|
A CACACIE Vs. S SAFDAR ALI
|
April 1, 1953 |
|
A S SUBBA IYER Vs. METAL CORPORATION OF INDIA LTD
|
September 4, 1953 |
|
ABANTI PRAMANIK Vs. STATE
|
February 17, 1953 |
|
ABDUL GANI AND ORS. Vs. DAVID JACOB COHEN
|
January 28, 1953 |
|
ACHALA SUNDARI DASSI
Vs. SATISH CHANDRA MONDAL
|
June 4, 1953 |
|
AHAMMAD MONDAL Vs. MONJUR MONDAL
|
August 26, 1953 |
|
AHMED HOSSAIN
Vs. ASWINI KUMAR
|
March 10, 1953 |
|
AJAY KUMAR DAS Vs. PRAMATHA KUMAR DAS
|
June 12, 1953 |
|
AJIT KUMAR ROY
Vs. SURENDRA NATH GHOSE
|
August 25, 1953 |
|
AJIT KUMAR ROY Vs. SURENDRA NATH GHOSE
|
May 28, 1953 |
|
ALBION JUTE MILLS CO LTD Vs. JUTE AND GUNNY BROKERS LTD
|
January 28, 1953 |
|
ALEXANDER THOMSON MONTGOMERY Vs. REGISTRAR OF JOINT STOCK COMPANIES
|
November 24, 1953 |
|
ALI ISMAIL DOODHA Vs. MOMIN BIBI
|
May 25, 1953 |
|
AMARENDRA NARAYAN ROY
Vs. COMMR OF INCOME TAX WEST BENGAL
|
December 18, 1953 |
|
AMBALAL PURUSOTTAMDAS AND CO Vs. JAWARLAL PURSOTTAM DAVE
|
May 22, 1953 |
|
AMIYO PAL CHOUDHURY Vs. PROVINCE OF BENGAL
|
March 16, 1953 |
|
AMULYA RATAN CHOWDHURI Vs. RAM NALINI CHAKRAVARTTI
|
May 12, 1953 |
|
ANGUS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1953 |
|
ANIL KUMAR BISWAS
Vs. STATE
|
August 13, 1953 |
|
ANIL KUMAR GHOSH Vs. STATE
|
January 9, 1953 |
|
ANIL KUMAR SAMANTA Vs. STATE
|
February 18, 1953 |
|
ANJUMAN ARA BEGUM Vs. NAWAB ASIF KADER SIR SYED WASIF ALI MEERZA
|
September 9, 1953 |
|
ANNAPOORNA FARMING AND FISHERY LTD Vs. STATE OF WEST BENGAL
|
June 1, 1953 |
|
APCAR COLLIERIES LTD Vs. RADHA GOBINDA ROY
|
September 9, 1953 |
|
ARUNENDRA NATH CHATTERJEE AND ANR. Vs. SANAT KUMAR MUKHERJEE AND ORS.
|
June 2, 1953 |
|
ASHUTOSH PATRA Vs. SUNDAR SINGH
|
August 10, 1953 |
|
ASIT KUMAR GHOSH Vs. COMMISSIONER OF INCOME TAX
|
May 25, 1953 |
|
ASOKE EXPORTERS AND IMPORTERS Vs. COLLECTOR OF CUSTOMS
|
December 2, 1953 |
|
ATINDRA NATH MUKHERJEE Vs. G F GILLETT
|
May 25, 1953 |
|
ATUL CHANDRA ROY
Vs. CHARUBALA DASI
|
February 2, 1953 |
|
ATULYA KUMAR DE Vs. DIRECTOR OF PROCUREMENT AND SUPPLY
|
March 3, 1953 |
|
BABULAL JEWRAJKA
Vs. KAMALA DEVI FATEPURIA
|
July 29, 1953 |
|
BADRI PRASAD MISSIR Vs. STATE
|
February 10, 1953 |
|
BADRINARAYAN CHETLANGIA Vs. SATYA KISHORE BANERJEE
|
March 6, 1953 |
|
BALARAM NANDI Vs. CHAIRMAN, DISTRICT BOARD
|
March 3, 1953 |
|
BANKIM CHANDRA BANERJEE
Vs. SARJOO TEWARI
|
May 21, 1953 |
|
BANSI GOPAL JIU Vs. UDAY CHAND MAHATAB
