|
A K RAHA ENGINEERS LTD Vs. STATE OF PUNJAB
|
August 7, 1959 |
|
ABDUL RAUF
Vs. STATE
|
July 21, 1959 |
|
ABDUL RAZAAK
Vs. MASHIRUDDIN AHMED
|
May 19, 1959 |
|
AGARWALLA AIR TRANSPORT
Vs. MD NASRATULLA
|
March 11, 1959 |
|
AJIT CHANDRA MAJUMDAR
Vs. AKHIL CHANDRA MAJUMDAR
|
December 23, 1959 |
|
AJIT KUMAR CHATTERJEE Vs. ELECTORAL REGISTRATION OFFICER BHATAR
|
November 25, 1959 |
|
AJIT KUMAR SEN GUPTA Vs. BAIJNATH SOMANI
|
April 29, 1959 |
|
ALEX A APCAR JR AND CO Vs. M N GAN
|
May 15, 1959 |
|
ALLIANCE ASSURANCE CO LTD Vs. UNION OF INDIA
|
January 7, 1959 |
|
AMAR KANTA SEN
Vs. SOVANA SEN
|
December 18, 1959 |
|
AMULYA RATAN KARMAKAR Vs. COMMISSIONER OF BASIRHAT MUNICIPALITY
|
March 20, 1959 |
|
ANANT ATMARAM WARA WADEKAR
Vs. LAND CUSTOMS OFFICER IN CHARGE
|
August 21, 1959 |
|
ANATH NATH DE
Vs. LAJJABATI DEVI
|
May 22, 1959 |
|
ANNAPOORNA FARMING AND FISHERY PRIVATE LTD Vs. RAJANI MRIDHA
|
March 25, 1959 |
|
ARYAN MINING AND TRADING CORPORATION LTD Vs. B N ELIAS AND CO LTD
|
February 18, 1959 |
|
ASWINI KUMAR DAS Vs. STATE OF WEST BENGAL
|
July 20, 1959 |
|
ATUL CHANDRA SARKAR
Vs. EAST BENGAL COMMERCIAL BANK LTD
|
August 14, 1959 |
|
AZIZUS SUBHAN Vs. STATE OF WEST BENGAL
|
January 22, 1959 |
|
B R HERMAN AND MOHATTO INDIA PR LTD Vs. SWEDISH EAST ASIA CO LTD
|
April 29, 1959 |
|
BABULAL BAJPAI
Vs. STATE
|
July 10, 1959 |
|
BAGCHI Vs. JUDGE, SECOND INDUSTRIAL TRIBUNAL
|
February 6, 1959 |
|
BALAI CHAND DAS ADHIKARY Vs. SUDHARANI DEBI
|
March 12, 1959 |
|
BALAI CHAND MAJUMDAR Vs. COMMISSIONERS OF NAIHATI MUNICIPALITY
|
December 17, 1959 |
|
BALMER LAWRIE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1959 |
|
BANAMALI SAHA Vs. SUBALA DASI
|
August 20, 1959 |
|
BANERJEE J Vs. BANARASI
|
May 28, 1959 |
|
BANK OF BIHAR LTD. Vs. TATA SCOB DEALERS (CONTROLLED STOCK) CALCUTTA LTD.
