REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HALIM MIA Vs. SUB DIVISIONAL OFFICER KATWA	April 24, 1964
ABDUL KHALEQUE Vs. MEDASWAR HOSSAIN	December 18, 1964
ABDUL SAMAD BEPARI Vs. MANASHA CHARAN BAKSHI	November 20, 1964
ABHOY CHARAN MUKHERJEE Vs. DIRECTOR OF POSTAL SERVICES CITY AND MAILS OFFICE OF THE POST MASTER GENERAL	June 22, 1964
ABU BOKKAR MOLLA Vs. MOKSED ALI PEADA	August 8, 1964
ADDITIONAL COLLECTOR OF CUSTOMS Vs. SOHANLAL BAHL	November 25, 1964
AHMED G H ARIFF Vs. COMMISSIONER OF WEALTH TAX	December 4, 1964
AIR CARRYING CORPORATION Vs. SHIBENDRA NATH BHATTACHARYA	March 25, 1964
AIRWAYS INDIA LTD Vs. COMMISSIONER OF INCOME TAX	December 10, 1964
AJIT KUMAR GUREY Vs. STATE OF WEST BENGAL	July 8, 1964
ALBERT DAVID LTD Vs. UNION OF INDIA	July 16, 1964
ALI AHMAD Vs. ELECTORAL REGISTRATION OFFICER	April 24, 1964
ALKAH AND CHEMICAL CORPORATION OF INDIA LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL	August 14, 1964
AMIYA BALA DEBI Vs. CHITRALEKHA CHOUDHURANI	December 8, 1964
AMULLYA CHARAN ADHIKARY Vs. ANNADA CHARAN GHOSH	September 22, 1964
ARATI PAUL Vs. REGISTRAR HIGH COURT ORIGINAL SIDE	August 26, 1964
ASWINI KUMAR RATH Vs. DIRECTOR OF PUBLIC INSTRUCTION	September 28, 1964
B K DHAR PRIVATE LTD Vs. UNION OF INDIA	March 20, 1964
B N ELIAS AND CO PRIVATE LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL	August 28, 1964
B. W. NOBES & CO. LTD. Vs. INLAND REVENUE COMMISSIONERS	November 26, 1964
BABULAL TAILOR Vs. SREE SREE CHANDA PRABHUJI MAHARAJ	January 17, 1964
BADAL BHATTACHARYA Vs. SUB DIVISIONAL MAGISTRATE ALIPORE	June 17, 1964
BAGSU DEVI BAFNA Vs. COMMISSIONER OF INCOME TAX	July 6, 1964
BAJRANG JUTE MILLS LTD Vs. LALCHAND DUGAR	February 11, 1964
BALAI LAL PAL Vs. STATE OF WEST BENGAL	December 8, 1964
BALARANI KALI Vs. JAGANNATH KALI	January 29, 1964
BANGSHIDHAR BYSACK Vs. CORPORATION OF CALCUTTA	July 23, 1964
BANK OF COMMERCE LTD Vs. ARUN KUMAR CHOWDHURY	June 1, 1964
BANKIM CH DATTA Vs. COMMISSIONER OF INCOME TAX	December 10, 1964
BANKIM CHANDRA BANERJEE Vs. DISTT PANCHAYAT OFFICER	July 10, 1964
BASANTA KUMAR PARAMANIK Vs. BIBEKEHUSAN	June 2, 1964
BEHARI LAL MITTER Vs. SARAL KUMAR GHOSE	July 8, 1964
BENARASI SHA Vs. LAKSHMI RANI DEY SARKAR	September 18, 1964
BENGAL LUXMI COTTON MILLS LTD Vs. STATE	September 22, 1964
BEPIN BEHARI DAS Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION OF INDIA	March 19, 1964
BEST AND CO Vs. ADDITIONAL COLLECTOR OF CUSTOMS	December 18, 1964
BHUPAT HIRACHAND Vs. CHOONILAL CHUNDER	September 22, 1964
BHUSAN CHANDRA PAUL Vs. BENGAL COAL CO LTD	December 7, 1964
