|
A C MOHAMED Vs. SAILENDRA NATH MITRA
|
May 24, 1950 |
|
ABDUL AZIZ KHAN Vs. LALIT MOHAN BANERJEE
|
January 25, 1950 |
|
ABDUL MOHIT Vs. MT. ZEBUNNESSA KHATUN
|
August 30, 1950 |
|
ABDUL MOTALIB Vs. THE STATE
|
June 21, 1950 |
|
ABDUL RAHIM NASKAR Vs. ABDUL JABBAR NASKAR
|
February 3, 1950 |
|
AGA MIRZA AHMED Vs. SUBODH CHANDRA ROY
|
September 6, 1950 |
|
AJOY KUMAR MUKHERJEE Vs. BISWANATH MONDAL
|
July 21, 1950 |
|
AKSHOY KUMARI DEBI Vs. NALINI RANJAN MUKHERJEE
|
June 27, 1950 |
|
ALI ISMAIL DOODHA Vs. MOMIN BIBI
|
November 27, 1950 |
|
AMAR NATH MISRA Vs. SREENARAIN MANSINGKA
|
May 2, 1950 |
|
AMRITA LAL CHATTERJEE Vs. STATE
|
July 7, 1950 |
|
ANARALI TARAFDAR Vs. OMAR ALI
|
August 11, 1950 |
|
ANIL CHANDRA BANERJEE Vs. GOPINATH MUKHERJEE
|
April 18, 1950 |
|
ANILABALA DEBI Vs. SOMENDU NARAIN RAY
|
December 12, 1950 |
|
ANNADA PROSAD Vs. HARIHAR MANNA
|
February 24, 1950 |
|
ANURUPA DEBI Vs. RAMLAL RAJGHORIA
|
July 31, 1950 |
|
APARNATH MUKHERJEE Vs. KANAI LAL CHATTERJEE
|
February 10, 1950 |
|
APURBA KRISHNA Vs. SM. SUSHAMA GHOSH
|
April 19, 1950 |
|
ASHUTOSH BHATTACHARJEE Vs. MAHENDRA NATH ROY
|
June 7, 1950 |
|
ASHUTOSH BHATTACHARJEE Vs. SATINDRA KUMAR CHOUDHURY
|
February 9, 1950 |
|
ASHUTOSH CHAKRAVARTY Vs. MD. YAD HOSSAIN
|
March 10, 1950 |
|
ASHUTOSH MAITY Vs. NARENDRA NARAYAN BERA
|
June 16, 1950 |
|
ASWINI KUMAR BHANDARI Vs. ANUKUL CHANDRA BHANDARI AND OTHERS
|
February 3, 1950 |
|
B.K. BISWAS Vs. PHANINDRA NATH BAGCHI
|
February 28, 1950 |
|
B.K. GHOSE Vs. DWIJENDRA CHUNDER GHOSE
|
March 30, 1950 |
|
B.N. ROY Vs. SHYAM SUNDAR SADHUKHAN
|
February 8, 1950 |
|
BADAL CHANDRA PANDIT KARMAKAR AND ANR. Vs. KALIPADA PANDIT KARMAKAR AND ANR.
|
April 15, 1950 |
|
BADRI PRASAD JHUNJHUNWALLA Vs. BABULAL JHUNJHUNWALLA
|
February 2, 1950 |
|
BAIJNATH BAJORIA Vs. SK. MD MATEEN AND ORS.
|
August 14, 1950 |
|
BAJRANGLAL JHUNJHUNWALLA Vs. SOLAKI MARWARINI
|
July 19, 1950 |
|
BALLABHRAM BADRINARAYAN LTD Vs. DEBI PRASAD SONI KHETTRI
|
April 21, 1950 |
|
BANDI PROSAD JAISWAL Vs. GANGAMONI CHAUDHURANI
|
April 4, 1950 |
|
BASANTI RICE MILL Vs. C.S. MAITRA
|
December 14, 1950 |
|
BASANTILATA DHAR Vs. AMAR NATH HALDAR
|
March 14, 1950 |
|
BEJOY CHAND PATRA Vs. THE STATE
|
February 24, 1950 |
|
BENGAL AGENCY AND STORES SYNDICATE Vs. STORES AND ENGINEERING SUPPLY CO.