|
August 13, 1959 |
|
BANSHIDHAR JASH Vs. MAHARAJ SHRI SOMESH CHANDRA NANDY
|
December 15, 1959 |
|
BARCLAYS BANK LTD. Vs. INLAND REVENUE COMMISSIONERS
|
July 21, 1959 |
|
BENGAL AGRICULTURAL AND INDUSTRIAL CORPORATION LTD. Vs. CORPORATION OF CALCUTTA
|
September 1, 1959 |
|
BENGAL IMMUNITY CO LTD Vs. DENVER CHEMICAL MANUFACTURING CO
|
March 17, 1959 |
|
BENGALI TENT FACTORIES LTD Vs. AMIYA PROVA DAS GUPTA
|
July 22, 1959 |
|
BENOY KRISHNA ROHATGI Vs. SURAJBALI MISRA
|
August 21, 1959 |
|
BENOY KUMAR SEN Vs. SATYANANDA BHATTACHARYA
|
February 5, 1959 |
|
BEPIN BEHARI MONDAL Vs. STATE
|
April 7, 1959 |
|
BHAGWATI PROSAD HARLALKA
Vs. KAMALA MILLS LTD
|
February 19, 1959 |
|
BHARAT NATH MITRA Vs. SPECIAL LAND ACQUISITION COLLECTOR HOWRAH
|
June 10, 1959 |
|
BHASKAR MUKHERJEE Vs. NILMONI NATH
|
August 6, 1959 |
|
BHUPENDRA NATH LAHIRI Vs. PRABHAT KUMAR BISWAS
|
February 11, 1959 |
|
BHUSAN JANA Vs. BHUBAN CHANDRA BERA
|
July 28, 1959 |
|
BIPIN BEHARI SADHUKHAN Vs. FIRST LAND ACQUISITION COLLECTOR CALCUTTA
|
May 21, 1959 |
|
BIRENDRA KUMAR DATTA Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1959 |
|
BRAHMA PANDA Vs. CHAIRMAN OF HOWRAH MUNICIPALITY
|
August 19, 1959 |
|
BRAHMO SAMAJ EDUCATION SOCIETY Vs. WEST BENGAL COLLEGE EMPLOYEES ASSOCIATION
|
June 19, 1959 |
|
BRITANIA BUILDING AND IRON CO LTD Vs. GOBINDA CHANDRA BHATTACHARJEE
|
June 29, 1959 |
|
BRITISH BANK OF MIDDLE EAST Vs. ALMAL BROTHERS
|
August 10, 1959 |
|
BROJO GOPAL DAS Vs. KALIPADA BANERJEE
|
January 27, 1959 |
|
BULLOCK Vs. UNIT CONSTRUCTION CO LTD
|
February 12, 1959 |
|
C T PRIM Vs. STATE
|
April 29, 1959 |
|
CALCUTTA NATIONAL BANK IN LIQUIDATION Vs. ABHOY SINGH SAHELA
|
March 2, 1959 |
|
CALTEX (INDIA) LTD. Vs. THE DIRECTOR, WEST BENGAL FIRE SERVICES
|
September 24, 1959 |
|
CENTRAL BANK OF INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
April 24, 1959 |
|
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH Vs. STATE
|
July 15, 1959 |
|
CHANBALI STEAMER SERVICE CO LTD Vs. STATE
|
May 11, 1959 |
|
CHANDRA NATH GHOSH Vs. RAJANI KANTA GHOSH
|
June 24, 1959 |
|
CHERRY HOSIERY MILLS LTD Vs. S K GHOSE
|
February 9, 1959 |
|
CHIMANLAL DESAI Vs. UNION OF INDIA
|
November 26, 1959 |
|
CHOWRINGHEE PROPERTIES LTD. Vs. BRIGHT AND MC IVOR
|
August 24, 1959 |
|
COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL Vs. NUDDEA FARMS LTD
|
December 2, 1959 |
|
