|
ABANI MOHAN MUKERJEE Vs. BISWANATH MUKHERJEE AND OTHERS
|
September 9, 1949 |
|
ABDOOLA HAROON Vs. CORPORATION OF CALCUTTA
|
May 13, 1949 |
|
ABDUL HASHEM Vs. BALAHARI MONDAL
|
February 8, 1949 |
|
ABDUL MAJID Vs. KING
|
September 12, 1949 |
|
ABDUL SAMMAD Vs. JITOO CHOWDHURY
|
May 12, 1949 |
|
ABINASH @ AMBARISH CHANDRA ROY Vs. S.C. SREEMANI
|
November 15, 1949 |
|
ADELINE MAUDE ELLANOR CATCHICK NEE ROBERTSON Vs. SUNDERLAL DAGA
|
August 18, 1949 |
|
ADITYA KUMAR RAY Vs. DHIRENDRA NATH MANDAL
|
July 18, 1949 |
|
AHMED HOSSEIN
Vs. CHEMBELLI
|
April 12, 1949 |
|
AKHIL RANJAN DAS GUPTA Vs. B.N. BISWAS
|
December 16, 1949 |
|
AKSHOY KUMAR BOSE Vs. SUKUMAR DUTTA
|
April 7, 1949 |
|
AMARENDRA LAL KHAN Vs. AJODHYA KHAN
|
August 24, 1949 |
|
AMARENDRA NATH GHOSE Vs. NILRATAN BAIDYA
|
February 11, 1949 |
|
AMULYA RATAN MUKHERJEE Vs. KANAK NALINI GHOSE
|
June 21, 1949 |
|
ANILA BALA DEVI Vs. CHAIRMAN, KANDI MUNICIPALITY
|
November 21, 1949 |
|
ASGARALI AND OTHERS Vs. DINANATH KUMAR AND OTHERS
|
September 8, 1949 |
|
ASHUTOSH BHADRA Vs. JATINDRA MOHAN SEAL
|
August 23, 1949 |
|
ASHUTOSH HAIT
Vs. INDRA HAIT
|
January 14, 1949 |
|
ASHUTOSH ROY AND ANR. Vs. THE CORPORATION OF CALCUTTA
|
May 3, 1949 |
|
B A SHERVASHIDZE Vs. GOVT OF WEST BENGAL
|
January 12, 1949 |
|
BABULAL DHANDHANIA Vs. MESSRS. GAUTTAM AND CO.
|
August 12, 1949 |
|
BABURAM AGARWALLA Vs. JAMUNADAS RAMJI AND CO
|
December 1, 1949 |
|
BADRIDAS GOENKA,- ACCUSEDS Vs. CORPORATION OF CALCUTTA
|
September 15, 1949 |
|
BAJRANG LAL LADURAM Vs. AGARWAL BROTHERS
|
August 19, 1949 |
|
BAJRANGLAL LADURAM
Vs. GANESH COMMERCIAL CO LTD
|
August 4, 1949 |
|
BALABUX DAROLIA Vs. KING
|
November 25, 1949 |
|
BALARAM MANDAL Vs. SAHEBJAN GAZI
|
July 22, 1949 |
|
BAMESWAR BAMDEV SHIVA Vs. ANATH NATH MUKHERJEE
|
May 11, 1949 |
|
BANKIM CHANDRA, PAIRA Vs. ANAND BAZAR PATRIKA
|
September 8, 1949 |
|
BASANT LAL SAHA Vs. P. C. CHAKARVARTY
|
August 10, 1949 |
|
BASANTA LAL Vs. COMRS FOR THE PORT OF CALCUTTA
|
December 16, 1949 |
|
BASANTLAL JAGATRAMKA
Vs. DOMINION OF INDIA
|
November 29, 1949 |
|
BASED SHEIKH Vs. KING
|
November 4, 1949 |
|
BEJOY DUTTA Vs. KING
|
March 23, 1949 |
|
BENGAL CENTRAL BANK LTD Vs. BEZON AND CO
|
August 24, 1949 |
|
BENGAL JUTE MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1949 |
|
BENODE BEHARY ROY Vs. GENERAL ASSURANCE SOCIETY LTD.,
|
July 5, 1949 |
|
BENOY SHANKAR DHANDANIA Vs. CHOTEYLAL DHANDANIA
|
March 31, 1949 |
|
