|
ABDUL HAQUE Vs. STATE OF WEST BENGAL
|
May 10, 1963 |
|
ABDUR RAHMAN MUTWALLI Vs. COMMISSIONER OF WAKFS
|
November 20, 1963 |
|
ABHARAN CHANDRA SAHA
Vs. SANAT KUMAR SEN
|
November 27, 1963 |
|
AGARWAL TRADING CORPORATION Vs. ASST COLLECTOR OF CUSTOMS
|
December 9, 1963 |
|
AGNES CECILLIA GOME GANNON Vs. LANCELOT ASHLEY GOME
|
May 24, 1963 |
|
ALBERT DAVID LTD Vs. UNION OF INDIA
|
November 13, 1963 |
|
ALOKA GHOSH Vs. CORPORATION OF CALCUTTA
|
April 29, 1963 |
|
AMIYA GOPAL HAZRA Vs. LAND REQUISITION COLLECTOR
|
December 20, 1963 |
|
ANIL KUMAR KUNDU Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1963 |
|
ANNAPURNA OIL MILLS Vs. ASSISTANT COLLECTOR OF C EX , CALCUTTA
|
May 3, 1963 |
|
ASIAN TOOL AND PLASTIC CO Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1963 |
|
ASSOCIATED ELECTRICAL INDUSTRIES INDIA P LTD Vs. COMMERCIAL TAX OFFICER
|
April 5, 1963 |
|
ASWINI KUMAR PAN
Vs. PARIMAL DEBI
|
March 4, 1963 |
|
BACHHA TEWARI Vs. DIVISIONAL FOREST OFFICER WEST MIDNAPORE DIVISION
|
February 25, 1963 |
|
BAIDYNATH BANERJEE Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
December 11, 1963 |
|
BALAI CHANDRA SAHA Vs. BISWANATH SAHA
|
March 19, 1963 |
|
BAMA CHARAN DE
Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
December 2, 1963 |
|
BANK OF CHINA Vs. STATE
|
July 9, 1963 |
|
BENGAL BOX MANUFACTURING COMPANY Vs. SECOND INDUSTRIAL TRIBUNAL
|
March 28, 1963 |
|
BENGAL JUTE MILL CO. LTD. Vs. LALCHAND DUGAR
|
February 4, 1963 |
|
BENGAL MOTION PICTURES EMPLOYEES UNION CALCUTTA Vs. KOHINOOR PICTURES PRIVATE LTD
|
August 14, 1963 |
|
BENUKAR MAHATA Vs. STATE OF WEST BENGAL
|
March 27, 1963 |
|
BHABESH KUMAR PAUL
Vs. STATE
|
April 10, 1963 |
|
BHARAT HANDICRAFTS PRIVATE LTD Vs. STANDARD BRANDS LTD
|
June 20, 1963 |
|
BIJOY KRISHNA DEY Vs. SUB DIVISIONAL LAND REFORMS OFFICER
|
April 23, 1963 |
|
BILBA PAPER PRIVATE LTD Vs. P BARMAN
|
June 14, 1963 |
|
BINOY KUMAR MOULIK Vs. PRESIDENCY POST MASTER
|
March 21, 1963 |
|
BIRDS INVESTMENTS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1963 |
|
BIRLA BROTHERS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
July 18, 1963 |
|
BISWABANI PRIVATE LTD. Vs. SANTOSH KUMAR DUTTA
|
August 14, 1963 |
|
BRAHMASWAOOP GUPTA Vs. DIWAN CHAND MINOTRA
|
May 28, 1963 |
|
BRAHMO SAMAJ EDUCATIONAL SOCIETY Vs. WEST BENGAL COLLEGE EMPLOYEE ASSOCIATION
|
July 5, 1963 |
|
BYOMKESH DE Vs. CONTROLLER OF TELEGRAPH STORES
|
April 1, 1963 |
|
CALCUTTA CREDIT CORPORATION LTD Vs. HIS ROYAL HIGHNESS PRINCE PETER OF GREECE
|
September 19, 1963 |
|
CHAIRMAN RISHRA MUNICIPALITY Vs. STATE OF WEST BENGAL
|
May 14, 1963 |
|
CHAMPA BIBI
Vs. PANCHIRAM NAHATA SIVA BIGRAHA
|
January 8, 1963 |
|
CHANDI CHARAN DUTTA Vs. BHABATARAN DEY
|
May 2, 1963 |
|
CHATURBHUJ SOHANLAL
Vs. CLIVE MILLS CO LTD
|
July 30, 1963 |
|
CHHAYA DEBI Vs. LAHORIRAM PRASHAR
|
June 14, 1963 |
|
COLLECTOR OF C EX & LAND CUSTOMS Vs. BRINDABAN ADHIKARY
|
December 4, 1963 |
|
COLLECTOR OF CUSTOMS Vs. CALCUTTA CYCLE SYNDICATE