|
August 19, 1953 |
|
BANWARILAL AGARWALLA Vs. SUDHAMOY BASU
|
August 26, 1953 |
|
BEGG DUNLOP AND CO LTD Vs. COMMR OF EXCESS PROFITS TAX WEST BENGAL
|
May 13, 1953 |
|
BENGAL CHAND COMPANY Vs. DURGA SANKAR GOURI SANKAR
|
March 5, 1953 |
|
BENGAL ENAMEL WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 20, 1953 |
|
BENOY KRISHNA DE Vs. ASHUTOSH DE
|
August 5, 1953 |
|
BENOY KUMAR SAHAS ROY
Vs. COMMR OF INCOME TAX WEST BENGAL
|
May 27, 1953 |
|
BHOLANATH DHAR Vs. GOUR GOPAL
|
July 24, 1953 |
|
BHOLANATH GOSWAMI Vs. COMMISSIONER OF POLICE CALCUTTA
|
July 2, 1953 |
|
BHUTNATH MUKHERJEE
Vs. BHUPATI LALL KARMAKAR
|
May 1, 1953 |
|
BIBHUTI BHUSAN Vs. SHIB KRISHNA
|
February 5, 1953 |
|
BIJOY KRISHNA SAHA Vs. DUKHIRAM KARMAKAR
|
February 16, 1953 |
|
BIJOY RANJAN RAKSHIT
Vs. STATE MEDICAL FACULTY OF WEST BENGAL
|
December 14, 1953 |
|
BIKANER TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1953 |
|
BIMAL CHAND
Vs. CHAIRMAN JIAGUNJ AZIMGUNJ MUNICIPALITY
|
December 14, 1953 |
|
BINDHESWARI SINGH
Vs. K K DUTTA
|
May 29, 1953 |
|
BIPRA CHARAN SARKAR Vs. RUPESWARI DASI
|
April 20, 1953 |
|
BIRDHI CHAND HANSRAJ
Vs. ASSAM TRAVELS LTD
|
June 18, 1953 |
|
BIRENDRA NATH RAY SARKAR Vs. UNION OF INDIA
|
January 12, 1953 |
|
BIRLA JUTE MANUFACTURING CO LTD Vs. DULICHAND PRATAPMULL
|
March 5, 1953 |
|
BOARLAND (INSPECTOR OF TAXES) Vs. MADRAS ELECTRIC SUUPPLY CORPORATION
|
December 9, 1953 |
|
BONWARI LAL ROY Vs. SOHAN LAL DAGA
|
April 17, 1953 |
|
BRAHMACHARI AJITANANDA
Vs. ANATH BANDHU DUTT
|
July 17, 1953 |
|
BROHMANANDA DAS
Vs. NAGENDRA CHANDRA SARKAR
|
December 21, 1953 |
|
BROJENDRA COOMAR BANERJEE
Vs. SIRISH CHANDRA CHATTERJEE
|
December 2, 1953 |
|
BUKHTIARPUR BIHAR LIGHT RAILWAY CO LTD Vs. UNION OF INDIA
|
December 17, 1953 |
|
CALCUTTA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1953 |
|
CALCUTTA NATIONAL BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1953 |
|
CHANDMUL AGARWALLA Vs. LACHMINARAYAN DALMIA
|
January 5, 1953 |
|
CHANDRA NATH MUKHERJEE
Vs. TUSARIKA DEVI
|
August 28, 1953 |
|
CHOWRINGHEE PROPERTIES, LTD Vs. BENGAL STORES, LTD
|
July 9, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. SAMNUGGER JUTE FACTORY CO LTD
|
June 11, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. HANUMAN PRASAD BAGARIA
|
July 1, 1953 |
|
COMMISSIONER OF INCOME TAX Vs. A J ELDER
|
May 15, 1953 |
|