BHAGABATI DEVI Vs. BHOLANATH BANERJEE
|
November 14, 1949 |
|
BHOLANATH CHATTERJEE Vs. CHANDRA SHEKHAR BHATTACHERJEE
|
September 2, 1949 |
|
BHOLAPROSAD LALA Vs. THE KING
|
January 6, 1949 |
|
BHULAN SINGH Vs. GANENDRA KUMAR ROY CHOWDHURY
|
August 23, 1949 |
|
BHUPATI GHOSH Vs. KING
|
November 23, 1949 |
|
BHUPENDRA KISHORE ACHARJYA Vs. KESHAB SANKAR ROY
|
February 11, 1949 |
|
BHUPENDRA NATH MUKHERJEE AND ANR. Vs. JYOSIT MOOKERJI AND ORS.
|
September 21, 1949 |
|
BIBHUTI BHUSAN Vs. SURENDRA MOHAN LAHIRI
|
July 18, 1949 |
|
BIMALA BALA DEBI WIDOW OF NIL KRISHNA BANERJEE SINCE DEAD Vs. KHOKA PARUI
|
August 12, 1949 |
|
BINAPANI DEVI Vs. SURENDRA NATH HALDAR AND ANOTHER
|
August 19, 1949 |
|
BIPIN BEHARI RAY Vs. RAKHAL KRISHNA HAZRA
|
December 20, 1949 |
|
BIRENDRA NATH ROY
Vs. SUKUMARI BAKSHI
|
February 7, 1949 |
|
BISHAN SINGH Vs. RAM NAGINA SINGH
|
August 23, 1949 |
|
BISSEN SINGH Vs. PRAMESWARI SINGH
|
July 7, 1949 |
|
BISSEN SINGH, Vs. JUMAN
|
July 7, 1949 |
|
BOTO KRISHNA GHOSE Vs. AKHOY KUMAR GHOSE AND OTHERS
|
September 9, 1949 |
|
BUDHU MOHAN Vs. CORPORATION OF CALCUTTA
|
November 28, 1949 |
|
CALCUTTA AGENCY LTD Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1949 |
|
CAPT A C SMYTH Vs. HANNAH SMYTH
|
March 11, 1949 |
|
CHAIRMAN OF THE DISTRICT BOARD Vs. BAGALA KUMAR CHATTERJEE
|
May 12, 1949 |
|
CHAMPA DEVI Vs. BABULAL GOENKA
|
December 9, 1949 |
|
CHINTAHARAN GHOSE Vs. GUJARADDI SHEIK
|
September 2, 1949 |
|
COMMISSIONER OF INCOME TAX Vs. ASHALATA DEVI
|
September 1, 1949 |
|
COMMISSIONER OF INCOME TAX Vs. PULIN BEHARI DEY
|
September 1, 1949 |
|
COMMISSIONER OF INCOME TAX Vs. PIGGOT CHAPMAN AND CO
|
February 22, 1949 |
|
COMMISSIONER OF INCOME TAX Vs. SARAT CHANDRA BOSE
|
August 25, 1949 |
|
COMMISSIONER OF INCOME TAX Vs. N C MANDAL
|
April 11, 1949 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. DUDWALA
|
August 31, 1949 |
|
COMMR OF INCOME TAX Vs. GLOBE THEATRES LTD
|
September 2, 1949 |
|
CORPORATION OF CALCUTTA Vs. BHUPAL CHANDRA SINHA AND ANOTHER
|
December 15, 1949 |
|
CORPORATION OF CALCUTTA Vs. RADHAKRISHNA DEV
|
January 6, 1949 |
|
CORPORATION OF CALCUTTA Vs. KRISHNA CHANDRA SIL- COMPLAINANT-OPPOSITE PARTY
|
November 30, 1949 |
|
CORPORATION OF CALCUTTA - COMPLAINANT Vs. SUB POST MASTER, DHARAMTOLA POST-OFFICE
|
April 7, 1949 |
|
DAWOO DOYAL KOTHARI Vs. GIRIDHARI LAHA
|
March 22, 1949 |
|
DEBENDRA NATH DUTT Vs. SM. SATYABALA DASI AND OTHERS
|
September 30, 1949 |
