| Case Title | Date |
|---|---|
| A.N.M. ASHRAF Vs. SURENDRA NATH SEN | June 27, 1944 |
| COMMISSIONER OF INCOME TAX Vs. CHOWRINGHEE PROPERTIES LTD | January 27, 1944 |
| GURU PROSAD SHAW Vs. COMMISSIONER OF INCOME TAX | January 17, 1944 |
| ICHAB SHEIKH Vs. KHIRODE KUMAR GHOSE | June 19, 1944 |
| LAL MOHAN KRISHNA LAL PAUL Vs. COMMISSIONER OF INCOME TAX | January 11, 1944 |
| NABA KUMAR SINGH DUDHURIA Vs. COMMISSIONER OF INCOME TAX | January 14, 1944 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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