|
A B CULVERT Vs. GENERAL MANAGER S E RLY
|
August 6, 1968 |
|
ABDUL GANI
Vs. MD ISRAIL
|
June 19, 1968 |
|
ABDUL GANI HAJI HABIB Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1968 |
|
ABHOY PADA ROY
Vs. EXCISE COMMISSIONER WEST BENGAL
|
February 29, 1968 |
|
AJAYENDU PAUL Vs. K.C. PAUL AND COMPANY (P.) LTD.
|
May 10, 1968 |
|
AJIT KUMAR KUNDU, DR. Vs. STATE OF WEST BENGAL
|
May 17, 1968 |
|
AKSHOY KUMAR ROY
Vs. LAL MOHAN MAZUMDER
|
February 29, 1968 |
|
AKTIEBOLAGET JONKOPING VULCAN
Vs. V S V PALANICHAMY NADAR
|
June 6, 1968 |
|
ALI BUX, SK. Vs. THE STATE
|
March 31, 1968 |
|
AMAR CHANDRA ROY Vs. SUSANTA KUMAR SEN
|
November 27, 1968 |
|
AMARENDRA KUMAR DUTTA Vs. SEFALI ROY CHOUDHURY
|
February 16, 1968 |
|
AMARENDRA NATH SARKAR Vs. RADHA KRISHNA SINHA
|
February 29, 1968 |
|
ANADI BHUSAN MUKHERJEE
Vs. RAMGATI AHIR
|
November 26, 1968 |
|
ANIL KUMAR BANERJEE Vs. ADMINISTRATOR, BOARD OF SECONDARY EDUCATION
|
January 17, 1968 |
|
ANIL KUMAR MITRA Vs. CHAIRMAN COMMISSIONERS FOR THE PORT OF CALCUTTA
|
June 21, 1968 |
|
ANIMA ROY Vs. PROBODH MOHAN ROY
|
September 20, 1968 |
|
ANSUMAN LATH Vs. COLLECTOR OF CENTRAL EXCISE, WEST BENGAL
|
December 13, 1968 |
|
ANUKUL CHANDRA GHOSE Vs. STATE OF WEST BENGAL
|
June 7, 1968 |
|
ARUN CHANDRA ROY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
January 18, 1968 |
|
ASHIM KUMAR MUKHERJEE Vs. NARENDRA NATH MUKHERJEE
|
September 20, 1968 |
|
ASHIRUDDIN, SK. Vs. J.L.R.O.
|
September 6, 1968 |
|
ASHOKA MARKETING LTD Vs. COMPANY LAW BOARD
|
March 15, 1968 |
|
ASHOKE KUMAR GOENKA Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
|
August 9, 1968 |
|
ASIATIC SHIPPING CO PRIVATE LTD Vs. P N DJAKARTA LLOYD
|
November 21, 1968 |
|
ASIT RANJAN DATTA Vs. TARAKESWAR SARKAR
|
July 30, 1968 |
|
ATUL CHAKRAVARTY Vs. SUDHIR GOPAL PANDEY
|
August 13, 1968 |
|
B.A. SUBRAMANIAM Vs. UNION OF INDIA (UOI)
|
March 5, 1968 |
|
BAGARIA MORE COMPANY LTD Vs. NISCHINTAPUR TEA COMPANY LTD
|
September 6, 1968 |
|
BAIDYANATH SIKDAR Vs. STATE
|
February 2, 1968 |
|
BAMACHARAN DHAR Vs. SABITA RANI BASU
|
June 12, 1968 |
|
BANGESWARI COTTON MILLS LTD Vs. DHANRAJ GOVINDRAM
|
May 31, 1968 |
|
BASANTA PANDEY Vs. SUDHIR LALL SEAL
|
August 9, 1968 |
|
BASUDEE GANERIWALA Vs. CANTON CARPENTRY WORKS PVT LTD
|
January 17, 1968 |
|
BENGAL ENAMEL WORKS LTD Vs. APEJAY PRIVATE LTD
|
December 5, 1968 |
|
BENGAL RIVER SERVICE COMPANY LIMITED Vs. GOVERNOR-GENERAL
|
November 12, 1968 |
|
BENOY BHUSAN BANERJEE Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
|
November 19, 1968 |
|
BENU ROY
Vs. MANINDRA NATH CHATTERJEE
|
July 18, 1968 |
|
BHABATARAN PAUL Vs. BHAMINI RANJAN CHATTERJEE
|
November 14, 1968 |
|
BHUBANESWAR CHATTGRJEE Vs. UNION OF INDIA AND OTHERS
|
June 12, 1968 |
|
BHULAKIRARN KOIRI ALIAS BHULAI KOIRI Vs. STATE
|
February 23, 1968 |
|
BIBHUTI BHUSAN BAG Vs. I J RAO
|
December 11, 1968 |
|
BIJAYESH Vs. SUDHIR GOPAL PANDEY
|
August 14, 1968 |
|
BIKASH CHATTERJEE Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
|
November 11, 1968 |
|
BIMALENDU CHOUDHURY Vs. B.K. BHATTACHARJEE
|
July 30, 1968 |
|
BIRENDRA NATH BOSE Vs. CORPN OF CALCUTTA
|
June 18, 1968 |
|
BIRENDRANATH CHATTERJEE
Vs. STATE OF WEST BENGAL
|
March 28, 1968 |
|
BIRESWAR SEN Vs. ASHALATA GHOSE
|
August 12, 1968 |
|
BISWA SEN Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 16, 1968 |
