|
A C BHATTACHERJEE Vs. ARUN KRISHNA ROY
|
May 31, 1961 |
|
A DEBTOR Vs. STATE
|
August 8, 1961 |
|
A K ROY Vs. STATE OF WEST BENGAL
|
October 4, 1961 |
|
ABDUL SAYED Vs. MUBARAK BIBI
|
May 3, 1961 |
|
ABINASH CHANDRA BOSE
Vs. BIMAL KUMAR SEN
|
May 12, 1961 |
|
ADDITIONAL COLLECTOR OF CUSTOMS Vs. SITARAM AGARWALLA
|
November 23, 1961 |
|
AJIT KUMAR GANGULI Vs. UNION OF INDIA
|
July 18, 1961 |
|
AJIT KUMAR PALIT
Vs. STATE
|
May 19, 1961 |
|
ALI HOSSAIN
Vs. STATE OF WEST BENGAL
|
January 19, 1961 |
|
ALOKA GHOSE Vs. INSPECTOR GENERAL OF POLICE WEST BENGAL
|
November 28, 1961 |
|
ALWIN ATINDRA NATH BISWAS Vs. AMITA BISWAS
|
June 5, 1961 |
|
AMARNATH MUKHERJEE (TURNER MORRISON AND CO. LTD. Vs. TURNER MORRISON AND COMPANY (PRIVATE), LTD.
|
January 9, 1961 |
|
AMITAVA MUKHERJEE
Vs. PRINCIPAL BENGAL ENGINEERING COLLEGE
|
July 18, 1961 |
|
AMRITALAL MULLICK
Vs. SESH PROKASH MULLICK
|
June 5, 1961 |
|
ANADI MOHON GHOSE Vs. RABINDRA NATH DUTTA
|
July 20, 1961 |
|
ANANDILAL PODDAR
Vs. GUNENDRA KR ROY
|
June 19, 1961 |
|
ANITA KARMOKAR Vs. BIRENDRA CHANDRA KARMOKAR
|
May 23, 1961 |
|
ANUKUL CHANDRA MONDAL
Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1961 |
|
ARDHENDU BIKAS MITRA Vs. CENTRAL MANAGER S E RLY
|
December 20, 1961 |
|
ARNOLD JACOB AARON Vs. RAMTA SINGH
|
August 24, 1961 |
|
ARUN KUMAR BANERJEE Vs. STATE
|
December 18, 1961 |
|
ARUN KUMAR GHOSE Vs. KANAI KUMAR ROY
|
June 27, 1961 |
|
ASIT RANJAN MAJUMDAR
Vs. CALCUTTA DOCK LABOUR BOARD
|
February 3, 1961 |
|
ATAUR RAHMAN SARKAR Vs. DEPUTY SECRETARY HOME DEPARTMENT PASSPORT WRITERS BUILDINGS CALCUTTA
|
September 25, 1961 |
|
ATUL CHANDRA LAHIRY
Vs. SONATAN DAW
|
March 13, 1961 |
|
BAGHUNATH SINGH Vs. MESSRS PATEL AND COMPANY
|
June 14, 1961 |
|
BAIDHYANATH GHOSH Vs. SHEFALI GHOSH
|
February 28, 1961 |
|
BAKUBHAI AND AMBALAL LTD Vs. BENGAL CORPORATION PRIVATE LTD
|
May 11, 1961 |
|
BAL KISSEN KEJRIWAL
Vs. COLLECTOR OF CUSTOMS
|
September 19, 1961 |
|
BALLABHDAS AGARWAL PRIVATE LTD Vs. DALHOUSIE PROPERTIES LTD
|
March 29, 1961 |
|
BALLYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD Vs. PRAHALADRAI BHAGAT
|
June 13, 1961 |
|
BANGUR BROTHERS LTD Vs. GOVERNMENT OF WEST BENGAL
|
April 28, 1961 |
|
BANGUR BROTHERS, LTD Vs. GOVERNMENT OF WEST BENGAL
|
April 24, 1961 |
|
BANKU BEHARI MUKHEKJEE Vs. AMULYA CHANDRA GHOSH
|
June 13, 1961 |
|
BEJOY KUMAR BORAL Vs. ABALA BALA DUTT
|
February 28, 1961 |
|
BELLAND Vs. BANARASI DEBI
|
July 13, 1961 |
|
BENGAL SILK MILLS CO Vs. ISMAIL GOLAM HOSSAIN ARIFF
|
April 17, 1961 |
|
BENODE BEHARI SADHUKHAN Vs. HEM CHANDRA GHOSH
|
January 5, 1961 |
|
BHATKAWA TEA CO LTD Vs. HEM RANJAN DEB
|
January 20, 1961 |
|
BHOURILAL AGARWALLA
Vs. ASHUTOSH ROY
|
May 5, 1961 |
|
BIJON KRISHNA MUKHERJEE Vs. COMMISSIONER OF POLICE
|
March 10, 1961 |
|
BIJOY GOPAL SUE Vs. STATE OF WEST BENGAL
|
July 14, 1961 |
|
BIMALA BALA DEBI Vs. SANAT KUMAR CHAUDHURY
|
May 5, 1961 |
|
BIRENDRA NATH BANERJEE Vs. MRITUNJOY ROY
|
May 31, 1961 |
|
BISHWANATH KUNDU
Vs. SUBALA DASSI
|
July 5, 1961 |
|
BISWANATH BANERJEE Vs. AMAR NATH MUKHERJEE
|
