|
A H MAGERMANS Vs. S K GHOSH
|
November 20, 1962 |
|
A J JALALUDDIN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
September 27, 1962 |
|
A RAZZAK Vs. COMMISSIONER OF INCOME TAX
|
May 18, 1962 |
|
A W KHAN Vs. STATE
|
February 28, 1962 |
|
ABDUL BARIK
Vs. UNION OF INDIA
|
September 21, 1962 |
|
ABDULLA MULLICK Vs. SAMSHER ALI
|
June 15, 1962 |
|
ADHIR CHANDRA BERA Vs. VIDYADHAR ARI
|
May 11, 1962 |
|
ADMINISTRATOR-GENERAL OF WEST BENGAL Vs. SULAJINI DEBI
|
February 19, 1962 |
|
AGARWAL TRADING CORPORATION Vs. COLLECTOR OF CUSTOMS
|
February 14, 1962 |
|
AJIT KUMAR PROSAD Vs. STATE OF WEST BENGAL
|
March 19, 1962 |
|
ALLAHABAD BANK LTD Vs. SUBODH GOPAL BOSE
|
August 17, 1962 |
|
ALLAN MAC GREGOR SMITH FORGIE Vs. FIRST INDUSTRIAL TRIBUNAL W B
|
November 21, 1962 |
|
AMARENDRA NATH NATH Vs. STATE OF WEST BENGAL
|
April 18, 1962 |
|
AMIYA PROVA DAS GUPTA Vs. FIRST LAND ACQUISITION COLLECTOR
|
January 29, 1962 |
|
ANANTA KUMAR KARAN
Vs. STATE
|
January 24, 1962 |
|
ANDREW YULE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1962 |
|
ANIL KUMAR DAS Vs. ARUN KUMAR BANERJEE
|
February 27, 1962 |
|
ANJUMAN TEA COMPANY LTD. Vs. STATE OF WEST BENGAL
|
May 11, 1962 |
|
ASSAM OIL CO LTD Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA
|
May 14, 1962 |
|
ASWINI KUMAR KHAN Vs. CORPORATION OF CALCUTTA
|
November 21, 1962 |
|
B.N. ELIAS AND CO. (PRIVATE) LTD. Vs. THIRD INDUSTRIAL TRIBUNAL
|
June 8, 1962 |
|
BADRI NARAYAN LALL
Vs. UNION OF INDIA
|
November 30, 1962 |
|
BAJORIA AGENCY PRIVATE LTD Vs. DEPUTY IRON AND STEEL CONTROLLER
|
July 23, 1962 |
|
BAJRANG JUTE MILLS LTD Vs. FULCHAND KANHAIYALAL CO
|
May 10, 1962 |
|
BANGASRI ICE AND COLD STORAGE LTD Vs. KALI CHARAN BANERJEE
|
May 29, 1962 |
|
BANK OF CHINA Vs. STATE
|
December 10, 1962 |
|
BANKU B DAS Vs. KASHI N DAS
|
August 6, 1962 |
|
BARADA KANTA ADHIKARY
Vs. STATE OF WEST BENGAL
|
August 21, 1962 |
|
BASAN BHOWMICK
Vs. STATE
|
March 27, 1962 |
|
BENARASHI DEBI Vs. MACKINTOSH BURN LTD
|
July 20, 1962 |
|
BENGAL AND ASSAM INVESTORS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1962 |
|
BENGAL BORDER TRANSPORT (PRIVATE) LTD. Vs. CHAIRMAN, REGIONAL TRANSPORT AUTHORITY
|
May 9, 1962 |
|
BENGAL PORCELAIN CO. LTD. Vs. POTTERY WORKERS' UNION
|
February 12, 1962 |
|
BENGAL PROPERTIES P LTD Vs. L N BAL
|
December 13, 1962 |
|
BENGAL TEXTILES ASSOCIATION IN LIQUIDATION Vs. STATE
|
April 19, 1962 |
|
BENGAL WIRE NAILS CO P LTD Vs. JAGMOHANDAS MUNDRA
|
November 19, 1962 |
|
BENODE BEHARI MUKHERJI Vs. SHEIKH MOTALEB ALI
|
February 27, 1962 |
|
BIBHASH CHANDRA GON Vs. STATE OF WEST BENGAL
|
December 14, 1962 |
|
BIDU BHUSAN SARCAR Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1962 |
