|
A C SAHA AND CO Vs. STATE
|
August 17, 1956 |
|
A R S CHOUDHURY Vs. UNION OF INDIA
|
July 9, 1956 |
|
ABDUL BASED
Vs. DERESTULLA MANDAL
|
June 6, 1956 |
|
ADMINISTRATOR HOWRAH MUNICIPALITY Vs. KALIDASI DEBI
|
January 6, 1956 |
|
AJAHAR ALI Vs. STATE
|
January 24, 1956 |
|
AJIT KUMAR BAGCHI
Vs. STATE OF WEST BENGAL
|
December 17, 1956 |
|
AJIT KUMAR PAL
Vs. SADHAN CHANDRA PAL
|
March 15, 1956 |
|
ALUMINIUM CORPORATION OF INDIA LTD Vs. COAL BOARD
|
September 12, 1956 |
|
AMULYA CHARAN GHOSH, TENANT Vs. BANKU BEHARI MUKHERJEE AND ANR. LANDLORDS
|
March 12, 1956 |
|
ANANTA KUMAR SARKAR Vs. MEGHU KURMI
|
March 10, 1956 |
|
ANCHOR ALUMINIUM WORKS Vs. HOWRAH MUNICIPALITY
|
August 1, 1956 |
|
ANGLO INDIA JUTE MILLS CO LTD Vs. S K DUTT
|
May 11, 1956 |
|
ANGLO-FRENCH EXPLORATION CO LTD Vs. CLAYSON (INSPECTOR OF TAXES)
|
February 29, 1956 |
|
ANNADA PRASANNA MAJUMDAR
Vs. T C SETH COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
|
June 11, 1956 |
|
ARBN JUPITER GENERAL INSCE CO LTD Vs. CORPORATION OF CALCUTTA WITH AWARD
|
April 27, 1956 |
|
ARUNIMA DAS Vs. SECRETARY BOARD OF SECONDARY EDUCATION WEST BENGAL
|
August 6, 1956 |
|
ASGAR ALLY AND CO Vs. VUPPALA SATYANARAYANA
|
November 19, 1956 |
|
ASHALATA MITRA Vs. A D VIZ
|
January 5, 1956 |
|
ASHALATA MITTER Vs. AMIYA KUMAR DEY
|
December 19, 1956 |
|
ATINDRA LAL PAKRASI
Vs. MONORANJAN CHOUDHURY
|
July 10, 1956 |
|
BABULAL CHOUKHANI
Vs. WESTERN INDIA THEATRES LTD
|
December 5, 1956 |
|
BALIHARI COLLIERY CO LTD Vs. COMMERCIAL TAX OFFICER
|
August 17, 1956 |
|
BALURGHAT KALIAGUNGE ASSN Vs. S T A
|
August 13, 1956 |
|
BANWARILAL GARODIA
Vs. JOYLAL HARGULAL
|
March 28, 1956 |
|
BARRACKPORE BUS SYNDICATE
Vs. SERAJUDDIN
|
November 21, 1956 |
|
BASANTHA KUMAR PAL Vs. CHIEF ELECTRICAL ENGINEER
|
June 8, 1956 |
|
BASWALI SHEIKH Vs. MATANGI CHARAN GHOSE
|
May 17, 1956 |
|
BATA KRISHNA BARMAN Vs. ASSISTANT SECRETARY GOVERNMENT OF BANGAL DEPARTMENT OF CIVIL SUPPLIES
|
November 23, 1956 |
|
BATA KRISHNA BARMAN Vs. ASSISTANT SECRETARY, (DEPARTMENT OF CIVIL SUPPLIES)
|
November 29, 1956 |
|
BENGAL AND ASSAM INVESTORS LTD Vs. J K EASTERN INDUSTRIES PRIVATE LTD
|
July 9, 1956 |
|
BENGAL CLUB LTD Vs. SANTI RANJAN SOMADDAR
|
June 13, 1956 |
|
BENI MADHAB GHOSE Vs. ANILA BALA GHOSE
|
December 3, 1956 |
|
BENOY KUMAR MONDAL
Vs. PANCHANON MAJUMDAR
|
January 12, 1956 |
|
BHABANI PROSAD SAHA
Vs. SARAT SUNDARI CHOUDHURANI
|
December 13, 1956 |
|
BHAGWANDAS SITARAM
Vs. ALBION JUTE MILLS CO LTD
|
July 26, 1956 |
|
BHAIRUDDIN NAHATA
Vs. UNION OF INDIA
|
December 13, 1956 |
|
BHARAT CHANDRA BERA
Vs. RAJENDRA NATH GHOSE
|
June 13, 1956 |
