|
ABDUL AZIZ BISWAS
Vs. ABINASH CHANDRA ROY
|
March 22, 1951 |
|
ABDUL JABBAR Vs. STATE
|
April 16, 1951 |
|
ABED ALI
Vs. PRAFULLA KUMAR SEN
|
March 12, 1951 |
|
ABHIMANYU ADAK
Vs. STATE OF WEST BENGAL
|
July 20, 1951 |
|
ABINASH CHANDRA
Vs. MADHUSUDAN MAJUMDAR
|
February 9, 1951 |
|
ABINASH CHANDRA DUTTA Vs. GOUR CHANDRA
|
April 4, 1951 |
|
ABINASH CHANDRA JANA Vs. CHAKRADHAR KHATUA
|
April 10, 1951 |
|
ADHIR KUMAR RAY CHAUDHURI Vs. STATE
|
May 17, 1951 |
|
AGA MIRZA AHMAD Vs. BHUDAR CHANDRA
|
June 13, 1951 |
|
AHUMAD ALI BISWAS
Vs. JYOTSNA KUMAR BANDOPADHYAY
|
August 23, 1951 |
|
AJOYENDRA SEN Vs. STATE
|
December 14, 1951 |
|
AKSHOY KUMAR CHAKRABARTI Vs. MANMATHA NATH MUKHERJI
|
January 25, 1951 |
|
ALLAHABAD BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
May 18, 1951 |
|
ALLEN BERRY AND CO LTD Vs. A DAS GUPTA
|
December 10, 1951 |
|
AMALESH CHANDRA Vs. STATE
|
December 13, 1951 |
|
AMARENDRA LAL KHAN Vs. KUMAR KRISHNA MUKHERJI
|
April 16, 1951 |
|
AMARENDRA NATH
Vs. RAGHUNATH NANDAN
|
August 22, 1951 |
|
AMARENDRA NATH CHOWDHURY Vs. STATE OF WEST BENGAL
|
May 3, 1951 |
|
AMULYA CHANDRA ROY Vs. PASHUPATI NATH
|
February 21, 1951 |
|
ANANDA SANKAR Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
June 18, 1951 |
|
ANUMATHI SADHUKHAN
Vs. A K CHATTERJEE
|
April 11, 1951 |
|
ANWAR ALI SARKAR
Vs. STATE OF WEST BENGAL
|
August 28, 1951 |
|
ASSAM BENGAL CEMENT CO LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
|
June 7, 1951 |
|
ASWINI KUMAR GHOSE Vs. ARABINDO BOSE
|
December 21, 1951 |
|
ASWINI KUMAR PRAMANIK
Vs. DOMINION OF INDIA
|
June 6, 1951 |
|
ATULA BALA DASI Vs. NIRUPAMA DEVI
|
February 27, 1951 |
|
ATULYADHAN BANERJEE Vs. SUDHANGSU BHUSAN DUTTA
|
January 4, 1951 |
|
B N ELIAS AND CO LTD Vs. BANKU BEHARI SAHA
|
February 5, 1951 |
|
BABULAL LAKSHMICHAND Vs. JIVRAJ LAKSHMI THAKAR
|
July 17, 1951 |
|
BADRI PROSAD
Vs. STATE
|
December 5, 1951 |
|
BANAMALI DAS Vs. PAKHU BHANDARI
|
July 17, 1951 |
|
BANK OF CALCUTTA LTD Vs. DHIRENDRA NATH ROY
|
March 5, 1951 |
|
BANSI Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL
|
August 20, 1951 |
|
BATA SHOE AND CO LTD Vs. NARAYAN DAS MULLICK
|
April 19, 1951 |
|
BEJOY SINGH
Vs. BILASROY AND CO
|
January 11, 1951 |
|
BELA DEBI
Vs. BON BEHARY ROY
|
May 23, 1951 |
|
BEPIN BEHARI MAITY Vs. PABAN SARDAR
|
January 5, 1951 |
|
BHABATARINI DASSI Vs. MONOMOHAN PALSAI
|
April 2, 1951 |
|
BHADRESWAR MAJHI Vs. CORPORATION OF CALCUTTA
|
September 6, 1951 |
|
BHARADWAJ SINGH
Vs. STATE ON THE COMPLAINT OF HARIMATI DASI
|
May 8, 1951 |
|
BHOLA NATH MALLICK
Vs. MAHADEV MALLICK
|
September 6, 1951 |
|
BHOLANATH ROY
Vs. RANIGUNJ MUNICIPALITY
|
March 21, 1951 |
|
BHOLARAM AGARWALLA
Vs. JIAT
|
April 20, 1951 |
|
BHUBAN MOHAN DAS
Vs. SURENDRA MOHAN DAS
|
February 26, 1951 |
|
BHUBANESHWAR PRASAD SINGH Vs. GARULIA MUNICIPALITY
|
August 22, 1951 |
|
BHURAMULL MASKARA Vs. RAM KUMAR MASKARA
|
February 21, 1951 |
|
BIDHU BHUSAN BAGCHI Vs. STATE OF WEST BENGAL
|
August 20, 1951 |
|
BIDYAPATI GHOSH Vs. RAJ KUMAR PAL
|
July 9, 1951 |
|
BIJOY SINGH
Vs. BILASROY AND CO
|
August 20, 1951 |
|
BIRENDRA NATH BANERJEE Vs. SHIBARAM ADITYA
|
September 3, 1951 |
|
BISSESSWARLAL Vs. DONGARMAL SRIMAL
|
April 4, 1951 |
|
BROJOBALA DASSI
Vs. SHEBAITS OF SRI SRI SARADIYA DURGAMATA THAKURANI
|
September 6, 1951 |
|
CALCUTTA ELECTRIC SUPPLY CORPN LTD Vs. COMMR OF INCOME TAX
|