May 30, 1961 |
|
BISWANTH GHOSE Vs. DEB
|
June 1, 1961 |
|
BRINDABAN CHANDRA BASAK Vs. INCOME TAX OFFICER
|
December 5, 1961 |
|
BROJENDRA KUMAR PORIA Vs. GOSTHA DOLAI
|
June 6, 1961 |
|
BROOKE BOND INDIA PRIVATE LTD. Vs. SUDHIR RANJAN GHOSH
|
August 22, 1961 |
|
CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION LTD Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1961 |
|
CHANDMULL JAIN Vs. GENERAL ASSURANCE SOCIETY LTD
|
July 14, 1961 |
|
CHANDRA BHUSAN CHATTERJEE Vs. STATE
|
March 10, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. MUGNEERAM BANGUR AND CO
|
December 13, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. KETTLEWELL BULLEN AND CO LTD
|
August 1, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. KHETAN AND CO
|
May 18, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. BURMAH OIL CO LTD
|
April 10, 1961 |
|
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. ASIT RANJAN MAJUMDER
|
May 2, 1961 |
|
COMMISSIONERS OF BUDGE BUDGE MUNICIPALITY Vs. KRISHNAPADA MONDAL
|
April 5, 1961 |
|
COMPAGNIE NATIONALS AIR FRANCE Vs. FIRST INDUSTRIAL TRIBUNAL
|
December 14, 1961 |
|
COMRADE BANK LIMITED IN LIQUIDATION Vs. JYOTI BALA DASSI
|
July 10, 1961 |
|
COOCH BEHAR BANK LTD Vs. JATINDRA NATH GHOSH
|
April 20, 1961 |
|
CORONATION TEA CO LTD Vs. STATE
|
April 26, 1961 |
|
CORPORATION OF CALCUTTA Vs. KEDAR NATH GHOSH
|
March 30, 1961 |
|
DAULATRAM AGARWALLA
Vs. CHAMPALAL JUGRAJ
|
December 22, 1961 |
|
DAULATRAM RAWATMULL Vs. INCOME-TAX OFFICER
|
August 1, 1961 |
|
DEBENDRA NATH DUTTA Vs. HIRENDRA NATH DUTTA
|
May 3, 1961 |
|
DILIP KUMAR GHOSH
Vs. STATE
|
June 2, 1961 |
|
DILIP NATH SEN
Vs. CERTIFICATE OFFICER
|
June 13, 1961 |
|
DIPCHAND GOLENCHA
Vs. M ABHECHAND AND CO
|
May 16, 1961 |
|
DULAL CHANDRA BHAR Vs. STATE OF WEST BENGAL
|
March 22, 1961 |
|
EMPLOYEE'S STATE INSURANCE CORPORATION Vs. MALHOUTRA
|
December 4, 1961 |
|
EVERETT ORIENT LINE
Vs. JASJIT SINGH
|
July 7, 1961 |
|
EVERETT ORIENT LINE INCORPORATED A COMPANY Vs. JASJIT SINGH
|
August 28, 1961 |
|
FIRE AND GENERAL INSURANCE CO OF INDIA LTD Vs. STATE
|
March 9, 1961 |
|
G DASS AND COMPANY Vs. D P ANAND
|
July 14, 1961 |
|
GAIRKHATTA TEA CO LTD Vs. STATE OF WEST BENGAL
|
January 19, 1961 |
|
GAKUL CHANDRA PAL Vs. ANUPAMA SEN GUPTA
|
September 19, 1961 |
|
GANNON DUNKERLEY AND CO Vs. UNION CARBIDE INDIA LTD
|
May 25, 1961 |
|
GENERAL ELEC CO OF INDIA (MFG ) P LTD Vs. COLLR OF CUS , CALCUTTA
|
July 28, 1961 |
|
GITA RANI DEBI Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
|
November 30, 1961 |
|
GOBINDA PRASAD PARUI
Vs. STATE
|
May 10, 1961 |
|
GOODS OF MAHAMMAD BASHIR Vs. STATE
|
April 10, 1961 |
|
GOPAL CHANDRA DE
Vs. STATE OF WEST BENGAL
|
July 19, 1961 |
|
GOPENDRA NATH BASU MALIK
Vs. PRATIVA RANI BASU MALLIK
|
March 10, 1961 |
|
GOPIKANTI SEN Vs. ABDUL GOFFUR
|
January 5, 1961 |
|
GOUR CHANDRA GHOSH Vs. PRASANNA DAS
|
January 10, 1961 |
|
GURU PRASANNA MUKHERJEE Vs. ASANSOL MUNICIPALITY
|
June 6, 1961 |
|
HAJI HABIB HAJI PIR MOHAMMED Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
January 31, 1961 |
