|
A P MISRA Vs. STATE
|
May 7, 1958 |
|
ABDUL GHAFFUR Vs. RAM SARAN KASHYAP
|
January 2, 1958 |
|
ABDUL MAJID
Vs. SAMIRUDDIN
|
May 13, 1958 |
|
ACHHIMAN BIBI
Vs. ABDUR RAHIM NASKAR
|
February 11, 1958 |
|
ADHIR KUMAR DUTTA Vs. BINYIT LATA DUTTA
|
February 5, 1958 |
|
ADHIR KUMAR HAJRA Vs. KANAI LAL CHATTERJEE
|
January 13, 1958 |
|
ADMINISTRATOR GENERAL OF WEST BENGAL
Vs. BASUDEB MUKHERJEE
|
March 18, 1958 |
|
ADMINISTRATOR GENERAL OF WEST BENGAL Vs. IN MATTER OF BASUDEB MUKHERJEE
|
March 18, 1958 |
|
ADMINISTRATOR HOWRAH MUNICIPALITY Vs. MESSRS CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
February 10, 1958 |
|
AGARPARA CO LIMITED Vs. SUMATICHAND KOCHAR
|
January 15, 1958 |
|
ALBERT DAIVD LTD Vs. STATE
|
July 14, 1958 |
|
ALBERT JUDAH JUDAH
Vs. RAMPADA GUPTA
|
March 3, 1958 |
|
ALI ALTAF HOSSAIN Vs. GOLAM RAHAMAN MALLIK
|
September 4, 1958 |
|
ALI KHAN Vs. KRISHNA PRASAD JANA
|
April 30, 1958 |
|
ALUMINIUM CORPORATION OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 31, 1958 |
|
ALUMINIUM CORPORATION OF INDIA LTD Vs. COAL BOARD
|
September 11, 1958 |
|
ALUMINIUM CORPORATION OF INDIA LTD Vs. C BALAKRISHNAN
|
August 8, 1958 |
|
AMAL CHAKRABORTY Vs. STATE
|
June 12, 1958 |
|
AMULYA KUMAR SIKDAR
Vs. L M BAKSHI
|
March 24, 1958 |
|
AMULYANATH DUTT Vs. JUGAL KRISHNA HALDER
|
February 21, 1958 |
|
ANIL NATH DE
Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
February 4, 1958 |
|
ASHOKA MARKETING LTD Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
May 29, 1958 |
|
ASIATIC STEAM NAVIGATION CO LTD Vs. JETHALAL DHARAMSHI AND CO
|
August 13, 1958 |
|
ASSOCIATED PICTURES LTD Vs. UNION OF INDIA
|
September 2, 1958 |
|
ATIABARI TEA CO LTD Vs. UNION OF INDIA
|
December 8, 1958 |
|
B K GUPTA Vs. STATE
|
August 14, 1958 |
|
B N ELIAS AND CO LTD Vs. STATE OF WEST BENGAL
|
February 25, 1958 |
|
B N ELIAS AND CO PRIVATE LTD Vs. G P MUKHERJEE
|
December 24, 1958 |
|
BABURAM LAL Vs. DEBDAS LALA
|
June 4, 1958 |
|
BADAL
Vs. KAMAL KUMAR BANERJEE
|
March 13, 1958 |
|
BAL KISSAN KEJRIWAL
Vs. COLLECTOR OF CUSTOMS
|
January 22, 1958 |
|
BALAI LAL SEN
Vs. PRAMATHA NATH SEN
|
June 6, 1958 |
|
BANAMALI ROUL Vs. MOLLA SAIYAD ALI HOSSAIN
|
May 21, 1958 |
|
BANWARILAL AND CO PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
|
December 10, 1958 |
|
BARANAGORE JUTE FACTORY CO LTD Vs. HULASCHAND RUPCHAND
|
March 10, 1958 |
|
BARINDRA KUMAR GHOSH Vs. STATE
|
March 18, 1958 |
|
BASANTA KUMAR PAL
Vs. CHIEF ELECTRICAL ENGINEER
|
June 12, 1958 |
|
BASANTA KUMAR ROY
Vs. CHARU CHANDRA PAL
|
January 6, 1958 |
|
BEJAY KRISHNA GOSWAMI Vs. PROVASH RANJAN GOSWAMI
|
February 13, 1958 |
|
BEJAY LAXMI COTTON MILLS LTD. Vs. THE STATE OF W.B.
