|
A E PLATTS Vs. STATE
|
July 8, 1952 |
|
A K M ZAKARIA Vs. CHOUDHURI GOLAM MARTUZA
|
August 1, 1952 |
|
A N CHATTERJEE Vs. SAMPATMULL BOTHRA
|
March 21, 1952 |
|
ABDUL GAFFAR Vs. STATE
|
May 23, 1952 |
|
ABDUL HAMID
Vs. STATE OF WEST BENGAL
|
February 27, 1952 |
|
ABINASH CHANDRA Vs. AISWAR DHARAMRAJ THAKUR
|
July 18, 1952 |
|
AHIDHAR GHOSE
Vs. JAGABANDHU ROY
|
May 9, 1952 |
|
AJAYANANDA PAUL Vs. INDIAN HOMOEOPATHIC MEDICAL ASSOCIATION
|
March 26, 1952 |
|
AJIT KUMAR ADDY Vs. S M MAITRA COLLECTOR 24 PARGANAS
|
December 3, 1952 |
|
AJIT KUMAR SEN Vs. STATE OF WEST BENGAL
|
March 26, 1952 |
|
AMAL KRISHNA BASU Vs. CHANDI CHARAN BANERJEE
|
April 25, 1952 |
|
AMALENDU ROY CHOUDHURY Vs. KAILASH BEHARI MATHUR AND ORS.
|
July 2, 1952 |
|
AMARENDRA CHANDRA
Vs. NARENDRA KUMAR BASU
|
March 28, 1952 |
|
AMARENDRA NATH
Vs. BIBHUTI BHUSON
|
February 28, 1952 |
|
AMARENDRA NATH BOSE Vs. PEAMATHA KUMAR CHAKRAVORTTI
|
December 10, 1952 |
|
ANATH BANDHU
Vs. CORPORATION OF CALCUTTA
|
May 29, 1952 |
|
ANJALI ROY
Vs. STATE OF WEST BENGAL
|
February 14, 1952 |
|
ANJALI ROY Vs. STATE OF WEST BENGAL
|
June 5, 1952 |
|
ANNADA PROSAD Vs. MANOTOSAN ROY
|
July 10, 1952 |
|
ANSUMALI MAJUMDAR Vs. STATE OF WEST BENGAL
|
April 4, 1952 |
|
ANUMATI SADHUKHAN Vs. ASSISTANT REGIONAL CONTROLLER, PROCUREMENT, ALIPUR
|
November 27, 1952 |
|
ARABINDA DEY
Vs. STATE
|
March 12, 1952 |
|
ARBITRATION BETWEEN GULZARILAL KANORIA AND CO Vs. BUSI AND STEPHENSON LTD
|
August 29, 1952 |
|
ARTHUR PAUL BENTHALL Vs. STATE
|
June 27, 1952 |
|
ARUNENDU PROKASH BOSE Vs. PULIN BEHIRI ROY CHOWDHURY
|
August 13, 1952 |
|
ASHUTOSH BANERJEE
Vs. DEBJYOTI BURMAN
|
June 6, 1952 |
|
ASIT KUMAR GHOSE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
May 8, 1952 |
|
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT Vs. SOORAJMULL NAGARMULL
|
February 19, 1952 |
|
ASWINI KUMAR DAS BAIRAGI Vs. NARAYAN CHANDRA DAS BAIRAGI
|
August 5, 1952 |
|
ASWINI KUMAR NATH
Vs. STATE OF WEST BENGAL
|
January 9, 1952 |
|
ASWINI KUMAR SAMANTA
Vs. MANAGER CALCUTTA ELECTRIC SUPPLY CORPN LTD
|
July 9, 1952 |
|
ATUL CHANDRA DUTTA Vs. UNION OF INDIA
|
May 26, 1952 |
|
B C DAS GUPTA Vs. BIJOYRANJAN RAKSHIT
|
June 27, 1952 |
|
BABULAL BANIA Vs. BASUDEB DAS
|
December 5, 1952 |
|
BALAI LAL DAS
Vs. MANIK CHANDRA PRAMANIK
|
February 22, 1952 |
|
BAMAPATI BHATTACHARJYA Vs. LAXSHMI BIBI
|
December 11, 1952 |
|
BANARASHI LAL
Vs. STATE
|
January 14, 1952 |
|
BASANTA KUMAR MAITY