COMMR OF EXCESS PROFITS TAX CENTRAL CALCUTTA Vs. BHARTIA ELECTRIC STEEL CO LTD
|
May 6, 1953 |
|
COMMR OF INCOME TAX WEST BENGAL Vs. DIANA ENGINEERING CO
|
May 11, 1953 |
|
COMMR OF INCOME TAX WEST BENGAL CALCUTTA Vs. BIHAR SPINNING AND WEAVING MILLS LTD
|
May 29, 1953 |
|
COMMR OF WAKFS Vs. MOHAMMAD MOSHIN
|
July 10, 1953 |
|
CORPORATION OF CALCUTTA
Vs. KRISHNA MOHAN KUNDU
|
December 15, 1953 |
|
CORPORATION OF CALCUTTA
Vs. ISWAR LAKSHMI JANARDAN THAKUR JEW
|
June 17, 1953 |
|
D R GELLATLY Vs. J R W CANNON
|
January 9, 1953 |
|
DALHOUSIE TRADERS LTD Vs. MAHAMMAD SADIQUE
|
July 30, 1953 |
|
DARPA HARI PAKHIRA Vs. SAMARENDRA NATH SEN
|
February 11, 1953 |
|
DEOKI PROSAD KHAITAN
Vs. DULICHAND ASOPA
|
August 26, 1953 |
|
DEORAJIN DEBI Vs. SATYADHYAN GHOSAL
|
September 9, 1953 |
|
DHANPATRAI PERIWAL
Vs. STATE OF WEST BENGAL
|
October 1, 1953 |
|
DOST MOHAMMAD ESTATE, LTD. Vs. MAULVI ABDUL HAFIZ AND ORS.
|
April 1, 1953 |
|
DWARKADAS AGARWALL
Vs. DHARAM CHAND JAIN
|
April 30, 1953 |
|
DWIJAPADA MONDAL Vs. BHOLANATH MONDAL
|
February 22, 1953 |
|
ERWIN KLEIN
Vs. KATHLEEN KLEIN
|
December 14, 1953 |
|
FIRM RAMDHONEDAS BULAKIDAS
Vs. ORAMBABALA DASSI
|
February 17, 1953 |
|
GAYANATH MONDAL Vs. RAMPADA MONDAL
|
December 10, 1953 |
|
GAYAPROSAD
Vs. SETH DHANRUPMAL BHANDARI
|
June 3, 1953 |
|
GHRITA MOHAN Vs. ADDL. DIST. MAGISTRATE
|
June 29, 1953 |
|
GOLAM BARI MOLLA
Vs. STATE OF WEST BENGAL
|
July 7, 1953 |
|
GOPAL MISTRI Vs. MADAN GOPAL GHOSH
|
May 26, 1953 |
|
GOPENDRA NARAYAN BAGCHI Vs. GOLOKENDRA KUMAR CHAUDHURY
|
December 11, 1953 |
|
GOPIMOHAN CHAKRAVORTY Vs. DEPUTY CHIEF MECHANICAL ENGINEER (SHOPS), EASTERN RAILWAY
|
June 1, 1953 |
|
GOUR CHANDRA DAS Vs. JOYDEB SADHUKHAN
|
September 8, 1953 |
|
GOURIPADA BANDOPADHYA Vs. S BANERJEE SECY TO THE GOVT OF WEST BENGAL
|
June 11, 1953 |
|
GURAI BEWA Vs. NARAYAN PROSAD JANA
|
February 4, 1953 |
|
HAFIZ MD FATEH NASIB Vs. HAJI ABDUR RUB
|
April 30, 1953 |
|
HAJI MD. VAKIL Vs. COMMR. OF POLICE
|
November 27, 1953 |
|
HAJI SATTAR Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
March 3, 1953 |
|
HALL AND ANDERSON, LTD. Vs. S.K. NEOGI
|
July 30, 1953 |
|
HARA GOBINDA DAS Vs. BHUR AND COMPANY
|
July 16, 1953 |
|
HARENDRA NATH CHATTERJEE Vs. BHAKKUL MONDOL
|
December 11, 1953 |
|
HARI PROSANNA DUTTA Vs. HIRALAL SURENDRA KUMAR
|
May 12, 1953 |
|
HEMANGINI MITRA
Vs. M B MUKHERJEE
|
June 26, 1953 |
|