|
September 6, 1950 |
|
BENGAL BANK LTD. Vs. SURESH CHAKRAVARTTY
|
November 29, 1950 |
|
BENOY KRISHNA MUKERJEE Vs. MOHANLAL GOENKA
|
February 10, 1950 |
|
BHARAT NATH MITRA Vs. RAM SWARUP SERAOGI
|
August 31, 1950 |
|
BHARAT SAW MILL CO LTD Vs. TARAPADA SUR
|
June 12, 1950 |
|
BHUJAGENDRA BHUSAN BANERJEE Vs. DIST. BOARD OF 24-PARGANAS
|
March 16, 1950 |
|
BHUPENDRA KUMAR Vs. INDIAN UNION
|
December 1, 1950 |
|
BHUWALKA BROS. LTD. Vs. FATEHCHAND MURLIDHAR
|
March 20, 1950 |
|
BIBHUTI BHUSAN DAS Vs. SATYA NARAYAN DEBANSHI
|
May 10, 1950 |
|
BIBHUTI BHUSAN DE Vs. KSHETTRA GOPAL DATTA
|
February 6, 1950 |
|
BIBHUTI BHUSAN ROY Vs. NARENDRA NARAYAN GHOSE
|
January 19, 1950 |
|
BIMALA PROSAD RAY Vs. STATE OF WEST BENGAL
|
August 30, 1950 |
|
BIPRA CHARAN SARKAR Vs. SM. RUPESWARI DASI
|
September 6, 1950 |
|
BIRLA BROTHERS LTD Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1950 |
|
BISWANATH BAGCHI Vs. JITENDRA NATH SARKAR
|
February 8, 1950 |
|
BUFFATAN BIBI Vs. SHEIKH ABDUL SALIM
|
March 2, 1950 |
|
CALCUTTA COMMERCIAL BANK, LTD. (IN LIQDN.) Vs. ANGUS KEITH & CO. AND ORS.
|
July 20, 1950 |
|
CARLSBAD MINERAL WATER MFG. CO. LTD. Vs. H.M. JAGTIANI
|
June 19, 1950 |
|
CENTRAL HARDWARE MART Vs. CORPORATION OF CALCUTTA
|
August 9, 1950 |
|
CHANDRA SINGH DUDHORIA Vs. THE MIDNAPORE ZEMINDARY CO. LTD.
|
July 21, 1950 |
|
CHANDRAMA PRASAD CHAMAR Vs. STATE
|
March 21, 1950 |
|
CHANDURAM AND ORS. Vs. THE MUNICIPAL COMMISSIONERS OF KURSEONG MUNICIPALITY
|
September 7, 1950 |
|
CHARU BALA DASI Vs. PROVINCE OF WEST BENGAL
|
June 12, 1950 |
|
CHIEF ACCOUNTS OFFICER, E.I. RAILWAY Vs. INDRA LULL
|
June 2, 1950 |
|
COLLECTOR OF DARJEELING Vs. C MACKERTICH
|
July 19, 1950 |
|
COMMISSIONER OF EXCESS PROFITS TAX Vs. KARAM CHAND THAPAR AND BROS
|
May 3, 1950 |
|
COMMISSIONER OF EXCESS PROFITS TAX Vs. RAMNATH BAJORIA
|
May 5, 1950 |
|
COMMISSIONER OF INCOME TAX Vs. S M BOSE
|
May 15, 1950 |
|
COMMR OF INCOME TAX WEST BENGAL Vs. ADMINISTRATOR GENERAL OF BENGAL CALCUTTA
|
December 12, 1950 |
|
DALMIA JAIN AIRWAYS LTD. Vs. SUKUMAR MUKHERJEE
|
August 30, 1950 |
|
DEBENDRA NATH MANDAL Vs. SAKHILAL KAR
|
June 13, 1950 |
|
DEVJI SHIVJI Vs. SANTI SWAROOP CHATURVEDI
|
June 30, 1950 |
|
DIPA GANGULY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 10, 1950 |
