|
ABDUL HAMID AND OTHERS Vs. DURGA CHARAN DAS
|
September 6, 1966 |
|
ABDUL JABBAR Vs. ST OF W B
|
November 23, 1966 |
|
ABDUL KADER LASKAR Vs. STATE OF WEST BENGAL
|
January 10, 1966 |
|
ABDUL MAJEED QURESHI
Vs. CORPORATION OF CALCUTTA
|
August 24, 1966 |
|
ADMINISTRATOR HINDUSTHAN CABLES EMPLOYEES CO OPERATIVE MULTIPURPOSE SOCIETY LTD Vs. JATINDRA KUMAR DAS CHOUDHURY
|
August 8, 1966 |
|
AFTABUDDIN AHMED Vs. STATE OF WEST BENGAL
|
September 29, 1966 |
|
AMAL DUTTA Vs. ISMAIL GHULAM HUSSAIN ARIFF, RECEIVER
|
September 8, 1966 |
|
AMAL KUMAR GHATAK
Vs. INCOME TAX OFFICER J WARD
|
June 9, 1966 |
|
AMIYA KUMAR MUKHERJEE Vs. ST F W B
|
January 31, 1966 |
|
AMRITALAL CHATTERJEE Vs. HIRALAL CHATTERJEE
|
March 17, 1966 |
|
ANANDA PROSAD CHATTERJEE
Vs. CHITRA RANI BOSE
|
March 17, 1966 |
|
ANGURBALA DASSI Vs. RADHARANI DASSI
|
January 10, 1966 |
|
ANIL KUMAR MITRA Vs. CHAIRMAN, THE COMMISSIONERS FOR THE PORT OF CALCUTTA AND OTHERS
|
July 21, 1966 |
|
ARBN HINDUSTHAN STEEL
Vs. APPEJAY PR LTD
|
April 4, 1966 |
|
ARUN AND CO. Vs. MADHAVSINGH DWARKADAS
|
June 16, 1966 |
|
ARUN KUMAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
|
July 19, 1966 |
|
ARUN RANJAN MUKHERJEE Vs. UNION OF INDIA (UOI)
|
August 31, 1966 |
|
ASANSOL BUS ASSOCIATION
Vs. ASST LABOUR COMMISSIONER
|
April 27, 1966 |
|
ASHOKA MARKETING LIMITED Vs. MEGNA MILLS COMPANY LTD.
|
April 4, 1966 |
|
ASHOKA MARKETING LTD Vs. ROTHAS KUMAR
|
March 28, 1966 |
|
ASIATIC SOCIETY Vs. STATE OF WEST BENGAL AND OTHERS
|
September 16, 1966 |
|
ASOKE KUMAR SARKAR Vs. RADHA KANTO PANDEY
|
February 28, 1966 |
|
ASRUREKHA DUTTA Vs. DIPTIMAY PAL
|
July 12, 1966 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE
Vs. NATIONAL TOBACCO CO OF INDIA LTD
|
September 28, 1966 |
|
ASSOCIATED INDIAN ENTERPRISES PRIVATE LTD. Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS
|
September 8, 1966 |
|
ASWINI KUMAR GUPTA Vs. STATE OF WEST BENGAL
|
August 26, 1966 |
|
AWADH BEHARI SINGH
Vs. STATE
|
August 3, 1966 |
|
AZIZUS SUBHAN
Vs. UNION OF INDIA
|
February 8, 1966 |
|
B HALDAR Vs. P M CHAKRAVORTY
|
April 22, 1966 |
|
B HALDAR Vs. P M CHAKRABORTY
|
May 11, 1966 |
|
B K LALA Vs. R C DUTT
|
May 23, 1966 |
|
BABAR ALI SARDAR Vs. MANIMOHAN PATRA
|
June 16, 1966 |
|
BABULAL MADHAVJI VARMA
Vs. NEW STANDARD COAL CO PVT LTD
|
November 24, 1966 |
|
BADRIDAS KOTHARI Vs. MEGHRAJ KOTHARI
|
April 1, 1966 |
|
BALDEO PROSAD AGARWALLA Vs. BHAGWATI PROSAD SUKUL
|
December 6, 1966 |
|
BALESWAR SINGH Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
March 9, 1966 |
|
BALLYGUGNE BUILDING SOCIETY PVT LIMITED Vs. MUNSHI FARHADALI
|
August 4, 1966 |
|
BALRAM DAS AGRWALLA Vs. KESARDEO KHEMKA
|
January 19, 1966 |
|
BANGESWARI COTTON MILLS LTD Vs. STATE
|
January 17, 1966 |
|
BANGESWARI COTTON MILLS LTD Vs. DHANRAJMAL GOVINDRAM
|
October 4, 1966 |
|
BANGESWARI COTTON MILLS LTD. Vs. ABC
|
January 17, 1966 |
|
BASUDEO GUPTA Vs. DIRECTOR OF RATIONING
|
July 20, 1966 |
|