January 16, 1951 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
January 18, 1951 |
|
CALCUTTA INSURANCE LTD Vs. COMMR OF INCOME TAX
|
November 28, 1951 |
|
CALCUTTA PINJRAPOLE SOCIETY Vs. S BANERJEE MEMBER BOARD OF REVENUE AND SECRETARY DEPT OF LAND AND LAND REVENUE GOVT OF WEST BENGAL
|
December 11, 1951 |
|
CALCUTTA TANNERIES 1944 LTD Vs. STATE OF WEST BENGAL
|
December 18, 1951 |
|
CARLSBAD MINERAL WATER MFG CO LTD Vs. P K SARKAR
|
May 9, 1951 |
|
CHAINRUP SAMPATRAM Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1951 |
|
CHAMPALAL LUNIA
Vs. GULAB DEVI
|
February 5, 1951 |
|
CHANDUBHAI FULABHAI PATEL Vs. RIVER STEAM NAVIGATION CO LTD
|
February 7, 1951 |
|
CHARUSILA DASSI Vs. MADAN THEATRES LTD.
|
September 5, 1951 |
|
CHINESE TANNERY OWNERS ASSOCIATION Vs. MAKHAN LAL
|
December 11, 1951 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SULTAN ALI
GHARAMI
|
June 20, 1951 |
|
COMMISSIONER OF EXCESS PROFITS TAX Vs. ADAIR DUTTA AND CO LTD
|
February 20, 1951 |
|
COMMISSIONER OF EXCESS PROFITS TAX Vs. JEEWANLAL LTD
|
January 17, 1951 |
|
COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL Vs. JEEWANLAL LTD., CALCUTTA
|
January 15, 1951 |
|
COMMISSIONER OF INCOME TAX Vs. H HIRJEE
|
January 16, 1951 |
|
COMMISSIONER OF INCOME TAX Vs. LAHOTY BROTHERS LTD
|
January 16, 1951 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL BROTHERS AND CO LTD
|
January 15, 1951 |
|
COMMISSIONER OF INCOME TAX Vs. P M BAGCHI AND CO
|
January 10, 1951 |
|
COMMISSIONER OF INCOME TAX Vs. MADAN GOPAL BAGLA
|
June 8, 1951 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. GENERAL FAMILY PENSION FUND
|
November 28, 1951 |
|
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. INTERNATIONAL INDUSTRIES LTD
|
November 20, 1951 |
|
COMMR OF INCOME TAX Vs. A W FIGGIS AND CO
|
January 9, 1951 |
|
COMMR OF INCOME TAX Vs. JIWANMAL BHUTURIA
|
January 18, 1951 |
|
CORPORATION OF CALCUTTA Vs. SURENDRA NATH DAS GUPTA
|
August 22, 1951 |
|
CORPORATION OF CALCUTTA Vs. CHAKOWRI LAL
|
December 14, 1951 |
|
D N CHAKRABARTI Vs. P N NILKANTAN
|
April 20, 1951 |
|
D PARRAJU Vs. GENERAL MANAGER B N RAILWAY
|
August 16, 1951 |
|
DEBABRATA BASU
Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
|
July 13, 1951 |
|
DEBAPRASANNA MUKHERJI Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1951 |
|
DEBENDRA NATH SARKAR Vs. SM. PARUL BALA GHOSH
|
February 21, 1951 |
|
DHAJADHARI CHATTERJEE Vs. NITYA NANDA ROY
|
May 30, 1951 |
|
DHANANJAY DAS Vs. KALASASI CHAKRABARTI
|
April 6, 1951 |
|
DHANAPATI DEVI
Vs. CORPORATION OF CALCUTTA
|
June 13, 1951 |
|
DHANESH PROKASH PAL Vs. LALIT MOHAN GHOSH AND ANR.
|
January 10, 1951 |
|
DHARAMSI LILADHAR VORA
Vs. UNION OF INDIA
|
May 2, 1951 |
|
DHARANI M RAY Vs. RAMABATAR SHAW
|
April 25, 1951 |
|
DHARANI MOHUN ROY
Vs. PRAFULLA KUMAR MITRA
|
March 15, 1951 |
|
DHIRENDRA NATH BERA Vs. NURUL HUDA
|
June 22, 1951 |
|
DHIRENDRA NATH DAS
Vs. HRISHIKESH MUKHERJEE
|
March 20, 1951 |
|
DHIRENDRA NATH MAJUMDAR Vs. HARIPADA BISWAS
|
February 14, 1951 |
|
DIBAKAR MUKHOPADHYAY Vs. BIMAL CHANDRA SINHA
|
January 19, 1951 |
|
DINANATH KUMAR
Vs. NISHI KANTA KUMAR
|
August 7, 1951 |
|
DINENDRO MULLICK
Vs. UNION OF INDIA
|
August 14, 1951 |
|
DOMINION OF INDIA
Vs. NETAI CHANDRA HALDAR
|
November 20, 1951 |
|
DOMINION OF INDIA Vs. JOKHIRAM AGARWALLA
|
November 27, 1951 |
|
DOMINION OF INDIA Vs. VIRJEE DOYA AND CO.