|
HANSRAJ MANOT Vs. GORAK NATH CHAMPALAL PANDEY
|
November 30, 1961 |
|
HARBANS SINGH
Vs. UNION OF INDIA
|
March 9, 1961 |
|
HARDAYAN GARODIA Vs. GANGADHAR PERIWAL
|
March 10, 1961 |
|
HARERAM SAMANTA Vs. SUPERINTENDENT OF POLICE HOOGHLY
|
August 24, 1961 |
|
HARUN RASHID ALIAS HAROUN AL RASHID Vs. STATE
|
May 30, 1961 |
|
HIMANGSHU BHUSAN CHAKRABORTTI
Vs. NIRMAL KUMAR DAS
|
June 20, 1961 |
|
HIMMATSINGHKA TIMBER LTD Vs. UNION OF INDIA
|
June 19, 1961 |
|
HOARE MILLER Vs. STATE OF WEST BENGAL
|
November 30, 1961 |
|
HUMAYUN PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1961 |
|
IN THE GOODS OF MEGHRAJ KOTHARI, CHUNILAL AND OTHERS Vs. SM. GOPI DEVI
|
August 21, 1961 |
|
IN THE MATTER OF THE GONESHBERI TEA CO. PRIVATE LTD. Vs. ABC
|
June 16, 1961 |
|
INDIAN AIRLINES CORPORATION
Vs. KESHAVLAL F GANDHI
|
May 31, 1961 |
|
INDIAN IRON AND STEEL CO LTD Vs. ANIL KUMAR FOUZDAR
|
December 1, 1961 |
|
INDIAN POTTERY WORKS Vs. DOMINION OF INDIA
|
August 10, 1961 |
|
ISWAR MAHADEV Vs. STATE OF WEST BENGAL
|
November 21, 1961 |
|
J SEN GUPTA PRIVATE LTD Vs. STATE
|
September 8, 1961 |
|
JADU NATH ROY Vs. LAL MOHAN MALIK
|
July 28, 1961 |
|
JAFFAR IMAM Vs. CALCUTTA DOCK LABOUR BOARD
|
August 4, 1961 |
|
JAGANNATH SINGH Vs. SRIDAM MAJHI
|
November 29, 1961 |
|
JAINUL KHAN Vs. STATE
|
August 21, 1961 |
|
JAMES ALEXANDER AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1961 |
|
JAMURAT BEWA Vs. SAMARENDRA NATH MITRA
|
July 19, 1961 |
|
JEEWANLAL (1929) LTD. Vs. FOURTH INDUSTRIAL TRIBUNAL
|
August 22, 1961 |
|
JHULAN SINGH
Vs. D C GHATAK
|
February 9, 1961 |
|
JITENDRA NATH ROY Vs. MAHESWARI BOSE
|
January 27, 1961 |
|
JOYDEB HAXRA CHOUDHRY Vs. STATE OF WEST BENGAL
|
July 3, 1961 |
|
JOYNAL ABESIN GAYEN Vs. STATE
|
July 21, 1961 |
|
JUGAL ALIAS GOBARBHAN SHARMA Vs. GHANASHYAMDAS AGARWALLA
|
January 4, 1961 |
|
JUTHIKA ROY Vs. SHANTI NATH PANDIT
|
January 6, 1961 |
|
JYOTIRMOYEE SHARMA
Vs. UNION OF INDIA
|
August 2, 1961 |
|
KALI CHARAN GANGULI Vs. AVOY CHARAN SARDAR
|
June 26, 1961 |
|
KALIDAS MITRA Vs. SHANTI LAL SHUKLA
|
July 6, 1961 |
|
KALIDAS MONDAL Vs. BOARD OF SECONDARY EDUCATION WEST BENGAL
|
September 11, 1961 |
|
KALIPADA GHOSH Vs. LAKSHMIMONI NAYAK
|
March 29, 1961 |
|
KALLU BABU LALCHAND
Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1961 |
|
KALYAN KUMAR GHOSH Vs. COMMISSIONER, CORPORATION OF CALCUTTA & ORS
|
June 21, 1961 |
|
KALYAN KUMAR GHOSH Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
June 26, 1961 |
|
KAMALA BALA DASSI Vs. STATE OF WEST BENGAL
|
January 31, 1961 |
|
KAMALA CHARAN BHATTACHARYYA AND ORS Vs. OM PROKASH GUPTA AND ORS
|
March 16, 1961 |
|
KAMALA DEBI Vs. STATE OF WEST BENGAL
|
January 9, 1961 |
|
KAMALA PROSAD GUPTA Vs. CHAMAN LAL AGARWALLA
|
December 4, 1961 |
|
KANAI LAL ADHIKARY Vs. JOGENDRA NATH MONDAL
|
January 18, 1961 |
|
KANIKA DEVI Vs. AMARENDRA NATH ROY CHOUDHURI
|
June 27, 1961 |
|
KARAM CHAND THAPER Vs. MITRA
|
April 6, 1961 |
|
KASTUR CHAND JAIN
Vs. GIFT TAX OFFICER K WARD DIST III 2
|
March 16, 1961 |
|
KEDARNATH JUTE MANUFACTURING CO LTD Vs. COMMERCIAL TAX OFFICER