|
November 27, 1963 |
|
COMMISSIONER FOR THE PORT OF CALCUTTA Vs. ABDUL RAHIM OOSMAN AND CO
|
November 21, 1963 |
|
COMMISSIONER OF INCOME TAX
Vs. JOGENDRA NATH NASKAR
|
April 5, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. P C RAY AND CO INDIA LTD
|
January 4, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. BIDHU BHUSAN SARCAR
|
February 7, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. JOGTA COAL CO LTD
|
May 3, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. J THOMAS AND CO LTD
|
June 28, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. J K EASTERN INDUSTRIES P LTD
|
June 19, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD BANK LTD
|
December 17, 1963 |
|
COMMISSIONER OF INCOME TAX CALCUTTA Vs. ASSOCIATED CLOTHIERS LTD
|
February 5, 1963 |
|
COMMISSIONERS FOR THE PORT OF CALCUTTA
Vs. GENERAL TRADING CORPORATION LTD
|
September 19, 1963 |
|
COMMISSIONERS OF DARJEELING MUNICIPALITY Vs. RATANLAL BRAHMIN
|
August 7, 1963 |
|
CORPORATION OF CALCUTTA Vs. ROYAL CALCUTTA GOLF CLUB
|
August 8, 1963 |
|
DEPUTY COLLECTOR OF CUSTOMS Vs. RAMCHAND JAGADISH CHAND
|
July 11, 1963 |
|
DILIP KUMAR MUKHERJEE
Vs. COMMERCIAL TAX OFFICER
|
March 28, 1963 |
|
DISTRICT CONTROLLER OF STORES EASTERN RAILWAY LILOOAH HOWRAH Vs. RAM GOBINDA
|
April 24, 1963 |
|
DULIN CHAND DUTTA Vs. RENUKA BANERJEE
|
September 9, 1963 |
|
DURGA DEVI Vs. BHAGWANDAS JAYSWAL
|
July 2, 1963 |
|
E S OLPADVALA Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1963 |
|
EAST INDIA COMMERCIAL CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1963 |
|
EAST INDIAN RAILWAY EMPLOYEES' CO-OPERATIVE CREDIT SOCIETY LTD Vs. ARBITRATOR AND DISTRICT AUDITOR, CO-OPERATIVE CREDIT SOCIETIES
|
January 10, 1963 |
|
EMERALD PRINTING WORKS LTD Vs. STATE
|
June 19, 1963 |
|
F. S. SECURITIES LTD. Vs. INLAND REVENUE COMMISSIONERS
|
March 18, 1963 |
|
FARBENFABRIKEN BAYER AKTIENGESELLSCHAFT Vs. JOINT CONTROLLER OF PATENTS AND DESIGNS
|
February 20, 1963 |
|
FUEL SUPPLY CO Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1963 |
|
G T R CO PRIVATE LTD Vs. CERTIFICATE OFFICER 24 PARGANAS
|
December 3, 1963 |
|
GIRIJA SHANKAR SEN GUPTA
Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION OF INDIA
|
June 12, 1963 |
|
GOBINDA SHAW Vs. BIBHISHAN SINGH PODDAR ALIAS BHABIKHAN SINGH PODDAR
|
August 6, 1963 |
|
GOKULANANDA ROY
Vs. PRESIDENT DISTRICT SCHOOL BOARD BURDWAN
|
April 9, 1963 |
|
GOLAM MOHIUDDIN
Vs. STATE OF WEST BENGAL
|
December 3, 1963 |
|
GOLAM RASUL Vs. PUBLIC SERVICE COMMISSION
|
March 6, 1963 |
|
GOPAL CHANDRA PANDA Vs. COMMERCIAL TAX OFFICER
|
April 1, 1963 |
|
GOPAL CHANDRA SEN Vs. INCOME TAX OFFICER
|
February 20, 1963 |
|
GRAHAMS TRADING COMPANY INDIA LTD Vs. SECOND INDUSTRIAL TRIBUNAL
|
February 8, 1963 |
|
GURU CHARAN BANERJEE Vs. BURDWAN PARLIAMENTARY CONSTITUENCY
|
December 9, 1963 |
|
GURU CHARAN BENERJEE AND ANR. Vs. RETURNING OFFICER OF NO. 34, BURDWAN PARLIAMENTARY CONSTITUENCY.