|
BISWAMITRA SHUKLA Vs. L A COLLECTOR BURDWAN
|
July 5, 1968 |
|
BON BEHARI MONDAL
Vs. BHUSAN CHANDRA BARUI
|
August 23, 1968 |
|
BON BEHARI MONDAL Vs. BHUSAN CHANDRA BARUI
|
May 16, 1968 |
|
BOWATER PAPER CORPORATION Vs. MURGATROYD (INSPECTOR OF TAXES)
|
May 13, 1968 |
|
BOWREAH COTTON MILLS Vs. SIXTH INDUSTRIAL TRIBUNAL
|
August 7, 1968 |
|
BRAHMAPUTRA TEA CO LTD Vs. TURNER MORRISON and CO LTD
|
August 21, 1968 |
|
BROJENDRA MOHAN MAZUMDAR Vs. THE STATE
|
December 18, 1968 |
|
BROOKE BOND INDIA PRIVATE LTD Vs. UNION OF INDIA
|
July 8, 1968 |
|
BUDGE BUDGE INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1968 |
|
BUDGE BUDGE MUNICIPALITY Vs. SEVENTH INDUSTRIAL TRIBUNAL
|
May 2, 1968 |
|
CALCUTTA LICENSED MEASURERS BENGAL CHAMBER OF COMMERCE
Vs. MD HOSSAIN
|
November 29, 1968 |
|
CALCUTTA NATIONAL BANK LTD Vs. RANGAROON TEA CO LTD
|
June 13, 1968 |
|
CARRITT MORAN AND COMPANY (P.) LTD. Vs. RONEO LTD.
|
September 6, 1968 |
|
CEKOP Vs. ASIAN REFRACTORIES LTD
|
November 8, 1968 |
|
CHAIRMAN, KALIMPONG MUNICIPALITY Vs. R.M. PROSAD
|
March 1, 1968 |
|
CHAKRADHAR GHOSH MANDAL Vs. RAM RATAN PAL
|
July 31, 1968 |
|
CHATTOPADHYAY Vs. BISESWAR KOER
|
June 26, 1968 |
|
CHIRAJIT PAL
Vs. WEST BENGAL KHADI AND VILLAGE INDUSTRIES BOARD
|
June 25, 1968 |
|
CHITTARANJAN TALAPATRA Vs. THE STATE OF WEST BENGAL
|
January 4, 1968 |
|
COAL PRODUCTS PRIVATE LTD Vs. RAM AUTAR JALAN
|
March 1, 1968 |
|
COMMISSIONER OF GIFT TAX Vs. ATRILAL P MEWAR
|
March 4, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. KEJRIWAL TRADERS
|
March 7, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. NAWN ESTATES PVT LTD
|
February 22, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM CORPORATION OF INDIA LTD
|
February 12, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. S K BOSE
|
March 28, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. ELLERMAN LINES LTD
|
April 10, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. SATISH CHURN LAW
|
May 3, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. KALYANJI MAVJI AND CO
|
April 26, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA LANDING AND SHIPPING CO LTD
|
June 21, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. CHOWRINGHEE SALES BUREAU PRIVATE LTD
|
June 18, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. J K INDUSTRIES P LTD
|
May 20, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL ASSAM INVESTORS LTD
|
May 31, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. W J SHEPHERD
|
September 9, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR M S OBEROI
|
November 25, 1968 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. KANIRAM HAZARIMALL
|
November 7, 1968 |
|
COMMISSIONER OF INCOME TAX W B Vs. MAHABIR FINANCE LTD
|
December 11, 1968 |
|
COMMISSIONER OF INCOME TAX W B I Vs. NATIONAL AND GRINDLAYS BANK LTD
|
February 28, 1968 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL 1 Vs. SANDERSONS AND MORGANS
|
April 24, 1968 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. A N CHOWDHURY
|
June 3, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA SINGH SINGHI
|
June 14, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. HALL AND ANDERSON LTD
|
May 2, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. KESORAM INDUSTRIES AND COTTON MILLS LTD.