|
BIJAY LAL PANDEY
Vs. BHUBANESWAR PANDEY
|
April 6, 1962 |
|
BIJOY RANJAN DEY
Vs. ATIN KUMAR GHOSH
|
August 21, 1962 |
|
BIMAL BEHARI SARKAR Vs. STATE OF WEST BENGAL
|
June 26, 1962 |
|
BIPIN BEHARI BAIDYA Vs. SURYA KANTA JANA
|
September 21, 1962 |
|
BIPIN BEHARI MODAK Vs. UNIVERSITY OF CALCUTTA
|
February 21, 1962 |
|
BISWA RANJAN SARVADHIKARY Vs. INCOME TAX OFFICER
|
June 8, 1962 |
|
BROJORANI DASSI Vs. R G SHAW AND SONS PRIVATE LTD
|
August 13, 1962 |
|
BURLAP DEALERS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1962 |
|
C H W (HUDDERSFIELD) LTD Vs. INLAND REVENUE COMMISSIONER, SPENCER
|
June 22, 1962 |
|
C MACKERTICH Vs. STEUART AND CO LIMITED
|
March 27, 1962 |
|
CALCUTTA DOCK LABOUR BOARD Vs. BONOMALI MAHANTI
|
November 19, 1962 |
|
CEMENT MARKETING CO OF INDIA P LTD Vs. COMMERCIAL TAX OFFICER
|
November 21, 1962 |
|
CHAKRAVARTY (R.C.) Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
|
September 5, 1962 |
|
CHIEF CONTROLLER OF EXPORTS NEW DELHI Vs. G P ACHARYA
|
November 30, 1962 |
|
CHITTARANJAN DAS
Vs. STATE OF WEST BENGAL
|
April 18, 1962 |
|
CHRESTIAN MINING CO LTD Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. PRAN JIBAN JAITHA
|
November 27, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. KESHARI SINGH NAHAR
|
December 19, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. H DEAR AND CO LTD
|
December 14, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. PRODUCE EXCHANGE CORPORATION LTD
|
December 14, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD VACUUM OIL CO
|
January 29, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. TONA JUTE CO LTD
|
February 6, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. RUPCHAND ROUTHMALL
|
February 13, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. SHEWBUX JAHURILAL
|
January 10, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. MOON MILLS LTD
|
January 16, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. JITENDRA NATH MALLICK
|
March 7, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. ANDERSON WRIGHT LTD
|
March 20, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. BENGAL HOME INDUSTRIES ASSOCIATION
|
March 20, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. TEA PRODUCING CO OF INDIA LTD
|
March 23, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. BIBHUTI BHUSAN DUTT
|
February 1, 1962 |
|
COMMISSIONER OF INCOMETAX Vs. GHASIRAM SRINIVAS
|
November 30, 1962 |
|
COMMISSIONER OF POLICE Vs. LAKSHMI CHAND GUPTA
|
January 11, 1962 |
|
DASARATH GAYEN
Vs. SATYANARAYAN GHOSH
|
July 20, 1962 |
|
DAWJEE DADABHOY AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1962 |
