|
A C ROY AND CO PRIVATE LTD Vs. TASLIM
|
April 6, 1967 |
|
ABANI BHUSAN BISWAS
Vs. HINDUSTHAN CABLES LTD
|
August 22, 1967 |
|
ABINASH PRAMANICK Vs. HAREKRISHNA DAS
|
September 13, 1967 |
|
ADELAIDE MANDE TOBIAS
Vs. WILLIAM ALBERT TOBIAS
|
March 8, 1967 |
|
ADWAITYA KR MAITY Vs. PRESIDENT W B BOARD OR SECONDARY EDUCATION
|
February 16, 1967 |
|
ADWAITYA KR MAITY Vs. PRESIDENT W B BOARD OR SECONDARY EDUCATION
|
June 23, 1967 |
|
AJIT KUMAR BOSE Vs. SNEHALATA BISWAS
|
June 19, 1967 |
|
AJIT KUMAR BOSE Vs. SNEHALATA BISWAS
|
June 29, 1967 |
|
AMAL KUMAR SANYAL Vs. DIVISIONAL OPERATING SUPERINTENDENT
|
April 4, 1967 |
|
AMBIKA PROSAD SEXENA
Vs. BHAGIRATHI DEBI AGARWALLA
|
June 7, 1967 |
|
AMITA BISWAS Vs. ALWIN ATINDRA BISWAS
|
June 2, 1967 |
|
ANANT KUMAR HAZRA
Vs. CONTROLLER OF ESTATE DUTY
|
June 1, 1967 |
|
ANIL KUMAR DUTTA Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
May 29, 1967 |
|
ANNALIE PRASHAD
Vs. ROMESH PROSHAD
|
March 2, 1967 |
|
ANSHUMAN LATH Vs. DY SUPDT OF CENTRAL EXCISE H Q CALCUTTA IV DIVISION
|
April 27, 1967 |
|
ARBN INDIAN MUTUAL GENERAL SOCIETY Vs. HARDEV SINGH
|
September 15, 1967 |
|
ARUN CHANDRA GHOSE Vs. UNION OF INDIA
|
February 2, 1967 |
|
ARYA KUMAR BAL
Vs. ILA BAL
|
November 13, 1967 |
|
ASHIRUDDIN, SK. Vs. PITU MAJHI
|
July 12, 1967 |
|
ASHOKA VINIYOGA LTD Vs. COMMISSIONER OF INCOME TAX
|
June 1, 1967 |
|
ASHUTOSH GUPTA Vs. UNION OF INDIA (UOI)
|
May 26, 1967 |
|
ASIS KUMAR MUKHERJEE Vs. PRATUL CHANDRA GHOSH
|
December 13, 1967 |
|
ASKARAN KISSENLAL
Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1967 |
|
ASOKE CHOWDHURI Vs. UNION OF INDIA AND OTHERS
|
August 18, 1967 |
|
ASSISTANT COLLECTOR OP CENTRAL EXCISE Vs. GOBINDA GLASS WORKS LIMITED
|
February 23, 1967 |
|
AUTOMOBILE ASSOCIATION OF BENGAL Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1967 |
|
AVERY CO OF INDIA PRIVATE LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
November 28, 1967 |
|
BABULAL CHURIWALA Vs. AUROBINDO AGENCY
|
July 5, 1967 |
|
BADRI PR KHEMKA Vs. CONTROLLER OF ESTATE DUTY
|
August 8, 1967 |
|
BAJRANGBALI ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1967 |
|
BASANT KUMAR ADITYA VIKRAM BIRLA Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1967 |
|
BASANT KUMAR ADITYA VIKRAM BIRLA Vs. COMMISSIONER OF INCOME TAX, CALCUTTA.
