|
A. & J. KUCKLOW LD. Vs. INLAND REVENUE COMMISSIONERS
|
June 3, 1954 |
|
ABANINDRA KUMAR MAITY
Vs. A K BISWAS
|
January 8, 1954 |
|
ABDUL MEAH Vs. BIRD AND CO. LTD.
|
November 26, 1954 |
|
ACHUT ANANT PAI
Vs. GOVERNOR GENERAL IN COUNCIL
|
August 25, 1954 |
|
AFILADUIN SARDAR AND ORS. Vs. STATE
|
March 25, 1954 |
|
AJIT KUMAR MAITY
Vs. NARENDRA NATH JANA
|
July 13, 1954 |
|
AKHILESWAR SAHA PRAMANICK
Vs. STATE OF WEST BENGAL
|
July 2, 1954 |
|
ALEX MILLER (MERCHANTS) LTD. Vs. A.C. RUNO AKTIEBOLAG
|
July 12, 1954 |
|
ALI MONDAL Vs. KAZI GOLAM BARI
|
July 13, 1954 |
|
AMALABALA DUTTA Vs. OLI MUHAMMAD KHAN
|
August 18, 1954 |
|
AMARENDRA LAL KHAN
Vs. MANINDRANATH ROY
|
December 3, 1954 |
|
AMARENDRA NATH GHOSE Vs. STATE OF WEST BENGAL
|
August 6, 1954 |
|
AMJAD SHEIK
Vs. STATE
|
November 24, 1954 |
|
AN ATTORNEY Vs. STATE
|
June 24, 1954 |
|
ANADI KUMAR CHATTERJEE AND ORS. Vs. STATE
|
April 12, 1954 |
|
ANANTA KUMAR CHATTERJEE Vs. JADUNATH MUKHERJEE AND ANR.
|
June 2, 1954 |
|
ANANTALAL RUJ Vs. JOTINDRA CHANDRA MONDAL AND ORS.
|
March 10, 1954 |
|
ANIL KUMAR NAG Vs. STATE
|
December 16, 1954 |
|
ANIMA MUNSHI Vs. ENGINEER IN CHIEF AND GENERAL MANAGER CALCUTTA TELEPHONE DISTRICT
|
May 21, 1954 |
|
ARBN SATYANARAIN BISWANATH Vs. HARAKCHAND RUPCHAND
|
July 26, 1954 |
|
ARIPUDDIN MONDAL Vs. TASER MONDAL
|
May 10, 1954 |
|
ARUN KUMAR MUKHERJEE
Vs. ASHUTOSH GUHA
|
February 26, 1954 |
|
ARUNKUMAR PATRA Vs. ASHUTOSH BANERJI
|
April 27, 1954 |
|
ASSOCIATED MINING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1954 |
|
ASTA BALA DASI
Vs. BEJOY KUMAR DAS
|
January 7, 1954 |
|
ASWINI KUMAR ROY Vs. STATE
|
May 28, 1954 |
|
AUDH BEHARI SINGH
Vs. SAILENDRA NATH BHATTACHARJEE
|
January 13, 1954 |
|
B P NANDY Vs. GENERAL MANAGER EAST INDIA RLY
|
March 16, 1954 |
|
BAIDYANATH CHANDA Vs. STATE
|
April 8, 1954 |
|
BAIJNATH
Vs. KSHETRAHARI SARKAR
|
May 18, 1954 |
|
BAIJNATH PROSAD HALUAI Vs. KADER BUX SHAIKH
|
September 7, 1954 |
|
BAKUL BEHARI ROY
Vs. CORPORATION OF CALCUTTA
|
August 19, 1954 |
|
BALAI CHAND BASAK
Vs. N ROY CHOUDHURY ADDITIONAL REFUGEE REHABILITATION COMMISSIONER WEST BENGAL
|
January 12, 1954 |
|
BAMBRIDGE Vs. INLAND REVENUE COMMISSIONERS
|
November 18, 1954 |
|
BANK OF INDIA LTD Vs. CHAIRMAN AND MEMBERS OF THE LABOUR APPELLATE TRIBUNAL OF INDIA
|
June 25, 1954 |
|
BEHARI LAL MURARKA Vs. HEERALAL MURARKA
|
August 19, 1954 |
|
BEJOY CHANDRA CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
|
June 29, 1954 |
|
BEJOY KRISHNA
Vs. ISWAR DAMODAR JEW
|
January 8, 1954 |
|
BENGAL LUXMI COTTON MILLS LTD Vs. MAHALUXMI COTTON MILLS LTD
|
January 11, 1954 |
|
BHABATOSH GHATTAK
Vs. JOY KUMARI DEVI
|
April 9, 1954 |
|
BHADANI BROTHERS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1954 |
|
BHARAT CONSTRUCTION CO LTD Vs. UNION OF INDIA
|
July 7, 1954 |
|
BHARAT NATH MITRA Vs. SASHI BHUSAN BERA
|
July 16, 1954 |
|
BHAWANI DAS Vs. STATE
|
June 24, 1954 |
|
BHOLARAM DALMIA Vs. STATE
|
April 2, 1954 |
|
BHUBANESWAR PRASAD SINGH AND ORS. Vs. CHAIRMAN, GARULIA MUNICIPALITY
|
February 19, 1954 |
|
BHUPAT SINGHA Vs. JNANENDRA KUMAR CHOWDHURY
|
July 30, 1954 |
|
BHUPATI BHUSAN MONDAL Vs. JADUNATH GHOSAL
|
January 25, 1954 |
|
BHUPENDRA NATH DUTT AND ORS. Vs. NAGENDRA BHUSAN BEED AND ANR.
