|
A D VEHVALWALA Vs. M C H RUSTOMJI
|
April 2, 1965 |
|
A H MAGERMANS Vs. S K GHOSE
|
May 9, 1965 |
|
A H MAGERMANS Vs. S K GHOSE
|
May 19, 1965 |
|
A N M ASRAF Vs. STATE
|
December 3, 1965 |
|
ABDUL KADER LASKAR Vs. STATE OF WEST BENGAL
|
August 9, 1965 |
|
ADAITA NATH HALDER Vs. KALIPADA HALDER
|
March 2, 1965 |
|
ADDITIONAL COLLECTOR OF CUSTOMS Vs. MIRZA ALI AKBAR KASHANI
|
May 6, 1965 |
|
ADDITIONAL COLLECTOR OF CUSTOMS Vs. BEST AND CO
|
August 17, 1965 |
|
AJOY RAJ SINGH
Vs. BAJ BAHADUR SINGH
|
May 7, 1965 |
|
AKSHOY KUMAR DEY AND CO Vs. COMMERCIAL TAX OFFICER
|
January 29, 1965 |
|
AKSHOY KUMAR GHOSH Vs. MENOKA BALA DASI
|
May 24, 1965 |
|
AMRITALAL CHATTERJEE Vs. HARALAL CHATTERJEE
|
March 17, 1965 |
|
AMRITRAJ KOTHARI
Vs. GOLECHA FINANCIERS
|
March 18, 1965 |
|
AMULYA CHARAN MAITY Vs. SATYESWAR MAITY
|
February 23, 1965 |
|
ANADI NATH CHAKRABORTY Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1965 |
|
ANIL KRISHNA BASAK Vs. SAILENDRA NATH PAUL
|
March 23, 1965 |
|
ANUKUL CHANDRA GHOSH Vs. TARAK NATH GHOSH ALIAS TARAK NATH GHOSH SUNTI
|
June 22, 1965 |
|
ARATI PAUL
Vs. REGISTRAR O S HIGH COURT
|
July 27, 1965 |
|
ARATI PAUL
Vs. REGISTRAR O S H C
|
February 18, 1965 |
|
ASHOKA MARKETING LTD Vs. UNION OF INDIA
|
August 6, 1965 |
|
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT Vs. BILBA PAPER PRIVATE LTD
|
June 7, 1965 |
|
ASWINI KUMAR RATH Vs. P C MUKHERJEE
|
March 29, 1965 |
|
ATUL KRISHNA SAHOO Vs. STATE
|
March 30, 1965 |
|
B K GOOYEE Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1965 |
|
B K LALA Vs. R C DUTT
|
May 23, 1965 |
|
BABULALL CHOUKHANI
Vs. CALTEX INDIA LTD
|
September 29, 1965 |
|
BADRI PRASAD BAJORIA
Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
May 7, 1965 |
|
BAGSU DEVI BAFNA Vs. COMMR OP INCOME TAX W B
|
December 23, 1965 |
|
BAIDYANATH BOSE Vs. SUDHA ROY
|
September 20, 1965 |
|
BAIDYANATH BOSE Vs. SUDHA ROY
|
September 2, 1965 |
|
BALAI CHAND SEAL
Vs. K M CHAKRAVARTI
|
January 5, 1965 |
|
BALAI CHANDRA GHOSE Vs. TARAPADA GHOSH AND ORS.