Vs. KENARAM MAITY
|
December 4, 1952 |
|
BELAIT SHEIKH Vs. STATE OF WEST BENGAL
|
May 9, 1952 |
|
BHARAT CHANDRA MAITI Vs. GOUR CHANDRA ADAK
|
February 29, 1952 |
|
BHOLANATH ROY Vs. WEST JAMURIA COAL CO LTD
|
September 4, 1952 |
|
BHUDARMULL BAZAZ
Vs. UMA SHANKAR PURUSHOTTAMDAS AND CO
|
August 26, 1952 |
|
BHUPESH CHANDRA DUTTA
Vs. M N BOSE
|
July 30, 1952 |
|
BHUTNATH DAS Vs. SATISH CHANDRA GUIN
|
August 4, 1952 |
|
BHUWALKA BROTHERS LTD Vs. DUNICHAND RATERIA
|
May 16, 1952 |
|
BIBHUTI BHUSAN GHOSH
Vs. DAMODAR VALLEY CORPORATION
|
March 7, 1952 |
|
BIJOY RANJAN
Vs. B C DAS GUPTA PRESIDENT GOVERNING BODY STATE MEDICAL FACULTY OF WEST BENGAL
|
February 4, 1952 |
|
BILASH CHANDRA MITRA
Vs. BALMER LAWRIE AND CO LTD
|
July 28, 1952 |
|
BIMAL SINGH KOTHARI Vs. MUIR MILLS CO LTD
|
March 5, 1952 |
|
BIMALA KANTA GHOSH
Vs. STATE
|
March 10, 1952 |
|
BIMAN CHANDRA BOSE
Vs. H C MUKHERJEE GOVERNOR
|
June 20, 1952 |
|
BIMAN CHANDRA BOSE Vs. H C MOOKERJEE AND ORS
|
June 29, 1952 |
|
BIRDHAJ ROY
Vs. STATE
|
December 4, 1952 |
|
BIRENDRA NATH BANERJEE Vs. SHIBARAM ADITYA
|
August 19, 1952 |
|
BISHNO CHARAN
Vs. BIRENDRA KRISHNA MAZUMDAR
|
March 6, 1952 |
|
BISHNUPADA MONDAL Vs. DWIJABAR MONDAL
|
February 26, 1952 |
|
BRAJA BEHARI SEN Vs. ARUN COOMAR BOSE
|
September 5, 1952 |
|
BRINDABAN GHOSE Vs. JIBAN CHANDRA
|
August 19, 1952 |
|
CALCUTTA DISCOUNT CO LTD Vs. INCOME TAX OFFICER COMPANIES DISTRICT I
|
March 26, 1952 |
|
CALCUTTA MOTOR CYCLE CO Vs. UNION OF INDIA
|
March 18, 1952 |
|
CHAIRMAN BUDGE BUDGE MUNICIPALITY Vs. MONGRU MIA
|
September 10, 1952 |
|
CHANDRA SINGH Vs. STATE
|
December 2, 1952 |
|
CHARU CHANDRA SINGHA Vs. CHARU CHANDRA PAL
|
August 1, 1952 |
|
CHHATU LAL SHAW Vs. PANCHANAN SHAW
|
April 24, 1952 |
|
CHILLU KAHAR
Vs. BURN AND CO LTD
|
August 21, 1952 |
|
CHOTEYLAL SHAMLAL Vs. COOCH BEHAR OIL MILLS LTD
|
April 23, 1952 |
|
COMMERCIAL TAX OFFICER Vs. SHREE GANESH JUTE MILLS LTD
|
June 9, 1952 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MOLLA MD ABDUL HALIM
|
May 7, 1952 |
|
CORPORATION OF CALCUTTA
Vs. SAILENDRA NATH GHOSH
|
April 7, 1952 |
|
CORPORATION OF CALCUTTA
Vs. RAJ KUMAR NARSING PRATAP SINGH DEO
|
August 1, 1952 |
|
CORPORATION OF CALCUTTA
Vs. S B TRADING CO LTD
|
November 28, 1952 |
|
CORPORATION OF CALCUTTA Vs. CHANDOOLAL BHAI CHAND MODI
|
September 9, 1952 |
|
D K SEN GUPTA Vs. ANANTA LAL DAS
|
December 16, 1952 |
|
DALMIYA AND CO Vs. STATE OF WEST BENGAL
|
