAYS COMPANY LTD.
|
August 6, 1969 |
|
NAGENDRA NATH MUKHERJEE Vs. BENGAL IRON AND CO LTD
|
March 25, 1969 |
|
NANDARANI DASSI Vs. BADIBALA DEBI
|
December 4, 1969 |
|
NARAYAN CHANDRA GHOSH Vs. STATE
|
September 15, 1969 |
|
NARAYANI DASI Vs. STATE
|
July 25, 1969 |
|
NARENDRA SHARMA
Vs. INCOME TAX OFFICER
|
March 5, 1969 |
|
NARKELDANGA ROLLER FLOUR MILLS Vs. CORPORATION OF CALCUTTA
|
August 22, 1969 |
|
NARSINGDAS BANGUR
Vs. INCOME TAX OFFICER CENTRAL
|
September 24, 1969 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 6, 1969 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. DY SECRETARY MINISTRY OF FINANCE DEPT OF REVENUE AND COMPANY LAW GOVT OF INDIA
|
March 7, 1969 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
June 12, 1969 |
|
NEW GREAT INSURANCE COMPANY OF INDIA LTD Vs. UNITED EQUIPMENTS AND STORES PVT LTD
|
August 27, 1969 |
|
NITAI PADA DAS Vs. DEEPIKA RANI BHATTACHARJEE
|
November 26, 1969 |
|
NITAI PADA ROY Vs. DISTRICT MAGISTRATE
|
April 1, 1969 |
|
NITIN CHAKRAVARTI
Vs. V S C BONARJEE
|
September 10, 1969 |
|
NRIPENDRA BALLAV PAL Vs. KAMAL PRASAD RAI
|
December 2, 1969 |
|
OFFICIAL LIQUIDATOR HIGH COURT CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
April 25, 1969 |
|
OFU LYNX LTD Vs. SIMON CARVES INDIA LTD
|
March 21, 1969 |
|
OMPROKASH NIRANWAL Vs. A. BASU, O.C., TITAGARH POLICE STATION
|
June 10, 1969 |
|
ORIENTAL METAL INDUSTRIES PVT LTD Vs. STATE OF WEST BENGAL
|
December 1, 1969 |
|
ORIGINAL SIDE CENTRAL INLAND WATER TRANSPORT
CORPORATION LTD Vs. SECOND LABOUR COURT WEST BENGAL
|
July 15, 1969 |
|
OSMAN GAZI Vs. HEMANTA KUMAR HALDER
|
June 20, 1969 |
|
PADMA LOCHAN BAG Vs. ASHUTOSH MAITY
|
February 13, 1969 |
|
PANDIT KARTAR CHAND Vs. HIRALAL SHAW
|
July 1, 1969 |
|
PANNALAL DAWN Vs. AKIN BUX MOLLA
|
April 18, 1969 |
|
PARAGANAS ZILLA PARISHAD Vs. MERCANTILE ENGINEERING CO
|
April 25, 1969 |
|
PARESH CHANDRA ROY Vs. ZONAL MANAGER L I C OF INDIA
|
January 27, 1969 |
|
PASHUPATI NATH GHOSH AND ORS. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL AND ORS.
|
December 5, 1969 |
|
PRAVASH CH GHOSE Vs. R T A MIDNAPORE
|
July 11, 1969 |
|
PRESTIGE PICTURES Vs. SREE KRISHNA CINEMA (P) LTD.
