|
A DUTTA Vs. STATE
|
July 21, 1955 |
|
A N SINHA Vs. M C MUKHERJEE
|
July 4, 1955 |
|
ABANINDRA KUMAR MAITY Vs. A K MAJUMDAR
|
August 5, 1955 |
|
ABDUL RAFIQUE Vs. DISTRICT JUDGE
|
August 9, 1955 |
|
ABDUR RAHAMAN
Vs. STATE
|
June 27, 1955 |
|
ABHIMANYU HALDER Vs. TARANI SEN HALDER
|
August 25, 1955 |
|
ADHAR CHANDRA MANDAL Vs. BISTU PADA GURE
|
June 25, 1955 |
|
ADHAR CHANDRA MONDAL
Vs. BISTU PADA GURE
|
June 24, 1955 |
|
ADHI MALLICK
Vs. STATE
|
April 27, 1955 |
|
ADWAIT KUMAR DAS
Vs. STATE
|
August 9, 1955 |
|
AFZAL HOSSAIN Vs. KAIGAREY CO
|
February 17, 1955 |
|
AIR CARRYING CORPN Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
April 9, 1955 |
|
AJIT KUMAR BAGOHI Vs. STATE OF WEST BENGAL
|
December 17, 1955 |
|
AJIT KUMAR DAS Vs. SRIMATI PAEUL SASHI GOSWAMI
|
July 26, 1955 |
|
AJOY KUMAR GHOSE
Vs. CORPORATION OF CALCUTTA
|
July 22, 1955 |
|
AKBAR SHEIKH Vs. STATE
|
November 25, 1955 |
|
AKHWARI BIBI AND ORS. Vs. RAJLAKSMI DEBI AND ORS.
|
January 13, 1955 |
|
AKSHOY KUMAR DUTTA Vs. JOGESH CHANDRA NANDY
|
May 13, 1955 |
|
AKSHOY KUMAR MONDAL Vs. JATINDRA NATH MONDAL
|
June 22, 1955 |
|
ALI MISTRI Vs. KAYEM ALI SHEIKH
|
January 25, 1955 |
|
AMARENDRA NATH ROY
Vs. STATE
|
January 11, 1955 |
|
AMIYA PROSAD DAS GUPTA
Vs. DIRECTOR OF PROCUREMENT AND SUPPLY
|
May 18, 1955 |
|
ANATH BANDHU DEB
Vs. DOMINION OF INDIA
|
July 11, 1955 |
|
ANGUS CO LTD Vs. CHOUTHI
|
May 19, 1955 |
|
ANIL BARAN BEY Vs. STATE
|
June 24, 1955 |
|
ANIL CHANDRA DUTTA Vs. NIRANJAN SARKAR
|
June 15, 1955 |
|
ANIL CHANDRA GUHA Vs. COMMISSIONERS OF THE SOUTH DUM DUM MUNICIPALITY
|
March 21, 1955 |
|
ANNADA PROSAD GUIN Vs. DISTRICT MAGISTRATE AND COLLECTOR OF MURSHIDABAD
|
March 3, 1955 |
|
ANWARALI SARKAR Vs. STATE
|
May 26, 1955 |
|
ARATHOON MACKERTOON ARATHOON Vs. CORPORATION OF CALCUTTA
|
December 5, 1955 |
|
ARTHUR ALEXANDER WATSON Vs. STATE
|
March 31, 1955 |
|
ARUN RANJAN GHOSE Vs. THE STATE OF WEST BENGAL
|
January 11, 1955 |
|
ASHALATA MITRA Vs. A.D. VIZ.
|
February 2, 1955 |
|
ASHUTOSH DAS
Vs. STATE OF WEST BENGAL
|
August 1, 1955 |
|
ASTARAM BAGDI AND ORS. Vs. SITANATH MANDAL
|
September 7, 1955 |
|
ASWINI KUMAR SAMANTA
Vs. MANAGER CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
January 31, 1955 |
|
ATINDRA NATH MUKHERJEE
Vs. G F GILLOT
|
March 3, 1955 |
|
B N MEHROTRA Vs. STATE
|
December 15, 1955 |
|
B S MANTOSH Vs. INDIA ELECTRIC WORKS LTD
|
June 13, 1955 |
|
BABULAL SANTRA Vs. STATE
|
June 23, 1955 |
|
BACHURAM KAR Vs. STATE
|
November 25, 1955 |
|
BAHADUR SINGH CHHETRI Vs. BIR BAHADUR SINGH
|
December 2, 1955 |
|
BALAI CHANDRA PAL Vs. RAISUDDIN NASKAR
|
August 23, 1955 |
|
BARDESHWARI BARODESHWARI PROSAD BATTACHARJEE Vs. RABI NANDAN SAHA
|
June 1, 1955 |
|
BARJIWANDAS GUJRATI
Vs. MOHINI MOHAN SHAH
|
September 8, 1955 |
|
BASANTA KUMAR BHATTACHARJEE
Vs. PANCHU GOPAL DUTTA
|
July 21, 1955 |
|
BASANTA KUMAR GON
Vs. STATE
|
December 5, 1955 |
|
BASANTA KUMAR PAL
Vs. CHIEF ELECTRICAL ENGINEER
|
June 8, 1955 |
|
BEJOY KRISHNA BHATTACHARJEE Vs. REGIONAL TRANS PORT AUTHORITY CALCUTTA
|
September 7, 1955 |
|
BELA RANI CHATTERJEE Vs. BHUPAL CHANDRA CHATTERJEE
|
September 5, 1955 |
|
BHADRESWAR MUNICIPALITY Vs. SAMNAGAR JUTE FACTORY CO , LTD
|
February 3, 1955 |
|
BHAGABANTI
Vs. GENERAL MANAGER EASTERN RAILWAYS
|
July 19, 1955 |
|
BHAGAT RAM BAIKA
Vs. PRABIRENDRA MOHAN TAGORE
|
June 15, 1955 |
|
BHAJAHARI MANDAL
Vs. STATE
|
August 24, 1955 |
|
BHAJAHARI MANDAL
Vs. STATE
|
December 16, 1955 |
|
BHANUMATI DASI Vs. GOUR MOHAN SETT
|
August 23, 1955 |
|
BHOWANIPUR LAND DEVELOPMENT CONCERNS LTD. Vs. STATE OF WEST BENGAL AND ORS.