|
May 12, 1958 |
|
BELSUND SUGAR CO LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
April 15, 1958 |
|
BEPIN BEHARY MULLICK Vs. LAKSHASONA DASSI
|
August 12, 1958 |
|
BHABAKALI BANERJEE Vs. SAIBALINI DEVI
|
February 3, 1958 |
|
BHABATARAN ROY Vs. BHAJAHARI SAMANTA
|
November 27, 1958 |
|
BHARATENDRA NATH BHATTACHARYA
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
June 26, 1958 |
|
BHENDU BALA DASI Vs. MOHAN CHANDRA GANTAIT
|
March 13, 1958 |
|
BHOLANATH BAG Vs. SUDHIR CHANDRA JANA
|
August 6, 1958 |
|
BHOLANATH MONDAL Vs. STATE
|
March 10, 1958 |
|
BHUJANGA BHUSAN MANDAL Vs. BHIKURAM LOHAR
|
July 15, 1958 |
|
BHUTNATH DAS Vs. SAHADEB CHANDRA PANJA
|
September 16, 1958 |
|
BHUTNATH GARAI Vs. DIVISIONAL FOREST OFFICER MLDNAPORE
|
April 23, 1958 |
|
BIDHU BHUSAN MAJUMDAR
Vs. CHIEF ENGINEER GOVERNMENT OF WEST BENGAL
|
January 6, 1958 |
|
BINAPANI ROJA
Vs. RABINDRANATH SARKAR
|
July 21, 1958 |
|
BINJRAJ MARWARI Vs. JOGESWARI DEVI
|
April 29, 1958 |
|
BIREN RAY
Vs. BEJAYES MUKHERJEE
|
February 11, 1958 |
|
BIREN ROY Vs. BEJOYESH MUKHERJEE
|
May 19, 1958 |
|
BISWANATH CHAKRAVARTY
Vs. HARIPADA DE DHARA
|
August 18, 1958 |
|
BISWANATH DEY Vs. RAKSHIT SADHU KHAN
|
June 10, 1958 |
|
BLACKSTONE PRODUCTS LTD Vs. COMMERCIAL TAX OFFICER
|
May 29, 1958 |
|
BOTHRA BROTHERS LTD Vs. PRAMILA BALA DUTT CHOWDHURY
|
May 22, 1958 |
|
BRIJ MOHAN BAGARIA
Vs. N C CHATTERJEE
|
February 27, 1958 |
|
BROJO LAKSHMI PAUL Vs. SAILENDRA NATH BANERJEE
|
June 20, 1958 |
|
C V KRISHNAN Vs. VIRJI KUNVERJI
|
December 11, 1958 |
|
CALCUTTA CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
July 1, 1958 |
|
CALCUTTA CHEMICAL CO LTD Vs. ASSISTANT COLLECTOR OF CUS, CALCUTTA
|
July 18, 1958 |
|
CALCUTTA ELECTRICAL MANUFACTURING CO Vs. SATYENDRA NATH DAS
|
March 4, 1958 |
|
CENTRAL CALCUTTA BANK LTD Vs. STATE
|
August 11, 1958 |
|
CHAMPALAL SETHIA Vs. SUSHIL KUMAR CHAKRAVARTY
|
March 26, 1958 |
|
CHANDMULL JAIN Vs. GENERAL ASSURANCE SOCIETY LTD
|
April 22, 1958 |
|
CHANDRA NATH MUKHERJEE Vs. CHULAI PASHI
|
December 1, 1958 |
|
CHHABI RANI SARKAR Vs. FAKIR CHANB MANDAL
|
January 21, 1958 |
|
CHHOTKA
Vs. STATE
|
January 15, 1958 |
|
CO OPERATIVE MILK SOCIETIES UNION LTD Vs. STATE OF WEST BENGAL
|
March 3, 1958 |
|
COLLECTOR OF CUSTOMS Vs. CALCUTTA MOTOR AND CYCLE CO
|
September 19, 1958 |
|
COMMISSIONER OF BURDWAN DIVISION Vs. MRINAL KANTI CHATTERJEE
|
June 5, 1958 |
|
COMMISSIONER OF WAKFS WEST BENGAL Vs. HAZI RASHID ALI DINA
|
January 30, 1958 |
|
COOCH BEHAR BANK LTD Vs. STATE
|
September 3, 1958 |
|
CORPORATION OF CALCUTTA Vs. SATDEO SARMA
|
September 19, 1958 |
|
CORPORATION OF CALCUTTA Vs. S C CHATTERJEE
|
December 8, 1958 |
|
CRICKET ASSOCIATION OF BENGAL
Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1958 |
|
D N GHOSH Vs. ADDITIONAL SESSIONS JUDGE
|
April 1, 1958 |
|
D P DUNDERDELE Vs. G P MUKHERJEE
|
April 3, 1958 |
|
D P DUTTA Vs. CORPORATION OF CALCUTTA
|
February 12, 1958 |
|
DABENDRA NATH BHATTACHARYA
Vs. AMALENDU BHATTACHARJEE
|
February 20, 1958 |
|