|
August 17, 1961 |
|
KHARKHARI COAL COMPANY P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1961 |
|
KISSEN GOPAL NATHANI
Vs. MURLIDHAR CHOWDHURY
|
January 17, 1961 |
|
KOHINOOR PICTURES PRIVATE LTD Vs. STATE OF WEST BENGAL
|
September 21, 1961 |
|
KUBER NAYEK
Vs. STATE
|
June 2, 1961 |
|
LAKSHMI NARAYAN RICE MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
September 28, 1961 |
|
LALA BAIJNATH PROSAD Vs. LALA SHYAM SUNDER
|
January 25, 1961 |
|
LEONARD BIERMANS WORKERS UNION
Vs. SECOND INDUSTRIAL TRIBUNAL
|
July 6, 1961 |
|
LIFE INSURANCE CORPORATION OF INDIA
Vs. JAYANTA KUMAR ROY
|
November 30, 1961 |
|
LIMTON PRIVATE LTD Vs. EMPLOYEES' STATE INSURANCE CORPORATION
|
May 10, 1961 |
|
LOTUS OIL COMPANY
Vs. CALCUTTA SOAP WORKS
|
September 29, 1961 |
|
M L DALMIYA AND CO Vs. UNION OF INDIA
|
March 22, 1961 |
|
MADAN SHAW
Vs. STATE
|
April 17, 1961 |
|
MADAN SHAW
Vs. STATE
|
June 6, 1961 |
|
MADANLAL SOHANLAL Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1961 |
|
MAHABIR AGARWALLA Vs. GITA ROY
|
August 30, 1961 |
|
MAHALUXMI COTTON MILLS LTD Vs. STATE
|
October 4, 1961 |
|
MAHARANI LALITA RAJYA LAKSHMI M P Vs. INDIAN MOTOR CO HAZARIBAGH LTD
|
May 10, 1961 |
|
MAKHAN LAL MODAK Vs. GIRISH CHANDRA JANA
|
December 7, 1961 |
|
MANICKCHAND DURGAPRASAD
Vs. PRATABMULL RAMESWAR
|
February 20, 1961 |
|
MANMOTHA NATH KOYAL Vs. HAZI SHEIKH KHAYER ALI
|
September 29, 1961 |
|
MARWARI MILLS STORES CO Vs. A K BANDOPADHYAY
|
September 28, 1961 |
|
MAYA SINGH Vs. MAHAMMAD BASIR
|
January 4, 1961 |
|
MAYFAIR ESTATES PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
August 14, 1961 |
|
MCLEOD AND CO Vs. SUNIL KUMAR ROY CHOWDHURY
|
November 30, 1961 |
|
MD BASHIR Vs. INCOME TAX OFFICER
|
July 7, 1961 |
|
MD. YUSUF Vs. SARIFAN BIBI
|
November 30, 1961 |
|
METAL PRESS WORKS LTD. Vs. DEB
|
June 1, 1961 |
|
MOHESHWAR NAIK Vs. RAGHUNATH PAL
|
August 3, 1961 |
|
MONORANJAN ROY Vs. GADADHAR MANUAL
|
March 29, 1961 |
|
MT. NAZMUNNESSA BEGUM, ADMINISTRATRIX Vs. VIDYASAGAR COTTON MILLS LTD.
|
September 8, 1961 |
|
NAIHATI JUTE MILLS, LTD. Vs. FIFTH INDUSTRIAL TRIBUNAL
|
September 4, 1961 |
|
NAKUL CHANDRA MONDAL Vs. KHUDA BISWAS ALIAS KHUDA BUX
|
August 9, 1961 |
|
NAKULESHWAR MONDAL Vs. UNION OF INDIA
|
April 5, 1961 |
|
NAKULESWAR GHATAK Vs. PROMODE KUMAR BANERJEE
|
April 12, 1961 |
|
NANDALAL DAS
Vs. MONMATHA NATH GHOSE
|
August 3, 1961 |
|
NANIK LAL KARMARKAR
Vs. SHANKAR LAL SHAH
|
March 8, 1961 |
|
NARENDRA NARAYAN BHATTACHARJEE Vs. SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
August 1, 1961 |
|
NATHMAL KAJARIA Vs. RAM NARAIN RATHI
|
March 28, 1961 |
|
NIDHAN MISRA Vs. STATE
|
January 17, 1961 |
|
NIRANJAN LALL AGARWALLA
Vs. UNION OF INDIA
|
June 9, 1961 |
|
NITAI CHARAN BAGCHL Vs. SURESH CHANDRA PAUL
|
February 7, 1961 |
|
OFFICIAL TRUSTEE OF WEST BENGAL Vs. BIDYADHAR MULLICK
|
June 16, 1961 |
|
OM PRAKASH ASIJA Vs. MONOHAR LAL KAKAR
|
August 4, 1961 |
|
P B SHAH AND CO Vs. CHIEF EXECUTIVE OFFICER
|
July 11, 1961 |
|
P J P THOMAS Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1961 |