|
June 14, 1955 |
|
BHUBAN MOHAN BANERJEE Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1955 |
|
BHUDEB CHANDRA BANERJEE Vs. SUBODH GOPAL BASU AND ORS.
|
March 10, 1955 |
|
BHUJANGA BHUSAN DAS Vs. STATE
|
July 7, 1955 |
|
BHUJANGA BHUSAN MAJUMDAR
Vs. STATE
|
April 20, 1955 |
|
BIJOY KRISHNA CHANDRA
Vs. STATE
|
July 22, 1955 |
|
BIJOY KRISHNA MANDAL Vs. STATE
|
February 25, 1955 |
|
BIMAL CHAND BOTHRA
Vs. CHAIRMAN JIAGANJ AZIMGANJ MUNICIPALITY
|
February 22, 1955 |
|
BIMALAPATI BANERJEE
Vs. SAILENDRA NATH GANGULY
|
September 6, 1955 |
|
BIRAJ KUMAR BANERJEE & ORS. Vs. INDU BALA GUPTA
|
February 21, 1955 |
|
BISAKHA RANI GHOSE
Vs. SATISH CHANDRA ROY SINGHA
|
March 10, 1955 |
|
BISHNU CHARAN SRIMANI Vs. SUBODH CHANDRA DEY
|
June 1, 1955 |
|
BISWANATH DEY
Vs. KISHORI M PAL
|
June 27, 1955 |
|
BISWANATH GHOSE Vs. SUDHIR KUMAR DE
|
December 1, 1955 |
|
BONBEHARI ROY
Vs. DHIRENDRA NATH ROY
|
June 2, 1955 |
|
BRAHMA SHUM SHERE JUNG BAHADUR Vs. CHARTERED BANK OF INDIA AUSTRALIA AND CHINA
|
June 1, 1955 |
|
BROJO GOPAL SARKAR
Vs. COMMISSIONER OF POLICE
|
March 10, 1955 |
|
BUILDERS SUPPLY CORPORATION
Vs. UNION OF INDIA
|
June 21, 1955 |
|
BULAKI SADAGAR Vs. MALATI MEJHAN SANTAL
|
February 4, 1955 |
|
BURIDEHING TEA CO LTD Vs. DOMINION OF INDIA
|
February 24, 1955 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. LICENSING OFFICER OF TAMLUK MUNICIPALITY
|
May 17, 1955 |
|
C T A PILLAI Vs. H P LOHIA
|
March 3, 1955 |
|
CALCUTTA MOTOR AND CYCLE CO Vs. COLLECTOR OF CUSTOMS
|
August 9, 1955 |
|
CHAIRMAN, SURI MUNICIPALITY Vs. HIRAN KUMAR SEN GUPTA
|
April 26, 1955 |
|
CHARU BALA DAS
Vs. MADHU SUDHAN KUNDU
|
August 31, 1955 |
|
CHEN SHANKAR LAL SHANKAR JANI
Vs. UNITED BANK OF INDIA LTD
|
May 3, 1955 |
|
CHIEF SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE, CAL. Vs. KRISHNA CHANDRA CHATTERJEE
|
July 20, 1955 |
|
CHOWRINGHEE, PROPERTIES LTD., LANDLORDS Vs. BENGAL STORES LTD.
|
March 15, 1955 |
|
CHUNG PING YUNG
Vs. AMIYA CHAKRABARTTI
|
December 20, 1955 |
|
CLIVE BUILDINGS (CALCUTTA), LIMITED Vs. CORPORATION OF CALCUTTA
|
August 19, 1955 |
|
COMMISSIONER FOR THE PORT OF CALCUTTA Vs. GHASIRAM LACHMINARAYAN AND CO. AND ORS.
