|
A ISHAQUE ALIAS MD ASHFAQUE CHOWDHURY Vs. STATE
|
November 28, 1957 |
|
A T ANTUNIS Vs. BHUPENDRA NATH BISWAS
|
July 18, 1957 |
|
ABDUL HAMID Vs. DISTRICT SCHOOL BOARD 24 PARGANAS
|
June 20, 1957 |
|
ABDUL HAMID Vs. DHIRENDRA NATH ROY CHOUDHURY
|
August 19, 1957 |
|
ADMINISTRATOR, HOWRAH MUNICIPALITY Vs. BYRON AND CO (MANAGER, D D BUHARIWALLA)
|
April 17, 1957 |
|
ADMINISTRATOR, HOWRAH MUNICIPALITY, COMPLAINANT Vs. ABAL GOWALA
|
January 24, 1957 |
|
ADREMA A G ZURICH Vs. ADREMA LIMITED
|
January 25, 1957 |
|
AHIDHAR GHOSE
Vs. NISU BALA DEVI
|
November 19, 1957 |
|
AJIT CHANDRA MAJUMDAE Vs. AKHIL CHANDRA MAJUMDAR
|
March 18, 1957 |
|
ALI JAN
Vs. AMIR KHAN
|
January 3, 1957 |
|
ALLIANCE ASSURANCE CO LTD Vs. UNION OF INDIA
|
February 28, 1957 |
|
ALUMINIUM CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
August 19, 1957 |
|
AMARENDRA LAL KHAN
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 5, 1957 |
|
AMARENDRA NATH ROY CHOWDHURY
Vs. BIKASH CHANDRA GHOSE
|
May 22, 1957 |
|
AMINA BEWA Vs. DUKHIMONI
|
January 31, 1957 |
|
AMULYA KUMAR DUTTA Vs. STATE
|
January 9, 1957 |
|
ANANTA KR MONDAL Vs. BEPIN BEHARI NASKAR
|
March 6, 1957 |
|
ANANTA KUMAR DUTTA
Vs. LAND REVENUE OFFICER II ESTATES ACQUISITION BRANCH NADIA
|
August 5, 1957 |
|
ANIL KUMAR SAHA
Vs. PRANADA CHAKRABARTY
|
May 9, 1957 |
|
ANNAPURNA COTTON MILLS LTD Vs. SHYAMALENDU BHADURI
|
January 11, 1957 |
|
ARBN SETH KERORIMAL ADWANI Vs. UNION OF INDIA
|
August 28, 1957 |
|
ARTHUR ALMEIDA Vs. STATE
|
July 15, 1957 |
|
ARYAN BANK LTD Vs. STATE
|
April 2, 1957 |
|
ASHRAF ALI KHAN Vs. STATE OF WEST BENGAL
|
September 6, 1957 |
|
ASWINI KUMAR DUTT
Vs. COMMERCIAL TAX OFFICER MIDNAPORE
|
May 31, 1957 |
|
ATUL CHANDEA SARKAR Vs. EAST BENGAL COMMERCIAL BANK LTD
|
August 14, 1957 |
|
AZAMABAD TEA CO PRIVATE LTD Vs. SURAJ RATAN THIRANI
|
December 6, 1957 |
|
BADRI PROSAD GUPTA Vs. ABANINATH DAS
|
August 19, 1957 |
|
BAIDYANATH BHATTACHARJEE
Vs. NIRMALA BALA DEVI
|
April 18, 1957 |
|
BAJRANG ELECTRIC STEEL CO PRIVATE LTD Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
January 3, 1957 |
|
BAJRANGLAL AGARWALA Vs. DOMINION OF INDIA
|
March 1, 1957 |
|
BALAI LAL DE Vs. SUBODH CHANDRA SHOME
|
July 22, 1957 |
|
BALCHAND BADRIPRASAD
Vs. UNION OF INDIA
|
May 20, 1957 |
|
BALHARSHAH TIMBER DEPOT
Vs. COMMISSIONER OF COMMERCIAL TAX
|
May 17, 1957 |
|
BANKURA TRANSPORT CO LTD Vs. APPELLATE COMMITTEE OF THE HOME DEPTT TRANSPORT GOVERNMENT OF WEST BENGAL
|
March 11, 1957 |
|
BASUMATI DEBI Vs. SANNU LAL SHAW
|
July 27, 1957 |
|
BATA KRISHNA GHOSE Vs. STATE
|
March 7, 1957 |
|
BEHARI LAL MANDAL Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1957 |
|
BEJOY LAXMI COTTON MILLS LTD Vs. STATE OF WEST BENGAL
|
May 12, 1957 |
|
BENGAL PROVINCIAL BANK EMPLOYEES ASSOCIATION CALCUTTA Vs. SALIM M MERCHANT