|
DOMINION OF INDIA
Vs. GOBORDHANDAS SHROFF
|
February 11, 1949 |
|
DOMINION OF INDIA Vs. M/S. R.C.K.C. NATH AND CO., KHULNA
|
December 5, 1949 |
|
DOMINION OF INDIA Vs. HIRALAL BOTHRA
|
May 12, 1949 |
|
DWARKADAS AND CO Vs. DALURAM GOGANMULL
|
August 30, 1949 |
|
DWIJENDRA NATH MUKHERJEE Vs. PROMODE KISHORE MONDAL
|
June 16, 1949 |
|
E W EVANS Vs. STELLA BENJAMIN
|
January 17, 1949 |
|
EAST INDIA PROSPECTING SYNDICATE
Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
April 8, 1949 |
|
EJAHAR MOLLAH
Vs. GOLAM ROBBANI
|
September 15, 1949 |
|
ESRALI MOLLA AND OTHERS Vs. ADHIR KUMAR SAHA AND OTHERS
|
December 14, 1949 |
|
EXPRESS DAIRY LTD. Vs. CORPORATION OF CALCUTTA
|
August 10, 1949 |
|
EZRA PROPRIETARY ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1949 |
|
FEDERATION BANK OF INDIA LTD Vs. HANUTMAL BOID
|
August 9, 1949 |
|
GADADHAR DEY Vs. SM RANI BALA DASI
|
June 30, 1949 |
|
GAJENDRA DUARY- ACCUSEDS Vs. KING
|
November 15, 1949 |
|
GANGADHAR RAM CHANDRA, A FIRM Vs. DOMINION OF INDIA
|
September 9, 1949 |
|
GANGAMOYEE DEY Vs. MANINDRA CHANDRA NUNDY
|
March 10, 1949 |
|
GHEWARCHAND RAMPURIA Vs. SHIVA JUTE BAILING LTD.
|
November 18, 1949 |
|
GOBARDHAN BANERJEE
Vs. SUKHAMOY
|
May 13, 1949 |
|
GOLAM RAHMAN Vs. KING
|
August 12, 1949 |
|
GOODS OF BORENDRA NATH MITTER AND SUDHIRENDRA NATH MITTER Vs. ARUNENDRA NATH MITTER
|
February 8, 1949 |
|
GOPAL KHAITAN Vs. KING
|
May 9, 1949 |
|
GOPESH CHANDRA PAL Vs. NIRMAL KUMAR DAS GUPTA
|
August 12, 1949 |
|
GORACHAND DAS Vs. NITAI DAS
|
July 6, 1949 |
|
GOUR CHAND MALICK
Vs. PRADYUMNA KUMAR MULLICK
|
April 7, 1949 |
|
GOUR MOHAN ROY AND OTHERS Vs. SAILENDRA NATH SAHA CHOWDHARY
|
July 27, 1949 |
|
GOURI SANKAR SINGHA ROY AND OTHERS Vs. PRAFULLA BEHARI SINGHA ROY AND OTHERS
|
November 23, 1949 |
|
GOVERNOR Vs. CORPORATION OF CALCUTTA
|
March 30, 1949 |
|
GUL BAHAR Vs. W.E. FARQUHAR
|
June 22, 1949 |
|
HAFIZUL EKBAL Vs. GOPAL SARDAR
|
January 17, 1949 |
|
HAKIR MAHAMED Vs. ABDUL MAJID
|
November 18, 1949 |
|
HARE KRISHNA RANA Vs. JAMINI SUNDARI DASSI
|
August 18, 1949 |
|
HARENDRA NATH Vs. SM. DAKHYAMONI DASSI
|
November 30, 1949 |
|
HARIMOHAN DUTT
Vs. C K SEN AND CO LTD
|
April 8, 1949 |
|
HARIT KRISHNA DEB Vs. ANIL KRISHNA DEB
|
January 12, 1949 |
|
HAZI MAHAMMAD EKRAMAL HAQUE Vs. PROVINCE OF BENGAL
|
July 27, 1949 |
|
HOOGHLY BANK LTD., CALCUTTA Vs. MAHENDRA NATH MUKHOPADHYAYA AND OTHERS
|
December 2, 1949 |
|