HEMANTA KUMAR BHATTACHARJEE
Vs. S N MUKHERJEE
|
August 11, 1953 |
|
HIMANGSHU BHUSAN KAR Vs. MANINDRA MOHAN SAHA
|
December 15, 1953 |
|
HINDUSTAN MOTORS LTD Vs. UNION OF INDIA
|
August 3, 1953 |
|
HOUSE LTD Vs. PAINTS AND LECQUERS LTD
|
April 1, 1953 |
|
HRIDOY KRISHNA Vs. MRINAL BALA
|
May 13, 1953 |
|
HRISIKESH BHATTACHARJEE Vs. BROJENDRA MOHAN BHATTACHARJEE
|
June 15, 1953 |
|
HUSEIN EBRAHIM
Vs. KESARDEO KANORIA AND CO
|
March 17, 1953 |
|
INCOME TAX OFFICER COMP DIST CALCUTTA Vs. CALCUTTA DISCOUNT CO LTD
|
March 25, 1953 |
|
INDIA HOSIERY WORKS
Vs. BHARAT WOOLLEN MILLS LTD
|
February 6, 1953 |
|
INDIAN STEAMSHIP CO LTD Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1953 |
|
INDO BURMA PETROLEUM COMPANY, LTD Vs. COMMISSIONER OF INCOME-TAX
|
June 2, 1953 |
|
INDRA KUMAR KARNANI
Vs. SUNDARDAS THACKERSEY AND BROS
|
January 7, 1953 |
|
ISSAC MANASSEH MEYER Vs. C. SUBBA RAO AND ORS.
|
April 16, 1953 |
|
JAGADISH CHANDRA MUKHERJEE Vs. BIRAJA SUNDARI DASSI
|
December 17, 1953 |
|
JAGADISH CHANDRA ROY CHOUDHURY
Vs. KASHBA BALLYGUNJE CO OPERATIVE SOCIETY LTD
|
December 10, 1953 |
|
JAGDISH CHANDRA
Vs. CORPORATION OF CALCUTTA
|
April 15, 1953 |
|
JAMINI KHAN Vs. DHIRENDRA NATH KUNDU
|
April 22, 1953 |
|
JATINDRA NATH Vs. STATE ON COMPLAINT OF BHUTAMANI DASI
|
May 19, 1953 |
|
JATINDRA NATH Vs. SREERUPAMANJURI ROY CHAUDHURANI
|
March 18, 1953 |
|
JATINDRA NATH BISWAS
Vs. R GUPTA SUPERINTENDENT OF POLICE
|
August 10, 1953 |
|
JAYASWAL SHIPPING COMPANY
Vs. OWNERS AND PARTIES INTERESTED IN STEAMSHIP S S LEELAVATI
|
December 23, 1953 |
|
JERAFAT MONDAL Vs. KAMREZVAN BIBI
|
April 30, 1953 |
|
JOGAI CHAMARIN Vs. ATUL KRISHNA LAHA
|
April 30, 1953 |
|
JUGALDAS DAMODAR MODI AND CO Vs. PURSOTTAM UMEDBHAI AND CO
|
January 27, 1953 |
|
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME-TAX
|
July 22, 1953 |
|
JUTE AND GUNNY BROKERS LIMITED Vs. ALBION JUTE MILLS COMPANY LIMITED
|
April 20, 1953 |
|
JYOTIRINDRA NARAIN SINHA
Vs. COMMR FOR THE BOARD OF AGRICULTURAL INCOME TAX ASSAM
|
January 5, 1953 |
|
KA BENOY BHUSAN MUKHERJEE Vs. BINA MUKHERJEE
|
September 4, 1953 |
|
KAMALA BALA AUDHYA
Vs. AMULYA KUMAR SEN
|
May 21, 1953 |
|
KARAM CHAND LALLCHAND Vs. MANEK BAHRAMSHAW
|
May 1, 1953 |
|
KARNANI INDUSTRIAL BANK LTD Vs. COMMR OF INCOME TAX WEST BENGAL
|
June 29, 1953 |
|
KHAJENDRA NATH Vs. P S SONARPUR
|
June 4, 1953 |
|
KHUDIRAM GHOSH Vs. STATE
|