|
June 29, 1951 |
|
DUBAR GOALA Vs. UNION OF INDIA
|
August 13, 1951 |
|
DUNGARMULL KISSENLAL
Vs. SAMBHU CHARAN PANDEY
|
February 13, 1951 |
|
ELAHI BUX
Vs. UNION OF INDIA
|
March 22, 1951 |
|
EQUITABLE COAL CO LTD Vs. KASHIA MAHATIN
|
June 8, 1951 |
|
ESTATE Vs. STATE
|
August 22, 1951 |
|
ESTATE OF SAMBHUNATH ROY Vs. GOSTHO BEHARY SIL
|
February 5, 1951 |
|
GAGAN CHANDRA HAZARA Vs. SURENDRA NATH KHAMRAI
|
February 8, 1951 |
|
GANESHMAL BHAWARLAL
Vs. KESORAM COTTON MILLS LTD
|
January 2, 1951 |
|
GANESHMULL SURANA
Vs. NAGRAJ SURANA
|
November 20, 1951 |
|
GAYADINRAM Vs. A.D. KHAN AND ANR.
|
May 25, 1951 |
|
GHEWARCHAND DANCHAND Vs. BANWARILAL GARODIA
|
February 8, 1951 |
|
GIRISH CHANDRA MAJHI
Vs. GIRISH CHANDRA MAITY
|
July 19, 1951 |
|
GOBINDA CHANDRA DAKUA
Vs. DINESH CHANDRA MAITRA
|
June 29, 1951 |
|
GOODS OF EDWIN GARLOW MARCELLINE Vs. STATE
|
August 22, 1951 |
|
GOODWIN Vs. BREWSTER (H M INSPECTOR OF TAXES)
|
February 9, 1951 |
|
GOPI NATH DAS
Vs. NAMAI CHARAN DAS
|
April 27, 1951 |
|
GORACHAND MULLICK
Vs. SHAIK KALLO
|
March 7, 1951 |
|
GOVERNOR GENERAL IN COUNCIL NOW DOMINION OF INDIA REPRESENTING B N RY Vs. PATAL PAUL AND CO
|
November 20, 1951 |
|
GUPTA AND SONS Vs. SAMBHUNATH MUKHOPADHYAY
|
August 29, 1951 |
|
GURUDASI DEVI Vs. CHANDI CHARAN KUNDU
|
August 20, 1951 |
|
HAJI SATTAR HAJI PEER MOHAMMED Vs. COLLECTOR OF CUSTOMS
|
April 26, 1951 |
|
HAJU CHARAN GHOSH Vs. LAXMI NARAYAN JANA
|
December 5, 1951 |
|
HARBANS SINGH CHAUHAN
Vs. BAWA SINGH CHAUHAN
|
January 25, 1951 |
|
HARINARAYAN SHAW Vs. GOBARDHANDAS SHROFF
|
August 16, 1951 |
|
HARIPADA DUTTA
Vs. ANANTA MANDAL
|
September 4, 1951 |
|
HARIPADA SINGHA
Vs. SAILESH CHANDRA MITRA
|
February 2, 1951 |
|
HAZARA SINGH Vs. STATE
|
January 10, 1951 |
|
HEMANGA COOMAR MOOKHERJEE Vs. M C CHAKRAVARTY
|
November 30, 1951 |
|
HIRANMOYEE DEBI Vs. JAHANGIR MEERZA
|
April 17, 1951 |
|
HUSSAIN SK Vs. STATE
|
April 27, 1951 |
|
IN RE: ARBITRATION BETWEEN C.M. KARANJI & CO. (INDIA) Vs. INDO
|
August 14, 1951 |
|
IN RE: ASSOCIATED BANK OF TRIPURA, LTD. (IN LIQUIDATION) Vs. BISHNU PADA CHAKRABARTI
|
January 10, 1951 |
|
IN RE: BHARAT VEGETABLE PRODUCTS LTD Vs. STATE
|
April 12, 1951 |
|
IN THE MATTER OF J. CHOWDHURY Vs. M. C. BANERJEE & ANR.