|
October 3, 1969 |
|
PRITISH KUMAR MITRA
Vs. PROSANTO KUMAR MITRA
|
September 16, 1969 |
|
PROBHAT COOMAR MUKHERJI Vs. BIRENDRA NATH DEY
|
August 7, 1969 |
|
PROBHAT KUMAR SETT Vs. CORPORATION OF CALCUTTA
|
March 26, 1969 |
|
PRODOSH KUMAR BAJPAIE Vs. STATE OF WEST BENGAL
|
November 25, 1969 |
|
PUNYANANDA AVADHUT
Vs. STATE
|
September 18, 1969 |
|
PURANLAL LAKHANPAL
Vs. P C GHOSH
|
June 16, 1969 |
|
PURANLAL LAKHANPAL Vs. P C GHOSH
|
June 19, 1969 |
|
R N JHUNJHUNWALLA and CO P LTD Vs. ALLIANCE JUTE MILLS CO LTD
|
December 17, 1969 |
|
RABINDRA NATH DAS
Vs. SARAT CHANDRA PARUI
|
November 21, 1969 |
|
RABINDRA NATH GANGULY Vs. CALCUTTA DOCK LABOUR BOARD
|
October 7, 1969 |
|
RACLHA KRISHNA DAGA Vs. GENERAL ASSURANCE SOCIETY
|
September 15, 1969 |
|
RADHIKA PROSAD SAHA Vs. KATYAYANI DASI
|
June 3, 1969 |
|
RAGUNATH PRASAD JHUNJHUNWALA Vs. HIND OVERSEAS PRIVATE LTD
|
September 25, 1969 |
|
RAI HARENDRA NATH CHAUDHURY Vs. SUSHIL KUMAR ROY CHAUDHURY
|
July 7, 1969 |
|
RAI MOHAN DAS Vs. UNION OF INDIA
|
July 24, 1969 |
|
RAJENDRA MILLS LTD Vs. H V M HAZI HASAN DADA
|
July 7, 1969 |
|
RAM NARAYAN PRAMANICK
Vs. UNION OF INDIA
|
May 7, 1969 |
|
RAM RAJ SINGH Vs. STATE OF WEST BENGAL
|
March 24, 1969 |
|
RAMENDRA SINGH
Vs. MOHIT CHOUDHARY
|
April 22, 1969 |
|
RAMESH CHANDRA DAS Vs. SATISH CHANDRA CHAKRAVARTY
|
October 10, 1969 |
|
RANI BALA DEBNATH Vs. RAM KRISHNA DEBNATH
|
July 3, 1969 |
|
RANJIT GHOSH Vs. HINDUSTHAN STEEL LTD
|
March 22, 1969 |
|
RANJIT KUMAR MONDAL Vs. STATE OF WEST BENGAL
|
July 15, 1969 |
|
RASAMOY GHOSH Vs. DAMODAR VALLEY CORPORATION AND OTHERS
|
March 11, 1969 |
|
RATINDRA NATH PAL Vs. SUBODH GOPAL BOSE
|
June 6, 1969 |
|
REGISTRAR OF TRADE UNIONS Vs. DUM DUM CANTONMENT BUSINESSMENS AND TRADERS UNION
|
August 18, 1969 |
|
RESERVE BANK OF INDIA Vs. ASHIS KUSUM SEN
|
February 7, 1969 |
|
S.B. SEN Vs. TEJENDRA CHANDRA BHOWMIK
|
February 14, 1969 |
|
SACHIDANANDA BANERJI
Vs. MOTICHAND VERMA
|
August 7, 1969 |
|
SACHINDRANATH CHATTERJEE
Vs. NILIMA CHATTERJEE
|
May 16, 1969 |
|
SAILEN GHOSH Vs. LAND ACQUISITION COLLECTOR CALCUTTA
|
March 11, 1969 |
|
SAILENDRA NATH SADHUKHAN Vs. CHHOTELAL SHOW
|
December 12, 1969 |
|
SAILENDRANATH SADHUKHAN Vs. CHHOTELAL SHAW
|
December 12, 1969 |
|
SAMBHUDAS PYNE Vs. CORPN OF CALCUTTA
|
September 30, 1969 |
|
SAMIR KHAN S Vs. STATE OPP PARTIES
|
December 17, 1969 |
|
SANTIMOYEE BOSE Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1969 |
|
SANTOSH DEBI BAID Vs. INCOME TAX OFFICER CENTRAL
|
December 1, 1969 |
|
SARBANANDA SARKAR Vs. STATE SERVICE DEPARTMENT OF FOOD AND SUPPLY
|
January 8, 1969 |
|
SASADHAR HAZRA Vs. PULIN CHANDRA KAYAL
|
September 8, 1969 |
|
SERAJUDDIN AND COMPANY
Vs. COMMERCIAL TAX OFFICER SEALDAH CHARGE
|
January 21, 1969 |
|
SEULI CHOUDHURY Vs. MAYDHA BAIJNATH
|
December 19, 1969 |
|
SHAH NANCHAND ANANDJI Vs. VEGETABLE PRODUCTS LTD
|
January 1, 1969 |
|
SHAH NANCHAND NANDJI Vs. VEGETABLE PRODUCTS LTD.