|
April 24, 1968 |
|
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. NIRMALA CHAKRAVORTY
|
June 4, 1968 |
|
CORPORATION OF CALCUTTA
Vs. UNITED OIL MILLS
|
January 11, 1968 |
|
CORPORATION OF CALCUTTA Vs. BIVABATI BASU
|
December 23, 1968 |
|
DEBENDRA NATH SINGHA Vs. DWIJENDRA NATH SINGHA
|
July 25, 1968 |
|
DEBESH CHANDRA DAS
Vs. UNION OF INDIA
|
August 21, 1968 |
|
DEBI SANKAR BHATTACHARJEE Vs. IRENE DAVID
|
November 22, 1968 |
|
DESHBANDHU CO-OPERATIVE POWERLOOM SOCIETY LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
May 2, 1968 |
|
DHANANJOY PAL Vs. MAHADEB CHANDRA SADHUKHAN
|
May 10, 1968 |
|
DHIRENDRA NATH SEN Vs. SANTASILA DEBI
|
September 5, 1968 |
|
DILIP KUMAR DUTTA Vs. R T A HOOGHLY
|
May 6, 1968 |
|
DIRECTOR GENERAL OF HEALTH SERVICES Vs. BIKASH CHATTERJEE
|
November 11, 1968 |
|
DIRECTOR GENERAL ORDNANCE FACTORIES EMPLOYEES ASSOCIATION
Vs. UNION OF INDIA
|
February 1, 1968 |
|
DURGA DUTTA (SM.) Vs. DALHOUSIE PROPERTIES LTD.
|
July 25, 1968 |
|
EASTERN AGENCY Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 29, 1968 |
|
EASTERN COAL CO LTD Vs. SUNIL KUMAR ROY
|
February 7, 1968 |
|
ELECTRO HOUSE Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1968 |
|
FAKIR CHANDRA PAL Vs. RAMHARI PAL
|
December 12, 1968 |
|
FAZAL MIR Vs. THE STATE
|
February 2, 1968 |
|
G.K. BAGCHI Vs. CORPORATION OF CALCUTTA
|
May 6, 1968 |
|
GANESH CHANDRA SEAL
Vs. PABITRA KUMAR DEY
|
August 8, 1968 |
|
GANESH SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL III
|
May 9, 1968 |
|
GANESHI DEVI RAMI DEVI CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1968 |
|
GILLANDERS ARBUTHNOT AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1968 |
|
GIRIDHARILAL JHAJHARIA
Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1968 |
|
GIRIN CHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL
|
August 6, 1968 |
|
GOPAL KHAITAN Vs. STATE
|
July 12, 1968 |
|
GORACHAND KUNDU Vs. DIRECTOR ANTHROPOLOGICAL SURVEY OF INDIA
|
June 5, 1968 |
|
GOVINDA CHANDRA DAS Vs. COMMISSIONER OF WEALTH TAX
|
May 3, 1968 |
|
GUEST KEEN WILLIAMS LTD Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
April 22, 1968 |
|
HAKIM FAZAL MOHAMMAD Vs. STATE OF WEST BENGAL
|
September 6, 1968 |
|
HARI KRISHNA LOHIA
Vs. HOOLUNGOOREE TEA CO LTD
|
August 16, 1968 |
|
HARI KRISHNA LOHIA Vs. HOOLUNGOOREE TEA CO LTD
|
June 10, 1968 |
|
HARI PADA BANERJEE
Vs. HEM KANTA SEN
|
December 4, 1968 |
|
HINDUSTHAN STEEL LTD. Vs. BHAI SUNDAR DASS SARDAR SINGH PR. LTD.