|
DHANANJOY SENAPATI Vs. DEBENDRANATH SENAPATI
|
August 13, 1962 |
|
DHARAMA CHAND ROY
Vs. NABIN CHANDRA MONDAL
|
February 21, 1962 |
|
DHARANI MOHAN ROY Vs. STATE OF WEST BENGAL
|
August 27, 1962 |
|
DHIRAJ LAL MEHTA
Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 18, 1962 |
|
DHIRENDRA NATH ROY Vs. SATYA SARAN MITRA
|
March 15, 1962 |
|
DIGAM MAHATO Vs. BIRAJ MAHATO
|
September 22, 1962 |
|
DISTRICT LICENSED DEED WRITERS ASSOCIATION MURSHIDABAD Vs. STATE OF WEST BENGAL
|
September 7, 1962 |
|
DUNICHAND SONS AND CO Vs. FORT GLOSTER INDUSTRIES LTD
|
June 1, 1962 |
|
DURGASREE STORES
Vs. BOARD OF REVENUE WEST BENGAL
|
April 17, 1962 |
|
DWIJENDRA LAL SEN GUPTA
Vs. HAREKRISHNA KONAR
|
June 28, 1962 |
|
ENA GHOSH Vs. STATE OF WEST BENGAL
|
February 23, 1962 |
|
FLORENCE MANASSEH Vs. A S BAM
|
February 15, 1962 |
|
FOOD INSPECTOR, KOZHIKODE MUNICIPALITY Vs. CALIFE INSURANCE CORPORATIONUT CO-OPERATIVE MILK S
|
August 24, 1962 |
|
FORT WILLIAM CO LTD Vs. CHAINRUP AND CO
|
September 13, 1962 |
|
G BASU Vs. SANKARI PROSAD GHOSAL
|
September 27, 1962 |
|
G F CARTER Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1962 |
|
G SUBRAHMANYAM Vs. H D MUNDHRA
|
May 16, 1962 |
|
GADADEAR JANA Vs. STATE OF WEST BENGAL
|
September 14, 1962 |
|
GADADHAR GHOSH
Vs. STATE OF WEST BENGAL
|
August 28, 1962 |
|
GANESHLAL SHOW Vs. ASANSOLE MUNICIPALITY
|
August 2, 1962 |
|
GANPATRAI SAGARMAL TRUSTEES FOR CHARITY FUND Vs.
COMMISSIONER OF INCOME TAX
|
January 25, 1962 |
|
GILLANDERS ARBUTHNOT AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
January 10, 1962 |
|
GILLANDERS ARBUTHNOT AND CO LTD Vs. COMMERCIAL TAX OFFICER
|
July 16, 1962 |
|
GOLDEN SOAP FACTORY P LTD Vs. NAKUL CHANDRA MONDAL
|
December 17, 1962 |
|
GOPI DEBI MEMANI
Vs. CHUNILAL KOTHARI
|
May 14, 1962 |
|
GOUR GOPAL MITRA Vs. STATE OF WEST BENGAL
|
July 31, 1962 |
|
GOUR MOHAN SEW Vs. GANESH CHANDRA SEN
|
January 10, 1962 |
|
HAJI LATIF ABDULLAH Vs. COMMISSIONER OF INCOME TAX
|
February 20, 1962 |
|
HALL AND ANDERSON PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1962 |
|
HARABILAS BISWAS
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
May 25, 1962 |
|
HARANATH GHOSH Vs. STATE OF WEST BENGAL
|
August 21, 1962 |
|
HARENDRA NATH DE Vs. MANMATHA NATH DE
|
August 7, 1962 |
|
HARIDAS MUNDRA
Vs. NATIONAL AND GRINDLAYS BANK LTD
|
July 31, 1962 |
|
HARILAL SAHA Vs. SATYA BALA DASI
|
June 12, 1962 |
|
HASBANNESSA Vs. QUAZI ZAHIRUDDIN MOHAMMAD BABAR
|
December 11, 1962 |
|
HINDUSTHAN CELLULOSE AND PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1962 |
|
HINDUSTHAN FLASH LIGHT MFG CO LTD Vs. GREAT AMERICAN INSURANCE CO LTD
|
July 5, 1962 |
|
