| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. GURUPADA DUTTA | June 10, 1943 |
| HARENDRA KUMAR ROY Vs. COMMISSIONER OF INCOME TAX | June 18, 1943 |
| KRISHNA HYDRAULIC PRESS LTD Vs. COMMISSIONER OF INCOME TAX | June 8, 1943 |
| KUMAR DEBA PROSAD GARGA Vs. COMMISSIONER OF INCOME TAX | June 17, 1943 |
| RALEIGH INVESTMENT CO LTD Vs. GOVERNOR GENERAL IN COUNCIL | April 9, 1943 |
| SK. MD. ABEL @ ABED Vs. ALTAF HOSSAIN | April 21, 1943 |
| SURPAT SINGH DUGAR Vs. COMMISSIONER OF INCOME TAX | June 17, 1943 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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