|
December 9, 1963 |
|
GURU GOBINDA BASU
Vs. SANKARI PROSAD GHOSAL
|
January 3, 1963 |
|
H K SAHA Vs. STATE
|
December 23, 1963 |
|
HARENDRA KRISHNA MOOKERJEE Vs. STATE OF WEST BENGAL
|
June 27, 1963 |
|
HARIDAS MUNDRA
Vs. STATE
|
May 7, 1963 |
|
HEMANTA KUMAR BHATTACHARJEE Vs. SUPERINTENDENT OF POST OFFICES
|
November 28, 1963 |
|
HIRACHAND VASTARAM Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1963 |
|
HOOGHLY MILLS COMPANY LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
February 7, 1963 |
|
HRISHIKESH MITTER Vs. STATE OF WEST BENGAL
|
February 14, 1963 |
|
HUMAYUN PROPERTIES LTD Vs. FERRAZZINIS PRIVATE LTD
|
February 19, 1963 |
|
INDIA ELECTRIC WORKS LTD Vs. JAMES MANTOSH
|
April 11, 1963 |
|
INDIAN CITY PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1963 |
|
INDIAN IRON AND STEEL CO LTD Vs. TREOGI NATH
|
July 22, 1963 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. STATE OF WEST BENGAL
|
July 28, 1963 |
|
ISWAR SINGH KRIPAL SINGH AND CO Vs. KIRON CHANDRA ROY
|
September 3, 1963 |
|
JAGADISH CHANDRA BASACK Vs. GOPAL CHANDRA
|
April 29, 1963 |
|
JAGADISH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 23, 1963 |
|
JAGANNATH SINGH Vs. REGIONAL DIRECTOR FOOD GOVT OF INDIA
|
June 24, 1963 |
|
JAGDISHPRASAD PANNALAL AND CO Vs. INDIA STEAMSHIP CO LTD
|
February 25, 1963 |
|
JAJNESWAR MAJUMDAR Vs. PANCHANAN POREY
|
January 8, 1963 |
|
JATINDRA MOHAN SAHA
Vs. ASST DIRECTOR NURSING DIRECTORATE OF HEALTH SERVICES
|
February 6, 1963 |
|
JATINDRA NATH MAITY Vs. RASMONI MAHAPATRA
|
July 22, 1963 |
|
JAWALA PROSAD SINGH Vs. GENERAL MANAGER EASTERN RAILWAY
|
July 3, 1963 |
|
JAYANTILAL OJHA AND CO Vs. DALHOUSIE PROPERTIES LTD
|
September 9, 1963 |
|
JESWANI AND CO Vs. CORPORATION OF CALCUTTA
|
February 12, 1963 |
|
JIBANESWAR BOSE Vs. A B MUKHERJEE
|
September 16, 1963 |
|
JITENDRA NATH BHOSE Vs. RADHARANI BOSU
|
June 25, 1963 |
|
JOTI JIBAN GHOSH
Vs. STATE
|
May 28, 1963 |
|
JUDHISTIR KODEL Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
May 3, 1963 |
|
JUGGILAL KAMLAPAT
Vs. SEW CHAND BAGRI
|
March 21, 1963 |
|
JYOTI PROKASH MITTER
Vs. HONBLE MR JUSTICE H K BOSE CHIEF JUSTICE OF HIGH COURT CALCUTTA
|
March 7, 1963 |
|
KALAWATI DEBI HARALALKA
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
June 20, 1963 |
|
KALIPADA GHOSH Vs. MANGAL CHARAN BAG
|
February 15, 1963 |
|
KALIPADA NASKAR Vs. MONI MOHAN NASKAR
|
August 5, 1963 |
|
KAMAL SINGH DUGAR
Vs. CORPORATED ENGINEERS INDIA PR LTD
|
March 6, 1963 |
|
KAMAL SINGH RAMPURIA Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1963 |
|
KANAILAL DUTTA Vs. KANAILAL PATRA
|
January 15, 1963 |
|
KARAM CHAND THAPPAR AND BROS Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1963 |