|
August 9, 1968 |
|
HIRALAL BOYED Vs. STATE OF WEST BENGAL
|
March 6, 1968 |
|
IMPERIAL TOBACCO CO OF INDIA LTD Vs. REGISTRAR OF TRADE MARKS
|
May 28, 1968 |
|
IMTIAZUDDIN KHAN ALIAS PRAFULLA KUMAR DAS Vs. THE STATE
|
December 6, 1968 |
|
INDER SINGH BEJWA
Vs. CORPORATION OF CALCUTTA
|
November 18, 1968 |
|
INDIA ELECTRIC WORKS LTD Vs. STATE
|
August 27, 1968 |
|
INDIAN STANDARD WAGON CO LTD Vs. FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
March 7, 1968 |
|
INDO IMPEX LIMITED
Vs. COMMERCIAL TAX OFFICER
|
February 13, 1968 |
|
INDRA KUMAR JAIPURIA Vs. LAV KUMAR JAIPURIA
|
August 1, 1968 |
|
INDRA MOHAN KAPUR Vs. COMMISSIONER, CORPORATION OF CALCUTTA
|
June 13, 1968 |
|
INLAND REVENUE COMMISSIONERS Vs. LAND SECURITIES INVESTMENT TRUST LTD
|
May 20, 1968 |
|
J K INDUSTRIES PVT LTD Vs. GANGES MANUFACTURING CO LTD
|
March 8, 1968 |
|
J M DUTTA Vs. UNITED INDUSTRIAL BANK LIMITED
|
May 24, 1968 |
|
J. G. INGRAM & SON LTD Vs. CALLAGHAN (INSPECTOR OF TAXES)
|
November 18, 1968 |
|
JADAVJI WALLAMJI Vs. UNION OF INDIA (UOI)
|
June 6, 1968 |
|
JAGANNATH GUPTA AND CO PRIVATE LTD Vs. MULCHAND GUPTA
|
July 26, 1968 |
|
JAMES DAVID CRIGHTON Vs. S K SRIVASTAVA
|
April 23, 1968 |
|
JARDINE HENDERSON LTD. Vs. UNION OF INDIA (UOI)
|
January 12, 1968 |
|
JATINDRA NATH MONDAL
Vs. STATE OF WEST BENGAL
|
December 23, 1968 |
|
JAYANTILAL OSHAH Vs. CHIEF PRESIDENCY MAGISTRATE CALCUTTA
|
April 23, 1968 |
|
JEWELL FILTER CO. LTD Vs. STATE OF WEST BENGAL
|
March 21, 1968 |
|
JEWELL FILTER COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
May 21, 1968 |
|
JHABARMULL AGARWALLA Vs. KASHIRAM AGARWALLA
|
March 15, 1968 |
|
JOAD MALLICK Vs. ABU MALLICK
|
September 6, 1968 |
|
JUGAL KISHORE RADHAKISSEN Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
|
March 21, 1968 |
|
JYOTISH CHANDRA MUKHERJEE Vs. PARIJAT DEVI
|
March 21, 1968 |
|
KALIPADA GHOSH
Vs. SUB DIVISIONAL OFFICER VISHNUPUR
|
June 6, 1968 |
|
KALIPADA TRIVEDI Vs. MADHUSUDAN BHATTACHARJEE
|
November 28, 1968 |
|
KALYANMAL AGARWALLA
Vs. DISTRICT MAGISTRATE MIDNAPORE
|
June 26, 1968 |
|
KAMAKSHYA MUKHERJEE
Vs. STATE OF WEST BENGAL
|
February 13, 1968 |
|
KAMAKSHYA MUKHERJEE Vs. THE STATE
|
February 15, 1968 |
|
KANAI PAL
Vs. STATE OF WEST BENGAL
|
July 3, 1968 |
|
KANAK KR AND ASHOK KR Vs. CORPORATION OF CALCUTTA
|
May 31, 1968 |
|
KARNANI PROPERTIES LIMITED Vs. CORPORATION OF CALCUTTA & ORS.
|
April 20, 1968 |
|
KARSANDAS KHIMJI POPAT Vs. C.B.F. SAUNDERS
|
June 17, 1968 |
|
KARTIC CHANDRA PAL Vs. NOAKHALI UNION BANK LTD
|
May 28, 1968 |
|
KARTIC CHANDRA PAL Vs. NOAKHALI UNION BANK OF INDIA LTD
|
May 25, 1968 |
|
KAWSAR ALAM MUTWALI Vs. STATE OF WEST BENGAL
|
January 11, 1968 |
|
KHALIL ADALKHAH Vs. GREAT AMERICAN INSURANCE COMPANY
|
September 17, 1968 |
|
KHANTA KALI BHATTACHARYA Vs. RADHARANI DEBI
|
May 10, 1968 |
|
KHARDAH CO LTD Vs. STATE OF WEST BENGAL
|
February 19, 1968 |
|
KRISHNADAS MONDAL Vs. SARBESWAR SARAN DEB
|
March 22, 1968 |
|
LAKSHMINARAYAN RAMNIVAS Vs. DWARKA NATH GHOSH
|
June 10, 1968 |
|
LEELABATI PAKHIRA Vs. KASHINATH PAKHIRA
|
August 14, 1968 |
|
LEENA NANDI Vs. WEST BENGAL BOARD OF SECONDARY
EDUCATION
|
August 5, 1968 |
|
M GULAMALI ABDUL HOSSAIN Vs. BINANI PROPERTIES PRIVATE LTD
|
April 29, 1968 |
|
M M ISPAHANI LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
December 6, 1968 |
|
M. GULAMALI ABDUL HOSSAIN & CO. Vs. BINANI PROPERTIES PRIVATE LTD. & ORS.
|
May 2, 1968 |
|
MAC LABORATORIES PRIVATE LTD Vs. AMERICAN HOME PRODUCTS CORPORATION
|
May 14, 1968 |
|
MADHO PROSAD SUKUL Vs. GANGARAM SARAOGI
|
May 10, 1968 |
|
MAHABIR PRASAD SHARMA
Vs. PRAFULLA CHANDRA GHOSE
|
February 6, 1968 |
|
MAHABIR PROSAD LILHA Vs. PURULIA ELECTRIC SUPPLY CORPORATION LTD.