August 7, 1952 |
|
DAMJI KARAMCHAND Vs. KUTCH STATE
|
April 26, 1952 |
|
DASS BANK LTD Vs. STATE
|
March 20, 1952 |
|
DAVCO PRODUCTS LTD Vs. RAMESWARLAL SADHANI
|
May 9, 1952 |
|
DEBENDRA BANDHU LAHIRI
Vs. STATE OF WEST BENGAL
|
January 15, 1952 |
|
DHAKURIA BANKING CORPORATION LTD Vs. SURABALA DEBI
|
August 25, 1952 |
|
DHANANJOY MALLICK Vs. ANNADA CHARAN MAITY
|
July 8, 1952 |
|
DHARANI DHAR
Vs. MRITYUNJOY MUKHERJEE
|
August 29, 1952 |
|
DHIRENDRA NATH
Vs. STATE
|
February 18, 1952 |
|
DHIRENDRA NATH GHOSH Vs. PURNA CHANDRA SINGHA
|
May 6, 1952 |
|
DILIP KUMAR CHATTERJEE Vs. HRISHIKESH BANERJI
|
June 11, 1952 |
|
DIPA PAL
Vs. UNIVERSITY OF CALCUTTA
|
February 18, 1952 |
|
DIRECTOR OF CONSUMER GOODS Vs. ROY BROTHERS
|
December 19, 1952 |
|
DOMINION OF INDIA NEW DELHI Vs. MANINDRA LAND AND BUILDING CORPORATION LTD
|
September 11, 1952 |
|
DUDHEWALLA AND CO LTD Vs. GOVINDRAM RAMESWARLAL
|
January 14, 1952 |
|
DUDHEWALLA AND CO LTD Vs. GOVINDRAM RAMESWARLAL
|
May 21, 1952 |
|
DULAL CHANDRA CHATTERJEE
Vs. GOSTHABEHARI MITRA
|
May 21, 1952 |
|
DULAL CHANDRA MONDAL
Vs. STATE
|
August 20, 1952 |
|
DURGADAS ROY Vs. PRASANNA KUMAR SANTRA
|
December 3, 1952 |
|
DURJENDRA KRISHNA
Vs. K SHAW
|
March 6, 1952 |
|
DURLAV CHANDRA GHOSE A FIRM Vs. BENARASHI DEVI
|
March 5, 1952 |
|
DWARKA PRASAD BAJAJ Vs. CORPORATION OF CALCUTTA
|
May 27, 1952 |
|
DWIJENDRA NATH SINGH Vs. GOVINDA CHANDRA
|
August 5, 1952 |
|
EAST INDIA FILM STUDIOS
Vs. P K MUKHERJEE
|
May 29, 1952 |
|
EDWARD EZRA Vs. STATE
|
April 29, 1952 |
|
ESMAIL PAILAN
Vs. SAILENDRA NATH
|
January 7, 1952 |
|
GANENDRA KUMAR
Vs. NARAYAN CHANDRA
|
July 11, 1952 |
|
GIRIJA NANDAN
Vs. BALARAM CHATTERJEE
|
January 3, 1952 |
|
GIRISH CHANDRA NANDY
Vs. STATE
|
February 19, 1952 |
|
GOBARDHAN CHANDRA MANDAL Vs. KANAI LAL MANDAL
|
July 9, 1952 |
|
GOBARDHAN MANDAL Vs. JANAKI NATH MUKHERJEE
|
June 19, 1952 |
|
GOBORDHAN DUTTA Vs. PROMOTHA NATH
|
September 11, 1952 |
|
GOKUL CHAND DE Vs. GOPI NATH DEY
|
January 16, 1952 |
|
GOODS OF KUMAR BROJENDRA NARAYAN SINGH DEO Vs. STATE
|
June 26, 1952 |
|
GOUR GOPAL MUKHERJEE Vs. CHIEF SECRETARY TO THE GOVT OF WEST BENGAL
|
March 10, 1952 |
|
GOUR MOHAN MULLICK
Vs. COMMR OF AGRICULTURAL INCOME TAX WEST BENGAL
|
May 6, 1952 |
|
GOURI SANKAR SHOW
Vs. ANIL CHANDRA MAJUMDAR
|
December 19, 1952 |
|
GREAT AMERICAN INSURANCE CO LTD Vs. HINDUSTHAN FLASHLIGHT MG CO LTD
|
May 16, 1952 |
|
GUNADHAR DAS Vs. STATE
|
April 10, 1952 |
|