HIRALAL SHAH Vs. COMMISSIONER OF POLICE
|
July 20, 1962 |
|
HOOSEN KASAM DADA INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1962 |
|
HOTCHAND LILARAM MIRPURI Vs. STATE
|
December 6, 1962 |
|
INDIAN IRON AND STEEL CO LTD Vs. HANUMANDAS CHIRANJILAL RAMRICH PAL
|
February 28, 1962 |
|
INDIAN STANDARD WAGON CO., LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
|
February 23, 1962 |
|
INDROLOKE STUDIO PRIVATE LTD Vs. SANTI DEVI
|
March 16, 1962 |
|
JAGANNATH AGARWALA
Vs. B N DUTTA
|
March 29, 1962 |
|
JAIPURIA CHINA CLAY MINES PRIVATE LTD Vs. COMMISSINER OF INCOME TAX
|
February 6, 1962 |
|
JALAN AND SONS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1962 |
|
JAMNADAS AGARWALLA Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
|
September 10, 1962 |
|
JANKI RAM BAHADUR RAM Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1962 |
|
JEEVANLAL LTD Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1962 |
|
JETHMAL LAKHANI Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1962 |
|
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 11, 1962 |
|
JUMRATI
Vs. S B BANERJEE
|
April 17, 1962 |
|
JYOTI PROKASH MITTER
Vs. H K BOSE CHIEF JUSTICE OF THE HIGH COURT CALCUTTA
|
January 3, 1962 |
|
JYOTI PROKASH MITTER
Vs. HONBLE MR JUSTICE H K BOSE C J OF THE HIGH COURT CALCUTTA
|
November 22, 1962 |
|
JYOTIRMOY DEY Vs. DACCA PICTURE PALACE LTD
|
September 12, 1962 |
|
KALIDASI DASI Vs. LAND ACQUISITION COLLECTOR SURI
|
February 19, 1962 |
|
KALIPADA MAITY Vs. SUKUMAR BOSE
|
April 30, 1962 |
|
KANAILAL GATANI Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX
|
May 18, 1962 |
|
KANTI CHANDRA BANERJEE Vs. PRANATI SARKAR
|
July 17, 1962 |
|
KARNIDAN RAWATMULL Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1962 |
|
KAVIRAJ SUDHINDRANATH SEN
Vs. JIBANDAS AGARWALLA
|
June 4, 1962 |
|
KAWSAR ALAM MUTWALI PENDA Vs. STATE OF WEST BENGAL
|
March 26, 1962 |
|
KEDAR NATH AGARWAL Vs. JAY ENGINEERING WORKS LTD
|
April 19, 1962 |
|
KEDIA JATIYA SAHAYAK SEBHA AND FUND CALCUTTA Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1962 |
|
KESORAM COTTON MILLS LTD Vs. COMMISSIONER OF WEALTH TAX CALCUTTA
|
May 14, 1962 |
|
KESORAM COTTON MILLS LTD Vs. SECOND LABOUR COURT
|
August 10, 1962 |
|
KHAN BAHADUR W RAHAMAN TEA AND LANDS CO PRIVATE LTD Vs. GIFT TAX OFFICER A WARD JALPAIGURI
|
March 26, 1962 |
|
KISHORILAL DUTTA
Vs. P K MUKHERJEE
|
December 5, 1962 |
|
KRISHNAMONI DASI Vs. BASER MONDAL
|
August 17, 1962 |
|
KUMAR PURNENDU NATH TAGORE Vs. INCOME TAX OFFICER
|
February 28, 1962 |
|
LAKSHMI KANTA BHUIYA Vs. BEHARILAL PODDAR
|
September 26, 1962 |
|
LAL BEHARI SASMAL
Vs. KANAK KANTI ROY
|
January 16, 1962 |
|