|
KARANPURA DEVELOPMENT CO LTD Vs. STATE OF BEHAR
|
December 3, 1963 |
|
KARIBALA ALIAS KASHIBALA DASI Vs. LAKSHMAN CHANDRA DAS
|
December 22, 1963 |
|
KISSENLAL MUNHRA
Vs. MULTANMAL BUCHHA
|
December 2, 1963 |
|
KOOKA SIDHWA AND CO CALCUTTA Vs. COMMISSIONER OF INCOME TAX W B
|
February 27, 1963 |
|
KUMAR JAGDISH CH SINHA Vs. COLLECTOR OF CENTRAL EXCISE, CALCUTTA
|
September 13, 1963 |
|
LABANYA RAY Vs. RAI SAHEB PHANINDRA MOHAN MUKHEHJEE
|
May 22, 1963 |
|
LAHORIRAM PRASHAR Vs. STATE OF WEST BENGAL
|
February 28, 1963 |
|
LALA SHYAM SUNDAR Vs. LALA BAIJ NATH PRASAD
|
May 8, 1963 |
|
LIBERTY CINEMA Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1963 |
|
LOHAR VALLEY TEA CO LTD Vs. STATE
|
December 20, 1963 |
|
MADANLAL MAHAWAR Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
September 10, 1963 |
|
MADHAB CHANDRA CHARCHARI
Vs. NALINI MANNA
|
September 28, 1963 |
|
MADHAB CHANDRA CHARCHARI Vs. NALINI MANNA
|
August 28, 1963 |
|
MAHANANDA DUTT AND CO P LTD Vs. UMA CHARAN LAW
|
September 13, 1963 |
|
MALATI BALA DE Vs. DHANAPATI DUTTA
|
May 14, 1963 |
|
MANINDRA KUMAR ROY CHOUDHURY Vs. JOYGUNNESSA
|
April 11, 1963 |
|
MANORANJAN SEN SARMA Vs. STATE OF WEST BENGAL
|
March 27, 1963 |
|
MATIA GOALA Vs. STATE
|
January 8, 1963 |
|
MERCHANT AND TRADERS PRIVATE LTD Vs. STATE OF WEST BENGAL
|
April 1, 1963 |
|
MINARANI MAJUMDAR
Vs. DASARATH MAJUMDAR
|
February 11, 1963 |
|
MOTOR AND MACHINERY MANUFACTURERS LTD Vs. STATE OF WEST BENGAL
|
August 14, 1963 |
|
MOULVI YAR MOHAMMAD Vs. CORPORATION OF CALCUTTA
|
June 18, 1963 |
|
MRITUNJOY PRAMANIK Vs. SUB DIVISIONAL OFFICER TAMLUK
|
August 19, 1963 |
|
MUNESHWAR RAM Vs. SECOND LAND ACQUISITION COLLECTOR
|
September 18, 1963 |
|
N C MOOKERJEE AND CO Vs. UNION OF INDIA
|
February 14, 1963 |
|
NAGENDRA NATH SHAH
Vs. RANJIT KUMAR GANGULI
|
May 1, 1963 |
|
NANILAL SAMANTA
Vs. RABIN GHOSH
|
June 20, 1963 |
|
NARENDRA NATH PANJA Vs. CHAND MULL JIWAN MULL INDIA LTD
|
March 15, 1963 |
|
NATENDRA N CHOWDHURY Vs. INSTITUTE OF ENGINEERS INDIA
|
May 24, 1963 |
|
NATHUNI LAL GUPTA Vs. STATE
|
June 7, 1963 |
|
NATHUNI LAL GUPTA Vs. STATE
|
December 19, 1963 |
|
NATIONAL IRON AND STEEL CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL WEST BENGAL
|
July 2, 1963 |
|
NEW FOUND SYNDICATE Vs. PROSANTA GOPAL SIKDAR
|
July 2, 1963 |
|
NIRMAL CHANDRA RAY Vs. KHANDU GHOSE
|
December 16, 1963 |
|
NITAI CHANDRA DAS Vs. SISIR KUMAR DAS
|
March 29, 1963 |
|
OFFICIAL RECEIVER Vs. ISWAR BALDEV JIU
|
June 19, 1963 |
|
P C ROY AND CO INDIA PRIVATE LTD Vs. RAYCOM FORESTS LABOUR UNION MAYABUNDER
|
July 5, 1963 |
|
PANKAJ KUMAR PAKHIRA
Vs. NANIBALA PAKHIRA