CONZINENTAL COMMERCIAL CO PRIVATE LTD Vs. THIRD INDUSTRIAL TRIBUNAL
|
May 21, 1959 |
|
COOCH BEHAR COMMERCIAL COMPANY Vs. UNION OF INDIA (UOI)
|
December 2, 1959 |
|
CORPORATION OF CALCUTTA Vs. SUDHAMOY BOSE
|
July 3, 1959 |
|
CORPORATION OF CALCUTTA Vs. SARAT CHANDRA GHATAK
|
April 28, 1959 |
|
D S KAZI Vs. K K CHAKRAVARTY
|
May 4, 1959 |
|
DALCHAND KOTHARI Vs. STATE OF WEST BENGAL
|
December 7, 1959 |
|
DAMODAR MUKHERJEE Vs. BONWABILAL AGARWALLA
|
August 24, 1959 |
|
DAMODAR SHAH
Vs. UNION OF INDIA
|
March 23, 1959 |
|
DARJEELING BANK LTD Vs. STATE
|
February 16, 1959 |
|
DASARATHI MONDAL Vs. HARI DAS
|
January 5, 1959 |
|
DAULATRAM RAWATMAL
Vs. INCOME TAX OFFICER
|
May 21, 1959 |
|
DAYA DEBI Vs. CHAPALA DEBI
|
March 23, 1959 |
|
DEBABRATA GHOSE Vs. JNANENDRA N. GHOSE
|
December 23, 1959 |
|
DELUXE FILM DISTRIBUTORS LTD. Vs. SUKUMAR KUMAR
|
June 19, 1959 |
|
DEO KARAN AGARWALLA
Vs. SATYENDRA GHOSAUL
|
January 21, 1959 |
|
DHANA KRISHNA ADHIKARI Vs. SIXTH INDUSTRIAL TRIBUNAL, WEST BENGAL
|
June 26, 1959 |
|
DHIRENDRA NATH HAZRA Vs. COLLECTOR OF EXCISE
|
July 27, 1959 |
|
DIBAKAR DUTTA Vs. CHANDI CHARAN BOSE
|
December 23, 1959 |
|
DILIP NARAYAN ROY CHOWDHURY Vs. AMARENDR KUMAR DUTTA
|
November 18, 1959 |
|
DIP NARAIN SINGH Vs. KANAI LAL GOSWAMI
|
September 22, 1959 |
|
E GRIFFITHS HUGHES LTD Vs. VICK CHEMICAL CO
|
May 19, 1959 |
|
EAST INDIA COMMERCIAL LTD Vs. COLLECTOR OF CUSTOMS
|
July 31, 1959 |
|
EAST INDIA COMMERCIAL LTD. Vs. COLLECTOR OF CUSTOMS
|
July 21, 1959 |
|
EASTERN MANGANESE AND MINERALS (PRIVATE) LTD. Vs. THE STATE OF WEST BENGAL
|
September 2, 1959 |
|
FARID AEMED Vs. STATE
|
June 4, 1959 |
|
FAYEZ SHEIKH JAHGI Vs. DISTRICT MAGISTRATE OF NADIA
|
April 30, 1959 |
|
FERRO ALLOYS CORPORATION LTD. Vs. A.K. GHOSH
|
June 26, 1959 |
|
FUSHRAJ THANMULL Vs. UNION OF INDIA (UOI)
|
August 17, 1959 |
|
G BHAR AND CO Vs. UNITED BANK OF INDIA LTD
|
December 15, 1959 |
|
GEM AND CO Vs. STATE OF WEST BENGAL
|
August 20, 1959 |
|
GIRISH BANK LTD Vs. STATE
|
July 27, 1959 |
|
GOBIND RAM TILOKCHAND Vs. UNION OF INDIA (UOI)
|
July 28, 1959 |
|
GOBINDA CHAKRAVARTTY Vs. STATE OF WEST BENGAL
|
December 10, 1959 |
|
GOBINDA PROSAD DAWN Vs. RAJANI KANTA DAWN
|
July 31, 1959 |
|
GOSTHO BEHARI SADHUKHAN Vs. OMIYO PROSAD MULLICK
|
June 16, 1959 |
|
GOVIND DAS BHATTAR Vs. PRAN KUMAR DAS
|
February 19, 1959 |
|
HAJI HAMED HAJI ABDULLA Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1959 |