|
March 24, 1967 |
|
BASANTA KUMAR BISWAS
Vs. MIHIRLAL BISWAS
|
August 9, 1967 |
|
BATA SHOE CO P LIMITED Vs. AYESHA BIBI MATWALI
|
November 16, 1967 |
|
BENGAL CENTRAL BUILDING SOCIETY LTD. Vs. AMULYA RATAN BASU
|
August 1, 1967 |
|
BENGAL TEACHESI FITTINGS MFG P LTD Vs. CORPORATION OF CALCUTTA
|
January 25, 1967 |
|
BHAKTI BH MONDAL Vs. KHAGENDRA K BANDOPADHYA
|
June 7, 1967 |
|
BHAMAR SINGH
Vs. STATE
|
June 22, 1967 |
|
BHOLANATH CHATTERJEE AND EX PARTE RATNAKAR MISRA Vs. STATE
|
September 12, 1967 |
|
BIBHUTI BHUSAN DAS Vs. BRAJO BALA DUTTA
|
June 23, 1967 |
|
BIBHUTI RANJAN NANDY Vs. THE STATE
|
November 7, 1967 |
|
BIJOLI PROVA NANDY CHGWDHURY Vs. H C DUTTA
|
May 11, 1967 |
|
BIRI TRADING CO Vs. MEMBER BOARD OF REVENUE
|
August 22, 1967 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1967 |
|
BISHNUPADA MONDOL Vs. RANIBALA MONDOL
|
June 12, 1967 |
|
BISWANATH BANERJEE Vs. STATE OF WEST BENGAL
|
February 22, 1967 |
|
C I T CALCUTTA Vs. TURNER MORRISON AND CO PRIVATE LIMITED
|
August 7, 1967 |
|
C MC LENNAN Vs. STATE
|
January 30, 1967 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. HABUL CHANDRA DAS
|
July 14, 1967 |
|
CALCUTTA LANDING AND SHIPPING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1967 |
|
CALCUTTA TRAMAYS COMPANY LIMITED Vs. STATE OF WEST BENGAL
|
July 18, 1967 |
|
CAMPBELL AND ANOTHER Vs. INLAND REVENUE COMMISSIONERS.
|
February 13, 1967 |
|
CAPTAIN DSOUZA Vs. PASHUPATI NATH SARKAR
|
February 3, 1967 |
|
CHANDI CHARAN LALA
Vs. TAX RECOVERY OFFICER 24 PARGANAS
|
July 18, 1967 |
|
CHANDRA SEKHAR GHOSH Vs. JOYNAB KHATUN
|
August 3, 1967 |
|
CHANDRA SEKHAR PROSAD Vs. KAMAL PROSAD BISWAS
|
January 20, 1967 |
|
CHARANDAS MALHOTRA
Vs. ASSISTANT COLLECTOR OF CUSTOMS AND SUPERINTENDENT PREVENTIVE SERVICE
|
May 12, 1967 |
|
CHUNILAL DAS
Vs. STATE ON THE COMPLAINT OF SM ASHALATA GHOSH
|
February 3, 1967 |
|
COAL BOARD Vs. BANWARILAL AGARWALLA
|
January 5, 1967 |
|
COAL MARKETING CO INDIA PRIVATE LTD Vs. STATE
|
March 21, 1967 |
|
COAL PRODUCTS LTD Vs. PRAFULLA CHANDRA MITRA
|
June 2, 1967 |
|
COLLECTOR OF CENTRAL EXCISE Vs. SHANKARLAL AGARWALLA AND DINANATH AGARWALLA
|
May 11, 1967 |
|
COMMISSIONER Vs. BASUMATI BAG
|
August 1, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. ABHIJIT SEN
|
August 1, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. BIMAN BEHARI SHAW SHEBAIT
|
July 19, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MOTORS LTD
|
September 1, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA INDUSTRIES MORAR
|
November 15, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. MAHABIR COMMERCIAL CO LTD
|
November 15, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. SARDAR BAHADUR SARDAR INDRA SINGH TRUST
|
November 7, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA TRAMWAYS CO. LTD.
|
March 14, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. TARRAPORE TEA COMPANY LTD.
|
December 18, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. COAL SHIPMENTS P LTD
|
November 15, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. HIND CONSTRUCTION LTD
|
November 15, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL MINING CO
|
June 15, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. K K ROY
|
June 6, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. SUDHIR KUMAR SEN
|
July 6, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. CALCUTTA TRAMWAYS CO LTD
|
July 14, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. BOARD OF MUTWALLIS
|
June 19, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE PROPERTIES LTD
|
July 3, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. PIONEER TRADING COMPANY PVT
LTD
|
June 29, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJLAL LOHIA
|
April 27, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. SUDHIR CHATTERJEE AND CO P LTD
|
February 20, 1967 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASIATIC TEXTILES LTD
|
August 30, 1967 |
|
COMMISSIONER OF INCOME TAX W B II Vs. CHRESTIAN MINING CO LTD
|
December 21, 1967 |
|
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs. BIMAN BEHARI SHAW SHEBAIT.