|
DOMINION OF INDIA Vs. GOPAL CHANDRA TAPADAR
|
March 14, 1950 |
|
DOMINION OF INDIA Vs. GOSTO BEHARY KUNDU
|
January 19, 1950 |
|
DOMINION OF INDIA Vs. ASHUTOSH DAS
|
January 4, 1950 |
|
DOMINION OF INDIA Vs. MAHABIR LALL
|
August 21, 1950 |
|
DURGA DUTT KHEMKA Vs. STATE
|
May 19, 1950 |
|
DWARIKA PROSAD Vs. DR. B.K. ROY CHOUDHURY
|
February 3, 1950 |
|
ELBRIDGE WATSON Vs. R K DAS
|
November 28, 1950 |
|
EMPATHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 20, 1950 |
|
ERROL NORMAN BENNETT Vs. RUBY VIOLET BENNETT
|
May 5, 1950 |
|
ESTATE OF SAMBHU NATH ROY AND GAGAN CHAND ROY Vs. GOSTHO BEHAET SIL
|
February 5, 1950 |
|
FAGUNISWARI DASI Vs. DHUM LAL PAL
|
May 18, 1950 |
|
FAZAL ELAHI Vs. CORPORATION OF CALCUTTA
|
July 21, 1950 |
|
FIRST NATIONAL BANK LTD. Vs. PIONEER COMMERCIAL BANK
|
March 14, 1950 |
|
GARIBULLA MONDAL Vs. ESMAIL MONDAL
|
February 21, 1950 |
|
GITARANI DEBI Vs. MANIRA DEBI
|
April 24, 1950 |
|
GOKUL CHANDRA CHATTERJEE Vs. STATE
|
March 1, 1950 |
|
GOPAL CHANDRA BANERJEE Vs. SM. SAILABALA DEVI
|
July 14, 1950 |
|
GOSTHA BEHARI MANDAL Vs. ABED ALI
|
April 5, 1950 |
|
GOURANGA SUNDAR DAS GUPTA
Vs. RAKHAL MAJHI
|
June 30, 1950 |
|
GUR BUX SINGH Vs. SOHANLAL MALHOTRA
|
November 27, 1950 |
|
HAJEE SATTAR HAJEE PEER MAHOMAD Vs. KHUSIRAM BENARSILAL
|
December 13, 1950 |
|
HAJI EBRAHIM KASSAM COCHINWALLA Vs. NORTHERN INDIAN OIL INDUSTRIES LTD.
|
January 19, 1950 |
|
HARI BHUSAN ASH Vs. JNANENDRA NATH CHAKRAVARTY
|
July 6, 1950 |
|
HARIT KRISHNA DEB Vs. ANIL KRISHNA DEB
|
March 17, 1950 |
|
HARRISON ROAD PROPERTIES Vs. RAMDHONDAS JHAJHARIAQ
|
May 26, 1950 |
|
HARSHAMUKHI DASI Vs. COMMISSIONER OF INCOME-TAX
|
May 2, 1950 |
|
HAZARIMAL HIRALAL Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1950 |
|
HEMGOPAL SINHA Vs. JITENDRA NATH RAY
|
September 7, 1950 |
|
HIND CONSTRUCTIONS LTD. Vs. DWARIKA NATH SEN
|
November 30, 1950 |
|
HIND ESTATES LTD Vs. C S PETERS
|
December 8, 1950 |
|
HINDUSTHAN ICE AND COLD STORAGE CO LTD Vs. ZUBEDA BIBI
|
April 21, 1950 |
|
HOOGHLY TRUST LTD Vs. SHAIKH ISMAIL
|
November 21, 1950 |
|
IN RE: KANJI ABDUL RASUL Vs. STATE
|
April 4, 1950 |
|
IN RE: NOAKHALI UNION BANK LTD Vs. STATE
|
January 30, 1950 |
|
INDRA NARAYAN ROY Vs. MANINDRA NATH GHOSH AND ORS.