|
April 2, 1963 |
|
PARESH NATH NUNDI Vs. STATE OF WEST BENGAL
|
November 22, 1963 |
|
PAT SHARPE Vs. DWIJENDRA NATH BOSE
|
July 12, 1963 |
|
PATENT AND TRADE MARK AGENCIES EMPLOYEES UNION Vs. WILLIAM FREDERIC DE PENNING
|
July 19, 1963 |
|
PLANTERS AIRWAYS CO LTD Vs. NEW INDIA ASSURANCE LTD
|
February 15, 1963 |
|
PRAMATHA NATH TALUKDAR
Vs. STATE OF WEST BENGAL
|
January 22, 1963 |
|
PRASANTA KUMAR SUR Vs. AMULYA KUMAR SUR
|
September 20, 1963 |
|
PRATIMA BOSE Vs. KAMAL KUMAR BOSE
|
December 18, 1963 |
|
PREMSUKHDAS SITARAM
Vs. STATE
|
December 23, 1963 |
|
PRIYATOSH MAZUMDAR ON BEHALF OF JOGESHWAR MAZUMDAR DETENU
Vs. STATE OF W BENGAL
|
May 16, 1963 |
|
RABI PR GOOPTU Vs. COMMISSIONER OF INCOME-TAX
|
July 19, 1963 |
|
RABINDRA N MAITRA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 5, 1963 |
|
RADHARANI DASSI Vs. ANGURBALA DASSI
|
February 6, 1963 |
|
RAGHU NANDAN NEOTIA
Vs. SWADESHI CLOTH DEALERS LTD
|
August 22, 1963 |
|
RAI SAHEB CHANDRAMULL INDRAKUMAR Vs. J M GOENKA
|
February 6, 1963 |
|
RAJENDRA NATH TIKKU
Vs. ROYAL CALCUTTA TURF CLUB
|
July 9, 1963 |
|
RAJKUMARI DUTTA Vs. ASHALATA DEBI
|
September 9, 1963 |
|
RAM CHANDRA CHAUDHURI
Vs. SECRETARY TO GOVT OF WEST BENGAL
|
June 7, 1963 |
|
RAM CHANDRA CHAUDHURI Vs. GOVERNMENT OF WEST BENGAL
|
June 7, 1963 |
|
RAM KUMAR AGARWALLA AND BROS Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1963 |
|
RANJIT CHANDRA CHOWDHURY Vs. MOHITOSH MUKHERJEE
|
August 14, 1963 |
|
RANJIT CHANDRA MITTER
Vs. UNION OF INDIA
|
June 5, 1963 |
|
RANJIT KUMAR DE CHOWDHURY Vs. DISTRICT MAGISTRATE NADU
|
April 10, 1963 |
|
RASH MOHAN CHATTERJEE Vs. CONTROLLER OF ESTATE DUTY W BENGAL
|
September 18, 1963 |
|
REBATI RANJAN CHAKRAVARTI
Vs. SURANJAN CHAKRAVARTI
|
February 4, 1963 |
|
RENDELL Vs. WENT (INSPECTOR OF TAXES)
|
July 3, 1963 |
|
RISHIKESH MITTER
Vs. STATE OF WEST BENGAL
|
February 14, 1963 |
|
ROY CHOWDHURY Vs. CALCUTTA DOCK LABOUR BOARD
|
February 25, 1963 |
|
S P GHOSH Vs. DEPUTY CONTROLLER RESERVE BANK OF INDIA
|
December 20, 1963 |
|
SABERUDDIN SHAIKH
Vs. STATE OF WEST BENGAL
|
May 8, 1963 |
|
SACHINDRA CHANDRA CHAKRAVARTI
Vs. JNANENDRA NARAYAN SINGH ROY
|
March 11, 1963 |
|
SACHINDRA NATH BANERJEE Vs. HARI BHUSAN BANERJEE
|
March 22, 1963 |
|
SAILENDRA NATH BHATTACHARJEE Vs. JAGADISH MONDAL AND ORS.
|
December 9, 1963 |
|
SAMUNDER SINGH Vs. STATE
|
May 24, 1963 |
|
SARASWATI DUTTA Vs. KRISHNARAMAN NAG
|
July 29, 1963 |
|
SAROJ KUMAR BOSE Vs. JATINDRA NATH MONDAL
|
April 11, 1963 |
|
SATYENDU KUNDU
Vs. AMAR NATH GHOSH
|
July 25, 1963 |
|
SEWALAL DAGA Vs. COMMR I T
|
August 1, 1963 |
|
SHAW BROS AND CO Vs. STATE OF WEST BENGAL
|
June 26, 1963 |
|