IN RE: AMBICA TEXTILES LTD. Vs. STATE
|
February 9, 1949 |
|
IN RE: MAHALUXMI COTTON MILLS LIMITED Vs. STATE
|
May 13, 1949 |
|
IN RE: SAPTAHA A BENGALI BI-WEEKLY NEWSPAPER; IN RE: BENOY KUMAR CHATTOPADHYAYA Vs. STATE
|
August 30, 1949 |
|
IN RE: TRIPURA MODERN BANK LIMITED; HER HIGHNESS MAHARANI REGENT MOHADEBI OF TRIPURA Vs. STATE
|
April 26, 1949 |
|
INDIAN HOMEOPATHIC MEDICAL ASSOCIATION, CALCUTTA AND OTHERS Vs. KANAI LAL PAL AND ANOTHER
|
December 16, 1949 |
|
ISWAR GOPINATH DEB THAKUR Vs. KAMESWAR NATH
|
November 17, 1949 |
|
J.H. AMROON Vs. R. SASSOON
|
February 7, 1949 |
|
J.M. COHEN Vs. THE KING
|
January 21, 1949 |
|
JAHNABI PROSAD BANERJEE Vs. BASUDEB PAUL
|
September 5, 1949 |
|
JAINARAIN Vs. GOVERNOR GENERAL OF INDIA REPRESENTING THE B AND A RLY
|
January 18, 1949 |
|
JAMUNA PROSAD Vs. MOTILAL SANTHALIA
|
August 9, 1949 |
|
JATINDRA MOHAN DAS Vs. KHITIPATHINATH MITRA
|
August 17, 1949 |
|
JATINDRA NATH Vs. MANINDRA NATH- COMPLAINANT-OPPOSITE PARTY
|
November 21, 1949 |
|
JHAJHARIA BROS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1949 |
|
JITENDRA NATH SARCAR Vs. BISWANATH BAGCHI
|
January 10, 1949 |
|
JUBILEE BANK LTD., CALCUTTA Vs. SM. SANTIMOYEE DEBI AND OTHERS
|
December 22, 1949 |
|
JUDHISTHIR CHANDRA ADAK Vs. P.R. MUKHERJEE
|
November 4, 1949 |
|
KALIPADA DAS Vs. KING
|
May 2, 1949 |
|
KALLY NATH DUTTA Vs. SHEW BUX MOHATA
|
July 19, 1949 |
|
KAMLA PANDEY Vs. KING
|
June 23, 1949 |
|
KARTIK CHANDRA PAL
Vs. DIBAKAR BHATTACHARJEE
|
February 24, 1949 |
|
KASHI PROSAD AGARWALLA Vs. H W JONES
|
May 2, 1949 |
|
KEDAR NATH MUKHERJEE AND OTHERS Vs. SREE SREE ISWAR KALIMATA OF KALIGHAT AND OTHERS
|
December 20, 1949 |
|
KEDARNATH BHATTACHARJEE Vs. MAHENDRANATH KUNDU
|
September 9, 1949 |
|
KETAKI RANJAN BANERJEE AND OTHERS Vs. BIPRADAS MUKHERJEE
|
August 8, 1949 |
|
KHAGENDRA NATH Vs. THANDARAM SAMANTA
|
March 1, 1949 |
|
KHORSHED ALI- ACCUSEDS Vs. KING
|
December 2, 1949 |
|
KING Vs. ALFRED DCRUZ
|
December 12, 1949 |
|
KRISHNA CHANDRA KABIRAJ AND OTHERS Vs. SANKARSAN KABIRAJ AND OTHERS
|
August 26, 1949 |
|
KRISHNA CHARAN GUIN Vs. GOVERNOR
|
July 8, 1949 |
|
KUNJA BEHARI BARMAN Vs. MRITUNJOY PROSAD ROY CHOUDHURY
|
September 1, 1949 |
|
LALMOHAN SINGH Vs. KING
|
November 7, 1949 |
|
M A DAVAR Vs. AHMAD ALI KHAN
|
November 22, 1949 |
|
MANIKLAL SHAH Vs. HIRALAL SHAW
|
March 9, 1949 |
|
MANSAD MONDAL Vs. KING ON THE COMPLAINT OF BAIDYA NATH CHOUDHURY
|
November 21, 1949 |
|
MATLEB SK. Vs. KING