|
August 31, 1950 |
|
INDRA SINGH AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
|
May 15, 1950 |
|
ISTHMIAN STEAMSHIP LINES Vs. COMMISSIONER OF INCOME TAX
|
May 9, 1950 |
|
ISWAR MADAN GOPAL JIU Vs. PROVINCE OF WEST BENGAL
|
May 4, 1950 |
|
JAGESWAR SOW Vs. THE KING
|
January 11, 1950 |
|
JANAB TOZAMMAL KHUNDEL SAHAJI Vs. JOINT SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
October 13, 1950 |
|
JATINDRA NATH PATRA Vs. BHUTNATH PATRA
|
June 22, 1950 |
|
JATINDRANATH NASKAR Vs. BAHARADDI MOLLA
|
June 19, 1950 |
|
JATISH CHANDRA GHOSH Vs. B.K. SINHA
|
September 7, 1950 |
|
JOGENDRA NATH CHATTERJEE AND SONS Vs. CHANDRESWAR SINGH
|
August 14, 1950 |
|
JOGENDRA NATH MONDAL Vs. ADHAR CHANDRA MONDAL
|
August 11, 1950 |
|
JOGESH CHANDRA DEB Vs. PROFULLA NALINI DASI
|
May 2, 1950 |
|
JYOTINDRA NATH MITRA Vs. SOURINDRANATH DUTTA
|
September 7, 1950 |
|
JYOTINDRA NATH SANYAL Vs. SM. TARADASI GHOSE W/O SATISH CHANDRA GHOSE
|
January 11, 1950 |
|
K.D. BOSE Vs. UPENDRA KRISHNA CHATTERJEE
|
August 9, 1950 |
|
KAILASH NATH SHAW Vs. THE STATE
|
February 22, 1950 |
|
KALICHARAN GANGULY Vs. RAMESWARLAL AGARWALLA
|
April 5, 1950 |
|
KALIPADA DAS Vs. THE STATE
|
July 28, 1950 |
|
KALIPADA JOTEDAR
Vs. BIMAL KUMAR
|
July 21, 1950 |
|
KALIPADA NANDI Vs. THE STATE
|
May 16, 1950 |
|
KALNA MUNICIPALITY Vs. PROVINCE OF WEST BENGAL
|
March 1, 1950 |
|
KALU MANDAL Vs. THE STATE
|
February 2, 1950 |
|
KAMALAKAR SINGH Vs. S.K. GUPTA
|
November 22, 1950 |
|
KANAI LAL DUTTA Vs. THE STATE ON THE COMPLAINT OF SISIR KUMAR DE
|
August 2, 1950 |
|
KANAI LAL DWARY Vs. THE STATE
|
February 20, 1950 |
|
KARALI CHARAN Vs. SMT. PROBHASINI DEVI
|
November 21, 1950 |
|
KARALI PRASAD ROY Vs. PROBODH CHANDRA MITRA
|
June 9, 1950 |
|
KARUNAMOY MUKHERJEE Vs. KALIKA PROSAD BHADURY
|
April 26, 1950 |
|
KEDAR LAL Vs. HARI LAL
|
March 6, 1950 |
|
KEDARNATH AGARWALLA Vs. THE STATE
|
July 7, 1950 |
|
KHAGENDRA NATH DE Vs. DISTRICT MAGISTRATE OF WEST DINAJPUR
|
September 6, 1950 |
|
KHAN BAHADUR KAZI MAHMOODUR RAHAMAN AND ORS. Vs. RAHAM BUX SARDAR AND ORS.