GURBAKSH SINGH SODI Vs. BALLAVDAS AGARWALLA
|
July 28, 1952 |
|
GURUPROSAD MISRA Vs. LAKSHMI PRIYA DEBI
|
January 21, 1952 |
|
HANUTMULL BOID
Vs. FATEHCHAND MURLIDHAR
|
August 25, 1952 |
|
HARAN CHANDRA DUTT Vs. STATE OF WEST BENGAL
|
May 12, 1952 |
|
HARI MOHAN DUTT
Vs. DOMINION OF INDIA
|
December 9, 1952 |
|
HARI NARAYAN DAS Vs. STATE
|
February 22, 1952 |
|
HEM BALA DASSI
Vs. SUNDAR SHAW
|
August 22, 1952 |
|
HEMANTA KUMAR BHATTACHARJEE
Vs. N N SEN GUPTA
|
March 13, 1952 |
|
HIND ESTATE LTD Vs. ANSAR AHMED
|
April 21, 1952 |
|
HIND ESTATE LTD Vs. GRANT JAMES LTD
|
April 25, 1952 |
|
HINDUSTHAN CO OPERATIVE INSURANCE SOCIETY LTD Vs. SHYAM SUNDER
|
February 19, 1952 |
|
HUB LAL SHOW Vs. PREM RAJ LALA
|
March 5, 1952 |
|
HURDEODAS AGARWALA
Vs. STATE OF W B
|
March 3, 1952 |
|
INDIAN AND GENERAL INVESTMENT TRUST LTD Vs. RAMCHANDRA MARDARAJA DEO RAJA OF KHALIKOTE
|
January 15, 1952 |
|
INDIAN ELECTRIC WORKS LTD Vs. BHABATARAN SINHA
|
November 25, 1952 |
|
INDIAN JUTE AND COTTON ASSOCIATION LTD. Vs. NANDLAL ATAL
|
August 19, 1952 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS
Vs. DEBA BRATA BASU
|
December 15, 1952 |
|
ISMAIL G HOSSAIN ARIFF Vs. JAGANNATH HARANARAYAN
|
December 10, 1952 |
|
J K GUPTA ALIAS JOGENDRA KUMAR GUPTA AND ORS Vs. STATE
|
May 4, 1952 |
|
J.K. GUPTA Vs. STATE
|
April 4, 1952 |
|
JAGABANDHU BISWAS Vs. SUBIMAL MUKHEEJEE
|
December 4, 1952 |
|
JATINDRA NATH NANDI Vs. KRISHNADHAN NANDI
|
August 7, 1952 |
|
JHABARMAL PARASRAMPURIA Vs. DHANRAJ NATHANI AND ANOTHER
|
April 29, 1952 |
|
JUGGILAL KAMLAPAT
Vs. N V INTERNATIONALE CREDIET EN HANDELS VEREENINGING ROTTERDAM
|
August 8, 1952 |
|
K S JONEJA Vs. P M DAS GUPTA
|
December 9, 1952 |
|
KAMAKHYA PRASAD Vs. UDAY CHAND MAHATAB BAHADUR
|
April 23, 1952 |
|
KAMALA SUNDARI DASSI
Vs. NILMONY DAS
|
July 30, 1952 |
|
KAMALA SUNDARI DASSI Vs. SRIDAM CHANDRA
|
July 30, 1952 |
|
KAMALESH CHANDRA MISTRI Vs. STATE
|
March 19, 1952 |
|
KANAI HIZRA Vs. GOLAP HIZRA
|
March 26, 1952 |
|
KANHAIYALAL JHANWAR
Vs. PANDIT SHIRALI AND CO
|
February 29, 1952 |
|
KANHYALAL UPADHAYA Vs. SREE NAND DUBEY
|
January 25, 1952 |
|
KARTICK CHANDRA Vs. CORPORATION OF CALCUTTA
|
February 11, 1952 |
|
KENARAM JANA Vs. MANIKLAL DAS MAHAPATRA
|
April 2, 1952 |
|
KESORAM COTTON MILLS LTD Vs. BAL GOVIND
|
August 25, 1952 |
|
KHAGENDRA NATH GANGULI
Vs. STATE OF WEST BENGAL
|
January 15, 1952 |
|
KHUDIRAM MANDAL
Vs. JITENDRA NATH
|
February 26, 1952 |
|