SHEW PRASAD AGARWALLA Vs. ANIL GANGULI
|
February 19, 1963 |
|
SHIB PROSAD GHOSH Vs. DISTRICT JUDGE
|
March 19, 1963 |
|
SHIBNATH SHAW
Vs. STATE
|
February 7, 1963 |
|
SHIVA SANKAR GUPTA Vs. AJIT KUMAR GANGULY
|
January 4, 1963 |
|
SHIVRAM BARI GADRE Vs. COMMERCIAL TAX OFFICER COLUTOLA CHARGE
|
July 16, 1963 |
|
SHYAM SUNDAR DEREY Vs. UNION OF INDIA
|
February 28, 1963 |
|
SHYAMAPADA BHATTACHERJEE Vs. SATYA GOPAL MAJUMDAR
|
March 27, 1963 |
|
SIDDHESWAR PAUL
Vs. PRAKASH CHANDRA DUTTA
|
June 19, 1963 |
|
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LTD Vs. S P MAJOO
|
June 25, 1963 |
|
SINDHRI IRON FOUNDRY P LTD Vs. STATE
|
September 19, 1963 |
|
SK MD SOLEMAN Vs. STATE OF WEST BENGAL
|
May 1, 1963 |
|
SOHAN SINGH Vs. COMMANDING WORKS ENGINEER
|
March 19, 1963 |
|
SRINIVAS BANKING COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1963 |
|
SRINIWAS FATEHPURIA PRIVATE LTD Vs. N C CHATTERJEE
|
June 7, 1963 |
|
SRIPATI RANJAN BISWAS
Vs. COLLECTOR OF CUSTOMS
|
July 15, 1963 |
|
STANDARD REFINERY AND DISTILLERY Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
July 23, 1963 |
|
STAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1963 |
|
STATE Vs. CHITTARANJAN DAS
|
December 5, 1963 |
|
STATE OF PUNJAB
Vs. A K RAHA ENGINEERS LTD
|
September 18, 1963 |
|
STATE OF WEST BENGAL
Vs. MANISHA MAITY
|
December 17, 1963 |
|
STATE OF WEST BENGAL Vs. SALLENDRA NATH BOSE
|
August 23, 1963 |
|
STATE OF WEST BENGAL Vs. NAIB TRANSPORT PRIVATE LTD
|
August 6, 1963 |
|
SUBODH CHANDRA SIGHA Vs. SANTOSH KUMAR SRIMANI
|
September 9, 1963 |
|
SUDHANSHU SEKHAR ROY Vs. REGIONAL TRANSPORT AUTHORITY HOWRAH
|
September 16, 1963 |
|
SUGAN CHAND SURAOGI
Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
September 4, 1963 |
|
SUHASHINI DASI Vs. AHI BHUSAN DE
|
February 8, 1963 |
|
SULEKHA WORKS LTD Vs. STATE
|
September 19, 1963 |
|
SUNIL KUMAR SINHA RAY
Vs. STATE OF WEST BENGAL
|
January 29, 1963 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE STATE OF WEST BENGAL
Vs. RAM AJODHYA SINGH
|
April 1, 1963 |
|
SUREN BANERJEE
Vs. STATE
|
July 30, 1963 |
|
SURESH CHANDRA ROY
Vs. LAND ACQUISITION COLLECTOR CHINSURAH
|
July 29, 1963 |
|
SURYA PROPERTIES PRIVATE LTD Vs. BIMALENDU NATH SARKAR
|
June 19, 1963 |
|
SUSANTA KUMAR MITRA
Vs. HIMANGSHU PROVA MITRA
|
May 24, 1963 |
|
SYAMAPADA BANERJEE
Vs. ASST REGISTRAR CO OPERATIVE SOCIETIES BURDWAN
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June 28, 1963 |
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T S GUPTA Vs. KANAHIALAL RUIA
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September 18, 1963 |
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TARAK DASI Vs. BATTA KRISHNA ROY