|
HANUTMAL BHUTORIA
Vs. DOMINION OF INDIA
|
December 22, 1959 |
|
HARADSAN BOSR Vs. STATE
|
August 21, 1959 |
|
HARBANS SINGH CHOHAN Vs. THE STATE
|
September 15, 1959 |
|
HARCHURA TEA ESTATE
Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
March 13, 1959 |
|
HARI LAL BANDOPADHYYA Vs. GORA CHAND MALLICK
|
April 28, 1959 |
|
HARIPADA BHOWMICK Vs. KRISHNA CHAND ARORA
|
November 26, 1959 |
|
HEM CHANDRA DEV Vs. DHIRENDRA CHANDRA DAS
|
July 6, 1959 |
|
HEMANTA KUMAR MITRA Vs. MOHIT KUMAR CHAKRAVARTTY
|
February 18, 1959 |
|
HIMANGSHU KUMAR DAS
Vs. SOBHAN SHEIKH
|
April 22, 1959 |
|
HINDUSTHAN COMMERCIAL BANK LTD Vs. HINDUSTHAN GANERAL ELECTRICAL CORPORATION PVT LTD
|
August 11, 1959 |
|
IN RE TAPP : GONVILLE AND CAIUS COLLEGE CAMBRIDGE Vs. INLAND REVENUE COMMISSIONERS
|
March 16, 1959 |
|
INDIA ALKALIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE, CALCUTTA-I
|
May 7, 1959 |
|
INDIA RED LEAD FACTORIES CO. Vs. PURSOTTAMDAS NARSINGDAS
|
September 15, 1959 |
|
INDIAN IRON AND STEEL CO LTD Vs. GANESH CHANDRA BOSE
|
November 25, 1959 |
|
INDIAN STANDARD WAGON CO LTD Vs. COMMERCIAL TAX OFFICER
|
November 24, 1959 |
|
INDRA NARAYAN NANDI Vs. STATE OF WAST BENGAL
|
June 22, 1959 |
|
ISWAR RADHA KANTA JEW THAKUR Vs. GOPINATH DAS
|
December 4, 1959 |
|
JAGABANDHU DUTTA Vs. TARAK NATH DAS
|
June 8, 1959 |
|
JAHAR LAL CHANDRA Vs. STATE OF WEST BENGAL
|
July 30, 1959 |
|
JAKERIA MONDAL Vs. OSMANALI MONDAL
|
March 6, 1959 |
|
JALPAIGURI TEA CO LTD Vs. STATE OF WEST BENGAL
|
April 6, 1959 |
|
JAMAITRAI BISHANSARUP
Vs. RAI BAHADUR MOTILAL CHAMARIA
|
December 4, 1959 |
|
JARAT KUMARI DASSI Vs. SHALIGRAM SUBHKARAN KHEMANI
|
November 25, 1959 |
|
JATINDRA NATH SET
Vs. JADAVPUR UNIVERSITY
|
July 23, 1959 |
|
JHUMARMULL SETHIA
Vs. CHAMPALAL BOTHRA
|
August 3, 1959 |
|
JIBAN BANERJEE
Vs. STATE
|
March 25, 1959 |
|
JIVANDAS KHIMJI
Vs. NARBADA BAI
|
February 11, 1959 |
|
JIVANDAS KHIMJI Vs. RASHID ALLIDINA
|
February 11, 1959 |
|
JNAN CHAND CHUGH
Vs. JUGAL KISHORE AGARWAL
|
September 21, 1959 |
|
JOGMAYA DEVI Vs. STATE OF WEST BENGAL
|
February 26, 1959 |
|
JOHN WYETH AND BROTHERS LTD Vs. ADCCO LIMITED
|
July 20, 1959 |
|
JUGGILAL KAMLAPAT
Vs. SEW CHAND BAGREE
|
July 30, 1959 |
|
JYOTIRMOYEE BOSE Vs. BIRENDRA NATH PRODHAN
|
July 22, 1959 |
|
K C DAS Vs. STATE OF WEST BENGAL
|
July 30, 1959 |
|
KALIPADA BANERJEE