BATA SHOE CO LTD Vs. NATIONAL PROPERTIES LIMITED
|
July 12, 1966 |
|
BELARANI GHOSE Vs. SUJIT KUMAR BARMAN
|
March 25, 1966 |
|
BENGAL BUS SYNDICATE
Vs. M K ROY
|
June 29, 1966 |
|
BHARAT MINING CORPORATION LTD Vs. STATE
|
December 12, 1966 |
|
BHUBANESWAR BISWAS Vs. MAHESWAR BISWAS
|
July 28, 1966 |
|
BIBHUTI BHUSAN GHOSH Vs. STATE
|
April 26, 1966 |
|
BIDYADHAR MAITY Vs. HEMANTA KUMAR GIRI
|
May 4, 1966 |
|
BIJOY KR SADHUKHAN Vs. INCOME TAX OFFICER NON COMPANIES
|
March 4, 1966 |
|
BIKASH CHATTERJEE Vs. DIRECTOR GENERAL OF HEALTH SERVICES AND OTHERS
|
August 2, 1966 |
|
BINANI PROPERTIES PRIVATE LTD Vs. M GULAMALI ABDUL HOSSAIN AND CO
|
August 10, 1966 |
|
BINAPANI DASSI Vs. JOGENDRA NATH PATRA
|
April 1, 1966 |
|
BIRENDRA NATH BANERJEE
Vs. SNEHALATA DEVI
|
March 22, 1966 |
|
BISAKH DASSI Vs. RADHARANI BISWAS
|
January 4, 1966 |
|
BISWANATH MUKHERJEE
Vs. STATE
|
December 5, 1966 |
|
BISWANATH PROSAD GUPTA Vs. RAM SAHAI GUPTA
|
April 4, 1966 |
|
BISWESWAR BAJPAI Vs. JAJNESWAR BAJPAI
|
August 24, 1966 |
|
BROJOMOHAN SABUI Vs. BINAPANI SUR
|
January 19, 1966 |
|
BUDDHU SAU Vs. MANGAL SAU
|
June 24, 1966 |
|
CALCUTTA NATIONAL BANK LTD Vs. RANGAROON TEA CO LTD
|
August 17, 1966 |
|
CENTRAL BANK OF INDIA LIMITED Vs. BHAGAWATI HOSIERY MILLS LTD
|
February 17, 1966 |
|
CENTRAL TIPPERAH TEA CO LIMITED Vs. STATE
|
April 1, 1966 |
|
CHANDI CHARAN LAHA
Vs. CERTIFICATE OFFICER
|
June 23, 1966 |
|
CHANDI KUMAR SARKAR
Vs. PROBHAT KUMAR BISWAS
|
September 12, 1966 |
|
CHARANDAS MALHOTRA
Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
April 19, 1966 |
|
CHARANDAS MALHOTRA Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
March 19, 1966 |
|
CHARU PROKASH GHOSH
Vs. STATE OF WEST BENGAL
|
September 27, 1966 |
|
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND THAPAR AND BROS P LTD
|
September 20, 1966 |
|
COMMISSIONER OF INCOME TAX Vs. RAM CHANDRA GUPTA AND CO CALCUTTA
|
April 25, 1966 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO PR LTD
|
March 16, 1966 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA Vs. JEWANRAM GANGARAM, CALCUTTA
|
January 25, 1966 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. BIRLA BROS PRIVATE LTD
|
January 7, 1966 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. BIRLA BROS P LTD
|
August 29, 1966 |
|
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ANWAR ALI
|
May 11, 1966 |
|
COMMISSIONER OF INCOME TAX, CALCUTTA Vs. BURRAKUR COAL CO. LTD., CALCUTTA
|
April 21, 1966 |
|
COMMISSIONERS FOR PORT OF CALCUTTA
Vs. PRAYAG RAM
|
July 19, 1966 |
|
COMR OF INCOME TAX WEST BENGAL Vs. GOURISHANKAR LAL SLNGHA
|
February 9, 1966 |
|
CORPN. OF CALCUTTA Vs. M/S. DAMODARDAS J. VORA AND OTHERS
|
March 14, 1966 |
|
CORPORATION OF CALCUTTA Vs. CHANDI CHARAN BASAK
|
April 29, 1966 |
|
DAMODAR VALLEY CORPORATION Vs. GIRIJA PROSAD PAUL
|
May 20, 1966 |
|
DAULAL PHUMRA Vs. PHANI BHUSAN MANDAL
|
July 29, 1966 |
|
DAULAL PHUMRA Vs. PHANI BHUSAN MANDAL & ANR.