|
BHARTIA ELECTRIC STEEL CO LTD Vs. COMMERCIAL TAX OFFICER
|
February 2, 1956 |
|
BHUPATI CHARAN BERA Vs. PRESIDENT, UNION BOARD, NILKUNTHIYA:
|
May 1, 1956 |
|
BHUWALKA BROTHERS LTD. Vs. DUNI CHAND RATERIA
|
March 22, 1956 |
|
BIMAL CHATTERJEE, LANDLORD Vs. ANNADA PROSANNA BHADURI, TENANT
|
February 22, 1956 |
|
BIMALA BALA DEVI
Vs. BATAKRISHNA DAS GHOSE
|
January 24, 1956 |
|
BIR SINGH Vs. HASHI RASHI BANERJEE
|
February 10, 1956 |
|
BIRBHUM CENTRAL CO OPERATIVE BANK LTD Vs. PIONEER BANK LTD
|
May 29, 1956 |
|
BURMA SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. COMMERCIAL TAX OFFICER
|
December 7, 1956 |
|
BURMA SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. COMMERCIAL TAX OFFICER AND ANOTHER
|
December 7, 1956 |
|
BURN AND CO Vs. JITENDRA NATH MAITRA
|
June 27, 1956 |
|
CALCUTTA NATIONAL BANK LTD Vs. SONAPUR TEA CO LTD
|
July 26, 1956 |
|
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1956 |
|
CARRARA MARBLE AND TERRAZO CO LTD Vs. CHARU CHANDRA GUHA
|
September 7, 1956 |
|
CHAIRMAN BARRACKPORE MUNICIPALITY Vs. LABANYA PROVA DEBI
|
January 9, 1956 |
|
CHANDRAKANTO GOSWAMI
Vs. RAM MOHINI DEBI
|
May 25, 1956 |
|
CHIMANLAL DESAI
Vs. UNION OF INDIA
|
February 3, 1956 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. SARDAR BAHADUR SARDAR INDRA SINGH TRUST
|
January 5, 1956 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BHIM CHANDRA GHOSH
|
March 16, 1956 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. STATE BANK OF INDIA CALCUTTA
|
March 29, 1956 |
|
COMMISSIONER OF SOUTH DUM DUM MUNICIPALITY
Vs. OM KHOSLA
|
February 13, 1956 |
|
CORPORATION OF CALCUTTA
Vs. PADMA DEBI
|
May 22, 1956 |
|
CORPORATION OF CALCUTTA
Vs. NARAYAN CHANDRA DAS
|
December 6, 1956 |
|
CORPORATION OF CALCUTTA Vs. DIP NARAYAN LACHMI PRASAD
|
January 18, 1956 |
|
D L MILLER AND CO LTD Vs. DALURAM GOGANMULL
|
March 16, 1956 |
|
DAMODAR DAS
Vs. KASHI PROSAD AGARWALLA KHAITAN
|
January 10, 1956 |
|
DAMODAR VALLEY CORPORATION Vs. PROVAT ROY
|
June 22, 1956 |
|
DARJEELING HIMALAYAN RLY CO LTD Vs. JETMULL BHOJRAJ
|
March 15, 1956 |
|
DASARATH SINGH
Vs. STATE
|
January 11, 1956 |
|
DAVID MITCHELL
Vs. COMMR OF INCOME TAX WEST BENGAL
|
January 25, 1956 |
|
DAWJEE DADABHOY AND CO Vs. S P JAIN
|
December 4, 1956 |
|
DHIRENDRA KUMAR
Vs. STATE OF WEST BENGAL
|
February 2, 1956 |
|
DHIRENDRA NATH GANGULY Vs. RAGHUBIR SINGH
|
December 14, 1956 |
|
DHIRENDRA NATH GHOSH Vs. STATE
|
December 14, 1956 |
|
DIVISIONAL SUPERINTENDENT EASTERN RLY ASANSOLE Vs. SURESH CHANDRA CHAKRAVARTY
|
April 16, 1956 |
|
DOMINION OF INDIA Vs. VRAJLAL CHHEGAN DALL & CO.