|
January 16, 1951 |
|
INDIAN QUARTER MASTERS UNION Vs. P R DUTT
|
February 2, 1951 |
|
INDIAN SPINNING MILLS LTD Vs. HIS EXCELLENCY LT GENERAL MADAN SHAMSHER JANG BAHADUR RANA
|
January 30, 1951 |
|
INDRA NARAYAN BERA
Vs. STATE OF WEST BENGAL
|
August 10, 1951 |
|
INDRA NARAYAN KUNDU
Vs. GIRINDRA NATH MITRA
|
June 27, 1951 |
|
ISWARI PROSAD Vs. N R SEN
|
July 30, 1951 |
|
J.R. WALKER Vs. KSHITISH CHANDRA BISWAS
|
February 23, 1951 |
|
JABBAR MANDAL Vs. TARAK CHANDRA GHOSH
|
February 7, 1951 |
|
JADUNATH ROY Vs. BANK OF CALCUTTA LTD
|
July 30, 1951 |
|
JAGADISH CHANDRA DAS Vs. BIRENDRA NATH BASIL
|
February 1, 1951 |
|
JAGADISH PROSAD PANNALAL Vs. MEMBER BOARD OF REVENUE
|
January 19, 1951 |
|
JAGANNATH ROY Vs. MOHENDRA NATH MUKHERJEE
|
December 5, 1951 |
|
JATINDRA NATH
Vs. MALAI RAM SHOW
|
June 26, 1951 |
|
JETHMULL SETHIA
Vs. ALOKE GANGULY
|
February 23, 1951 |
|
JHABERMAL DUDHWALLA Vs. GOVINDRAM
|
March 5, 1951 |
|
JIBAN KRISHNA DAS Vs. STATE
|
January 4, 1951 |
|
JOY KUMAR SARKAR
Vs. S K CHAUDHURI
|
April 3, 1951 |
|
JUGAL KISHORE
Vs. SUBH KARAN
|
July 30, 1951 |
|
JYOTI BHUSAN DAS Vs. STATE
|
November 23, 1951 |
|
JYOTIRMOY BHATTACHARJEE Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
December 21, 1951 |
|
KALI CHARAN NANDY
Vs. GURU CHARAN KAIRI
|
April 3, 1951 |
|
KALI PROSAD
Vs. JAGADISH PADA
|
December 19, 1951 |
|
KALI PROSANNA ROY
Vs. STATE OF WEST BENGAL
|
July 23, 1951 |
|
KALIDAS ROY Vs. UNIVERSITY OF CALCUTTA
|
February 28, 1951 |
|
KAMAL SINGH Vs. SEKHAR CHAND
|
January 9, 1951 |
|
KAMARHATTY CO Vs. ABDUL SAMAD
|
December 7, 1951 |
|
KANCHANMALA DASSI Vs. LILABATI DEBI
|
March 20, 1951 |
|
KAPIL CHARAN NAYAK
Vs. GITANJALI
|
May 10, 1951 |
|
KASHINATH DAS Vs. KALIPADA DAS
|
August 2, 1951 |
|
KASISWAR BASU
Vs. NAKULESWAR BOSE
|
July 12, 1951 |
|
KATHLEEN DIAS Vs. H M CORIA AND SONS
|
February 19, 1951 |
|
KAZEM SARDAR
Vs. STATE
|
June 18, 1951 |
|
KEDARNATH DARUKA Vs. CORPORATION OF CALCUTTA
|
November 29, 1951 |
|
KHETRA MOHAN SANNYASI CHARAN SADHUKAN Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
June 20, 1951 |
|
KIRAN CHANDRA DUTTA ROY Vs. BIJOY CHANDRA BASU
|
June 1, 1951 |
|
KRISHNA KHANDELWAL Vs. DIRECTOR OF LAND HIRING AND DISPOSAL EASTERN COMMAND
|
August 17, 1951 |
|
KRISHNA KISHORE GHOSH Vs. KISHORI DEBI KESHANI
|
April 25, 1951 |
|
KRISHNA KUMAR MANDAL Vs. MUTWALLI ASHADULLA CHOUDHURI
|
January 12, 1951 |
|
KRISHNA LAL MAZUMDAR
Vs. MANINDRA NATH BANERJEE
|
May 2, 1951 |
|
KUMARKHALI BANKING CORPORATION LTD Vs. SURENDRA NATH SARKAR
|
July 13, 1951 |
|
L BHUPAT RAI Vs. BHIKHUM CHAND SUGAN CHAND
|
June 22, 1951 |
|
LADHURAM KEDIA Vs. BENGAL JUTE MILLS LTD
|
May 11, 1951 |
|
LADHURAM TAPARIA Vs. B K BAGCHI
|
February 26, 1951 |
|
LAJUKLATA Vs. NRISHINGHA PROSAD
|
December 19, 1951 |
|
LAL D H Vs. W C IRVING J D
|
March 9, 1951 |
|
LALIT MOHAN
Vs. SHYAMAPADA DAS
|
August 3, 1951 |
|
LALIT MOHAN DAS
Vs. BISWANATH GHOSH
|
July 30, 1951 |
|
LANKESWAR HALDAR Vs. RAM GOPAL DAS NASKAR
|
June 8, 1951 |
|
LAXMIDAS MATHURADAS Vs. JITENDEA MULLICK