|
PALRIWALA BROTHERS LIMITED Vs. COLLECTOR OF CUSTOMS
|
June 21, 1961 |
|
PARESH NATH NANDI Vs. STATE OF WEST BENGAL
|
March 24, 1961 |
|
PORT ENGINEERING WORKS LTD Vs. COMMERCIAL TAX OFFICER CHINA BAZAR CHARGE
|
September 18, 1961 |
|
PRAMATHA NATH MITTER Vs. HONBLE THE CHIEF JUSTICE OF HIGH COURT AT CALCUTTA IN THE STATE OF WEST BENGAL
|
May 31, 1961 |
|
PREMCHAND KAR Vs. STATE OF WEST BENGAL
|
July 4, 1961 |
|
PRINTERS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1961 |
|
PROSHAD KUMAR ROY Vs. REGIONAL TRANSPORT AUTHORITY
|
August 28, 1961 |
|
PROVA DEBI Vs. FERNANDES
|
October 4, 1961 |
|
PROVASH CHANDRA MALLICK ADVOCATE Vs. STATE
|
March 17, 1961 |
|
PURNENDU BIKASH MAITY
Vs. CHAIRMAN DISTRICT BOARD MIDNAPORE
|
March 28, 1961 |
|
R N BOSE ALIAS RANENDRA NATH Vs. GENERAL MANAGER SOUTH EASTERN RLY
|
July 4, 1961 |
|
RABINDRA NATH CHAKRABARTY Vs. STATE
|
January 5, 1961 |
|
RABINDRA NATH CHATTERJEE Vs. CORPORATION OF CALCUTTA
|
March 21, 1961 |
|
RADHA KINKAR MUKHERJEE Vs. BENI KORA
|
March 29, 1961 |
|
RADHARANI DASI Vs. ANGUR BALA DASI
|
June 12, 1961 |
|
RADHASHYAM GUHA ROY
Vs. CHOUDHURY SRI HARI PADA DATTA
|
March 22, 1961 |
|
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1961 |
|
RAM BARAN PRASAD
Vs. RAM MOHIT HAZRA
|
February 28, 1961 |
|
RAMCHAND JAGDISHCHAND
Vs. DEPUTY COLLECTOR OF CUSTOMS CALCUTTA
|
May 4, 1961 |
|
RAMENDRA NATH MUKHERJEE Vs. SHIBARANI DEBI
|
September 4, 1961 |
|
RAMESH BEHABI GHOSE Vs. UNION OP INDIA
|
June 27, 1961 |
|
RAMESH CHANDRA DAS
Vs. LAKHAN CHANDRA DAS
|
February 22, 1961 |
|
RAMESWARLAL SREENARAIN A FIRM Vs. UNION OF INDIA
|
May 3, 1961 |
|
RANI BALA DASI Vs. BENODINI RAY
|
July 6, 1961 |
|
RASH BEHARI GHOSH Vs. UNION OF INDIA
|
June 27, 1961 |
|
RATNAKAR GHOSH Vs. STATE OF WEST BENGAL
|
September 21, 1961 |
|
RENNELL Vs. INLAND REVENUE COMMISSIONERS
|
October 30, 1961 |
|
ROOPNARAIN RAMCHANDRA PRIVATE LTD Vs. BRAHMAPOOTRA TEA CO INDIA LTD
|
March 10, 1961 |
|
RUNGTA SONS PRIVATE LTD Vs. OWNERS MASTERS AND PARTIES INTERESTED IN S S EDISON MARINER
|
March 21, 1961 |
|
RUPESWARI DEBI
Vs. LOKENATH HOSIERY MILLS
|
August 31, 1961 |
|
S K BANERJEE Vs. AMBIKA PROSAD SINGH ALIAS AMBIKA SINGH
|
December 1, 1961 |
|
S K MUKHERJEE Vs. CHEMICALS AND ALLIED PRODUCTS EXPORT PROMOTION COUNCIL
|
July 31, 1961 |
|
S VENKATESAN Vs. NIHALCHAND AGARWALA
|
September 20, 1961 |
|
SADHAN CHANDRA CHATTERJEE Vs. S B TEWARI
|
October 5, 1961 |
|
SAGAR CHANDRA SAHA
Vs. STATE
|
March 13, 1961 |
|
SAHEBALI MONDAL Vs. AMIRALI MONDAL
|
June 1, 1961 |
|
SAILENDRA KUMAR ROY CHAUDHURY Vs. ABDUL LATIF KHAN
|
July 3, 1961 |
|
SAILENDRA NATH SINHA Vs. JASODA DULAL ADHIKARI
|
March 28, 1961 |
|
SAILESH CHANDRA CHAKRABORTY
Vs. STATE
|
March 14, 1961 |
|
SARAT CHANDRA PANDA Vs. SK AMIN ALT
|
October 5, 1961 |
|
SARDAR JASWANT SINGH
Vs. BOARD OF SECONDARY EDUCATION
|
July 26, 1961 |
|
SARKER BAKERY Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
September 18, 1961 |
|
SATAR SHEIKH Vs. UNION OF INDIA
|
December 20, 1961 |
|
SATISH CHURAN LAW
Vs. R GOHO OFFICIAL LIQUIDATOR