|
December 6, 1957 |
|
BENGAL TENT FACTORIES LTD Vs. AMIYA PROVA DAS GUPTA
|
January 21, 1957 |
|
BHAGWAN GANSHAMDAS MANSUKHANI Vs. CHARLOTTE ZING
|
August 2, 1957 |
|
BHARAT BOARD MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 28, 1957 |
|
BHARAT GLASS WORKS PRIVATE LTD Vs. STATE OF WEST BENGAL
|
February 15, 1957 |
|
BHOLANATH RAKSHIT Vs. BISWESWAR RAKSHIT
|
May 6, 1957 |
|
BHUBAN MOHAN BOSE
Vs. STATE
|
November 29, 1957 |
|
BHUJANGA BHUSAN DAS
Vs. STATE
|
January 15, 1957 |
|
BHUPATI BAYEN Vs. STATE
|
July 31, 1957 |
|
BHUTORIA BROTHERS PRIVATE LTD Vs. STATE
|
May 21, 1957 |
|
BIBHABATI DEVI Vs. DHARA DEVI
|
March 25, 1957 |
|
BIBHARANI DEVI Vs. RAMPADA PAUL
|
May 23, 1957 |
|
BILLABASINI DATTA Vs. DULAL CHANDRA DUTTA
|
May 6, 1957 |
|
BIMAL CHANDRA PATRA
Vs. MAHADEB ADAK
|
March 22, 1957 |
|
BIRENDRA KUMAR CHATTERJEE Vs. RELIANCE JUTE MILLS CO LTD
|
August 23, 1957 |
|
BIRENDRA KUMAR DUTTA
Vs. CHARU CHANDRA DUTTA
|
November 26, 1957 |
|
BISHNU CHARAN MUKHERJEE Vs. BASUDEV BANERJEE
|
February 11, 1957 |
|
BISWANATH GHOSH
Vs. STATE
|
June 27, 1957 |
|
BRIDGES Vs. HEWITT
|
April 11, 1957 |
|
BROJA BEHARI SEN
Vs. VED PROKASH KUMAR
|
June 10, 1957 |
|
BURMAH OIL CO LTD Vs. INCOME TAX APPELLATE TRIBUNAL CALCUTTA BENCH
|
June 13, 1957 |
|
BURRAKAR COAL CO LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
August 20, 1957 |
|
CALCUTTA CITY BANK LTD Vs. STATE
|
March 5, 1957 |
|
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. STATE
|
March 1, 1957 |
|
CENTRAL CALCUTTA BANK LTD Vs. STATE
|
April 30, 1957 |
|
CHAIRMAN MUNICIPALITY Vs. MOHAN TEWARI
|
June 25, 1957 |
|
CHANDRA KALA DEVI Vs. CENTRAL BANK OF INDIA LTD
|
April 15, 1957 |
|
CHOTTEY LAL Vs. STATE
|
August 28, 1957 |
|
CHUNILAL GOBARDHANDAS SETH Vs. M MANSUKHLAL AND COMPANY (PRIVATE) LTD
|
July 31, 1957 |
|
CLIVE MILLS LTD Vs. SWALAL JAIN
|
July 3, 1957 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL Vs. MANMATHA NATH MUKHERJEE
|
August 21, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. P K DAS
|
July 26, 1957 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. GOVINDALAL DUTTA
|
September 4, 1957 |
|
COMMISSIONERS OF THE KRISHNAGAR MUNICIPALITY Vs. KALIDHAN CHATTERJEE
|
August 28, 1957 |
|
CONTROLLER OF INSURANCE
Vs. H C DAS
|
January 4, 1957 |
|
CORPORATION OF CALCUTTA
Vs. SIRAJUDDIN
|
March 1, 1957 |
|
CORPORATION OF CALCUTTA Vs. UNION OF INDIA
|
February 26, 1957 |
|
CORPORATION OF CALCUTTA Vs. ASHUTOSH MUKHERJEE MEMORIAL INSTITUTE
|
April 8, 1957 |
|
CORPORATION OF CALCUTTA Vs. GAYATRI CHATERJEE
|
August 29, 1957 |
|
CORPORATION OF CALCUTTA Vs. ANIL PROKASH BASU
|
June 18, 1957 |
|
CORPORATION OF CALCUTTA Vs. FULKUMAEI DASI
|
May 6, 1957 |
|
CORPORATION OF CALCUTTA Vs. BHIMCHANDRA MODAK
|