|
April 29, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. DUNCAN BROS AND CO LTD
|
May 20, 1955 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. MALCHAND SURANA CALCUTTA
|
August 24, 1955 |
|
COMMISSIONER OF WAKFS WEST BENGAL Vs. SHYAM SUNDAR DEBANSHI
|
March 17, 1955 |
|
COMMISSIONERS FOR PORT OF CALCUTTA Vs. NARSINGH DAS BISWANATH
|
July 19, 1955 |
|
CORPORATION OF CALCUTTA
Vs. OMEDA KHATUN BEWA
|
June 9, 1955 |
|
CORPORATION OF CALCUTTA
Vs. ON THE DEATH OF SM RAJLAKSHMI DEBI HER HEIRS NANI GOPAL MUKHOPADHYAY
|
August 24, 1955 |
|
CORPORATION OF CALCUTTA
Vs. UNION JUTE CO LTD
|
July 12, 1955 |
|
CORPORATION OF CALCUTTA Vs. SREERAM CHANDANMULL
|
July 25, 1955 |
|
CORPORATION OF CALCUTTA Vs. DIRECTOR OF RATIONING AND DISTRIBUTION
|
February 9, 1955 |
|
D C AUDDY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 26, 1955 |
|
DEB NARAYAN CHAKRABORTY
Vs. STATE
|
September 5, 1955 |
|
DEBAJYOTI BARMAN Vs. STATE
|
August 5, 1955 |
|
DEBENDRA NATH SEN
Vs. RAJENDRA CHANDRA ROY
|
January 6, 1955 |
|
DEBENDRA NATH SEN Vs. BHAGCHAS CONCILIATION BOARD, JOYNAGAR AND ORS.
|
March 14, 1955 |
|
DEBI PRASANNA GHOSE
Vs. STATE
|
July 13, 1955 |
|
DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF ECONOMIC AFFAIRS Vs. S N DAS GUPTA
|
August 1, 1955 |
|
DHIRENDRA LAL DUTTA, LANDLORD Vs. FEKUDAS & ORS., TENANTS
|
May 10, 1955 |
|
DHIRENDRA NATH MUKHERJEE & ORS. Vs. MOHENDRA PROSAD
|
January 20, 1955 |
|
DIAMOND BISCUIT CO Vs. STATE OF WEST BENGAL
|
January 27, 1955 |
|
DUKARIBALA DASI
Vs. GADADHAR PAUL
|
March 1, 1955 |
|
DURGADASI DASI Vs. KRISHNA BEHARI BISWAS
|
August 4, 1955 |
|
DURGARANI DASI Vs. KALYANI BANDOPADHYAY
|
March 17, 1955 |
|
DWIJENDRA KUMAR ROY Vs. MONMOHAN DE
|
May 12, 1955 |
|
E SCOTT Vs. RESIDENCE LTD
|
May 27, 1955 |
|
ELAHI BUX KHAN
Vs. STATE
|
May 30, 1955 |
|
FAZALADDIN MANDAL
Vs. PANCHANAN DAS
|
December 2, 1955 |
|
FIRM KHESTSIDAS RATANLALL
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 30, 1955 |
|
GANGA DUTT MURARKA
Vs. BIBHABATI DEBI
|
September 2, 1955 |
|
GANGA VISHNU SWAIKA
Vs. MACHINE MANUFACTURING CO LTD
|
February 9, 1955 |
|
GANGULI ENGINEERING LTD Vs. SUSHILA BALA DASI
|
August 24, 1955 |
|
GHASI RAM AGARWALLA Vs. STATE
|
February 8, 1955 |
|
GOPI NATH GHOSE Vs. GANESH CHANDRA BANERJEE
|
August 30, 1955 |
|
GOSTO BEHARI DAS
Vs. RAJABALA DEI
|
June 13, 1955 |
|
GOURI SANKAR DAGA Vs. PARASHURAM AGARWALLA
|
August 26, 1955 |
|
GOVINDA CHANDRA GHOSE
Vs. PROVABATI GHOSE
|
May 10, 1955 |
|
GUM BAHADUR Vs. STATE
|
January 12, 1955 |
|
HABIL MANDAL Vs. KALO
|
January 14, 1955 |
|
HAJEE SATTAR HAJEE PEER MOHAMED Vs. CALCUTTA PORT COMMISSIONERS
|
August 12, 1955 |
|
HANSRAJ BAJAJ
Vs. INDIAN OVERSEAS BANK LTD
|
June 3, 1955 |
|
HANUMAN BUX MAHAJAN Vs. CORPORATION OF CALCUTTA
|
June 2, 1955 |
|
HARENDRA KRISHNA GHOSH Vs. PROVINCE OF BENGAL
|
January 21, 1955 |
|
HARI CHARAN KAR Vs. ABHOY CHANDRA DRY AND ANR.
|
June 16, 1955 |
|
HARI KINKAR SAMANTA Vs. DEB KUMAR CHOUDHURY
|
January 3, 1955 |
|
HARIPADA CHOWDHURY Vs. RAMKRISHNA ROY AND ORS.
|
April 6, 1955 |
|
HARIRAM NARSINGDAS Vs. SHYAMLAL SRIPROKASH
|
May 23, 1955 |
|
HARISH CHANDRA SAMADDAR Vs. STATE
|
May 18, 1955 |
|
HEM CHANDRA BOSE Vs. APARNA PROSANNA KONAR
|
August 26, 1955 |
|
HIRALAL AGARWALLA
Vs. STATE
|
July 28, 1955 |
|
IMPERIAL TOBACCO CO INDIA LTD Vs. SALONA BIBI
|
May 27, 1955 |
|
INCOME TAX OFFICER MIDNAPORE BANKURA Vs. DISTRICT MAGISTRATE MIDNAPORE
|
May 11, 1955 |
|
INDIA ELECTRIC WORKS LTD Vs. B S MANTOSH
|
June 13, 1955 |
|
INDIAN MOLASSES CO LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 21, 1955 |
|
INDIAN NATIONAL STEAMSHIP CO LTD Vs. MAUX FAULBAUM
|
April 22, 1955 |
|
INDIAN TRADE AND GENERAL INSURANCE CO LTD Vs. UNION OF INDIA
|
December 6, 1955 |
|
INDRAMONI DASI, TENANT Vs. SNEHALATA DUTT, LANDLORD
|
January 18, 1955 |
|
INDU BHUSAN CHATTERJEE
Vs. STATE
|
January 14, 1955 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. JAGANNATH PROSAD SHA
|
May 16, 1955 |
|
INLAND REVENUE COMMISSIONERS Vs. BUTTERLEY CO. LTD.