|
April 17, 1961 |
|
SATYA CHORONE ROQUITTEE Vs. SURESH CHANDRA PAL
|
September 8, 1961 |
|
SATYADAS PANDA Vs. CHAIRMAN MIDNAPORE MUNICIPALITY
|
September 13, 1961 |
|
SATYENDRA NATH MITRA Vs. UNION OF INDIA
|
April 24, 1961 |
|
SEKENDER SHEIKH Vs. STATE
|
January 25, 1961 |
|
SEN RALEIGH INDUSTRIES OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
|
September 19, 1961 |
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SHIBA PRASAD GERUA Vs. MANMATHA NATH SEN GUPTA
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January 18, 1961 |
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SHIBLAL TANTI Vs. SUSHITAL CHANDRA DEY
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March 3, 1961 |
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SIDDHESWAR PAN Vs. BHARAT CHANDRA PAN
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May 2, 1961 |
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SIND NATIONAL SUGAR MILLS LTD Vs. COMMERCIAL TAX OFFICER
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January 16, 1961 |
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SISIR KUMAR CHATTERJEE Vs. STATE
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May 15, 1961 |
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SITABATI DEVI Vs. STATE OF WEST BENGAL
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January 31, 1961 |
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SITARAM AGARWALA Vs. STATE
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August 11, 1961 |
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SK MOULA BUKSH Vs. DHARAMCHAND RANIWALLA
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March 16, 1961 |
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SM CHAMPA KUMARI SINGHI Vs. ADDITIONAL MEMBER BOARD OF REVENUE
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December 7, 1961 |
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SM. MUKUL DUTTA GUPTA Vs. INDIAN AIRLINES CORPORATION
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August 11, 1961 |
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SOHANLAL Vs. ADDITIONAL COLLECTOR OF CUSTOMS
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August 11, 1961 |
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SOORAJULL NAGARMULL Vs. ASSISTANT COLLECTOR OF CUSTOMS
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January 4, 1961 |
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SRIMATI KASTURI BAI Vs. RAMLAL PANDEY
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June 6, 1961 |
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SUDHAMOY BANDOPADHYA Vs. BHABANI PROSAD SARKAR
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February 20, 1961 |
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SUDHIR JUMAR SEN Vs. DIST SCHOOL BOARD OF 24 PGS
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August 1, 1961 |
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SUDHIR RANJAN HALDER
Vs. STATE OF WEST BENGAL
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March 22, 1961 |