BHUTNATH DAS Vs. STATE OF WEST BENGAL	June 4, 1964
BIBHUTI BHUSHAN BANK Vs. SADHAN CHANDRA SHEET	March 10, 1964
BIJOY BALLAV KUNDU Vs. TAPETI RANJAN KUNDU	December 17, 1964
BIMAL DAS GUPTA Vs. COLLECTOR OF CUSTOMS	January 3, 1964
BISWANATH AGARWALLA Vs. DHAPU DEBI JAJODIA	April 24, 1964
BOKARO AND RAMGUR LTD Vs. STATE OF BIHAR	March 10, 1964
BOMBAY BELTING CO Vs. SEW PUJAN SINGH	September 16, 1964
BRAHMANANDA SHARMA Vs. GAJAPATI NATH DEY	June 19, 1964
C I T CENTRAL CALCUTTA Vs. UNION COMPANY LTD	November 30, 1964
CHAIRMAN PANIHATI MUNICIPALITY Vs. SECRETARY PANIHATI MUNICIPAL LABOUR WELFARE UNION	September 11, 1964
CHANAI MONDAL Vs. STATE	July 3, 1964
CHANDMULL PANNALAL Vs. COMMISSIONER OF INCOME TAX	December 8, 1964
CHANDRA NATH MUKHERJEE Vs. TUSHARIKA DEVI	September 21, 1964
CHARTERED BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CALCUTTA	April 8, 1964
CHATURBHUJ SOHANLAL Vs. CLIVE MILLS CO LTD	January 28, 1964
CHAYAHAHI MUKHERJEE Vs. ASST SECRETARY LAND AND LAND REVENUE DEFT REQUISITION BRANCH STATE OF WEST BENGAL	March 26, 1964
CHIRANJILAL SEKSARIA Vs. NAND KISHORE SAREF	February 27, 1964
CHUNILAL DUTTA Vs. PURNA LAXMI PAL	March 9, 1964
CLIVE MILLS CO LTD Vs. STATE	March 26, 1964
COMMISSIONER OF INCOME TAX Vs. NETHERLANDS STEAM NAVIGATION CO LTD	February 11, 1964
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD BANK LTD	July 30, 1964
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PARBUTTY CHARAN LAW	June 12, 1964
COMMISSIONER OF INCOME TAX CENTRAL Vs. STANDARD VACUUM OIL CO LTD	November 24, 1964
COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA Vs. GOBINDLAL BANGUR	February 3, 1964
COMMISSIONER OF WAKFS Vs. AYESA BIBI	August 20, 1964
CORPORATION OF CALCUTTA Vs. IMDIA EXCHANGE LTD	December 16, 1964
CORPORATION OF CALCUTTA Vs. SUPERINTENDENT ORPHANGANJ MARKET	April 29, 1964
CORPORATION OF CALCUTTA Vs. NARESH CHANDRA CHATTERJEE	May 25, 1964
D N MUKHERJEE Vs. JATINDRA NATH BHADURI	August 7, 1964
D S JAIN Vs. MEGHAMALA ROY	February 28, 1964
DALHOUSIE PROPERTIES LTD Vs. EASTERN JAPAN TRADING CO	March 26, 1964
DEO CHAND SINGH Vs. SHAH MOHAMMAD	November 17, 1964
DHARINDHAR GUIN Vs. NETAI CHANDRA HALDAR	January 30, 1964
DINO BANDHU NAYAK Vs. D MITRA	June 18, 1964
DIRECTOR OF SUPPLIES AND DISPOSALS Vs. MEMBER BOARD OF REVENUE	November 26, 1964
DOONGARSHI DAS Vs. STATE	February 6, 1964
DULAL CHAND BHAR Vs. CERTIFICATE OFFICEH 24 PARGANAS	January 21, 1964
DULICHAND KHERIA Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS	May 27, 1964