|
March 19, 1967 |
|
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs. SUDHIR KUMAR SEN. (DECEASED REPRESENTED BY HIS LEGAL HEIR).
|
March 6, 1967 |
|
COMMISSIONER OF INCOME-TAX CENTRAL CALCUTTA Vs. RAMPOORIA COTTON MILLS LTD
|
July 18, 1967 |
|
COMMISSIONER OF INCOME-TAX W B Vs. BANGODAYA COTTON MILLS LTD
|
August 14, 1967 |
|
COMMISSIONER OF INCOME-TAX WEST BENGAL Vs. BENGAL RIVER SERVICE CO LTD
|
May 3, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. BALLY JUTE CO LTD
|
April 5, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. BIRLA JUTE MANUFACTURING CO LTD
|
February 22, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. NARAYAN DASS SADANI
|
January 20, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. JHAGRAKHAND COLLIERIES P LTD
|
August 17, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. GOURI SHANKAR BHAR
|
July 26, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. ANGLO AMERICAN DIRECT TEA TRADING CO LTD
|
July 28, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. DOROTHY MARTIN
|
November 15, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. CALCUTTA TRAMWAYS CO LTD
|
November 15, 1967 |
|
COMMISSIONER OF WEALTH TAX W BENGAL Vs. CHAMPA KUMARI SINGHI
|
August 25, 1967 |
|
COMMISSIONER OF WEALTH-TAX, WEST BENGAL Vs. GOURI SHANKAR BHAR.
|
March 26, 1967 |
|
COMMISSIONER OF WEALTH-TAX, WEST BENGAL Vs. ANGLO-AMERICAN DIRECT TEA TRADING CO. LTD.
|
March 28, 1967 |
|
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. BALESWAR SINGH
|
June 12, 1967 |
|
CONTROLLER OF ESTATE DUTY Vs. RADHA DEVI JALAN
|
May 24, 1967 |
|
CONTROLLER OF ESTATE DUTY Vs. BISWANATH RUNGTA
|
August 18, 1967 |
|
CORPN OF CALCUTTA Vs. JATISH CHANDRA SAHA
|
August 30, 1967 |
|
CORPORATION OF CALCUTTA Vs. SANKAR TRADING CO.
|
June 20, 1967 |
|
DABUR DR S K BURMAN PVT LTD Vs. COMMERCIAL TAX OFFICER
|
March 21, 1967 |
|
DAYAMOY CHATTERJI Vs. CORPORATION OF CALCUTTA
|
April 25, 1967 |
|
DEBABRATA MALLICK Vs. ANGUR BALA MALLICK
|
March 21, 1967 |
|
DEBENDRA NATH RAY
Vs. STATE
|
March 20, 1967 |
|
DEBESH CHANDRA DAS Vs. UNION OF INDIA (UOI)
|
May 19, 1967 |
|
DEPUTY SUPERINTENDENT CUSTOMS PREVENTIVE WEST BENGAL Vs. SITARAM NAVSARIA
|
February 10, 1967 |
|
DEVELOPMENT OF INDUSTRIES INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
July 18, 1967 |
|
DHANAL MANTOOLAL RAO Vs. AJIT KUMAR BANERJEE
|
November 21, 1967 |
|
DHIRENDRA NATH SEN Vs. SANTA SHILA DEVI
|
September 14, 1967 |
|
Digendra alias Dwijendra Nath Roy Vs. State
|
November 28, 1967 |
|
DIN MD GAZI Vs. STATE
|
September 12, 1967 |
|
DIRECTOR OF RATIONING Vs. BASUDEO GUPTA
|
April 6, 1967 |
|
DISTRICT MAGISTRATE OF MIDNAPORE Vs. DHANANJOY NAYAK
|
November 14, 1967 |
|
DURGA PRASAD SARAWGI
Vs. FATEH CHAND KANOI