|
June 29, 1966 |
|
DAULATRAM RAWATMULL
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
April 1, 1966 |
|
DHANESWAR CHOUDHARY Vs. SUBODH KUMAR SETT
|
February 14, 1966 |
|
DHARAM SINGH SURAIYA Vs. SATYENDRA LAL DUTT
|
March 23, 1966 |
|
DILIP KUMAR SUR Vs. INTERNATIONAL CONTRACTORS
|
March 15, 1966 |
|
DINANATH MONDAL Vs. FATIK CHAND SEAL
|
June 20, 1966 |
|
DULAL NATH Vs. MUKTARAM NASKAR
|
September 6, 1966 |
|
DURGA CHARAN SEAL Vs. RAM CHARAN SEAL
|
March 30, 1966 |
|
DURGAPADA DAS Vs. KESHAB CHANDRA BOSE
|
April 29, 1966 |
|
DWARKA PRASAD ARYA
Vs. OM PROKASH MOHTA
|
October 6, 1966 |
|
E M DAVIDSON TENANT Vs. ASMA KHATUN
|
June 9, 1966 |
|
FRAMJEE CURSETJEE HEERJEEBHOY RUSTOMJEE Vs. BOARD OF REVENUE & ORS.
|
June 16, 1966 |
|
GANESH C NANDY Vs. J N CHATTERJEE AND BROS
|
March 22, 1966 |
|
GANESH CHANDRA NANDI Vs. J.N. CHATTERJEE BROS
|
May 17, 1966 |
|
GANGA METAL REFINING CO PTE LTD Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1966 |
|
GAYA TEXTILES PRIVATE LTD Vs. STATE
|
May 25, 1966 |
|
GOPAL BANERJEE Vs. MANINDRANATH DEY
|
April 5, 1966 |
|
GOPAL DAS NANDY Vs. ALLADI BIBEE
|
October 4, 1966 |
|
GOPINATH GUPTA
Vs. POST MASTER GENERAL
|
March 16, 1966 |
|
GOUR HARI MONDAL Vs. STATE OF W BENGAL
|
March 22, 1966 |
|
GREAT INDIAN STEAM NAVIGATION CO LTD Vs. STATE
|
July 29, 1966 |
|
GUNGARAM TEA CO LTD Vs. 2ND LABOUR COURT
|
June 7, 1966 |
|
H.K. SAHA Vs. STATE & ANOTHER
|
December 23, 1966 |
|
HANSA KUMARI DEB BARMAN
Vs. INCOME TAX OFFICER COMPANY DIST II I WARD
|
February 7, 1966 |
|
HANUTRAM SOHANLAL Vs. UNION OF INDIA (UOI)
|
April 22, 1966 |
|
HARENDRA NATH CHATTERJEE
Vs. SAILENDRA KRISHNA SAHA
|
September 12, 1966 |
|
HARENDRA NATH DE Vs. MONMOTHA NATH DE
|
October 5, 1966 |
|
HARI NANDAN ROY Vs. AMBIKA KR HALDAR
|
August 17, 1966 |
|
HARI SHANKAR BANKA Vs. CALTEX (INDIA) LTD.