|
July 7, 1950 |
|
KHUDI PROSAD BHAKAT Vs. STATE OF WEST BENGAL
|
August 9, 1950 |
|
KISSEN KHETTRI Vs. STATE
|
February 23, 1950 |
|
KRISHNA CHANDRA DAS Vs. LAKSHMI NARAYAN DAS
|
February 9, 1950 |
|
KRISHNA ROY JIEW DEITY Vs. TINKARI ADHICARY
|
July 11, 1950 |
|
KSHITINDRA NARAYAN ROY CHOUDHURY Vs. CHIEF SECRETARY TO GOVERNMENT OF WEST BENGAL
|
April 6, 1950 |
|
KSHITISH CHANDRA MONDAL Vs. SHIBA RANI DEBI
|
May 10, 1950 |
|
LAL BEHARI SAMANTA Vs. GOURHARI DAWN
|
June 29, 1950 |
|
LEGAL REMEMBRANCER Vs. ABDUL WADUD
|
March 22, 1950 |
|
LOKENATH MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1950 |
|
LUNATIC KARALI PROSAD ROY, BEING REPRESENTED BY HI Vs. PROBODH CHANDRA MITRA AND OTHERS
|
June 19, 1950 |
|
M K ISPAHANI LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
May 10, 1950 |
|
MADANLAL CHAMARIA Vs. STATE
|
May 1, 1950 |
|
MALABAR STEAMSHIP CO LTD Vs. HOSSAIN KASEM DADA
|
April 3, 1950 |
|
MANICKLALL DUTT Vs. S. DABIRUDDIN AHMED
|
April 4, 1950 |
|
MANIK LAL DUTT Vs. PULIN BEHARI PAL
|
April 28, 1950 |
|
MANINDRA NATH DE Vs. MAN SINGH
|
February 14, 1950 |
|
MANINDRA NATH SANFUI ALIAS MANILAL SANFUI Vs. LALIT MOHAN SADHU
|
February 10, 1950 |
|
MANINDRANATH DINDA Vs. AMIYA PAL CHOUDHURY
|
September 6, 1950 |
|
MANMATHA NATH MUKHERJEE Vs. JIAUL HUQ
|
December 21, 1950 |
|
MANMATHA NATH SADHUKHAN Vs. ABDUS SOBHAN
|
April 28, 1950 |
|
MANOHAR DAS Vs. CHARU CHANDRA PAL
|
March 9, 1950 |
|
MANORAMA DASI Vs. SABITA DASI
|
May 1, 1950 |
|
MEHTAB CHAND
Vs. SHRIRATAN MOHTA
|
November 28, 1950 |
|
MEITTYUNJOY BANERJI Vs. BIBHUTI BHUSAN CHAKRABARTI
|
March 14, 1950 |
|
MIDNAPORE ZEMINDARY CO. LTD. Vs. NABA KUMAR SINGH DUDHORIA
|
February 9, 1950 |
|
MOHAMMAD AMIN BROS LTD Vs. DOMINION OF INDIA
|
June 24, 1950 |
|
MOHAMMAD ILLIAS Vs. THE STATE
|
August 7, 1950 |
|
MOHANTA LAL DAS Vs. MONMOHAN SARMA
|
February 14, 1950 |
|
MONMOTHA NATH MUKHERJEE Vs. SHEBAITS OF SREE SREE SREEDHAR JEW
|
September 6, 1950 |
|
MONO MOHON DAS GUPTA Vs. SM. UMARANI SANYAL
|
May 2, 1950 |
|
MONOMOHAN MOITRA Vs. GOBINDA DAS CHOWDHURY
|
September 7, 1950 |
|
MOSLEMA KHATUN DEFENDANT Vs. RAI BAHADUR FANINDRA LAL SEN
|
July 21, 1950 |
|
MUGNEERAM BANGORE AND CO. Vs. SATYABRATA GHOSH
|
September 6, 1950 |
|
MUHAMMAD ZIAUL HAQUE Vs. STANDARD VACUUM OIL COMPANY
|
December 20, 1950 |
|
MUKTIPADA DAWN Vs. AKLEMA KHATUN
|
May 11, 1950 |
|
MUNICIPAL COMMISSIONER OF THE BUDGE BUDGE MUNICIPALITY Vs. P.R. MUKHERJEE
|
June 1, 1950 |
|
MUNNA LAL TEWARI Vs. HAROLD R. SCOTT AND ORS.