|
July 27, 1967 |
|
DURGA PROSAD MORE Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1967 |
|
DURGAPADA MUKHERJEE Vs. LAND ACQUISITION COLLECTOR
|
February 17, 1967 |
|
DWIJENDRA MOHAN BANERJEE Vs. STATE OF WEST BENGAL
|
August 17, 1967 |
|
FRAFULLA KUMAR MUKHERJEE Vs. PROBHAT KUMAR BHATTACHARJEE
|
June 2, 1967 |
|
G. BHATTACHARJEE, DR. Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
|
December 19, 1967 |
|
GADADHAR GHOSE
Vs. JANAKI NATH GHOSH
|
August 8, 1967 |
|
GADADHAR GHOSH
Vs. JANKI NATH GHOSH
|
June 12, 1967 |
|
GADADHAR GHOSH Vs. JANAKI NATH GHOSH
|
July 25, 1967 |
|
GANESH CHANDRA MAHATA Vs. SUDARSHAN DEY
|
December 20, 1967 |
|
GANESHNARAYAN BRIJLAL (P.) LTD. Vs. BAKELAL SINGH
|
May 23, 1967 |
|
GHASIRAM AGARWALLA
Vs. STATE
|
January 19, 1967 |
|
GIRIDHARILAL GHASIRAM Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1967 |
|
GOBINDA CHANDRA SINGH ROY Vs. HARU CHANDRA SINGHA ROY
|
December 14, 1967 |
|
GOTHAM CONSTRUCTION CO Vs. AMULYA KRISHNA GHOSE
|
June 21, 1967 |
|
GOUR CHARAN MULLICK Vs. R P BLANCHETTEE
|
February 21, 1967 |
|
GOUR DEV MUKHERJEE Vs. PURNIMA DEVI
|
November 9, 1967 |
|
GOURI GUPTA CHAUDHURY Vs. TARANI GUPTA CHAUDHURY
|
September 5, 1967 |
|
GREAT INDIA TRADING COMPANY LTD. Vs. MOHD. TASLIM
|
June 8, 1967 |
|
GUIRAM GHOSE Vs. SUDHIR KUMAR MANDAL
|
March 21, 1967 |
|
GUNADHAR SANTRA Vs. DISTRICT MAGISTRATE
|
November 8, 1967 |
|
HIREN BOSE Vs. STATE
|
November 7, 1967 |
|
HOARE MILLER AND CO LTD Vs. UNION OF INDIA (UOI)
|
January 1, 1967 |
|
I.H. KHAN Vs. V.M. ARATHOON
|
January 25, 1967 |
|
IN RE : RIVERS STEAM NAVIGATION CO. LTD. Vs. STATE
|
May 3, 1967 |
|
INCOME TAX OFFICER A WARD COMPANIES DISTRICT I CALCUTTA Vs. STATE BANK OF INDIA
|
December 5, 1967 |
|
INDIAN IRON AND STEEL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1967 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1967 |
|
INDO BURMA WOOD PRODUCTS P LTD Vs. STATE
|
April 24, 1967 |
|
INDRAPURI STUDIO P LIMITED Vs. SHANTI DEBI
|
August 30, 1967 |
|
INLAND STEAM NAVIGATION WORKERS UNION Vs. RIVERS STEAM NAVIGATION COMPANY LTD
|
July 14, 1967 |
|
ISWAR JAGANNATH DE JIU Vs. ASIT KUMAR ROY
|
August 8, 1967 |
|
JASWANT LAL MONILAL SHAH Vs. THE STATE
|
February 23, 1967 |
|
JAY ENGINEERING WORKS LIMITED; INDIAN OXYGEN LIMITED; BENGAL ENAMEL WORKS Vs. STATE OF WEST BENGAL
|
December 4, 1967 |
|
JAYANTA KUMAR GHOSE Vs. SOVANA RANI DEB
|
May 19, 1967 |
|
JEEWANLAL 1929 LTD Vs. COMMERCIAL TAX OFFICER LYONS RANGE CHARGE
|
February 28, 1967 |
|
JEEWANRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1967 |
|
JITENDRA SINGH NAHAR Vs. RAKHAHARI CHATTERJEE
|
November 28, 1967 |
|
JITENDRANATH DE Vs. ST OF WEST BENGAL
|
February 7, 1967 |
|
JOGESH CHANDRA DUTTA Vs. MONORAMA GUPTA