LALCHAND BHUR Vs. SUSHILA SUNDARI DASSI
|
July 4, 1962 |
|
LALTA PROSAD GOENKA Vs. BIRATNAGORE JUTE MILLS LTD
|
July 20, 1962 |
|
LIQUIDATORS BEGG DUNLOP AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1962 |
|
LOKENATH BHATTACHARJEE
Vs. UNION OF INDIA
|
December 5, 1962 |
|
M VERGHESE Vs. UNION OF INDIA
|
September 27, 1962 |
|
MACKINNON MACKENZIE AND CO LTD Vs. VELMA WILLIAMS
|
December 14, 1962 |
|
MADANLAL JAJODIA Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1962 |
|
MADHURI CHAUDHURI Vs. INDIAN AIRLINES CORPORATION
|
May 17, 1962 |
|
MAHADEO PROSAD SARAF Vs. S K SRIVASTAVA
|
September 12, 1962 |
|
MAHALUXMI RICE MILL Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL
|
August 3, 1962 |
|
MAKHANLAL ROY Vs. STATE OF WEST BENGAL
|
April 12, 1962 |
|
MALATI DE Vs. DHANAPATI DUTTA
|
July 12, 1962 |
|
MALATI DE Vs. UNANPATI DUTT
|
July 12, 1962 |
|
MANI LUXMI PATEL Vs. HLNDUSTHAN COOPERATIVE INSURANCE SOCIETY LIMITED
|
March 30, 1962 |
|
MANINDRA NATH SADHUKHAN Vs. BISWANATH KUNDU
|
August 16, 1962 |
|
MANNULAL SHAW Vs. STATE OF WEST BENGAL
|
March 12, 1962 |
|
MANSFIELD AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1962 |
|
MANTON AND CO. LTD. Vs. STATE OF WEST BENGAL
|
April 16, 1962 |
|
MATA PROSAD SHAW Vs. KHEDRU SHAW
|
September 14, 1962 |
|
MATHURA NATH BANERJEE Vs. RAGHUNATH PROSAD GUPTA
|
December 12, 1962 |
|
MCLEOD AND CO Vs. SUNIL KUMAR ROY CHOWDHURY
|
November 30, 1962 |
|
MITRA MUKHERJEE AND CO Vs. AJIT KUMAR SARKAR
|
June 18, 1962 |
|
MODERN ENGINEERING CO Vs. MOHAN CHARAN MALLICK
|
June 1, 1962 |
|
MOHAMMAD SAFIQUE
Vs. UNION OF INDIA
|
July 11, 1962 |
|
MOHAMMAD SHAFIQUE Vs. UNION OF INDIA
|
August 10, 1962 |
|
MORGAN Vs. INLAND REVENUE COMMISSIONERS
|
December 20, 1962 |
|
MOTOR AND MACHINERY MANUFACTURERS LTD Vs. STATE OF WEST BENGAL
|
February 16, 1962 |
|
MUSSTT HARBANNESSA Vs. QUAZI ZAHIRUDDIN MD BABAR
|
December 11, 1962 |
|
N C MUKHERJEE AND CO Vs. UNION OF INDIA
|
September 26, 1962 |
|
N C SEN AND B C SEN Vs. INCOME TAX OFFICER DIST III 1
|
August 31, 1962 |
|
NAN AND COMPANY PRIVATE LTD Vs. DALHOUSIE PROPER TIES LTD
|
April 4, 1962 |
|
NANDA RANI DEBI Vs. APCAR COLLIERIES LTD
|
August 13, 1962 |
|
NANIBALA GHOSH Vs. COMMERCIAL TAX OFFICER HOWRAH
|
February 22, 1962 |
|
NARENDRA N DAS Vs. STATE OF WEST BENGAL
|
March 9, 1962 |
|
NATIONAL COMPANY LTD Vs. BISESWARILAL AND CO
|
June 26, 1962 |
|
NATIONAL ROLLING AND STEEL ROPES, LTD. Vs. SIXTH INDUSTRIAL TRIBUNAL AND ORS.
|
March 15, 1962 |
|
NEW PUNJAB CALCUTTA TRANSPORT CO PRIVATE LTD Vs. COMMISSIONER OF POLICE CALCUTTA
|
June 7, 1962 |
|
NITYA GOPAL DE
Vs. STATE OF WEST BENGAL
|
July 26, 1962 |
|
NITYANANDA GHOSE Vs. KHANNA (B.C.)