|
January 31, 1969 |
|
SHAIKH SHAHZADA Vs. UNION OF INDIA
|
December 17, 1969 |
|
SHANKAR INDUSTRIES PRIVATE LTD. Vs. EAST JAMURIA CO. PRIVATE LTD.
|
August 18, 1969 |
|
SHANKER TOBACCO STORES
Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1969 |
|
SHANTI BOSE Vs. STATE OF WEST BENGAL
|
October 10, 1969 |
|
SHEIKH MOHAMMED SAYEED
Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR PREVENTIVE I
|
June 5, 1969 |
|
SHEW BHAGWAN GOANKA
Vs. COLLECTOR OF CUSTOMS
|
August 5, 1969 |
|
SHEW BHAGWAN GOENKA Vs. COLLECTOR OF CUSTOMS
|
August 8, 1969 |
|
SHEWKISSEN BHATTER
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
January 28, 1969 |
|
SHIB KUMAR DUTTA
Vs. APPELLATE SUB COMMITTEE OF THE STATE TRANSPORT AUTHORITY W B
|
February 19, 1969 |
|
SHIVA LAL
Vs. INCOME TAX OFFICER L WARD
|
May 13, 1969 |
|
SHIVA SHANKARLAL MEHROTRA Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
November 25, 1969 |
|
SOHANLAL RUIA Vs. KEDARNATH PURUSHOTTAMDAS AND CO PRIVATE LTD
|
February 18, 1969 |
|
SOHANLAL SALMAN
Vs. SHYAMA DEBI
|
January 2, 1969 |
|
SOHANLAL SAMPATLAL Vs. UNION OF INDIA (UOI)
|
June 6, 1969 |
|
SOORAJMULL NAGARMAL
Vs. GOLDEN FIBRE AND PRODUCTS
|
February 24, 1969 |
|
SOURENDRA LAL MOITRA Vs. UNION OF INDIA AND ORS.
|
March 25, 1969 |
|
SOURINDRA NARAYAN SINHA Vs. CORPORATION OF CALCUTTA
|
September 1, 1969 |
|
SRI JAGANNATH JEW Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1969 |
|
SRI RAM RAM Vs. DIVISIONAL PERSONNEL OFFICER, EXTERN RAILWAY, ASANSOL AND OTHERS
|
January 24, 1969 |
|
SRILAL BAGRI Vs. COMMISSIONER OF WEALTH TAX
|
May 16, 1969 |
|
SRIMATI SUNITI DEVI JAIPURIA
Vs. INCOME TAX OFFICER A WARD
|
September 17, 1969 |
|
STATE
Vs. D RUDRA A D M
|
April 1, 1969 |
|
STATE Vs. GOLAM RASUL
|
February 7, 1969 |
|
STATE OF BIHAR Vs. RAMGARH FARMS AND INDUSTRIES LTD.
|
August 1, 1969 |
|
STATE OF WEST BENGAL Vs. KALYANI CHOWDHURY
|
November 28, 1969 |
|
STATE OF WEST BENGAL Vs. MOHAMMED MURTUZA KHAN
|
June 9, 1969 |
|
SUBHAS CHANDRA PAUL
Vs. UNIVERSITY OF CALCUTTA
|
September 17, 1969 |
|
SUBOL CHANDRA MULLICK Vs. DWARKA PROSAD JHUNJHUNWALLA
|
September 5, 1969 |
|
SUDHINDRA NATH SAMADDAR Vs. NATIONAL IRON AND STEEL COMPANY LTD.