|
April 3, 1967 |
|
JOGESH CHANDRA ROY
Vs. STATE OF WEST BENGAL
|
July 17, 1967 |
|
JUGAL KISHORE MORE
Vs. CHIEF PRESIDENCY MAGISTRATE CALCUTTA
|
April 20, 1967 |
|
JYOTI PRAKASH MITTER Vs. UNION OF INDIA
|
August 8, 1967 |
|
JYOTIRINDRA NATH CHOWDHURY Vs. PRATIMA RANI DEBI
|
February 27, 1967 |
|
K K RAY PRIVATE LTD Vs. STATE
|
March 15, 1967 |
|
K M MUKHERJEE Vs. SECRETARY AND TREASURER S B I
|
February 8, 1967 |
|
K.N. SINGH Vs. STATE OF WEST BENGAL
|
May 31, 1967 |
|
KABIRAJ SRINARAYAN SARMA
Vs. BAIJNATH BHARTIA
|
February 22, 1967 |
|
KALI GOFAL CHATTEBJEE Vs. T BANERJEE
|
April 5, 1967 |
|
KALI GOPAL CHATTERJEE
Vs. T BANERJEE
|
April 6, 1967 |
|
KAMAL BEHARI LAL SINGHA Vs. COMMISSIONER OF INCOME-TAX WEST BENGAL
|
August 30, 1967 |
|
KAMAL KRISHNA DEB Vs. BIRJU KUMVAKAR
|
January 3, 1967 |
|
KAMALA BALA DASI Vs. PADMA RANI DEB
|
April 10, 1967 |
|
KANAI BETAL Vs. STATE OF WEST BENGAL
|
July 7, 1967 |
|
KANAILAL BHATTACHARJEE
Vs. NIKHIL DAS
|
September 13, 1967 |
|
KANAN DEVAN HILLS PRODUCE CO LTD Vs. COMMISSIONER OF WEALTH TAX CALCUTTA
|
July 24, 1967 |
|
KARAM CHAND THAPAR AND BROS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1967 |
|
KHAS BUSRA COAL CONCERN P LTD Vs. RAM NAGINA SINGH
|
December 8, 1967 |
|
KHEMCHAND PEMCHAND Vs. DALHOUSIE JUTE COMPANY LTD.
|
August 17, 1967 |
|
KILBT TRN AND CO LTD Vs. PURE SEAESOLE COLLIERIES B
|
May 24, 1967 |
|
KIRAN BALA SAHA
Vs. BANKIM CHANDRA SAHA
|
February 10, 1967 |
|
KISHEN PEESHAD Vs. CHIEF CONSERVATOR OF FORESTS ANDAMAN AND NICOBER ISLANDS
|
May 17, 1967 |
|
KRISNALAL BASAK Vs. CORPORATION OF CALCUTTA
|
April 10, 1967 |
|
LAB SINGH
Vs. STATE OF WEST BENGAL
|
September 1, 1967 |
|
LACHMINARAIN JUTE MANUFACTURING CO LTD Vs. BANGUR BROTHERS LTD
|
June 28, 1967 |
|
LATIKA GHOSH Vs. NIRMAL KUMAR GHOSH
|
July 12, 1967 |
|
LODNA COLLIERY CO 1920 LTD Vs. N B ROY
|
August 25, 1967 |
|
LOKENATH GUPTA Vs. CREDITS PRIVATE LTD
|
August 18, 1967 |
|
M A ISPAHANI Vs. COMMISSIONER OF INCOME TAX
|
July 4, 1967 |
|
M M ISPAHANI LTD Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1967 |
|
M. A. ISPAHANI Vs. COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA.
|
March 4, 1967 |
|
M.A. ISPAHANI Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1967 |
|
MAJOR GENERAL MAHABIR SHUM SHER JUNG BAHADUR RANA
Vs. LLOYDS BANK LTD
|
May 29, 1967 |
|
MAMCHAND AND CO Vs. COMMISSIONER OF INCOME-TAX W B -II
|
November 9, 1967 |
|
MANGILAL JAIN Vs. S N BANERJEE, ASSISTANT COLLR OF CUS , CALCUTTA
|
May 5, 1967 |
|
MANICK LAL SINGH Vs. GOURI SANKAR SHAH
|
May 23, 1967 |
|
MANICKCHAND DURGAPROSAD AND BROS Vs. BALUKIDAS BAHETI
|
March 17, 1967 |
|
MARIE BAKER Vs. MELVILLE BAKER
|
September 27, 1967 |
|
MASON (INSPECTOR OF TAXES) Vs. INNES.