|
March 10, 1955 |
|
ISWARDAS KHAITAN
Vs. C GREGORY
|
April 22, 1955 |
|
JAGADISH CHANDRA SINHA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
September 2, 1955 |
|
JAGAT LAKSHMI DASI Vs. GOLAM HOSSAIN AND ANOTHER
|
December 8, 1955 |
|
JAHIRUDDIN BISWAS
Vs. LILAMOY ROY CHOUDHURY
|
August 23, 1955 |
|
JAINTA KUMAR BANERJEE
Vs. STATE
|
May 5, 1955 |
|
JASODA DULAL ADHIKARY Vs. UNITED BANK OF INDIA LTD
|
December 12, 1955 |
|
JATINDRA NATH SADHUKHAN, LANDLORD Vs. UPENDRA NATH GHOSH TENANT
|
August 25, 1955 |
|
JAYMONGAL SINGH Vs. STATE
|
April 7, 1955 |
|
JIWAN DAS
Vs. RABIN SEN
|
March 7, 1955 |
|
JNARENDRA NATH CHAKRAVORTY Vs. NAGENDRA NATH DE AND ANR.
|
December 22, 1955 |
|
JUGAL KISHORE BIRLA Vs. BISHNU HARI JANA
|
March 7, 1955 |
|
K B MATHUR GENERAL MANAGER EASTERN RLY Vs. N C CHATTERJEE
|
April 6, 1955 |
|
KADU MALLIK Vs. BANI DUTTA
|
February 7, 1955 |
|
KAJARILAL AGARWALA Vs. UNION OF INDIA AND ORS.
|
June 16, 1955 |
|
KALI CHARAN MALIK Vs. HARI NATH CHATTERJEE AND ORS.
|
September 1, 1955 |
|
KALIPADA DALAL
Vs. STATE
|
April 22, 1955 |
|
KALIPADA GHOSE Vs. KURBAN ALI
|
August 24, 1955 |
|
KALU BABU LALCHAND CALCUTTA Vs. COMMR OF INCOME TAX WEST BENGAL
|
September 8, 1955 |
|
KAMALINI GHOSE CHOUDHURANI Vs. HIMANGSHU BHUSHAN GHOSE
|
August 23, 1955 |
|
KANAI PAL Vs. STATE
|
June 29, 1955 |
|
KARNANI INDUSTRIAL BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1955 |
|
KARNAPHULI JUTE MILLS LTD Vs. UNION OF INDIA
|
July 22, 1955 |
|
KARTICK CHANDRA DAS Vs. GANGADUTTA MURARKA
|
April 4, 1955 |
|
KASHIRAM AGARWALLA Vs. COLLECTOR OF 24 PARGANAS
|
May 26, 1955 |
|
KOTISWAR MUKHERJEE Vs. PARESH NATH MUKHERJEE
|
July 7, 1955 |
|
KRISHNA LAL SARKAR Vs. NIRMALA BALA SHIL
|
August 31, 1955 |
|
KRISHNA SUBALA BOSE Vs. DHANAPATI DUTTA
|
December 9, 1955 |
|
KSHETRAMONI DASI
Vs. SURENDRA MOHAN KUNDU
|
June 29, 1955 |
|
KSHIRODA Vs. DEBENDRA NATH KAR
|
August 5, 1955 |
|
KSHIRODE CHANDRA PAL
Vs. DISTRICT MAGISTRATE HOWRAH
|
January 10, 1955 |
|
KUNDALATA BISWAS Vs. CHANDRA KAMINI DASI
|
May 17, 1955 |
|
KURAN CHANDRA SINGHA Vs. MOHAN LAL SINGH AND ORS.
|
March 28, 1955 |
|
LACHMI NARAYAN JUTE MANUFACTURING CO LTD Vs. DWIP NARAYAN SINGH
|
July 7, 1955 |
|
LACHMINARAIN LALCHAND Vs. GOLABCHAND DHANRAJ
|
June 10, 1955 |
|
LADURAM TAPARIA
Vs. D K GHOSH
|
May 13, 1955 |
|
LALA GANGARAM Vs. KRISHNA GOPAL JHUNJHUNWALA AND ORS.
|
March 21, 1955 |
|
LALA GURUSHARAN LALL Vs. REGISTRAR OF JOINT STOCK COMPANIES
|
September 8, 1955 |
|
LALIT MOHAN DAS Vs. PROVINCE OF WEST BENGAL AND ANR.
