| Case Title | Date |
|---|---|
| COMMERCIAL BUREAU Vs. NRGHOSHAL | February 5, 1947 |
| KHODA BUX MAL Vs. OHADALI MAL | July 16, 1947 |
| RAMESWARA PROSAD BAJORIA AND OTHERS Vs. SATYA CHARAN LAW AND OTHERS | July 30, 1947 |
| SAILENDRA KUMAR RAY AND ANOTHER Vs. BANK OF CALCUTTA LTD. | May 26, 1947 |
| SUDHIRKUMAR BOSE Vs. CHANDRA KANTA SHEWLI | February 19, 1947 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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