|
May 24, 1951 |
|
LILABATI RANA Vs. LALIT MOHAN DEY
|
January 15, 1951 |
|
LLOYDS BANK Vs. LLOYDS BANK INDIAN STAFF ASSOCIATION
|
January 17, 1951 |
|
LYONS (INDIA), LTD Vs. INCOME TAX OFFICER
|
July 16, 1951 |
|
M C MITRA Vs. STATE
|
May 23, 1951 |
|
MADHAI MONDAL Vs. PRAN KRISHNA BISWAS
|
June 15, 1951 |
|
MAFAZZAL HOSSAIN Vs. AYESHA BIBI
|
December 4, 1951 |
|
MAHADEB JIEW Vs. B B SEN
|
February 23, 1951 |
|
MAHADEO JEW Vs. BALKRISHNA VYAS
|
September 4, 1951 |
|
MAHADEO LAL AGARWALA Vs. NEW DARJEELING UNION TEA CO LTD
|
February 22, 1951 |
|
MAHAMMAD IBRAHIM
Vs. BANI MADHAB MULLICK
|
April 18, 1951 |
|
MAHAMMAD IDRISH
Vs. STATE
|
July 18, 1951 |
|
MAHARAJA BOSE Vs. THE GOVERNOR-GENERAL-IN-COUNCIL
|
November 20, 1951 |
|
MAHARAJADHIRAJA BAHADUR OF DARBHANGA
Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL
|
May 15, 1951 |
|
MAHARATHI PROSAD Vs. THE STATE
|
February 2, 1951 |
|
MAIZUDDIN Vs. STATE
|
April 4, 1951 |
|
MAJOR SOAP CO LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
February 22, 1951 |
|
MAKBUL AHMAD MALLIK
Vs. ABDUL RAHMAN AKHAND
|
December 14, 1951 |
|
MANGRU MEYA Vs. COMMISSIONERS OF THE BUDGE BUDGE MUNICIPALITY
|
March 16, 1951 |
|
MANINDRA KUMAR BOSE
Vs. SANTI RANI BISWAS
|
February 13, 1951 |
|
MANNA LALL JHUNJHUNWALLA Vs. MANBHOUTI DEBI
|
January 24, 1951 |
|
MARZIA KHATUN SAHEBA
Vs. SRIMANTA KUMAR
|
April 12, 1951 |
|
MD SAFI Vs. STATE OF WEST BENGAL
|
March 19, 1951 |
|
MEHER ALI
Vs. TULSI CHARAN CHATTERJI
|
September 28, 1951 |
|
MOHAMMAD MOSHIN Vs. COMMISSIONER OF WAKF
|
January 25, 1951 |
|
MOHINDRA PRASAD
Vs. PODDAR BROTHERS LTD
|
July 17, 1951 |
|
MOHON LAL KHETTRY Vs. CHUNI LAL KHETTRY
|
January 17, 1951 |
|
MONORANJAN ROY Vs. COLLECTOR OF CUSTOMS
|
February 19, 1951 |
|
MRITUNJOY MUKHERJI Vs. ASHUTOSH THAKUR
|
March 7, 1951 |
|
MRITYUNJOY CHAKRAVARTTI
Vs. PROVAT KUMAR PAL
|
July 12, 1951 |
|
MURULIDHAR AGARWALLA Vs. RUPENDRA MITTER
|
July 11, 1951 |
|
N K SEN ADVOCATE Vs. STATE
|
December 13, 1951 |
|
NABA KUMAR SAHA Vs. S BANERJEE
|
December 11, 1951 |
|
NADER CHAND MALLICK Vs. STATE OF WEST BENGAL AND OTHERS
|
June 19, 1951 |
|
NAGENDRA BHUSAN BEED Vs. M PARKER
|
May 18, 1951 |
|
NAIMUDDIN BISWAS
Vs. STATE
|
November 21, 1951 |
|
NALINAKHYA Vs. SHYAM SUNDAR HALDER
|
April 9, 1951 |
|
NALINI RANJAN GUHA
Vs. ANNADA SHANKAR ROY
|
July 2, 1951 |
|
NANDA DULAL DEY
Vs. BISSESWAR CHAKRAVARTY
|
March 15, 1951 |
|
NANDALAL LADIA Vs. PROVUDAYAL TIKRIWALLA
|
June 22, 1951 |
|
NANI LAL DE Vs. TIRTHALAL DE
|
September 6, 1951 |
|
NANI LAL ROY
Vs. SATYENDRA NATH ROY
|
June 18, 1951 |
|
NARAYAN CHANDRA BAIDYA Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1951 |
|
NARENDRA GOPAL DAS
Vs. STATE
|
March 14, 1951 |
|
NARENDRA KRISHNA
Vs. GOUR CHANDRA
|
March 13, 1951 |
|
NARENDRA NATH Vs. FAKIRMANI DASSI
|
August 9, 1951 |
|
NARENDRA NATH SASHMAL
Vs. BINODE BEHARI DEY
|
June 19, 1951 |
|
NARESH
Vs. KANAI LAL ROY CHOWDHURY
|
April 2, 1951 |
|
NARESH CHANDRA GUHA
Vs. RAM CHANDRA SAMANTA
|
July 10, 1951 |
|
NARESH KUMAR GUPTA