DURGA PROSAD MORE Vs. ASSTT REGISTRAR OF COMPANIES W B	July 2, 1964
EAST KAJORIA COLLIERIES PRIVATE LTD Vs. STATE	June 17, 1964
EASTERN RAILWAY EMPLOYEES CONGRESS Vs. GENERAL MANAGER EASTERN RAILWAY	December 10, 1964
GANESH CHANDRA MUKHERJEE Vs. BHARGABI DEBI	December 8, 1964
GANESH CHANDRA SAHA Vs. JIW RAJ SOMANI	April 10, 1964
GHASILAL TODI Vs. BISWANATH KERWAL	April 22, 1964
GIFT TAX OFFICER K WARD Vs. KASTUR CHAND JAIN	March 16, 1964
GODABARI DEBI GANERIWALLA Vs. NAND KISHORE BAGARIA	May 21, 1964
GOLAM RASUL Vs. SUPDT OF POLICE	September 1, 1964
GOPAL CHANDRA SADHUKHAN Vs. SHEIKH JAMSED	February 12, 1964
GOPAL JALAN AND CO Vs. SINGHANIA BROS	November 10, 1964
GOPI KRISHNA DAS Vs. ANIL BOSE	July 23, 1964
GOUR CHANDRA GARAI Vs. STATE	February 4, 1964
GOURIBALA JANA Vs. NITYANANDA JANA	January 9, 1964
GUIRAM SANTRA Vs. LAKSHMI DASSI	May 25, 1964
GULAM RASUL Vs. CALCUTTA DOCK LABOUR BOARD	August 5, 1964
GURDAYAL BERLIA Vs. COMMISSIONER OF INCOME TAX	January 10, 1964
GURUDAS PANDA Vs. KUCHAL PROSAD MAITY	April 20, 1964
HANUMAN ESTATE (PRIVATE) LTD Vs. COMMISSIONER OF INCOME TAX	December 3, 1964
HARBANSLAL MALHOTRA AND SONS PRIVATE LTD Vs. INCOME TAX OFFICER	June 10, 1964
HARE KRISHNA DAS Vs. HAHNEMANN PUBLISHING CO LTD	November 27, 1964
HARI CHARAN BAJORIA Vs. MANAKMALL LODHA	May 27, 1964
HARIDAS MUNDHRA Vs. INDIAN CABLE CO LTD	July 10, 1964
HEM CHANDRA KAR BISHNUPUR Vs. COMMISSIONER INCOME-TAX, WEST BENGAL	February 12, 1964
HEMLATA SAHA Vs. STADMED PRIVATE LTD	June 5, 1964
HIRALAL GHOSH Vs. JATINDRA NATH CHAKRAVORTY	May 16, 1964
HIRALAL RAM KUMAR Vs. SAINTHIA ANCHAL PANCHAYAT	March 2, 1964
HITENDRA CHAKDRA CHOUDHURY Vs. STATE OF WEST BENGAL	November 18, 1964
IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX	September 28, 1964
INDIAN AIRLINES CORPORATION Vs. MADHURI CHOWDHURI	May 27, 1964
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. D N ROY	July 1, 1964
INDRA SINGH Vs. COMMISSIONER OF INCOME-TAX	May 10, 1964
INDUSTRIAL GASES LIMITED Vs. COMMISSIONER OF INCOME TAX	February 7, 1964
INSURANCE ASSOCIATION OF INDIA Vs. STATE OF WEST BENGAL	April 17, 1964
JATIN CHAKRAVORTY Vs. JUSTICE HIMANSU KUMAR BOSE	June 25, 1964
JATINDRA NATH DAS ON BEHALF OF DETENU GUNINDRA NATH DAS Vs. DISTRICT MAGISTRATE HOWRAH	June 26, 1964
JATINDRA NATH MALIK Vs. SUSHILENDRA NATH PALIT	January 1, 1964
JATINDRA NATH MALIK Vs. SUSHILENDRA NATH PALIT	September 15, 1964
JEEWANLAL Vs. COMMISSIONER OF INCOME TAX	August 18, 1964
JEEWANLAL 1929 LTD Vs. COMMERCIAL TAX OFFICER	December 9, 1964
JIBAN KRISHNA MUKHERJEE Vs. NEW BEERBHUM COAL CO LTD	May 27, 1964