DASARATHY BANERJEE Vs. KRIPAL SINGH
|
September 11, 1958 |
|
DASS BANK LTD Vs. KALI KUMARI DEBI
|
March 27, 1958 |
|
DAWOOD ALI ARIF Vs. DEPUTY COMMISSIONER OF POLICE
|
June 11, 1958 |
|
DEBI DUTT MOODY Vs. BELAN
|
April 22, 1958 |
|
DEBI DUTTA MOODY
Vs. T BELLAN
|
September 11, 1958 |
|
DHAJADHARI DUTTA
Vs. UNION OF INDIA
|
April 3, 1958 |
|
DHARANIDHAR MANDAL
Vs. STATE OF WEST BENGAL
|
February 3, 1958 |
|
DHARMADAS MONDAL Vs. KASHI NATH DE
|
March 10, 1958 |
|
DHIRENDRA NATH BOSE Vs. SUSHIL KUMAR SAFUI
|
August 29, 1958 |
|
DHIRENDRA NATH DE Vs. NARESH CHANDRA RAY
|
January 30, 1958 |
|
DINESHWAR BHATTACHARYYA Vs. CHIEF COMMERCIAL SUPERINTENDENT EASTERN RAILWAY
|
July 2, 1958 |
|
DUDHNATH SHAW Vs. STATE
|
February 11, 1958 |
|
DULAL CHANDRA BHAR Vs. SUKUMAR BANERJEE
|
April 2, 1958 |
|
DULAL RANJAN ADETYA
Vs. R K BOSE
|
February 11, 1958 |
|
DULAL SAMANTA
Vs. DISTRICT MAGISTRATE HOWRAH
|
January 13, 1958 |
|
DWIJESH CHANDRA MAITY Vs. BALAI CHANDRA GHOSE
|
August 1, 1958 |
|
EARNEST BENTO SOUZA
Vs. JOHN FRANCIS SOUZA
|
February 3, 1958 |
|
EKKARI GHOSH
Vs. CHITTAREKHA GHOSHANI
|
January 13, 1958 |
|
EVERETT ORIENT LINE INCORPORATED
Vs. JASJIT SINGH
|
September 11, 1958 |
|
EXPRESS NEWSPAPERS PRIVATE LTD Vs. FIRST LABOUR COURT WEST BENGAL
|
September 8, 1958 |
|
GAJANAN DHANUKA Vs. UNION OF INDIA
|
April 1, 1958 |
|
GANESH CHANDRA CHAKRAVARTY
Vs. KALNA TOWN CREDIT CO OPERATIVE BANK
|
August 12, 1958 |
|
GANGADHAR GOURISANKAR Vs. BISSESSARLAL KANHAIYALAL
|
January 7, 1958 |
|
GAYADIN RAM Vs. SUBODH KUMAR GUHA ALIAS SUBODH KUMAR GUPTA
|
August 8, 1958 |
|
GHOSH SINGH PARTNERS LTD Vs. UNION OF INDIA
|
March 28, 1958 |
|
GOBARDHAN CHANDRA MONDAY Vs. JIBAN BALA NANDI
|
August 26, 1958 |
|
GOBINDA BHUSAN ROY Vs. JNAN CHANDRA MUKHERJEE
|
January 3, 1958 |
|
GOLUM KADER Vs. HAZI LUTFAR RAHAMAN
|
May 15, 1958 |
|
GOODS OF DURGA CHARAN MITTER Vs. STATE
|
March 17, 1958 |
|
GOODS OF GANAPATI SARKAR AND PRADIP K SARKAR Vs. UMARANI BOSE
|
May 20, 1958 |
|
GOPAL CHANDRA NARAYAN CHOUDHURY Vs. MURARI MOHAN DEY
|
February 12, 1958 |
|
GOPIRAM AGARWALLA
Vs. FIRST ADDITIONAL INCOME TAX OFFICER
|
December 24, 1958 |
|
GOSTA BEHARI GHOSE
Vs. PANCHANON JELEY
|
February 7, 1958 |
|
GOURI SANKAR SHEROFF Vs. CENTRAL HINDUSTHAN BANK LTD
|
March 6, 1958 |
|
GUIRAM MALIK Vs. PACHI DASI
|
February 18, 1958 |
|
HAJI MUMTAJUDDIN
Vs. DEBENDRA NATH SEAL
|
April 22, 1958 |
|
HARADHAN SARKAR
Vs. GODHAN SHEIKH
|
June 12, 1958 |
|
HARAN CHANDRA GHOSE Vs. B P NEOGI
|
February 4, 1958 |
|
HARENDRA NATH CHATTERJEE Vs. STATE OF WEST BENGAL
|
February 17, 1958 |
|
HARIBHUSAN DEB Vs. JAYNAGORE MAZILPUR MUNICIPALITY
|
February 7, 1958 |
|
HARIPADA DHAR Vs. STATE
|
March 12, 1958 |
|
HAZI MOHAMMAD IBRAHIM
Vs. DISTRICT SCHOOL BOARD MALDA
|
April 3, 1958 |
|
HINDUSTHAN GENERAL ELECTRIC CORPORATION LTD Vs. STATE
|
June 12, 1958 |
|
HINDUSTHAN GENERAL ELECTRIC CORPORATION LTD Vs. STATE
|
June 13, 1958 |
|
HIRANMOYEE DASSI Vs. ON DEATH OF AMIYA PAL CHOUDHURY HIS LEGAL HEIRS ANIL PAL CHOUDHURY
|
January 7, 1958 |
|