|
January 19, 1962 |
|
NUR BUX Vs. STATE
|
March 5, 1962 |
|
NURUL HASAN
Vs. AMIR HASAN
|
May 11, 1962 |
|
OBISPO REYES Vs. STATE
|
June 5, 1962 |
|
OSMAN ALI Vs. DY. SECRETARY HOME
|
June 12, 1962 |
|
P K BASAK Vs. UNION OF INDIA
|
August 17, 1962 |
|
PANCHANAN BASAK Vs. ISHANITOSH GHATAK
|
March 9, 1962 |
|
PANDAY (S.N.) Vs. STATE OF WEST BANGAL
|
April 18, 1962 |
|
PANNALAL BADRILAL Vs. COLLECTOR OF LAND CUSTOMS, CALCUTTA
|
August 8, 1962 |
|
PARBATI PROSANNA GHOSH Vs. RENT CONTROLLER OF CALCUTTA
|
March 16, 1962 |
|
PRABARTAK COMMERCIAL CORPORATION
Vs. RAMSAHAIMULL MORE LTD
|
April 17, 1962 |
|
PRAFULLA KUMAR SEN
Vs. CALCUTTA STATE TRANSPORT CORPORATION
|
May 3, 1962 |
|
PRATIVA PAL ALIAS SM PRATIVA RANI PAL Vs. JANHABI CHARAN CHATTERJEE ALIAS J C CHATTERJEE
|
July 4, 1962 |
|
PROKASH CHANDRA KISHENLAL
Vs. KAYS CONSTRUCTIONS CO
|
January 10, 1962 |
|
PROMODE CH ROY CHOWDHURY Vs. COMMISIONER OF INCOME TAX WEST ENGAL
|
April 10, 1962 |
|
PROTAP CHANDRA KOYAL Vs. KALIFE INSURANCE CORPORATIONHARAN ACHARYA
|
July 27, 1962 |
|
RABINDRA CHANDRA CHANDA Vs. STATE
|
June 20, 1962 |
|
RABINDRA NATH SEN Vs. FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
|
November 21, 1962 |
|
RADHA RAMAN DHAR Vs. THE STATE
|
December 13, 1962 |
|
RADHARANI ROY Vs. STATE OF WEST BENGAL
|
April 30, 1962 |
|
RAGHUVANSHI PRIVATE LTD Vs. RUPCHAND GUPTA
|
July 6, 1962 |
|
RAI BAHADUR SETH TEOMAL Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1962 |
|
RAJAT KANTI SARMADHIKARY Vs. STATE OF WEST BENGAL
|
May 24, 1962 |
|
RAJDEO PRASAD Vs. STATE OF WEST BENGAL
|
January 4, 1962 |
|
RAM KUMAR AGARWALLA Vs. STATE OF WEST BENGAL
|
December 19, 1962 |
|
RAM KUMAR SITARAM Vs. CERTIFICATE OFFICER
|
December 14, 1962 |
|
RAM LAKSHMAN SINGH
Vs. GIRINDRA MOHAN HAZRA
|
May 11, 1962 |
|
RAM SANKAR TRIPATHY Vs. STATE OF WEST BENGAL
|
January 10, 1962 |
|
RAMANLAL MADANLAL
Vs. BINAPANI DEBI
|
November 21, 1962 |
|
RAMPALAT SHAW Vs. CORPORATION OF CALCUTTA
|
February 5, 1962 |
|
RANJIT KUMAR GHOSE
Vs. SECRETARY INDIAN PSYCHO ANALYTICAL SOCIETY
|
March 15, 1962 |
|
RAY Vs. DALVI
|
April 19, 1962 |
|
REFORM FLOUR MILLS P LTD Vs. FIRST LABOUR COURT
|
January 22, 1962 |
|
REGENT ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1962 |
|
REGISTRAR OF TRADE UNIONS WEST BENGAL Vs. MIHIR KUMAR GOOHA
|
August 22, 1962 |
|
REMINGTON RAND OF INDIA LTD Vs. COMMERCIAL TAX OFFICER
|
June 28, 1962 |
|
RENUPADA DUTTA Vs. THE STATE
|
August 8, 1962 |
|
RICHARD DE SOUZA
Vs. ABDUL WAHED
|
May 14, 1962 |
|
RIVERS STEAM NAVIGATION CO LTD Vs. INLAND STEAM NAVIGATION WORKERS UNION
|
April 19, 1962 |
|
ROUFANNESSA BIBI Vs. UNION OF INDIA
|
February 16, 1962 |
|
S N BARICK Vs. STATE OF WEST BENGAL
|
April 3, 1962 |
|
S N MUKHERJEE Vs. COMMISSIONER OF INCOME TAX CALCTTA
|
May 14, 1962 |
|
SACHINDRA MOHAN NANDY Vs. STATE OF WEST BENGAL
|
August 30, 1962 |
|
SAHASRANGSHU KANTA ACHAEYYA Vs. COLLECTOR OF MALDA
|
February 22, 1962 |
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SAHIRUDDIN AHMED Vs. STATE OF WEST BENGAL
|
August 1, 1962 |