|
March 13, 1968 |
|
MAHAMAYA DASI Vs. SANAT KUMAR LAW
|
June 11, 1968 |
|
MAHARANIDHIRANI KAMSUNDARI Vs. LAKSHMI KANTA JHA
|
June 13, 1968 |
|
MAHASUKHRAI RAMRICH PAL Vs. KISHORE CHURN LAW
|
March 28, 1968 |
|
MAHENDRALAL AMBALAL GANDHI Vs. SAMASTIPUR CENTRAL SUGAR CO LTD
|
April 28, 1968 |
|
MAHIMA RANJAN ROY Vs. SENIOR SUPERINTENDENT, CALCUTTA, R. M. S. DIVISION & CORRESPONDENTS
|
July 5, 1968 |
|
MAKHANLAL CHATTERJEE Vs. MANICK CHANDRA PRAMANIK
|
November 26, 1968 |
|
MAMCHAND AND CO Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
|
September 19, 1968 |
|
MANAGING COMMITTEE OF VICTORIA GIRLS HIGH SCHOOL Vs. BOARD OF SECONDARY EDUCATION WEST BENGAL
|
June 8, 1968 |
|
MAPP (INSPECTOR OF TAXES) Vs. ORAM.
|
May 15, 1968 |
|
MAZUMDAR Vs. STATE
|
July 19, 1968 |
|
MD GOLAM ALI MINA Vs. LAND ACQUISITION COLLECTOR
|
May 2, 1968 |
|
MD MUSLIM JAVED Vs. JOYNAB BIBI
|
February 29, 1968 |
|
MODI VANASPATI MANUFACTURING COMPANY Vs. KATIHAR JUTE MILLS PRIVATE LIMITED
|
June 28, 1968 |
|
MOHAMMED SERAJ
Vs. ADIBAR RAHAMAN SHEIKH
|
May 31, 1968 |
|
MOHD PEAROO Vs. STATE
|
May 30, 1968 |
|
MONORANJAN DAS
Vs. COMMISSIONER PRESIDENCY DIVISION
|
December 20, 1968 |
|
MOTILAL SINGH Vs. SHIB CHANDRA BOSE
|
November 22, 1968 |
|
MUKUNDALAL AGARWALLA Vs. C C S
|
June 20, 1968 |
|
MUNICIPAL COMMISSIONERS OF THE BUDGE
BUDGE MUNICIPALITY 24-PARAGANAS Vs. SEVENTH INDUSTRIAL TRIBUNAL
|
May 2, 1968 |
|
MUNSHI SHAMSUL ALAM Vs. OFFICIAL LIQUIDATOR OF SONAR BANGLA BANK LTD.