HONGKONG AND SHANGHAI BANKING CORPN Vs. OFFICIAL ASSIGNEE OF CALCUTTA
|
June 5, 1958 |
|
HRISHIKESH DAS
Vs. KHANTAMANI DASI
|
March 11, 1958 |
|
HULAS KUNWAR
Vs. ALLAHABAD BANK LTD
|
April 2, 1958 |
|
IDANNESSA BIBI
Vs. SYED ABDUL WADUD
|
September 16, 1958 |
|
IN RE: WEST BENGAL IRON AND STEEL SCRAP DEALERS ASSOCIATION Vs. STATE
|
January 30, 1958 |
|
INDIAN OVERSEAS BANK LTD Vs. CHAMRIA TRADING COMPANY LTD
|
March 26, 1958 |
|
INDIAN STANDARD WAGON CO. LTD. Vs. COMMERCIAL TAX OFFICER
|
May 29, 1958 |
|
INDRALAYA LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
|
March 14, 1958 |
|
ISMAIL G H ARIFF Vs. BENOY K SEN
|
January 10, 1958 |
|
ISWAR SRIDHAR JEW Vs. JNANENDRA NATH GHOSE
|
February 3, 1958 |
|
J N GUPTA Vs. STATE OF WEST BENGAL
|
July 25, 1958 |
|
JAGADANANDA ROY
Vs. RABINDRA NATH SIKDAR
|
February 18, 1958 |
|
JAGANNATH ROY Vs. RAJKUMARI PRATIVA DEBI
|
February 10, 1958 |
|
JAHAR LAL DUTT Vs. JATINDRA NATH LAHIRI
|
May 7, 1958 |
|
JAHARLAL PAGALIA
Vs. UNION OF INDIA
|
May 20, 1958 |
|
JAHED SHAIKH Vs. KAMALESH CHANDRA DAS
|
March 19, 1958 |
|
JHAGRU TEWARI
Vs. STATE OF WEST BENGAL
|
August 7, 1958 |
|
JOSEPH PYKE AND SON LIVERPOOL LTD Vs. KEDARNATH MOHANLAL
|
May 21, 1958 |
|
JOYDMB DAS Vs. NATIONAL BANK OF INDIA LTD
|
May 23, 1958 |
|
JYOTISH CHANDRA SEN
Vs. RUKMINI BALLAV SEN
|
June 12, 1958 |
|
KALI CHARAN SHAW
Vs. KISSEN LAL CHOUDHURY
|
May 15, 1958 |
|
KALI SANKAR DAS Vs. DHIRENDRA NATH PATRA
|
August 1, 1958 |
|
KALIPADA JANA Vs. SARBESWAR PANDA
|
April 18, 1958 |
|
KAMAL BASU Vs. PURNENDU SEKHAR NASKAR
|
May 28, 1958 |
|
KAMAL KANTO DAS
Vs. STATE
|
December 17, 1958 |
|
KAMALA KANTA HALDAR Vs. BHOLA DASI HALDAR
|
August 13, 1958 |
|
KAMALA MILLS LTD Vs. GANPATTI BHAGAWATI PRASAD
|
August 20, 1958 |
|
KANAI LAL MAITY
Vs. SHYAM KISHORE DAS
|
April 22, 1958 |
|
KANCHAN BHUSAN DUTTA
Vs. SAILENDRA NATH SEN
|
May 9, 1958 |
|
KARANPURA DEVELOPMENT COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1958 |
|
KARTICK CHANDRA BISWAS Vs. NEMAI CHARAN SANTRA
|
January 30, 1958 |
|
KASHI NATH DEY Vs. CORPORATION OF CALCUTTA
|
February 7, 1958 |
|
KASHI PROSAD KHAITAN
Vs. G W BURLOW
|
January 3, 1958 |
|
KASI PROSAD KHAITAN
Vs. MOTI LALL
|
April 29, 1958 |
|
KATHLEEN MEYER Vs. P K GHOSH
|
March 17, 1958 |
|
KATIHAR JUTE MILLS LTD Vs. LACHMINARAYAN JUTE MANUFACTURING CO LTD
|
March 10, 1958 |
|
KEDAR NATH CHAKRAVARTY
Vs. STATE
|
August 14, 1958 |
|
KEDARNATH KANORIA Vs. KHAITAN SONS AND CO
|
December 17, 1958 |
|
KHAGENDRA N SEN SHARMA Vs. LIFE INSURANCE CORPORATION
|
August 7, 1958 |
|
KISHAN CHAND ARORA
Vs. COMMISSIONER OF POLICE
|
August 7, 1958 |
|
KISHAN PRASAD
Vs. UNION OF INDIA
|
August 28, 1958 |
|
KISHORI MOHAN SADHUKHAN Vs. MAJANALI MONDAL
|
June 4, 1958 |
|
KLNURAM SADHUKHAN Vs. HAZI MD YUSUF
|
December 24, 1958 |
|
KORI Vs. STATE
|
March 26, 1958 |
|
KRISHNA DAS NANDY
Vs. BIDHAN CHANDRA ROY
|
January 28, 1958 |
|
KRISHNA DASSI SAHA Vs. AKHIL CH SAHA
|
May 28, 1958 |
|
KSHETRA NATH BASAK
Vs. COLLECTOR OF LAND CUSTOMS
|
January 15, 1958 |
|