|
April 10, 1950 |
|
MURALIDHAR KULTHIA
Vs. TARA DYE
|
September 6, 1950 |
|
NAGENDRA CHANDRA SET Vs. PROVINCE OF BENGAL
|
July 7, 1950 |
|
NALINI MOHAN CHOWDHURY Vs. DISTRICT MAGISTRATE
|
December 14, 1950 |
|
NALINI RANJAN BOSE Vs. MARTIN
|
July 18, 1950 |
|
NANDARANI DASSI Vs. SATYANARAYAN HARIT
|
May 9, 1950 |
|
NANDORANI DASSI Vs. SATYA NARAIN HARIT
|
June 29, 1950 |
|
NARENDRA KRISHNA BOSE Vs. GREAT EASTERN HOTEL LTD.
|
March 31, 1950 |
|
NARESH CHANDRA RAY Vs. DHIRENDRA NATH DEY
|
March 3, 1950 |
|
NEMAI CHAND SEN Vs. KUMUD BEHARI BASU
|
February 14, 1950 |
|
NILKANTHA PATI Vs. KSHITISH CHANDRA SATPATI
|
September 7, 1950 |
|
P P DE AND CO Vs. STATE
|
December 14, 1950 |
|
PANCHANAN DAS Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1950 |
|
PANCHANAN GHOSE Vs. BHAGGU BARI
|
January 17, 1950 |
|
PANCHANAN PAL Vs. NANI GOPAL NIYOGI
|
February 24, 1950 |
|
PANCHANON SHAW Vs. SATYABANDHU MUKHERJEE
|
March 7, 1950 |
|
PATRI SHAW Vs. R N RAY
|
June 13, 1950 |
|
PATUBALA DASSI Vs. KUNDALINI DASSI
|
August 4, 1950 |
|
PENINSULAR MOTOR CORPORATION LTD. Vs. THE STATE OF WEST BENGAL
|
August 23, 1950 |
|
PIONEER BANK LTD. Vs. BAMANDEV BANERJEE
|
May 8, 1950 |
|
PRAFULLA KUMAR DUTTA Vs. GUIRAM TAT
|
May 17, 1950 |
|
PRAGDAS MATHURADAS Vs. INCOME TAX OFFICER
|
May 24, 1950 |
|
PRAKASH CHANDRA MUKHERJI Vs. NANDARANI DEBI
|
April 18, 1950 |
|
PRITHISH DEY Vs. THE STATE
|
May 30, 1950 |
|
PROVASHINI DEBI Vs. JOGGESWAR BANERJEE
|
November 22, 1950 |
|
PROVINCE OF BENGAL Vs. PAWN KISSEN LAW AND CO
|
June 9, 1950 |
|
PROVINCE OF BENGAL Vs. RADHA GOBINDA
|
August 3, 1950 |
|
PROVINCE OF BENGAL Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
|
September 6, 1950 |
|
PURNASASHI DEVI Vs. NAGENDRA NATH BHATTACHARJYEE
|
May 16, 1950 |
|
PURNENDU NATH TAGORE Vs. RADHA KANTA JEW
|
March 1, 1950 |
|
RABINDRA NATH DUTTA Vs. MONI MOHAN GHOSE
|
June 20, 1950 |
|
RADHA KRISHNA SAU Vs. MUNCHEHARA BIBI
|
February 16, 1950 |
|
RAI BAHADUR ATULYA DHAN BANERJEE Vs. SUDHANGSU BHUSAN DUTTA
|
January 4, 1950 |
|
RAJ KUMAR ROY Vs. MRITUNJOY DAS
|
July 26, 1950 |
|
RAJANI KANTA PAL Vs. KRISHNA PRASAD ASH
|
May 5, 1950 |
|
RAJANI KANTO DAS Vs. DAYAL CHAND DE
|
January 13, 1950 |
|
RAJENDRA NATH SAHA Vs. SARASWATI PRESS LTD
|
August 14, 1950 |
|
RAM KUMAR AGARWALLA
Vs. P C ROY AND CO INDIA LTD
|
May 22, 1950 |
|
RAM KUMAR SHAW Vs. BHATPARA MUNICIPALITY
|
February 7, 1950 |
|
RAM LAL DUTTA Vs. ARDHENDU SHEKHAR NASKAR
|
June 27, 1950 |