November 26, 1957 |
|
CORPORATION OF CALCUTTA Vs. GOUR KRISHNA BOSE
|
August 13, 1957 |
|
DARSHANLAL AGARWALLA
Vs. HAPPY VALLEY TEA COMPANY LTD
|
December 16, 1957 |
|
DEB KUMAR MUKHERJEE Vs. ABHOYPADA BANERJEE
|
August 14, 1957 |
|
DEBENDRA NATH GHORAI Vs. OFFICIAL RECEIVER HIGH COURT
|
April 12, 1957 |
|
DEBI PRASAD DUTT Vs. ASUTOSH PRAMANIK
|
January 14, 1957 |
|
DEOKI NANDAN DALMIA Vs. F E SACHEE AND COMPANY
|
July 19, 1957 |
|
DHARMADAS PAUL
Vs. COMMISSIONER OF COMMERCIAL TAX WEST BENGAL
|
June 4, 1957 |
|
DHARMADAS PAUL Vs. COMMISSIONER OF COMMERCIAL TAXES WEST BENGAL AND ANOTHER
|
June 4, 1957 |
|
DHELAKHAT TEA CO LTD Vs. STATE
|
March 18, 1957 |
|
DHIRENDRA NATH BANERJEE
Vs. JAMINI KANTA MITRA
|
March 28, 1957 |
|
DHIRENDRA NATH NEOGI Vs. PRONAB KUMAR NEOGI
|
April 18, 1957 |
|
DIVISIONAL ACCOUNTS OFFICER EASTERN RAILWAY Vs. RADHA KISSEN KHAITAN
|
June 18, 1957 |
|
DIVISIONAL SUPERINTENDENT EASTERN RAILWAY Vs. SURENDRA NATH CHATTERJEE
|
May 7, 1957 |
|
DOOARS TEA CO LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 11, 1957 |
|
DUKHINESWAR SARKAR AND BROS LTD Vs. COMMERCIAL TAX OFFICER
|
January 18, 1957 |
|
DUKHINI RAJAHARIN
Vs. CORPORATION OF CALCUTTA
|
May 29, 1957 |
|
DURGA NARAYAN SEN Vs. PHANINDRA NATH SEN
|
July 30, 1957 |
|
DURGABALA DASI Vs. TARASANKAR DIKHIT
|
May 9, 1957 |
|
DWIJESH CHANDRA MAITRA Vs. KSHITISH CHANDRA GHOSE
|
May 24, 1957 |
|
EAST INDIA COMMERCIAL CO LTD Vs. COLLECTOR OF CUSTOMS
|
February 25, 1957 |
|
ELECTRIC SUPPLY COMPANY OF BURDWAN LTD Vs. STATE OF WEST BENGAL
|
February 13, 1957 |
|
G C CHATTERJEE Vs. REMINGTON RAND INDIA LTD
|
June 26, 1957 |
|
G D BHATTAR Vs. STATE
|
March 21, 1957 |
|
GANENDRA NATH ROY Vs. SATYABALA BASU
|
July 10, 1957 |
|
GANESH CHANDEA MAHATA AND ANR. Vs. SUDARSHAN DEY AND ORS.
|
December 20, 1957 |
|
GANESH CHANDRA DHUR
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
November 28, 1957 |
|
GANESH CHANDRA GANGULY Vs. MAHABIR PROSAD
|
August 2, 1957 |
|
GANESH CHANDRA KHAN Vs. STATE OF WEST BENGAL
|
August 12, 1957 |
|
GENERAL ELECTRIC CO OF INDIA LTD Vs. CORPORATION OF CALCUTTA
|
June 17, 1957 |
|
GIRISH CHANDRA JANA Vs. KALIPADA BARIK
|
July 26, 1957 |
|
GLOSTER JUTE MANUFACURING CO LTD Vs. STATE
|
July 22, 1957 |
|
GOBARDHAN JAYASWAR Vs. FIRST LAND ACQUISITION COLLECTOR
|
December 12, 1957 |
|
GOKUL BALA ROY Vs. SARAT CHANDRA GHOSAL
|
February 22, 1957 |
|
GOPAL CHANDRA MANDAL
Vs. STATE
|
March 13, 1957 |
|
GOPAL PROSAD BHAKAT Vs. SATADALBASINI DEVI
|
July 31, 1957 |
|
GOPENDRA KUMAR PORYA Vs. DEBENDRA NATH PORYA
|
February 1, 1957 |
|
GOUREPORE CO LTD Vs. CHAIRMAN NAIHATI MUNICIPALITY
|
August 28, 1957 |
|
GOURI SANKAR MUKHERJEE Vs. SANKAR PROSANNA MUKHERJEE
|
January 11, 1957 |
|
GOURI SANKAR PROSAD
Vs. KASHI PROSAD KHAITAN
|