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SAMLA COLLIERIES LTD Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1962 |
|
SANKAR KUMAR DUTTA
Vs. STATE
|
February 8, 1962 |
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SANKER LAL AGARWALLA
Vs. CORPORATION OF CALCUTTA
|
May 24, 1962 |
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SANTOSH KUMAR MONDAL Vs. NANDALAL CHAKRAPANI
|
August 17, 1962 |
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SARDAR SURJIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1962 |
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SASADHAR CHANDRA DAY Vs. TARA SUNDARI DASI
|
February 8, 1962 |
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SATYENDRA NATH BOSE
Vs. BIBHUTI BHUSAN BHAR
|
July 5, 1962 |
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SATYENDRA NATH MITRA
Vs. SUPERINTENDENT OF POLICE 24 PARGANAS
|
February 26, 1962 |
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SAXBY AND FARMER (INDIA) (PRIVATE) LTD. Vs. THIRD INDUSTRIAL TRIBUNAL
|
February 15, 1962 |
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SETHANI CHHOTI DEBI Vs. UNION OF INDIA
|
September 26, 1962 |
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SHAMLAL SEN PRIVATE LTD Vs. COLLECTOR OF CUSTOMS
|
July 12, 1962 |
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SHELL CO OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1962 |
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SHIVARAM PODDAR
Vs. INCOME TAX OFFICER
|
August 2, 1962 |
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SHIVRAM PODDAR Vs. INCOME TAX OFFICER
|
August 2, 1962 |
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SHIVRAM PODDAR Vs. INCOME TAX OFFICER
|
January 11, 1962 |
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SHREE HANUMAN FOUNDRIES LTD Vs. HEM RANJAN DEB
|
November 22, 1962 |
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SIBA RANI DEVI Vs. RAMENDRA NATH MUKHERJEE
|
April 17, 1962 |
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SK ALIMUDDIN Vs. STATE
|
January 5, 1962 |
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SK FAZLUDDIN Vs. ZUKEIDA KHANAM
|
January 2, 1962 |
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SM. BULU RANI SEAL Vs. MEMBER, BOARD OF REVENUE
|
January 18, 1962 |
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SOHANLAL SEROWGIE Vs. GAMBHIRMULL SEROWGIE
|
June 21, 1962 |
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SREE HANUMAN INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1962 |
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SRI ANNAPURNA COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1962 |
|
SRIDHAR JIEW Vs. INCOME TAX OFFICER
|
September 13, 1962 |
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STATE Vs. SANKAR KUMAR DUTTA ALIAS HARAN DUTTA
|
February 8, 1962 |
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STATE Vs. KESHAB CHANDRA NASKAR
|
January 12, 1962 |
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STATE Vs. NADU BADYAKAR
|
July 5, 1962 |
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STATE OF WEST BENGAL Vs. INDIAN IRON AND STEEL CO LTD