Vs. UMRAOMAL AGARWALLA
|
January 31, 1951 |
|
NATIONAL INDUSTRIES
Vs. SASSOON RICE MILLS LTD
|
August 22, 1951 |
|
NATIONAL IRON AND STEEL CO LTD Vs. MONORAMA DASSI
|
August 28, 1951 |
|
NATIONAL TOBACCO CO INDIA LTD Vs. HARDIT SINGH
|
August 28, 1951 |
|
NAZIR HUSSAIN
Vs. STATE OF WEST BENGAL
|
September 4, 1951 |
|
NAZIR HUSSAIN Vs. STATE OF WEST BENGAL
|
December 13, 1951 |
|
NIL RATAN BANERJI Vs. SANAT KUMAR BHOSE
|
August 6, 1951 |
|
NIRMAL CHAKRAVARTI Vs. LAND ACQUISITION COLLECTOR ALIPUR
|
November 27, 1951 |
|
NIRMAL CHANDRA DUTTA
Vs. GOPAL CHANDRA DEY
|
August 3, 1951 |
|
NIRODA PRASAD GHOSH Vs. DURLABH CHANDRA GHORUI
|
March 9, 1951 |
|
NITISH CHANDRA Vs. PROMODE KUMAR
|
September 5, 1951 |
|
NORENDRA NATH MOZUMDAR Vs. STATE
|
January 12, 1951 |
|
NRIPENDRA NARAYAN
Vs. BEDA BALA DEBI
|
April 25, 1951 |
|
NRISINGH PROSAD PAUL
Vs. STEEL PRODUCTS LTD
|
September 3, 1951 |
|
NRISINHA KUMAR SINHA Vs. RETURNING OFFICER FOR THE CONSTITUENCY OF BARWAN KHARGRAM
|
December 6, 1951 |
|
NURUL HAQU MALI Vs. STATE OF WEST BENGAL
|
November 28, 1951 |
|
P C CHUNDER AND CO LTD Vs. RAM ASIS RAM NONIA
|
December 19, 1951 |
|
P C GUHA Vs. B A BASIL
|
May 31, 1951 |
|
P K KRIPALANI Vs. MAHABIR RAM
|
September 6, 1951 |
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PANNALAL KISHANLAL Vs. LACHMICHAND SWAIKA
|
July 18, 1951 |
|
PANNALAL SEN Vs. LAKSHMISONA PYNE
|
August 4, 1951 |
|
PARASRAM HARNANDRAI
Vs. CHITANDAS
|
May 21, 1951 |
|
PARBATI DEBI
Vs. STATE
|
September 4, 1951 |
|
PARESH CHARAN DAS GUPTA Vs. NARESH CHARAN DAS GUPTA
|
March 5, 1951 |
|
PEARI KUMARI BEWA Vs. NALINAKSHA GHOSH
|
March 8, 1951 |
|
PHANI BHUSAN Vs. CORPORATION OF CALCUTTA
|
June 28, 1951 |
|
PIONEER BANK LTD Vs. STATE
|
February 23, 1951 |
|
PRAMATHA NATH
Vs. STATE
|
July 26, 1951 |
|
PRASANTA KUMAR MUKERJEE
Vs. STATE
|
March 14, 1951 |
|
PRATAP SINGH Vs. STATE
|
April 13, 1951 |
|
PRATIVA DAS GUPTA Vs. CORPORATION OF CALCUTTA
|
February 20, 1951 |
|
PREMRAJ MUNDRA Vs. MD MANECK GAZI
|
January 29, 1951 |
|
PROBODH K SARKAR Vs. UNION OF INDIA
|
May 23, 1951 |
|
PROFULLA KUMAR MULLICK Vs. FIROZA SUNDARI DASSI
|
April 27, 1951 |
|
PROTAP CHANDRA KOYAL
Vs. KALI CHARAN ACHARJYA
|
January 29, 1951 |
|
PROTAP KUMAR SEN Vs. NAGENDRA NATH MAZUMDAR
|
April 11, 1951 |
|
PROVASH CHANDRA ROY Vs. RABINDRA NATH MONDAL HAVING DIED SUNIL KUMAR MONDAL
|
January 15, 1951 |
|
PUNAMCHAND MOHTA AND ANOTHER Vs. S. MUKHERJEE AND ANOTHER
|
May 10, 1951 |
|
PURNA CHANDRA SINGHA
Vs. SAROJENDRA KUMAR DUTTA
|
July 16, 1951 |
|
PURNA DEB ROY
Vs. RAM CHANDRA RAI
|
December 4, 1951 |
|
R COHEN Vs. S J EJEKIEL
|
June 28, 1951 |
|
RABINDRA NATH MITRA Vs. CHIEF SECRETARY
|
March 9, 1951 |
|
RADHA BALLAV PODDAR
Vs. MOTILAL CHANDA SARKAR
|
July 13, 1951 |
|
RADHA DEBI JALAN Vs. COMMISSIONER OF INCOME TAX
|
May 28, 1951 |
|
RADHA FILMS LTD Vs. WEST BENGAL BOARD OF CENSORS
|
February 6, 1951 |
|
RADHARANI DASI Vs. ATUL CHANDRA MONDAL
|
January 9, 1951 |
|
RAJANI KANTA BARUI Vs. BONBEHARI SARKAR
|
August 3, 1951 |
|