|
July 7, 1965 |
|
BAMAPADA CHAKRABORTY Vs. PATIT PABAN SARDAR
|
June 3, 1965 |
|
BANKU BEHARI CHANDRA
Vs. KALYANI DEBI
|
May 10, 1965 |
|
BANSANTA KUMAR RAY Vs. STATE OF WEST BENGAL
|
July 21, 1965 |
|
BANWARILAL AGARWALA Vs. COAL BOARD
|
July 28, 1965 |
|
BARUN CHANDRA SAHA Vs. APURBA KRISHNA MITRA
|
March 1, 1965 |
|
BENGAL ENAMEL WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1965 |
|
BENOY KRISHNA
Vs. STATE OF WEST BENGAL
|
November 24, 1965 |
|
BENOY KRISHNA BOSE
Vs. COMMERCIAL TAX OFFICER
|
August 23, 1965 |
|
BENOY KUMAR BISWAS
Vs. STATE OF WEST BENGAL
|
July 26, 1965 |
|
BHARAT COMMERCE AND INDUSTRIES LTD Vs. SURENDRA NATH SHUKLA
|
September 21, 1965 |
|
BHARAT RABI OIL MILLS Vs. INSPECTOR CENTRAL EXCISE
|
March 30, 1965 |
|
BHAWANI COTTON MILLS LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
July 6, 1965 |
|
BHOLA SINGH Vs. GOSTO BEHARI SARKAR
|
March 18, 1965 |
|
BHOLANATH GHOSH
Vs. STATE
|
August 31, 1965 |
|
BHOWANI COTTON MILLS Vs. UNION TEXTILE TRADERS
|
November 19, 1965 |
|
BHUPAT HIRACHAND Vs. CHOONILAL CHUNDER
|
September 22, 1965 |
|
BIBHUTI BHUSAN DAS GUPTA Vs. SUDHIR KUMAR MAZUMDAR
|
December 10, 1965 |
|
BIBHUTI BHUSAN MUKHERJEE Vs. STATE OF WEST BENGAL
|
June 16, 1965 |
|
BIBHUTI BHUSAN PAUL
Vs. STATE OF WEST BENGAL
|
December 24, 1965 |
|
BIJAN BEHARI GOSWAMI
Vs. UNIVERSITY OF CALCUTTA
|
April 22, 1965 |
|
BIMAL KUMAR CHAKRAVARTI Vs. EASTERN RAILWAY
|
November 22, 1965 |
|
BINOY KUMAR BISWAS Vs. STATE
|
July 26, 1965 |
|
BIRATNAGAR JUTE MILLS LTD Vs. LALTA PRASAD GOENKA
|
July 2, 1965 |
|
BRINDABAN CHANDRA BASAK
Vs. KALIPADA BANDOPADHYAY
|
June 4, 1965 |
|
BRITISH INDIA STEAM NAVIGATION COMPANY Vs. MUSSMT SAIDUN
|
June 7, 1965 |
|
BROJO GOPAL KAR BHOWMICK Vs. COMMISSIONER OF POLICE
|
November 18, 1965 |
|
BURDWAN BUS SERVICE
Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
|
November 17, 1965 |
|
C I T WEST BENGAL Vs. RAMPIYARI KNEMKA
|
December 23, 1965 |
|
CAPRIHANS INDIA PRIVATE LTD Vs. FORMICA INTERNATION LTD
|
February 23, 1965 |
|
CECIL LIBOVITZ Vs. OFFICIAL TRUSTEE OF WEST BENGAL
|
June 7, 1965 |
|
CHAMPALAL BAID Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1965 |
|
CHAMPARUN SUGAR CO LTD Vs. HARIDAS MUNDHRA
|
May 5, 1965 |
|
CHIRANJILAL AGARWALLA Vs. BANDHURAM PANWALLA
|
May 26, 1965 |
|
CHIRKUT TEWARI
Vs. STATE OF WEST BENGAL
|
July 14, 1965 |
|
CHITTARANJAN GHOSH Vs. COLLECTOR
|
August 24, 1965 |
|
CHUNILAL KOTHARI Vs. GOPI DEVI MIMANI
|
January 20, 1965 |
|
COLLECTOR OF CUSTOMS Vs. KANUNGO
|
June 1, 1965 |
|
COMMISSIONER OF CALCUTTA CORPORATION Vs. PRAFULLA KUMAR SARKAR
|
March 22, 1965 |
|
COMMISSIONER OF INCOME TAX
Vs. KAMAL SINGH RAMPURIA
|
February 5, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. BANI RANI RUDRA
|