April 3, 1957 |
|
GUJARAT PRINTING PRESS Vs. NARINDAS JEWRAJ
|
May 3, 1957 |
|
GULAM NABI SARDAR Vs. MAHENDRA BAR
|
January 14, 1957 |
|
GURUDAS SAHA
Vs. FIRST LAND ACQUISITION COLLECTOR OF CALCUTTA
|
February 1, 1957 |
|
HARADHAN KARMAKAR Vs. SUBODH KUMAR BHATTACHARJEE
|
May 14, 1957 |
|
HARENDRA KUMAR BASU
Vs. CONTAI BUS SYNDICATE LTD
|
June 20, 1957 |
|
HARENDRA NATH BOSE Vs. JUDGE 2ND INDUSTRIAL TRIBUNAL
|
November 27, 1957 |
|
HARI BAG Vs. STATE
|
July 23, 1957 |
|
HARI GHOSH Vs. SUSHIL KUMAR CHAKRAVARTY
|
March 19, 1957 |
|
HART (INSPECTOR OF TAXES) Vs. SANGSTER
|
March 19, 1957 |
|
HASINA BIBI Vs. GULAB ANSARI
|
June 11, 1957 |
|
HAZI SIDDIQUE
Vs. CERTIFICATE OFFICER BURDWAN
|
March 19, 1957 |
|
HEMANTA KUMAR BHATTACHARJEE
Vs. UNION OF INDIA
|
September 9, 1957 |
|
HEMANTA KUMAR MUKHERJEE Vs. PRAFULLA KUMAR BHATTACHARJEE
|
April 30, 1957 |
|
HEMENDRA NATH ROY
Vs. S SARANGAPANNY
|
January 10, 1957 |
|
HIRALAL BANJARA Vs. UNION OF INDIA
|
June 25, 1957 |
|
HIRALAL ROY CHOUDHURY
Vs. KUMUD BEHARI ROY CHOUDHURY
|
May 6, 1957 |
|
HRIDAY KANTA KOYAL
Vs. JOGESH CHANDRA MANDAL
|
December 18, 1957 |
|
HUKUMCHAND JUTE MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
|
August 8, 1957 |
|
IDEAL ENGINEERING WORKS Vs. BHUBAN MOHAN SHAW ESTATE (PRIVATE) LTD
|
November 26, 1957 |
|
IN RE FLOWERS SETTLEMENT TRUSTS : FLOWER AND OTHERS Vs. INLAND REVENUE COMMISSIONERS
|
January 25, 1957 |
|
IN RE MCNEILL, DECD. ROYAL BANK OF SCOTLAND Vs. MACPHERSON
|
October 29, 1957 |
|
IN RE: IN GOODS OF JOGESH CHANDRA MUKHERJEE Vs. STATE
|
March 8, 1957 |
|
INDIA STEAMSHIP CO LTD Vs. P SINGH
|
January 9, 1957 |
|
INDIAN IRON AND STEEL CO LTD Vs. COMMERCIAL TAX OFFICER
|
March 8, 1957 |
|
INDIAN IRON AND STEEL CO LTD Vs. STATE
|
February 22, 1957 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
August 14, 1957 |
|
INDRA SINGH AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1957 |
|
INLAND REVENUE COMMISSIONERS Vs. NATIONAL BOOK LEAGUE
|
May 30, 1957 |
|
INLAND REVENUE COMMISSIONERS Vs. POLLOCK & PEEL LTD (IN LIQUIDATION)
|
May 24, 1957 |
|
INLAND REVENUE COMMISSIONERS Vs. BUCHANAN
|
March 13, 1957 |
|
J B RAI Vs. KHARGA SINGH NEWAR
|
December 2, 1957 |
|
J THOMAS AND CO Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
July 25, 1957 |
|
J.P. MITTER Vs. THE STATE
|
July 18, 1957 |
|
JAMES FREDRICK ROWLAND
Vs. RAYNAH ROWLAND NEE GLOVER
|
May 28, 1957 |
|
JARIA DEVI
Vs. SHYAM SUNDAR AGARWALLA
|
June 3, 1957 |
|
JASODA HALDAR Vs. SAILENDRA NATH SAMANTA
|
February 20, 1957 |
|
JATINDRA NATH MUKHERJEE Vs. GOVERNMENT OF THE UNION OF INDIA
|
January 24, 1957 |
|
JETMULL BHOJRAJ Vs. MOHAN LAL SUKHANI
|
May 9, 1957 |
|
JOHERA KHATUN BIBI Vs. AMINA BIBI
|
November 27, 1957 |
|
JUGAL CHANDRA MONDAL
Vs. MANINDRA NATH MONDAL
|
August 29, 1957 |