JITENDRA NATH ROY Vs. MAHESWARI BOSE	August 6, 1964
JOTI MAJUMDAR Vs. GIRIJA BHUSAN ROY	April 7, 1964
JYOTISH CHANDRA DAS Vs. DHANANJOY BAG	April 30, 1964
KALA MIAH Vs. S C ROY	March 19, 1964
KALAWATI DEVI HARLALKA Vs. COMMISSIONER OF INCOME TAX	December 8, 1964
KALIPADA DAWN Vs. COMMISSIONERS OF THE VISHNUPUR MUNICIPALITY	May 21, 1964
KANAI LAL PAUL Vs. CORPORATION OF CALCUTTA	July 8, 1964
KANSAR ALI Vs. SAUKAT ALI	February 11, 1964
KANUNGO AND CO Vs. COLLECTOR OF CUSTOMS	July 21, 1964
KARTICK CHANDRA CHANAD Vs. AMAU KUMAR DUTTA	April 24, 1964
KASHI NATH PATHAK Vs. KITU RAJWAR	March 20, 1964
KAZI KHURSHID BAKHT Vs. ASST CONTROLLER AND CONTROLLER OF EXAMINATIONS CALCUTTA UNIVERSITY	January 20, 1964
KEDAR NATH PARSOTTAMDAS AND CO PRIVATE LTD Vs. AMIN CHAND PAYARELAL	June 19, 1964
KINKAR RAY Vs. STATE	December 22, 1964
KIRON DEVI SINGHEE Vs. CMMISSINER OF INCOME-TAX WEST BENGAL	July 8, 1964
KRISHNA KALI MALLIK Vs. BABULAL SHAW	March 2, 1964
LAKSIMIPATI HAZRA Vs. RAJENDRA NATH PYNE	September 28, 1964
LAL MOHAMMAD BISWAS Vs. EMAJUDDIN BISWAS	February 14, 1964
LALIT MOHAN DEY Vs. SATADALBASINI DASI	March 16, 1964
LILABATI KANJILAL Vs. THE STATE	August 14, 1964
LOHAR VALLEY TEA CO LTD Vs. STATE	May 4, 1964
M K BHIMANI Vs. KESHAB CHANDRA BASU	November 25, 1964
M L BOSE AND CO PRIVATE LTD Vs. STATE OF WEST BENGAL	July 7, 1964
MADANLAL JAJODIA Vs. INCOME TAX OFFICER	July 23, 1964
MAHAL CHAND SETHIA Vs. STATE OF WEST BENGAL	September 2, 1964
MAHENDRA PRATAP RAMACHANDRA Vs. COMMERCIAL TAX OFFICER	September 24, 1964
MAKHAN LAL GORE Vs. STATE	May 6, 1964
MAKHAN LAL SEN Vs. DIRECTOR OP PANCHAYATS GOVERNMENT OF WEST BENGAL	July 13, 1964
MANAGING DIRECTOR ASSANSOL ELECTRIC CO LTD Vs. ASSANSOL MUNICIPALITY	March 4, 1964
MANGALA PROSAD Vs. V J MANERIKAR	January 3, 1964
MANGAT RAI GUPTA Vs. COLLECTOR OF C EX , CALCUTTA	July 10, 1964
MANICKLAL SEN Vs. ADDITIONAL COLLECTOR OF CUSTOMS	August 5, 1964
MANNALAL RATANLAL Vs. COMMISSIONER OF INCOME TAX	February 5, 1964
MATHURA MOHAN GASWAMI Vs. JYOTIRMOY CHOWDHURY	November 11, 1964
MD BASHIR Vs. ABDUL FAZL SIDDIQUI	December 8, 1964
METALLIZING CORPORATION (PRIVATE) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 13, 1964
METRO GENERAL TRADERS Vs. COMMISSIONER THE CORPORATION OF CALCUTTA	September 28, 1964
MOHANLAL SHRILAL MOHATA A FIRM Vs. UNION OF INDIA	August 24, 1964
MOHINI MOHAN CHAKRAVARTTY Vs. MOHANLAL THALIA	March 16, 1964
MOOLJEE SICKA AND CO Vs. SECOND ADDL INCOME TAX OFFICER DIST VI	March 5, 1964