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SUDHIR RANJAN HALDER Vs. STATE OF W.B. AND ANOTHER
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August 22, 1961 |
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SUGANCHAND SARAOGI Vs. COMMISSIONER OF INCOME TAX
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February 10, 1961 |
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SUHASINI KARURI Vs. WEALTH TAX OFFICER DISTRICT 1 2 D WARD CALCUTTA AND UNION OF INDIA
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November 23, 1961 |
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SUKUMAR PYNE Vs. UNION OF INDIA
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August 10, 1961 |
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SUNIL KUMAR BASU Vs. SMT. NAGENDRA BALA DEVI CHOUDHURANI
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November 29, 1961 |
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SUNIL KUMAR MUKHERJEE Vs. ZONAL MANAGER, EASTERN ZONE, LIFE INSURANCE CORPORATION OF INDIA
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August 7, 1961 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS W BENGAL Vs. NESARUDDIN SHAIKH
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September 29, 1961 |
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SUPRASAD MUKHERJEE Vs. STATE BANK OF INDIA
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July 26, 1961 |
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SURAJMULL NAGARMULL Vs. COMMISSIONER OF INCOME TAX
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April 28, 1961 |
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SUSAMA SINGH Vs. SAILENDRA NATH SINGH
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January 27, 1961 |
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SWAP AN RAY CHAUDHURI Vs. KHAGENDRA NATH SEN
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December 4, 1961 |
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TILOKE CHAND CHOPRA Vs. RAMDHANDAS BEHAPILAL
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November 29, 1961 |
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TIRTHALAL DE Vs. STATE OF WEST BENGAL
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November 28, 1961 |
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TITAGARH JUTE FACTORY CO., LTD. Vs. THIRD INDUSTRIAL TRIBUNAL
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July 11, 1961 |
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TITAGHUR PAPER MILLS CO., LTD. Vs. STATE OF WEST BENGAL
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October 4, 1961 |
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TOLLYGUNJ CLUB LTD Vs. CORPORATION OF CALCUTTA
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August 9, 1961 |
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TULSIDAS MUNDHRA Vs. STATE OF WEST BENGAL
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November 30, 1961 |