|
July 24, 1969 |
|
SUDHIR KUMAR DEY Vs. UNION OF INDIA
|
March 11, 1969 |
|
SUHRID KUMAR ROY CHOWDHURY Vs. KAWSALLA DEBI KHATICK
|
July 1, 1969 |
|
SUKAMAL KANTI GHOSH
Vs. SHOULMARI ASHRAM
|
August 29, 1969 |
|
SUKLA RANI MAITRA RESPNODENT Vs. NRIPAL KRISHNA MAITRA PETITIONER
|
September 8, 1969 |
|
SUNIL KUMAR CHOWDHARY Vs. SATIRANI CHOWDHARY
|
March 12, 1969 |
|
SUNIL KUMAR GHOSH
Vs. STATE OF WEST BENGAL
|
May 29, 1969 |
|
SUNIL KUMAR ROY Vs. ASSISTANT SUPERINTENDENT, COMMERCIAL TAXES
|
June 16, 1969 |
|
SUNIL ROY CALCUTTA Vs. CONTROLLER OF ESTATE DUTY CALCUTTA
|
May 23, 1969 |
|
SUPERINTENDENT AND REMEMBRANCE OF LEGAL AFFAIRS Vs. SK. RAHAMATULLA
|
June 20, 1969 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL ON BEHALF OF THE STATE OF WEST BENGAL Vs. D SURYA RAO
|
July 18, 1969 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL Vs. PROHLAD AGARWALLA
|
June 20, 1969 |
|
SUPRIYO SARKAR Vs. SUNIL RANJAN SARKAR
|
June 9, 1969 |
|
SURANJAN KANJILAL
Vs. MALATI DUTT
|
October 3, 1969 |
|
SURENDRA NATH KOLEY Vs. SUHAS CHANDRA MITRA
|
November 25, 1969 |
|
SURESH CHANDRA DEY Vs. JNANENDRA NATH BHATTACHARJEE
|
February 24, 1969 |
|
TARABAI MOHATA Vs. UNION OF INDIA
|
April 30, 1969 |
|
TARAK KUMAR KARKI Vs. STATE OF WEST BENGAL
|
June 13, 1969 |
|
THE WEST GHUSICK COAL CO. LTD. Vs. THE STATE OF WEST BENGAL
|
October 10, 1969 |
|
TOMLINSON Vs. GLYNS EXECUTOR AND TRUSTEE CO.
|
April 25, 1969 |
|
TRILOCHAN MAL Vs. SRIPATI MAL
|
June 5, 1969 |
|
TULSI CHARAN DAS ADHIKARY Vs. RAM HARI MANDAL
|
January 16, 1969 |
|
UDAY CHAND MAHATAB Vs. HULASMAN BOKRIE ALIAS HULASHMAL BOKRIE
|
November 28, 1969 |
|
UMARANI SAHOO Vs. RAJANI KANTO PAL
|
October 10, 1969 |
|
UNION CARBIDE INDIA LTD Vs. JAYANTI SHIPPING CO P LTD
|
February 25, 1969 |
|
UNION OF INDIA Vs. BIRI TRADING COMPANY
|
December 22, 1969 |
|
UNION OF INDIA Vs. SATYA NARAINJI
|
December 4, 1969 |
|
UNION OF INDIA Vs. NIRODE KANTA SEN HIS HEIRS AND LEGAL REPRESENTATIVES NIHAR KANTA SEN
|
October 10, 1969 |
|
UNION OF INDIA (UOI) Vs. G.S. MISRA
|
January 24, 1969 |
|
UNION OF INDIA UOI Vs. SASHI BHUSHAN BISWAS
|
December 12, 1969 |
|
UNITED ASIAN TRADERS LTD Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1969 |
|
United Bank of India LTD Vs. Narayan Chandra Ghose
|
October 10, 1969 |
|
UPENDRA CHANDRA DEY Vs. STATE OF WEST BENGAL
|
February 18, 1969 |
|
WEST BENGAL COAL CO LTD Vs. STATE OF WEST BENGAL
|
October 10, 1969 |
|
WESTCOTT (INSPECTOR OF TAXES) Vs. BRYAN.
|
April 24, 1969 |
|
WESTMINSTER BANK EXECUTOR AND TRUSTEE COMPANY (CHANNEL ISLANDS) LTD. Vs. NATIONAL BANK OF GREECE S. A.
|
June 25, 1969 |
|
ZERINA JAMSHED KALYANVALA Vs. JAMSHED FRAMROZE KALYANVALA
|
December 16, 1969 |
|
ZERINA JAMSHED KALYANVALA Vs. JAMSHED FRAMROZE KALYANVALA
|
August 14, 1969 |
LOGIN