MOORE AVENUE PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX	June 11, 1964
MUGNEERAM BANGUR AND CO Vs. COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA	December 14, 1964
MUNESHWAR RAM Vs. SECOND LAND ACQUISITION COLLECTOR	November 9, 1964
MURALIDHAR GARODIA Vs. STATE	March 18, 1964
MURARI MOHAN GHOSE Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION OF INDIA	February 20, 1964
NALINI BEHARI SINGHA, UKHARA Vs. COMMISSIONER OF INCOME-TAX, WEST BANGAL, CALCUTTA	December 2, 1964
NANALAL M VARMA AND CO GUNNIES P LTD Vs. GORDHANDAS JERAMBHAI	May 22, 1964
NANDA RANI DASSI Vs. BADI BALA DEBI	March 10, 1964
NANI GOPAL MUKHERJEE Vs. STATE OF WEST BENGAL	June 17, 1964
NARAINDAS DAULATRAM KRIPALINI Vs. NEW INDIA ASSURANCE CO LTD	November 24, 1964
NARSINGHDAS BAGREE Vs. INCOME TAX OFFICER B WARD DIST 1 1 CALCUTTA	June 10, 1964
NATIONAL AND GRINDLAYS BANK LTD Vs. TIKAM CHAND DAGA	April 16, 1964
NATIONAL TOBACCO CO OF INDIA LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 3, 1964
NEMAI ADAK Vs. STATE	April 17, 1964
NEW CALCUTTA BINDERS Vs. SUSHILA BALA DASSI	July 30, 1964
NEW INDIA ASSURANCE CO LTD Vs. DALMIA IRON AND STEEL LTD	May 19, 1964
NEW STANDARD COAL CO PVT LTD Vs. STATE	August 25, 1964
ORIENT TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX	March 20, 1964
PABAN CHANDRA MAJUMDAR Vs. DULAL GHOSH	November 25, 1964
PANNALAL KISHANLAL Vs. OSAKA SHOSEN KAISHA	June 26, 1964
PARMESHWARILAL GANERIWALA Vs. REKOLS AND CO	April 16, 1964
PARRYS CALCUTTA EMPLOYEES UNION Vs. PARRY AND CO LTD	December 23, 1964
PARTABMULL RAMESHWAR Vs. FULCHAND KANAHIYALAL AND CO	February 28, 1964
PATAL SUNDARI DEBI Vs. ASHIDHARINI DEBYA	June 26, 1964
PHANINDRA KUMAR SENYAL Vs. STATE OF WEST BENGAL	August 18, 1964
PRABHAT MILLS STORES CO LTD Vs. COMMISSIONER OF INCOME TAX	January 22, 1964
PRAFULLA KUMAR NIOGY Vs. NILRATAN GHOSH	January 30, 1964
PRATIMA ROUTH Vs. HRIDAY RANJAN ROUTH	March 23, 1964
PRATIVA CHANDRA ROY Vs. HEM CHANDRA NASKAR	January 31, 1964
PURNA CHANDRA BANDOPADHAYA Vs. GOURI PADA MUKHOPADHAYA	September 28, 1964
RABI NARAYAN UPADHYAYA Vs. KANAK PROVA DEBI	February 7, 1964
RAGHUNATH BANERJEE Vs. DIVISIONAL MECHANICAL ENGINEER (C. AND W.), EASTERN RAILWAY	November 11, 1964
RAM CHANDRA PAUL Vs. TITAGHUR PAPER MILLS KANKINARRAH	August 7, 1964
RAM DHARI SINGH Vs. CORPORATION OF CALCUTTA	September 28, 1964
RAM KISHORE SEN Vs. UNION OF INDIA	November 17, 1964
RAM SUBHAK OJHA Vs. COMMISSIONER OF POLICE	December 4, 1964
RAMESHWAR DAGA Vs. STATE OF WEST BENGAL	May 5, 1964
RAMPIYARI KHEMKA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL	March 19, 1964