|
December 9, 1954 |
|
BIBHUTI BHUSAN BISWAS
Vs. PUSPALATA SIL
|
September 1, 1954 |
|
BIJANLATA BASSAK
Vs. BHUDHAR CHANDRA DAS
|
July 6, 1954 |
|
BIJOY KALI CHAKRAVARTY Vs. SOMENDRA CHANDRA NANDY
|
December 15, 1954 |
|
BIJOY KUMAR BASU
Vs. KALIPADA GHOSH
|
December 14, 1954 |
|
BIJOY SINGH NAHATA Vs. MOHANLAL, CHAUDHURI
|
May 21, 1954 |
|
BIMAL CHANDRA DAS Vs. MANMATHA NATH DAS
|
January 28, 1954 |
|
BIMAL KUMARI Vs. ASOKE MITRA
|
January 22, 1954 |
|
BIRESWAR CHATTERJEE Vs. STATE OF WEST BENGAL
|
May 3, 1954 |
|
BISHNU BIJOY SRIMANI
Vs. CHANDRA BIJOY SRIMANY
|
December 21, 1954 |
|
BISHNUPURIYA CHOUDHURANY
Vs. PANCHKARI DAS
|
January 28, 1954 |
|
BURMA SHELL OIL STRORAGE DISTRIBUTING CO. OF INDIA LTD. Vs. LABOUR APPELLATE TRIBUNAL
|
June 15, 1954 |
|
C C SINHA Vs. BIDHU BHUSAN DE
|
August 31, 1954 |
|
CALCUTTA NATIONAL BANK LTD Vs. STATE
|
February 19, 1954 |
|
CHANCHALA BALA DASI Vs. NANI BALA DASI
|
August 24, 1954 |
|
CHANDI CHARAN DAS
Vs. SUSHILABALA DASI
|
August 31, 1954 |
|
CHARANDASI DEBI Vs. KANAI LAL MOITRA
|
July 9, 1954 |
|
CHARUBALA SAHU Vs. SNEHALATA MAITY
|
June 18, 1954 |
|
CHHATUMULL CHOWTHMULL
Vs. UNION OF INDIA
|
December 23, 1954 |
|
CHIEF CONTROLLER OF IMPORTS Vs. N K ROY
|
January 21, 1954 |
|
CHINMOYEE BAXI
Vs. ON THE DEATH OF RAJA KALYANI PROSAD SINGH DEO HIS HEIR AND LEGAL REPRESENTATIVE RAJA SANKARI PROSAD SINGH
|
August 19, 1954 |
|
CHUN LIN FU Vs. STATE
|
February 25, 1954 |
|
CHUNILAL JOSHI Vs. GORA BIBI
|
July 22, 1954 |
|
COMMISSIONER OF WAKFS, WEST BENGAL Vs. KHAN JAH SHAHIBZADA SYED KAZIM ALI MURZA AND ANR.
|
January 22, 1954 |
|
COMMISSIONER OF WAKFS, WEST BENGAL Vs. HAZRAT SYED SHAH MUSTARSHID ALI AL
|
December 13, 1954 |
|
COMMISSIONERS, HOOGHLY Vs. EKKARI GHOSE AND ANR.
|
May 21, 1954 |
|
COMMR OF EXCESS PROFITS TAX WEST BENGAL Vs. RUBY GENERAL INSURANCE CO LTD
|
January 11, 1954 |
|
COMMR OF INCOME TAX WEST BENGAL Vs. ALLAHABAD BANK LTD
|
August 19, 1954 |
|
COMMR OF INCOME TAX WEST BENGAL Vs. BRAITHWAITE AND CO INDIA LTD
|
August 18, 1954 |
|
COMMR OF INCOME TAX WEST BENGAL CALCUTTA Vs. S SARKAR AND CO CALCUTTA
|
August 17, 1954 |
|
CONTINENTAL DRUG CO LTD Vs. CHEMOIDS AND INDUSTRIES LTD
|
May 20, 1954 |
|
CORPORATION OF CALCUTTA Vs. DHURJATI CHARAN GHOSE
|
April 2, 1954 |
|
CORPORATION OF CALCUTTA Vs. MULCHAND AGARWALLA
|
January 19, 1954 |
|
CORPORATION OF CALCUTTA Vs. HARIPADA MUKHERJEE
|
November 26, 1954 |
|
D N BHATTACHARYA Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1954 |
|
DEBAJYOTI BURMAN
Vs. NALINAKSHYA SANYAL
|
January 7, 1954 |
|
DEBENDRA CHANDRA SAHA Vs. PRAMATHA CHANDRA ROY
|
August 24, 1954 |
|
DEBENDRA NATH BHATTACHARJEE
Vs. AMARENDRA NATH BHATTACHARJEE
|
August 25, 1954 |
|
DHARMADAS BERA Vs. BHUSAN CHANDRA MAITY
|
July 12, 1954 |
|
DHIRENDRA NATH MODAK Vs. DOMINION OF INDIA
|
June 10, 1954 |
|
DHRUBENDRA DEB ROY Vs. KUMARENDRA DEB ROY
|
February 4, 1954 |
|
DILWAR SULTAN
Vs. KESHAB CHANDRA MUKHERJEE
|
January 22, 1954 |
|
DR. SAILENDRA NATH SINHA AND ANOTHER Vs. STATE AND ANOTHER,
|
June 21, 1954 |
|
DURGA PROSAD CHARNARIA
Vs. MARIO GALSTAUN
|
August 6, 1954 |
|
DURGABALA BISWAS Vs. NITTANANDA ROY
|
February 24, 1954 |
|
DURGESH NANDINI DEVI Vs. AOLAD SHAIKH
|
December 7, 1954 |
|
DWARKIN AND SON LTD. Vs. HARI SINGH
|
August 13, 1954 |
|
DWIJENDRA LALL BYSACK Vs. ANIL KUMAR HALDAR
|
August 24, 1954 |
|
EAST COAST COMMERCIAL COMPANY, LTD. Vs. KARUNA KUMAR DUTT GUPTA AND ORS.