|
August 23, 1955 |
|
LALUA DOM Vs. STATE
|
May 5, 1955 |
|
LAXMI TRADING Vs. SHRIRAM GOBINDNARAIN
|
May 2, 1955 |
|
LOYA MAJHI Vs. NIR DUTTA
|
January 12, 1955 |
|
M A A KASHANI Vs. K SATYANARAIN AND CO
|
April 20, 1955 |
|
MADAN MOHAN DAS
Vs. STATE
|
July 6, 1955 |
|
MAGUNLAL JAVERCHAND Vs. RAJA JANAKINATH ROY NARENDRA NATH ROY AND CO. LTD.
|
April 22, 1955 |
|
MAHABIR CHANDRA GELADA
Vs. SOHANLAL BOID
|
April 4, 1955 |
|
MAHABIR PRASAD BAJORIA
Vs. M S BISWAS MAGISTRATE ASANSOLE
|
January 12, 1955 |
|
MAHADEB LAL KANODIA Vs. THE ADMINISTRATOR-GENERAL
|
February 7, 1955 |
|
MAJOR J PHILLIPS Vs. STATE
|
August 31, 1955 |
|
MALCHAND Vs. PURANMULL
|
May 27, 1955 |
|
MANAGER, METRO THEATRES LTD Vs. CORPORATION OF CALCUTTA
|
July 4, 1955 |
|
MANASH RANJAN CHAKRAVARTY
Vs. TROPICAL ACCUMULATORS LTD
|
March 3, 1955 |
|
MANINDRA L GOSWAMI Vs. R N BOSE INCOME TAX OFFICER
|
December 19, 1955 |
|
MANINDRA NATH CHOUDHURY Vs. STATE
|
May 5, 1955 |
|
MANINDRA NATH GUIN Vs. STATE OF WEST BENGAL
|
June 17, 1955 |
|
MANINDRA NATH PAL Vs. MUNICIPAL COMMISSIONERS OF BARANAGORE MUNICIPALITY
|
June 27, 1955 |
|
MANJUR AHMED Vs. RAJLAKSHMI DASI
|
January 13, 1955 |
|
MANJURAL HAQUE
Vs. MEWAJAN BIBI
|
July 21, 1955 |
|
MANMATHA NATH CHAKRAVARTY Vs. SACHINDRA KUMAR CHAKRAVARTY
|
May 26, 1955 |
|
MASUD ALAM Vs. COMMISSIONER OF POLICE
|
January 14, 1955 |
|
MD SARAFATULLA SARKAR Vs. SURJA KUMAR MONDAL
|
March 17, 1955 |
|
MD. SARAFATULLA SARKAR Vs. SURJA KUMAR MONDAL AND OTHERS
|
June 17, 1955 |
|
MD. SHAFIQUE AND ORS. Vs. MALEKA KHATUN
|
August 23, 1955 |
|
MEHER SINGH Vs. KESHARDEO CHAMARIA
|
August 26, 1955 |
|
MEHER SINGH Vs. KESHARDEO CHAMARIA
|
August 25, 1955 |
|
METROPOLITAN STRUCTURAL WORKS LTD Vs. UNION OF INDIA
|
June 27, 1955 |
|
MIDNAPORE ZAMINDARY CO. LTD. Vs. KRISHNA KISHORE MUKHERJEE AND ANR.
|
April 26, 1955 |
|
MIR ALI NEWAJ
Vs. STATE
|
June 28, 1955 |
|
MIRA CHEMICAL INDUS LTD Vs. D P ANAND, COLLR OF C EX , CALCUTTA
|
February 23, 1955 |
|
MOBARAK HOSSEIN
Vs. PUNDARIKAKSHYA BASU
|
May 18, 1955 |
|
MOHAMMAD ALI JAMADAR AND ANR. Vs. STATE
|
June 14, 1955 |
|
MOHAN CHAND
Vs. MANINDRA NATH
|
January 14, 1955 |
|
MOHIT KUMAR BOSE Vs. JAGAT MOHAN DUTTA
|
June 1, 1955 |
|
MOKSHODA SUNDARI DASI Vs. BHUPENDRA NATH BOSE
|
March 25, 1955 |
|
MRITUNJOY PAL & ORS. Vs. RAM CHANDRA SADHU KHAN
|
May 27, 1955 |
|
MRITYUNJOY CHATTERJEE Vs. STATE
|
January 11, 1955 |
|
MUCHIRAM CHAND
Vs. PARESH NATH MAITY
|
June 15, 1955 |
|
MUGNEERAM BANGUR AND CO. Vs. KALIDAS GHOSH
|
April 1, 1955 |
|
MUNICIPAL COMMISSIONERS HOWRAH Vs. FUL CHAND AGARWALLA
|
June 16, 1955 |
|
MUNICIPAL COMMISSIONERS OF BHADRESWAR MUNICIPALITY Vs. SAMNAGAR JUTE FACTORY CO. LTD. AND ANR.
|
February 3, 1955 |
|
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. BIBHUTI BHUSAN BANERJEE
|
January 21, 1955 |
|
MURLI TAHILRAM
Vs. T ASOOMAL AND CO
|
February 11, 1955 |
|
N R GHOSH Vs. STATE
|
February 10, 1955 |
|
NAGENDRA NATH CHOUDHURY
Vs. STATE
|
June 8, 1955 |
|
NAGENDRA NATH GUPTA Vs. SM. MOHIT KUMARI PANDIT AND ORS.