March 10, 1953 |
|
KHUSIRAM MURARILAL Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1953 |
|
KISTO CHANDRA SAHU Vs. SIU SHANKAR
|
February 18, 1953 |
|
KRISHNA CHANDRA BOSE
Vs. RADHARANI GHOSE
|
January 8, 1953 |
|
KRISTAPADO BHAKTA Vs. STATE
|
March 12, 1953 |
|
KSHITISH KUMAR SOM
Vs. STATE OF BIHAR
|
April 22, 1953 |
|
LAKSHI KANTA GHOSH Vs. SURENDRA NATH GHOSH
|
August 2, 1953 |
|
LAKSHI KANTO GHOSH
Vs. SURENDRA NATH GHOSH
|
August 24, 1953 |
|
LAKSHMI NARAIN GUPTA
Vs. A N PURI
|
February 16, 1953 |
|
LALTA Vs. STATE
|
December 11, 1953 |
|
LAND CUSTOMS INSPECTOR CENTRAL PREVENTIVE CIRCLE Vs. JAGANNATH BHANDAR
|
May 14, 1953 |
|
LUTFAR RAHAMAN LASKAR HAJI KABADALI NASKAR
Vs. STATE OF WEST BENGAL
|
July 8, 1953 |
|
M L DAS AND SONS Vs. SAMPATMULL BOTHRA
|
June 10, 1953 |
|
MADAN MOHON JEW Vs. BEJOYABATI DASSI
|
August 7, 1953 |
|
MADANLAL BHANARANKA
Vs. HAMIRMALL CHAMPALAL
|
August 28, 1953 |
|
MAHADEODAS Vs. GHERULAL PARAKH
|
April 1, 1953 |
|
MAHAMMAD ALI
Vs. STATE
|
April 17, 1953 |
|
MAHAMMAD NASSAIR
Vs. MAHAMMAD YUSUF
|
September 10, 1953 |
|
MAHOMED YUSUF Vs. STATE
|
March 30, 1953 |
|
MAKHAN LAL CHAKRABORTY
Vs. S K CHATTERJEE
|
August 28, 1953 |
|
MAKHANLAL BHOWMIK Vs. RAM BHAKAT SHARMA
|
February 18, 1953 |
|
MANINDRA NATH
Vs. ANIL CHANDRA
|
March 12, 1953 |
|
MANINDRA NATH BISWAS
Vs. RADHASYAM BISWAS
|
May 21, 1953 |
|
MANINDRA NATH MONDAL Vs. MUGNERAM BANGUR AND COMPANY
|
December 21, 1953 |
|
MAULVI MIAH MAULAVI AND CO Vs. SASHANKO MOHAN GUHA
|
February 3, 1953 |
|
MAYASANKAR VYASH VALLAVJI Vs. GOURI SANKAR MATILAL
|
September 10, 1953 |
|
MD SAFI Vs. STATE
|
July 8, 1953 |
|
MEHAR SINGH
Vs. CHAIRMAN MUNICIPALITY OF BALLY
|
August 18, 1953 |
|
MITRA SADANI AND CO Vs. CORPORATION OF CALCUTTA
|
July 27, 1953 |
|
MOHAMMAD SAFI Vs. UNION OF INDIA
|
June 26, 1953 |
|
MOHARI LALL Vs. CORPORATION OF CALCUTTA
|
January 7, 1953 |
|
MOHUNT SATYANARAYAN GIRI
Vs. NANDA GOPAL SETH
|
November 27, 1953 |
|
MONI MANJURI DASSI Vs. RAZIK
|
March 30, 1953 |
|
MORAN AND CO LTD Vs. ANDERSON WRIGHT LTD
|
February 24, 1953 |
|
MOSLEMA KHATUN Vs. FANINDRA LAL SEN
|
August 5, 1953 |
|
MUNICIPAL COMMISSIONERS OF RANIGANJ
Vs. KEDAR KALWAR
|
April 28, 1953 |
|
MURALIDHAR AGARWALA Vs. MOHINI DEBI
|
January 19, 1953 |
|
N C CHATTERJEE Vs. K B MATHUR
|
June 26, 1953 |
|
NABA KUMAR SINGH (SINHA) DUDHARIA AND ANR. Vs. HASHIMUDDIN BISWAS AND ORS.