|
K K MURTY Vs. GENERAL MANAGER SOUTH EASTERN RLY
|
November 29, 1957 |
|
K N SANYAL Vs. S M GHOSH
|
June 19, 1957 |
|
KALI DAS GHOSAL
Vs. S K MONDAL
|
June 5, 1957 |
|
KALI PADA DAS Vs. STATE
|
February 1, 1957 |
|
KALIDAS CHAKRAVARTI Vs. STATE OF WEST BENGAL
|
April 17, 1957 |
|
KALINATH CHATTERJEE
Vs. NAGENDRA NATH CHATTERJEE
|
April 9, 1957 |
|
KAMALA KANTA DHASHI Vs. STATE
|
April 4, 1957 |
|
KAMINI KUMAR DAS Vs. STATE OF WEST BENGAL
|
September 11, 1957 |
|
KANAILAL JATIA Vs. RAMKRISHNADAS GUPTA
|
August 28, 1957 |
|
KANAILAL MOOKERJEE
Vs. KALI MOHAN CHATTERJEE
|
May 1, 1957 |
|
KANMULL DUGAR
Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL
|
December 5, 1957 |
|
KAPUR BROTHERS
Vs. COMMERCIAL TAX OFFICER
|
November 18, 1957 |
|
KAPUR BROTHERS Vs. COMMERCIAL TAX OFFICER AND ANOTHER
|
November 18, 1957 |
|
KARTICK CHANDRA GHOSH Vs. PANNA LAL CHATTERJEE
|
August 19, 1957 |
|
KASHI PROSAD AGARWALLA Vs. A A D CRUZ
|
March 25, 1957 |
|
KEDAR NATH SANYAL Vs. S K GHOSE
|
June 19, 1957 |
|
KESHAB CHANDRA SARKAR Vs. HEMENLAL GUPTA
|
May 31, 1957 |
|
KHABIRANNESSA BIBI Vs. SUDHAMOY BOSE OFFICIAL LIQUIDATOR TO THE BERHAMPORE BANK LTD
|
November 26, 1957 |
|
KISSENDEYI DEBI Vs. SAROSHI BALA DASL
|
July 15, 1957 |
|
KOTHARI AND CO Vs. CORPORATION OF CALCUTTA
|
June 25, 1957 |
|
KSHIRODE LAL PAUL Vs. LABANYA PROVA PAL CHOWDHURY
|
January 17, 1957 |
|
KUMAR KRISHNA MUKHERJEE Vs. AMARENDRA LAL KHAN
|
January 9, 1957 |
|
LADHURAM TAPARIA
Vs. D K GHOSE
|
April 17, 1957 |
|
LALA BAIJNATH PROSAD Vs. NURSINGDAS GUZRATI
|
March 1, 1957 |
|
LALJI AGARWALLA JAIN Vs. JHINGU GOALA
|
February 8, 1957 |
|
LIOYDS BANK LTD Vs. SANKARI PRASAD GHOSE
|
July 17, 1957 |
|
LOKENATH BHATTACHARJEE
Vs. UNION OF INDIA
|
June 20, 1957 |
|
MADAN GOPAL DAGA
Vs. RALLIS INDIA LTD
|
February 12, 1957 |
|
MADAN MOHAN DEMMA MAL LTD. Vs. STATE
|
July 2, 1957 |
|
MADANLAL SOHANLAL Vs. PROVINCE OF WEST BENGAL
|
January 18, 1957 |
|
MADHUSUDAN SEN GUPTA
Vs. STATE OF WEST BENGAL
|
March 5, 1957 |
|
MAHALIRAM SANTHALIA Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
|
August 6, 1957 |
|
MANI ALIAS MONMATHA ALIAS MONORANJAN SARDAR Vs. STATE
|
June 27, 1957 |
|
MANIK CHAND CHOWDHURY Vs. STATE
|
November 28, 1957 |
|
MANILAL AND SONS Vs. UMEDBHAI AND CO
|
February 8, 1957 |
|
MANMASHA NATH NAIYA Vs. SBORETART DIAMOND HARBOUR H E SCHOOL
|
March 20, 1957 |
|
MAYA MAJUMDAR GUPTA Vs. PRINCIPAL BASIRHAT COLLEGE
|
January 30, 1957 |
|
MD YAKUB MALLIK Vs. COMMISSIONER OF THE GARDEN REACH MUNICIPALITY
|
February 25, 1957 |
|
MERCHANTS & TRADERS LTD Vs. R K HABBU
|
February 28, 1957 |
|
MOHANLAL CHANDRA
Vs. COMMR OF COMMERCIAL TAXES
|
April 4, 1957 |
|
MONMATHA NATH GHOSH
Vs. DIRECTOR OF PUBLIC INSTRUCTION GOVERNMENT OF WEST BENGAL
|
July 31, 1957 |
|