|
September 9, 1966 |
|
HARNANDRAI BADRIDAS
Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
March 1, 1966 |
|
HINDUSTHAN CABLES LTD Vs. JATINDRA KR DAS CHOWDHURY
|
July 19, 1966 |
|
HOWRAH CHEMICAL WORKS Vs. CALCUTTA MERCHANTS AND AGENTS P LTD
|
December 20, 1966 |
|
HOWRAH TRADING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1966 |
|
HOWRAH TRADING COMPANY Vs. EAST BENGAL RIVER STEAM SERVICE
|
July 22, 1966 |
|
IKRAHNANDI COAL CO Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1966 |
|
IN RE: BENGAL FLYING CLUB LIMITED Vs. STATE
|
August 3, 1966 |
|
INDIA STEAM SHIP CO LTD Vs. NARAIN SINGH
|
September 20, 1966 |
|
INDIAN AIRLINES CORPORATION Vs. SUKDEO RAI
|
September 27, 1966 |
|
INDIAN ALUMINIUM CO LIMITED Vs. LIFE INSURANCE CORPN OF INDIA
|
December 14, 1966 |
|
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL.
|
April 27, 1966 |
|
INDRAJIT SINGH KOHLI
Vs. STATE
|
July 19, 1966 |
|
ISWAR GANESH JIU Vs. MUNICIPAL COMMISSIONER OF HOOGHLY CHINSURA
|
September 2, 1966 |
|
J PAUL Vs. CALCUTTA BOYS SCHOOL
|
April 5, 1966 |
|
JAGANNATH CHETRAM
Vs. UNION OF INDIA
|
March 14, 1966 |
|
JAHARLAL SHAW Vs. CORPORATION OF CALCUTTA
|
August 24, 1966 |
|
JAIBHARAT TRADING CO. Vs. SRI SRI GOPALJI THAKURJI
|
July 4, 1966 |
|
JAL RUSTOMJI MODI Vs. UNION OF INDIA (UOI)
|
May 20, 1966 |
|
JALPAIGURI-SLLIGTM BUS SYNDICATE Vs. REGIONAL TRANSPORT AUTHORITY JALPAIGURI
|
February 22, 1966 |
|
JAMES A. JOBLIN AND COMPANY LTD. Vs. B.K. SHAW INDUSTRIES PRIVATE LTD.
|
March 30, 1966 |
|
JAY ENGINEERING WORKS LTD. Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
August 2, 1966 |
|
JITENDRA NATH MUKHERJEE
Vs. COMMISSIONERS OF BADURIA MUNICIPALITY
|
October 7, 1966 |
|
JNANENDRA NATH BOSE Vs. SUSHIL KUMAR SAPUI
|
May 30, 1966 |
|
JOHN HERBERT AND CO PVT LTD Vs. PRANAY KUMAR DUTTA
|
March 30, 1966 |
|
JOTINDRA NATH GHOSE
Vs. JUGAL CHANDRA SANTRA
|
March 25, 1966 |
|
JUGGILAL KAMLAPAT Vs. PRATABMULL RAMESHWAR
|
April 26, 1966 |
|
JYOTIRMOY GHOSH Vs. STATE OF WEST BENGAL
|
February 1, 1966 |
|
KALIPADA BANERJEE
Vs. STATE OF WEST BENGAL
|
February 4, 1966 |
|
KAMAL PROSAD BISWAS Vs. CHANDRA SHEKHOR PROSAD
|
May 12, 1966 |
|
KAMALA SUGAR MILLS LTD. Vs. STARCOSA G.M.B.H. AND CO.