|
February 9, 1949 |
|
MAYA DEBI Vs. RAJLAKSHMI DEBI
|
May 2, 1949 |
|
MESSRS BADRUDDIN Vs. CORPORATION OF CALCUTTA
|
November 9, 1949 |
|
MIHIRLAL Vs. PANCHKARI SANTRA AND OTHERS
|
December 15, 1949 |
|
MOHAMMAD MATEEN Vs. BAIJNATH BAJORIA
|
December 2, 1949 |
|
MOHAMMED AMIN BROS LTD Vs. DOMINION OF INDIA
|
September 13, 1949 |
|
MOHAMMED SIDDIQ Vs. MOHAMED AKBAR
|
July 14, 1949 |
|
MOHANLAL SEWLAL, A FIRM Vs. PROBODH KRISHNA SHOME
|
July 19, 1949 |
|
MOHINI MOHAN SAHA Vs. PROVINCE OF BENGAL
|
September 9, 1949 |
|
MOTILAL CHAKRAWARTY Vs. KING
|
May 3, 1949 |
|
MRITUNJOY DAS Vs. SABITRIMONI DASI
|
August 11, 1949 |
|
MRITYUNJOY GANGULY Vs. BHOLANATH GANGULY
|
November 16, 1949 |
|
MUBARAK HOSSAIN Vs. KING
|
December 8, 1949 |
|
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. JAGABANDHU BANERJEE
|
December 5, 1949 |
|
MURARI M MUKHERJEE Vs. PROKASH CH CHATTERJEE
|
March 10, 1949 |
|
NAGENDRA BALA HORE Vs. ISWAR DAKHINA KALIMATA THAKUR
|
September 13, 1949 |
|
NAGENDRA NATH BHOWMIK Vs. KING
|
May 4, 1949 |
|
NAGENDRANATH KARMAKAR Vs. JOTISH CHANDRA MUKHERJEE
|
January 19, 1949 |
|
NANI GOPAL DUTTA Vs. KSHITISH CHANDRA BANERJEE
|
April 26, 1949 |
|
NANILAL ROY
Vs. SUNITI BALA DEBI
|
August 29, 1949 |
|
NARESH CHANDRA BOSE Vs. BHUPENDRA NARAYAN SINHA
|
May 12, 1949 |
|
NARESH CHANDRA BOSE Vs. SACHINDRA NATH DEB
|
January 24, 1949 |
|
NATIONAL INVESTMENT CO. LTD., CALCUTTA Vs. MOHENDRA NATH KUNDU AND OTHERS
|
September 20, 1949 |
|
NECHARUDDI SAFUI Vs. AYOD ALI
|
June 27, 1949 |
|
NIRODE MOHAN ROY Vs. CHARU CHANDRA MAZUMDAR
|
August 31, 1949 |
|
NOSSIBOLLA
Vs. D STEPHENS
|
January 21, 1949 |
|
NRISINGHA PROSAD BOSE Vs. NIL RATAN SINGHA ROY
|
December 6, 1949 |
|
NRISINHA KUMAR SINHA Vs. SHYAM SUNDAR DEBANSHI
|
November 18, 1949 |
|
OSMA MISTRY Vs. ATUL KRISHNA GHOSH
|
June 29, 1949 |
|
PACHA ALIAS NARAN NASKAR Vs. KING
|
November 7, 1949 |
|
PANCHANAN CHAKRAVARTI Vs. HARISATYA BHATTACHARYYA AND ANOTHER
|
December 13, 1949 |
|
PANCHANAN DAS Vs. THE KING ON THE COMPLAINT OF UPENDRA NATH SAMANTA
|
August 25, 1949 |
|
PARESH CHANDRA BHOWMICK - COMPLAINANT Vs. USHARANJAN GHOSH- ACCUSED-OPPOSITE PARTY
|
July 20, 1949 |
|
PARUL BALA ROY Vs. SRINIBASH CHOWMAL
|
February 25, 1949 |
|
PASUPATI BANERJI Vs. THE KING
|
July 7, 1949 |
|
PHANI BHUSAN GHOSH Vs. SIBAKALI BASU
|
January 20, 1949 |
|
PRABHUDAS MULJI DOSHI Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
|
August 11, 1949 |