MONMOHAN RAKSHIT Vs. DOMINION OF INDIA
|
April 15, 1957 |
|
MONORANJAN KORAR Vs. KALIPADA SINGH ROY
|
January 3, 1957 |
|
MORAN AND COMPANY LTD Vs. ANDERSON WRIGHT LTD
|
January 15, 1957 |
|
MULUKH RAJ SHARMA
Vs. RAJ NARAIN SHARMA
|
May 1, 1957 |
|
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. NARAYANI DASI
|
November 25, 1957 |
|
MUNSHI MOHAMMAD ISAHAQ Vs. KAZI MOHAMMAD MOIN
|
July 22, 1957 |
|
NAGENDRA NATH LAHIRI Vs. BIDYUT KUMAR BISWAS
|
July 16, 1957 |
|
NAGENDRA NATH SHAH
Vs. STATE OF WEST BENGAL
|
April 9, 1957 |
|
NANALAL SHAMJI Vs. PURUSHOTTAM UMEDBFLAI AND COMPANY
|
April 18, 1957 |
|
NANDA KUMAR BANERJEE Vs. BOARD OF TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
|
April 18, 1957 |
|
NANDKISHORE JHAJHARIA Vs. INTERNATIONAL MERCANTILE CORPORATION (INDIA), LTD
|
March 1, 1957 |
|
NARAYAN CHANDRA MONDAL Vs. PRANNATH GHOSH
|
April 5, 1957 |
|
NARAYAN CHANDRA MONDAL Vs. MUKTA BALA DASSI
|
January 25, 1957 |
|
NARAYANDAS BHAGWANDAS MADHAVDAS Vs. STATE OF WEST BENGAL
|
June 28, 1957 |
|
NATIONAL CARBON CO INDIA LTD Vs. M N GAN JUDGE LABOUR APPELLATE TRIBUNAL
|
April 12, 1957 |
|
NIBARAN CHANDRA BAG
Vs. MAHENDRA NATH
|
November 21, 1957 |
|
NILMONI HALDAR
Vs. UPENDRA NATH HALDAR
|
May 14, 1957 |
|
ONKARMAL AGARWALLA Vs. BIRESWAR HAZRA
|
April 2, 1957 |
|
OUDH BEHARI SINGH Vs. SAILENDRA NATH BHATTACHARJEE
|
July 24, 1957 |
|
P H AVARI Vs. STATE OF WEST BENGAL
|
December 11, 1957 |
|
P R DAMZEN Vs. R PAL CHOUDHURY
|
May 13, 1957 |
|
PALRIWALA BROTHERS LTD Vs. COLLECTOR OF CUSTOMS CALCUTTA
|
December 23, 1957 |
|
PANCHKARI HALDAR Vs. PROMODE KISHORE MONDAL
|
May 17, 1957 |
|
PANCHKARI HALDAR Vs. PROMODE KISHORE MONDAL
|
June 17, 1957 |
|
PARBATI DEBI BAGLA
Vs. LACHMINARAYAN BISWAS
|
May 14, 1957 |
|
PARESH NATH BISWAS
Vs. KAMAL KRISHNA CHOUDHURY
|
July 18, 1957 |
|
PARMANAND LOKUMAL Vs. KHUDABADI BHAIBUND CO OPERATIVE CREDIT BANK LTD
|
November 20, 1957 |
|
PARUL BALA SEN GUPTA
Vs. STATE
|
February 19, 1957 |
|
PATIT PABAN BOSE
Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
|
March 26, 1957 |
|
PRABIRENDRA NATH NANDAY Vs. NARENDRA NATH NANDAY
|
February 7, 1957 |
|
PRAMATHA NATH MUKHERJEE
Vs. STATE
|
February 28, 1957 |
|
PREMCHAND KHETRY
Vs. STATE
|
November 28, 1957 |
|
PRIYA NATH CHOUDHURY
Vs. STATE
|
September 11, 1957 |
|
PROBHAT KUMAR DUTT
Vs. RAMMOHAN DUTT
|
May 1, 1957 |
|
PROBHAT KUMAR MUKHERJEE
Vs. SANTI RANJAN BANERJEE
|
February 13, 1957 |
|
PROBODH CHANDRA MITRA Vs. MUNIA KAHARIN
|
July 10, 1957 |
|
PROVINCE OF WEST BENGAL Vs. MOHANLAL JAIN
|
July 1, 1957 |
|
PULIN BEHARY SHAW
Vs. LILA DEY
|
June 10, 1957 |
|
QASIM Vs. SAYED MD AHSAN
|
November 19, 1957 |
|
R KANTILAL AND CO Vs. AZIZUL HAQUE AND BROS
|
February 14, 1957 |
|
R N BOSE Vs. MANINDRA LAL GOSWAMI
|
March 6, 1957 |