|
March 25, 1968 |
|
N. GUIN AND CO. Vs. INDIAN OIL CORPORATION LTD.
|
April 2, 1968 |
|
NADIA DISTRICT BUS OWNERS ASSOCIATION
Vs. DISTRICT MAGISTRATE NADIA
|
May 9, 1968 |
|
NANALAL M VARMA AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1968 |
|
NANCOWRY TRADING CO Vs. UNION OF INDIA
|
February 29, 1968 |
|
NANDALAL MITRA Vs. STATE
|
February 22, 1968 |
|
NANIGOPAL GHOSE Vs. STATE OF WEST BENGAL
|
December 6, 1968 |
|
NARAYAN CHANDRA DEO DHABAL DEB Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
February 20, 1968 |
|
NARAYAN CHANDRA GHOSH
Vs. STATE OF WEST BENGAL
|
July 26, 1968 |
|
NARAYAN CHANDRA GHOSH Vs. PROBHAMOYEE ROY CHOWDHURY
|
July 10, 1968 |
|
NARAYAN PRASAD RUIA
Vs. MUTUNI KOHAIN
|
July 9, 1968 |
|
NARAYAN PROSAD RUIA Vs. MATURI KOHARIN
|
July 10, 1968 |
|
NARAYANI DEBI SUREKA Vs. UNION OF INDIA
|
March 26, 1968 |
|
NARENDRA NATH SAHA Vs. OFFICIAL RECEIVER HIGH COURT CALCUTTA
|
February 15, 1968 |
|
NARENDRA NATH SEN Vs. MONI SANYAL
|
February 7, 1968 |
|
NATIONAL CEMENT, MINES AND INDUSTRIES LTD. Vs. SREE SREE BAIDYANATH JEW
|
July 3, 1968 |
|
NATIONAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1968 |
|
NEW CENTRAL JUTE MILLS CO. LTD. Vs. UNION OF INDIA (UOI)
|
March 5, 1968 |
|
NIRMALA BALA SARKAR
Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1968 |
|
NITISH RANJAN DAS Vs. UNIVERSITY OF CALCUTTA
|
August 27, 1968 |
|
NRISINGHA PROSAD RAKSHIT Vs. COMMISSIONERS OF BHADRESWAR MUNICIPALITY
|
August 6, 1968 |
|
ORISSA INDUSTRIES LTD Vs. UNION OF INDIA
|
December 18, 1968 |
|
P.L. JALAN Vs. GOUR MOHAN CHANDRA
|
February 2, 1968 |
|
PALLIKOILOTH SYAMA PRASAD Vs. CHIEF COMMISSIONER ANDAMAN AND NICOBAR
ISLANDS
|
August 21, 1968 |
|
PANCHANAN DAS ADHIKARY Vs. BENI PROSAD SHAW
|
May 9, 1968 |
|
PAREKH BROTHERS
Vs. KARTICK CHANDRA SAHA
|
March 4, 1968 |
|
PARITOSH KUMAR BASAK Vs. THE STATE
|
May 23, 1968 |
|
PIRISKA ROZARIO Vs. FORD FOUNDATION
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May 7, 1968 |
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POLSAN LTD Vs. CORPORATION OF CALCUTTA
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February 6, 1968 |
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PRAFULLA KUMAR DATTA Vs. GANESH CHANDRA BOSE AND ANOTHER
|
May 13, 1968 |
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PRAKASH CHANDRA GANGOLY Vs. NAWN ESTATES PRIVATE LTD
|
April 3, 1968 |
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PRATABMAL RAMESWAR Vs. ADMINISTRATOR, BALLY MUNICIPALITY
|
March 25, 1968 |
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PRAVIN CHANDRA OCHHAVLAL Vs. GIRDHARLAL GOVINDJI
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January 4, 1968 |
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PREM N MAYOR Vs. REGISTRAR OF TRADE MARKS
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April 24, 1968 |
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PULIN BEHARI BHATTACHARJEE Vs. JADAVPUR UNIVERSITY
|
May 23, 1968 |
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PUNAM CHAND DAGA
Vs. SUBHAKARAN DASSANI
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June 19, 1968 |
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PUNJAB NATIONAL BANK LTD Vs. HIND TEXTILE LTD
|
September 9, 1968 |
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PUNJAB NATIONAL BANK LTD Vs. HIND TEXTILE LTD
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September 16, 1968 |
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PURABI BANERJEE Vs. BASUDEB MUKHERJEE
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August 23, 1968 |
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PURBACHAL CINEMA Vs. STATE OF WEST BENGAL
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July 11, 1968 |
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R L MALLICK Vs. P G MENON
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February 26, 1968 |
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RABINDRA NATH DUTTA
Vs. STATE
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April 11, 1968 |
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RAHINI ROY
Vs. JETHMULL BHOJRAJ
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June 19, 1968 |
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RAJ KISHORE RABIDAS
Vs. STATE
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May 10, 1968 |
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Raja Dhirenclra Narayan Roy Vs. M Imamucidin
|
July 30, 1968 |
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RAJENDRA PRASAD SINGH Vs. UNION OF INDIA
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June 7, 1968 |
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RAM KRISHNA KULWANT RAI Vs. UNION OF INDIA
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April 2, 1968 |
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RAM KUMAR AGARWALA AND BROS. Vs. PROGGAN CHANDRA DEY
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May 7, 1968 |
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RAM LAKHAN SARMA Vs. SECOND LAND ACQUISITION COLLECTOR
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March 27, 1968 |
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RAM SHANKAR TRIPATHI Vs. STATE OF WEST BENGAL
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July 31, 1968 |
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RAMJI DAYAWAHLA AND SONS PRIVATE LTD Vs. INVEST IMPORT
|
September 13, 1968 |
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RAMNARAIN BHOJNAGARWALLA
Vs. INCOME TAX OFFICER A WARD
|
December 2, 1968 |
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RANJIT KUMAR CHATTERJEE
Vs. UNION OF INDIA
|
June 28, 1968 |
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RASH BEHARI DASS Vs. STATE OF WEST BENGAL
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February 28, 1968 |
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RASHBEHARI PRAMANICK Vs. THE STATE OF WEST BENGAL
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April 30, 1968 |
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RATNESWAR MITRA Vs. BIRENDRA NATH GHOSE
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August 19, 1968 |
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REGIONAL DIRECTOR FOOD MINISTRY OF
FOOD AND AGRICULTURE EASTERN REGION GOVERNMENT OF INDIA Vs. ARJAN SINGH BHANGOO
|
December 19, 1968 |
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REKHAB CHAND JAIN
Vs. PARAS DAS BHARTIYA
|
July 30, 1968 |
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RUNCHORDAS (PRIVATE) LTD. Vs. VASANJI RAVJI SHAH
|
March 15, 1968 |
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RUPENDRA SWAIN Vs. CALCUTTA DOCK LABOUR BOARD
|
January 24, 1968 |
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S. C. MITTER Vs. M/S. AUTO SERVICE
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July 12, 1968 |
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SACHINDRA NATH BANERJEE Vs. STATE OF WEST BENGAL
|
January 15, 1968 |
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SAKTI RANJAN CHATTERJEE Vs. HINDUSTHAN STEEL LTD
|
May 28, 1968 |
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SAMARESH CHANDRA MUKHERJEE Vs. TARAPADA MUKHERJEE
|
June 6, 1968 |
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SAMARJIT KUMAR CHATTERJEE Vs. CENTRAL BANK OF INDIA LTD.