|
June 7, 1954 |
|
EAST INDIA ELECTRIC SUPPLY AND TRACTION CO. LTD. Vs. S.C. DUTTA GUPTA AND ORS.
|
September 8, 1954 |
|
EKIN BOX MOLLAH Vs. DHARAM PAL CHANDHA
|
September 1, 1954 |
|
FAKIR CHAND MONDAL Vs. MOHINI DEVI
|
April 29, 1954 |
|
FAKIR CHANDRA CHIKI
Vs. S CHAKRAVARTI
|
February 17, 1954 |
|
FAKIR SHAIKH
Vs. SYED ALI SHAIKH
|
July 5, 1954 |
|
FATEH CHAND MURLIDHAR
Vs. JUGGILAL KAMLAPAT
|
July 16, 1954 |
|
FRANK MORTON FISK Vs. STATE
|
December 20, 1954 |
|
GAJADHAR SHAW Vs. UNION OF INDIA
|
July 29, 1954 |
|
GAJANANDA CHOUDHURY Vs. BHOLANATH BHAGAT
|
July 21, 1954 |
|
GANPATRAI AND SONS
Vs. RAMGOPAL NANDA KISHORE
|
December 20, 1954 |
|
GHANDRA DEO SINGH AND ANR. Vs. STATE
|
January 25, 1954 |
|
GIRIJA SUNDARI DUTTA AND ANR. Vs. PROMODE KUMAR ROY AND ORS.
|
September 7, 1954 |
|
GLASGOW PRINTING COMPANY LTD. Vs. `PEARY MOHAN SANTRA
|
November 29, 1954 |
|
GOLAM AHIA
Vs. LUTFAL HODA
|
June 8, 1954 |
|
GOODS OF NANDA LAL SETT Vs. STATE
|
February 26, 1954 |
|
GOODS OF SEW PRASAD SARAF Vs. STATE
|
March 17, 1954 |
|
GOPAL CHANDRA
Vs. BEPIN BEHARI
|
June 1, 1954 |
|
GOURI PRASANNA BANERJEE Vs. KAMALAKSHA CHATTERJEE AND ORS.
|
August 3, 1954 |
|
GOVERNMENT OF WEST BENGAL Vs. ABDUL HAKIM
|
December 2, 1954 |
|
HARADHONE HALDAR
Vs. USHA CHARAN KARMAKAR
|
December 22, 1954 |
|
HARALAL DAS Vs. PASUPATI CHARAN BISWAS
|
April 1, 1954 |
|
HARI SINGH Vs. DWARKIN AND SON, LTD.
|
February 2, 1954 |
|
HEMANGINI DEBI Vs. SUKUMAR BASU AND ANR.
|
August 19, 1954 |
|
HINDUSTAN DEVELOPMENT CORPORATION LTD Vs. DEPUTY REGISTRAR OF TRADE MARKS
|
April 12, 1954 |
|
HINDUSTAN INVESTMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1954 |
|
HINDUSTHAN HOUSING AND LAND DEVELOPMENT TRUST LTD. Vs. STATE OF WEST BENGAL
|
December 14, 1954 |
|
HINDUSTHAN INVESTMENT CORPORATION LTD Vs. COMMR OF INCOME TAX WEST BENGAL CALCUTTA
|
August 31, 1954 |
|
HIRENDRA NATH ROY Vs. STATE OF WEST BENGAL AND ORS.
|
February 11, 1954 |
|
HONGKONG AND SHANGHAI BANKING CORPORATION Vs.
COMMISSIONER OF INCOME TAX
|
August 24, 1954 |
|
HOWRAH MUNICIPALITY Vs. N N DAS AND SONS
|
July 21, 1954 |
|
HUZRAT SYED SHAH MUSTARSHID ALI AL QUADARI
Vs. COMMR OF WAKFS
|
March 4, 1954 |
|
ILA BASU Vs. NARAYANI BAZAZ
|
August 16, 1954 |
|
IMPERIAL BUCKET CO A FIRM Vs. BHAGWATI BASAK
|
April 2, 1954 |
|
IN RE. DHAKURIA BANKING CORPORATION LTD. Vs. A.B.C.
|
February 10, 1954 |
|
IN RE: SREE BIHARIJI MILLS LTD Vs. BIHARIJI MILLS
|
February 19, 1954 |
|
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
August 19, 1954 |
|
INDRA KUMAR NATH
Vs. STATE
|
January 13, 1954 |
|
INDRAMANI DASSI Vs. SNEHALATA DUTT
|
February 18, 1954 |
|
INDU BHUSAN CHATTERJEE
Vs. STATE
|
December 1, 1954 |
|
INDU BHUSAN SREEMANI Vs. ANGURBALA DASI
|
January 8, 1954 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS
Vs. DEBABRATA BASU
|
January 22, 1954 |
|
J. AGARWALLA & SONS LTD. Vs. KANORIA GENERAL DEALERS LTD.
|
August 30, 1954 |
|
JADUNATH DAS Vs. MRINAL KANTI SAHA AND ORS.