KSHETRABASHI PANDA
Vs. LALIT KUMAR SEN GUPTA
|
May 12, 1958 |
|
KUVER BANK LTD Vs. STATE OF WEST BENGAL
|
January 14, 1958 |
|
LACHMINARAYAN TARACHAND Vs. UNION OF INDIA
|
August 13, 1958 |
|
LAKHANIS LTD Vs. A N SATTANATHAN
|
June 27, 1958 |
|
LAKSHMINARAIN RAMNIWAS
Vs. N V VEREENIGDE NEDERLANDSCHE SCHEEPRAARTMAATSCHAPPIJ
|
December 22, 1958 |
|
LALU Vs. STATE
|
September 17, 1958 |
|
LIBERTY CINEMA
Vs. COMMISSIONER CORPORATION OF CALCUTTA
|
July 24, 1958 |
|
LLOYDS TRIESTINO SOCIETA PER AZINNI DI NAVIGAZIONE SEDE IN TRIESTA Vs. LAKSHMINARAYAN RAMNIWAS
|
July 4, 1958 |
|
LONDON RUBBER CO LTD Vs. DUREX PRODUCTS INCORPORATED
|
July 10, 1958 |
|
LUXMI JANARDAN JEW Vs. STATE OF WEST BENGAL
|
August 25, 1958 |
|
LUXMI SPINNING AND WEAVING MILLS LTD Vs. MD IBRAHIM MUTWALLI
|
February 27, 1958 |
|
M L DALMIYA AND CO Vs. CHINTA HARAN MUKHERJEE
|
April 22, 1958 |
|
M N GHOSAL Vs. P K BANERJEE
|
January 2, 1958 |
|
M N GHOSAL Vs. PROBODE K BANEEJEE
|
December 2, 1958 |
|
M.L. DALMIYA AND COMPANY Vs. CHINTA HARAN MUKHERJEE
|
April 28, 1958 |
|
MADAN GURANG Vs. STATE OF WEST BENGAL
|
March 6, 1958 |
|
MADAN MOHAN SAHA Vs. RAM KUMAR DEB
|
May 7, 1958 |
|
MADAR KHAN Vs. KAISER ALI
|
July 23, 1958 |
|
MAHABIR PROSAD LILHA
Vs. PURULIA ELECTRIC SUPPLY CORPORATION LTD
|
April 3, 1958 |
|
MAKHAN LAL SEN GUPTA
Vs. STATE
|
January 9, 1958 |
|
MANIK CHAND MONDAL Vs. SUDHIR KUMAR MONDAL
|
September 9, 1958 |
|
MANILAL AND SONS Vs. PURUSHOTTAM UMEDBHAI
|
December 18, 1958 |
|
MCLEOD AND CO Vs. SIXTH INDUSTRIAL TRIBUNAL WEST BENGAL
|
February 10, 1958 |
|
MD MAHBOOB Vs. BIBHUTI BHUSAN GUPTA
|
February 6, 1958 |
|
MEDIATOR COMPANY LTD Vs. STATE OF WEST BENGAL
|
April 18, 1958 |
|
MERCANTILE EXPRESS CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
April 30, 1958 |
|
MICHEL GOLODETZ Vs. SERAJUDDIN AND CO
|
August 6, 1958 |
|
MIRA CHATTERJEE
Vs. PUBLIC SERVICE COMMISSION
|
March 28, 1958 |
|
MOHINI DEVI BAJORIA Vs. JUIDEYEE DEVI
|
June 2, 1958 |
|
MORAL MAJHI
Vs. STATE
|
March 26, 1958 |
|
MORGAN WALKER AND CO Vs. KHARDAH CO LTD
|
March 10, 1958 |
|
MOTILAL KEJRIWAL
Vs. INDIAN OVERSEAS AIRLINES LTD
|
September 3, 1958 |
|
MUHAMMAD ZEPHYR
Vs. SHIBRAJ SINGH
|
June 11, 1958 |
|
MUNICIPAL CORPORATION OR CHANDEKNAG0RE Vs. CHANDEKNAGORE ELECTRIC SUPPLY CO LTD
|
February 28, 1958 |
|
MYRTLE EVELYN MARY BARRETT Vs. ADRIAN JAMES BENJAMIN BARRETT
|
September 18, 1958 |
|
MYRURGIA SOCIETE ANONYME
Vs. V R SUBRAMANYAM
|
September 3, 1958 |
|
NABADWIP BHAJAN ASRAM
Vs. COMMISSIONERS OF NABADWIP MUNICIPALITY
|
December 24, 1958 |
|
NAGENDRA NATH CHATTERJEE Vs. PANCHULAL DEY
|
August 5, 1958 |
|
NAGENDRA NATH GHOSAL Vs. BARADA KANTA NANDAN
|
July 4, 1958 |
|
NAIB TRANSPORT PRIVATE LTD Vs. S N MUKHERJI
|
March 19, 1958 |
|
NALINI RANJAN GUHA
Vs. UNION OF INDIA
|
February 4, 1958 |
|
NARENDRA NATH DUTT
Vs. JITENDRA NATH DUTT
|
February 27, 1958 |
|
NARENDRA NATH NANDI
Vs. AMIYA CHOUDHURY
|
December 19, 1958 |
|
NARENDRA PROSAD SINGH Vs. STATE OF WEST BENGAL
|
July 8, 1958 |
|
NARESH CHANDRA GANGOPADHYAY
