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A.C. SAMADDAR Vs. SURESH CH. JANA
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August 3, 1948 |
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AMRENDRA NATH CHATTERJEE Vs. KING
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September 14, 1948 |
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AMULYA CHARAN DE Vs. CORPORATION OF CALCUTTA AND OTHERS
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May 14, 1948 |
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ASHIRUDDIN AHMED Vs. KING
|
August 20, 1948 |
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BASUDEB PATRA Vs. KANAI LAL HALDAR
|
February 17, 1948 |
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BATA SHOE CO LTD Vs. MEMBER BOARD OF REVENUE WEST BENGAL
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September 7, 1948 |
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BENGAL BANK LTD Vs. SATYENDRA NATH DAS
|
December 1, 1948 |
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BHUPENDRA KUMAR DUTT Vs. SHEWDAS BILANI
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January 28, 1948 |
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BHUTNATH CHOUDHURY Vs. EMPEROR
|
February 19, 1948 |
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BIBHUTI BHUSAN NANDY Vs. SUPERINTENDENT PRESIDENCY, JAIL
|
December 22, 1948 |
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CHARU CHANDRA MUKHERJEE Vs. KHITISH CHANDRA MUKHERJEE
|
February 19, 1948 |
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CHITTA RANJAN (BENODE) GUHA AND ANOTHER Vs. M. AMEEN
|
January 16, 1948 |
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CHITTARANJAN SEN GUPTA Vs. SAMARENDRA NATH ROY
|
April 7, 1948 |
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COMMERCIAL STRUCTURES LTD. Vs. R. A. BRIGGS.
|
November 16, 1948 |
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COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RAJA JAGADISH CHANDRA DEO DHABAL DEB
|
September 29, 1948 |
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COMMISSIONER OF INCOME TAX Vs. BURMA OIL COMPANY LTD
|
September 29, 1948 |
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COMMISSIONER OF INCOME TAX Vs. KAMALA MILLS LTD
|
August 5, 1948 |
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DEBAPROSAD BOSE Vs. KING
|
December 21, 1948 |
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DOMINION OF INDIA Vs. GOPAL CHANDRA TAPADAR
|
February 24, 1948 |
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DR JAHARLAL DAS Vs. JITENDRA NATH MANDAL
|
January 29, 1948 |
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GOLAM PANJATAN AHMED
Vs. NAJAFANNESSA BIBI
|
December 13, 1948 |
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GOSTHA BEHARI DUTT Vs. (DEAD) PALARAM PAL
|
December 7, 1948 |
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GOVERNOR-GENERAL IN COUNCIL Vs. KISHENGOPAL BHARTIA
|
February 20, 1948 |
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HARENDRA NATH MANDAL Vs. BEJOY KRISHNA DAS
|
July 21, 1948 |
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HARIDAS GHOSH Vs. KISHAN CHAND MEHERA
|
June 22, 1948 |
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HASAN HOSSAIN Vs. THE KING
|
August 18, 1948 |
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IN RE: INDIAN COMPANIES ACT VII OF 1913 Vs. IN RE: DARJEELING BANK LTD
|
January 27, 1948 |
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INDIA ICE AND COLD STORAGE CO LTD Vs. MEMBER BOARD OF REVENUE WEST BENGAL
|
August 19, 1948 |
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ISWAR KALIMATA
Vs. MANAGER BIJNI RAJ COURT OF WARDS ESTATE IN ASSAM
|
December 22, 1948 |
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JATINDRA KUMAR BANERJEE Vs. AJIT KUMAR BANERJEE
|
March 11, 1948 |
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JNAN PROSANNA DAS GUPTA Vs. PROVINCE OF WEST BENGAL
|
July 27, 1948 |
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KHAN MAHAMMAD Vs. KING
|
September 10, 1948 |
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KILBURN PROPERTIES LIMITED Vs. COMMISSIONER OF INCOME TAX, BENGAL.
|
September 6, 1948 |
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KILBURN PROPERTIES LTD Vs. COMMR OF INCOME TAX
|
December 6, 1948 |
|
KISHORI MOHAN PAL
Vs. SUDHA MOYEE
|
December 3, 1948 |
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LACHMAN SING Vs. KING
|
November 26, 1948 |
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M. RAHAMAN Vs. R. D. KHAMBATTA
|
July 7, 1948 |
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MADANGOPAL BAGLA Vs. LACHMIDAS
|
February 13, 1948 |
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MAHARAJA BIKRAM KISHORE OF TRIPURA Vs. PROVINCE OF ASSAM.