|
May 2, 1967 |
|
MATHURA PROSAD RAJGHARIA
Vs. KANAILAL MULLICK
|
June 22, 1967 |
|
METAL PRESS WORKS LIMITED Vs. RAM PRATAP KAYAN
|
September 29, 1967 |
|
MISHRI DEBI AGARWAL Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
|
March 3, 1967 |
|
MOHAMMED SIDICK JAMALL Vs. AHMED SIDICK JAMALL
|
September 1, 1967 |
|
MONI MOHAN GHOSAL Vs. DULLI CHAND BARMAN
|
June 23, 1967 |
|
MONOHARLAL MEHTA Vs. RAJ MOHAN PANDEY
|
December 5, 1967 |
|
MOOLESH JAIN
Vs. IMUMUDDIN ANSARI
|
August 22, 1967 |
|
MUNSHI MOHAMMAD ISAHAQ Vs. KAZI MOHAMMAD MOIN
|
July 22, 1967 |
|
MURLIDHAR JHUNJHUNWALLA
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
|
September 1, 1967 |
|
MURRAY Vs. IMPERIAL CHEMICAL INDUSTRIES LTD.
|
April 10, 1967 |
|
N G ROY Vs. UNION OF INDIA
|
December 7, 1967 |
|
NALINI KANTA GUMTIA Vs. MANMATHA NATH MANNA
|
May 10, 1967 |
|
NANDALAL PAL Vs. THE STATE
|
March 15, 1967 |
|
NARAYAN PRASAD GHOSE Vs. CORPORATION OF CALCUTTA
|
July 14, 1967 |
|
NARENDRA NATH GHOSH Vs. KRISHNAPADA MUKHOTI
|
March 21, 1967 |
|
NATIONAL CO LTD Vs. ASIA MARINER M S THE OWNERS AND PARTIES INTERESTED IN
|
April 20, 1967 |
|
NATIONAL CO LTD Vs. BENGAL BOATING CO
|
June 21, 1967 |
|
NATIONAL SUGAR MILLS LTD Vs. STATE OF WEST BENGAL
|
January 17, 1967 |
|
NAZRUL ISLAM Vs. MANNA SINGH
|
April 4, 1967 |
|
NEMAI CHAND JAIN
Vs. LILA JAIN
|
July 18, 1967 |
|
NETAI CHANDRA KOLEY Vs. STATE OF WEST BENGAL
|
March 20, 1967 |
|
NETAI DAS GHOSE Vs. HARIDAS DAS
|
March 21, 1967 |
|
NISHIT KUMAR BISWAS
Vs. ANJALI BISWAS
|
May 5, 1967 |
|
NITYANANDA DUTTA Vs. CALEDONIAN INSURANCE CO
|
July 19, 1967 |
|
NORTHERN BENGAL JUTE TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1967 |
|
NURSING TIMBER WORKS Vs. AMALA BALA DASSI
|
June 27, 1967 |
|
OIL AND NATURAL GAS COMMISSION Vs. SOHAN LAL SHARMA
|
September 15, 1967 |
|
P E DAVIS AND CO Vs. KESTO ROUTH
|
February 3, 1967 |
|
PANCHANAN PAL Vs. COMMRS OF CHAMPDANY MUNICIPALITY
|
May 10, 1967 |
|
PANCHU GOPAL DAS
Vs. STATE
|
May 17, 1967 |
|
PANKAJ KUMAR PAKHIRA Vs. NANI BALA PAKHIRA
|
September 21, 1967 |
|
PARAMESWARI DEVI Vs. NANDLAL SARAF
|
February 20, 1967 |
|
PEARY DEBI Vs. DAKHINESWAR SAMANTA
|
May 24, 1967 |
|
PHELPS AND CO PRIVATE LTD Vs. MEMBER BOARD OF REVENUE
|
July 31, 1967 |
|
POOK (INSPECTOR OF TAXES) Vs. OWEN.