March 26, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. SUDHIR KUMAR LAHA
|
January 21, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION OF INDIA UNIT: HINDUSTHAN CO OPERATIVE SOCIETY LTD
|
May 7, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. PULIN CHANDRA DAW
|
April 6, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. LOTHIAN JUTE MILLS CO LTD
|
April 6, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. KIRAN DEVI SINGHEE
|
December 24, 1965 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. STANDARD VACUUM REFINING CO OF INDIA LTD
|
August 18, 1965 |
|
COMMISSIONER OF INCOME-TAX Vs. OCEANIC NAVIGATION COMPANY (P ) LTD
|
March 1, 1965 |
|
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. BIKANER TRADING CO LTD
|
February 16, 1965 |
|
COMMISSIONER OF WEALTH TAX Vs. HINDUSTHAN NATIONAL GLASS MANUFACTURING CO
|
January 14, 1965 |
|
COMMISSIONER OF WEALTH TAX Vs. TUNGABHADRA INDUSTRIES LTD
|
January 29, 1965 |
|
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. KHAITAN SONS AND CO TEA CHEST LTD
|
May 14, 1965 |
|
COMMR OF INCOME TAX EXCESS PROFIT TAX Vs. INDIAN MICA SUPPLY CO LTD
|
May 13, 1965 |
|
CORPORATION OF CALCUTTA
Vs. NORTH BIHAR SAW MILL
|
December 7, 1965 |
|
D M WADHWANA Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1965 |
|
DALHOUSIE PROPERTIES LTD Vs. JAYANTILAL OJHA
|
June 4, 1965 |
|
DEWAN MAJHI Vs. SUKHU MAJHI
|
June 2, 1965 |
|
DHIRENDRA KRISHNA BISWAS
Vs. CORPORATION OF CALCUTTA
|
June 4, 1965 |
|
DHIRENDRA NATH BANERJEE Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
|
January 7, 1965 |
|
DHIRENDRA NATH PAUL Vs. DISTRICT MAGISTRATE
|
June 17, 1965 |
|
DHONE GOPAL MUKHERJEE Vs. SECRETARY LAND AND LAND REVENUE DEPT GOVT OF WEST BENGAL
|
February 16, 1965 |
|
DINESH CHANDRA BHATTACHARYYA Vs. MEMBER BOARD OF REVENUE
|
November 24, 1965 |
|
DULAL CHANDRA SEN Vs. DULAL CHANDRA DAS
|
May 13, 1965 |
|
DUNLOP RUBBER COMPANY (INDIA) LTD Vs. R DUTTA
|
July 5, 1965 |
|
DURGA DAS KHANNA Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1965 |
|
DURGA PRASAD SARAWGI & ORS. Vs. CHUKIA BAI & ORS
|
April 30, 1965 |
|
DURGA PROSAD SARAOGI Vs. MANICK CHAND SARAOGI
|
January 14, 1965 |
|
DURGA PROSAD SARAWAGI Vs. REGISTRAR OF FIRMS
|
April 30, 1965 |
|
EAGLE PLYWOOD INDUSTRIES P LTD Vs. AMULYA GOPAL MAZUMDAR
|
June 4, 1965 |
|
EAST INDIA COMMERCIAL CO PRIVATE LTD Vs. RAYMON ENGINEERING WORKS LTD
|
April 22, 1965 |
|
EASTERN BANK, LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
November 24, 1965 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. BRAITHWAITE AND COMPANY (INDIA) LTD
|
June 6, 1965 |
|
ESTATE BHOLANATH DASH Vs. COMMISSIONER OF INCOME-TAX
|
April 6, 1965 |
|
EVEREST CINE CORPORATION P LTD Vs. MINOR DAUGHTER KHUKU
|
August 14, 1965 |
|
FANI DATTA Vs. CORPORATION OF CALCUTTA