|
March 11, 1954 |
|
JAGABANDHU MITRA Vs. STATE
|
April 15, 1954 |
|
JAGADINDRA NATH CHOWDHURY Vs. ULANGINI DASI
|
December 22, 1954 |
|
JAGAT BANDHU GANGULY
Vs. STATE
|
May 12, 1954 |
|
JAGDAM PROSAD SINGH Vs. SATYA BHUSAN MUKHERJEE
|
December 6, 1954 |
|
JAGMOHAN GOENKA
Vs. K D BANERJEE
|
February 17, 1954 |
|
JAGU SINGH Vs. M. SHAUKAT ALI & ANR.
|
August 16, 1954 |
|
JAMINI KANTA DAS
Vs. UNION OF INDIA
|
April 5, 1954 |
|
JANAB MUHAMMED ANISUL ISLAM Vs. KALI KUMAR MUKHERJEE
|
August 9, 1954 |
|
JATISH GHOSH Vs. STATE OF WEST BENGAL
|
July 15, 1954 |
|
JITENDRA NATH NATH Vs. SARDHA
|
March 5, 1954 |
|
JNANENDRA NARAYAN SING AND ORS. Vs. MOMENA KHATUN AND ANR.
|
February 2, 1954 |
|
JOGENDRA NATH MONDAL Vs. UNION CREDIT BANK LTD
|
February 24, 1954 |
|
JUGGILAL KAMLAPAT
Vs. GENERAL FIBRE DEALERS LTD
|
July 8, 1954 |
|
KALI CHARAN DUARY
Vs. STATE
|
June 4, 1954 |
|
KALI DAS BANERJEE Vs. STATE
|
June 23, 1954 |
|
KALI DAS BANERJEE AND ANOTHER Vs. THE STATE
|
May 29, 1954 |
|
KALIDAS BANERJEE Vs. STATE
|
June 28, 1954 |
|
KALIDAS GHOSH
Vs. MUGNEERAM BANGUR AND CO
|
March 24, 1954 |
|
KALIDAS MUKHERJEE AND ORS. Vs. BALAL CHAND GANGULY AND ORS.
|
June 17, 1954 |
|
KAMAL KRISHNA MUKHERJEE Vs. RAMPADA GHOSE
|
July 6, 1954 |
|
KANAI LAL CHATTERJEE
Vs. UNION OF INDIA
|
March 23, 1954 |
|
KANAILAL BANERJEE AND ANR. Vs. DASU GHOSE AND ORS.
|
May 24, 1954 |
|
KANAILAL MITRA
Vs. PANNASASHI MITRA
|
May 21, 1954 |
|
KANIRAM HAZARIMULL Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1954 |
|
KANTI BHUSAN SARKAR AND ORS. Vs. PROVINCE OF WEST BENGAL AND ORS.
|
February 26, 1954 |
|
KARTICK CHANDRA MUKHERJEE
Vs. B N BANERJI
|
March 11, 1954 |
|
KASEMALI
Vs. AJOYENDU PAUL
|
August 26, 1954 |
|
KHALILAR RAHAMAN Vs. GOLAM KIBRIA
|
February 24, 1954 |
|
KHAN Vs. STATE
|
May 6, 1954 |
|
KHETRAMOHAN MANIMOHON Vs. PARBATY NATH DUTTA
|
July 12, 1954 |
|
KHUDA BUX
Vs. MANAGER CALEDONIAN PRESS
|
March 17, 1954 |
|
KHUSIRAM CHANDULAL Vs. KHUSIRAM BENARASILAL
|
February 2, 1954 |
|
KRISHNA CHANDRA CHATTERJEE
Vs. CHIEF SUPERINTENDENT CENTRAL TELEGRAPH OFFICE CALCUTTA
|
August 16, 1954 |
|
KRISHNA MANINI MITTRA Vs. KALI KRISHNA TARAFDAR
|
February 18, 1954 |
|
KRISHNA MOHAN SAMANTA Vs. KHANDU MOYEE DASI
|
January 8, 1954 |
|
KRISHNA RANJAN BASU RAY
Vs. UNION OF INDIA
|
July 12, 1954 |
|
KRISHNA SHARMA Vs. STATE OF WEST BENGAL
|
February 11, 1954 |
|
KRISHNAPADA CHOUDHURY
Vs. ASRAT ALI KHAN
|
May 18, 1954 |
|
KSHIRODE GOPAL SAHA Vs. STATE CHAIRMAN DISTRICT BOARD MALDA
|
April 30, 1954 |
|
KSHIRODE NARAIN BHUNIA Vs. TAMIRUDDIN SHEIK
|
January 27, 1954 |
|
KUMAR KARTICK CHANDRA MULLICK Vs. CORPORATION OF CALCUTTA
|
April 2, 1954 |
|
KUMUDNATH DUTTA
Vs. BANGA LUXMI HOSIERY MILLS LTD
|
December 14, 1954 |
|
KUNTI BALA DASSI
Vs. NABIN CHANDRA DAS
|
May 12, 1954 |
|
KURAN KRISHNA MITRA Vs. NEPAL CHANDRA GHOSH
|
April 2, 1954 |
|
L A SAUNDERS Vs. LAND CORPORATION OF BENGAL LTD
|
April 28, 1954 |
|
L BANERJEE Vs. DIPAK DUTTA CHOUDHURY
|
June 8, 1954 |
|
LABPUR ZEMINDARIES LIMITED Vs. DEBENDRANATH RAIMAHASHAYA
|
July 26, 1954 |
|
LABPUR ZEMINDARIES LIMITED Vs. NARAYAN CHANDRA BAIMAHASHAYA AND OTHERS
|
July 26, 1954 |
|
LAXMI SHAW
Vs. STATE
|
May 21, 1954 |
|
LUXMI CHAND BAIJNATH
Vs. KISHANLAL SOHONLAL
|
August 30, 1954 |
|
M GOVINDAM Vs. GULABCHAND RAWATMULL
|
May 13, 1954 |
|
M M ISPHANI LTD Vs. COMMR OF EXCESS PROFITS TAX WEST BENGAL
|
August 6, 1954 |
|
M PRESTON Vs. J S HUMPHREYS
|
May 25, 1954 |
|
MADAN CHAND DUTT Vs. COLLECTOR OF CALCUTTA
|
July 2, 1954 |
|
MADAN THEATRES LTD. Vs. CHARUSHILLA DASSI AND ORS.