|
April 20, 1956 |
|
DULALDAS MULLICK Vs. GANESH DAS DAMANI
|
November 30, 1956 |
|
DURGA PROSAD KHAITAN
Vs. COMMERCIAL TAX OFFICER
|
July 26, 1956 |
|
EVANS MEDICAL SUPPLIES LTD. Vs. MORIARTY
|
December 13, 1956 |
|
FAKIR DAS DUTT
Vs. GAYA DHAR JANA
|
January 6, 1956 |
|
FARID SHEKH AND ORS. Vs. THE STATE AND ANR.
|
May 22, 1956 |
|
GANESH EXPORT AND IMPORT CO Vs. MAHADEOLAL NATHMAL
|
January 27, 1956 |
|
GAYA NATH GHOSE
Vs. AMULYA CHANDRA SARKAR
|
August 7, 1956 |
|
GHANASYAM SAHA Vs. PIONEER BANK LTD., (IN LIQUIDATION)
|
May 3, 1956 |
|
GIRISH CHANDRA JANA
Vs. KALACHAND MAITY
|
December 10, 1956 |
|
GOPAL KRISHNA GHOSE
Vs. UNIVERSITY OF CALCUTTA
|
July 24, 1956 |
|
GOSTA BEHARI BERA Vs. HARIDAS SAMANTA
|
September 19, 1956 |
|
GOSTHA BEHARI BERA Vs. HARIDAS SAMANTA
|
December 19, 1956 |
|
GOUR GOPAL MITRA Vs. COMMISSIONER PRESIDENCY DIVISION
|
March 20, 1956 |
|
GOURHARI DAS Vs. JAHARLAL SEAL
|
February 15, 1956 |
|
HAKIM SOBAN ALI Vs. KANAI LAL SARMA AND ORS.
|
April 26, 1956 |
|
HARIBUX SINGHANIA
Vs. OMRAO DEBI
|
February 15, 1956 |
|
HASTINGS MILL LTD Vs. STATE OF WEST BENGAL
|
June 18, 1956 |
|
HEM CHANDRA SEN GUPTA Vs. SPEAKER OF LEGISLATIVE ASSEMBLY OF WEST BENGAL
|
April 17, 1956 |
|
HINDUSTHAN COMMERCIAL BANK LTD Vs. LAXMI NARAYAN SAHA
|
January 19, 1956 |
|
HOWRAH NAGARIK SAMITY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
August 2, 1956 |
|
HRISHIKESH BANERJEE Vs. SUSHIL CHANDRA MOULIK
|
March 28, 1956 |
|
ILA PAL CHOWDHURY Vs. K C DUTT
|
November 19, 1956 |
|
IMAN ALI KHAN ELA HORI Vs. STATE
|
February 28, 1956 |
|
INDIA TRADES CORPORATION
Vs. UNION OF INDIA
|
May 3, 1956 |
|
INDIAN IRON AND STEEL CO LTD Vs. DALHOUSIE HOLDINGS LTD
|
December 14, 1956 |
|
INDO BURMA INDUSTRIES LTD Vs. STATE
|
July 20, 1956 |
|
INDU BHUSHAN MITRA
Vs. SUDHAKAR CHOUDHURY
|
April 9, 1956 |
|
ISAAC NISSIM SILAS Vs. OFFICIAL TRUSTEE OF BENGAL
|
May 9, 1956 |
|
ISWAR CHANDRA KAMILA Vs. STATE
|
September 6, 1956 |
|
JABEDA KHATUN Vs. HAZI MOHAMMED IBRAHIM
|
June 11, 1956 |
|
JAGANNATH HANUMANBUX Vs. STATE
|
June 28, 1956 |
|
JAGANNATH UPADHYAY
Vs. AMARENDRA NATH BANERJEE
|
December 18, 1956 |
|
JAGAT MOHAN DUM Vs. BASIRAN BIBI
|
May 7, 1956 |
|
JAMES FINLAY AND CO LTD Vs. ST JOHN DEMETRIUS
|
September 4, 1956 |
|
JATA BHUSAN CHATTERJEE
Vs. KRISHNA BHAMINI DEBI
|
March 5, 1956 |
|
JATISH CHANDRA GHOSE Vs. HARISADHAN MUKHERJEE
|
April 11, 1956 |
|
JATIYA ESTATE LTD. Vs. MESSRS. VITHAL
|
May 18, 1956 |
|
JHATU CHARAN DAS Vs. BHANU CHANDRA DAS
|
February 3, 1956 |
|
JIBAN KRISHNA ROY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
January 10, 1956 |
|
JITENDRA NATH JOARDAR Vs. MAKHAN LAL CHOUDHURY
|
August 8, 1956 |
|
JOGESH CHANDRA MONDAL Vs. TARULATA GHOSE
|
July 3, 1956 |