|
September 21, 1965 |
|
FANI DUTTA Vs. CORPORATION OF CALCUTTA
|
March 22, 1965 |
|
FATICK CHAND SEAL Vs. STATE OF WEST BENGAL
|
June 4, 1965 |
|
FORMICA INTERNATIONAL LTD Vs. CAPRIHANS INDIA PVT LTD
|
February 23, 1965 |
|
GANESH CHANDRA BANERJEE Vs. STATE OF WEST BENGAL
|
June 29, 1965 |
|
GENERAL MANAGER EASTERN RLY Vs. KSHIRODE CHANDRA KHASMOBIS
|
May 5, 1965 |
|
GIRDHARLAL GOVINDJI Vs. PRVIN CHANDRA OCHHAVLAL
|
February 3, 1965 |
|
GIRIDHARI BALLANI
Vs. CORPORATION OF CALCUTTA
|
November 29, 1965 |
|
GIRIJA SINGH Vs. DIRECTOR-GENERAL, CALCUTTA STATE TRANSPORT CORPORATION
|
April 22, 1965 |
|
GOLAM ROBBANI Vs. TAZEHER GAZI
|
March 15, 1965 |
|
GOPAL PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1965 |
|
GOPAL SINGH Vs. HOOGHLY ZLLLA PARISAD
|
July 12, 1965 |
|
GOPALPUR LAND DEVELOPMENT SOCIETY LTD Vs. STATE OF WEST BENGAL
|
November 18, 1965 |
|
GOPALPUR TEA CO LTD Vs. CORPORATION OF CALCUTTA
|
August 23, 1965 |
|
GULAB CHAND DHANRAJ Vs. UNION OF INDIA
|
February 22, 1965 |
|
GULSAN BIBI Vs. SABARATAN BIBI
|
January 25, 1965 |
|
HAJEE ISMAIL SAID AND SON PVT LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
|
June 18, 1965 |
|
HAJEE ISMAIL SAID AND SON PVT LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
|
July 18, 1965 |
|
HAJI ABDUL GAFFAR Vs. MADAN L KHANDELWAL
|
May 26, 1965 |
|
HARI NARAYAN BISWAS Vs. FIRST LAND ACQUISITION COLLECTOR
|
January 5, 1965 |
|
HARIPADA SAMANTA PRAMATHANATH SAMANTA A FIRM Vs. BANSIDHAR PREMSUKH DAS A FIRM
|
August 30, 1965 |
|
HARSOOKDAS BALKISENDAS Vs. FIRST LAND ACQUISITION COLLECTOR
|
May 26, 1965 |
|
HIND ASSOCIATED CORPORATION PRIVATE LTD Vs. STATE OF WEST BENGAL
|
November 16, 1965 |
|
HOWRAH TRADING COMPANY PRIVATE LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
|
August 30, 1965 |
|
IN RE : JITENDRA NATH BANERJEEAN ADVOCATE Vs. ABC
|
June 29, 1965 |
|
IN RE: INDIAN ALUMINIUM CO LTD Vs. STATE
|
July 19, 1965 |
|
INDIA DISCOUNT CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
January 6, 1965 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1965 |
|
INDIRA DEBI Vs. STATE OF WEST BENGAL
|
August 11, 1965 |
|
INDRA SINGH AND SONS PRIVATE LTD Vs. UNION OF INDIA
|
September 10, 1965 |
|
INDRAJIT SINGH Vs. STATE
|
March 23, 1965 |
|
ISWAR NITTO GOPAL JEW Vs. ANGUR BALA MULLICK
|
August 16, 1965 |
|
J K SONS Vs. METAL PRESS WORKS
|
December 28, 1965 |
|
JAGADISH CHANDRA BOSE
Vs. BAIJNATH SHAW
|
November 25, 1965 |
|
JARDINE MILLS AGENCIES Vs. NEPTUNE NAVIGATION
|
February 16, 1965 |
|
JAWAHAR KNITTING MILLS Vs. COLLECTOR OF CUSTOMS, CALCUTTA-I
|
November 11, 1965 |
|
JAWHAR KNITTING MILLS
Vs. COLLECTOR OF CUSTOMS
|
November 19, 1965 |
|
JAY NARAYAN MISRA Vs. STATE
|
March 19, 1965 |
|
JHAGRU SHAW Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 28, 1965 |