Vs. ABANK LTD
|
November 27, 1959 |
|
KALIPADA GHOSH
Vs. TULSIDAS DUTT
|
September 21, 1959 |
|
KALIPADA SINGHA ROY
Vs. DANDY SWAMI HRISHIKESH ASRAM
|
September 21, 1959 |
|
KAMAL BROTHERS Vs. HANSRAJ KAPUR
|
May 19, 1959 |
|
KAMAL SINGH RAMPURIA Vs. CORPORATION OF CALCUTTA
|
August 28, 1959 |
|
KASISWAR MITRA Vs. ADDITIONAL DISTRICT MAGISTRATE 24 PARGANAS
|
August 6, 1959 |
|
KASSIM AND ISMAEL INDIA LTD Vs. GREAT EASTERN SHIPPING CO LTD
|
September 23, 1959 |
|
KATIP BIBI Vs. FAKIR CHANDRA GHOSH
|
January 20, 1959 |
|
KAYAL BROS (PVT) LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
March 12, 1959 |
|
KEDAR NATH JUTE MANUFACTURING CO LTD Vs. COMMRRCIAL TAX OFFICER
|
February 19, 1959 |
|
KESAB LAL BANERJEE Vs. CALCUTTA DOCK LABOUR BOARD
|
September 10, 1959 |
|
KIRTI BHUSAN NAMUA Vs. LAKSHMAN DAY
|
January 16, 1959 |
|
KIRTIBASH DAS Vs. STATE
|
June 9, 1959 |
|
KRISHNA LAL SAHA Vs. PANCHANAN DUTTA
|
February 17, 1959 |
|
KSHIRODA MOYRE SEN Vs. ASHUTOSH ROY
|
March 10, 1959 |
|
LAKHINARAYAN RAMNIWAS
Vs. LLOYD TRIESTINO SOCIETA PER AZINNI DI NAVIGAZIENE SEDE IN TRIESTA
|
September 15, 1959 |
|
LAKSHMI NARAIN RAMNIVAS
Vs. MANNESMAN EXPORT G M B H
|
December 11, 1959 |
|
LAKSHMINARAYAN RAMNIWAS
Vs. COMPAGNIA GENOVESE D ESPORTAZIONE
|
July 3, 1959 |
|
LALCHAND CHOWDHURY
Vs. UNION OF INDIA
|
September 23, 1959 |
|
LOKE NATH MUKHERJEE Vs. SUBASONA SADHUKHAN
|
June 29, 1959 |
|
M TILAK AND CO Vs. THIRD INDUSTRIAL TRIBUNAL
|
April 23, 1959 |
|
MAHALAXMI COTTON MILLS LTD Vs. STATE
|
May 19, 1959 |
|
MAHARAJA PROBIRENDRA MOHUN TAGORE
Vs. STATE OF BIHAR
|
August 12, 1959 |
|
MAHINDRA NATH BOSE Vs. STATE OF WEST BENGAL
|
February 26, 1959 |
|
MAKAIBARI TEA AND TRADING CO PVT LTD Vs. COLLR OF C EX , CALCUTTA
|
June 17, 1959 |
|
MANGAL RAM Vs. STATE
|
May 7, 1959 |
|
MANI BHUSAN MALIK
Vs. PIONEER BANK LTD
|
May 28, 1959 |
|
MANIK LAL GHOSE Vs. OFFICER-IN-CHARGE OF HOOGHLY-CHINSURAH MUNICIPALITY
|
January 1, 1959 |
|
MANIRUDDIN AHMED
Vs. UMAPRASANNA MUKHERJEE
|
September 21, 1959 |
|
MATI LAL SAMANTA Vs. COMMISSIONERS OF TAMLUK MUNICIPALITY
|
June 2, 1959 |
|
MAYA CHANDA Vs. MANDADHABI SANNAMAT
|
March 13, 1959 |
|
MIHIR BOSE Vs. JOBEDA KHATUN
|
January 8, 1959 |
|
MODEL ELECTRIC OIL MILLS Vs. CORPORATION OF CALCUTTA
|
June 9, 1959 |
|
MONIKA DAS GUPTA
Vs. PROMODE KUMAR ROY
|
November 26, 1959 |
|
MONMATHA NATH MUKHERJEE Vs. SMT. BANARASI & ORS.