|
R P KHANNA Vs. STATE
|
July 25, 1957 |
|
RADHA CHARAN DAS Vs. PRAVABATI DASSI
|
April 27, 1957 |
|
RADHANATH MAJI
Vs. KISHORILAL BANERJEE
|
January 4, 1957 |
|
RAFIQUE KHAN Vs. CORPORATION OF CALCUTTA
|
June 10, 1957 |
|
RAI HARENDRANATH CHAUDHURI
Vs. DAULATMANI CHAUDHURANI
|
September 4, 1957 |
|
RAJED SHEIKH
Vs. STATE
|
July 26, 1957 |
|
RAM CHANDRA RAM NAG RAM RICE AND OIL MILLS LTD Vs. HOWRAH OIL MILLS LTD
|
July 2, 1957 |
|
RAM GOPAL SINGH Vs. CORPORATION OF CALCUTTA
|
August 20, 1957 |
|
RAM KRISHNA SINGH Vs. PROLHAD RAY AGARWALLA
|
August 22, 1957 |
|
RAM MOHAN BASU Vs. STATE OF WEST BENGAL
|
May 9, 1957 |
|
RAM NARAYAN GOSWAMI Vs. BISWANATH GOSWAMI
|
September 11, 1957 |
|
RAM NARESH KUMAR Vs. STATE
|
July 15, 1957 |
|
RAMANI RANJAN DAS
Vs. MANINDRA LAL SAHA
|
March 1, 1957 |
|
RAMANUJ KUNDU Vs. BARANASHI DUTTA
|
July 22, 1957 |
|
RAMBRAHMA CHABRI
Vs. DOMINION OF INDIA AT PRESENT UNION OF INDIA UOI
|
August 30, 1957 |
|
RAMENDRA KUMAR DUTTA Vs. SHIB KUMAR DAS
|
December 4, 1957 |
|
RAMRICHPAL AGARWALLA Vs. STATE OF WEST BENGAL
|
September 12, 1957 |
|
RANIBALA BHARS Vs. STATE OF WEST BENGAL
|
April 19, 1957 |
|
RANJIT KUMAR PAL CHOWDHURY
Vs. MURARI MOHAN PAL CHOWDHURY
|
July 12, 1957 |
|
RELIANCE DEVELOPMENT AND ENGINEERING LTD Vs. TAB CORPORATION OF CALCUTTA
|
April 4, 1957 |
|
ROYAL CALCUTTA TURF CLUB
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
August 29, 1957 |
|
S K DUTT INCOME TAX OFFICER Vs. ANGLO INDIA JUTE MILLS CO LTD
|
March 21, 1957 |
|
S K KOCHI Vs. GOVIDA CHANDRA BHATTACHAEYA
|
June 25, 1957 |
|
SAILENDRA NATH SINHA Vs. OFFICIAL RECEIVER BEING OFFICIAL LIQUIDATOR OF BANK OF COMMERCE, LTD
|
December 12, 1957 |
|
SAKTIPADA LAUHA Vs. STATE
|
July 30, 1957 |
|
SANJIB KUMAR CHOWDHURY
Vs. PRINCIPAL ST PAULS COLLEGE
|
May 27, 1957 |
|
SANTOSH KUMAR GANGULY Vs. REGISTRAR APPELLATE SIDE HIGH COURT
|
June 3, 1957 |
|
SARAT CHANDRA GHATAK Vs. CORPORATION OF CALCUTTA
|
November 21, 1957 |
|
SASADHAR MAJUMDAR Vs. AMINADDI SEIKH
|
March 26, 1957 |
|
SASTHI KINKAR BANERJEE Vs. PANCHANAN DAS
|
August 8, 1957 |
|
SATYA NARAYAN NATHANI
Vs. STATE OF WEST BENGAL
|
February 1, 1957 |
|
SATYA NARAYAN TRANSPORT CO LTD Vs. SECRETARY STATE TRANSPORT AUTHORITY WEST BENGAL
|
March 6, 1957 |
|
SHALIMAR WOOD PRODUCTS LIMITED Vs. SITAEAM SRIGOPAL
|
June 19, 1957 |
|
SHEONATH SINGH
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 22, 1957 |
|
SHIBARANI DEBI Vs. RATNAMALA DEBI
|
April 10, 1957 |
|
SHOILESH CHANDRA MUSTAFI
Vs. AMAL CHANDRA MUSTAFI
|
December 16, 1957 |
|
SHORAB MERWANJI MODI Vs. MANSATA FILM DISTRIBUTORS
|
March 1, 1957 |
|
SHREE THJ PROTAP TEXTILE MILLS Vs. GRANARIBS LTD
|
July 16, 1957 |
|
SHU CHAO NAN Vs. STATE
|
August 21, 1957 |
|
SISTER LOUISE
Vs. JOTINDRA NATH MONDAL
|
January 15, 1957 |