KO KU LA LTD Vs. STATE
|
August 22, 1952 |
|
KRISHNA CHANDRA Vs. PANCHA GHOSH
|
July 25, 1952 |
|
KRISHNA MOHAN
Vs. NRIPENDRA NATH
|
January 25, 1952 |
|
KSHITISH CHANDRA GOSWAMI Vs. SURENDRA NATH MANDAD
|
March 21, 1952 |
|
LACHMINARAYAN KARNANI Vs. BAJRANG LAL AGARWALLA
|
July 7, 1952 |
|
LALCHAND AND SONS Vs. CORPORATION OF CALCUTTA
|
April 3, 1952 |
|
LODNA COLLIERY CO 1920 LTD Vs. BHOLANATH RAI
|
September 11, 1952 |
|
MADAN MOHAN LAL KAPANI
Vs. JHALMAN SINGH
|
December 3, 1952 |
|
MAHADEV PROSAD KHEMKA
Vs. HANUMAN SEBA TRUST
|
September 11, 1952 |
|
MAHALAKSHMI DEBI Vs. BAMA CHARAN NANDI
|
August 14, 1952 |
|
MAKHAN LALL BOSE Vs. SUSHAMA RANI BASU
|
February 27, 1952 |
|
MAKHANLAL ROY PRAMANICK Vs. PRAMATHANATH BASU
|
January 28, 1952 |
|
MANDAL GHAT ZEMINDARY SYNDICATE LTD Vs. GOUR MOHAN MULLICK
|
December 10, 1952 |
|
MANI BHAI PATEL
Vs. STATE
|
March 5, 1952 |
|
MANICK CHAND AGARWALLA
Vs. STATE
|
February 13, 1952 |
|
MANICKLAL MONDAL Vs. STATE
|
March 21, 1952 |
|
MANMULL JAIN
Vs. N C PUTATUNDA
|
December 16, 1952 |
|
MIRABALA DASI Vs. BINAPANI DASSI
|
May 22, 1952 |
|
MONI BANERJI Vs. COLLECTOR OF LAND CUSTOMS
|
June 11, 1952 |
|
MONJUR MONDAL
Vs. AHAMMAD MONDAL
|
January 25, 1952 |
|
MONTOSH KUMAR CHATTERJEE AND ANR. Vs. CENTRAL CALCUTTA BANK LTD. (IN LIQUIDATION) AND ORS.
|
November 28, 1952 |
|
MOTILAL Vs. BHAGATRAM NAGARMULL
|
January 29, 1952 |
|
MULCHAND BULAKHIDAS
Vs. ARYA BANDHU LTD
|
September 10, 1952 |
|
MULCHAND KHATAR
Vs. STATE
|
July 3, 1952 |
|
MURTAZA REZA CHOUDHURY Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX
|
May 2, 1952 |
|
NABA KUMAR SEAL
Vs. STATE OF WEST BENGAL
|
March 28, 1952 |
|
NALIN CHANDRA PAL
Vs. BEJOY RANJAN GANGULY
|
April 21, 1952 |
|
NALINI RANJAN GUHA
Vs. UNION OF INDIA
|
June 18, 1952 |
|
NAND KISHORE
Vs. INTERNATIONAL MERCANTILE CORPORATION INDIA LTD
|
September 9, 1952 |
|
NANDA LAL BANERJI Vs. JOGESH CHANDRA BANEEJI
|
April 24, 1952 |
|
NARAYAN CHANDRA GHOSE
Vs. ANANDA BISNI
|
December 12, 1952 |
|
NARESH CHANDRA SANYAL
Vs. UNION OF INDIA
|
April 7, 1952 |
|
NARESH CHANDRA SARKAR Vs. KANAI LAL RAY CHAUDHURI
|
April 2, 1952 |
|
NICHOLAS SCHINAS
Vs. NEMAZIE
|
March 12, 1952 |
|
NILKANTHA BHATTACHARJEE
Vs. JITENDRA NATH DAS
|
July 23, 1952 |
|
NIMAI CHARAN CHATTEEJEE Vs. LAKSHMI NAEAYAN CHATTEEJEE
|
January 28, 1952 |
|
NIRANJAN LALL ARYA Vs. STATE
|
March 21, 1952 |
|
NIRMALA SUNDARI SAHA Vs. NABA KUMAR BANERJEE
|
December 17, 1952 |
|