|
December 24, 1968 |
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SAMIR KAR Vs. STATE OF WEST BENGAL
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June 27, 1968 |
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SAMIR KAR ON BEHALF OF PARITOSH KUMAR BASAK Vs. STATE OF WEST BENGAL
|
May 23, 1968 |
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SANAT KUMAR BANERJEE Vs. COLLECTOR
|
January 24, 1968 |
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SANTI RANJAN SEN GUPTA Vs. A.K. DUTTA AND ORS.
|
March 7, 1968 |
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SANTOSH SARDAR Vs. SURENDRANALH KARMAKAR
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May 20, 1968 |
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SAPTAMI SARKAR Vs. JAGADISH SARKAR
|
November 20, 1968 |
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SATYA NARAYAN CHAKRAVARTY Vs. BISWANATH PAUL
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September 17, 1968 |
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SETH NANAK CHAND SHADIRAM
Vs. AMIN CHAND PYARILAL
|
June 4, 1968 |
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SETT SHOME AND COMPANY Vs. SURENDRA NATH GHOSH AND COMPANY
|
May 9, 1968 |
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SHAMIMAL HODA Vs. STATE OF WEST BENGAL
|
September 6, 1968 |
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SHAMSUN NEHAR MANSUR Vs. COMMISSIONER OF ESTATE DUTY W B I
|
April 3, 1968 |
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SHEFALI BANERJEE
Vs. STATE
|
December 24, 1968 |
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SHEW SHANKAR SINGH Vs. STATE
|
June 12, 1968 |
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SHIVRAM BARI GADRE Vs. COMMERCIAL TAX OFFICER OF COLLOTOLA CHARGE
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July 24, 1968 |
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SHIVRAM BARI GADRE AND OTHERS Vs. COMMERCIAL TAX OFFICER, COLUTOLA CHARGE AND OTHERS
|
July 16, 1968 |
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SHOVANA BHOWMICK Vs. BIRENDRA KUMAR BHOWMICK
|
May 9, 1968 |
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SHYAMLAL PUROHIT Vs. JAGANNATH RAY
|
December 12, 1968 |
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SHYAMLAL PUROHIT Vs. JAGANNATH RAY
|
December 3, 1968 |
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SITARAM COMPANY
Vs. RATILAL RAMLAL
|
December 5, 1968 |
|
SITARAM COMPANY Vs. RATILAL RAMLAL
|
December 15, 1968 |
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SIVAPADA SENAPATI Vs. STATE
|
March 22, 1968 |
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SOHANLAL DOODWALA Vs. BENODE KUMAR CHAMARIA
|
December 19, 1968 |
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SOUDAMINI DASI Vs. AKANUDDIN SHEIKH
|
November 25, 1968 |
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SOURENDRA NATH DUTT Vs. COMMERCIAL TAX OFFICER
|
June 26, 1968 |
|
SRILAL KAJARIA Vs. JIWANMAL BHUTORIA
|
March 13, 1968 |
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SRINARAYAN MUKHERJEE Vs. COLLECTOR AND DISTRICT MAGISTRATE OF BURDWAN
|
April 30, 1968 |
|
STADMED PRIVATE LTD Vs. KSHETRA MOHAN SAHA
|
March 8, 1968 |
|
STATE OF WEST BENGAL
Vs. A C MOHAMMED
|
November 6, 1968 |
|
STATE OF WEST BENGAL Vs. JAGADAMBA PRASAD SINGH
|
July 30, 1968 |
|
STATE OF WEST BENGAL Vs. GANGADHAR DAWN AND ORS.