Vs. DIRECTOR OF FISHERIES GOVERNMENT OF WEST BENGAL
|
June 27, 1958 |
|
NASHIBAN BIBI Vs. PARUL BALA DUTTA
|
August 4, 1958 |
|
NATH BANK LTD Vs. ANDHAR MANICK TEA CO LTD
|
December 22, 1958 |
|
NATIONAL JEWELLER WORKS Vs. DIANA PRINTING WORKS LTD
|
September 16, 1958 |
|
NATIONAL SHIPPING CO Vs. HARIPADA SAHA
|
April 2, 1958 |
|
NATIONAL TEXTILES
Vs. PREMRAJ GANPATRAJ
|
February 24, 1958 |
|
NIRODE MOHAN CHATTERJEE
Vs. INDU BHUSHAN GHOSH
|
May 2, 1958 |
|
NIYATI BHUSAN TA
Vs. BEJOY CHANDRA GHOSH
|
February 26, 1958 |
|
NRIPENDRA N MAJUMDAR Vs. N M BARDHAN
|
September 18, 1958 |
|
NUDDEA MILLS CO LTD Vs. SURENDRA GHOSE
|
September 2, 1958 |
|
OSTIME (INSPECTOR OF TAXES) Vs. AUSTRALIAN MUTUAL PROVIDENT SOCIETY
|
June 4, 1958 |
|
P C RAY AND CO INDIA PRIVATE LTD Vs. A C MUKHERJEE INCOME TAX OFFICER
|
May 15, 1958 |
|
PADMABATI PAUL Vs. PANNALAL PAUL
|
May 12, 1958 |
|
PANCHANAN BALLAV Vs. STATE
|
August 4, 1958 |
|
PANCHANAN DEY
Vs. UNION OF INDIA
|
July 30, 1958 |
|
PANNALAL RUDRA Vs. BIRENDRA ALIAS BIRESWAR SANA
|
May 14, 1958 |
|
PANNALALL KISHANLAL
Vs. LAL CHAND SOHANLAL
|
June 3, 1958 |
|
PARAN CHANDRA POREL Vs. HARI PRIYA DASSY
|
May 16, 1958 |
|
PARBATI DEVI Vs. KASHMIRILAL SARMA
|
June 10, 1958 |
|
PARESH NATH CHAKRAVARTI Vs. UNITED BANK OF INDIA LTD
|
December 23, 1958 |
|
PARITOSH KHAN Vs. STATE
|
June 6, 1958 |
|
PRAFULLA CHANDRA MUKHERJEE Vs. AKSHOY KUMAR BOSE
|
March 21, 1958 |
|
PRAFULLA MOHAN MUKHERJEE
Vs. INSPECTOR GENERAL OF POLICE GOVT OF WEST BENGAL
|
July 2, 1958 |
|
PRANBALLAV SAHA Vs. TULSIBALA DASSI
|
May 16, 1958 |
|
PRATIVA BALA MITRA Vs. GOUR LAL MITRA
|
August 25, 1958 |
|
PRATIVA SASMAL Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 24, 1958 |
|
PRATUL CHANDRA MUKHERJEE Vs. CHAIRMAN CALCUTTA DOCK LABOUR BOARD
|
May 29, 1958 |
|
PREMCHAND MANICKCHAND
Vs. FORT GLOSTER JUTE MANUFACTURING CO LTD
|
September 18, 1958 |
|
PROMODE RANJAN SARKAR
Vs. R N MULLICK
|
July 18, 1958 |
|
PROVAT KUMAR MITTER
Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1958 |
|
PUBLIC TRUSTEE Vs. INLAND REVENUE COMMISSIONERS
|
June 26, 1958 |
|
PURNA CHANDRA KHANDRA Vs. STATE
|
November 24, 1958 |
|
PUSHPABALA MAJHI Vs. SARAT CHANDRA DAS
|
August 12, 1958 |
|
R K KANODIA Vs. UNION OF INDIA
|
September 9, 1958 |
|
RACECOURSE BETTING CONTROL BOARD Vs. YOUNG
|
May 7, 1958 |
|
RADHA MOHAN BAGCHI Vs. NALINI KANTA ADHIKARY
|
February 24, 1958 |
|
RAHIMUDDIN AHAMMAD
Vs. STATE OF WEST BENGAL
|
December 19, 1958 |
|
RAM DASS GHOSH
Vs. STATE
|
May 9, 1958 |
|
RAMDASS PRASAD Vs. RAGHUBIR CHAND SONI
|
June 4, 1958 |
|
RAMESHWARLAL LACHMINARAIN Vs. UNION OF INDIA
|
August 19, 1958 |
|
RAMGOPAL BISWAS Vs. BHALOO MANDAL
|
January 16, 1958 |
|
RAMNUGGAR CANE AND SUGAR CO LTD Vs. STATE OF WEST BENGAL
|
April 28, 1958 |
|
RAMPURIA COTTON MILLS LTD Vs. STATE
|
January 29, 1958 |
|
RANJIT KUMAR CHAKRAVARTY
Vs. STATE OF WEST BENGAL
|
June 2, 1958 |
|
RASHA RANJAN HALDAR
Vs. INSPECTOR GENERAL OF POLICE
|
June 19, 1958 |
|
RATANLAL MAJUMDAR
Vs. ALFRED ERNEST YOUNG
|
September 1, 1958 |