|
December 21, 1953 |
|
NANDRAM HANUTRAM
Vs. RAGHUNATH AND SONS LTD
|
December 10, 1953 |
|
NARAYAN CHANDRA MUKHERJEE Vs. DISTRICT MAGISTRATE HOOGHLY
|
August 13, 1953 |
|
NARAYANPROSAD JHUNJHUNWALLA Vs. INDIAN IRON AND STEEL CO LTD
|
January 30, 1953 |
|
NATH BANK LTD Vs. SISIR KUMAR SARKAR
|
December 11, 1953 |
|
NIBARAN CHANDRA MITTER Vs. PRAFULLA KUMAR MITTER
|
July 17, 1953 |
|
OFFICIAL TRUSTEE OF WEST BENGAL Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1953 |
|
OWNERS AND PARTNERS OF THE FIRM NAMED SHAH KANTILAL Vs. DOMINION OF INDIA OWING EAST INDIAN RAILWAY
|
March 30, 1953 |
|
PANCHANAN MAITY Vs. STATE WEST OF BENGAL
|
June 19, 1953 |
|
PANCHU GOPAL GHOSE
Vs. JOGEN NASKAR
|
May 5, 1953 |
|
PANCHU GOPAL MONDAL Vs. CORPORATION OF CALCUTTA
|
January 13, 1953 |
|
PARESH CHANDRA DAS Vs. BIDHU BHUSAN BANERJEE
|
March 23, 1953 |
|
PATRICK (INSPECTOR OF TAXES) Vs. BROADSTONE MILLS LTD
|
December 11, 1953 |
|
PHANI BHUSAN BHADRA Vs. JOY KRISHNA MUKHERJEE
|
August 7, 1953 |
|
PRABIRENDRA MOHAN Vs. BERHAMPORE BANK LTD.
|
July 20, 1953 |
|
PRAN KRISHNA KAMAR Vs. JUNIOR ASSESSOR SIBARAMPORE
|
September 3, 1953 |
|
PROVAT KUMAR MAJUMDAR Vs. SANTOSH KUMAR MAJUMDAR
|
June 2, 1953 |
|
PROVINCE OF BENGAL
Vs. PROBASH CHANDRA GHOSE
|
May 1, 1953 |
|
PROVINCE OF WEST BENGAL
Vs. SURJA KANTA JANA
|
May 15, 1953 |
|
PULIN KRISHNA DUTT Vs. SATYARANJAN BHATTACHARJEE
|
February 26, 1953 |
|
PUNYENDRA NARAYAN
Vs. BHAIRABENDRA NARAYAN
|
March 17, 1953 |
|
PURNENDU BH DEB BURMAN Vs. UNION OF INDIA
|
December 3, 1953 |
|
R P SAHA Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1953 |
|
RABINDRA NATH CHAKRAVARTY
Vs. STATE OF WEST BENGAL
|
June 12, 1953 |
|
RADHA GOBINDA ROY Vs. DURGARANI DASSI
|
March 16, 1953 |
|
RADHA KISEN CHAMRIA Vs. KESHARDEO CHAMRIA
|
May 27, 1953 |
|
RADHA NATH DHARA Vs. STATE
|
April 22, 1953 |
|
RADHARAMAN DAS Vs. STATE OF WEST BENGAL
|
April 16, 1953 |
|
RAJ BAHADUR
Vs. LEGAL REMEMBRANCER TO THE GOVERNMENT OF WEST BENGAL
|
February 17, 1953 |
|
RAJA JANOKI NATH ROY NORENDRA NATH ROY AND COMPANY LTD Vs. PARAMANAND PREMCHAND
|
April 21, 1953 |
|
RAJENDRALAL DUTT
Vs. KSHETRAMANI DASSI
|
November 26, 1953 |
|
RAM ABATAR MAHATO
Vs. SHANTA BALA DASI
|
November 26, 1953 |