|
May 28, 1959 |
|
MONORAMA DASI Vs. ANIL KUMAR GHOSE
|
April 7, 1959 |
|
MOOLJEE SICKA AND CO Vs. SECOND ADDITIONAL INCOME TAX OFFICER VI
|
November 26, 1959 |
|
MOTILAL CHAMARIA
Vs. LAL CHAND DUGAR
|
August 12, 1959 |
|
MUGNEERAM BANGUR AND CO Vs. GURBACHAN SINGH
|
January 28, 1959 |
|
MUKUNDA DAS NANDY Vs. BIDHAN CHANDRA ROY
|
July 1, 1959 |
|
MUKUNDA DAS NANDY Vs. BIDHAN CHANDRA ROY
|
August 31, 1959 |
|
N MAIGUR Vs. DIVISIONAL OPERATING SUPERINTENDENT E RLY
|
May 25, 1959 |
|
NAGENDRA NATH SAU
Vs. RAM KRISHNA SAU
|
September 7, 1959 |
|
NAIB TRANSPORT PRIVATE LTD Vs. S N MUKHERJEE
|
February 2, 1959 |
|
NALIN BEHARI ROY Vs. BISWESWAR BHATTACHARJYA
|
September 4, 1959 |
|
NANDI CHARAN PAUL AND BROS LTD Vs. CERTIFICATE OFFICER ALIPORE
|
January 8, 1959 |
|
NARASINGH ROUTH Vs. CALCUTTA DOCK LABOUR BOARD
|
July 15, 1959 |
|
NARENDRA KUMAR MITRA
Vs. STATE
|
January 9, 1959 |
|
NARENDRA NATH CHAKRAVORTY Vs. CORPORATION OF CALCUTTA
|
August 13, 1959 |
|
NATHMULL TOLARAM
Vs. KILLA AND CO
|
March 11, 1959 |
|
NATIONAL TOBACCO CO OF INDIA LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
|
November 19, 1959 |
|
NEMCHAND TANTIA
Vs. KISHINCHAND CHELLARAM INDIA LTD
|
April 9, 1959 |
|
NEW CENTRAL JUTE MILLS CO LTD Vs. RIVERS STEAM NAVIGATION CO LTD
|
February 10, 1959 |
|
NEW CHURULIA COAL CO LTD Vs. UNION OF INDIA
|
April 23, 1959 |
|
NIHAL CHAND AGARWALLA Vs. S VENKATESAN
|
June 11, 1959 |
|
NIRMAL BOSE
Vs. UNION OF INDIA
|
April 8, 1959 |
|
NIRMALA BALA GHOSH AND ANOTHER Vs. BALAI CHAND GHOSH
|
September 23, 1959 |
|
NIRMALA SUNDARI DASI Vs. MRINALINI DASI
|
June 1, 1959 |
|
NIRPENDRA NATH BANERJEE
Vs. SENIOR DEPUTY ACCOUNTANT GENERAL POSTS AND TELEGRAPHS
|
August 27, 1959 |
|
NITAI CHANDRA MANDAL
Vs. PASHUPATI DEY
|
March 13, 1959 |
|
OLGA THELMA GOMES
Vs. MARK GOMES
|
January 27, 1959 |
|
P C SEN Vs. MD SALAUDDIN
|
August 17, 1959 |
|
P N PATHAK SHARMA Vs. RENUKA DEBI
|
January 30, 1959 |
|
PANCHANAN PRAMANIK Vs. KISHORI MOHAN BANERJEE
|
November 25, 1959 |
|
PANCHU
Vs. HRISHIKESH GHOSE
|
February 17, 1959 |
|
PARESH NATH CLOTH STORES Vs. NITYANANDA PAL
|
July 8, 1959 |
|
PHILIPSON-STOW Vs. INLAND REVENUE COMMISSIONERS
|
November 20, 1959 |
|
PRAFULLA RANJAN SARKAR
Vs. HINDUSTHAN BUILDING SOCIETY LTD
|
September 1, 1959 |
|
PRAHLAD CHANDRA DEY Vs. GOBINDA CHANDRA DEY
|
December 1, 1959 |
|
PRATABMULL RAMESHWAR
Vs. K C SETHIA 1944 LTD
|
December 24, 1959 |
|
PROBODH CHANDRA DUTT Vs. STATE OF WEST BENGAL
|
February 20, 1959 |
|
PROBODH CHANDRA JHA
Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
June 22, 1959 |
|
PROTAP PROPERTIES PRIVATE LTD Vs. STATE OF WEST BENGAL
|
December 2, 1959 |
|
PROVA RANI ADHIKARI Vs. LALIT MOHINI MITRA
|
December 17, 1959 |
|
PROVABATI KUNWAR
Vs. KAISER KUNWAR
|
June 1, 1959 |
|
PROVASH CHANDRA SETT Vs. GOURIPORE ELECTRIC SUPPLY CO LTD
|
June 16, 1959 |
|
PROVAT CHANDRA COOMAR Vs. RABINDRA NATH COOMAR
|
September 22, 1959 |
|
PURNANANDO PATRA
Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
August 13, 1959 |
|
PUSHRAJ PURANMAL
Vs. CLIVE MILLS CO LTD
|
September 7, 1959 |
|
RABINDRA KUMAR BABU Vs. S K BANERJEE
|
June 12, 1959 |
|
RADHARANI MITRA Vs. KANAKLATA ROY
|
December 23, 1959 |
|
RAIKISHORI DASSI Vs. OFFICIAL TRUSTEE OF WEST BENGAL
|
September 21, 1959 |
|
RAJUBALA DASI
Vs. NIDHURAM PANDIT
|
January 22, 1959 |
|
RAM BARAN PROSAD Vs. RAM MOHIT HAZRA
|
November 18, 1959 |
|
RAM RANJAN RAKSHIT
Vs. CHIEF ADMINISTRATOR REHABILITATION FINANCE ADMINISTRATION NEW DELHI
|
February 5, 1959 |
|
RAMBILAS NANDLAL
Vs. IMPERIAL OIL MILLS LTD
|
September 9, 1959 |
|
RAMLAL ROSHANLAL AND CO Vs. B C PAUL AND SONS P LTD
|
December 18, 1959 |
|
RATAN KUMARI THOLIA
Vs. SUNDER LAL THOLIA
|
June 17, 1959 |
|
RE WESTMINSTERS DEED OF APPOINTMENT : KERR Vs. WESTMINSTER
|
January 28, 1959 |
|
REKHAB CHAND SOMANI
Vs. UNION OF INDIA
|
August 21, 1959 |
|
RIFLE FACTORY CO OPERATIVE SOCIETY LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