|
RAYMAN AND COMPANY (INDIA) PRIVATE LTD Vs. KHARDAH COMPANY LTD
|
April 15, 1958 |
|
RAYMON AND CO INDIA PRIVATE LTD Vs. WAVERLEY JUTE MILLS CO LTD
|
July 15, 1958 |
|
RAYMON AND CO INDIA PRIVATE LTD Vs. KHARDAH CO LTD
|
April 16, 1958 |
|
RENUBALA DASSI Vs. SARAT CHANDRA NASKAR
|
January 3, 1958 |
|
RENUPADA SAHA Vs. ORAMBA PADA MONDAL
|
May 12, 1958 |
|
RICHARDSON AND CRUDDAS LTD Vs. HARIDAS MUNDHRA
|
August 8, 1958 |
|
RIHUBATI DAHI Vs. SABAI OHANDBA NIIXAM
|
January 8, 1958 |
|
ROHINI KUMAR ROY Vs. RAGHO SARAN
|
May 7, 1958 |
|
SACHINDRA NATH MUKHERJI
Vs. STATE OF WEST BENGAL
|
January 21, 1958 |
|
SAHADAT ALI GAZI Vs. STATE OF WEST BENGAL
|
July 7, 1958 |
|
SAIBAL KUMAR GUPTA Vs. B K SEN
|
June 4, 1958 |
|
SAILEN SARDAR Vs. STATE
|
January 30, 1958 |
|
SAKTI PADA ROY
Vs. STATE OF WEST BENGAL
|
December 9, 1958 |
|
SALIL KUMAR BANERJEE
Vs. SAILENDRA GHOSE
|
June 20, 1958 |
|
SAMAR SHAW Vs. FULKUMARI DASSI
|
May 2, 1958 |
|
SAMARENDRA NATH ROY Vs. RAJA RAO DHIRENDRA NARAYAN ROY
|
June 26, 1958 |
|
SANKARI BHUSAN SEN Vs. UNION OF INDIA
|
July 17, 1958 |
|
SANTOSH KUMAR GHOSE
Vs. GOUR MOHAN GHOSE
|
July 1, 1958 |
|
SANTOSH KUMAR GHOSH Vs. SACHINDRA NATH MUKHERJEE
|
May 27, 1958 |
|
SANTOSH KUMAR MITRA Vs. ARABINDA CHOWDHURY
|
February 5, 1958 |
|
SARDAR CHAND SINGH
Vs. COMMISSIONER BURDWAN DIVISION
|
April 24, 1958 |
|
SAROJ KUMAR DATTA
Vs. STATE OF WEST BENGAL
|
December 24, 1958 |
|
SATCHIDANANDA HALDAR Vs. STATE
|
March 14, 1958 |
|
SATCORI MUKHERJEE Vs. NALINAKSHYA MUKHERJEE
|
May 19, 1958 |
|
SATIPADA BISWAS Vs. STATE
|
May 5, 1958 |
|
SATISH CHANDRA DAS GUPTA
Vs. STATE OF WEST BENGAL
|
September 18, 1958 |
|
SATYA CHARAN SUR
Vs. STATE OF WEST BENGAL
|
June 24, 1958 |
|
SATYABATI GUPTA Vs. PROMOTHO NATH ROY
|
March 28, 1958 |
|
SATYENDRA KUMAR DUTTA
Vs. DISTRICT BOARD OF 24 PARGANAS
|
February 27, 1958 |
|
SEODUTT SINGH RAY Vs. ALI MAHAMMAD
|
September 18, 1958 |
|
SETH OTTANMAL Vs. CERTIFICATE OFFICER AND ADDL DISTRICT MAGISTRATE 24 PARGANAS
|
February 12, 1958 |
|
SHANKARLAL PODDAR
Vs. GOBINDA PROSAD LATH
|
December 11, 1958 |
|
SHEIKH MUFEZ Vs. MD JAKARIA
|
September 1, 1958 |
|
SHER ALI ALIAS SK SHER ALI Vs. SK MASUD
|
July 14, 1958 |
|
SHIB KUMAR BANERJEE
Vs. RASUL BUX
|
August 22, 1958 |
|
SHIB PROSAD MONDAL
Vs. STATE OF WEST BENGAL
|
September 18, 1958 |
|
SHIROMONI PROSAD BHAKAT
Vs. AGRICULTURAL INCOME TAX OFFICER BURDWAN RANGE
|
June 17, 1958 |
|
SHYAMLAL ROY
Vs. MADHUSUDAN ROY
|
August 1, 1958 |
|
SK AHAMAD HOSSAIN Vs. TITTAGARH PAPER MILLS CO LTD
|
December 8, 1958 |
|
SK NOOR MOHAMMAD Vs. STATE
|
February 3, 1958 |
|
SK OSMAN GANI Vs. BARAMDEO SINGH
|
February 28, 1958 |
|
SOBHANA SEN Vs. AMAR KANTA SEN
|
June 9, 1958 |
|
SREEMATI SARASWATI SANTRA Vs. CHAIRMAN NORTH BARRACKPORE MUNICIPALITY
|
May 20, 1958 |
|
SRI SRIDHAR JIEW Vs. CORPORATION OF CALCUTTA
|
March 3, 1958 |
|
SRIDHAR JIEU Vs. CORPORATION OF CALCUTTA
|
December 19, 1958 |
|
STATE
Vs. MANINDRA NATH DAS
|
December 19, 1958 |
|
STATE Vs. ABDUL SUKUR
|
January 28, 1958 |
|