|
JOY CHADRA Vs. STATE OF WEST BENGAL
|
December 5, 1956 |
|
JYOTI BROTHERS
Vs. DURGA MINING CO
|
January 27, 1956 |
|
K.N. NAG Vs. STATE
|
June 26, 1956 |
|
KALACHAND BISWAS
Vs. MUNSHI MOBARAK HOSSAIN BISWAS
|
March 29, 1956 |
|
KALIPADA DAS Vs. KIRON BALA DASSI
|
November 29, 1956 |
|
KAMALA BANERJEE Vs. UNIVERSITY OF CALCUTTA
|
February 14, 1956 |
|
KAMESWAR SINGH MAHARAJADHIRAJ OF DARBHAHGA Vs. PROVAKAR MAHANTI
|
September 3, 1956 |
|
KANAI LAL SETHI Vs. COLLECTOR OF LAND CUSTOMS, CALCUTTA
|
July 26, 1956 |
|
KANHAYALAL DUGAR
Vs. ASHKARAN KISHANLAL
|
April 26, 1956 |
|
KASHIRAM AGARWALLA Vs. DOMINION OF INDIA
|
December 17, 1956 |
|
KAZI SIDDIQUE HOSSAIN Vs. SALIMA KHATOON
|
July 31, 1956 |
|
KIRITI BHUSHAN SAHA MANDAL
Vs. TARUBALA DASI
|
May 29, 1956 |
|
KISHORI BALA SAHAI Vs. BHAGAWANDAS AGARWALLA
|
March 1, 1956 |
|
KRISHNA GOPAL BOSE Vs. DIRECTOR OF TELEGRAPHS, WEST BENGAL
|
March 17, 1956 |
|
KUNJA BEHARI RANA Vs. GOURHARI RANA
|
June 12, 1956 |
|
LALJI AGARWALLA JAIN Vs. JHINGU GOALA
|
February 8, 1956 |
|
LONDON INVESTMENT AND MORTGAGE CO. LTD Vs. INLAND REVENUE COMMISSIONERS
|
December 6, 1956 |
|
M B SIRKAR AND SONS Vs. POWELL AND CO
|
June 6, 1956 |
|
M B SIRKAR AND SONS Vs. S BANERJEE
|
November 23, 1956 |
|
M M ISPAHANI LTD Vs. UNION OF INDIA
|
November 26, 1956 |
|
MAFIZUDDIN KHAN CHOUDHURY
Vs. HABIBUDDIN SHEIKH
|
July 25, 1956 |
|
MAHARAJA PRABIRENDRA MOHAN TAGORE
Vs. ANIL KUMAR CHATTOPADHYA
|
July 17, 1956 |
|
MANINDRA MOHAN BANERJEE Vs. NIRMAL KUMAR BANERJEE
|
December 5, 1956 |
|
MANJUR AHMED AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES AKHTARI BIBI Vs. RAJLAKSHMI DASSI
|
February 13, 1956 |
|
MESSRS RADHAMADHAB KUNDU & ORS Vs. UNION OF INDIA
|
June 7, 1956 |
|
MOHAN LAL GOENKA Vs. STATE
|
July 12, 1956 |
|
MONORAMA KUNDU Vs. FIRE AND GENERAL INSURANCE COMPANY OF INDIA LTD
|
January 18, 1956 |
|
MOTAHAR ALI
Vs. SK ABDUL MALEK
|
September 5, 1956 |
|
MUKUL RANJAN CHATTERJEE Vs. CHAMPA BALA ROY
|
February 22, 1956 |
|
MULLUK CHAND MOLLAH
Vs. SURENDRA NATH MAJUMDAR
|
July 25, 1956 |
|
MULUKH RAJ SHARMA
Vs. DHANABANTA DEBI
|
November 30, 1956 |
|
MURY EXPORTATION
Vs. D KHAITAN AND SONS LTD
|
June 29, 1956 |
|
N DUTT MAJUMDAR Vs. CORPORATION OF CALCUTTA
|
November 22, 1956 |
|
NALINI NATH MITRA Vs. BEPIN BEHARI DAS
|
April 27, 1956 |
|
NANALAL M VARMA AND CO GUNNIES PRIVATE LTD Vs. G AMBALAL EXPORT
|
May 17, 1956 |
|
NANDAN PICTURES LTD Vs. ART PICTURES LTD
|
March 22, 1956 |
|
NANDRAM AGARWALLA
Vs. STATE OF WEST BENGAL
|
February 28, 1956 |
|
NARENDRA PROSAD SINGH
Vs. STATE OF WEST BENGAL
|
July 10, 1956 |
|
NARESH CHANDRA BOSE
Vs. SACHINDRA NATH DEB
|
June 1, 1956 |
|
NARESH CHANDRA GANGOPADHYA Vs. DIRECTOR OF FISHERIES, WEST BENGAL AND ORS.