RANENDRA NATH NEOGY Vs. UNION OF INDIA	September 11, 1964
RANI BALA DEBI Vs. KAMAL KRISHNA NATH	December 17, 1964
RATANLAL SINGHANIA Vs. M M SETHI	December 9, 1964
REBARANI SEN GUPTA Vs. ASHIT SEN GUPTA	June 25, 1964
ROYAL NEPAL AIRLINE CORPORATION Vs. MONORAMA MEHER SINGH LEGHA	September 11, 1964
RUNGTA SONS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA	January 28, 1964
RUNGTA SONS P LTD Vs. COMMISSIONER OF INCOME TAX	December 17, 1964
RUPCHAND MAHATO Vs. CHARUBALA MAHATANI	December 18, 1964
S J BANERJEE Vs. COMMISSIONERS OF THE MUNICIPALITY OF KALIMPONG	August 7, 1964
S K RUNGTA AND CO JUTE AND SEEDS Vs. NAWAL KISHORE DEBI PROSAD	April 20, 1964
S N BANERJEE, ASSTT COLLR OF CUS , CALCUTTA Vs. JIBAN HIRANAND HIRA	July 1, 1964
S P GOSWAMI ALIAS SAKTI PADA GOSWAMI Vs. GENERAL MANAGER SOUTH EASTERN RLY	July 30, 1964
SAILESH CHANDRA CHAKRABORTTI Vs. SASHI COOMAR BANERJEE	July 27, 1964
SAMBHUNATH AUDDY Vs. TARAK NATH AUDDY	May 5, 1964
SANKAR LAL SHAH Vs. SUPRINTENDENT GUN AND SHELL FACTORY COSSIPORE	November 25, 1964
SARAL KUMAR CHATTERJEE Vs. MADHUSUDAN AUDDY	March 20, 1964
SATADAL BASINI DASI Vs. LALIT MOHAN DEY	March 16, 1964
SATISH CHANDRA CHAKRABARTY Vs. SUBRATA MAJUMDAR	June 24, 1964
SATISH CHANDRA DAS Vs. STATE OF WEST BENGAL	August 4, 1964
SATKARI CHATTERJI Vs. COMMISSIONER OF POLICE	August 5, 1964
SEKH NURUL ISLAM Vs. ESRAIL MUNSHI	January 28, 1964
SEKHAR CHANDRA LAW Vs. GAYA PRASAD SHAW	December 1, 1964
SEN MAHASAY Vs. CORPORATION OF CALCUTTA	August 20, 1964
SEN MAHASAY Vs. CORPORATION OF CALCUTTA	April 20, 1964
SETH KERORIMALL Vs. UNION OF INDIA	March 6, 1964
SHAFFIUDDIN Vs. GOPAL CHANDRA BANERJEE	December 10, 1964
SHAIK MD SHAFFI BARRY Vs. INCOME TAX OFFICER	July 7, 1964
SHAIKH ABBAS ALI MONDAL Vs. ADMINISTRATOR GENERAL OF WEST BENGAL	February 6, 1964
SHALAGRAM JHAJHARIA Vs. NATIONAL CO LTD	February 13, 1964
SHELLAC INDUSTRIES LTD Vs. THEIR WORKMEN	December 16, 1964
SHEWLAL AGARWAL Vs. STATE OF WEST BENGAL	September 28, 1964
SHREE HANUMAN COTTON MILLS Vs. TATA AIR CRAFT LTD	January 29, 1964
SHYAMNAGAR TIN FACTORY PRIVATE LTD Vs. SNOW WHITE FOOD PRODUCT CO LTD	June 22, 1964
SIBANI RANI DUTTA Vs. BALAI CHANDRA DUTTA	April 27, 1964
SIDHESWAR SEN Vs. APPELLATE COMMITTEE	December 8, 1964
SINGER MANUFACTURING CO Vs. REGISITRAR OF TRADE MARKS	August 25, 1964
SINGER MANUFACTURING CO Vs. REGISTRAR OF TRADE MARKS	August 24, 1964
SK DIDAR KHAN Vs. STATE	March 4, 1964
SNOW WHITE FOOD PRODUCT PVT LTD Vs. SOHANLAL BAGLA	January 10, 1964
SREE NARAYAN GHOSH Vs. COLLECTOR OF CUSTOMS	February 27, 1964