|
January 8, 1959 |
|
ROYAL CALCUTTA GOLF CLUB Vs. THIRD INDUSTRIAL TRIBUNAL WEST BANGAL
|
November 27, 1959 |
|
RUNGTA SONS PRIVATE LTD Vs. JUGOMETAL TRG REPUBLIKE
|
January 15, 1959 |
|
RUP CHAND MULLICK Vs. MADAN MOHAN DUTT
|
December 2, 1959 |
|
S M NAWAB ARIFF Vs. CORPORATION OF CALCUTTA
|
August 12, 1959 |
|
S MOHD NAIM MOHD ALAM Vs. ROURAFFIC AND FAR EASTERN LTD
|
August 13, 1959 |
|
SAHA STORES
Vs. COMMERCIAL TAX OFFICER
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March 6, 1959 |
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SAMBASIVAM Vs. PUBLIC PROSECUTOR
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March 30, 1959 |
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SAMBHU LAL RAM
Vs. STATE OF WEST BENGAL
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January 22, 1959 |
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SANATAN DAW
Vs. DASARATHI TAH
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May 15, 1959 |
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SANKAR PROSAD MUKHERJI
Vs. STATE OF WEST BENGAL
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January 9, 1959 |
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SARAT KUMAR PAUL
Vs. SUDHIR KUMAR PAUL
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September 21, 1959 |
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SARDAR Vs. STATE
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February 26, 1959 |
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SARKAR DUTT ROY AND CO Vs. BANK LTD
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September 22, 1959 |
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SATYA CHARAN DAS Vs. HRISHIKESH KARAR
|
May 25, 1959 |
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SATYA RANJAN DAS GUPTA
Vs. POSTMASTER GENERAL WEST BENGAL CIRCLE CALCUTTA
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February 5, 1959 |
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SCOTTISH UNION AND NATIONAL INSURANCE CO Vs. SARASWATI SAJNANI
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May 30, 1959 |
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SERAJUDDIN AND CO Vs. MICHAEL GOLODETZ
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April 29, 1959 |
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SETH SUKHLALL CHANDANMULL
Vs. A C JAIN INCOME TAX OFFICER
|
January 20, 1959 |
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SEW KUMHER
Vs. MONGRU MONGRI KUMHARIN
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February 4, 1959 |
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SHAMBHU NATH GHOSH Vs. BEJOY LAKSHMI COTTON MILLS LTD
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March 5, 1959 |
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SHEW SAKTI OIL MILLS LTD Vs. JUDGE SECOND INDUSTRIAL TRIBUNAL
|
June 5, 1959 |
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SHIVADHAR SUKLA Vs. CORPORATION OF CALCUTTA
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May 29, 1959 |
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SHIVRAM PODDAR
Vs. INCOME TAX OFFICER CENTRAL CIRCLE II CALCUTTA
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April 27, 1959 |
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SK ABU BAKKAR Vs. PARIMAL PROVA SARKAR
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November 18, 1959 |
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SONAR BANGLA BANK LTD Vs. CALCUTTA ENGINEERING COLLEGE
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May 20, 1959 |
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SOURINDRA KUMAR SAHA Vs. BIBHUTI ROY
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August 28, 1959 |
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SRI GOPAL JALAN AND CO Vs. CALCUTTA STOCK EX CHANGE ASSOCIATION LTD
|