|
April 29, 1966 |
|
KANAILAL MONDAL Vs. DHIRENDRANATH MONDAL
|
June 3, 1966 |
|
KARTICK CHANDRA NANDI
Vs. WEST BENGAL SMALL INDUSTRIES CORPORATION LTD
|
September 27, 1966 |
|
KARTICK CHANDRA SAHA
Vs. STATE
|
September 15, 1966 |
|
KARTICK KUNDU Vs. STATE
|
February 23, 1966 |
|
KASHI NATH PAL Vs. UMAPADA PAL
|
June 24, 1966 |
|
KASTURI LAL Vs. RAMKRISHNAC LAL
|
March 24, 1966 |
|
KEDARNATH JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
August 24, 1966 |
|
KESORAM RAYON WORKMENS UNION
Vs. REGISTRAR OF TRADE UNIONS
|
November 22, 1966 |
|
KHAS KAJORA COAL CO LIMITED Vs. MEMBER BOARD OF REVENUE
|
January 7, 1966 |
|
KHUSHI MOHAN SAHA Vs. MINOR SUBHAS CHANDRA SAHA
|
April 22, 1966 |
|
KISHORI MOHAN GHOSH Vs. AMIR ALI MULLICK
|
July 28, 1966 |
|
KRISHNA CHANDRA BANERJEE
Vs. CHANCHALA DATTO
|
April 7, 1966 |
|
KSHITISH CHANDRA SARBAJNA
Vs. STATE OF WEST BENGAL
|
December 22, 1966 |
|
KSHITISH CHANDRA SHOME Vs. STATE
|
April 18, 1966 |
|
LILABATI KANJILAL Vs. ADMINISTRATOR NASRA GIRLS HIGH SCHOOL
|
December 6, 1966 |
|
LONDON AND THAMES HAVEN OIL WHARVES LTD. Vs. ATTWOOLL (INSPECTOR OF TAXES).
|
December 16, 1966 |
|
MACKINNON MACKENZIE AND CO PVT LTD Vs. STATE
|
November 30, 1966 |
|
MADAN BAGDI Vs. STATE
|
February 2, 1966 |
|
MADAN GOPAL DEY Vs. STATE
|
July 14, 1966 |
|
MAHADEO (PRASAD) SARAF Vs. S K SRIVASTAVA
|
July 19, 1966 |
|
MAJOR B A S CHOPRA Vs. NEW ZEALAND INSURANCE CO LTD
|
April 22, 1966 |
|
MAKHAN LAL GHOSE
Vs. MAHALUXMI BANK LTD
|
August 30, 1966 |
|
MALAY BANERJEE
Vs. STATE
|
July 20, 1966 |
|
MALIK RAM
Vs. HINDUSTHAN CABLES LTD
|
January 4, 1966 |
|
MANGOVINDA MONDAL Vs. GANGADHAR GIRI
|
June 28, 1966 |
|
MANINDRA NATH MUKHERJEE Vs. NITAI CHANDRA HAZRA
|
September 28, 1966 |
|
MANNALAL KHATIC
Vs. STATE
|
September 20, 1966 |
|
MANOHARDAS BABAJI Vs. KHANDU DUTTA
|
May 16, 1966 |
|
MATHURADAS GOVARDHANDAS Vs. EAGLE METAL AND INDUSTRIAL PRODUCTS PVT LTD
|
January 5, 1966 |
|
MD WAZED ALI Vs. STATE
|
May 25, 1966 |
|
MD ZIAUL HAQUE Vs. CALCUTTA VYAPER PRATISTHAN
|
March 23, 1966 |
|
MICA EXPORT PROMOTION COUNCIL Vs. G C L JONEJA
|
July 19, 1966 |
|
MINA GHOSH Vs. DAULATRAM ARORA
|
October 3, 1966 |
|
MINA GOSWAMI
Vs. RAMENDRA NATH DUTTA
|
February 3, 1966 |
|
MODDARI BIN Vs. SUKDEO BIN
|
February 16, 1966 |
|
MOHIMA RANJAN ROY Vs. STATE
|
May 30, 1966 |
|
MRINAL MOHAN MITRA Vs. ADDL DISTRICT JUDGE 2ND COURT ALIPORE
|
July 8, 1966 |
|
MRINAL MOHAN MITRA Vs. ADDL. DISTRICT JUDGE, 2ND COURT, ALIPORE & ORS.