RAJENDRA KUMAR RUIA Vs. GOVT OF WEST BENGAL
|
July 27, 1951 |
|
RAJENDRANATH KARMAKAR Vs. MANAGER FRENCH MOTOR CAR CO LTD
|
August 6, 1951 |
|
RAJLAKSHMI DEVI
Vs. STATE
|
July 24, 1951 |
|
RAJNARAYAN KUNDU
Vs. KRISTAMATI DASI
|
August 10, 1951 |
|
RAKHALDAS MUKHERJEE
Vs. S P GHOSE
|
February 14, 1951 |
|
RAM CHANDRA CHAKRAVARTY Vs. STATE
|
November 21, 1951 |
|
RAM CHANDRA PAL
Vs. HIRAMBA KUMAR PAL
|
July 20, 1951 |
|
RAM SARAN
Vs. STATE
|
July 2, 1951 |
|
RAMAN LAL RATHI
Vs. COMMISSIONER OF POLICE
|
July 30, 1951 |
|
RAMANANDA AGARWALLA Vs. STATE
|
May 30, 1951 |
|
RAMAPADA CHATTERJI Vs. INDIAN IRON STEEL CO LTD
|
May 30, 1951 |
|
RAMESH CHANDRA MAJUMDAR
Vs. SOBODHBALA DASI
|
May 2, 1951 |
|
RAMHARI MANDAL
Vs. NILMONI DAS
|
December 19, 1951 |
|
RAMKRISHNA ROY
Vs. STATE
|
November 28, 1951 |
|
RANI BALA SETH
Vs. EAST INDIAN RLY
|
April 6, 1951 |
|
RASH BEHARI GHOSH
Vs. SIBENDRA NATH BOSE
|
March 8, 1951 |
|
RATAN CHANDRA NAYAK
Vs. ADHAR BISWAS
|
July 9, 1951 |
|
RELLIM LTD Vs. VISE (H M INSPECTOR OF TAXES)
|
May 3, 1951 |
|
RESIDENCE LTD Vs. SURENDRA MOHAN BANERJEE
|
April 20, 1951 |
|
ROYAL ASIATIC SOCIETY OF BENGAL Vs. CORPORATION OF CALCUTTA
|
April 26, 1951 |
|
S B TRADING CO LTD Vs. SHYAMLAL RAMCHANDRA
|
April 20, 1951 |
|
S B TRADING CO LTD Vs. OLYMPIA TRADING CORPN LTD
|
July 26, 1951 |
|
S GHOSH Vs. JITENDRA NATH
|
February 8, 1951 |
|
S.K. JUMMAN Vs. JOGESH CHARAN ALIAS CHANDRA MITRA
|
February 1, 1951 |
|
SAFEDALI FAKIR Vs. RADHARANI DEB SARKAR
|
April 3, 1951 |
|
SAILA BEHARI SINGH Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1951 |
|
SAILABALA DASSEE Vs. H A TAPPASSIER
|
August 1, 1951 |
|
SAILENDRA NATH DE Vs. CHAYANIKA CHITRA MANDIR AND ORS.
|
June 15, 1951 |
|
SAILENDRA NATH MUKHERJI Vs. SUDHAMAY BASU
|
August 1, 1951 |
|
SAKHISONA DASI Vs. GOUR HARI JANA
|
June 7, 1951 |
|
SAMARENDRA PROSAD CHAKRAVARTY Vs. UNIVERSITY OF CALCUTTA
|
March 7, 1951 |
|
SAMBHU CHARAN NUNDY
Vs. GOPI MOHAN BHATTACHARJEE
|
April 2, 1951 |
|
SANTA BALA DASI
Vs. SASHI BHUSAN DAS
|
December 5, 1951 |
|
SANTOSH KUMAR MUKHERJEE Vs. ANADINATH CHATTOPADHYAY
|
May 5, 1951 |
|
SARKAR PROPERTIES LTD Vs. ANIL KUMAR DUTTA
|
March 15, 1951 |
|
SARVAMONGALA DASI
Vs. PARITOSH KUMAR DAS
|
August 3, 1951 |
|
SATISH CHANDRA
Vs. PHANI BHUSAN DE
|
August 6, 1951 |
|
SATISH CHANDRA BASU
Vs. SISIR KUMAR ROY
|
May 18, 1951 |
|
SATISH CHANDRA SHAHA Vs. STATE
|
February 8, 1951 |
|
SATKARI BANERJEE Vs. SUSHIL KUMAR MUKHERJEE
|
June 6, 1951 |
|
SATYA KINKAR ROY Vs. NIKHIL CHANDRA JYOTISHOPADHAYA
|
March 19, 1951 |
|
SATYANARAIAN CHAMARIA
Vs. SEWMURAT SHARMA
|
July 30, 1951 |
|
SATYANARAYAN PROSAD
Vs. DIANA ENGINEERING CO
|
January 29, 1951 |
|
SATYENDRA CHANDRA SEN Vs. S B TRADING CO LTD
|
January 22, 1951 |
|
SAYED MD HOSSAIN Vs. BINAPANI DASI
|
March 8, 1951 |
|
SECRETARY RATEPAYERS COMMITTEE NORTH BARRACKPORE MUNICIPALITY Vs. DWIP NARAYAN SINGH
|
January 5, 1951 |
|
SETABGANJ SUGAR MILLS LTD Vs. BENOZIR AHMED
|
July 10, 1951 |
|
SHEIK PINJU Vs. STATE
|
November 22, 1951 |
|
SHEW MONI SHAW
Vs. STATE