STATE Vs. RAM ABATAR ROY
|
May 20, 1958 |
|
STATE OF WEST BENGAL
Vs. BASANTA KUMAR MONDAL
|
April 3, 1958 |
|
STATE OF WEST BENGAL
Vs. BIBHUTI BHUSAN CHATTERJEE
|
July 11, 1958 |
|
STATE OF WEST BENGAL Vs. MURARI MOHAN BISWAS
|
November 17, 1958 |
|
STATE OF WEST BENGAL Vs. CHANDI CHARAN DAS
|
February 25, 1958 |
|
SUBRATA KUMAR CHATTERJEE
Vs. DEPUTY CHIEF ACCOUNTS OFFICER EASTERN RAILWAY
|
March 3, 1958 |
|
SUDHAKAR MUKHERJEE
Vs. GOFUR SHEIKH
|
May 7, 1958 |
|
SUDHANSU SEKHAR PANDA
Vs. NATENDRA NATH DAS
|
February 24, 1958 |
|
SUDHIR CHANDRA BERA Vs. CHOTA GOBINDA SHAU
|
February 19, 1958 |
|
SUKANTA HALDAR Vs. STATE
|
March 27, 1958 |
|
SUKCHAND ROY
Vs. SEFAZUDDIN MOHAMMAD
|
December 11, 1958 |
|
SUNDARAM
Vs. STATE
|
March 12, 1958 |
|
SUNIL KUMAR ROY
Vs. COMMERCIAL TAX OFFICER
|
March 6, 1958 |
|
SUNIL KUMAR ROY
Vs. COMMERCIAL TAX OFFICER NO 2
|
August 22, 1958 |
|
SUNITI KUMAR SAHA Vs. COLLECTOR OF LAND CUSTOMS, CALCUTTA
|
February 14, 1958 |
|
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOVT OF WEST BENGAL Vs. MAHOMED KHALIL
|
February 6, 1958 |
|
SURESH CHANDRA DAM
Vs. UNION OF INDIA
|
July 10, 1958 |
|
SURPAT SINGH Vs. STATE OF WEST BENGAL
|
August 5, 1958 |
|
SWADESHI INDUSTRIES LTD Vs. ADMINISTRATOR PANIHATI MUNICIPALITY
|
May 13, 1958 |
|
SWARNALATA BOSE Vs. PROMODE CHANDRA ROY CHOUDHURY
|
February 24, 1958 |
|
TARAK NATH GUPTA Vs. KARUNA KUMAR CHATTERJEE
|
July 25, 1958 |
|
TARAPADA SARKAR
Vs. STATE
|
December 12, 1958 |
|
TEJENDRA LAL DAS Vs. UNION OF INDIA
|
January 3, 1958 |
|
TEJENDRA NATH DAS Vs. UNION OF INDIA (UOI)
|
January 2, 1958 |
|
TINCORI OIL MILL
Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
|
February 6, 1958 |
|
TRILOCK CHAND AGARWALLA
Vs. DOMINION OF INDIA NOW AS THE UNION OF INDIA UOI
|
June 5, 1958 |
|
TRILOCK CHAND AGARWALLA Vs. DOMINION OF INDIA
|
June 1, 1958 |
|
TULSIRAM BHAGWANDAS
Vs. SITARAM SRIGOPAL
|
September 16, 1958 |
|
U N MANDALS ESTATE PRIVATE LTD Vs. STATE
|
December 10, 1958 |
|
UNION OF INDIA Vs. HAMIRMULL CHAMPALAL
|
November 19, 1958 |
|
UNION OF INDIA Vs. ATIABARI TEA CO LTD
|
December 8, 1958 |
|
UNION OF INDIA Vs. MEGHRAJ AGARWALLA
|
February 11, 1958 |
|
UNION OF INDIA Vs. GANESH CHANDRA DAS
|
April 25, 1958 |
|
UNION OF INDIA Vs. D N MONDAL
|
March 21, 1958 |
|
UNION OF INDIA Vs. K P MANDAL
|
April 3, 1958 |
|
UNIVERSITY OF CALCUTTA Vs. ADVOCATE BENGAL
|
August 7, 1958 |
|
USHAPATI MANDAL
Vs. PIONEER COMMERCIAL BANK IN LIQUIDATION
|
December 4, 1958 |
|
VEGETABLE PRODUCTS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 12, 1958 |
|
W WOOD AND SON LTD Vs. BENGAL CORPORATION
|
January 21, 1958 |
|
WORKMEN OF BENGAL ELECTRIC LAMP WORKS LTD Vs. BENGAL ELECTRIC LAMP WORKS LTD
|
February 18, 1958 |
|
WORKMEN OF BENGAL ELECTRIC LAMP WORKS LTD. Vs. THE BENGAL ELECTRIC LAMP WORKS LTD.
|
February 13, 1958 |
|
WRIGHT Vs. BOYCE (INSPECTOR OF TAXES)
|
June 18, 1958 |
|
YAKUB MOLLA Vs. UNION OF INDIA
|
April 28, 1958 |
|
YUSUF DRIVER ALIAS MD YUSUF Vs. SUDHARANI ROY CHOUDHURY
|
August 5, 1958 |
LOGIN