|
March 30, 1948 |
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MAHARAJA BIKRAM KISHORE OF TRIPURA Vs. PROVINCE OF ASSAM
|
July 30, 1948 |
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MANMATHA NATH SEN Vs. GOPEE BALLAV SEN
|
August 17, 1948 |
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METAL CORPORATION OF INDIA LTD Vs. A S SUBBAIYER
|
November 30, 1948 |
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MUKUTDHARI SHAO Vs. AJODHYA SHAO
|
November 26, 1948 |
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MULLUKCHAND SHEIKH Vs. KING
|
July 14, 1948 |
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MUNESWARI Vs. JUGAL MOHINI DASI
|
September 2, 1948 |
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MUNNALAL DWARKADAS Vs. P. BANERJEE
|
September 16, 1948 |
|
NAGENDRA NATH MITRA
Vs. BALDEOJI THAKUR
|
December 2, 1948 |
|
NAKARI ROY Vs. UPANANDA KARATI
|
January 7, 1948 |
|
NARENDRA NARAYAN CHOWDHURY Vs. THE PROVINCE OF ASSAM.
|
March 30, 1948 |
|
NARENDRA NARAYAN CHOWDHURY Vs. PROVINCE OF ASSAM
|
July 30, 1948 |
|
NIRMAL KUMAR GHOSH Vs. KING
|
September 22, 1948 |
|
ONDI BORO Vs. EMPEROR
|
January 21, 1948 |
|
P K PAUL Vs. EMPEROR
|
January 9, 1948 |
|
PANNALAL SHOW Vs. NANIGOPAL BISWAS
|
July 26, 1948 |
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PRAMATHA NATH CHOUDHURY Vs. DWARKA NATH CHAKRAVARTY
|
March 16, 1948 |
|
PRAVA DEBI Vs. SANTI RAM CHATTERJI
|
June 21, 1948 |
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PROMODE KUMAR ROY Vs. HIRENDRA NATH MUKHERJEE
|
September 10, 1948 |
|
PYARI MOHAN KUNDOO Vs. BEJOY SINGH CHOPRA
|
April 26, 1948 |
|
RADHAGOVINDA ROY Vs. NARAYAN DHOBA
|
September 2, 1948 |
|
RAMANI MOHAN SARKAR Vs. EMPEROR
|
January 15, 1948 |
|
RAMESH CHANDRA PATRA Vs. CORPORATION OF CALCUTTA
|
July 28, 1948 |
|
RAMNATH AGARWALLA Vs. KING
|
August 4, 1948 |
|
ROMESH ROY
Vs. KING
|
September 10, 1948 |
|
SAMBHU CHANDRA MUKHERJEE Vs. MUNSHI ISMAIL
|
March 16, 1948 |
|
SAMBHU ROY Vs. MOTI KHATIK
|
June 21, 1948 |
|
SANTIRAM DAS
Vs. PROSHAD DAS
|
September 16, 1948 |
|
SANTOSH KUMAR Vs. KING
|
September 17, 1948 |
|
SASADHAR BANERJEE Vs. PRAHLAD CHANDRA DUTTA
|
September 21, 1948 |
|
SASHI BHUSAN BANERJEE Vs. TULSI CHARAN BASU
|
November 22, 1948 |
|
SATISH CHANDRA Vs. KING
|
July 29, 1948 |
|
SATISH CHANDRA CHATTERJEE Vs. ATUL CHANDRA CHAKRAVARTI
|
February 9, 1948 |
|
SHAMLAL BANIA Vs. THE KING
|
September 20, 1948 |
|
SHEBAITS OF SREE SREE ISWAR LAKSHMI JANARDAN DEB T Vs. SANTIMOYEE DEVI
|
April 28, 1948 |
|
SM JADUBALA DASI Vs. UPENDRA NATH SAHA
|
January 27, 1948 |
|
SM NALINI BALA DASSI Vs. PANCHANAN DAS BAIRAGI
|
February 9, 1948 |
|
SM. ACHIA KHATOON Vs. ABDUL HAI
|
September 14, 1948 |
|
SREE SING Vs. PANCHU SING
|
January 17, 1948 |
|
SUBODH CHANDRA GOHO Vs. JAMSER MONDAL
|
February 5, 1948 |
|
SUBOL CHANDRA KOLEY Vs. KING.
|
July 2, 1948 |
|
SUNIL CHANDRA BANERJEA Vs. KRISHNA CHANDRA NATH
|
August 26, 1948 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HAROLD JOSEPH OSMOND
|
August 4, 1948 |
|
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, GOVERNMENT OF WEST BENGAL Vs. HAJI HABIB HAJI PIR MOHAMMAD
|
November 25, 1948 |
|
SUPRINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BIDHINDRA KUMAR ROY
|
July 23, 1948 |
|
SURENDRA NATH
Vs. GOVERNOR GENERAL IN INDIA IN COUNCIL
|
November 25, 1948 |
|
TAHIMAN BIBI Vs. MIDNAPORE ZAMINDARI CO LTD
|
May 7, 1948 |
|
TARAPADA KARATI Vs. SUDHAMOY DOLUI AND ORS
|
September 13, 1948 |
|
TILOKCHAND PUNAMCHAND, LANDLORD Vs. KANHAYALAL AGARWALA TENANT
|
September 28, 1948 |
LOGIN