|
November 8, 1967 |
|
PRAFULLA KUMAR MUKHERJEE Vs. PROBHAT KUMAR MUKHERJEE
|
June 2, 1967 |
|
PRAFULLA RANJAN SARKAR Vs. MANINDRA CH NEOGI
|
May 5, 1967 |
|
PRAHLAD CHANDRA DE Vs. FATICK CHAND SEAL
|
February 28, 1967 |
|
PRAHLADRAI KHAITAN ASSIGNEE DECREE-HOLDER Vs. ATLAS WORKS LTD
|
February 17, 1967 |
|
PRAN KRISHNA DAS
Vs. CONTROLLER OF ESTATE DUTY WEST BENGAL CALCUTTA
|
August 14, 1967 |
|
PRANESH CHANDRA GUPTA Vs. PANCHANANI DEVI
|
March 10, 1967 |
|
PUNAMCHAND DAGA
Vs. SUBHKARAN DOSANI
|
May 30, 1967 |
|
RABINDRA KUMAR MITRA Vs. STATE OF WEST BENGAL
|
September 7, 1967 |
|
RADHA DEVI SARAOGI Vs. CONTROLLER OF ESTATE DUTY
|
August 1, 1967 |
|
RADHASHYAM DE Vs. STATE
|
March 7, 1967 |
|
RAGHUNATH PRASAD JHUNJHUNWALA Vs. HIND OVERSEAS PRIVATE LTD
|
June 16, 1967 |
|
RAGHUNATH PRASAD JHUNJHUNWALA Vs. HIND OVERSEAS PRIVATE LIMITED
|
July 6, 1967 |
|
RAJENDRA NATH RUIA Vs. ST OF WEST BENGAL
|
September 27, 1967 |
|
RAJNANDINI BURDHAW ROY Vs. STATE OF WEST BENGAL
|
May 17, 1967 |
|
RAM GOPAL NEOTIA
Vs. STATE OF WEST BENGAL
|
April 28, 1967 |
|
RAMA KANTA BANIK
Vs. DISTRICT SCHOOL BOARD OF MALDA
|
September 6, 1967 |
|
RAMA KRISHNA IYER VAIDYANATHAN
Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
June 27, 1967 |
|
RAMA PROSAD ROY CHOWDHURY Vs. BAIDYANATH BANDOPADHYA
|
September 26, 1967 |
|
RAMENDRA NATH GHOSH Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1967 |
|
RAMJI GOKUL Vs. HARI LAL JETHA
|
February 17, 1967 |
|
RAMPADA MAJHI Vs. NAGENDRANATH CHAKRAVARTY
|
March 21, 1967 |
|
RAMRIC LAL SAHA
Vs. SACHINDRA NARAYAN ROY
|
March 14, 1967 |
|
RANI LUXMI DEVI Vs. THE INCOME TAX OFFICER
|
August 31, 1967 |
|
RANK FILM DISTRIBUTORS OF INDIA LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
|
September 21, 1967 |
|
RASHBEHARI DUTTA Vs. PANCHANAN DE
|
May 30, 1967 |
|
RUTTONJEE AND CO LTD Vs. STATE
|
July 25, 1967 |
|
S C MITTER Vs. MESSRS AUTO SERVICE
|
July 12, 1967 |
|
S C SEN GUPTA Vs. DURGABATI DASI
|
July 12, 1967 |
|
S K ROY CHOWDHURY Vs. AFROJ JAIAN BEGUM
|
April 3, 1967 |
|
S.N. PRASAD Vs. STATE OF WEST BENGAL
|
August 11, 1967 |
|
S.N. SUR Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY AND OTHERS
|
September 18, 1967 |
|
SAHASRANGSHU KANTI ACHARYYA
Vs. STATE
|
August 4, 1967 |
|
SAMARENDRA NATH ROY Vs. STATE OF WEST BENGAL
|
April 19, 1967 |
|
SANKAR PROSAD BHATTAGHARJEA Vs. DR. D.R. MARWAHA
|
September 12, 1967 |
|
SANTILATA MITTER Vs. KARTICK KUMAR DHUR
|
April 27, 1967 |
|
SARDAR AJAIB SINGH CALCUTTA Vs. COMMISSIONER OF WEALTH TAX W B
|
August 2, 1967 |
|
SARDAR BHAGAT SINGH AKALI
Vs. LACHMAN SINGH AKALI
|
December 20, 1967 |
|
SAROJ KUMAR KAR Vs. STATE OF WEST BENGAL
|
March 20, 1967 |
|
SASHI BHUSAN RAY Vs. PRAMATHNATH BANERJEE
|
July 19, 1967 |
|
SATISH CHANDRA SADHUKHAN Vs. BALARAM BANERJEE
|
December 15, 1967 |
|
SATYENDRA NATH CHATTOPADHYAYA Vs. NARENDRA NATH GHOSE
|
May 16, 1967 |
|
SETABGANJ SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1967 |
|
SHAIKH MD YACOOB Vs. KHAN BAHADUR S M JAN
|
November 13, 1967 |
|
SHANKARLAL BAJORIA Vs. UNION OF INDIA (UOI)
|
February 10, 1967 |
|
SHRI SHIV LAL Vs. INCOME TAX OFFICER
|
May 8, 1967 |
|
SIDHYA GOPAL MISRA Vs. STATE OF WEST BENGAL
|
January 19, 1967 |
|
SITANATH MUKHERJEE Vs. CONTROLLER OF ESTATE DUTY
|
July 7, 1967 |
|
SITARAM SAWHNEY Vs. KUNDANLAL SAHNI
|
June 13, 1967 |
|
SITARAM SAWHNEY Vs. KUNDAN LAL SAHNI
|
June 14, 1967 |
|
SK SALAMAT Vs. EQUITABLE COAL CO LTD
|
December 18, 1967 |
|
SK SANWAR ALI Vs. STATE OF WEST BENGAL
|
December 21, 1967 |
|
SONE VALLEY PORTLAND CEMENT CO LTD Vs. GENERAL MINING SYNDICATE P LID
|
April 17, 1967 |
|
SOURENDRA MOHAN BANERJEE
Vs. MANICK LAL BANERJEE
|
April 6, 1967 |
|
SOURENDRA MOHAN BANERJEE Vs. MANICK LAL BANERJEE
|
April 5, 1967 |
|
SRI SITANATH MUKHERJEE Vs. CONTROLLER OF ESTATE DUTY, WEST BENGAL.