|
June 25, 1951 |
|
SHIBANI BOSE Vs. PROMOTHA NATH BANERJEE
|
December 3, 1951 |
|
SHIBARAM ADITYA
Vs. MINOR SUBODH KUMAR DAS
|
July 30, 1951 |
|
SHRI GANESH JUTE MILLS LTD Vs. COMMERCIAL TAX OFFICER
|
December 6, 1951 |
|
SHYAMAPADA GANGULY Vs. ABANI MOHAN MUKHERJEE
|
January 22, 1951 |
|
SHYAMLAL AGARWALLA Vs. UNION LIFE
|
April 25, 1951 |
|
SIRCAR BROTHERS Vs. LADHURAM KHEMKA
|
February 6, 1951 |
|
SIVA PROSAD KUNDU CHAUDHURI Vs. JITENDRA NATH GHOSHAL
|
February 8, 1951 |
|
SM. ABODH BALA GHOSE Vs. SM. RADHARANI DASI
|
January 3, 1951 |
|
SM. JAMINI BALA DASSEE Vs. THE ADMINISTRATOR GENERAL OF WEST BENGAL
|
June 19, 1951 |
|
SM. LATIKABALA DASI Vs. ANIL BEHARI GHOSE
|
September 4, 1951 |
|
SOORAJMULL NAGARMULL
Vs. ASST CONTROLLER OF CUSTOMS
|
February 16, 1951 |
|
SRI SHIB NATH HAZRA Vs. STATE OF WEST BENGAL
|
January 8, 1951 |
|
SRINATH ZAMINDARY IN LIQDN Vs. STATE
|
May 3, 1951 |
|
SRIPATI DULEY Vs. STATE
|
February 1, 1951 |
|
STATE
Vs. HARISH CHANDRA
|
November 28, 1951 |
|
STATE Vs. SADANANDA DARJI
|
December 6, 1951 |
|
STATE OF BOMBAY Vs. ADAMJEE HAJEE DAWOOD
|
March 1, 1951 |
|
STAYNOR AND CO Vs. COMMERCIAL TAX OFFICER
|
February 27, 1951 |
|
STEEL PRODUCTS LTD Vs. AMELDA
|
June 20, 1951 |
|
SUBAL CHANDRA KUNDU
Vs. STATE OF WEST BENGAL
|
June 4, 1951 |
|
SUBODH GOPAL BOSE
Vs. BEHARI LAL DOLUI
|
March 22, 1951 |
|
SUDHIR CHANDRA RAY CHAUDHURI AN ATTORNEY Vs. STATE
|
September 4, 1951 |
|
SUKANTA HALDER IN CUSTODY Vs. STATE
|
July 20, 1951 |
|
SURENDRA NATH DAS Vs. STATE OF WEST BENGAL
|
January 5, 1951 |
|
SURENDRA NATH MANDAL Vs. RAM CHANDRA AWASTHI
|
April 5, 1951 |
|
SURESH CHANDRA
Vs. HIMANGSHU KUMAR ROY
|
May 22, 1951 |
|
SURESH CHANDRA BANERJI Vs. PUNIT GOALA
|
August 1, 1951 |
|
SUSAMABALA MANNA Vs. PROFULLAMOYEE DEBI
|
February 6, 1951 |
|
TAMLUK LOAN OFFICE CO LTD Vs. KEDAR NATH
|
June 22, 1951 |
|
TARAFATULLAH MANDAL Vs. S N MAITRA
|
December 21, 1951 |
|
TARAKDAS DUTTA
Vs. SARAT CHANDRA
|
May 15, 1951 |
|
TARAPADA BANERJEE Vs. STATE OF WEST BENGAL
|
July 31, 1951 |
|
THE COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. ANIL KRISHNA MITRA AND ANR.
|
January 11, 1951 |
|
THE GREAT INDIAN MOTOR WORKS LTD. Vs. CHANDI DAS NUNDY
|
December 5, 1951 |
|
TRIPURA MODERN BANK LTD Vs. BANSEN AND CO
|
July 12, 1951 |
|
TULSI CHARAN DAS
Vs. SUBAL CHANDRA DAS
|
June 1, 1951 |
|
TULSIBALA RAKHIT Vs. N N KHOSAL
|
August 31, 1951 |
|
UDAICHAND MAHATAB Vs. BHUJANGA BHUSAN BANERJEE
|
July 2, 1951 |
|
UNION OF INDIA Vs. NALINI RANJAN GUHA
|
April 3, 1951 |
|
UNION OF INDIA Vs. SOMESWAR BANERJEE
|
August 7, 1951 |
|
UNION OF INDIA Vs. ELBRIDGE WATSON
|
July 23, 1951 |
|
UNION OF INDIA Vs. INDUMATI SAHA
|
April 5, 1951 |
|
UPENDRANATH CHATTERJI Vs. PRAMATHANATH MAJUMDAR
|
July 9, 1951 |
|
W L FARIA Vs. ANITA MERLENE FARIA
|
March 14, 1951 |
|
WEST BENGAL SETTLEMENT KANUNGOE CO-OPERATIVE CREDIT SOCIETY LTD. Vs. BELLA BANERJEE
|
August 14, 1951 |
|
WEST BENGAL SETTLEMENT KANUNGOE COOPERATIVE CREDIT SOCIETY LTD Vs. BELLA BANERJEE
|
March 22, 1951 |
LOGIN