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February 6, 1963 |
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TARAK NATH GUPTA Vs. COMMERCIAL TAX OFFICER SHAMBAZAR CHARGE
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September 2, 1963 |
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TARAPADA SARKAR Vs. NEPAL GAZI
|
May 24, 1963 |
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THACKERS PRESS AND DIRECTORIES LTD Vs. METROPOLITAN BANK LTD
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April 11, 1963 |
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THACKERS PRESS AND DIRECTORIES LTD Vs. GOPI NATH AUDDY
|
September 18, 1963 |
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THANDULAL DHANUKA
Vs. STATE
|
May 2, 1963 |
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THE STATE Vs. S. JASEPH
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September 20, 1963 |
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TULSIDAS PAUL
Vs. SECOND LABOUR COURT OF WEST BENGAL
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April 11, 1963 |
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UKHRA FOREST AND FISHERIES P LTD Vs. STATE OF WEST BENGAL
|
March 19, 1963 |
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UNION OF INDIA Vs. SALWEEN TIMBER AND CONSTRUCTION CO INDIA
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April 5, 1963 |
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UNION OF INDIA Vs. HIMATSINGKA TIMBER LTD
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August 1, 1963 |
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UNION OF INDIA Vs. EAST BENGAL RIVER STEAMER SERVICE LTD
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July 25, 1963 |
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UNION OF INDIA Vs. ALLIANCE ASSURANCE CO LTD
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July 25, 1963 |
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V K GODHWANI Vs. STATE
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June 21, 1963 |
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VIDYASAGAR COTTON MILLS LTD Vs. NAZMUNNESSA BEGUM
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June 18, 1963 |
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VIDYASAGAR COTTON MILLS LTD Vs. MUSSAMAT NAZMUNNESSA BEGUM
|
July 18, 1963 |
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WORKMEN OF OTTIS ELEVATOR (INDIA) (PRIVATE) LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
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February 14, 1963 |
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