|
July 1, 1955 |
|
NALINI MOHAN CHOUDHURI
Vs. MALDA CO OPERATIVE URBAN BANK LTD
|
July 29, 1955 |
|
NANI GOPAL DEB Vs. BHIMA CHARAN RAKSHIT
|
May 4, 1955 |
|
NARENDRA NATH MAJUMDAR Vs. STATE
|
February 14, 1955 |
|
NARESH CHANDRA BOSE
Vs. SACHINDRA NATH DEB
|
August 19, 1955 |
|
NATIONAL CEMENT MINES INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
December 23, 1955 |
|
NATIONAL FIRE AND GENERAL INSURANCE CO LTD Vs. UNION OF INDIA
|
May 18, 1955 |
|
NATIONAL MOTOR INDUSTRIES LTD Vs. BIRENDRA NATH MITRA
|
July 2, 1955 |
|
NEDO KAR Vs. STATE
|
January 1, 1955 |
|
NEMAI CHANDRA PAL
Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF THE ARAMBAGH MUNICIPALITY
|
March 9, 1955 |
|
NETRAM AGARWALLA
Vs. STATE
|
July 15, 1955 |
|
NETRAM AGARWALLA AND ORS. Vs. CHAIRMAN, RAIGUNJ MUNICIPALITY AND ORS.
|
May 3, 1955 |
|
NEW CHURULIA COAL CO LTD Vs. UNION OF INDIA
|
August 12, 1955 |
|
NIBARAN CHANDRA CHAUDHURY Vs. ABINASH CHANDRA DUTTA PODDAR AND ORS.
|
August 24, 1955 |
|
NIBARAN CHANDRA DAS
Vs. STATE
|
July 29, 1955 |
|
NIDHI SINGH AND ANR. Vs. STATE AND ORS.
|
March 23, 1955 |
|
NIMAI CHAND BHABAK
Vs. STATE
|
April 26, 1955 |
|
NIMOO PAL MAJUMDAR
Vs. STATE
|
July 8, 1955 |
|
NIREN BASU Vs. STATE OF WEST BENGAL
|
December 8, 1955 |
|
NIRMALA SUNDARI DASSI Vs. SUDHIR KUMAR MITTER
|
March 18, 1955 |
|
NORTH BENGAL DAS BROTHERS ZEMINDARY CO , LTD Vs. SURENDRA NATH DAS
|
July 14, 1955 |
|
NURSINGHDAS GUZRATI Vs. BAIJNATH PRASAD AND ORS.
|
April 4, 1955 |
|
ONKARMAL MISTRI Vs. REGIONAL TRANSPORT AUTHORITY DARJEELING
|
March 29, 1955 |
|
PANCHU GOPAL MODAK Vs. DOLLY MODAK
|
March 30, 1955 |
|
PANCHU GOPAL MULLIK Vs. STATE
|
June 10, 1955 |
|
PARITOSH JANA Vs. STATE
|
May 11, 1955 |
|
PASHUPATI NATH MALIA Vs. SANKARI PROSAD SINGH DEO
|
December 23, 1955 |
|
PRABARTAK JUTE MILLS LTD. Vs. ANILA DEVI AND ORS.
|
February 10, 1955 |
|
PRAFULLA CHANDRA CHAKRAVARTTI Vs. MUNICIPAL COMMISSIONERS OF JALPAIGURI
|
February 21, 1955 |
|
PRITI REKHA MITRA Vs. NARAYAN CHANDRA DUTTA
|
July 21, 1955 |
|
PROBIR CHANDRA PAL Vs. PANCHANAN CHOUDHURY
|
July 5, 1955 |
|
PROVINCE OF WEST BENGAL
Vs. BASANT PROPERTIES LTD
|
April 20, 1955 |
|
PULIN BEHARI SHAW
Vs. LILA DEY
|
August 30, 1955 |
|
R C MITTER AND SONS Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
August 26, 1955 |
|
R E RAMSAY Vs. PASUPATINATH MALIA
|
January 12, 1955 |
|
R L E COOK LIMITED Vs. KULJIAN CORPORATION
|
March 1, 1955 |
|
R N GHOSH Vs. STATE
|
May 5, 1955 |
|
R R DAS AND SONS Vs. STATE OF WEST BENGAL
|
January 27, 1955 |
|
R.S. TREVEDI, ADMINISTRATOR, HOWRAH MUNICIPALITY Vs. RAMANANDA GIRI
|
February 8, 1955 |
|
RABINDRA NATH DAS Vs. GENERAL MANAGER, EASTERN RAILWAY AND ORS.
|
June 14, 1955 |
|
RABINDRA NATH DAS Vs. STATE OF WEST BENGAL
|
July 11, 1955 |
|
RABINDRA NATH MUKHERJEE
Vs. STATE
|
December 6, 1955 |
|
RADHA KANTA ROY Vs. STATE
|
July 7, 1955 |
|
RADHA KETCHAP Vs. UNION OF INDIA
|
February 27, 1955 |
|
RAGHUPATI ROY Vs. DEBU KARMAKAR
|
May 12, 1955 |
|
RAI HARENDRA NATH CHOUDHURY Vs. NABA KRISHNA ROY CHOUDHURI
|
March 24, 1955 |
|
RAI SUDHINDRA NATH CHOUDHURY
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
|
December 20, 1955 |
|
RAJ NARAYAN KUNDU, TRUSTEE Vs. KRISHNA MOTI DASSI AND ORS.