|
JIBAN RAM AGRAWALLA Vs. UNION OF INDIA REPRESENTING THE EASTERN RAILWAY AND NORTH EASTEERN RAILWAY
|
January 12, 1965 |
|
JITENDRA NATH BANERJEE Vs. STATE
|
June 29, 1965 |
|
JUGAL CHANDRA PANDIT Vs. BOARD OF TRUSTEES OWRAH
|
August 17, 1965 |
|
JUGGMETAL TEG REPUBLIKE Vs. RUNGTA AND SONS PRIVATE LTD
|
September 28, 1965 |
|
JUGOMETAL TRG REPUBLIKE
Vs. RUNGTA AND SONS PRIVATE LTD
|
August 28, 1965 |
|
K P SEN Vs. STATE OF WEST BENGAL
|
November 19, 1965 |
|
KALACHAND NASKAR
Vs. DWIJENDRA LAL CHAKRABORTY
|
May 21, 1965 |
|
KALIPADA SINHA
Vs. MAHALAXMI BANK LTD
|
August 25, 1965 |
|
KAMALA KUNWAR
Vs. LAKSHAN GOALA
|
March 10, 1965 |
|
KAMALA KUNWAR Vs. LAKSHMAN GOALA
|
March 10, 1965 |
|
KANIKA MUKHERJI Vs. RAMESWAR DAYAL DUBEY
|
August 10, 1965 |
|
KAZI MOHAMMAD HOSSAIN
Vs. SIBRAM BONDOPADHYAYA
|
September 1, 1965 |
|
KHAJE AHMMED SHEIKH Vs. ABDUL MANNAN MRIDDAY
|
March 9, 1965 |
|
KIRAN BALA SADHU Vs. COLLECTOR OF CENTRAL EXCISES
|
May 17, 1965 |
|
KISHAN RATHI Vs. MONDAL BROTHERS AND CO PRIVATE LTD
|
January 27, 1965 |
|
KISHANLAL AGARWALLA
Vs. COLLECTOR OF LAND CUSTOMS
|
May 21, 1965 |
|
KRISHANDHAN MUKHERJEE Vs. UNION OF INDIA
|
March 3, 1965 |
|
KRISHNA KUMAR MUKHRJEE Vs. STATE OF WEST BENGAL
|
March 23, 1965 |
|
KRISHNALAL SADHU Vs. STATE OF WEST BENGAL
|
January 27, 1965 |
|
LACHMINARAIN KANORIA AND CO Vs. VICTORY JUTE MILLS
|
September 1, 1965 |
|
LAHORIRAM PRASHAR
Vs. STATE OF WEST BENGAL
|
September 8, 1965 |
|
LAKPAT RAI MAKWAHI Vs. RADHESHYAM ALIAS RADHAKISSEN KANORI
|
May 19, 1965 |
|
LAKSMI KANTO ROY Vs. NISHI KANTO ROY
|
November 17, 1965 |
|
LAL CHAND ROY
Vs. NERODE KANTA GOSWAMY
|
May 7, 1965 |
|
LILY BISCUIT COMPANY (PRIVATE), LTD. Vs. BOARD OF REVENUE
|
November 15, 1965 |
|
LIONEL EDWARDS LTD Vs. STATE OF WEST BENGAL
|
July 28, 1965 |
|
MACNEILL AND BERRY LTD Vs. COMMISSIONER OF WEALTH TAX
|
January 29, 1965 |
|
MADAN MOHAN ROY Vs. A.L. DUTTA & ORS
|
May 14, 1965 |
|
MADAN MOHAN SEN GUPTA Vs. STATE OF WEST BENGAL
|
March 30, 1965 |
|
MAHAMMAD ABBUS ALI
Vs. INDRA PRAKASH KAPOOR
|
February 11, 1965 |
|
MAHAMMAD SHAMUZ ZOHA Vs. MAHARAJ KUMAR DHARENDRA KRISHNA DEB
|
May 14, 1965 |
|
MAHENDRA NATH ROY
Vs. DELRADDI CHAKDAR
|
June 4, 1965 |
|
MAKHANLAL DEY Vs. UNION OF INDIA
|
September 28, 1965 |
|
MANIBALA DASSI
Vs. TAMIZUDDIN SAHA
|
May 25, 1965 |
|
MANNALAL SEROWGIE Vs. ISHWARIPRASAD JAIN
|
August 10, 1965 |
|
MARGARET GOMES Vs. KANUPADA BHOWMICK
|
August 12, 1965 |
|
MASHA MAJHI Vs. STATE
|
June 7, 1965 |
|
MD TAHA Vs. STATE OF WEST BENGAL
|
January 14, 1965 |
|
MD. ASLAM Vs. STATE
|
September 29, 1965 |
|
MENOKABALA DASI
Vs. PANCHANAN SEAL
|
May 20, 1965 |
|
MINABALA DE ALIAS MINABALA KAYAL Vs. BADALBALA KAYAL
|
January 13, 1965 |
|
MOHAMMAD SHAMSUZZOHA
Vs. SUPERINTENDENT OF POLICE D I B