|
SITALPORE COLLIERY CONCERN LTD Vs. UNION OF INDIA
|
February 15, 1957 |
|
SITARAM GUPTA Vs. BIJOYESH MUKHERJI
|
September 5, 1957 |
|
SOMESH CHARAN CHOUDHURY
Vs. VICE CHANCELLOR UNIVERSITY OF CALCUTTA
|
March 12, 1957 |
|
SOUTHERN BANK LTD Vs. KESARDEO GANERIWALLA
|
March 1, 1957 |
|
SREE DURGA MINING CO Vs. JYOTI BROTHERS
|
December 4, 1957 |
|
SREE NARAYAN Vs. CORPORATION OF CALCUTTA
|
February 7, 1957 |
|
SRIKUAR MOHTA Vs. NRIPEN BHATTACHARJEE
|
February 12, 1957 |
|
STANDARD VACUUM OIL CO Vs. COMMERCIAL TAX OFFICER
|
February 19, 1957 |
|
STATE Vs. SUDHIR RUHIDAS
|
May 1, 1957 |
|
STATE OF WEST BENGAL
Vs. NARENDRA NATH ROY
|
February 12, 1957 |
|
STATE OF WEST BENGAL
Vs. T N GUPTA
|
January 2, 1957 |
|
STATE RAMESWAR TEWARI Vs. JAGADISH PANDEY
|
February 8, 1957 |
|
STTEAJ KUMAR KAENANI Vs. INDRA KUMAR KARNANI
|
June 5, 1957 |
|
SUBODH KUMAR BANERJEE
Vs. SOSHI KUMAR BANERJEE
|
December 17, 1957 |
|
SUBODH KUMAR BANERJEE Vs. SOSHI KUMAR BANERJEE
|
May 29, 1957 |
|
SUDHINDRA NATH DUTT
Vs. STATE
|
July 5, 1957 |
|
SUDHIR KUMAR BOSE Vs. PHANINDRA KUMAR SANYAL
|
November 26, 1957 |
|
SUDHIR KUMAR BOSH Vs. PHANINDRA KUMAR SANYAL
|
November 29, 1957 |
|
SUDHIR KUMAR GHOSH Vs. GOBINDA LAL BANERJEE
|
April 30, 1957 |
|
SUHRIT MITRA Vs. CORPORATION OF CALCUTTA
|
November 20, 1957 |
|
SUKHAI
Vs. HUKUM CHAND JUTE MILLS LTD
|
January 22, 1957 |
|
SUKHLALL CHANDANMULL
Vs. A C JAIN
|
December 11, 1957 |
|
SUKUL BROS Vs. H K KAVARANA
|
February 18, 1957 |
|
SUKUMAR MUKHERJEE
Vs. COMMISSIONER OF INCOME TAX CALCUTTA
|
August 21, 1957 |
|
SUMANTA LAL SHAW Vs. KALIDAS MUKHERJEE
|
July 12, 1957 |
|
SUNIL KUMAR SAHA
Vs. STATE
|
March 26, 1957 |
|
SUPROVA SUNDARI DEVI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 17, 1957 |
|
SURENDRANATH JANA
Vs. STATE OF WEST BENGAL
|
August 5, 1957 |
|
SUSHIL CHANDRA GHOSE
Vs. INCOME TAX OFFICER DISTRICT V
|
July 29, 1957 |
|
SUSHIL KUMAR CHAKRAVARTY
Vs. GANESH CHANDRA MITRA
|
November 26, 1957 |
|
SUSHIL KUMAR HAZRA Vs. BANKA MAHATO
|
March 21, 1957 |
|
TAPESH KUMAR MAJHI
Vs. BIRBAL MAJHI
|
December 19, 1957 |
|
TARA PADA BISWAS
Vs. MRITUNJOY MUKHERJEE
|
November 19, 1957 |
|
TARAPRASANNA BHANJA Vs. UNION OF INDIA (UOI)
|
January 17, 1957 |
|
TARENDRA NATH DAS Vs. KHTHODE CHANDRA DASS
|
July 29, 1957 |
|
TARUNENDRA NATH TAGORE Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1957 |
|
TEJO SINGH Vs. STATE OF WEST BENGAL
|
April 30, 1957 |
|
TURF PROPERTIES LTD Vs. CORPORATION OF CALCUTTA
|
March 11, 1957 |
|
UNION OF INDIA (UOI) Vs. MIRZAMAL GOURI PROSAD
|
December 3, 1957 |
|
UPENDRA NATH GARAI Vs. HARIHAR SAHA
|
January 28, 1957 |
|
VICE CHANCELLOR UNIVERSITY OF CALCUTTA Vs. SOMESH CHARAN CHOWDHURY
|
August 23, 1957 |
|
W HAY Vs. ASWINI KUMAR SAMANTA
|
April 15, 1957 |
LOGIN