| Case Title | Date |
|---|---|
| BALLYGUNGE BANK LTD Vs. COMMISSIONER OF INCOME TAX | April 12, 1946 |
| BHAGIRATH CHANDRA DAS Vs. EMPEROR | January 9, 1946 |
| CHARUSILA DASSI Vs. STATE | January 16, 1946 |
| COMMISSIONER OF INCOME TAX Vs. GOSTHA BEHARI SADHUKHAN | January 17, 1946 |
| COMMISSIONER OF INCOME TAX Vs. KHAN BHAADUR WALIUR RAHMAN | January 22, 1946 |
| COSSIMBAZAR RAJ WARDS ESTATE Vs. COMMISSIONER OF INCOME TAX | February 14, 1946 |
| GENERAL FAMILY PENSION FUND Vs. COMMISSIONER OF INCOME TAX | April 12, 1946 |
| ISHWARDAS KAPOOR AND SONS Vs. MEMBER BOARD OF REVENUE BENGAL | May 30, 1946 |
| J A SHELLIM Vs. COMMISSIONER OF INCOME TAX | January 22, 1946 |
| NORTH BENGAL STORES LTD Vs. MEMBER BOARD OF REVENUE BENGAL | June 5, 1946 |
| STEEL CONSTRUCTION COMPANY LTD. Vs. PROBODH CHANDRA CHAKRABORTY | June 25, 1946 |
| TARAK NATH BAGCHI Vs. COMMISSIONER OF INCOME TAX | January 4, 1946 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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