|
RAMANLAL RATHI Vs. STATE
|
June 13, 1950 |
|
RAMASRAY SINGH Vs. BIBHISAN SINHA
|
February 14, 1950 |
|
RAMESH CH BHATTACHARJEE Vs. NAGENDRA N MULLICK
|
April 21, 1950 |
|
RAMESH CHANDRA ROY CHOUDHURY Vs. BHUPENDRA BHUSAN GANGULLY
|
April 26, 1950 |
|
RAMESH LAL SAHA Vs. STATE
|
April 6, 1950 |
|
RAMLAL RAJGHORIA Vs. SECRETARY GOVT OF WEST BENGAL
|
July 20, 1950 |
|
RAMPOORIA COTTON MILLS LIMITED Vs. COMISSIONER OF EXCESS PROFITS TAX CENTRAL CALCUTTA
|
May 11, 1950 |
|
RATI KANTA HALDAR Vs. BURRO
|
February 3, 1950 |
|
RHOTAS INDUSTRIES LTD Vs. MAHARAJA OF KASIMBAZAR CHINA CLAY MINES
|
February 17, 1950 |
|
RISHINDRA NATH SARKAR Vs. SAKTI BHUSAN RAY
|
June 21, 1950 |
|
S BANERJEE Vs. STATE
|
January 31, 1950 |
|
S C MITTER Vs. STATE
|
March 3, 1950 |
|
S K CHAUDHURI Vs. JOY KUMAR SARKAR
|
June 9, 1950 |
|
S M GHOSE Vs. NATIONAL SHEET AND METAL WORKS LTD
|
June 7, 1950 |
|
SABITRI MOTOR SERVICE LTD Vs. ASANSOL BUS ASSOCIATION
|
August 31, 1950 |
|
SAFATULLA KHAN Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
July 18, 1950 |
|
SAFEDALI FAKIR
Vs. RADHARANI DEB
|
June 14, 1950 |
|
SAMARENDRA NATH BOSE
Vs. CORPORATION OF CALCUTTA
|
August 28, 1950 |
|
SANDHYA TRADING CO Vs. GOVERNOR GENERAL DOMINION OF INDIA
|
March 27, 1950 |
|
SANTI PRIYA MUKHERJEE
Vs. SURENDRA NATH CHATTERJEE
|
November 28, 1950 |
|
SARADA CHARAN MAITI Vs. NONI LALL KOWER
|
April 26, 1950 |
|
SARAT CHANDRA SADHUKHAN Vs. CORPORATION OF CALCUTTA
|
January 10, 1950 |
|
SARAYOO PROSAD SINHA Vs. JOINT SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
October 13, 1950 |
|
SASHI BHUSAN SINGHA Vs. SANKAR MAHATO
|
January 5, 1950 |
|
SASHI KUMAR BANERJEE Vs. D J HILL
|
July 20, 1950 |
|
SATI PRASANNA MUKHERJEE Vs. MD FAZEL
|
January 4, 1950 |
|
SATISH CHANDRA DINDA Vs. RAJANI KANTA MAITI
|
April 27, 1950 |
|
SATISH CHANDRA MALLICK Vs. PANCHUMANI DASI
|
December 21, 1950 |
|
SATYA KISHORE BANERJEE Vs. PROVINCE OF BENGAL
|
June 1, 1950 |
|
SHAIKH MONGAL Vs. PURE DISHARGARH COLLIERY CO
|
February 8, 1950 |
|
SHEW NARAYAN SINGH Vs. BRAHMANAND SINGH
|
June 2, 1950 |
|
SHYAMA DEVI Vs. RAM LAL SINGH
|
July 20, 1950 |
|
SILDI AND COMPANY Vs. GOVERNOR-GENERAL IN COUNCIL
|
March 14, 1950 |
|
SITANSUJIBON MITRA Vs. DILIP KUMAR DUTTA GUPTA
|
April 26, 1950 |
|
SM AKSHAY KUMARI DEBI AND ORS Vs. STATE
|
April 4, 1950 |
|
SM. SAROJINI DEBI Vs. RABINDRA MOHAN SEN
|
March 28, 1950 |
|
SREE BANK, LTD.(IN LIQUIDATION) Vs. P.C MUKHERJEE AND ANR.