|
August 8, 1968 |
|
STATE OF WEST BENGAL Vs. BISWANATH BANERJEE
|
July 23, 1968 |
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STATE OF WEST BENGAL Vs. MANGAL CHANDRA BURMAN
|
May 30, 1968 |
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SUDHANGSHU MAZUMDAR Vs. UNION OF INDIA
|
January 3, 1968 |
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SUDHIR CHANDRA JANA Vs. AMULYA CHANDRA MISRA
|
July 4, 1968 |
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SUNIL KRISHNA PAUL Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1968 |
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SUNIL KUMAR PODDAR Vs. HOARE MILLER
|
September 20, 1968 |
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SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. VIMLA DASSI
|
April 5, 1968 |
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SUPERINTENDENCE COMPANY OF INDIA P LTD Vs. STATE OF WEST BENGAL
|
May 24, 1968 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS ON BEHALF OF STATE OF WEST BENGAL
Vs. SARDAR BAHADUR SINGH
|
November 27, 1968 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL ON BEHALF OF STATE OF WEST BENGAL Vs. S NARAYAN RAO
|
April 5, 1968 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, W B Vs. ISWAR CHANDRA JANA,
|
December 18, 1968 |
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SURAJMULL GHANSHYAMDAS
Vs. SAMADARSHAN SUR
|
May 9, 1968 |
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SWARAJ RANJAN SEN GUPTA Vs. STATE OF WEST BENGAL
|
June 3, 1968 |
|
SYAD ABDUL GOFFAR Vs. STATE OF WEST BENGAL
|
November 13, 1968 |
|
SYED ABDUL GAFFAR Vs. STATE OF WEST BENGAL
|
November 18, 1968 |
|
TARINI GUPTA CHOWDHURY
Vs. GOURI GUPTA CHOWDHURY
|
February 14, 1968 |
|
TEXTILE MACHINERY CORPORATION LTD Vs. NALINBHAI B MUNSHAW
|
July 23, 1968 |
|
TINKARI PRAMANICK Vs. STATE OF WEST BENGAL
|
July 11, 1968 |
|
TURNER MORRISON AND CO LTD Vs. HUNGERFORD INVESTMENT TRUST LTD
|
July 24, 1968 |
|
TUSHAR KANA DEBI Vs. BHOWANI FROSAD ROY CHOWDHURY
|
August 21, 1968 |
|
UJJAL TALUKDAR
Vs. NETAI CHAND KOLEY
|
July 15, 1968 |
|
UMA SHANKAR NAYAK SAHA Vs. USHARANI LAHA
|
February 12, 1968 |
|
UMAPRASAD PAL Vs. MRITYUNJAY PAL
|
June 4, 1968 |
|
UNION OF INDIA (UOI) Vs. PROVAT KUMAR BAGCHI
|
November 18, 1968 |
|
UNITY COMPANY PRIVATE LTD Vs. DIAMOND SUGAR MILLS
|
November 18, 1968 |
|
USHARANI BEJ Vs. MONGAL MUNDA
|
March 27, 1968 |
|
WAZIR BROTHERS Vs. COMMERCIAL TAX OFFICER, BURDWAN
|
August 22, 1968 |
|
WESTWARD TELEVISION LTD Vs. HART (INSPECTOR OF TAXES)
|
May 7, 1968 |
|
WISDOM Vs. CHAMBERLAIN (INSPECTOR OF TAXES).
|
November 8, 1968 |
|
WOMENS CO-OPERATIVE INDUSTRIAL HOME LTD Vs. PRESIDING OFFICER FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
|
February 29, 1968 |
|
WORKMEN OF AND Vs. BENGAL PAPER MILLS CO LTD
|
December 3, 1968 |
|
WORKMEN OF BENGAL PAPER MILLS CO LTD Vs. BENGAL PAPER MILLS CO LIMITED
|
December 3, 1968 |
|
WORKMEN REPRESENTED BY GENL. SECY. OF WEST BENGAL CARD BOARD AND PRINTING MAZDOORS UNION Vs. M/S. THE CARD BOARD BOX MANUFACTURING COMPANY
|
August 7, 1968 |
|
WORKMEN'S CO-OPERATIVE INDUSTRIAL HOME, LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
|
February 29, 1968 |
|
YAR MOHAMMAD Vs. SUPERINTENDENT OF POLICE
MURSHIDABAD DISTRIC
|
January 15, 1968 |
|
YOGAMAYA PAKHIRA Vs. SANTI SUDHA BOSE
|
February 15, 1968 |
LOGIN