| Case Title | Date |
|---|---|
| AMIR HOSSAIN Vs. KING-EMPEROR | April 19, 1945 |
| D. KOMINATOS Vs. EMPEROR | May 1, 1945 |
| EMPEROR Vs. UJAGAR SINGH | February 9, 1945 |
| EUSOF SHAIKH Vs. KING-EMPEROR | March 12, 1945 |
| SHIB DAS KUMAR Vs. EMPEROR | February 28, 1945 |
| SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. SAYED ISHAQ ALI | January 11, 1945 |
| WESTMINISTER BANK, LTD, Vs. RICHES. | June 22, 1945 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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