|
May 29, 1956 |
|
NEW INDIA TANNIS LTD Vs. AURORA SINGH MOJBI
|
December 13, 1956 |
|
NIKUNJA BEHARI DAS
Vs. JATINDRA NATH KAR
|
April 10, 1956 |
|
NILMONI SARDAR Vs. BAIDYANATH DAS MANNA
|
June 21, 1956 |
|
NIRANJAN PRODHAN Vs. JOGENDRA NATH PRODHAN
|
April 10, 1956 |
|
P C ROY AND CO INDIA PRIVATE LTD Vs. A C MUKHERJEE
|
December 12, 1956 |
|
P C ROY CHOUDHURY Vs. SATYA BRATA ROY CHOUDHURY
|
November 20, 1956 |
|
P R MUKHERJEE Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
January 4, 1956 |
|
PANCHU BALA DASI Vs. NIKHIL RAJAN PAL
|
March 23, 1956 |
|
PANCHU GOPAL SADHU KHAN Vs. KUNJA BEHARI GOSWAMI
|
August 30, 1956 |
|
PANCHU KURMI
Vs. STATE
|
February 3, 1956 |
|
PANKAJ KUMAR GANGULY Vs. BANK OF INDIA
|
April 17, 1956 |
|
PANKAJMI DEBI Vs. SUDHIR DUTTA
|
February 2, 1956 |
|
PANNALAL MUKHERJEE
Vs. UNION OF INDIA
|
June 6, 1956 |
|
PATAL BALA DEBI Vs. SANTIMOY MAJUMDAR
|
April 18, 1956 |
|
PHANI BHUSAN MUKHERJEE
Vs. PHANI BHUSAN MUKHERJEE
|
April 9, 1956 |
|
PRASADI Vs. WORKS MANAGER M LILLOOAH
|
August 1, 1956 |
|
PRATUL CHANDRA CHANDA Vs. BISWANATH PANDAY
|
December 11, 1956 |
|
PROBODH CHANDRA GHOSE
Vs. EXECUTIVE ENGINEER CANALS DIVISION
|
April 9, 1956 |
|
PROMODE KUMAR ROY
Vs. SEPHALIKA DUTTA
|
August 13, 1956 |
|
PROMODE LAL MOITRA
Vs. ADDITIONAL DISTRICT MAGISTRATE 24 PARGANAS
|
September 12, 1956 |
|
PROTAPMULL RAMESWAR Vs. STATE OF WEST BENGAL
|
February 6, 1956 |
|
PROVAKAR ROY Vs. BIBHUTI BHUSAN PAL CHOUDHURY
|
August 28, 1956 |
|
PROVASH CHANDRA BASAK Vs. MADALASA DEVI AND ORS.
|
May 28, 1956 |
|
PROVAT KUMAR GHOSH
Vs. STATE OF WEST BENGAL
|
July 13, 1956 |
|
PURNA CHANDRA DAS Vs. STATE OF WEST BENGAL
|
December 6, 1956 |
|
PURNA CHANDRA GANGULY AND ANR. Vs. SRIDHAR BISHNU SALAGRAM THAKUR AND ANR.