|
August 24, 1950 |
|
SREE SREE ISWAR GOPAL JEW Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1950 |
|
SREENARAIN MANSINGKA
Vs. AMARNATH MISHRA
|
September 6, 1950 |
|
SRIRAM ARJUNDAS
Vs. GOVERNOR GENERAL IN COUNCIL
|
January 17, 1950 |
|
SUDHINDRA NATH DATTA Vs. SAILENDRA NATH MITRA
|
May 23, 1950 |
|
SUNIL KUMAR BOSE Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
|
February 27, 1950 |
|
SUNIL KUMAR PAL Vs. SADAN CHATTERJEE
|
November 30, 1950 |
|
SUPERINTENDENT AND LEGAL AFFAIRS ON BEHALF OF THE STATE OF WEST BENGAL Vs. KUNJALAL GADIA
|
July 25, 1950 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. ABANI KUMAR BANERJEE
|
May 9, 1950 |
|
SURAJMAL SHARMA Vs. STATE
|
April 17, 1950 |
|
SURENDRA NARAYAN DEB Vs. BHAIRABENDRA NARAYAN DEB
|
February 27, 1950 |
|
SURESH CHANDRA KHASNABISH Vs. BANK OF CALCUTTA LTD.
|
July 19, 1950 |
|
SUSHAMA ROY CHOUDHURANI Vs. A S M OSMAN
|
January 25, 1950 |
|
SUSHIL KUMAR CHATTERJI Vs. CHANDRA MADHAB RAY
|
February 12, 1950 |
|
SUSHILABALA MITTER Vs. STATE
|
September 19, 1950 |
|
TARADAS DUTT Vs. ADMINISTRATIVE OFFICER OF THE CORPORATION OF CALCUTTA
|
December 13, 1950 |
|
TARAK PADA KIRTI Vs. SASHI PROBHA DEBI AND ORS.
|
July 31, 1950 |
|
THE MALABAR STEAMSHIP CO., LTD. Vs. MESSRS. HOSSAIN KASEM DADA
|
May 3, 1950 |
|
TURNER MORRISON AND CO LTD Vs. COMR OF I T
|
July 25, 1950 |
|
UDAYCHAND MAHATAB
Vs. RAMMOY HAJRA
|
November 30, 1950 |
|
UDOY CHAND MAHATAB
Vs. SAROJINI DEVI
|
September 7, 1950 |
|
UNION OF INDIA Vs. HIRA DEBI
|
May 17, 1950 |
|
UNION OF INDIA Vs. LOKE NATH SAHA
|
December 1, 1950 |
|
UPENDRA NATH PODDAR Vs. ANATH CHANDRA LODH
|
May 5, 1950 |
|
UTTARAYAN TENANTS WELFARE ASSOCIATION Vs. ANUPAM SARAOGI
|
September 23, 1950 |
|
VURJEE VANDASS MOOLJI
Vs. R H SINGHA AND CO
|
December 18, 1950 |