|
May 26, 1965 |
|
MOHAMMED YUSUF Vs. RAM CHANDRA SINGH
|
February 8, 1965 |
|
MOTILAL SAREOGI Vs. CHIRANJILAL KHAITAN
|
August 30, 1965 |
|
MRIGENDRA KUMAR MAJUMDAR Vs. SIDHESHWAR SHIT
|
May 26, 1965 |
|
MUNDULPOOR COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 1, 1965 |
|
MURALIDHAR CHOWDHURY Vs. INDUBALA SINGH
|
June 11, 1965 |
|
NALIN GHOSH Vs. ANANTA PADA MODAK
|
January 15, 1965 |
|
NANDA KRISHNA PAL CHOWDHUBY Vs. BUPENDRA MOHAN PAL CHOWDHURY
|
November 16, 1965 |
|
NANI GOPAL SARKAR Vs. SITANATH SARKAR
|
May 21, 1965 |
|
NARENDRA NATH DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
|
September 7, 1965 |
|
NATHMAL PATODI Vs. CORPORATION OF CALCUTTA
|
December 9, 1965 |
|
NATIONAL TOBACCO CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1965 |
|
NEMAI MONDAL Vs. STATE OF WEST BENGAL
|
February 18, 1965 |
|
NEPAL CHANDRA GUCHAIT
Vs. DISTRICT MAGISTRATE
|
November 18, 1965 |
|
NETAI CHANDRA AND SURENDRA NATH DEY
Vs. CORPORATION OF CALCUTTA
|
August 27, 1965 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. DEPUTY SECRETARY MINISTRY OF DEFENCE
|
August 4, 1965 |
|
NEW MONKHOOSHI TEA CO LTD Vs. STATE
|
January 15, 1965 |
|
NILKANTHA PADMA Vs. STATE OF WEST BENGAL
|
August 26, 1965 |
|
NIRENDRA KUMAR BANERJEE Vs. COMMISSIONER, CORPORATION OF CALCUTTA
|
May 14, 1965 |
|
NIZAMUL HAQUE
Vs. BEGUM NOORJAHAN
|
February 17, 1965 |
|
OM PRAKAS GUPTA Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 17, 1965 |
|
OSLER ELECTRIC LAMP MANUFACTURING CO LTD Vs. STATE
|
February 10, 1965 |
|
OVERSEES INDIA PVT LTD Vs. UNITED BANK OF INDIA LTD
|
May 14, 1965 |
|
P L SONTHALIA Vs. COMMISSIONER OF INCOME-TAX
|
March 1, 1965 |
|
PACIFIC BANK LIMITED Vs. STATE
|
June 23, 1965 |
|
PANCHANAN JASH Vs. BOARD OF SECONDARY EDUCATION W B
|
September 22, 1965 |
|
PARUL LATA CHAKRAVARTY Vs. COMMERCIAL TAX OFFICER
|
February 8, 1965 |
|
PHANINDRA NATH LAHIRI Vs. STATE OF WEST BENGAL
|
January 18, 1965 |
|
PHERUMAL AND CO Vs. UNION OF INDIA
|
March 8, 1965 |
|
PHONOGRAPHIC PERFORMANCE EASTERN PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1965 |
|
PRAISE AND CO P LTD Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1965 |
|
PRAMATHA NATH TALUKDAR
Vs. MAHARAJA PROBIRENDRA M TAGORE
|
March 3, 1965 |
|
PRITHWIS KUMAR MITRA Vs. BIBHUTI BHUSAN MITRA
|
February 25, 1965 |
|
PROMODE KUMAR PANDIT
Vs. MRITUNJOY MUKHERJEE
|
June 4, 1965 |
|
PRONODE DAS GUPTA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
June 28, 1965 |
|
PROSAD CH DAS Vs. COMMRS FOR THE PORT OF CAL
|
December 6, 1965 |
|
PURNANANDA PATRA
Vs. COLLECTOR OF CENTRAL EXCISE
|
December 14, 1965 |
|
RABINDRA MOHAN GHOSH Vs. ANIL MOHAN DEV
|
May 25, 1965 |
|
RADHAKRISHNA HAZRA
Vs. JOYKRISHNA HAZRA
|
March 4, 1965 |
|
RAGHU SINGH