|
RAM SARAN Vs. NARAYAN CHANDRA
|
January 8, 1953 |
|
RAMANI MOHAN SEN Vs. SM. NILABJA BARANI DEBI
|
September 9, 1953 |
|
RAMDHARI MAHATO Vs. RANJIT KUMAR BANERJEE
|
December 10, 1953 |
|
RAMESH CHANDRA CHATTERJEE Vs. DIRECTOR GENERAL OF OBSERVATORIES
|
June 26, 1953 |
|
RAMJIBAN GURCHAIT Vs. STATE OF WEST BENGAL
|
August 4, 1953 |
|
RAMNATH NARENDRANATH Vs. NANJEE SHAMJEE CO
|
May 20, 1953 |
|
RAMTARAN DAS
Vs. ADHAR CHANDRA DAS
|
March 11, 1953 |
|
RANJIT SHAW Vs. SAMARENDRAJIT SHAW
|
June 19, 1953 |
|
REBATI RANJAN CHAKRAVARTY Vs. UMAPRASANNA MUKHERJEE
|
March 27, 1953 |
|
RENUBALA DUTTA
Vs. CORPORATION OF CALCUTTA
|
May 14, 1953 |
|
S N TALAPATRA Vs. BENGAL BONDED WARE HOUSE ASSOCIATION
|
March 23, 1953 |
|
SADANANDA JASH
Vs. SHIBAKALI HAZRA
|
July 22, 1953 |
|
SADAR SHEIKH Vs. STATE
|
June 12, 1953 |
|
SAHADAT KHAN
Vs. MOHAMMAD HOSSAIN
|
August 26, 1953 |
|
SAILABALA DASI
Vs. SARAT CHANDRA
|
January 13, 1953 |
|
SAJJAD HOSSAIN Vs. ASKARI MIRZA
|
January 6, 1953 |
|
SAMIR KUMAR Vs. SOMESWAR MUKHERJEE
|
July 31, 1953 |
|
SANTI DEVI Vs. PROVINCE OF WEST BENGAL
|
July 16, 1953 |
|
SARALABALA DEVI Vs. SHYAM PROSAD CHATTERJEE
|
February 23, 1953 |
|
SARAT CHANDRA MONDAL Vs. PANCHANAN MONDAL
|
February 11, 1953 |
|
SARDAR BAHADUR SARDAR INDRA SINGH TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 8, 1953 |
|
SAROJE MOHAN CHATTERJEE Vs. JIBAN MULL BABU
|
July 6, 1953 |
|
SATIPADA CHATTERJEE
Vs. ANNAKALI DEBYA
|
February 20, 1953 |
|
SATIS CHANDRA PURKAIT Vs. NILRATAN PURKAIT
|
December 10, 1953 |
|
SATISH CHANDRA SAHA
Vs. STATE
|
February 25, 1953 |
|
SATYA CHARAN PAL
Vs. ASUTOSH PAL
|
March 4, 1953 |
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SATYA NARAIN
Vs. NARAINDAS DHANUKA
|
May 26, 1953 |
|
SATYA SUNDAR GHOSE
Vs. SAILENDRA KINKAR PAL
|
April 1, 1953 |
|
SATYAHARI CHOUDHURY
Vs. STATE
|
April 16, 1953 |
|
SHAH AND CO Vs. ISHAR SINGH KIRPAL SINGH AND CO
|
September 3, 1953 |
|
SHAW AND CO Vs. B SHAMALDAS AND CO
|
December 23, 1953 |
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SHEIKH RAHIM BUX Vs. SHEIKH MUHAMMAD JAMSHED ALI
|
February 3, 1953 |
|
SHIB CHANDRA GHOSH
Vs. STATE
|
February 16, 1953 |
|
SHIVA JUTE BALING LTD. Vs. HINDLEY AND COMPANY LTD.