|
July 12, 1956 |
|
PURNENDU NATH TAGORE Vs. ACADEMY OF FINE ARTS
|
December 18, 1956 |
|
PURNENDU NATH TAGORE Vs. KALIPADA DUTT
|
June 4, 1956 |
|
PYRAH Vs. ANNIS & CO. LTD.
|
December 12, 1956 |
|
R A DICKIE AND CO AGENCIES LTD Vs. MUNICIPAL BOARD BENARES
|
February 9, 1956 |
|
R B BASU Vs. P K MUKHERJI
|
July 17, 1956 |
|
R K DAS AND CO Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
January 6, 1956 |
|
RABINDRA NATH BANERJEE
Vs. HARENDRA KUMAR CHAKRAVARTY
|
January 13, 1956 |
|
RABINDRA NATH MAHAPATRA Vs. GOUR MONDAL
|
December 21, 1956 |
|
RADHASHYAM
Vs. KATYANI DASI
|
December 17, 1956 |
|
RAJ KUMAR DHAR Vs. COLONEL A STUART LEWIS
|
December 19, 1956 |
|
RAJENDRA NATH MONDAL
Vs. ANUKUL CHANDRA BISWAS
|
November 28, 1956 |
|
RAKHALDAS PRAMANICK
Vs. SHANTILATA GHOSE
|
July 18, 1956 |
|
RALIANCE INVESTMENT CO LTD Vs. UNION OF INDIA
|
June 22, 1956 |
|
RAM GOPAL NANDKISHORE Vs. ASIATIC STEAM NAVIGATION COMPANY LTD
|
December 12, 1956 |
|
RAM LAL MALLAH Vs. LALL CHAND MALLAH
|
January 3, 1956 |
|
RAMANUJ OJHA Vs. NIRMAL CHANDRA MAJHI
|
November 30, 1956 |
|
RAMBALLAV DHANDHANIA
Vs. GANGADHAR NATHMALL
|
January 13, 1956 |
|
RAMESWAR TANTIA Vs. MAHABIR PROSAD SUREKA
|
July 25, 1956 |
|
RANJIT KUMAR BANERJEE
Vs. GOUR HARI MUKHERJI
|
March 15, 1956 |
|
REAL JAMBAD COAL COMPANY LTD Vs. STATE OF WEST BENGAL
|
May 10, 1956 |
|
RECKITT AND COLMAN OF INDIA LTD Vs. JITENDRA NATH MAITRA
|
April 27, 1956 |
|
ROYAL CALCUTTA GOLF CLUB MAZUDUR UNION
Vs. STATE OF WEST BENGAL
|
July 13, 1956 |
|
RUSTOM ALI MOLLA Vs. BATA SHOE CO LTD
|
September 12, 1956 |
|
S DUTTA Vs. STATE
|
February 29, 1956 |
|
S GANESAN Vs. A K JOSCELYNE
|
April 19, 1956 |
|
S K SRIVASTAVA Vs. GAJANAND PATRIWALLA
|
March 6, 1956 |
|
S MITTER Vs. STATE
|
December 12, 1956 |
|
SADASUKH KABRA Vs. JUGAL KISHORE SINGH
|
April 19, 1956 |
|
SADHAN CHANDRA PAL Vs. KSHETRA MOHAN SAHA
|
August 3, 1956 |
|
SAILENDRA KUMAR ROY Vs. CORPORATION OF CALCUTTA
|
January 5, 1956 |
|
SAMBHU CHARAN MANDAL AND ORS. Vs. THE STATE AND ANR.
|
May 3, 1956 |
|
SANKARI BHUSAN SEN Vs. UNION OF INDIA AND ORS.
|
August 21, 1956 |
|
SANTILATA DE Vs. SARAJU BALA DEVI AND ORS.