NISHIKANTA DAS
Vs. JNANENDRA NATH MONDAL
|
December 18, 1952 |
|
NISHIKANTA GHOSH Vs. CORPORATION OF CALCUTTA
|
December 9, 1952 |
|
NITYA GOPAL SAMANTA
Vs. PRAN KRISHNA DAU
|
August 21, 1952 |
|
NITYANANDA GHOSE
Vs. RAJPUR CHHAYA BANI CINEMA LTD
|
May 30, 1952 |
|
NITYANANDA ROY
Vs. RASHBEHARI ROY
|
February 19, 1952 |
|
NUR MOHAMMAD
Vs. SERAJ
|
March 21, 1952 |
|
OFFICIAL TRUSTEE OF WEST BENGAL Vs. MONMOTHONATH SADHUKHAN
|
June 5, 1952 |
|
P K GHOSH Vs. K DUTT
|
December 2, 1952 |
|
PANCHANAN DAS ADHIKARY
Vs. JAGANNATH PRASAD SHAW
|
July 4, 1952 |
|
PANCHKORI GHOSH
Vs. STATE OF WEST BENGAL
|
December 19, 1952 |
|
PANKAJ KUMAR GHOSH Vs. COMMR BURDWAN DIVISION
|
December 9, 1952 |
|
PANMAL LODHA Vs. OMRAOMAL LODHA
|
August 5, 1952 |
|
PANNALAL PRAMANICK Vs. NARAYAN CHANDRA DUTT
|
September 3, 1952 |
|
PANNALAL SEN
Vs. LAKSHMISONA PYNE
|
May 12, 1952 |
|
PARAMANANDA DAS BABAJI Vs. EANAI DAS BABAJI
|
March 7, 1952 |
|
PEART CHARAN LAHA Vs. FANINDRA NARAYAN RAY
|
May 14, 1952 |
|
PHANIBHUSAN MONDAL
Vs. B L GHOSE
|
December 22, 1952 |
|
PRAFULLA NALINI GHOSE Vs. STATE
|
May 13, 1952 |
|
PROBHAT KUMAR CHATTERJEE Vs. LATIKA DEBI
|
June 27, 1952 |
|
PROFULLA CHANDRA
Vs. PRABARTAK TRUST
|
May 30, 1952 |
|
PROMODE KUMAR BHATTACHARYA Vs. A JAMAN, JT SECY TO THE GOVT OF WEST BENGAL
|
March 21, 1952 |
|
PROVINCE OF BENGAL Vs. HAIDAR SHAIKH
|
April 2, 1952 |
|
PULIN BEHARI CHAKRABURTY
Vs. DIVISIONAL SUPERINTENDENT SEALDAH EAST INDIAN RLY
|
February 11, 1952 |
|
PULIN BEHARI DINDA Vs. BYOMKESH MITRA
|
July 4, 1952 |
|
PULIN KRISHNA PAUL Vs. SISHUPATI CHAKRAVARTY
|
May 1, 1952 |
|
PURAN CHAND BURMAN Vs. MD LATIFF
|
January 11, 1952 |
|
RABINDRA NATH MITRA Vs. TARA KUMAR CHAKRAVARTY
|
July 22, 1952 |
|
RAJ KUMAR SHAW
Vs. DOMINION OF INDIA
|
November 28, 1952 |
|
RAKHAL RAJ RAI Vs. HAZI SHAIKH ABDUL AZIZ
|
December 3, 1952 |
|
RAM CHANDRA SHAU Vs. MADHAB NAYEK
|
December 5, 1952 |
|
RAM DAYAL TEWARI Vs. CORPORATION OF CALCUTTA
|
February 26, 1952 |
|
RAM KISSEN CHANDGOTHIA Vs. STATE
|
April 4, 1952 |
|
RAM PADARAT SHAW Vs. COMMISSIONER OF POLICE, CALCUTTA
|
August 28, 1952 |
|
RAM PROSAD RAJGHARIA
Vs. BRITISH INSULATED CALLENDERS CABLES LTD
|
May 21, 1952 |
|
RAM RATAN KARMAKAR Vs. AMULYA CHARAN KARMAKAR
|
April 28, 1952 |
|
RAMANI MOHAN Vs. JOGESH CHANDRA DAS
|
September 11, 1952 |
|
RAMCHANDRA SHA
Vs. SACHINDRA KUMAR
|
March 3, 1952 |
|
RAMESH CHANDRA
Vs. STATE OF WEST BENGAL
|
August 27, 1952 |
|
RAMESH CHANDRA NATH