|
March 18, 1954 |
|
MAHADEB RAM KAHAR
Vs. TINKORI ROY
|
April 15, 1954 |
|
MAHADEO PRASAD
Vs. SULEKHA SARKAR
|
January 22, 1954 |
|
MAHALIRAM SANTHALIA
Vs. FORT GLOSTER JUTE MANUFACTURING CO LTD
|
April 1, 1954 |
|
MAHALUXMI BANK LTD Vs. CHOTANAGPUR INDUSTRIAL AND COMMERCIAL ASSOCIATION
|
December 6, 1954 |
|
MAHAMMAD IBRAHIM Vs. BACHCHAMAI NESSA
|
April 2, 1954 |
|
MAJIBAR RAHMAN MOLLA Vs. RAHU BUX DHALI
|
May 5, 1954 |
|
MAKHANLAL CHAKRAVARTY
Vs. S K CHATTERJEE
|
March 2, 1954 |
|
MALINA BALA DASI Vs. KUMUDLAL CHOUDHURY
|
May 4, 1954 |
|
MANAGING AGENTS UKHRA FARMING CORPN LTD Vs. SATU BALA BAGDINI
|
May 20, 1954 |
|
MANICK LAL ROY Vs. BIRENDRA KUMAR SAHA
|
November 25, 1954 |
|
MANIK RATAN GUIN Vs. PRAKASH CHANDRA
|
January 28, 1954 |
|
MANIKLAL UPADHYA
Vs. RAMESH CHANDRA ACHARYA
|
August 24, 1954 |
|
MANINDRA NATH BOSE Vs. NARENDRA KRISHNA MITRA & ANR
|
February 1, 1954 |
|
MANINDRA NATH DAS Vs. RAM KINKAR KUNDU
|
June 15, 1954 |
|
MANINDRA NATH SADHUKHAN Vs. HEM CHANDRA GHOSH AND ORS
|
November 25, 1954 |
|
MANMATHA NATH DHARA Vs. PANCHANAN JANA
|
September 2, 1954 |
|
MATILAL SHROFF Vs. CERTIFICATE OFFICER, 24 PARGANAS & ORS.
|
May 17, 1954 |
|
MCGREGOR AND BALFOUR LTD Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1954 |
|
MD. ISMAIL MIAH MUTWALLI Vs. TOM MUNDA AND ORS.
|
September 1, 1954 |
|
MEGHRAJ SAMPATLALL
Vs. RAGHUNATH AND SON
|
August 4, 1954 |
|
MEHTAB CHAND DHANDHANIA Vs. RADHAKISSEN MEHTA
|
April 9, 1954 |
|
MIDNAPORE ZEMINDARY CO LTD Vs. REGIONAL FOREST OFFICER MIDNAPORE
|
June 16, 1954 |
|
MOHAMMAD HOSSAIN
Vs. BEPIN BEHARI GHANTI
|
January 4, 1954 |
|
MOHAMMED IBRAHIM
Vs. ASSANSOL IRON AND STEEL WORKERS UNION
|
March 5, 1954 |
|
MOOLJEE SICKA & CO. Vs. DOMINION OF INDIA
|
September 6, 1954 |
|
MOORHOUSE Vs. DOOLAND
|
December 18, 1954 |
|
MRINALINI DASSI Vs. KUMAR SURJENDU NARAYAN DEB
|
January 7, 1954 |
|
MRITYUNJOY BHATTA CHARJEE Vs. ASHUTOSH DE AND ANR.