|
January 10, 1956 |
|
SANTOSH KUMAR DHAR
Vs. NANDA KISHORE MALLICK
|
September 10, 1956 |
|
SARADISH RAY
Vs. MUNICIPAL COMMISSIONERS OF SURI
|
March 16, 1956 |
|
SARASWATI BALA SAMANTA Vs. SURABALA DASSI
|
January 12, 1956 |
|
SARAT CHANDRA BHATTACHARJEE
Vs. RABINDRA NATH GHOSH
|
July 11, 1956 |
|
SEWKISSENDAS BHATTER Vs. DOMINION OF INDIA
|
September 3, 1956 |
|
SHARMA ELECTRIC ENGINEERING WORKS Vs. RADHA DEVI
|
April 24, 1956 |
|
SHASHI BHUSAN MAITY Vs. STATE
|
November 23, 1956 |
|
SHERMAL JAIN
Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS CALCUTTA
|
July 5, 1956 |
|
SK ABDUL MANNAN Vs. MUTWALI OF SM JANEBALI
|
January 25, 1956 |
|
SK. YEARALI Vs. MD. SULTAN
|
December 18, 1956 |
|
SM. KALYANI DEBI Vs. NIRMAL KUMAR PANDA
|
May 22, 1956 |
|
SM. PANCHU BALA DASI Vs. NIKHIL RAJAN PAL
|
March 23, 1956 |
|
SOUTH INDIAN CO-OPERATIVE STORES LTD. Vs. UNION OF INDIA
|
July 10, 1956 |
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SRI NITAI GOUR RADHESHYAM Vs. HAREKRISHNA ADHIKARI
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June 29, 1956 |
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SRIRAM JHABURMULL
Vs. S C DAS GUPTA
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November 29, 1956 |
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SRISH CHANDRA SEN
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
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May 15, 1956 |
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STANDARD TUBEWELL AND ENGINEERING WORKS LTD Vs. JOGENDRA NATH SEN
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August 21, 1956 |
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STATE Vs. JOYDEV CHANDRA DAS
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July 30, 1956 |
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STATE Vs. NIREN DAS GUPTA
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July 18, 1956 |
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STATE OF WEST BENGAL
Vs. BRINDABAN CHANDRA PRAMANIK
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July 24, 1956 |
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STATE OF WEST BENGAL & ANR. Vs. ABDUL QUADER AND ORS.
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July 12, 1956 |
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SUBODH GOPAL BOSE
Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD
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March 23, 1956 |
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SUBODH KUMAR BOSE
Vs. COMMISSIONER OF KRISHNANAGAR MUNICIPALITY
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February 29, 1956 |
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SUBODH RANJAN GHOSH
Vs. MAJOR N A O CALLAGHAN
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June 1, 1956 |
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SUDHIR KUMAR MAJUMDAR Vs. DHIRENDRA NATH BISWAS
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July 5, 1956 |
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SUKHAI Vs. HUKUM CHAND JUTE MILLS LTD
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January 22, 1956 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. SARAL KUMAR MALLIK
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May 10, 1956 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO STATE OF WEST BENGAL
Vs. ISWAR LAKHI JANARDAN THAKUR JEW
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June 6, 1956 |
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SYAMA CHARAN SAHA Vs. NAGENDRA NATH RAKSHIT
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December 11, 1956 |
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TARAK CHANDRA MUKHERJEE Vs. RATAN LAL GHOSAL
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December 21, 1956 |
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TARAPADA MANDAL Vs. HAJIA KHATUM BIBI
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May 9, 1956 |
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TARAPADA MISHRA
Vs. HARE KRISHNA DAS
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December 20, 1956 |
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TINCOWRI PRAMANIK
Vs. NARAYAN CHANDRA MUKHERJEE
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May 28, 1956 |
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TIRTHA NATH GHOSE Vs. ISWAR BAMLINGADEBA
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December 5, 1956 |
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TUSTU CHARAN GHOSE
Vs. KALI KUMAR GHOSE
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July 11, 1956 |
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UDAY CHAND MAHATAB Vs. KALYANI DEBI
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November 26, 1956 |
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UNION OF INDIA Vs. GOURI SANKAR RATHI
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February 19, 1956 |
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UNITED PRINTING AND BINDING WORKS LTD Vs. KISHORI LAL
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June 5, 1956 |
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UPENDRA NATH CHATTERJEE
Vs. NILMONY CHATTERJEE
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December 19, 1956 |
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USHA CHARAN BANERJEE
Vs. STATE OF WEST BENGAL
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June 12, 1956 |
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VILLAGERS OF SURE KALNA Vs. ANANTH BHANDU CHAUDHURY
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August 21, 1956 |
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W. WOOD & SONS LTD. Vs. BENGAL CORPORATION
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February 15, 1956 |
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WALI MAHAMMAD Vs. MANIK CHANDRA RAUL
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July 18, 1956 |
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WISEBURGH Vs. DOMVILLE
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February 16, 1956 |
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