Vs. SANTI CHEMICAL WORKS
|
June 20, 1952 |
|
RAMONI MOHAN GHOSHAL Vs. JOGESH CHANDRA DAS
|
September 1, 1952 |
|
RAMRICHPAL JHUNJHUNWALLA
Vs. JAGADISH PROSAD LALOO PROSAD
|
July 25, 1952 |
|
RECOLS INDIA LTD Vs. STATE
|
December 23, 1952 |
|
ROSETTA EVELYN ATTAULLAH Vs. JUSTIN ATTAULLAH
|
September 10, 1952 |
|
RUPCHAND DAWN Vs. KAMAL KUMARI DEVI
|
March 19, 1952 |
|
S FERNANDEZ Vs. STATE
|
August 28, 1952 |
|
SACHINDRA NATH
Vs. LILABATI DAS
|
May 9, 1952 |
|
SAHIB JADA KAIRAJA SYED KAZIM ALI MIRZA Vs. DEBENDRA NARAYAN SINHA RAO
|
August 14, 1952 |
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SAILA BALA DEVI Vs. GOURI BALA DEVI
|
January 18, 1952 |
|
SAILABALA DASSI Vs. BRAJA NATH RAY
|
September 9, 1952 |
|
SANKAR MAWLI DUTT
Vs. STATE
|
April 10, 1952 |
|
SASADHAR SARKAR
Vs. STATE
|
April 3, 1952 |
|
SASANKA SEKHAR HAZRA Vs. CHARU CHANDRA DUTTA
|
April 8, 1952 |
|
SATISH CHANDRA BHATTACHARJEE Vs. R N BOSE
|
July 4, 1952 |
|
SATISH CHANDRA DE Vs. STATE OF WEST BENGAL
|
December 22, 1952 |
|
SATYA CHARAN SARKAR Vs. MOHANTA RUDRANANDA GIRI
|
July 15, 1952 |
|
SATYA PRASAD MITRA
Vs. PANCHUGOPAL DAS
|
September 5, 1952 |
|
SATYAPRASAD GHOSAL
Vs. SUBODH CHANDRA
|
July 1, 1952 |
|
SEW SANKAR LAL
Vs. BEJOY KRISHNA
|
July 4, 1952 |
|
SHEW PUJAN RAI INDRASAN RAI LTD Vs. COLLECTOR OF CUSTOMS
|
August 5, 1952 |
|
SHEW SAKTI OIL MILLS LTD Vs. CORPORATION OF CALCUTTA
|
July 11, 1952 |
|
SHYAMAPADA PAL
Vs. STATE
|
February 12, 1952 |
|
SM. CHITRA DEVI Vs. BADRI BISAL BHAKAT
|
February 11, 1952 |
|
SM. GITA MITRA Vs. S.P. GHOSE
|
September 5, 1952 |
|
SM. NAGENDRA BALA DEBI Vs. PROVASH CHANDRA
|
January 29, 1952 |
|
SM. NIHAR KUMARI DEBI Vs. COMMISSIONER OF POLICE
|
September 10, 1952 |
|
SM. PREMLATIKA SIRCAR Vs. PROVASH CH. SIRCAR
|
August 14, 1952 |
|
SM. RADHARANI DAS Vs. SISIR KUMAR
|
September 10, 1952 |
|
SM. TARULATA DEVI Vs. BIBHUTI BHUSHAN ROY
|
August 29, 1952 |
|
SMT. SWARNALATA BISWAS Vs. STATE OF W.B. AND ANOTHER,
|
January 8, 1952 |
|
SOSHI KUMAR BANERJEE Vs. A.W. HILL
|
May 9, 1952 |
|
SREE AGRASEN STORES Vs. RAMRICHPAL JHUNJHUNWALA
|
May 23, 1952 |
|
SREE SREE RADHA BALLAV JIU THAKUR Vs. SHEBAITS OF SRI SRI ISWAR LAKSHMI JANARDAN THAKUR
|
November 27, 1952 |
|
SREEDAM CHANDRA BHUR Vs. TENCORI MUKHERJEE
|
June 25, 1952 |
|
SRINIWAS JIWANRAM Vs. STATE OF WEST BENGAL
|
May 17, 1952 |
|
STATE Vs. ANIL RANJAN DUTTA
|
January 25, 1952 |
|
STATE Vs. SUNIL CHANDRA ROY AND ANR.