Vs. BURRAKUR COAL CO LTD
|
August 12, 1965 |
|
RAJASTHAN INVESTMENT LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
February 3, 1965 |
|
RAKHAL CHANDRA SARDAR Vs. TARUBALA DEBI
|
May 20, 1965 |
|
RAKHAL CHANDRA SARDAR Vs. TARUBALA DEBI
|
May 26, 1965 |
|
RAM HARI DE
Vs. OFFICIAL LIQUIDATOR HIGH COURT
|
January 5, 1965 |
|
RAM PRADESH DRIVER Vs. GENERAL MANAGER EASTERN RAILWAY
|
June 1, 1965 |
|
RAM PROSAD RAMNARAIN
Vs. BEJOY KUMAR SADHUKHAN
|
April 9, 1965 |
|
RAM RANJAN CHOUDHURY
Vs. BERHAMPORE BANK LTD
|
April 8, 1965 |
|
RAMASHANKAR PROSAD Vs. SINDRI IRON FOUNDRY P LTD
|
September 28, 1965 |
|
RAMDHARI SAHA
Vs. STATE OF WEST BENGAL
|
July 7, 1965 |
|
RAMESWARDAS RADHAKISSEN Vs. COMMISSIONER OF INCOME-TAX
|
November 18, 1965 |
|
RAMGOPAL KHEMKA Vs. UNION OF INDIA
|
April 23, 1965 |
|
RAMJI DAYAWAHLA AND SONS PRIVATE LTD Vs. MESSRS INVEST IMPORT
|
December 1, 1965 |
|
RANJIT KUMAR CHAKRABORTY
Vs. STATE OF WEST BENGAL
|
August 17, 1965 |
|
RANJIT KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
|
September 17, 1965 |
|
REGISTRAR OF TRADE MARKS Vs. RANJAN SEN
|
April 1, 1965 |
|
ROUTE COMMITTEE Vs. STATE OF WEST BENGAL
|
April 29, 1965 |
|
S K BOSE COMMISSIONER OF COMMERCIAL TAXES Vs. STATE OF WEST BENGAL
|
August 20, 1965 |
|
S P CONSOLIDATED ENGINEERING CO P LTD Vs. UNION OF INDIA
|
May 14, 1965 |
|
SACHINDRA NATH DAS Vs. CORPORATION OF CALCUTTA
|
March 30, 1965 |
|
SAHU JAIN LTD Vs. DEPUTY SECRETARY MINISTRY OF FINANCE
|
August 6, 1965 |
|
SAMBHUNATH AUDDY
Vs. TARAK NATH AUDDY
|
January 15, 1965 |
|
SAMIR KR BANERJEE Vs. SUJATA BANERJEE
|
September 23, 1965 |
|
SANTOSH KUMAR GHOSH
Vs. COMMERCIAL TAX OFFICER
|
June 1, 1965 |
|
SARKAR ESTATES (P) LTD Vs. GOSTHO BEHARI SARKAR
|
January 27, 1965 |
|
SATYANARAYAN CHATTER JEE TENANT Vs. PARIMAL KUMAR DUTT LANDLORD
|
August 13, 1965 |
|
SEIKH MD OMER Vs. COLLECTOR OF CUSTOMS
|
April 30, 1965 |
|
SETABI DEI
Vs. RAMDHANI SHAW
|
April 9, 1965 |
|
SETH ISSURDAS RAMCHAND Vs. HEERALAL AGARWALLA AND CO
|
February 16, 1965 |
|
SHAIK MD SHAFFT BARRY Vs. INCOME TAX OFFICER D WARD DIST III 2 CALCUTTA
|
June 10, 1965 |
|
SHALAGRAM JHAJHARIA Vs. NATIONAL CO LTD
|
December 1, 1965 |
|
SHANKAR LAL AGARWALLA Vs. COLLECTOR OF CENTRAL EXCISE
|
November 25, 1965 |
|
SHIB KUMAR DAS Vs. SAILENDRA BHATTACHARJEE
|
March 4, 1965 |
|
SHIPPING AND CLEARING AGENTS PRIVATE LTD Vs. CORPORATION OF CALCUTTA
|
November 19, 1965 |
|
SHREE RAMESH COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1965 |
|
SONA DEVI PUGALIA Vs. CALCUTTA IRON STEEL AND NON FERROUS METAL WORKS
|
March 23, 1965 |
|
SRIDHAR JIEW Vs. INCOME TAX OFFICER
|
September 17, 1965 |
|
SRIRAM JHABARMULL KALIMPONG LTD Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1965 |
|
STANLEY EZRA Vs. SEEMAH LUDDY
|
November 19, 1965 |