|
February 4, 1953 |
|
SHIVA NANDAN SINHA Vs. STATE OF WEST BENGAL
|
July 21, 1953 |
|
SHYAMAPADA BHATTACHARJEE
Vs. MOHAMMAD DHARAM BUKSH
|
May 25, 1953 |
|
SIBRAT MISSIR
Vs. SASTHI RATHI KARKARI
|
May 22, 1953 |
|
SOHANLAL PACHISIA AND CO Vs. BILASRAY KHEMANI
|
December 11, 1953 |
|
SRINIVAS KEDWAL
Vs. STATE OF WEST BENGAL
|
May 12, 1953 |
|
STATE
STATE Vs. J K GHOSH
|
December 3, 1953 |
|
STATE Vs. ABDUL RAHAMAN MANDAL
|
August 7, 1953 |
|
SUBODH RANJAN
Vs. MAJOR N A OCALLAGHAN
|
January 6, 1953 |
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SUBURBAN BANK LTD Vs. STATE
|
February 3, 1953 |
|
SUKHENDU BIKASH BARUA
Vs. HARE KRISHNA DE
|
May 19, 1953 |
|
SUKUMAR SEN Vs. AMRITA LAL MUKHERJEE
|
September 8, 1953 |
|
SUNIL CHANDRA ROY Vs. STATE
|
April 27, 1953 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS
Vs. PRAFULLA KUMAR
|
May 12, 1953 |
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SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL ON BEHALF OF THE STATE OF WEST BENGAL Vs. NANDARAM AGARWALA
|
December 2, 1953 |
|
SURENDRA NATH
Vs. TARASASHI
|
February 5, 1953 |
|
SURENDRA NATH Vs. S M MURSHED
|
June 24, 1953 |
|
SURENDRA NATH MUKHERJEE
Vs. LILAMOHAN SINGH ROY
|
December 21, 1953 |
|
SURJA KUMAR MONDAL
Vs. DISTRICT MAGISTRATE OF MURSHIDABAD
|
June 9, 1953 |
|
SUSHIL KUMAR CHAKRAVARTY
Vs. RAJENDRA LAL BHATTACHARIYA
|
August 27, 1953 |
|
SUSHILA BALA DASSI Vs. CORPORATION OF CALCUTTA
|
April 24, 1953 |
|
SWARNALATA MITRA Vs. DURGA PROSAD
|
September 8, 1953 |
|
T D NANDI Vs. MANOT AND CO LTD
|
June 10, 1953 |
|
TAHERBHOY FEEDAALLY
Vs. I IBRAHAM
|
February 11, 1953 |
|
TAPENDRA NATH ROY
Vs. UNIVERSITY OF CALCUTTA
|
September 9, 1953 |
|
TARACHAND GHANSHAMDAS
Vs. ARADHAKRISHNA SUGAR MILLS LTD
|
June 26, 1953 |
|
TARACHARAN MUKHERJEE
Vs. B C DAS GUPTA
|
February 18, 1953 |
|
TARAPADA ROY Vs. PULIN BEHARI NASKAR
|
April 28, 1953 |
|
TARINI CHARAN NANDI Vs. AJIT KUMAR KUNDU
|
December 17, 1953 |
|
THE CALCUTTA ELECTRIC SUPPLY CORPORATION, LTD. Vs. RAMPATI DEBI
|
April 29, 1953 |
|
TINCOURIE MAZUMDAR Vs. KISHAN CHAND BORAL
|
April 17, 1953 |
|
TIRATABASINI DASL Vs. BILAT ALI MONDAL AND ORS.
|
August 19, 1953 |
|
TRILOCHAN NATH Vs. KALIPADA MALLIK
|
June 24, 1953 |
|
TURU MAJHI 2ND PARTY Vs. STATE BIMAL MUKHERJEE 1ST PARTY
|
February 6, 1953 |
|
U.P. ROY Vs. MESSRS, DOST MOHAMAD ESTATE LTD.
|
January 16, 1953 |
|
UMA KANTA BANERJEE Vs. RENWICK AND CO LTD
|
April 30, 1953 |
|
UNION OF INDIA Vs. KISHORILAL GUPTA AND BROS
|
February 11, 1953 |
|
UNION OF INDIA Vs. NALINI RANJAN GUHA
|
December 7, 1953 |
|
UNION OF INDIA Vs. GUJRAT TOBACCO CO
|
August 26, 1953 |
|
UNITED BANK OF INDIA Vs. UNION OF INDIA
|
January 5, 1953 |
|
UNITED COMMERCIAL BANK LTD Vs. COMMR OF INCOME TAX WEST BENGAL
|
May 18, 1953 |
|
WEST BENGAL ENGINEERING CO Vs. MANINDRA LAND AND BUILDING CORPORATION
|
August 5, 1953 |
|
WEST JAMURIA COAL CO Vs. BHOLANATH ROY
|
September 4, 1953 |
|
ZIAUL HAQUE Vs. MAHAMMADUL HAQUE
|
December 11, 1953 |
LOGIN