|
April 17, 1962 |
|
STATESMAN (PRIVATE) LIMITED Vs. DEB
|
February 15, 1962 |
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STEUART AND CO LTD Vs. C MACKERTICH
|
March 27, 1962 |
|
SUDHANSHU BHUSAN PAL Vs. STATE OF WEST BENGAL
|
September 5, 1962 |
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SUDHIR KUMAR BOSE Vs. STATE OF WEST BENGAL
|
March 6, 1962 |
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SUDHIR KUMAR SADHU Vs. REGIONAL TRANSPORT AUTHORITY BURDWAN
|
August 1, 1962 |
|
SULTAN KHAN
Vs. SAILESH CHANDRA NUNDY
|
November 27, 1962 |
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SUNIL KUMAR DATTA Vs. STATE OF WEST BENGAL
|
November 22, 1962 |
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SWEDISH EAST ASIA COMPANY LTD Vs. B R HERMAN AND MOHATTA INDIA PRIVATE LTD
|
January 5, 1962 |
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TAILORS PRIYA A FIRM Vs. GULABCHAND DANRAJ A FIRM
|
July 25, 1962 |
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TARA NEVATIA Vs. SRIPATI CHARAN DHUR
|
July 13, 1962 |
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TARAPADA MONDAL Vs. ADDL DISTRICT MAGISTRATE
|
August 12, 1962 |
|
TATA AIRCRAFT LIMITED
Vs. MEMBER BOARD OF REVENUE
|
February 20, 1962 |
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TEIEGI NATH Vs. INDIAN IRON AND STEEL CO LTD
|
December 7, 1962 |
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THACKERS PRESS AND DIRECTORIES LTD Vs. METROPOLITAN BANK LTD
|
September 27, 1962 |
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THACKERS PRESS AND DIRECTORIES LTD Vs. GOPINATH AUDDY
|
January 10, 1962 |
|
THE STATE Vs. BALESWAR MULLA
|
February 14, 1962 |
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TINKARI KUNDU Vs. BARUNI BALA DASSI
|
March 23, 1962 |
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TONS JUTE CO LTD Vs. KISSENLAL BANGUR
|
July 18, 1962 |
|
ULTADANGA OIL MILL Vs. CORPORATION OF CALCUTTA,
|
June 4, 1962 |
|
UNION OF INDIA Vs. BUNGO STEEL FURNITURE PR LTD
|
August 1, 1962 |
|
UNION OF INDIA Vs. HIMCO INDIA PRIVATE LTD
|
August 13, 1962 |
|
UNION OF INDIA Vs. SALWEEN TIMBER AND CONSTRUCTION CO INDIA LTD
|
December 21, 1962 |
|
UNION OF INDIA Vs. M N BASU
|
December 7, 1962 |
|
UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
|
March 1, 1962 |
|
UNION OF INDIA Vs. MANMUL JAIN
|
April 17, 1962 |
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UNION OF INDIA Vs. BHARAT CHARCOAL CO LTD
|
April 19, 1962 |
|
UNION OF INDIA Vs. N P SINGH
|
May 9, 1962 |
|
UNITED BANK OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1962 |
|
UPENDRA NATH DAS Vs. CHINTAMONI DEVI
|
January 24, 1962 |
|
V R VERMA Vs. MOHAN KUMAR MUKHERJEE
|
March 26, 1962 |
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WEST BENGAL PRESS WORKERS' AND EMPLOYEES' UNION Vs. ART UNION PRINTING WORKS PRIVATE LTD.
|
January 12, 1962 |
|
WOLVERHAMPTON IRON AND STEEL CO. Vs. STATE OF WEST BENGAL
|
January 25, 1962 |
|
WORKMEN OF STANDARD PHARMACEUTICAL WORKS, LIMITED Vs. STANDARD PHARMACEUTICAL WORKS, LIMITED
|
January 16, 1962 |