|
July 28, 1966 |
|
MRS. J. PAUL Vs. CALCUTTA BOYS SCHOOL AND OTHERS
|
May 5, 1966 |
|
MUNNI DEVI Vs. PUSPALATA MONDAL
|
November 25, 1966 |
|
MUSTAFA SHAH Vs. DHANU SHAH
|
August 23, 1966 |
|
NAKULESWAR BANERJEE Vs. SAKHI SOVA DASI
|
January 7, 1966 |
|
NANDA KRISHNA PAL CHOWDHURY
Vs. BHUPENDRA MOHAN PAL CHOWDHURY
|
January 1, 1966 |
|
NANDLAL KASERA
Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1966 |
|
NANDLAL KASERA Vs. COMMISSIONER OF INCOME TAX
|
October 5, 1966 |
|
NANI GOPAL PAUL
Vs. STATE OF WEST BENGAL
|
January 1, 1966 |
|
NARAYAN CHANDRA GHOSE Vs. STATE
|
June 1, 1966 |
|
NARENDRA NARAYAN DAS Vs. THE STATE OF WEST BENGAL
|
May 24, 1966 |
|
NARENDRA NATH PANJA Vs. CHAND MULL JIWAN MULL (INDIA) LTD. & ANR.
|
March 15, 1966 |
|
NATHMALL JALAN Vs. ADDITIONAL COLLECTOR OF CUSTOMS (PREVENTIVE)
|
January 5, 1966 |
|
NATHMALL JALAN Vs. APPL COLLECTOR OF CUSTOMS PREVENTIVE
|
January 5, 1966 |
|
NATIONAL INSULATED CABLE CO OF INDIA LTD Vs. D S INDUSTRIAL CORPN
|
October 7, 1966 |
|
NATIONAL TOBACCO CO OF INDIA LTD Vs. AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT
|
September 29, 1966 |
|
NATIONAL TOBACCO COMPANY OF INDIA LTD. Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
September 28, 1966 |
|
NIMCHA COAL CO LTD Vs. SRINIWAS GOENKA
|
September 30, 1966 |
|
NIRMAL CHANDRA KANJILAL Vs. HRISIKESH BANERJEE
|
August 8, 1966 |
|
NIRMALA CHAKRABORTY Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA AND OTHERS
|
August 2, 1966 |
|
NIRMALENDU BHOWMICK Vs. DWIJENDRA CHANDRA GHOSH
|
August 30, 1966 |
|
NORTH ADJAI COAL CO P LTD Vs. COMMERCIAL TAX OFFICER
|
January 14, 1966 |
|
OFFICIAL LIQUIDATOR Vs. ABC
|
April 1, 1966 |
|
OFFICIAL TRUSTEE OF WEST BENGAL Vs. COMMISSIONER OF INCOME
TAX
|
January 4, 1966 |
|
OM PRAKASH MOHTA
Vs. STEEL EQUIPMENT AND CONSTRUCTION CO P LTD
|
May 3, 1966 |
|
OSMAN GANI Vs. TAHURANNESSA BEGUM
|
July 28, 1966 |
|
P BHASKARAN Vs. INDIAN IRON AND STEEL CO LTD
|
July 22, 1966 |
|
P C RAY INDIA PVT LTD Vs. B BOSE PRIVATE LIMITED
|
December 19, 1966 |
|
P C SEN CHIEF MINISTER OF WEST BENGAL Vs. STATE
|
March 15, 1966 |
|
PANNALAL RAMNARAIN Vs. THE BENGAL NAGPUR COTTON MILLS LTD.
|
July 25, 1966 |
|
PATRAKOLA TEA CO LTD Vs. STATE
|
June 23, 1966 |
|
PILANI INVESTMENT CORPORATION LTD Vs. INCOME TAX OFFICER
|
July 4, 1966 |
|
PILANI INVESTMENT CORPORATION LTD. Vs. INCOME TAX OFFICER, "A" WARD, COMPANIES DIST. II, AND ANOTHER.