|
January 28, 1954 |
|
MUHAMMED ANISUL ISLAM AND OTHERS Vs. KALI KUMAR MUKHERJEE AND OTHERS
|
August 9, 1954 |
|
MUKTI KUMAR GANGULY AND ANR. Vs. STATE
|
March 9, 1954 |
|
MUNNA LAL TEWARY
Vs. HAROLD R SCOTT
|
December 17, 1954 |
|
MUNSIF OF GARBETTA
Vs. GOVINDA KUMAR SINGHA
|
March 4, 1954 |
|
MURARKA PAINT VARNISH WORKS LTD Vs. S N TEBRIWALLA AND COMPANY
|
July 19, 1954 |
|
MUTTRA ELECTRIC SUPPLY COMPANY, LTD Vs. GOPAL SARAN KULASRESTHI
|
August 16, 1954 |
|
N. DUTTA MAJUMDAR Vs. CORPORATION OF CALCUTTA
|
July 22, 1954 |
|
NAGENDRA KUMAR ROY ASSISTANT EXECUTIVE ENGINEER Vs. COMMRS FOR THE PORT OF CALCUTTA
|
March 8, 1954 |
|
NANDALAL BANERJEE Vs. OCEAN ACCIDENT
|
January 27, 1954 |
|
NANI GOPAL MUKHERJEE Vs. PANCHANAN MUKHERJEE AND ANOTHER
|
July 13, 1954 |
|
NARAYAN PROSAD BHOTICA Vs. KALAWATI SETHANI
|
August 31, 1954 |
|
NARESH CHANDRA BOSE
Vs. STATE OF WEST BENGAL
|
September 6, 1954 |
|
NARESH NATH MUKHERJEE Vs. ECONOMIC ELECTROPLATING WORKS
|
May 20, 1954 |
|
NARSING DAS LAKHOTIA Vs. STATE
|
March 25, 1954 |
|
NATABAR JANA
Vs. STATE
|
December 6, 1954 |
|
NATH BANK LIMITED (IN LIQUIDATION) Vs. KSHETRA NATH DALAL AND ORS.
|
September 7, 1954 |
|
NAWAB BAHADUR OF MURSHIDABAD
Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
September 3, 1954 |
|
NEWTON HICKIE Vs. OFFICIAL TRUSTEE OF WEST BENGAL
|
April 15, 1954 |
|
NIKHIL RANJAN CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
|
November 26, 1954 |
|
NIRMAL KUMAR MITRA
Vs. MONORANJAN CHATTERJEE
|
July 27, 1954 |
|
NITYANANDA KAPURIA Vs. PARBATI NATH DUTTA AND ORS.
|
February 11, 1954 |
|
P K ROY Vs. STATE
|
December 8, 1954 |
|
P.C. MALLICK Vs. BHABATOSH DAS
|
July 29, 1954 |
|
PACHUPUR SARASWATI BANK LTD. Vs. SOLEMAN MONDAL AND ORS.
|
July 22, 1954 |
|
PACHUPUR SARASWATI BANK, LTD Vs. MAZA MONDAL
|
July 22, 1954 |
|
PANCHAMANANDA DUTTA Vs. M.M. CHAKRABARTY, OFFICIAL RECEIVER AND ANR.
|
December 16, 1954 |
|
PANCHANAN BANERJEE AND OTHERS Vs. BHUPENDRA KISHORE ACHARYA CHOUDHURY AND OTHERS
|
December 7, 1954 |
|
PANCHANAN GHOSE
Vs. HARIDAS BANERJEE
|
February 24, 1954 |
|
PANCHANAN MANNA AND ANR. Vs. STATE OF WEST BENGAL
|
July 12, 1954 |
|
PANCHANAN MUKHERJEE
Vs. STATE
|
May 14, 1954 |
|
PANCHUMANI DASSI Vs. BHUBAN MOHAN MOOKERJEE
|
July 15, 1954 |
|
PARESH CHANDRA GANGULY
Vs. JAWAHIR PRESS CALCUTTA
|
March 8, 1954 |
|
PRANBALLAV SAHA ALIAS SAHA ROY Vs. SUBODH KUMAR TALUKDAR AND ANR.
|
June 15, 1954 |
|
PRASANTA KUMAR SUR
Vs. INTERNATIONAL CONTRACTORS LTD
|
May 26, 1954 |
|
PRAVUDAYAL AGARWALA
Vs. RAMKUMAR AGARWALA
|
August 18, 1954 |
|
PRIYA NATH BISWAS Vs. NATOBAR BISWAS AND ORS.
|
January 19, 1954 |
|
PROBODH CHANDRA GHOSE
Vs. EXECUTIVE ENGINEER CANALS DIVISION
|
May 10, 1954 |
|
PROBODH CHANDRA ROY
Vs. HARA HARI ROY
|
May 24, 1954 |
|
PROFULLA KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL AND ORS.
|
November 25, 1954 |
|
PROTIMARANI DEBI AND ANR. Vs. PATITPABAN MUKHERJEE AND ORS.