|
February 23, 1955 |
|
RAJENDRA NATH GHOSE
Vs. BROJABALA GHOSE
|
December 2, 1955 |
|
RAJESWAR PRASAD SUKLA Vs. STATE
|
August 8, 1955 |
|
RAM BALLAV MARWARI AND ANOTHER Vs. RAMESWARLAL GENORIWALLA
|
February 8, 1955 |
|
RAM BARAI SINGH
Vs. TIRTHA PADA MISRA
|
June 1, 1955 |
|
RAM BILAS SINGHA ROY
Vs. STATE
|
April 25, 1955 |
|
RAM JIBAN GUCHAIT Vs. THE STATE OF WEST BENGAL AND ANR.
|
May 25, 1955 |
|
RAM PRASAD AGARWALLA
Vs. STATE
|
May 19, 1955 |
|
RAM PRASAD SHAW Vs. CHIEF SECRETARY TO THE GOVT OF WEST BENGAL
|
January 7, 1955 |
|
RAM PROSAD SHAW Vs. CHIEF SECRETARY TO GOVERNMENT OF WEST BENGAL
|
April 7, 1955 |
|
RAM PROSAD SING Vs. SONATAN GHOSE BAJAL
|
January 19, 1955 |
|
RAMAN MONDAL
Vs. GOBINDA MONDAL
|
February 17, 1955 |
|
RAMDULAL BANERJI
Vs. GENERAL MANAGER EASTERN RAILWAY
|
November 25, 1955 |
|
RAMESH CHANDRA DUTT Vs. ABDUL HAMID SARDAR AND ORS.
|
August 31, 1955 |
|
RAMESH CHANDRA DUTTA
Vs. SURYA PROPERTIES LTD
|
December 7, 1955 |
|
RAMPROBESH MISSIR
Vs. STATE
|
July 5, 1955 |
|
RANENDRA NATH PAL
Vs. COMMISSIONERS OF DHULIYAN MUNICIPAL OFFICE
|
November 25, 1955 |
|
RATAN LALL SINGH Vs. MESSRS HIND ESTATE LTD
|
June 23, 1955 |
|
RATAN LALL SINGH TENANT Vs. HIND ESTATE LTD. LANDLORD
|
June 23, 1955 |
|
RATISH CHANDRA GUHA Vs. NAGENDRA NATH DAS
|
June 7, 1955 |
|
RELIANCE JUTE MILLS CO LTD Vs. GHOOMRI TELENI
|
June 8, 1955 |
|
S BHATTACHARJEE Vs. SENTINEL ASSURANCE CO LTD
|
February 9, 1955 |
|
S.C. BANERJEE Vs. J.K. GHOSH
|
December 6, 1955 |
|
SADANANDA SAHA Vs. UNION OF INDIA
|
January 14, 1955 |
|
SAHA AND CO Vs. ISHAR SINGH KRIPAL SINGH AND CO
|
September 8, 1955 |
|
SAILENDRA NATH SADHU Vs. NETAI CHAND PRAMANIK
|
December 22, 1955 |
|
SAILENDRA NATH SINHA Vs. STATE
|
January 31, 1955 |
|
SAILENDRA SUNDAR MITRA
Vs. STATE
|
December 22, 1955 |
|
SAMARENDRA NATH ROY
Vs. R N BASU
|
January 18, 1955 |
|
SANTI JIBAN BOSE Vs. BROJA NATH MUNSHI
|
August 12, 1955 |
|
SANTOSH KUMAR BOSE MAJUMDAR Vs. KANIKA ALIAS MAMATA
|
August 31, 1955 |
|
SARAJU BALA DEBI Vs. HIRALAL ADHIKARY
|
January 4, 1955 |
|
SATYAJUGA BENNETT COLEMAN AND CO LTD Vs. BHUPATI CHATTERJEE
|
July 20, 1955 |
|
SEFALIBALA DASI Vs. BIRENDRA NATH DAS
|
August 25, 1955 |
|
SHAIKH AHAJUDDIN MOLLA Vs. KHARAM ALI MOLLA
|
August 26, 1955 |
|
SHAIKH AHMMAD AND ANR. Vs. SUDHIR KUMAR GHOSH
|
July 21, 1955 |
|
SHANICHARI DEBI Vs. STATE OF WEST BENGAL
|
January 3, 1955 |
|
SHARMA ELECTRIC ENGINEERING WORKS
Vs. RADHA DEBI
|
August 30, 1955 |
|
SHEIK BASED Vs. SRIDHAR CHANDRA BERA
|
July 19, 1955 |
|
SHEIKH AJIMALLA Vs. PANCHANAN RAY AND ANR.
|
June 23, 1955 |
|
SHEIKH AMIR HAMZE Vs. SHEIKH YAKUK
|
June 9, 1955 |
|
SHEO GOURI OIL MILLS Vs. CORPORATION OF CALCUTTA
|
August 25, 1955 |
|
SHIVA NANDAN SINHA Vs. STATE OF WEST BENGAL AND ORS.