STANDARD GENERAL ASSURANCE CO LTD Vs. STATE	May 15, 1964
STAR CO LTD Vs. COMMISSIONER OF INCOME TAX	February 17, 1964
STATE Vs. RAGHU RAM	January 31, 1964
STATE Vs. DEBABRATA BANDOPADHYAY DIST MAGISTRATE NADIA	April 24, 1964
STATE OF WEST BENGAL Vs. RAJAT KANTI SARMADHIKARY	July 20, 1964
STATE OF WEST BENGAL Vs. BHUTNATH CHATTERJEE	September 23, 1964
STATE OF WEST BENGAL Vs. SUBHAS CHANDRA SEN	August 12, 1964
STATE OF WEST BENGAL Vs. B CHAKRABORTY AND CO P LTD	March 6, 1964
SUBODH KUMAR DHAR RAY Vs. STATE ON FIRST INFORMATION REPORT OF RAJENDRA LAL	March 11, 1964
SUBODH KUMAR TALUKDAR Vs. TINCOWRIE SEN	March 18, 1964
SUBRAMANIA VISHWANATH PILLAI Vs. INDO WORLD TRADING CO LTD	September 11, 1964
SUDHANGSHU KUMAR SAHA Vs. PRAVALATA NANDY	May 19, 1964
SUDHANSU KUMAR AICH Vs. KANGAL CHANDRA MAITY	December 10, 1964
SUDHIR KUMAR MONDAL Vs. ABHOY PADA SAHA	July 31, 1964
SUKHDEVI KUMAR BIBI Vs. NAWAL KISHORE BHARGAVA	February 26, 1964
SUKHRAJI BHUJ Vs. CALCUTTA STATE TRANSPORT CORPORATION	November 19, 1964
SUKUMAR CHATTERJEE Vs. KIRAN CHANDRA MITTER	February 26, 1964
SUKUMAR DUTTA Vs. GOURI SANKAR SARMA	August 3, 1964
SUMITRA DEBI JALAN Vs. SATYA NARAYAN PRAHLADKA	March 26, 1964
SUNIL KRISHNA PAUL Vs. COMMISSIONER OF INCOME TAX	February 17, 1964
SURAVI MUKHERJEE Vs. STATE	August 26, 1964
SURAYA PROPERTIES PRIVATE LTD Vs. BIMALENDU NATH SARKAR	March 20, 1964
SURENDRA NATH SINHA ROY Vs. STATE OF WEST BENGAL	September 28, 1964
SURENDRANATH PAUL Vs. UNION OF INDIA	April 29, 1964
SURJIT SINGH ATWAL Vs. UNION OF INDIA	June 12, 1964
T SANJEEVI Vs. STATE OF WEST BENGAL	November 9, 1964
TANGAIL TEXTILES LTD Vs. UNION OF INDIA	February 17, 1964
TARINI KUMAR Vs. CHIEF COMMERCIAL SUPERINTENDENT EASTERN RAILWAY	September 18, 1964
TEJMAN Vs. D P ANAND	April 29, 1964
TEXTILES AND YARN P LTD Vs. INDIAN NATIONAL STEAMSHIP CO LTD	January 29, 1964
TRICK Vs. REGENT OIL CO. LTD.	June 8, 1964
UMAKANTA MUKHERJEE Vs. SATYA CHARAN BASU	July 28, 1964
UPENDRANATH BORAL Vs. DULALCHAND SEN	December 16, 1964
VIDYASAGAR COTTON MILLS LTD. Vs. MT. NAZMUNNESSA BEGUM	January 22, 1964
VYAPAR MANDAL LTD Vs. COMMISSIONER OF INCOME TAX	July 8, 1964
WOMENS CO OPERATIVE INDUSTRIAL HOME LTD Vs. REGISTAREM CO OPERATIVE SOCILETIES WEST BENGAL	December 14, 1964
YUDHISTHIR KUMAR DUTT Vs. COMMISSIONER OF THE CORPORATION OF CALCUTTA	September 11, 1964
ZEENUTINNESSA BEGUM Vs. NAWAB SYED WARIS ALI MEERZA SAHEB BAHADUR	November 24, 1964

Year 1964 of HIGH COURT OF CALCUTTA

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