|
PRAN KRISHNA DAS Vs. SHYAM SUNDAR SARKAR
|
June 22, 1949 |
|
PREMANANDA Vs. DHIRENDRA NATH GANGULY
|
December 14, 1949 |
|
PROVASH KUMAR BOSE Vs. KING
|
January 25, 1949 |
|
PROVAT KUMAR KAR- ACCUSEDS Vs. WILLIAM TREVELYAN CURTIES PARKAR
|
September 12, 1949 |
|
PROVINCE OF BENGAL Vs. AMULYA DHON ADDY
|
September 2, 1949 |
|
PROVINCE OF WEST BENGAL Vs. BHOLANATH SEN
|
September 20, 1949 |
|
PROVINCE OF WEST BENGAL Vs. MIDNAPORE ZEMINDARY CO. LTD.
|
November 3, 1949 |
|
PURNA CHANDRA GHOSH Vs. CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL
|
December 22, 1949 |
|
QUINN Vs. KESHAB CHANDRA MUKHERJEE
|
January 12, 1949 |
|
RABINDRA NATH DEB
Vs. SUSHIL CHANDRA DEB
|
January 25, 1949 |
|
RADHA GOVINDA DUTTA Vs. SAILA KUMAR MUKHERJEE
|
November 22, 1949 |
|
RAJLAKSHMI DASI WO TULSI CHARAN DAS Vs. SUSILABALA DASI
|
February 9, 1949 |
|
RAJLAKSHMI DASSI Vs. BANAMALI SEN
|
April 1, 1949 |
|
RALYARAM MELARAM A FIRM Vs. KALURAM AGARWALLA
|
September 16, 1949 |
|
RAM CHANDRA DUTTA Vs. HARAN CHANDRA METE AND OTHERS
|
March 29, 1949 |
|
RAM KALPA KUNDU Vs. KASI NATH DUTTA
|
November 17, 1949 |
|
RAM KUMAR
Vs. P C ROY AND CO INDIA LTD
|
May 5, 1949 |
|
RAM NAGINA SINGH
Vs. GOVERNOR GENERAL IN COUNCIL
|
September 2, 1949 |
|
RAM PROTAP KAYAN
Vs. NATIONAL PETROLEUM CO LTD
|
June 30, 1949 |
|
RAMBANDHU MISRA Vs. BRAHMANANDA LAIK
|
December 6, 1949 |
|
RAMESH CHANDRA BASU MAJUMDAR Vs. BROJENDRA NATH PAUL
|
January 28, 1949 |
|
RAMESWAR DAS BHIWANIWALLA Vs. BYOMKESH SAMANTA
|
November 11, 1949 |
|
RAMESWARLAL BAGLA Vs. BEZONJI BARJORJI NADADWALLA
|
April 7, 1949 |
|
RELIANCE DEVELOPMENT AND ENGINEERING LTD Vs. BHABANI CHARAN BANERJEE
|
December 22, 1949 |
|
RUBY GENERAL INSURANCE CO LTD Vs. COMR OF INCOME TAX
|
February 22, 1949 |
|
RUPENDRA DEB RAIKUT Vs. ASHRUMATI DEBI
|
April 25, 1949 |
|
S.C. MITTER Vs. THE KING
|
February 1, 1949 |
|
SACHINDRA NATH
Vs. JADUNATH ROY
|
November 9, 1949 |
|
SADANANDA PYNE Vs. HARINAM SHA
|
September 16, 1949 |
|
SAILENDRA NATH SEN AUCTION PURCHASER Vs. SUDHANYA CHARAN DAS NAIYA
|
November 23, 1949 |
|
SAIRU SEIKH Vs. SHYAMLAL SARDAR
|
January 5, 1949 |
|
SANTOSH KUMAR DAS Vs. NRIPENDRA KUMAR RAY CHAUDHURI
|
April 7, 1949 |
|
SARAJU PRASHAD SINGH Vs. GANGAPROSAD SHAH
|
March 3, 1949 |
|
SAROJE BAEHINI Vs. STATE
|
January 12, 1949 |
|
SASADHAR GHOSE
Vs. HARIHAR KAR
|
February 25, 1949 |
|
SASHI BHUSAN DEY Vs. RAI CHAND BURAL
|
March 16, 1949 |
|