|
September 8, 1954 |
|
PROVAT CHANDRA SIRCAR
Vs. R C SEN ADMINISTRATOR OF THE BUDGE BUDGE MUNICIPALITY
|
February 26, 1954 |
|
PROVINCE OF WEST BENGAL
Vs. RAJA OF JHARGRAM
|
September 6, 1954 |
|
PURNA CHANDRA Vs. SK. FAKIR MOHAMMAD
|
August 13, 1954 |
|
R SIM AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1954 |
|
RADHA GOBINDA PAUL SECRETARY DIST TRANSPORT ORGANIZATION MIDNAPORE AND SELF Vs. REGIONAL TRANSPORT AUTHORITY MIDNAPORE
|
March 2, 1954 |
|
RADHA GOVINDA SAR Vs. SUSHILA DASSI
|
March 8, 1954 |
|
RADHA KANTA PAL
Vs. UNITED BANK OF INDIA LTD
|
August 31, 1954 |
|
RADHA KISSEN MORE Vs. E RAJARAM RAO
|
November 25, 1954 |
|
RADHA NATH MAITY Vs. RAM CHANDRA NAYEK
|
January 28, 1954 |
|
RADHEY LAL MURARKA Vs. DIAMOND SUGAR MILLS LTD
|
April 28, 1954 |
|
RADHIKA PROSAD DAS GUPTA Vs. NIRANJAN DAS GUPTA
|
August 27, 1954 |
|
RAI HARENDRA NATH CHOUDHURI Vs. DEBENDRA NATH DE
|
June 8, 1954 |
|
RAJABALA HALDAR Vs. PADMABATI DASSI
|
January 27, 1954 |
|
RAJESWARI DEVI Vs. BHUTNATH MUKHOPADHAY
|
March 30, 1954 |
|
RAJLAKSHMI DASSI Vs. BONOMALI SEN
|
August 27, 1954 |
|
RAJPUTANA TRADING CO LTD Vs. JUTE AND GUNNY BROKERS
|
March 22, 1954 |
|
RAM CHANDRA CHOUDHURY Vs. BALLYGUNGE ESTATES LIMITED
|
July 28, 1954 |
|
RAMANI RANJAN BOSE
Vs. CORPORATION OF CALCUTTA
|
August 2, 1954 |
|
RAMDAS Vs. K M SEN MANAGER ORIENTAL GAS CO LTD
|
November 25, 1954 |
|
RAMESWAR AGARWALLA
Vs. STATE
|
March 30, 1954 |
|
RAMESWAR AGARWALLA Vs. STATE AND ANOTHER
|
March 30, 1954 |
|
RAMNATH SARMA Vs. BAIDYANATH CHATTERJEE
|
July 14, 1954 |
|
RAMPADA TARAFDAR Vs. STATE
|
June 22, 1954 |
|
RAMPEARY DOSADIN
Vs. J BHATTACHARYYA AND CO
|
March 16, 1954 |
|
RATAN MALA MONDAL Vs. GOPAL LAL DAGA
|
July 9, 1954 |
|
ROMA BANERJEE Vs. USHAPATI BANERJEE MUKTEAR ALIPORE
|
January 29, 1954 |
|
ROYAL ASIATIC SOCIETY OF BENGAL Vs. CORPORATION OF CALCUTTA
|
March 31, 1954 |
|
S JEELANI Vs. STATE
|
March 18, 1954 |
|
S M HANIF Vs. BOARD OF REVENUE
|
February 3, 1954 |
|
S.K. CHATTERJEE AND ANR. Vs. RESIDENCE LTD.
|
February 24, 1954 |
|
S.K. SANYAL Vs. MIRZA M. HUSSAIN
|
May 31, 1954 |
|
S.M. ABDULLA AND ANR. Vs. RAHAMATULLAH KHAN AND ORS.
|
August 3, 1954 |
|
SAHARI RAJWARNI
Vs. CHIEF EXECUTIVE OFFICER CORPN OF CALCUTTA
|
March 8, 1954 |
|
SAILENDRA NATH KOMAR Vs. CHILLAR RAM
|
January 6, 1954 |
|
SAILENDRA NATH MITRA
Vs. STATE
|
January 15, 1954 |
|
SAILENDRA NATH SINHA Vs. STATE
|
June 21, 1954 |
|
SANDERSONS AND MORGANS SOLICITORS IN THE MATTER OF BILL OF COSTS Vs. MOHANLAL LALLUCHAND SHAH
|
September 8, 1954 |
|
SANTOSH KUMAR DATTA
Vs. COMMISSIONER OF POLICE H S GHOSE CHOUDHURI
|
June 1, 1954 |
|
SARAT CHANDRA MONDAL AND ORS. Vs. SATISH CHANDRA BAIDYA AND ORS.
|
July 28, 1954 |
|
SARDAR SINGH Vs. BIMAL KRISHNA BASU AND ORS.
|
April 15, 1954 |
|
SAROJ KANTI BASU Vs. S.C. SINGHA ROY AND ORS.
|
April 30, 1954 |
|
SASHI BHUSAN BISWAS Vs. BHOWANIPORE ZEMINDARY CO. LTD.
|
January 13, 1954 |
|
SASHI MOHAN DEBNATH Vs. STATE
|
August 20, 1954 |
|
SATISH CHANDRA BANERJEE Vs. JIBAN KRISHNA GHOSH
|
August 26, 1954 |
|
SATISH CHANDRA MUKHERJEE Vs. HARIMATI DASI
|
February 19, 1954 |
|
SATYA KINKAR DUTT Vs. KIRON CHANDRA SINHA
|
February 15, 1954 |
|
SATYA NARAYAN BANERJEE Vs. KARNADHAR DAS
|
August 24, 1954 |
|
SATYA RANJAN ROY Vs. COMMR OF POLICE CALCUTTA
|
July 20, 1954 |
|
SATYADHYAN GHOSAL Vs. DEORAJIN DEBI
|
May 25, 1954 |
|
SATYANANDA BRAHMACHARI Vs. PHANI LAL MOOKERJEE
|
May 12, 1954 |
|
SATYENDRA CHANDRA GHOSH MULLICK JUDGMENT Vs. CHANDI PROSAD MUKHERJEE DECREE
|
June 1, 1954 |
|
SHAMSHAD ALI KHAN Vs. STATE
|
July 19, 1954 |
|
SHILA BANERJEE
Vs. B C DAS GUPTA
|
May 20, 1954 |
|
SHIROMANI PRASAD BHAKAT AND ANR. Vs. RAGHUNANDAN PRASAD SHAW AND ORS.