|
June 18, 1952 |
|
STATE Vs. MEGHNAD BAG
|
August 5, 1952 |
|
SUBAL CHANDRA KUNDU Vs. STATE OF WEST BENGAL
|
December 9, 1952 |
|
SUBALA DEVI Vs. CORPORATION OF CALCUTTA
|
July 11, 1952 |
|
SUBODH BALA BISWAS Vs. STATE OF WEST BENGAL
|
December 17, 1952 |
|
SUBODH GOPAL BOSE
Vs. BROJENDRA KISHORE ROY
|
September 11, 1952 |
|
SUDHINDRA NATH
Vs. STATE
|
March 26, 1952 |
|
SUDHIR KUMAR
Vs. STATE
|
November 27, 1952 |
|
SUKDEO SINGH
Vs. CORPORATION OF CALCUTTA
|
June 26, 1952 |
|
SUKUMAR BANERJEE
Vs. HIRALAL CHATTERJEE
|
July 16, 1952 |
|
SUKUMAR MITRA
Vs. TARASANKAR GHOSH
|
March 24, 1952 |
|
SUNIL BARAN ROY CHOUDHURY Vs. PURNA CHANDRA CHANDRA
|
June 4, 1952 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS
Vs. RAB NAWAZ KHAN
|
July 8, 1952 |
|
SURENDRA NATH Vs. DANDISWAMI JAGANNATH ASRAM
|
September 4, 1952 |
|
SURENDRA NATH DUTTA
Vs. MOHINI MOHAN CHAKRAVARTY
|
July 18, 1952 |
|
SURENDRA NATH SARKAR
Vs. MAHABIR ROY
|
May 29, 1952 |
|
SURJA KUMAR SARDAR
Vs. MANMATHA NATH NASKAR
|
July 11, 1952 |
|
T G JOG Vs. MUIR MILLS LTD
|
August 28, 1952 |
|
T S R SARMA Vs. NAGENDRA BALA DEBI
|
September 10, 1952 |
|
TAPAN KUMAR ROY AND ORS. Vs. STATE ON THE COMPLAINT OF NANDA RANI DASI
|
July 16, 1952 |
|
TARA PADA RAY
Vs. SHYAMA PADA RAY
|
January 14, 1952 |
|
TARAPADA GHOSE
Vs. SAILENDRA NATH
|
November 25, 1952 |
|
TARU BALA ROY
Vs. STATE
|
July 16, 1952 |
|
TRAILAKHYA NATH MAITY Vs. BIMALA SUNDARI DASI
|
July 18, 1952 |
|
TULSIDAS JEWRAJ Vs. STATE OF WEST BENGAL
|
July 25, 1952 |
|
TULSIRAM SHAW
Vs. R C PAL LTD
|
January 29, 1952 |
|
TUSHAR KANTI GHOSE Vs. BINA BHOWMICK
|
November 28, 1952 |
|
U. SRINIVAS MALLIAH Vs. KRISHNA KUMAR CHATTERJEE
|
July 15, 1952 |
|
UDAYCHAND MAHATAB
Vs. GOPINATH REJA
|
November 26, 1952 |
|
UMAPATI CHOUDHURI Vs. SUBODH CHANDRA CHOUDHURI
|
May 16, 1952 |
|
UNION OF INDIA Vs. BRAJEN SAHA
|
August 1, 1952 |
|
UNION OF INDIA Vs. BRAJEN SAHA
|
August 16, 1952 |
|
UNION OF INDIA Vs. CORPORATION OF CALCUTTA
|
September 9, 1952 |
|
UNION OF INDIA (UOI) Vs. ABDUL HAMID
|
August 26, 1952 |
|
UNITED COMMERCIAL BANK LTD Vs. KARTAR SINGH CAMPBELLPURI
|
May 1, 1952 |
|
UNITED COMMERCIAL PRESS LTD Vs. SATYANARAIN CHAMARIA
|
January 9, 1952 |
|
UNIVERSITY OF CALCUTTA Vs. DIPA PAL
|
May 5, 1952 |
|
YUNUS SHAIKH
Vs. STATE
|
March 6, 1952 |
LOGIN