SEKANDAR ALI Vs. JOY CHAND SERAOGI
|
September 1, 1949 |
|
SK OHID Vs. CROWN
|
November 18, 1949 |
|
SOVARANI ROY Vs. KING
|
November 11, 1949 |
|
SREENARAYAN MANSINGKA Vs. DURGA DUTT MISRA AND ORS.
|
March 16, 1949 |
|
SRIS CHANDRA NANDY Vs. ANNAPURNA RAY
|
November 4, 1949 |
|
SUBODH Vs. SUDHIR
|
March 16, 1949 |
|
SUCHANDRA KUMAR SAMANTA Vs. KING
|
September 12, 1949 |
|
SUDHINDRA NATH DUTT
Vs. KING
|
April 12, 1949 |
|
SUPRINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. P. SEN AND ANR.
|
January 7, 1949 |
|
SURAJ JAN BIBEE Vs. BANKU BEHARY SAHA
|
September 8, 1949 |
|
SUSAMARANI DEBI Vs. UDAI CHAND MAHATAB
|
August 22, 1949 |
|
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1949 |
|
T. GUPTA CHAUDHURI Vs. MANMATHA NATH GHATAK
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May 5, 1949 |
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TALBOT AND CO Vs. HARICHARAN HALWASIYA
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December 1, 1949 |
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TAPESWARI Vs. SUKHARAJIA
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March 16, 1949 |
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TETRI Vs. RAM NEWAJ
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November 23, 1949 |
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THE KING Vs. DARBARILAL SHOW
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June 21, 1949 |
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TOBACCO MANUFACTURES INDIA LTD Vs. MARIAN STEWART
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December 2, 1949 |
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TOBARAK MONDAL Vs. KING
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June 29, 1949 |
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UDAY CHAND MAHATAB Vs. DIBAKAR SEN
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August 24, 1949 |
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UMESH CHANDRA PAL Vs. KING
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September 15, 1949 |
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UPENDRA NATH SINHA Vs. MAHARAJADHIRAJ OF BURDWAN
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September 7, 1949 |
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YAKUB SHEIKH Vs. KING
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September 8, 1949 |
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