|
March 18, 1954 |
|
SISIR KUMAR DAS
Vs. STATE OF WEST BENGAL
|
February 5, 1954 |
|
SISIR KUMAR LAHA
Vs. J N MAJUMDAR
|
April 30, 1954 |
|
SISIR KUMAR TARAFDAR
Vs. MANINDRA KUMAR BISWAS
|
June 8, 1954 |
|
SITAL CHANDRA KOLLEY Vs. HEIRS OF MIHILAL KOLLEY
|
June 29, 1954 |
|
SITARAM GUPTA Vs. CORPORATION OF CALCUTTA
|
August 17, 1954 |
|
SK MUKTEAR Vs. STATE
|
February 4, 1954 |
|
SOHONLAL NAGARMULL
Vs. MANICK LAL SEAL
|
January 18, 1954 |
|
SONIA PARSHINI Vs. SHEIKH MOULA BAKSHA
|
July 6, 1954 |
|
SPICES (INDIA) LTD Vs. ASIATIC STEAM NAVLGATION COMPANY, LTD
|
December 6, 1954 |
|
SRINATH DAS Vs. DEVI SHAW
|
March 23, 1954 |
|
SRIRAM JHABARMUL
Vs. S C DAS GUPTA
|
January 27, 1954 |
|
STANDARD PHARMACEUTICAL WORKS LTD Vs. MEMBER BOARD OF REVENUE
|
January 6, 1954 |
|
STATE Vs. RAM CHANDRA GHOSAL
|
August 26, 1954 |
|
STATE Vs. TEJKARAN MARWARI
|
September 1, 1954 |
|
STOW BARDOLPH GRAVEL CO LTD Vs. POOLE (INSPECTOR OF TAXES)
|
November 16, 1954 |
|
SUBODH CHANDRA MAZUMDAR Vs. MONORAMA GHOSE
|
May 3, 1954 |
|
SUBODH GOPAL BOSE Vs. SUSHIL KUMAR SEN
|
May 17, 1954 |
|
SUBODH KUMAR BANERJEE
Vs. HIRAMONI DASI
|
November 30, 1954 |
|
SUBURBAN BANK LTD Vs. NISTARAN CHAKRABARTI
|
April 8, 1954 |
|
SUCHARU PROVA GHOSH Vs. CHANDI CHARAN BARDHAN
|
August 25, 1954 |
|
SUDAMA Vs. SATYENDRA NATH MODAK
|
March 15, 1954 |
|
SUDHAMAY BASU Vs. MESSRS. RAJA RAM RAM SAMAJ SINGH AND ORS.
|
May 21, 1954 |
|
SUDHANGSU BALA DUTTA Vs. PRABIRENDRAJ MOHAN TAGORE
|
June 25, 1954 |
|
SUDHANGSU BHATTACHARJEE
Vs. RUPLEKHA PICTURES
|
January 6, 1954 |
|
SUDHANSU KUMAR BASU Vs. CORPORATION OF CALCUTTA AND ANR.
|
February 4, 1954 |
|
SUDHI RANJAN RAY CHOWDHURI Vs. HILLAL KUMAR GUPTA AND ORS.
|
June 21, 1954 |
|
SUDHINDRA KUMAR BOSE Vs. STATE
|
April 8, 1954 |
|
SUDHIR CHADRA GHOSH Vs. SURESH CHANDRA MUKHERJEE
|
November 23, 1954 |
|
SUDHIR CHANDRA JANA AND OTHERS Vs. STATE
|
August 14, 1954 |
|
SULTAN KHAN Vs. STATE
|
August 5, 1954 |
|
SUNIL KUMAR BOSE Vs. AJIT KUMAR BOSE
|
January 8, 1954 |
|
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
|
August 11, 1954 |
|
SURENDRA NATH BOSE Vs. STATE OF WEST BENGAL
|
February 22, 1954 |
|
SURENDRA NATH GHOSE Vs. HARIPADA MAITY AND ORS.
|
November 23, 1954 |
|
SURETENNESSA BIBI
Vs. CHINTAHARAN DAS
|
May 13, 1954 |
|
SURJA KUMAR MONDAL
Vs. NAGENDRA NATH HALDAR
|
January 6, 1954 |
|
SURYA KUMAR CHATTERJEE Vs. S N BANERJEE
|
March 11, 1954 |
|
TARAPADA MONDAL Vs. MRIGANAYANI DEVI
|
June 22, 1954 |
|
TARAPADA NANDAN Vs. SANKAR PROSAD DEY
|
January 7, 1954 |
|
TARAPADA SADHUKHAN Vs. GANODA PRASAD SADHUKHAN
|
February 1, 1954 |
|
UNION OF INDIA Vs. MANMULL JAIN
|
August 11, 1954 |
|
UNION OF INDIA Vs. SATYENDRA NATH BANERJEE
|
December 9, 1954 |
|
UNION OF INDIA (UOI) Vs. SRI NARAYAN AGARWALLA
|
July 27, 1954 |
|
UNITED FOOD PRODUCTS LTD Vs. HARIPADA MUKHERJEE
|
August 13, 1954 |
|
UPENDRA NATH BEZ
Vs. JITENDRA NATH PARUI
|
February 19, 1954 |
|
USHARANI DEBI Vs. CHARUSILA DASI AND ANR.
|
April 9, 1954 |
|
YUSUF SK Vs. STATE
|
January 12, 1954 |