|
STATE Vs. MAHARAJKUMAR SADAY CHAND MAHTAB
|
March 26, 1965 |
|
STATE Vs. SUKUMAR CHAKRABORTY
|
June 4, 1965 |
|
STATE BANK OF INDIA Vs. INCOME TAX OFFICER A WARD
|
January 14, 1965 |
|
STATE OF WEST BENGAL
Vs. KALICHARAN MUDI
|
February 17, 1965 |
|
STATE OF WEST BENGAL Vs. HIRENDRA NATH BANERJEE
|
March 5, 1965 |
|
STATE OF WEST BENGAL Vs. A C MOHAMMAD
|
March 19, 1965 |
|
STATE OF WEST BENGAL Vs. DHAJADHARI DUTTA
|
May 4, 1965 |
|
STATE OF WEST BENGAL Vs. HIRENDRA NATH BANERJEE
|
December 3, 1965 |
|
STERLING INVESTMENT CORPORATION PVT LTD Vs. SUSHILA DEVI RAMPURIA
|
January 13, 1965 |
|
SUBIR KUMAR DEB Vs. JYOTIRINDRA NATH DEB
|
July 28, 1965 |
|
SUDHIR KUMAR LAHA AND MANINDRA KUMAR LAHA SHEBAITS LEGAL REPRESENTATIVES OF ANATH KRISHNA LAHA (DECEASED) Vs. COMMISSIONER OF INCOME-TAX
|
January 21, 1965 |
|
SUNDERDAS THAKERSEY AND BROS Vs. P K MUKHERJI
|
April 22, 1965 |
|
SUNIL CHANDRA CHAUDHURY Vs. STATE OF WEST BENGAL
|
April 9, 1965 |
|
SUNILA SUNDARI DASI Vs. SAILENDRA NATH DEY
|
January 19, 1965 |
|
SUPERINTENDENT NOW DESIGNATED AS THE GENERAL MANAGER METAL AND STEEL FACTORY Vs. SUKLAL MORAR
|
February 10, 1965 |
|
SUREN BANERJEE Vs. STATE
|
February 9, 1965 |
|
SURENDRA (OVERSEAS) P R LTD Vs. FAR EAST ENTERPRISING CO
|
January 20, 1965 |
|
SURENDRA NATH SHUKLA Vs. INDIAN AIRLINES CORPORATION
|
June 1, 1965 |
|
SUSHIL KUMAR SEN GUPTA Vs. STATE TRANSPORT AUTHORITY
|
September 13, 1965 |
|
SYED ABDUL MANSUR HABIBULLAH
Vs. SPEAKER WEST BENGAL LEGISLATIVE ASSEMBLY
|
February 26, 1965 |
|
TARA OIL AND GINNING MILLS Vs. CORPORATION OF CALCUTTA
|
November 24, 1965 |
|
TARA PRASAD MUKHERJEE Vs. GANESH CHANDRA MONDAL
|
August 10, 1965 |
|
TARA SADAN HATTACHARYYA Vs. CORPORATION OF CALCUTTA
|
August 24, 1965 |
|
TARAKDASI DEBI Vs. PARESH CHANDRA SAHA
|
June 3, 1965 |
|
TEA ESTATES INDIA PRIVATE LTD Vs. COMMISSIONER OF WEALTH TAX
|
January 29, 1965 |
|
TILLA MOHAMMAD Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
July 14, 1965 |
|
UKHARA FORESTS AND FISHERIES LTD Vs. SUB DIVISINAL LAND REFORMS OFFICER ASANOL
|
February 1, 1965 |
|
UKHARA FORESTS AND FISHERTES LTD Vs. STATE
|
April 6, 1965 |
|
UMASASHI CHAUDHURI AND BHOLADASSI CHAUDHURI Vs. STATE OF WEST BENGAL
|
February 24, 1965 |
|
UNION OF INDIA Vs. SAILENDRA NATH BANERJEE
|
July 1, 1965 |
|
UNION OF INDIA Vs. RABINDRANATH MAZUMDAR
|
August 18, 1965 |
|
UNION OF INDIA Vs. SANTI KUMAR BANERJEE
|
September 2, 1965 |
|
UNION OF INDIA Vs. SHEW BUX SATYANARAYAN
|
March 29, 1965 |
|
UNION OF INDIA Vs. ATIABARI TEA COMPANY LTD
|
June 28, 1965 |
|
UNION OF INDIA (UOI) Vs. NUDDEA MILLS COMPANY LTD
|
June 26, 1965 |
|
UNION OF INDIA (UOI) Vs. ASSAM IRON AND STEEL COMPANY
|
December 14, 1965 |
|
UNITED BANK OF INDIA LTD Vs. K C MULLICK AND SONS LTD
|
November 17, 1965 |