August 18, 1959 |
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SRIMANTA MANNA Vs. STATE
|
January 8, 1959 |
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STATE Vs. SOVARANI GHOSE
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August 18, 1959 |
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STATE OF WEST BENGAL
Vs. JIWANMALL BABU
|
December 18, 1959 |
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STATE OF WEST BENGAL
Vs. KESSON CHAND KOCHER
|
February 3, 1959 |
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STATE OF WEST BENGAL
Vs. PRODUCE TRADERS CORPORATION
|
January 28, 1959 |
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STATE OF WEST BENGAL
Vs. UNITED RUBBER WORKS LTD
|
June 4, 1959 |
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SUBHAS CHANDRA BHATTACHARJEE Vs. PANCHU RANI DUTTA
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December 18, 1959 |
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SUBODH K CHATTERJEE Vs. UNION OF INDIA
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May 4, 1959 |
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SUDHANYA KUMAR HALDER
Vs. HARIPADA HALDER
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June 9, 1959 |
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SUDHIR CHANDRA NEOGY Vs. CALCUTTA TRAMWAYS CO. LTD.
|
December 17, 1959 |
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SUDHIR KUMAR CHATTERJEE Vs. BERHAMPORE MUNICIPALITY
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June 9, 1959 |
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SUDHIR RANJAN DE Vs. TARAPROSAD CHATTERJEE
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January 8, 1959 |
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SUGANDHA MOHAN BHATTACHARJEE
Vs. N M MUKHERJEE
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March 5, 1959 |
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SUKIMAN Vs. KANCHA BIBI
|
February 20, 1959 |
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SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. FATIK NASKAR
|
November 30, 1959 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVERNMENT OF WEST BENGAL Vs. BASUDEB DAS
|
January 22, 1959 |
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SURENDRA NATH BIBRA
Vs. STEPHEN COURT LTD
|
August 17, 1959 |
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SURPAT SINGH Vs. STATE OF WEST BENGAL
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August 5, 1959 |
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SUSHILA DEVI RAMPURIA Vs. INCOME TAX OFFICER
|
June 11, 1959 |
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SUWALAL JAIN
Vs. CLIVE MILLS CO LTD
|
July 31, 1959 |
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T C HORNBY Vs. E T FARMER
|
July 20, 1959 |
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TARAK NATH GANGOPADHYAYA
Vs. KALI SANKAR BANDOPADHYAYA
|
November 18, 1959 |
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TARAPROSAD PRODHAN
Vs. SHYAM BERA
|
January 9, 1959 |
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TARINI KUMAR PANDAY
Vs. STATE
|
August 4, 1959 |
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TINCOWRI HALDAR
Vs. NANIGOPAL MONDAL
|
April 22, 1959 |
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TINKORI BYSACK Vs. MUNSIF SECOND COURT HOWRAH
|
July 6, 1959 |
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UNION OF INDIA Vs. KHETRA MOHAN BANERJEE
|
June 4, 1959 |
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UNION OF INDIA Vs. NEW MARINE COAL CO BENGAL LTD
|
December 24, 1959 |
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WAHAD BAKSH SEIKH
Vs. HADISA BIBI
|
December 9, 1959 |
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WILLIAM FREDERICK DE PENNING Vs. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL
|
January 15, 1959 |
LOGIN