|
March 7, 1967 |
|
SRIPATI LAL ADDYA Vs. KANAILAL HALDER
|
August 3, 1967 |
|
SRIPATI RANJAN BISWAS Vs. UNION OF INDIA (UOI)
|
August 29, 1967 |
|
STANDARD LITERATURE CO PRIVATE LTD Vs. UNION OF INDIA
|
April 6, 1967 |
|
STATE OF PUNJAB
Vs. A K RAHA ENGINEERS LTD
|
August 10, 1967 |
|
STATE OF WEST BENGAL Vs. GOPESWAR SATIAR
|
May 19, 1967 |
|
STATE OF WEST BENGAL Vs. PUSPARANI BAKSI
|
December 13, 1967 |
|
STATE TRADING COLORATION OF INDIA LTD. Vs. GENERAL NAVIGATION LTD.
|
March 10, 1967 |
|
SUDHIR CHANDRA GHOSH Vs. BALAI SANTRA
|
September 6, 1967 |
|
SUDHIR CHANDRA MANNA Vs. SRISH CHANDRA DHARA
|
June 2, 1967 |
|
SUKUMAR GUHA
Vs. NARESH CHANDRA GHOSH
|
February 28, 1967 |
|
SUNIL KUMAR DEBNATH Vs. MINING and ALLIED MACHINERY CORPORATION LTD
|
May 30, 1967 |
|
SUNIL KUMAR GHOSH
Vs. AJIT KUMAR DAS
|
September 22, 1967 |
|
SUNIL KUMAR MUKHOPADHAYA Vs. PROVASH CHANDRA MAJUMDAR
|
May 19, 1967 |
|
SUNIL MAJHI
Vs. STATE
|
January 24, 1967 |
|
SUNILAKHYA CHOWDHURY
Vs. H M JADWET
|
September 27, 1967 |
|
SURENDRA OVERSEAS LTD Vs. OWNERS AND PARTIES INTERESTED IN THE STEAMSHIP OR VESSEL S S RAY MAYA BUNDER
|
April 3, 1967 |
|
TARAPRASANNA CHOUDHRY
Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 25, 1967 |
|
TEXTILE MACHINERY CORPORATION LTD Vs. COMMISSIONER OF WEALTH TAX
|
May 17, 1967 |
|
TIRTHARAJ PANDEY Vs. AMAR CREDIT CORPN
|
September 28, 1967 |
|
TUSTU CHARAN SAHA Vs. COLLECTOR, DISTRICT HOOGHLY
|
August 23, 1967 |
|
UNION COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1967 |
|
UNION OF INDIA Vs. PROMODE KUMAR AGARWALLA
|
September 28, 1967 |
|
UNION OF INDIA Vs. M S GREWAL AND CO
|
July 7, 1967 |
|
UNION OF INDIA Vs. JATINDRA NARAYAN MAJUMDAR
|
January 3, 1967 |
|
UNION OF INDIA Vs. MAKHANLAL DEY
|
June 23, 1967 |
|
UPENDRA KR SANYAL DETENU Vs. DISTRICT MAGISTRATE MALDA
|
December 14, 1967 |
|
WAZI AHMED Vs. STATE OF WEST BENGAL
|
May 8, 1967 |
|
WESTERN ENGINEERING CO. Vs. PAUL ENGINEERING CO.
|
March 10, 1967 |
|
WISEMAN Vs. BORNEMAN
|
November 1, 1967 |
LOGIN