|
March 4, 1966 |
|
PRABODH CHANDRA MUKHERJEE Vs. PASUPATI MUKHERJEE
|
June 29, 1966 |
|
PRAFULLA KUMAR MAZUMDAR
Vs. INSPECTOR GENERAL OF POLICE
|
March 22, 1966 |
|
PRAFULLA RANJAN SARKAR Vs. SAROJ RANJAN SARKARAND
|
October 6, 1966 |
|
PRAMATHA NATH MUKHERJEE Vs. ST OF W B
|
January 31, 1966 |
|
PRANLAL JETHALAL Vs. NARAYAN PROSAD RUIA
|
January 31, 1966 |
|
PRANLAL JETHALAL Vs. NARAYAN PROSAD RUIA
|
February 1, 1966 |
|
PUNDARIKAKSHA BASU Vs. SARDAR CHANDA SINGH
|
December 15, 1966 |
|
R.C. CHAKRAVARTY Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
|
February 8, 1966 |
|
RAHMAN SHEIKH Vs. STATE
|
April 1, 1966 |
|
RAM PROSAD MONDAL
Vs. SNEHALATA GHOSH
|
August 22, 1966 |
|
RAMA GUHA Vs. INCOME TAX OFFICER C WARD
|
September 12, 1966 |
|
RAMA SUNDARI DEVI
Vs. INDU BHUSAN BOSE
|
July 11, 1966 |
|
RAMESHWAR DUBEY
Vs. JOGINDRA LAL SAHA
|
September 6, 1966 |
|
RAMNIBAS JHUNJHUNWALLA
Vs. BENARASHI L JHUNJHUNWALLA
|
March 16, 1966 |
|
RANJIT KR BANERJEE Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1966 |
|
RENUKA SARKAR Vs. STATE OF WEST BENGAL
|
July 5, 1966 |
|
RIVERS STEAM NAVIGATION CO LTD Vs. STATE
|
May 3, 1966 |
|
RUTTONJEE AND COMPANY
Vs. STATE OF WEST BENGAL
|
July 18, 1966 |
|
S K BANERJEE Vs. STATE
|
May 12, 1966 |
|
S K ROY Vs. ADDL MEMBER BOARD OF REVENUE
|
April 25, 1966 |
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SAMARENRA CH SEN Vs. ST OF W B
|
December 15, 1966 |
|
SAMBHU NATH GHOSAL
Vs. STATE OF WEST BENGAL
|
March 2, 1966 |
|
SANKAR OIL INDUSTRIES Vs. HARISH CHANDRA MUKHERJEE
|
June 8, 1966 |
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SANKARLAL SARDA Vs. STATE OK ORISSA
|
February 18, 1966 |
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SANTOSH KUMAR GUPTA
Vs. CHINMOYEE SEN
|
May 20, 1966 |
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SARALA DEBI KANKARIA Vs. STATE OF WEST BENGAL AND OTHERS
|
February 18, 1966 |
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SARAT CHATTERJEE Vs. KHAIRUNNESSA
|
October 3, 1966 |
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SASHI BHUSAN RAY Vs. PRAMATHA NATH BANDOPADHYAY
|
June 17, 1966 |
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SETH NANAK CHAND SHADIRAM Vs. AMIN CHAND PYARILAL
|
February 7, 1966 |
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SHAIK MD OMER Vs. COLLECTOR OF CUSTOMS
|
February 7, 1966 |
|
SHALIMAR PAINTS LTD Vs. OMPROKASH SINGHANIA
|
June 24, 1966 |
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SHAMLAL SEN PRIVATE LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
July 5, 1966 |
|
SHANKAR SHAW Vs. ANUKUL CH BOSE
|
September 30, 1966 |
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SHANKARLAL AGARWALLA
Vs. SATYA NARAIN JUGAL KISHORE
|
March 23, 1966 |
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SHANKARLAL AGARWALLA Vs. SATYA NARAIN JUGAL KISHORE
|
June 24, 1966 |
|
SHANTI BALA DASI Vs. MADHAI KUNDU
|
March 4, 1966 |
|
SHEBAITS OF SREE SREE RAGHUNATH JEW THAKUR Vs. SRIMANTA NAPIT
|
May 30, 1966 |
|
SHEO NATH SINGH
Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL RANGE
|
October 6, 1966 |
|
SHIB NATH MONDAL
Vs. STATE OF WEST BENGAL
|
May 3, 1966 |
|
SHYAMAPADA NEOGY Vs. ASOKE KR BISWAS
|
July 15, 1966 |
|
SHYAMSUNDER BUBNA
Vs. MANINDRA NATH GHOSE
|
May 5, 1966 |
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SHYMAL KUMAR MUKHERJEE Vs. WEST BENGAL STATE ELECTRICITY BOARD
|
July 1, 1966 |
|
SOLEMAN SHAH Vs. DIRECTOR OF PANCHAYAT BURDWAN
|
February 18, 1966 |
|
SOMENDRA MOHAN BHADURI Vs. REGIONAL TRANSPORT AUTHORITY
|
September 29, 1966 |
|
SONEPUR COAL FIELDS LTD Vs. COAL BOAHD
|
January 20, 1966 |
|
SOVACHAND MULCHAND
Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
|
November 23, 1966 |
|
STAR TEXTILE ENGINEEING WORKS LIMITED Vs. GAYA TEXTILES PVT LTD
|
May 25, 1966 |
|
STATE OF JAMMU AND KASHMIR
Vs. LUCKY GLASS WORKS PLAINTIFF
|
April 21, 1966 |
|
STATE OF WEST BENGAL
Vs. INDIAN STEEL AND WIRE PRODUCTS LTD
|
August 17, 1966 |
|
STATE OF WEST BENGAL Vs. CHARU PROKASH GHSOH
|
September 27, 1966 |
|
STATE OF WEST BENGAL REPRESENTED BY THE COLLECTOR OF MALDAH Vs. SANKAR PRASAD MUKHERJI
|
February 7, 1966 |
|
SUBODH CHANDRA MITRA
Vs. KANAI LAL MUKHERJEE
|
September 27, 1966 |
|
SUDHANGSU MAZUMDAR Vs. C S JHA COMMONWEALTH SECRETARY
|
October 4, 1966 |
|
SUDHIR KUMAR BHOSE Vs. INCOME TAX OFFICER
|
September 2, 1966 |
|
SUDHIR KUMAR RATNESWAR SAHA
Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
January 10, 1966 |
|
SUR ENAMEL AND STAMPING WORKS (P) LTD. Vs. STATE OF WEST BENGAL AND OTHERS
|
March 4, 1966 |
|
SURENDRA NATH BHATTACHARYYA Vs. LAND ACQUISITION COLLECTOR
|
May 3, 1966 |
|
SURENDRA NATH SINHA ROY Vs. STATE OF WEST BENGAL
|
October 4, 1966 |
|
SWARNALATA BAGCHI Vs. KANTA BALA DASS
|
January 5, 1966 |
|
TARA CHAND PODDER Vs. STATE
|
January 17, 1966 |
|
TARANGAJIT DAS Vs. STATE
|
January 3, 1966 |
|
TATA IRON AND STEEL CO. Vs. UNION OF INDIA (UOI)
|
July 25, 1966 |
|
TEAMCO PRIVATE LTD Vs. T M S MANI
|
February 18, 1966 |
|
TINCORI DAS Vs. L A COLLECTOR LIPORE
|
April 26, 1966 |
|
TINKARI SEN Vs. DULAL CHANDRA DAS
|
December 14, 1966 |
|
TIRTHAPATI SEN Vs. PARESH NATH SEN
|
July 19, 1966 |
|
TRILOK CHAND KAPUR
Vs. DAYARAM GUPTA
|
September 28, 1966 |
|
TRILOKNATH LALL Vs. MALATI BIBI KHETRY
|
August 11, 1966 |
|
TULSIRAM AGARWALL Vs. REGISTERING AUTHORITY, SILIGURI MUNICIPALITY
|
September 21, 1966 |
|
UNION OF INDIA Vs. LAL CHAND AND SONS
|
September 20, 1966 |
|
UNION OF INDIA Vs. AMARENDRA NATH SARKARA
|
April 22, 1966 |
|
UNION OF INDIA Vs. MAMCHAND AGARWALLA
|
May 24, 1966 |
|
UNION OF INDIA Vs. JYOTIRMOYEE SHARMA
|
July 13, 1966 |
|
UNION OF INDIA Vs. RAHAMATULLAH ZADEH
|
July 25, 1966 |
|
UNION OF INDIA Vs. SAILENDRA NATH CHAKRABORTY THAKUR
|
April 1, 1966 |
|
UNION OF INDIA Vs. SATYA BHUSAN BANERJEE
|
March 22, 1966 |
|
UNION OF INDIA (UOI) Vs. RATILAL R. TAUNK
|
June 23, 1966 |
|
UNION OF INDIA UOI Vs. ALLIANCE ASSURANCE CO LTD
|
January 14, 1966 |
|
UNITED INDUSTRIAL BANK LTD. Vs. BEPIN BEHARI MODAK
|
March 23, 1966 |
|
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. STANDARD BOOK CO
|
May 23, 1966 |