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TULSIDAS MUNDHRA Vs. STATE
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August 24, 1961 |
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TYPE FOUNDRY Vs. STATE OF WEST BENGAL
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November 22, 1961 |
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UNION OF INDIA Vs. ALLIANCE ASSURANCE CO LTD
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December 7, 1961 |
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UNION OF INDIA Vs. B M SEN
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February 10, 1961 |
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UNION OF INDIA Vs. B C NAWN BROS PR LTD
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February 15, 1961 |
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UNION OF INDIA Vs. KASHI PROSAD AGAWALLA
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February 8, 1961 |
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UNION OF INDIA Vs. RADHA KISSEN AGARWALLA
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February 3, 1961 |
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UNION OF INDIA Vs. BENODE KUMAR
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March 22, 1961 |
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UNION OF INDIA Vs. S N DAS PRIVATE LTD
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March 24, 1961 |
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UNION OF INDIA Vs. STATE
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June 7, 1961 |
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UNION OF INDIA Vs. HIMCO INDIA LTD
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June 28, 1961 |
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UNITED ARAB REPUBLIC Vs. MIRZA ALI AKBAR KASHANI
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April 17, 1961 |
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UNITED BANK OF INDIA LTD Vs. NEDERLANDSCHE STANDARD BANK
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June 8, 1961 |
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WALFORD TRANSPORT Vs. FIRST INDUSTIRIAL TRIBUNAL OF WEST BAENGAL
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January 24, 1961 |
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WEST BENGAL PRESS WORKERS AND EMPLOYEES UNION
Vs. ART UNION PRINTING WORKS PRIVATE LTD
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December 21, 1961 |
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WONG CHIT KHAW Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
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July 20, 1961 |
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WORKMEN OF CONTAINERS AND CLOSURES, LTD. Vs. FIRST LABOUR COURT
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November 21, 1961 |
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WORKMEN OF CONTINENTAL COMMERCIAL COMPANY P LTD Vs. GOVERNMENT OF WEST BENGAL
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August 9, 1961 |