|
March 7, 1955 |
|
SHYAM SUNDAR RAKSHIT
Vs. SATCHIDANANDA RAKSHIT
|
February 17, 1955 |
|
SITAL CHANDRA MAITY
Vs. STATE
|
May 2, 1955 |
|
SITARAM MAHATO Vs. STATE
|
December 9, 1955 |
|
SITARAM PODDAR AND ORS. Vs. COMMISSIONERS OF HOWRAH MUNICIPALITY
|
March 25, 1955 |
|
SK FAKIR MOHAMMAD Vs. STATE OF WEST BENGAL
|
December 20, 1955 |
|
SOORAJMALL NAGARMALL
Vs. INDIAN NATIONAL DRUG CO LTD
|
February 9, 1955 |
|
SOORAJMULL NAGURMULL Vs. PROVINCE OF WEST BENGAL
|
June 27, 1955 |
|
SOUTHERN BANK Vs. KESHARDEO GANERIWALLA
|
February 7, 1955 |
|
SREENATH MALAKAR Vs. STATE
|
June 15, 1955 |
|
STATE Vs. MADAN MOHAN DEY
|
August 25, 1955 |
|
STATE Vs. PULIN CHANDRA MANDAL
|
January 11, 1955 |
|
STATE OF WEST BENGAL
Vs. LAKSHMI NARAYAN SINGH
|
August 31, 1955 |
|
STATE OF WEST BENGAL
Vs. BIRENDRA NATH BASUNIA
|
March 24, 1955 |
|
STATE OF WEST BENGAL Vs. PANCECOWRI GHOSE
|
February 18, 1955 |
|
STATE OF WEST BENGAL Vs. BENODE BEHARI GUPTA
|
February 17, 1955 |
|
STATE OF WEST BENGAL Vs. SWARNALATA BISWAS
|
February 21, 1955 |
|
SUBHASINI NANDI Vs. CORPORATION OF CALCUTTA AND ANR.
|
April 18, 1955 |
|
SUBODH CHANDRA NANDY AND ORS. Vs. HIMANSHU BALA BOSE AND ORS.
|
August 22, 1955 |
|
SUBODH GOPAL BOSE Vs. NILABJA BARANI DEBI AND OTHERS
|
June 14, 1955 |
|
SUBODH GOPAL BOSE Vs. KHAIRUNNESSA BAI
|
March 25, 1955 |
|
SUDHIR CHANDRA JANA Vs. STATE
|
February 7, 1955 |
|
SUDHIR KUMAR BHATTACHARJEE
Vs. BIBHUTI BHUSAN MAJUMDAR
|
December 9, 1955 |
|
SUKUMAR BOSE Vs. ABANI KUMAR HALDAR
|
May 27, 1955 |
|
SUMATIBALA SEN Vs. HERAMBA KUMAR ROY AND ORS.
|
September 1, 1955 |
|
SUMER SINGH Vs. SANITARY INSPECTOR OF BAURIA
|
May 16, 1955 |
|
SUMIR CHANDRA MOULIK GUPTA Vs. THE STATE
|
August 5, 1955 |
|
SUNIL BARAN KANUNGO Vs. STATE
|
June 23, 1955 |
|
SUNIL ROY
Vs. BISWANATH DUTTA
|
July 19, 1955 |
|
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOVT OF WEST BENGAL Vs. ANWAR ALI SARKAR
|
July 8, 1955 |
|
SUPERINTENDENT & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL Vs. BHUPATI BHUSAN BISWAS AND ORS.
|
August 19, 1955 |
|
SURAJ BALA PATRA Vs. SURAJ BALA PATRA AND ORS
|
January 3, 1955 |
|
SURENDRA NATH PRODHAN Vs. BEPIN BEHARI MAJHI
|
June 17, 1955 |
|
SURESH CHANDRA GANGULY
Vs. J W ORR
|
February 21, 1955 |
|
SURYA KUMAR MANJI Vs. TRILOCHAN NATH
|
January 11, 1955 |
|
SUSHAMA ROY Vs. ATUL KRISHNA ROY
|
February 22, 1955 |
|
SWAPNA MUKHERJEE Vs. BASANTA RANJAN MUKHERJEE
|
June 3, 1955 |
|
SYAM SUNDAR JUGAL KISHORE AND COMPANY Vs. UNION OF INDIA
|
August 30, 1955 |
|
SYED GOLAM RASUL Vs. S K ARSHED
|
June 7, 1955 |
|
SYED SHAH JAFRUL ISLAM
Vs. DISTRICT MAGISTRATE HOOGHLY
|
September 5, 1955 |
|
SYED WASIF ALI MEERZA Vs. STATE OF WEST BENGAL
|
July 28, 1955 |
|
TABIRUDDIN MALLICK Vs. PROTIVA RANI DEVI
|
March 15, 1955 |
|
TAHER HOSSAIN Vs. STATE
|
June 13, 1955 |
|
TARACHAND GHANSHYAMDAS
Vs. STATE OF WEST BENGAL
|
January 12, 1955 |
|
TARAKESWAR Vs. SAKINA BIBI
|
August 26, 1955 |
|
TARAPADA BANERJEE
Vs. STATE OF WEST BENGAL
|
January 18, 1955 |
|
TULSIRAM SHAW
Vs. RAMBADAL SAMBHUNATH
|
June 27, 1955 |
|
UNION OF INDIA Vs. DURGADUTT PODDAR
|
July 4, 1955 |
|
UNION OF INDIA Vs. JANAB MUKHTAR AHMED
|
February 24, 1955 |
|
UNION OF INDIA Vs. GANESH LAL
|
July 29, 1955 |
|
UNION OF INDIA (UOI) Vs. A C MUKHERJEE
|
November 22, 1955 |
LOGIN